COMMISSIONER OF INCOME TAX TRIVANDRUM Vs. ANAND THEATERS

Referred Judgements :-

COMMISSIONER OF INCOME TAX V. WARNER HINDUSTAN LTD. [REFERRED]
COMMISSIONER OF INCOME TAX V. DR. B. VENKATA RAO [REFERRED]
COMMISSIONER OF INCOME TAX V. DAMODAR CORPORATION HOTEL PANKAY [REFERRED]
COMMISSIONER OT INCOME TAX MADRAS COMMISSIONER OT INCOME TAX MADRAS VS. MIR MOHAMMAD ALI:ARUNA MILLS LTD [REFERRED]
COMMISSIONER OF INCOME TAX PUNJAB JAMMU AND KASHMIR AND HIMACHAL PRADESH PATIALA VS. ALPS THEATRE [REFERRED]
DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS NEW DELHI VS. K T KOSALRAM [REFERRED]
G I T ANDHRA PRADESH VS. TAJ MAHAL HOTEL SECUNDERABAD [REFERRED]
SCIENTIFIC ENGINEERING HOUSE PRIVATE LIMITED VS. COMMISSIONER OF INCOME TAX ANDHRA PRADESH [REFERRED]
COMMISSIONER OF INCOME TAX VS. B VENKATA RAO [REFERRED]
R C CHEMICAL INDUSTRIES VS. COMMISSIONER OF INCOME TAX [REFERRED]
COMMISSIONER OF INCOME TAX VS. KANODIA COLD STORAGE [REFERRED]
TULSI S K AND SONS VS. COMMISSIONER OF INCOME TAX [REFERRED]
COMMISSIONER OF INCOME TAX VS. KRISHNA BOTTLERS PVT LIMITED [REFERRED]
COMMISSIONER OF INCOME TAX VS. HOTEL RAMA PRIVATE LIMITED [REFERRED]
S P Jaiswal Estates P LTD VS. Commissioner of Income tax [OVERRULED]
COMMISSIONER OF INCOME TAX VS. CALTEX OIL REFINING INDIA LIMITED [REFERRED]
COMMISSIONER OF INCOME TAX VS. HOTEL LUCIYA [REFERRED]
COMMISSIONER OF INCOME TAX VS. N SATHYANATHAN AND SONS PRIVATE LIMITED [REFERRED]
SIEMENS INDIA LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED]
COMMISSIONER OF INCOME-TAX VS. YAMUNA COLD STORAGE [REFERRED]
COMMISSIONER OF INCOME TAX VS. LAWLY ENTERPRISES PRIVATE LIMITED [REFERRED]
COMMISSIONER OF INCOME TAX VS. LAKE PALACE HOTELS AND MOTELS PRIVATE LIMITED [REFERRED]