LAWS(SC)-2010-7-12

MAYANDI Vs. STATE REP

Decided On July 28, 2010
MAYANDI Appellant
V/S
STATE REP. BY INSP. OF POLICE Respondents

JUDGEMENT

(1.) Leave granted.

(2.) We had issued notice only with regard to the nature of the offence on 14th September 2009.

(3.) We have heard the learned Counsel for both parties.