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LAWS(SC)-2000-4-26
BANK OF INDIA Vs. INDU RAJAGOPALAN
Decided On April 05, 2000
BANK OF INDIA
Appellant
V/S
INDU RAJAGOPALAN
Respondents
JUDGEMENT
(1.) ORDER
(2.) DELAY condoned. Leave granted in SLP(C) 7639/1999.
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