| Case Title | Date |
|---|---|
| PRITI BASAK Vs. BADAL CHANDRA HALDER | May 19, 2008 |
| SHOBHA CHAUHAN Vs. SATI SARKAR | September 16, 2008 |
| SIDDHARTHA BHATTACHARYA Vs. BIMAL SINGHA ROY | September 12, 2008 |
| SOURAV PAUL Vs. BAJAJ ALLAINZ GENERAL INSURANCE CO. LTD. | November 5, 2008 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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