| Case Title | Date |
|---|---|
| JHUMA NAG Vs. AMIYA KUMAR PRODHAN | November 15, 2007 |
| LIFE INSURANCE CORPORATION OF INDIA Vs. KAKALI DEBNATH | August 23, 2007 |
| NITA NASKAR Vs. MANAS KUMAR MOITRA | December 4, 2007 |
| W.B.S.E.B. Vs. KSHUDIRAM MANDAL | September 13, 2007 |
| WEST BENGAL STATE ELECTRICITY BOARD Vs. DHARMADASHI SAHA | May 14, 2007 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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