(1.) I.A. No. 176956 of 2019 is filed by the applicant for modification of the Court's Order dated 27.09.2019.
(2.) Having heard learned counsel for the parties and after perusing the material placed on record, we recall the Order dated 27.09.2019.
(3.) Leave granted.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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