LAWS(SC)-2020-6-17

SIRI CHAND (DECEASED) THR. LRS. Vs. SURINDER SINGH

Decided On June 17, 2020
Siri Chand (Deceased) Thr. Lrs. Appellant
V/S
SURINDER SINGH Respondents

JUDGEMENT

(1.) Leave granted.

(2.) This appeal has been filed questioning the judgment of Punjab and Haryana High Court dated 05.09.2018 dismissing the revision filed by the landlord-appellant.

(3.) Brief facts giving rise to the appeal are: -