(1.) DELAY condoned. Appeal admitted. Tag with C.A. No. 2693/2000. 2. Issue notice on the application for stay. Pending further orders, the order under challenge shall remain stayed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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