THIMMAIAH Vs. NINGAMMA

JUDGEMENT

(1.) This petition is filed seeking transfer of Divorce Petition O. P. No. 7/99 pending before I Senior Civil Judge, Ranga Reddi District Court, Saroor Nagar, Hyderabad, to the Family Court at Bangalore.

(2.) Notice was issued to the respondent and the office report shows that although the respondent has been served but has not put in appearance in this case. We, therefore, decide the matter ex parte.

(3.) In the petition, petitioner has stated that she is unable to meet the expenditure of travel to Hyderabad from Bangalore for attending the day-to-day proceeding of the divorce petition and moreover she has a minor son and excepting her aged parents there is none to accompany her to Hyderabad.