CHAIRMAN RAILWAY BOARD Vs. CHANDRIMA DAS

Referred Judgements :-

BHIM SINGH V. STATE OF JAMMU AND KASHMIR [RELIED]
HANS MULLER OF NIIN?NL IIRG VS. SUPERINTCNDENT PRESIDENCY JAIL CALCUTTA [RELIED]
STATE OF RAJASTHAN VS. VIDHYAWATI [RELIED]
KHARAK SINGH VS. STATE OF UTTAR PRADESH [RELIED]
STATE TRADING CORPORATION OF INDIA LIMITED VS. COMMERCIAL TAX OFFICER:ASST SUPDT OF COMMERCIAL TAXES BIHAR:COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER [RELIED]
KASTURI LAL RALIA KAM JAIN VS. STATE OF UTTAR PRADESH [REFERRED]
STATE OF GUJARAT VS. MEMON MAHOMED HAJI HASAM DEAD [RELIED]
ANWAR VS. STATE OF JAMMU AND KASHMIR [RELIED]
SATYANARAYANA SINHA VS. S LAL AND COMPANY PRIVATE LIMITED [REFERRED]
BASAVVA KOM DYAMANGOUDA PATIL VS. STATE OF MYSORE [RELIED]
MANEKA GANDHI VS. UNION OF INDIA [RELIED]
S P GUPTA V M TARKUNDE J L KALRA IQBAL M CHAGLA MISS LILY THOMAS A RAJAPPA UNION OF INDIA D N PANDEY R PRASAD SINHA VS. UNION OF INDIA [RELIED]
PEOPLES UNION FOR DEMOCRATIC RIGHTS VS. UNION OF INDIA [RELIED]
BOARD OF TRUSTEES OF THE PORT OF BOMBAY VS. DILIPKUMAR RAGHAVENDRANATH NADKARNI [RELIED]
STATE OF MAHARASHTRA VITHOBA BABAN VS. GHANDRABHAN TALE:STATE OF MAHARASHTRA:STATE OF MAHARASHTRA [RELIED]
RUDUL SAH VS. STATE OF BIHAR [RELIED]
BANDHUA MUKTI MORCHA VS. UNION OF INDIA [RELIED]
STATE OF HIMACHAL PRADESH VS. A PARENT OF A STUDENT OF MEDICAL COLLEGE SIMLA [RELIED]
LIFE INSURANCE CORPORATION OF INDIA VS. ESCORTS LIMITED [RELIED]
PEOPLES UNION FOR DEMOCRATIC RIGHTS VS. STATE OF BIHAR [RELIED]
P RATHINAM VS. UNION OF INDIA [RELIED]
PEOPLES UNION FOR DEMOCRATIC RIGHTS VS. POLICE COMMISSIONER DELHI POLICE HEADQUARTERS [RELIED]
SAHELI A WOMENS RESOURCES CENTRE VS. COMMISSIONER OF POLICE DELHI POLICE HEADQUARTERS [RELIED]
KUBICDARUSZ VS. UNION OF INDIA [RELIED]
SUPREME COURT LEGAL AID COMMITTEE VS. STATE OF BIHAR [RELIED]
BANGALORE MEDICAL TRUST VS. B S MUDDAPPA [RELIED]
PRESIDENT OF INDIA VS. DEATH OF SAWINDER SINGH GROVER RE [RELIED]
NILABATI BEHERA ALIAS LAUTA BEHERA VS. STATE OF ORISSA [RELIED]
JACOB GEORGE VS. STATE OF KERALA [RELIED]
N NAGENDRA RAO AND COMPANY VS. STATE OF ANDHRA PRADESH [RELIED]
ARVINDER SINGH BAGGA VS. STATE OF UTTAR PRADESH [RELIED]
STATE OF MADHYA PRADESH VS. SHYAMSUNDER TRIVEDI [RELIED]
INDER SINGH VS. STATE OF PUNJAB [RELIED]
STATE OF MAHARASHTRA VS. KANCHANMALA VIJAYSING SHIRKE [RELIED]
BODHISATTWA GAUTAM VS. SUBHRA CHAKRABORTY MS [RELIED]
PASCHIM BANGA KHET MAZDOOR SAMITY VS. STATE OF WEST BENGAL [RELIED]
JAHAR SINGH VS. UNION OF INDIA [RELIED]
D K BASU ASHOK K JOHRI VS. STATE OF WEST BENGAL :STATE OF UTTAR PRADESH [RELIED]
PEOPLES UNION FOR CIVIL LIBERTIES VS. UNION OF INDIA [RELIED]
MANJU BHATIA VS. NEW DELHI MUNICIPAL COUNCIL [RELIED]
COMMON CAUSE A REGISTERED SOCIETY VS. UNION OF INDIA [RELIED]