LAWS(SC)-2010-1-5

JITENDRA KUMAR SINGH Vs. STATE OF U P

Decided On January 08, 2010
JITENDRA KUMAR SINGH Appellant
V/S
STATE OF UTTAR PRADESH Respondents

JUDGEMENT

(1.) LEAVE granted.

(2.) THESE Appeals are directed against the common Division Bench judgment of the High Court of Judicature at Allahabad dated 22.12.2006. By the aforesaid judgment, the High Court decided number of Appeals directed against the common judgment of the learned Single Judge in Writ Petition No.25328 of 2001 and a number of other connected writ petitions.

(3.) WE may notice here the relevant facts before we advert to controversy in detail.