REGENT COMPUTRONICS PVT. LTD.

Apj Abdul Kalam Technological University And Another Appellant

V/S

Jai Bharath College Of Management And Engineering Technology And Others Respondents

Referred Judgements :-

RUNGTA ENGINEERING COLLEGE,BHILAI AND ANOTHER VS. CHATTISGARH SWAMI VIVEKANAND TECHNICAL UNIVERSITY AND ANOTHER [REFERRED TO]
R CHITRALEKHA VENKATESUBBA REDDY VS. STATE OF MYSORE [REFERRED TO]
OSMANIA UNIVERSITY TEACHERS ASSOCIATION VS. STATE OF ANDHRA PRADESH [REFERRED TO]
STATE OF TAMIL NADU VS. ADHIYAMAN EDUCATIONAL AND RESEARCH INSTITUTE [REFERRED TO]
PREETI SRIVASTAVA VS. STATE OF MADHYA PRADESH [REFERRED TO]
JAYA GOKUL EDUCATIONAL TRUST VS. COMMISSIONER AND SECRETARY TO GOVERNMENT HIGER EDUCATION DEPARTMENT THIRUVANTHAPURAM KERALA STATE [REFERRED TO]
BHARATHIDASAN UNIVESITY VS. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION [REFERRED TO]
STATE OF ANDHRA PRADESH VS. K PURSHOTTAN REDDY [REFERRED TO]
BHARATI VIDYAPEETH DEEMED UNIVERSITY VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF TAMIL NADU VS. S V BRATHEEP MINOR [REFERRED TO]
VISVESWARAYA TECHNOLOGICAL UNIVERSITY VS. KRISHNENDU HALDER [REFERRED TO]
MAHATMA GANDHI UNIVERSITY VS. JIKKU PAUL [REFERRED TO]
ASSOCIATION OF MANAGEMENT OF PRIVATE COLLEGES VS. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION [REFERRED TO]
MATA GUJRI MEMORIAL MEDICAL COLLEGE VS. STATE OF BIHAR [REFERRED TO]
MODERN DENTAL COLLEGE AND RESEARCH CENTRE VS. STATE OF MADHYA PRADESH [REFERRED TO]

JUDGEMENT

(1.) Leave granted.

(2.) Aggrieved by the order passed by the Division Bench of the Kerala High Court directing the Vice Chancellor of the University to reconsider the application for affiliation of a new B.Tech course, submitted by the first respondent, which is a self-financing Engineering College, solely on the basis of the extension of approval granted by the All India Council for Technical Education (hereinafter referred to as "AICTE"), the APJ Abdul Kalam Technological University, which is a State University and its Vice Chancellor have come up with this appeal.

(3.) We have heard Mr. Chander Uday Singh, learned Senior Counsel appearing for the appellant-University, Mr. S. Krishnamoorthy, learned Counsel appearing for the first respondent-College, Ms. Priyanka Prakash, learned Counsel appearing for the second respondent-State and Mr. Anil Soni, learned Counsel appearing for the third respondent-AICTE. We have also heard Mr. C. Arayama Sundaram, Mr. Gopal Sankaranarayanan and Mr. P.S. Narasimha, learned Senior Counsel appearing for the applicants seeking intervention/impleadment and vacation of stay.

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APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY AND ANOTHER Vs. JAI BHARATH COLLEGE OF MANAGEMENT AND ENGINEERING TECHNOLOGY AND OTHERS

Referred Judgements :-

JUDGEMENT

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