MEGHMALA Vs. G NARASIMHA REDDY

Referred Judgements :-

KINCH VS. WALCOTT [REFERRED TO]
LAZARUS ESTATE LTD. VS. BESALAY [REFERRED TO]
RAJ KUMAR SHARMA VS. UNION OF INDIA [REFERRED TO]
RAM PREETI YADAV VS. U.P. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION [REFERRED TO]
MIDNAPUR ZAMINDARY CO. LTD. VS. NARESH NARAYAN ROY [REFERRED TO]
BISHAN DEVI VS. STATE OF PUNJAB [REFERRED TO]
VIMLA VS. DELHI ADMINISTRATION [REFERRED TO]
LALLI YESHWANT SINGH DEAD VS. RAO JAGDISH SINGH [REFERRED TO]
RAM RATTAN VS. STATE OF UTTAR PRADESH [REFERRED TO]
EXPRESS NEWSPAPERS PRIVATE LIMITED VS. UNION OF INDIA [REFERRED TO]
STATE OF UTTAR PRADESH LUCKNOW DEVELOPMENT AUTHORITY VS. MAHARAJA DHARMANDER PRASAD SINGH:MAHARANI RAJLAXMI KUMARI DEVI [REFERRED TO]
KRISHNA RAM MAHALE DEAD VS. SHOBHA VENKAT RAO [REFERRED TO]
DISTRICT COLLECTOR AND CHAIRMAN VIZIANAGARAM SOCIAL WELFARE RESIDENTIAL SCHOOL SOCIETY VIZJANAGARAM VS. M TRIPURA SUNDARI DEVI [REFERRED TO]
SHRISHT DHAWAN VS. SHAW BROTHERS [REFERRED TO]
S P CHENGALVARAYA NAIDU VS. JAGANNATH [REFERRED TO]
STATE OF MAHARASHTRA VS. PRABHU [REFERRED TO]
ANDHRA PRADESH STATE FINANCIAL CORPORATION A P STATE FINANCIAL CORPORATION VS. GAR RE ROLLING MILLS:KOTA SUBBA REDDY [REFERRED TO]
DADAN BAI WD O BHAGCHAND SINDHI VS. ARJUNDAS [REFERRED TO]
UNION OF INDIA VS. M BHASKARAN:G RADHAKRISHNAN:C DEVAN [REFERRED TO]
KABARI PVT LIMITED VS. SHIVNATH SHROFF [REFERRED TO]
GOWRISHANKAR VS. JOSHI AMBA SHANKAR FAMILY TRUST [REFERRED TO]
STATE OF MAHARASHTRA VS. PRABHAKAR BHIKAJI INGLE [REFERRED TO]
INDIAN BANK VS. SATYAM FIBRES INDIA PRIVATE LIMITED [REFERRED TO]
K AJIT BABU VS. UNION OF INDIA [REFERRED TO]
K AJIT BABU VS. UNION OF INDIA [REFERRED TO]
GOPABANDHU BISWAL VS. KRISHNA CHANDRA MOHANTY [REFERRED TO]
ABBAI MALIGAI PARTNERSHIP FIRM VS. K SANTHAKUMARAN [REFERRED TO]
ABBAI MALIGAI PARTNERSHIP FIRM VS. K SANTHAKUMARAN [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. RAJENDRA SINGH [REFERRED TO]
KUBHAYAMMED VS. STATE OF KERALA [REFERRED TO]
K RAJAMOULI VS. A V K N SWAMY [REFERRED TO]
ROSHAN DEEN VS. PREETI LAL [REFERRED TO]
STATE OF WEST BENGAL VS. VISHNUNARAYAN AND ASSOCIATES PRIVATE LIMITED [REFERRED TO]
RAM CHANDRA SINGH VS. SAVITRI DEVI [REFERRED TO]
ASHOK LEYLAND LIMITED VS. STATE OF TAMIL NADU [REFERRED TO]
GREEN VIEW TEA AND INDUSTRIES VS. COLLECTOR GOLAGHAT ASSAM [REFERRED TO]
VICE CHAIRMAN KENDRIYA VIDYALAYA SANGATHAN VS. GIRDHARILAL YADAV [REFERRED TO]
STATE OF A P VS. T SURYACHANDRA RAO [REFERRED TO]
KUMARAN SILK TRADE P LTD VS. DEVENDRA [REFERRED TO]
STATE OF MAHARASHTRA VS. RAVI PRAKASH BABULALSING PARMAR [REFERRED TO]
HIMADRI CHEMICALS INDUSTRIES LTD VS. COAL TAR REFINING COMPANY [REFERRED TO]
K D SHARMA VS. STEEL AUTHORITY OF INDIA LTD [REFERRED TO]
REGIONAL MANAGER CENTRAL BANK OF INDIA VS. MADHULIKA GURUPRASAD DAHIR [REFERRED TO]
MD IBRAHIM VS. STATE OF BIHAR [REFERRED TO]
NATIONAL HOUSING COOP. SOCIETY LTD. VS. STATE OF RAJASTHAN [REFERRED TO]