Home
About Us
Support
Browse Database
Contact Us
LOGIN
LAWS(SC)-2020-11-5
RAJNESH Vs. NEHA
Decided On November 04, 2020
Rajnesh
Appellant
V/S
NEHA
Respondents
Referred Judgements :-
MAHABIR AGARWALLA VS. GITA ROY
[REFERRED TO]
K. SIVARAM VS. K. MANGALAMBA AND ORS
[REFERRED TO]
BINA DEVI AND ORS. VS. STATE OF UTTAR PRADESH AND ORS
[REFERRED TO]
CHANDRA MOHAN DAS VS. TAPATI DAS
[REFERRED TO]
PUNEET KAUR VS. INDERJIT SINGH SAWHNEY
[REFERRED TO]
VIPUL LAKHANPAL VS. SMT. POOJA SHARMA
[REFERRED TO]
RAKESH MALHOTRA VS. KRISHNA MALHOTRA
[REFERRED TO]
SAMIR BANERJEE VS. SUJATA BANERJEE
[REFERRED TO]
SANJAY DAMODAR KALE VS. KALYANI SANJAY KALE
[REFERRED TO]
SUJIT ADHIKARI VS. TULIKA ADHIKARI
[REFERRED TO]
TANUSHREE AND ORS. VS. A.S. MOORTHY
[REFERRED TO]
VISHAL VS. APARNA AND ANR
[REFERRED TO]
MANISH JAIN VS. AKANKSHA JAIN
[REFERRED TO]
NANAK CHAND VS. GHANDRA KISHOKE AGGARWAL ANDOTHERS
[REFERRED TO]
BHAGWAN DUTT VS. KAMLA DEVI
[REFERRED TO]
RAMESH CHANDER KAUSHAL VS. VEENA KAUSHAL
[REFERRED TO]
CHAND DHAWAN VS. JAWAHARLAL DHAWAN
[REFERRED TO]
SUDEEP CHAUDHARY VS. RADHA CHAUDHARY
[REFERRED TO]
JASBIR KAUR SEHGAL VS. DISTRICT JUDGE DEHRADUN
[REFERRED TO]
S R BATRA VS. TRUNA BATRA
[REFERRED TO]
CHATURBHUJ VS. SITA BAI
[REFERRED TO]
SHAIL KUMARI DEVI VS. KRISHAN BHAGWAN PATHAK ALIAS KISHUN B PATHAK
[REFERRED TO]
CHANMUNIYA VS. VIRENDRA KUMAR SINGH KUSHWAHA
[REFERRED TO]
D VELUSAMY VS. D PATCHAIAMMAL
[REFERRED TO]
VINNY PARMVIR PARMAR VS. PARMVIR PARMAR
[REFERRED TO]
CHANDER PARKASH BODH RAJ VS. SHILA RANI
[REFERRED TO]
SATISH KUMAR VS. MEENA
[REFERRED TO]
SANTOSH SEHGAL VS. MURARI LAL SEHGAL
[REFERRED TO]
BHARAT HEGDE VS. SAROJ HEGDE
[REFERRED TO]
RAM SINGH VS. STATE
[REFERRED TO]
KRISHNA DHARAM RAJ JAIN VS. DHARAM RAJ LAXMI CHAND JAIN
[REFERRED TO]
SUSMITA MOHANTY VS. RABINDRA NATH SAHU
[REFERRED TO]
KANHU CHARAN JENA VS. NIRMALA JENA
[REFERRED TO]
S RADHAKUMARI VS. K M K NAIR
[REFERRED TO]
KALPANA DAS VS. SARAT KUMAR
[REFERRED TO]
ARUN KUMAR NAYAK VS. URMILA JENA
[REFERRED TO]
ASHOK SINGH PAL VS. MANJULATA
[REFERRED TO]
SUSHILA VIRESH CHHADVA VS. VIRESH NAGSHI CHHADVA
[REFERRED TO]
PANDITRAO CHIMAJI KALURE VS. GAYABAI
[REFERRED TO]
NALINI RANJAN CHAKRAVARTY VS. KIRAN RANI CHAKRAVARTY
[REFERRED TO]
GURVINDER SINGH VS. MURTI
[REFERRED TO]
BANI VS. PARKASH SINGH
[REFERRED TO]
NAGENDRAPPA NATIKAR VS. NEELAMMA
[REFERRED TO]
BADSHAH VS. SAU. URMILA BADSHAH GODSE
[REFERRED TO]
INDRA SARMA VS. V.K.V.SARMA
[REFERRED TO]
BHUWAN MOHAN SINGH VS. MEENA
[REFERRED TO]
GOURI DAS VS. PRADYUMNA KUMAR DAS
[REFERRED TO]
SUNITA KACHWAHA VS. ANIL KACHWAHA
[REFERRED TO]
KUSUM SHARMA VS. MAHINDER KUMAR SHARMA
[REFERRED TO]
KUSUM SHARMA VS. MAHINDER KUMAR SHARMA
[REFERRED TO]
SHAMIMA FAROOQUI VS. SHAHID KHAN
[REFERRED TO]
P. SURESH VS. S. DEEPA AND ORS.
[REFERRED TO]
MOHAN SWAROOOP CHAUHAN VS. SMT. MOHINI CHAUHAN
[REFERRED TO]
HIRAL P. HARSORA AND ORS. VS. KUSUM NAROTTAMDAS HARSORA AND ORS.
[REFERRED TO]
SAKEER HUSSAIN T.P VS. NASEERA
[REFERRED TO]
KUSUM SHARMA VS. MAHINDER KUMAR SHARMA
[REFERRED TO]
REEMA SALKAN VS. SUMER SINGH SALKAN
[REFERRED TO]
KAMALA AND OTHERS VS. M.R. MOHAN KUMAR
[REFERRED TO]
GANGA PRASAD SRIVASTAVA VS. ADDITIONAL DISTRICT JUDGE GONDA AND OTHERS
[REFERRED TO]
R D VS. B D
[REFERRED TO]
JUDGEMENT
(1.) INDEX
(2.) Leave granted.
(3.) PART B
Click here to view full judgment.