STATE GOVERNMENT OF NCT OF DELHI Vs. SUNIL

JUDGEMENT

(1.) Two sex maniacs libidinously ravaged a tiny female tot like wild beasts and finished her off. Police after investigation found that the two respondents herein are those two fiends. A Sessions Court upheld the said police version as correct. He sentenced one of them to death penalty and the other to life imprisonment, but a Division Bench of the High Court of Delhi declined to believe the police version as true and consequently the two respondents were acquitted. This appeal by the State is by special leave.

(2.) The little girl was Anuradha and she was aged only four. She was fondly taken away from her mothers house on the forenoon of 5-9-1992. Her dead body was taken up by her mother on the same night from the house of first accused Sunil. When the doctor conducted autopsy on the dead body he described the dimensions of the imprints left in the infantile body reflecting a horrible sexual molestation inflicted on the child. Next day the police arrested the two accused (A1-Sunil and A2-Ramesh) and after completing the investigation charge-sheeted both of them for offences under Sections 364, 376, 377 and 302 read with Section 34 of the Indian Penal Code. After the trial the Sessions Court convicted both of them under all the aforesaid counts and sentenced A2 Ramesh to death and A1 Sunil to imprisonment for life on the charge of murder and awarded lesser sentences for the remaining counts.

(3.) Details of the prosecution case are the following : Anuradhas mother Sharda (PW 10) was known to A1 Sunil and his mother (Giano Devi). Sharda had stayed in the house of Giano Devi for a few days and their acquaintance became closer. Sharda was working in a tube-light manufacturing factory during those days. As she needed a place to live in Giano Devi arranged a small hutment (Jhuggi) with the help of another lady (PW 8 Tara) who was residing close-by. On the occurrence day Sharda went to the factory for work leaving her child Anuradha in the custody of PW 8 Tara. At about 11 A. M. Sunil visited them and expressed to PW8-Tara that he would take the child and her clothes as well as some domestic utensils to PW 10. Though PW8 suggested that this should be done only if Sharda permits, A1-Sunil took the child and her clothes and the utensils from his house during a short time when PW8-Tara had gone out to fetch milk. When she came home in the night she learnt from PW8-Tara that her child was taken away by Sunil. So she went to Sunils house. It was about 9.00 P.M. then. To her dismay she found her little child lying completely nude next to A2-Ramesh, on the second floor of the house, who was then deep in his sleep. Then Sunil, who was found in an inebriated mood, hurled a remark that "I have dispatched Anuradha to heaven." She felt concerned as to what would have happened to the child. It was then she realised that her child was breathless. PW 10-Sharda then took the child to the hospital, but the doctor who examined her pronounced her dead.