| Case Title | Date |
|---|---|
| KOTAK MAHINDRA BANK LTD Vs. MD. SAFIR ANSARI | January 18, 2013 |
| MANASH BHATTACHARJEE Vs. SUBRATA KUMAR SARKAR | February 22, 2013 |
| NATIONAL INSURANCE COMPANY LTD Vs. EXTERIOR-INTERIOR PVT LTD | November 18, 2013 |
| SANTANU SEAL Vs. AVIJIT PANJA | February 22, 2013 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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