M C MEHTA Vs. UNION OF INDIA

JUDGEMENT

(1.) Rp (C) 291/96 in WP (C) 13381/81 List this matter after three weeks on a non-miscellaneous day. IAs 69 and 71 in WP (C) 13381/81

(2.) List these IAs after three weeks on a non-miscellaneous day. IAs 66 and 67 in WP (C) 13381/81

(3.) List these IAs tomorrow i. e. 5-4-2000. SUO-MOTUCONT. PETITION (C) 176/ 1999 IN WP (C) 13381/81