STATE OF U.P. Vs. SUDHIR KUMAR SINGH

Referred Judgements :-

GENERAL MEDICAL COUNCIL VS. SPACKMAN [REFERRED TO]
RIDGE VS. BALDWIN [REFERRED TO]
CINNAMOND VS. BRITISH AIRPORTS AUTHORITY [REFERRED TO]
GLYNN VS. KEELE UNIVERSITY [REFERRED TO]
JOHN VS. REES [REFERRED TO]
MALLOCH VS. ABERDEEN CORPN. [REFERRED TO]
LLOYD VS. MCMAHON [REFERRED TO]
R. VS. CHIEF CONSTABLE OF THE THAMES VALLEY POLICE FORCES,EX P COTTON [REFERRED TO]
R. VS. EALING MAGISTRATES' COURT,EX P FANNARAN [REFERRED TO]
SURYA CONSTRUCTIONS VS. STATE OF U.P. AND ORS [REFERRED TO]
K N GURUSWAMY VS. STATE OF MYSORE [REFERRED TO]
BASHESHAR NATH VS. MODEL KNITTING INDUSTRIES LIMITED [REFERRED TO]
BOARD OF HIGH SCHOOL AND INTER MEDIATE EDUCATION U P VS. KUMARI CHITRA SRIVASTAVA [REFERRED TO]
D F O SOUTH KHERI VS. RAM SANEHI SINGH [REFERRED TO]
NAWABKHAN ABBASKHAN VS. STATE OF GUJARAT [REFERRED TO]
HAR SHANKAR VS. DEPUTY EXCISE AND TAXATION COMMR [REFERRED TO]
RAMLAL AND SONS VS. STATE OF RAJASTHAN [REFERRED TO]
RADHAKRISHNA AGARWAL VS. STATE OF BIHAR [REFERRED TO]
RAMANA DAYARAM SHETTY VS. INTERNATIONAL AIRPORT AUTHORITY OF INDIA [REFERRED TO]
SHIV SHANKAR DAL MILLS INDER SAIN VS. STATE OF HARYANA [REFERRED TO]
S L KAPOOR VS. JAGMOHAN [REFERRED TO]
GUJARAT STATE FINANCIAL CORPORATION VS. LOTUS HOTELS PRIVATE LIMITED [REFERRED TO]
K L TRIPATHI VS. STATE BANK OF INDIA [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA VS. ESCORTS LIMITED [REFERRED TO]
DWARKADAS MARFATIA AND SONS VS. BOARD OF TRUSTEES OF THE PORT OF BOMBAY [REFERRED TO]
MAHABIR AUTO STORES VS. INDIAN OIL CORPORATION [REFERRED TO]
KUMARI SHRILEKHA VIDYARTHI VS. STATE OF UTTAR PRADESH [REFERRED TO]
MANAGING DIRECTOR ECIL HYDERABAD VS. B KARUNAKAR [REFERRED TO]
TATA CELLULAR VS. UNION OF INDIA [REFERRED TO]
STATE BANK OF PATIALA VS. S K SHARMA [REFERRED TO]
RAJENDRA SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF UTTAR PRADESH VS. BRIDGE AND ROOF COMPANY INDIA LIMITED [REFERRED TO]
RAUNAQ INTERNATIONAL LIMITED VS. I V R CONSTRUCTION LIMITED [REFERRED TO]
M C MEHTA VS. UNION OF INDIA [REFERRED TO]
ALIGARH MUSLIM UNIVERSITY VS. MANSOOR ALI KHAN [REFERRED TO]
PUNJAB AND SIND BANK VS. SAKATTAR SINGH [REFERRED TO]
VERIGAMTO NAVEEN VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
ABL INTERNATIONAL LIMITED VS. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LIMITED [REFERRED TO]
GURJEEWAN GAREWAL VS. SUMITRA DASH [REFERRED TO]
KARNATAKA STATE ROAD TRANSPOART CORPO VS. S G KOTTURAPPA [REFERRED TO]
VIVEKA NAND SETHI VS. CHAIRMAN J and K BANK LTD [REFERRED TO]
STATE OF U P VS. NEERAJ AWASTHI [REFERRED TO]
MOHD SARTAJ VS. STATE OF U P [REFERRED TO]
P D AGRAWAL VS. STATE BANK OF INDIA [REFERRED TO]
NOBLE RESOURCES LTD VS. STATE OF ORISSA [REFERRED TO]
PUNJAB NATIONAL BANK VS. MANJEET SINGH [REFERRED TO]
RAJASTHAN HOUSING BOARD VS. G S INVESTMENTS [REFERRED TO]
STATE OF MANIPUR VS. Y TOKEN SINGH [REFERRED TO]
ASHOK KUMAR SONKAR VS. UNION OF INDIA [REFERRED TO]
SECRETARY A P SOCIAL WELFARE RESIDENTIAL EDUCATIONAL INSTITUTIONS VS. PINDIGA SRIDHAR [REFERRED TO]
FOOD CORPORATION OF INDIA VS. SEIL LTD [REFERRED TO]
HARYANA FINANCIAL CORPORATION VS. KAILASH CHANDRA AHUJA [REFERRED TO]
PEETHANI SURYANARAYANA VS. REPAKA VENKATA RAMANA KISHORE [REFERRED TO]
UNION OF INDIA VS. ALOK KUMAR [REFERRED TO]
ZONAL MANAGER VS. DEVI ISPAT LTD [REFERRED TO]
MUNICIPAL COMMITTEE HOSHIARPUR VS. PUNJAB STATE ELECTRICITY BOARD [REFERRED TO]
MICHIGAN RUBBER INDIA LTD VS. STATE OF KARNATAKA [REFERRED TO]
Y S RAJA REDDY VS. A P MINING CORPN [REFERRED TO]
JAGDISH MANDAL VS. STATE OF ORISSA [REFERRED TO]
RISHI KIRAN LOGISTICS PVT. LTD. VS. BOARD OF TRUSTEES OF KANDLA PORT TRUST [REFERRED TO]
DHARAMPAL SATYAPAL LTD VS. DEPUTY COMMISSIONER OF CENTRAL EXCISE, GAUHATI [REFERRED TO]
JOSHI TECHNOLOGIES INTERNATIONAL INC VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. RAGHUWAR PAL SINGH [REFERRED TO]