(1.) Issue notice. Mrs. Rekha Palli, the learned Counsel for the respondent accepts and waives notice.
(2.) Leave granted.
(3.) Heard the learned Counsel for the parties.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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