STATE OF UTTARANCHAL Vs. BALWANT SINGH CHAUFAL

Referred Judgements :-

BAR COUNCIL OF MAHARASHTRA V. M.V.DABHOLKAR AND OTHERS [REFERRED TO]
J.JAYALALITHA V. GOVERNMENT OF TAMIL NADU AND OTHERS [REFERRED TO]
G.D.KARKARE V. T.L.SHEVDE AND OTHERS [REFERRED TO]
FERTILIZER CORPORATION KAMAGAR UNION REGD.,SINDRI AND OTHERS V. UNION OF INDIA AND OTHERS [REFERRED TO]
ATLAS CYCLE INDUSTRIES LIMITED SONEPAT VS. THEIR WORKMEN [REFERRED TO]
JASBHAI MOTIBHAI DESAI VS. ROSHAN KUMAR HAJI BASHIR AHMED [REFERRED TO]
SUNIL BATRA CHARLES GURMUKH SOBRAJ VS. DELHI ADMINISTRATION:DELHI ADMINISTRATION [REFERRED TO]
HUSSAINARAKHATOON IV VS. HOME SECRETARY STATE OF BIHAR PATNA [REFERRED TO]
PREM SHANKAR SHUKLA VS. DELHI ADMINISTRATION [REFERRED TO]
MUNICIPAL COUNCIL RATLAM VS. VARDICHAN [REFERRED TO]
AKHIL BHARATIYA SOSHIT KARAMCHARI SANGH RAILWAY VS. UNION OF INDIA [REFERRED TO]
UPENDRA BAXI I VS. STATE OF UTTAR PRADESH [REFERRED TO]
S P GUPTA V M TARKUNDE J L KALRA IQBAL M CHAGLA MISS LILY THOMAS A RAJAPPA UNION OF INDIA D N PANDEY R PRASAD SINHA VS. UNION OF INDIA [REFERRED TO]
MUNNA VS. STATE OF UTTAR PRADESH [REFERRED TO]
ANIL YADAV VS. STATE OF BIHAR AND BACHCHO LAL DAS SUPERINTENDENT CENTRAL JAIL BHAGAL PUR BIHAR [REFERRED TO]
VEENA SETHI VS. STATE OF BIHAR [REFERRED TO]
PEOPLES UNION FOR DEMOCRATIC RIGHTS VS. UNION OF INDIA [REFERRED TO]
SHEELA BARSE VS. STATE OF MAHARASHTRA [REFERRED TO]
LABOURERS WORKING ON SALAL HYDRO PROJECT VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
CHARAN LAL SAHU NEM CHANDRA JAIN CHARAN SINGH VS. GIANI ZAIL SINGH:GIANI ZAIL SINGH:GIANI ZAIL SINGH [REFERRED TO]
BANDHUA MUKTI MORCHA VS. UNION OF INDIA [REFERRED TO]
RURAL LITIGATION AND ENTITLEMENT KENDRA DEHRADUN DEVAKI NANDAN PANDEY VS. STATE OF UTTAR PRADESHS:UNION OF INDIA [REFERRED TO]
M C MEHTA VS. UNION OF INDIA [REFERRED TO]
SACHIDANAND PANDEY VS. STATE OF WEST BENGAL [REFERRED TO]
M C MEHTA VS. UNION OF INDIA [REFERRED TO]
M C MEHTA II VS. UNION OF INDIA [REFERRED TO]
RAMSHARAN AUTYANUPRASI VS. UNION OF INDIA [REFERRED TO]
B R KAPOOR VS. UNION OF INDIA [REFERRED TO]
CHHETRIYA PARDUSHAN MUKTI SANGHARSH SAMITI VS. STATE OF UTTAR PRADESH [REFERRED TO]
SUBHASH KUMAR VS. STATE OF BIHAR [REFERRED TO]
JANATA DAL VS. H.S.CHOWDHARY [REFERRED TO]
NILABATI BEHERA ALIAS LAUTA BEHERA VS. STATE OF ORISSA [REFERRED TO]
BINAY KANT MANI TRIPATHI VS. UNION OF INDIA [REFERRED TO]
PUNJAB AND HARYANA HIGH COURT BAR ASSOCIATION CHANDIGARH VS. STATE OF PUNJAB [REFERRED TO]
DELHI DOMESTIC WORKING WOMENS FORUM VS. UNION OF INDIA [REFERRED TO]
CITIZENS FOR DEMOCRACY VS. STATE OF ASSAM [REFERRED TO]
NAVKIRANSINGH VS. STATE OF PUNJAB [REFERRED TO]
PARAMJIT KAUR VS. STATE OF PUNJAB [REFERRED TO]
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION VS. UNION OF INDIA [REFERRED TO]
VELLORE CITIZENS WELFARE FORUM VS. UNION OF INDIA [REFERRED TO]
S P ANAND INDORE VS. H D DEVEGOWDA [REFERRED TO]
M C MEHTA VS. STATE OF TAMIL NADU [REFERRED TO]
S JAGANNATH VS. UNION OF INDIA [REFERRED TO]
M C MEHTA VS. KAMAL NATH [REFERRED TO]
D K BASU ASHOK K JOHRI VS. STATE OF WEST BENGAL :STATE OF UTTAR PRADESH [REFERRED TO]
M C MEHTA TAJ TRAPEZIUM MATTER VS. UNION OF INDIA [REFERRED TO]
L CHANDRA KUMAR VS. UNION OF INDIA [REFERRED TO]
VISHAKA VS. STATE OF RAJASTHAN [REFERRED TO]
VINEETNARAIN VS. UNION OF INDIA [REFERRED TO]
MANAGING DIRECTOR A P STATE ROAD TRANSPORT CORPORATION VS. S P SATYANARAYANA [REFERRED TO]
A P POLLUTION CONTROL BOARD VS. PROF M V NAYUDU RETD [REFERRED TO]
M C MEHTA VS. KAMAL NATH [REFERRED TO]
BALCO EMPLOYEES UNION REGD VS. UNION OF INDIA [REFERRED TO]
GURUVAYUR DEVASWOM MANAGING COMMITTEE VS. C K RAJAN [REFERRED TO]
CENTRAL FOR PUBLIC INTEREST LITIGATION VS. UNION OF INDIA [REFERRED TO]
ESSAR OIL LIMITED VS. HALAR UTKARSH SAMITI [REFERRED TO]
DATTARAJ NATHUJI THAWARE VS. STATE OF MAHARASHTRA [REFERRED TO]
GURPAL SINGH VS. STATE OF PUNJAB [REFERRED TO]
SANJEEV BHATNAGAR VS. UNION OF INDIA [REFERRED TO]
KARNATAKA INDUSTRIAL AREAS DEVLOPMENT BOARD VS. C KENCHAPPA [REFERRED TO]
RAJIV RANJAN SINGH ALIAS LALAN VS. UNION OF INDIA [REFERRED TO]
M C MEHTA VS. UNION OF INDIA [REFERRED TO]
NEETU VS. STATE OF PUNJAB [REFERRED TO]
M C MEHTA VS. UNION OF INDIA [REFERRED TO]
HOLICOW PICTURES PVT LTD VS. PREM CHANDRA MISHRA [REFERRED TO]
PARENA SWARUP VS. UNION OF INDIA [REFERRED TO]
PRAJWALA VS. UNION OF INDIA [REFERRED TO]
AVINASH MEHROTRA VS. UNION OF INDIA [REFERRED TO]
MANENDRA NATH RAI VS. VIRENDRA BHATIA [REFERRED TO]
PREM CHANDRA SHARMA VS. MILAN BANERJI [REFERRED TO]
BAISHNAB PATNAIK VS. STATE [REFERRED TO]
GHANSHYAM CHANDRA MATHUR VS. STATE OF RAJASTHAN [REFERRED TO]
CHANDRA BHAN SINGH VS. STATE OF RAJASTHAN [REFERRED TO]