(1.) In view of our judgment pronounced today in Criminal Appeal No . ..of 2010 @ SLP(Crl.) No. 6638 of 2009 (State of Haryana & Ors. v. Jagdish), these Special Leave Petitions are dismissed..
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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