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AANCHAL ISPAT LIMITED Vs. EMPLOYEES’ PROVIDENT FUND ORGANIZATION
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May 12, 2026 |
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ABHIJIT TIE UP (P) LTD. Vs. VIVEK KUMAR STATE OF WB ADDITIONAL CHIEF SECRETARY
|
February 9, 2026 |
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ABICHAL CHATTOPADHYAY Vs. HOWRAH MUNICIPAL CORPORATION
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January 28, 2026 |
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ABINASH KUMAR Vs. UNION OF INDIA
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May 13, 2026 |
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ABUSALAM SEKH Vs. STATE OF WEST BENGAL
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May 6, 2026 |
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AIMUDDIN SHEIKH Vs. STATE OF WEST BENGAL
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February 18, 2026 |
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AJIT KUMAR NAYAK Vs. STATE OF WEST BENGAL
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January 21, 2026 |
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AKSHAY VINIMAY LLP Vs. NEERAJ BAJORIA
|
March 31, 2026 |
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AMARENDRA NATH MITRA Vs. SM. SUDHA MITRA
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September 3, 2026 |
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AMBE PLYWOODS PVT. LTD. Vs. OFFICE OF THE CONTROLLER, KOLKATA THIKA TENANCY
|
May 14, 2026 |
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AMBEE ENGINEERING PVT. LTD. Vs. COMMISSIONER OF POLICE KOLKATA
|
March 11, 2026 |
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AMIT SEN Vs. ASISH ROY
|
February 17, 2026 |
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ANE INDUSTRIES PRIVATE LIMITED Vs. EASTERN COALFIELDS LIMITED
|
June 3, 2026 |
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ANIKESH DAS Vs. JABA DAS
|
June 29, 2026 |
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ANIL KUMAR GUPTA Vs. STATE OF WEST BENGAL
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June 22, 2026 |
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ANIRBAN MUKHERJEE Vs. STATE OF WEST BENGAL
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February 16, 2026 |
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ANIRUDDHA MUKHERJEE Vs. CHAIRMAN, KAMARHATI MUNICIPALITY
|
January 2, 2026 |
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ANUP AGARWALA Vs. PIYOTOSH BISWAS
|
May 18, 2026 |
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APOLLO MULTISPECIALTY HOSPITALS LIMITED Vs. STATE OF WEST BENGAL
|
May 8, 2026 |
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ARNAB BANERJEE Vs. STATE OF WEST BENGAL
|
July 7, 2026 |
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ARNAB DAM Vs. STATE OF WEST BENGAL
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May 12, 2026 |
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ARPAN NARAYAN PANDIT Vs. ASHIT NARAYAN PANDIT
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August 6, 2026 |
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ARUP ROY Vs. STATE OF WEST BENGAL
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March 30, 2026 |
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ARVIND PANDEY Vs. DIVISIONAL RAILWAY MANAGER, SOUTH EASTERN RAILWAY
|
August 5, 2026 |
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ASHIM MONDAL Vs. STATE OF WEST BENGAL
|
August 11, 2026 |
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ASIAD DETECTIVE BUREAU Vs. UNION OF INDIA
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March 30, 2026 |
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ASIM KUMAR PAUL Vs. UNION OF INDIA
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May 19, 2026 |
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ASISH BERA Vs. STATE OF WEST BENGAL
|
January 30, 2026 |
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ASRAF ALI @ FIROJ Vs. STATE OF WEST BENGAL
|
February 2, 2026 |
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AUSTIN DISTRIBUTORS (P) LTD. Vs. SRI SRI ISWAR GANESH CHANDRA JIU
|
April 20, 2026 |
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AXIS BANK LIMITED Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
July 28, 2026 |
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AXIS BANK LIMITED Vs. TARUN KANTI GHOSH
|
August 7, 2026 |
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AYAN ENTERPRISE Vs. STATE OF WEST BENGAL
|
April 22, 2026 |
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B & A LIMITED Vs. AMREX MARKETING PVT. LTD.
|
September 1, 2026 |
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BABY FARIDA Vs. UNION OF INDIA
|
April 10, 2026 |
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BADARTALA MADHYAMIK BALIKA VIDYAMANDIR Vs. PRINCIPAL SECRETARY, LAND & LAND REFORMS AND REFUGEE RELIEF & REHABILITATION DEPARTMENT
|
May 21, 2026 |
|
BASANTA DAS BAIRAGYA Vs. REGIONAL MANAGER, HOOGHLY REGION, UBI
|
January 30, 2026 |
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BASIRHAT FOOD SUPPLY CO-OP SOCIETY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
January 19, 2026 |
|
BATLIBOI ENVIRONMENTAL ENGINEERING LIMITED Vs. EASTERN METEC PRIVATE LIMITED
|
February 19, 2026 |
|
BHABANI BARMAN Vs. STATE OF WEST BENGAL
|
June 8, 2026 |
|
BHARAT HI-TECH (CEMENT) PRIVATE LIMITED Vs. DAMODAR VALLEY CORPORATION
|
March 30, 2026 |
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BHARAT SANCHAR NIGAM LIMITED Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
January 2, 2026 |
|
BHARAT SONI Vs. NANDINI SONI
|
February 24, 2026 |
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BHASKAR ADHIKARI Vs. BANK OF INDIA
|
March 10, 2026 |
|
BHATPARA MUNICIPALITY Vs. MAYANK ENTERPRISE, REPRESENTED BY OMPRAKASH SINGH
|
April 9, 2026 |
|
BHEEMAPPA L.K. Vs. UNION OF INDIA
|
March 19, 2026 |
|
BIKASH CHANDRA PAUL Vs. STATE OF WEST BENGAL
|
May 5, 2026 |
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BIKASH RATH Vs. ELECTION COMMISSION OF INDIA
|
January 7, 2026 |
|
BIREN TUDU Vs. STATE OF WEST BENGAL
|
January 27, 2026 |
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BISHNUPADA CHOUDHURY Vs. STATE OF WEST BENGAL
|
February 13, 2026 |
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BISHNUPADA PAUL Vs. STATE OF WEST BENGAL
|
June 25, 2026 |
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BISWAJIT ROOJ Vs. SAMARPITA (NAG) ROOJ
|
February 5, 2026 |
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BOARD OF TRUSTEES, STEEL AUTHORITY OF INDIA Vs. UNION OF INDIA
|
January 29, 2026 |
|
BOON REALTORS PRIVATE LIMITED Vs. JULIEN EDUCATIONAL TRUST
|
June 9, 2026 |
|
BOREN MONDAL Vs. STATE OF WEST BENGAL
|
March 27, 2026 |
|
BUDHU TURI Vs. STATE OF WEST BENGAL
|
March 31, 2026 |
|
BURHANUR RAHAMAN Vs. NURUL ISLAM
|
July 8, 2026 |
|
BURN STANDARD EX-EMPLOYEES WELFARE ASSOCIATION Vs. UNION OF INDIA
|
March 18, 2026 |
|
CHALOMANDALAM MS GENERAL INSURANCE COMPANY LIMITED Vs. NARAYAN DEY
|
June 19, 2026 |
|
CHANDAN ROY Vs. STATE OF WEST BENGAL
|
January 30, 2026 |
|
CHITTANKU RANJAN DAS Vs. SWATI DAS
|
January 5, 2026 |
|
CITY MALL VIKASH PRIVATE LIMITED Vs. UNION OF INDIA
|
April 23, 2026 |
|
COMMERCE HOUSE OWNERS ASSOCIATION LTD. Vs. STATE OF WEST BENGAL
|
March 24, 2026 |
|
DALHOUSIE PROPERTIES LIMITED Vs. TANNA ELECTRO MECHANICS PRIVATE LIMITED
|
May 11, 2026 |
|
DAVIDIAN GIRLS SCHOOL Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
March 31, 2026 |
|
DEBABRATA PAL Vs. STATE OF WEST BENGAL
|
March 6, 2026 |
|
DEBASHIS GHOSH Vs. UNION OF INDIA
|
April 2, 2026 |
|
DEBU GOPE Vs. EASTERN COALFIELDS LIMITED
|
January 28, 2026 |
|
DEV SAHITYA KUTIR PVT LTD Vs. ARCHANA DEBNATH
|
January 21, 2026 |
|
DIBYENDU BERA Vs. MAHADEB PAN
|
August 4, 2026 |
|
DILIP KUMAR ROY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
June 18, 2026 |
|
DINABANDHU DAS BAIRAGYA Vs. STATE OF WEST BENGAL
|
April 28, 2026 |
|
DIPANKAR MONDAL Vs. THE STATE OF WEST BENGAL
|
August 27, 2026 |
|
DISTRICT INSPECTOR OF SCHOOL Vs. CHITTARANJAN ROY
|
April 17, 2026 |
|
DOOARS JUTE TEXTILES PRIVATE LIMITED Vs. STATE BANK OF INDIA
|
February 12, 2026 |
|
DUAKEM PHARMA PVT. LTD. Vs. DEPUTY COMMISSIONER OF REVENUE, STRAND ROAD, CHINABAZAR
|
January 21, 2026 |
|
DUCKBACK INFORMATION SYSTEMS PRIVATE LIMITED Vs. UNION OF INDIA
|
April 17, 2026 |
|
EASTERN COALFIELDS LIMITED Vs. UNION OF INDIA
|
April 1, 2026 |
|
EASTERN COALFIELDS LIMITED Vs. UNION OF INDIA
|
March 19, 2026 |
|
EASTERN COALFIELDS LIMITED Vs. SHIULY BAURI
|
July 31, 2026 |
|
EASTERN COALFIELDS LTD. Vs. UNION OF INDIA
|
April 7, 2026 |
|
EASTERN COALFIELDS LTD. Vs. UNION OF INDIA
|
April 30, 2026 |
|
EMON ROY Vs. STATE OF WEST BENGAL
|
May 22, 2026 |
|
ERAAYA LIFESPACES LIMITED Vs. STATE OF WEST BENGAL
|
July 1, 2026 |
|
ESTATE OF NARAYAN CHANDRA GHOSH Vs. BOARD OF TRUSTEES
|
January 22, 2026 |
|
FULMALA BISWAS Vs. BISWAJIT SARKAR
|
February 12, 2026 |
|
FULMONI BARIK Vs. SISIR KUMAR MONDAL
|
January 8, 2026 |
|
G4S SECURE SOLUTIONS (INDIA) PVT. LTD. Vs. UNION OF INDIA
|
March 31, 2026 |
|
GAUTAM DEY Vs. GOLAM SAHARIA
|
April 28, 2026 |
|
GENERALI CENTRAL LIFE INSURANCE CO. LTD. Vs. LEARNED PRESIDING OFFICER, 7TH INDUSTRIAL TRIBUNAL
|
May 15, 2026 |
|
GOLAM AMBIA MOLLA Vs. STATE OF WEST BENGAL
|
May 13, 2026 |
|
GOPAL BANERJEE Vs. STATE OF WEST BENGAL
|
February 27, 2026 |
|
GOPAL PODDAR Vs. STATE OF WEST BENGAL
|
January 16, 2026 |
|
GOUTAM GHOSH Vs. STATE OF W.B.
|
March 20, 2026 |
|
GOUTAM SAHA Vs. STATE OF WEST BENGAL
|
May 12, 2026 |
|
GROUP GENERAL MANAGER OF INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD. Vs. SUNSHINE CATERERS PVT. LTD.
|
August 14, 2026 |
|
HALDIA MUNICIPALITY Vs. STATE OF WEST BENGAL
|
May 18, 2026 |
|
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. SMT. UMA GUPTA
|
August 21, 2026 |
|
HMR CONSTRUCTIONS PRIVATE LIMITED Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
April 8, 2026 |
|
IN THE MATTER OF : SANDIP GHOSH Vs. STATE
|
February 23, 2026 |
|
IN THE MATTER OF: - MOHIRUL HOQUE Vs. STATE
|
March 25, 2026 |
|
INDIAN COMPRESSORS LIMITED Vs. STATE OF WEST BENGAL
|
January 30, 2026 |
|
INDIAN OIL CORPORATION LIMITED Vs. JAYANTA KRISHNA DATTA
|
March 12, 2026 |
|
INDRANI DATTA (CHAUDHURI) Vs. VIDYASAGAR UNIVERSITY
|
April 16, 2026 |
|
INSTITUTION OF ENGINEERS Vs. UNION OF INDIA
|
March 30, 2026 |
|
IPJ INDUSTRIAL CORPORATION Vs. ESSKAY MACHINERY PVT. LTD.
|
June 24, 2026 |
|
JAGADISH MISHRA Vs. STATE OF WEST BENGAL
|
January 22, 2026 |
|
JAGANNATH GUHA Vs. MANJU GUHA
|
March 23, 2026 |
|
JAGANNATH HEIGHTS PVT. LTD. Vs. SAMMAAN CAPITAL LIMITED
|
January 9, 2026 |
|
JAHANGIR KHAN Vs. STATE OF WEST BENGAL
|
May 26, 2026 |
|
JAI BALAJI INFOTECH PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
February 2, 2026 |
|
JIAUL MOMIN Vs. STATE OF WEST BENGAL
|
March 23, 2026 |
|
JIBAN KUMAR SADHU Vs. UNION OF INDIA
|
March 30, 2026 |
|
JIBANKRISHNA MONDAL (SINCE DECEASED) SUSHANTA MONDAL Vs. STATE OF WEST BENGAL
|
April 30, 2026 |
|
JUBAIRIA YEASMIN Vs. STATE OF WEST BENGAL
|
April 6, 2026 |
|
JYOTSANA INVESTMENTS COMPANY LIMITED Vs. R. K. DE
|
January 28, 2026 |
|
KALPANA MAJI Vs. STATE OF WEST BENGAL
|
May 20, 2026 |
|
KARNANI PROPERTIES LIMITED Vs. HARROW HALL
|
January 29, 2026 |
|
KASHMIRA BIBI Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
January 9, 2026 |
|
KAUSHIK PANJA Vs. STATE OF WEST BENGAL
|
March 17, 2026 |
|
KAUSIK BARUI Vs. KARTICK CHANDRA BASU
|
January 28, 2026 |
|
KRISHNA PRASAD GHOSH Vs. STATE OF WEST BENGAL
|
January 20, 2026 |
|
KUDDUS ALI @ MD. KUDDUS ALI Vs. STATE OF WEST BENGAL
|
May 26, 2026 |
|
KUMARESH NASKAR Vs. STATE OF WEST BENGAL
|
April 6, 2026 |
|
LAGAN ENGINEERING COMPANY LIMITED Vs. STATE OF WEST BENGAL
|
April 27, 2026 |
|
LAKSHMI RANI DINDA Vs. UNION OF INDIA
|
April 8, 2026 |
|
M. M. MOTORS Vs. SENIOR JOINT COMMISSIONER OF REVENUE
|
July 13, 2026 |
|
M/S. CENTURY EXTRUSIONS LIMITED Vs. WEST BENGAL INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION
|
July 17, 2026 |
|
M/S. SUJATA ELECTRIC PVT. LTD. Vs. REGIONAL P.F. COMMISSIONER
|
May 12, 2026 |
|
M/S. XCLUSIVE INN PRIVATE LIMITED Vs. ANJANA GUHA
|
July 9, 2026 |
|
MADHAB CHANDRA BASU Vs. SAFIKUL MOLLA
|
April 9, 2026 |
|
MADHAVI MAHESH KALRA Vs. STATE OF WEST BENGAL
|
June 16, 2026 |
|
MADHULINA SEN Vs. STATE OF WEST BENGAL
|
March 16, 2026 |
|
MADHURINA MITRA Vs. STATE OF WEST BENGAL
|
February 11, 2026 |
|
MAGMA LEASING LIMITED Vs. ASIM MONDAL
|
July 14, 2026 |
|
MAMATA RANI BAIRAGY Vs. KRISHNA PADA MAJUMDER
|
January 20, 2026 |
|
MAMTA SINGH Vs. INDIAN OIL CORPORATION LIMITED
|
April 22, 2026 |
|
MANIK SARKAR Vs. STATE OF WEST BENGAL
|
July 2, 2026 |
|
MANISH KAKRANIA Vs. EARTHLINK ESTATE PVT. LTD.
|
January 16, 2026 |
|
MANOJ BASUNIA Vs. STATE OF WEST BENGAL
|
July 3, 2026 |
|
MANOJ JOSHI Vs. ANJANA MEHARIA
|
May 7, 2026 |
|
MARIE FRANSISCA MAGNO ADVANI Vs. ASHIM KUMAR DUTTA
|
September 2, 2026 |
|
MAUSUMI ROY Vs. HOWRAH MUNICIPAL CORPORATION
|
May 31, 2026 |
|
MD. ABDUS SABOOR Vs. STATE OF WEST BENGAL
|
April 1, 2026 |
|
MD. ASHADUL HAQUE Vs. STATE OF WEST BENGAL
|
August 18, 2026 |
|
MD. FARHAD ZAMAN Vs. UNION OF INDIA
|
April 9, 2026 |
|
MD. IDRISH Vs. UNION OF INDIA
|
June 30, 2026 |
|
MD. JAHANGIR LASKAR Vs. STATE OF WEST BENGAL
|
March 18, 2026 |
|
MD. NAZRUL ISLAM Vs. UNION OF INDIA
|
August 8, 2026 |
|
MECON LIMITED Vs. UNION OF INDIA
|
January 20, 2026 |
|
MILAN KUMAR BHUTI Vs. STATE OF WEST BENGAL
|
January 8, 2026 |
|
MINATI ROY Vs. ASHIM GHOSH @ KHOKAN GHOSH
|
January 2, 2026 |
|
MIRJA ABDUL ALIM Vs. STATE OF WEST BENGAL
|
January 6, 2026 |
|
MODERN ROADWAYS CORPORATION Vs. SIMPLEX INFRASTRUCTURES LIMITED
|
April 17, 2026 |
|
MOHAN AGARWAL Vs. BIPLAB CHAKRABORTY
|
January 5, 2026 |
|
MOHD. ABDUL WADOOD Vs. UNION OF INDIA
|
February 23, 2026 |
|
MONGALA SARDAR Vs. STATE OF WEST BENGAL
|
June 11, 2026 |
|
MONORANJAN SARDAR Vs. FOOD CORPORATION OF INDIA
|
April 7, 2026 |
|
MST. ROYESHA BIBI Vs. STATE OF WEST BENGAL
|
August 3, 2026 |
|
MUNNA SK Vs. STATE OF WEST BENGAL
|
February 9, 2026 |
|
N. MAMATHA NAGESH Vs. STATE OF WEST BENGAL
|
May 8, 2026 |
|
NABA KUMAR KOLEY Vs. STATE OF WEST BENGAL
|
April 8, 2026 |
|
NABANITA MANDAL @ NABENEETA MANDAL Vs. STATE OF WEST BENGAL
|
April 22, 2026 |
|
NABANITA MANDAL ALIAS NABANEETA MANDAL Vs. STATE OF WEST BENGAL
|
March 17, 2026 |
|
NANDALAL KURMI Vs. RAM RAJ DAS
|
January 13, 2026 |
|
NATIONAL INSURANCE CO. LTD. Vs. SANDHYA KEORA
|
February 19, 2026 |
|
NATIONAL INSURANCE CO. LTD. Vs. NILA BAURI
|
January 15, 2026 |
|
NATIONAL INSURANCE CO. LTD. Vs. LIRASA BIBI
|
February 4, 2026 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. TIRUPATI FOOD PRODUCTS
|
February 9, 2026 |
|
NATIONAL INSURANCE COMPANY LIMITED & OTHERS Vs. PUTUL DEY
|
January 5, 2026 |
|
NAUSHAD ALAM Vs. STATE OF WEST BENGAL
|
February 10, 2026 |
|
NIHAR RANJAN KANJILAL Vs. NATIONAL INDUSTRIAL TRIBUNAL, KOLKATA
|
July 20, 2026 |
|
NIKHIL KUMAR CHANDRAKALA Vs. STATE OF WEST BENGAL
|
May 15, 2026 |
|
NILANJAN ROY Vs. EMPLOYEES’ PROVIDENT FUND ORGANIZATION
|
May 21, 2026 |
|
NIRMAL MONDAL Vs. UNION OF INDIA
|
March 9, 2026 |
|
NIRMALENDU JANA Vs. STATE OF WEST BENGAL
|
February 11, 2026 |
|
NISHIKANTA HAWLADAR & SOUMEN MONDAL Vs. STATE OF WEST BENGAL
|
January 22, 2026 |
|
NIVA BASU Vs. AVISHEK BASU
|
March 18, 2026 |
|
NUR ISLAM GAZI Vs. SRI KALLOL DAS
|
June 17, 2026 |
|
P.L. MULLICK Vs. KHAITAN CONSULTANTS LTD.
|
January 6, 2026 |
|
PANKAJ KUMAR Vs. STATE OF WEST BENGAL
|
March 12, 2026 |
|
PARMESHWARI DEVI SHARMA Vs. TAPASH DUTTA
|
July 22, 2026 |
|
PARRAJ AUTOMOBILES PRIVATE LIMITED Vs. SAMIRAN SINHA
|
February 10, 2026 |
|
PASARI MULTI PROJECTS PRIVATE LIMITED Vs. AHLUWALIA CONTRACT (INDIA) LIMITED
|
March 27, 2026 |
|
PINTU MAHATA Vs. SWARNALATA MAHATA
|
March 9, 2026 |
|
PRADYUT SAMANTA Vs. STATE OF WEST BENGAL
|
February 11, 2026 |
|
PRAKASH SHARMA Vs. VISION CELL (PVT.) LTD.
|
July 29, 2026 |
|
PRAPTI CHAKRABORTY Vs. STATE OF WEST BENGAL
|
April 21, 2026 |
|
PRASANTA KUMAR BHATTACHARYA Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
March 2, 2026 |
|
PRASENJIT DAS Vs. ENFORCEMENT DIRECTORATE
|
March 16, 2026 |
|
PRATAP DIGAL Vs. STATE OF WEST BENGAL
|
May 22, 2026 |
|
PRATIMA GHOSH Vs. STATE OF WEST BENGAL
|
February 9, 2026 |
|
PREMIER MEDICAL SUPPLY STORES Vs. STATE OF WEST BENGAL
|
May 8, 2026 |
|
PRESIDENT, GOVERNING BODY, MALDA COLLEGE Vs. KAUSHIK MISHRA
|
January 23, 2026 |
|
PRITAM SINHA ROY & ADRIAN FARNANDEZ Vs. STATE OF WEST BENGAL
|
April 8, 2026 |
|
PRIYANKA ADHIKARY Vs. THE STATE OF WEST BENGAL
|
August 25, 2026 |
|
PRODYOT KUMAR DAS Vs. STATE OF WEST BENGAL
|
August 24, 2026 |
|
PROSANTA BAG Vs. UNION OF INDIA
|
January 29, 2026 |
|
RAHUL BARI Vs. UNION OF INDIA
|
January 2, 2026 |
|
RAJ KRISHNA LAHIRI Vs. STATE OF WEST BENGAL
|
January 9, 2026 |
|
RAJA CHANDRA GARG Vs. STATE OF WEST BENGAL
|
January 29, 2026 |
|
RAJA SHAH Vs. KOWSHIK SHOW
|
February 17, 2026 |
|
RAJARSHI BISWAS Vs. STATE OF WEST BENGAL
|
June 19, 2026 |
|
RAM BABU YADAV Vs. UNION OF INDIA
|
February 11, 2026 |
|
RAM PRAKASH MISHRA Vs. UNION OF INDIA
|
April 1, 2026 |
|
RAMLAL Vs. STATE OF WEST BENGAL
|
April 6, 2026 |
|
RANADEB ROY CHOWDHURY Vs. STATE OF WEST BENGAL
|
May 13, 2026 |
|
RANAJIT RAKSHIT Vs. STATE OF WEST BENGAL
|
February 25, 2026 |
|
RANI BIBI Vs. SK. NURULLAH
|
February 18, 2026 |
|
RANU BHANDARI Vs. NILIMA DAS
|
June 18, 2026 |
|
RAVINDRA PRATAP SINGH AND ANOTHE Vs. RESERVE BANK OF INDIA
|
January 5, 2026 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
February 20, 2026 |
|
RINKU SINGH Vs. UNION OF INDIA
|
May 20, 2026 |
|
RITA GHOSH Vs. STATE OF WEST BENGAL
|
February 2, 2026 |
|
RITANKAR DAS Vs. STATE OF WEST BENGAL
|
April 24, 2026 |
|
RUCHI SOYA INDUSTRIES LIMITED Vs. LABOUR COMMISSIONER & SPECIAL SECRETARY
|
February 2, 2026 |
|
RUHI AGARWALLA Vs. SANTOSH AGARWAL
|
February 3, 2026 |
|
S. G. KAREL AND SONS JEWELLERS PRIVATE LIMITED Vs. MADAN LAL AGARWALLA JEWELLERS
|
April 1, 2026 |
|
SABBIR ALAM Vs. ABABS
|
April 7, 2026 |
|
SAHU SAMAJ TRUST, WEST BENGAL Vs. INDIAN BANK (PREVIOUSLY ALLAHABAD BANK NOW PRESENTLY AMALGAMATED WITH
|
August 10, 2026 |
|
SAHUJAIN CHARITABLE SOCIETY Vs. KOLKATA MUNICIPAL CORPORATION
|
March 24, 2026 |
|
SAIFUDDIN MONDAL Vs. SMFG INDIAN CREDIT COMPANY LIMITED
|
March 24, 2026 |
|
SAIKAT SAHA Vs. STATE OF WEST BENGAL
|
March 30, 2026 |
|
SAIKAT SARKHEL Vs. KANCHAN DEY
|
July 21, 2026 |
|
SAILENDRA NATH MUKHERJEE Vs. PUNJAB NATIONAL BANK
|
August 20, 2026 |
|
SAKIL ANSARI Vs. STATE OF WEST BENGAL
|
January 5, 2026 |
|
SAMBHU DAS Vs. STATE OF WEST BENGAL
|
February 6, 2026 |
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SANDIP KUMAR SAHA Vs. SOMNATH SAHA
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February 9, 2026 |
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SANJUKTA RAKSHIT Vs. STATE OF WEST BENGAL
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April 9, 2026 |
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SANKAR AUTO KIT Vs. STATE OF WEST BENGAL
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February 10, 2026 |
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SANTI DAS Vs. PARBINA BEGAM
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August 31, 2026 |
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SANTOSH PANDEY Vs. STATE OF WEST BENGAL
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March 23, 2026 |
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SANTOSH SARDAR Vs. UNION OF INDIA
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April 1, 2026 |
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SARADA JUTE MILLS PVT. LTD. Vs. S. P.G. ELECTRICALS
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April 20, 2026 |
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SARANJIT KAUR (HURA) Vs. INDER SINGH HURA
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April 6, 2026 |
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SATYAKI KSHETRAPAL Vs. UNION OF INDIA
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June 10, 2026 |
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SHABAZ ALAM Vs. UNION OF INDIA
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March 5, 2026 |
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SHARAD KUMAR SETH Vs. STATE OF WEST BENGAL
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March 20, 2026 |
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SHREE VIJAY PRAKASH KUMAR Vs. THE UCO BANK
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July 24, 2026 |
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SHUBHRANGSHU DUTTA Vs. STATE OF WEST BENGAL
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March 27, 2026 |
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SHUVENDU HALDAR Vs. STATE OF WEST BENGAL
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May 19, 2026 |
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SIDDHARTHA MUKHERJEE Vs. JYOTIKONA BANERJEE
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January 27, 2026 |
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SK. MOMREJ Vs. STATE OF WEST BENGAL
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July 16, 2026 |
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SK. NAWSAD ALI Vs. STATE OF WEST BENGAL
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May 5, 2026 |
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SK. SAHEDUL ISLAM Vs. ARABINDO MAKAR
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February 19, 2026 |
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SKIPPER FURNISHING PVT. LTD Vs. ANUBANDH FINANCIAL SERVICES PVT. LTD.
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May 6, 2026 |
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SMT. PATRALEKHA DUTTA Vs. SRI CHINMOY DUTTA
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July 30, 2026 |
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SMT. SHASTHI CHATTERJEE Vs. SRI JIBANANDA CHATTERJEE
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July 10, 2026 |
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SOMEN CHAKRABORTY Vs. STATE OF WEST BENGAL
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March 25, 2026 |
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SOUMENDRA PRASAD BHATTACHARYA Vs. STATE OF WEST BENGAL
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June 17, 2026 |
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SOURAV DASPATNAIK Vs. UNION OF INDIA
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January 15, 2026 |
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SOVAN KRISHNA MUKHOPADHYAYA Vs. STATE OF WEST BENGAL
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February 9, 2026 |
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SREEPARNA GHOSH Vs. STATE OF WEST BENGAL
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June 23, 2026 |
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SREI EQUIPMENT FINANCE LIMITED Vs. ROADWINGS INTERNATIONAL PRIVATE LIMITED
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March 13, 2026 |
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SRI SANJIB TARAFDAR Vs. SMT. MAUSUMI TARAFDAR
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July 23, 2026 |
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SRIGOPAL YARN TRADING PRIVATE LIMITED Vs. MAHALAXMI ENTERPRISE
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March 10, 2026 |
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SRIKANTA PATRA Vs. INDUSIND BANK LTD.
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March 25, 2026 |
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SRIKANTA PAUL Vs. PURSHOTTAM LAL SANGANERIA (HUF)
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August 13, 2026 |
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STATE OF WEST BENGAL Vs. SHILADITYA BANERJEE
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February 13, 2026 |
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STATE OF WEST BENGAL Vs. NILKAMAL SARKAR AND OTHER
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January 6, 2026 |
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STEEL AUTHORITY OF INDIA LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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February 16, 2026 |
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SUDHAN MONDAL Vs. UNION OF INDIA
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April 8, 2026 |
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SUDIP RANJAN DEY Vs. MANAGER, RELIANCE GENERAL INSURANCE CO. LTD.
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February 24, 2026 |
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SUKANTA CHATTOPADHYAY Vs. KAKALI BHATTACHARYA
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May 4, 2026 |
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SUKANYA DAS Vs. SRI SANKAR DUTTA
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February 2, 2026 |
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SUN PHARMACEUTICAL INDUSTRIES LIMITED Vs. EMAMI LIMITED
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August 17, 2026 |
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SUNANDITA SARANGI Vs. STATE OF WEST BENGAL
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May 15, 2026 |
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SUNRISE TIMPLY COMPANY PVT. LTD Vs. UNION OF INDIA
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January 19, 2026 |
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SURAJIT MNDAL Vs. STATE OF WEST BENGAL
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January 5, 2026 |
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SURANJAN MANDAL @ SURANJOY MANDAL Vs. STATE OF WEST BENGAL
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January 7, 2026 |
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SWAPAN CHAKRABORTY Vs. AMIT BANERJEE
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March 2, 2026 |
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SWAPNA BHATTACHARJEE Vs. NEW INDIA ASSURANCE COMPANY LTD.
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February 18, 2026 |
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TAPAN MAJHI Vs. SOUMYA SAHA
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January 5, 2026 |
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TAPAS MALLIK Vs. SMT. SEFALI BALA SANTRA
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July 27, 2026 |
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THE PEERLESS INN, KOLKATA Vs. STATE OF WEST BENGAL
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May 18, 2026 |
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THUPA BALA SARDAR Vs. SUNITI SARDAR
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February 10, 2026 |
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THUPA BALA SARDAR Vs. SUNITI SARDAR
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January 6, 2026 |
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TIRUPATI AGRO SEED DISTRIBUTORS PVT. LTD. Vs. STATE OF WEST BENGAL
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February 17, 2026 |
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TIRUPATI VANCOM PRIVATE LIMITED Vs. JAMES GLENDYE AND CO. PRIVATE LIMITED
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March 6, 2026 |
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TRIBENI CONSTRUCTIONS LIMITED Vs. DAMODAR VALLEY CORPORATION
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April 13, 2026 |
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TRIPTI BISWAS ROY Vs. STATE OF WEST BENGAL
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March 18, 2026 |
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TUAMAN ENGINEERING LIMITED Vs. RESERVE BANK OF INDIA
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June 5, 2026 |
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TUSHAR KANTI ROY Vs. DAMODAR VALLEY CORPORATION
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April 30, 2026 |
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UMA BERIWAL @ BERIWALA Vs. SREE SHREE ISWAR ANNAPURNA MATA
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June 15, 2026 |
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UNION BANK OF INDIA Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT, 1972
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May 14, 2026 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. MOME BHATTACHARJEE
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January 22, 2026 |
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USHA MARTIN LIMITED Vs. BALURGHAT TECHNOLOGIES
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February 23, 2026 |
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VFS CAPITAL LIMITED Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA
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July 15, 2026 |
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VISHAL SHARMA Vs. STATE OF WEST BENGAL
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March 23, 2026 |
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WEST BENGAL POWER DEVELOPMENT CORPORATION LIMITED Vs. UNION OF INDIA
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February 16, 2026 |
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WEST BENGAL SMALL INDUSTRIES DEVELOPMENT LIMITED Vs. TWINSTAR INDUSTRIES
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March 19, 2026 |
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WINSHER TIE-UP PRIVATE LTD. Vs. GTR COMPANY PRIVATE LTD
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April 10, 2026 |
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ZUBAIR AHMED KHAN Vs. MD. HAMMAD ANSARI
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August 19, 2026 |