| Case Title | Date |
|---|---|
| CESC LIMITED Vs. SAHEBA BEGAM | June 27, 2006 |
| NEW INDIA ASSURANCE CO. LTD. Vs. BASANTA KUMAR MUKHERJEE | February 21, 2006 |
| NEW INDIA ASSURANCE CO. LTD. Vs. SHEW PRASAD TANTI | September 8, 2006 |
| W.B.S.E.B. Vs. ROOPLAL MONDAL | April 17, 2006 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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