ANKUR GUTKHA Vs. INDIAN ASTHAMA CARE SOCIETY

JUDGEMENT

(1.) Heard learned Counsel for the parties and perused the record including the affidavit of Dr. Manoranjan Hota, Director, Ministry of Environments and Forests, Government of India and documents annexed with it.

(2.) Interim order dated 7.9.2007 and other similar orders passed by this Court are vacated and the following directions are given:

(3.) For further hearing, the case be listed on March 9, 2011.