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M/S. KRISHNA AND ASSOCIATES Vs. THE STATE OF WEST BENGAL
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February 7, 2025 |
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ABASARPRAPT BHARTIYA KHADYANIGAM KARMACHARI KALYAN SAMITY Vs. FOOD CORPORATION OF INDIA
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August 4, 2025 |
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ABHINANDAN DYEING PVT. LTD. Vs. STATE OF WEST BENGAL
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January 3, 2025 |
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ADHISHEKHAR BISWAS Vs. STATE OF WEST BENGAL
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June 16, 2025 |
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AGNIDIPA DAS Vs. RAJANOY DUTT
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June 13, 2025 |
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AHOK CHAKRABORTY @ KHOKAN Vs. STATE OF WEST BENGAL
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June 18, 2025 |
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AJIT MAHARA Vs. STATE OF WEST BENGAL
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May 7, 2025 |
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AJY MONDAL Vs. BISWANATH MONDAL
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May 20, 2025 |
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ALL INDIA SECULAR FRONT Vs. STATE OF WEST BENGAL
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January 20, 2025 |
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ALOK PAKHIRA Vs. STATE OF WEST BENGAL
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March 24, 2025 |
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ALOK SARAF Vs. SHYAM SUNDAR NANGALIA
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May 20, 2025 |
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AMAN JAISWAL Vs. ANITA SHAW
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January 10, 2025 |
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AMBIKA CHARAN MAJHI Vs. STATE OF WEST BENGAL
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February 28, 2025 |
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ANANTA Vs. RAMCHANDER
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April 11, 2025 |
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ANIL RAJKUMAR MUKERJI Vs. RT. REV. PARITOSH CANNING
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February 27, 2025 |
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ANINDITA MAITY (MITRA) Vs. STATE OF WEST BENGAL
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February 24, 2025 |
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ANIRBAN CHATTOPADHYAY Vs. KRISHNENDU NARARYAN
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May 20, 2025 |
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ANIRUDDHA BANERJEE Vs. VODAFONE IDEA LIMITED
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January 14, 2025 |
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ANJANI PUTRA SENA Vs. STATE OF WEST BENGAL
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April 4, 2025 |
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ANOWAR HOSSAIN Vs. STATE OF WEST BENGAL
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January 10, 2025 |
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ANUBANDH FINANCIAL SERVICES PVT. LTD. Vs. SKIPPER FURNISHING PVT. LTD.
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June 25, 2025 |
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ARNAB SAHA Vs. STATE OF WEST BENGAL
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January 31, 2025 |
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ARUN KUMAR JINDAL Vs. RAJNI PODDAR
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April 29, 2025 |
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ARUN KUMAR TIKADAR Vs. STATE OF WEST BENGAL
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January 2, 2025 |
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ARUP KUMAR BHAUMI Vs. STATE OF WEST BENGAL
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January 6, 2025 |
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ASHIM KUMAR SIRCAR Vs. NIL
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May 19, 2025 |
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ASHOK KUMAR DAS Vs. STATE OF WEST BENGAL
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January 10, 2025 |
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ASHOK KUMAR SAHA Vs. STATE OF WEST BENGAL
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May 19, 2025 |
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ASHOKE MURMU Vs. STATE OF WEST BENGAL
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January 3, 2025 |
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ASHUTOSH GAYEN Vs. STATE OF WEST BENGAL
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September 11, 2025 |
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ASIRUDDIN SK. Vs. STATE OF WEST BENGAL
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February 5, 2025 |
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ASIS MUKHERJEE Vs. KRISHNA MITRA
|
January 8, 2025 |
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AYAN SEN Vs. SMITA NATH
|
January 8, 2025 |
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BAJORIA HOLDINGS PVT. LTD Vs. KOLKATA MUNICIPAL CORPORATION
|
March 27, 2025 |
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BALAI CHARAN MAITY Vs. NATIONAL INVESTIGATION AGENCY
|
January 29, 2025 |
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BALAI KULE Vs. STATE OF WEST BENGAL
|
April 2, 2025 |
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BAPI @ BIRENDRA MONDAL Vs. BALLY JUTE MILL EMPLOYEES CO-OP CREDIT SOC.
|
May 2, 2025 |
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BAPI GHOSH Vs. SAROJINI GHOSH
|
January 7, 2025 |
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BAPI HALDAR Vs. INDIAN OIL CORPORATION
|
January 13, 2025 |
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BHAG CHAND MUNDRA Vs. SANJAY KUMAR PRASAD
|
January 31, 2025 |
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BHANU PROPERTIES LTD. Vs. RESERVE BANK OF INDIA
|
August 26, 2025 |
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BHARAT PETROLEUM CORPORATION LTD Vs. KAUSHIK GANGULY
|
June 18, 2025 |
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BIDYUT KUMAR MAHATO Vs. STATE OF WEST BENGAL
|
June 26, 2025 |
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BIJAYLAXMI GHOSH Vs. ALOLIKA GUHA
|
January 16, 2025 |
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BIKLI MATSHYA UTPADAN GROUP Vs. STATE OF WEST BENGAL
|
January 7, 2025 |
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BIKRAMJIT MONDAL Vs. ANINDITA MONDAL
|
January 3, 2025 |
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BINAGURI TEA COMPANY PRIVATE LIMITED Vs. NABADIGNATA INDUSTRIAL TOWNSHIP AUTHORITY
|
January 16, 2025 |
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BIRBHUM DISTRICT CENTRAL CO OPERATIVE BANK LTD. Vs. PARESH KUMAR MUKHERJEE
|
January 29, 2025 |
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BISHU SOREN Vs. STATE OF WEST BENGAL
|
March 20, 2025 |
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BISWAJIT JANA Vs. STATE OF WEST BENGAL
|
January 10, 2025 |
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BISWAS ENTERPRISES Vs. STATE OF WEST BENGAL
|
March 12, 2025 |
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BISWATOSH MONDAL Vs. STATE OF WEST BENGAL
|
June 20, 2025 |
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BOARD OF COUNCILLORS OF NABADWIP MUNICIPALITY Vs. SUSAN MUKHOPADHYAY
|
January 20, 2025 |
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BOARD OF MAJOR PORT AUTHORITY Vs. MARINECRAFT ENGINEERS PRIVATE LIMITED
|
June 13, 2025 |
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BODHIRUPA MUKHERJEE Vs. MILNDA LAHRI
|
April 17, 2025 |
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BRATINDRA NATH MUKHERJEE Vs. RATHINDRA NATH MUKHERJEE
|
January 17, 2025 |
|
BVEPL BHARTIA (JV) Vs. STATE OF WEST BENGAL
|
May 22, 2025 |
|
CALCUTTA CLUB LTD. Vs. UNION OF INDIA
|
August 22, 2025 |
|
CALCUTTA JUTE MANUFACTURING COMPANY Vs. BHRIGU NATH THAKUR
|
April 10, 2025 |
|
CALCUTTA MINT WORKERS UNION Vs. NATIONAL INDUSTRIAL TRIBUNAL, KOLKATA
|
March 20, 2025 |
|
CENTRAL BANK OF INDIA Vs. JAI KUMAR GOYAL
|
October 29, 2025 |
|
CENTRAL BOARD OF TRUSTEES Vs. REGISTRAR CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
March 5, 2025 |
|
CENTRAL BOARD OF TRUSTEES, EPF ORGANISATION Vs. UNION OF INDIA
|
July 30, 2025 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. RAJNIKANT OJHA
|
April 10, 2025 |
|
CHAIRMAN CUM MANAGING DIRECTOR, FOOD CORPORATION OF INDIA Vs. SUNIL SAHA
|
May 6, 2025 |
|
CHANDI CHARAN PATRA Vs. STATE OF WEST BENGAL
|
July 31, 2025 |
|
CHARU DIESELS LLP Vs. E.L.PROPERTIES
|
May 14, 2025 |
|
COLONEL M SANJEEV, SECRETARY OF THE CALCUTTA SWIMMING CLUB Vs. SARDAR SHAHIN IMAM
|
July 17, 2025 |
|
COMMISSIONER OF SERVICE TAX Vs. EMTA COAL LIMITED
|
May 14, 2025 |
|
COMMISSIONER OF SERVICE TAX KOLKATA Vs. ELECTROSTEEL CASTINGS LIMITED
|
January 3, 2025 |
|
COMMISSIONER OF SERVICE TAX KOLKATA PRESENTLY KNOWN AS COMMISSIONER OF CGST Vs. ELECTRO STEEL CASTING LTD.
|
May 7, 2025 |
|
CONSOLIDATED INFRACON PRIVATE LIMITED Vs. LAKSHMAN PRASAD AGARWAL
|
May 21, 2025 |
|
CYGNET MACHINIBG AND ENGINEERING PRIVATE LIMITED Vs. AANAG ENTERPRISES PRIVATE LIMITED
|
January 21, 2025 |
|
DARJEELING CANNING COMPANY (P) LIMITED Vs. WEST BENGAL LAND REFORMS AND TENANCY TRIBUNAL
|
May 20, 2025 |
|
DASCON SOURAV COMMERCIAL PRIVATE LIMITED Vs. CLE PRIVATE LIMITED
|
May 7, 2025 |
|
DEEPAK KEJRIWAL Vs. STATE OF WEST BENGAL
|
February 26, 2025 |
|
DEEPAK MAWANDIA Vs. SHREE RSH PROJECTS PVT. LTD.
|
February 7, 2025 |
|
DELWAR SK Vs. THE STATE OF WEST BENGAL
|
February 18, 2025 |
|
DHANANJAI LIFESTYLE LIMITED Vs. SANVIE RETAIL PRIVATE LIMITED
|
May 20, 2025 |
|
DHANBAD LAB INSTRUMENTS INDIA PRIVATE LIMITED Vs. METRAVI INSTRUMENTS PRIVATE LIMITED
|
May 23, 2025 |
|
DHARMENDRA CHOWDHURY Vs. STATE OF WEST BENGAL
|
January 13, 2025 |
|
DHRUBAJYOTI ROY Vs. STATE OF WEST BENGAL
|
July 22, 2025 |
|
DIA GOLD JEWELS PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX KOLKATA
|
April 7, 2025 |
|
DILIP DEY @ DILA Vs. STATE OF WEST BENGAL
|
September 24, 2025 |
|
DILIP KUMAR CHOUDHURY Vs. REGIONAL PROVIDENT FUND COMMISSIONER, DURGAPUR
|
January 31, 2025 |
|
DILIP RAY Vs. HOWRAH MUNICIPAL CORPORATION
|
February 5, 2025 |
|
DIPALI RANI SETT Vs. UMA RANI SETT
|
January 30, 2025 |
|
DIPTI MITRA Vs. RENU MITRA
|
May 16, 2025 |
|
DIVIJ MERCANTILES PVT. LTD. Vs. SABITA RUNGTA
|
January 31, 2025 |
|
DR. SATINATH SAMANTA Vs. STATE OF WEST BENGAL
|
April 17, 2025 |
|
DUCKBACK INFORMATION SYSTEMS PRIVATE LIMITED Vs. UNION OF INDIA
|
April 3, 2025 |
|
EASTERN CHEMOFARB PVT. LTD. Vs. EASTERN CHEMOFARB PVT. LTD. PERMANENT WORKERS UNION
|
August 13, 2025 |
|
EASTERN COALFIELDS LIMITED Vs. UNION OF INDIA
|
February 26, 2025 |
|
EASTERN COALFIELDS LIMITED Vs. MANGALI @ MANGALA BOURI
|
July 1, 2025 |
|
EASTERN COALFIELDS LIMITED Vs. UNION OF INDIA
|
March 10, 2025 |
|
EASTERN ORGANIC FERTILIZER PVT. LTD. Vs. STATE OF WEST BENGAL
|
April 16, 2025 |
|
EMAMI LTD Vs. DABUR INDIA LTD.
|
January 17, 2025 |
|
EMPLOYEES PROVIDENT FUND ORGANISATION Vs. ASHOK KUMAR PODDAR
|
February 17, 2025 |
|
ENFORCEMENT DIRECTORATE Vs. PRITIMOY CHAKRABORTY
|
February 6, 2025 |
|
EPIC MARKETING Vs. STATE OF WEST BENGAL
|
April 10, 2025 |
|
EVERSTRONG SALES PVT. LTD. Vs. BINOD KUMAR MAHIPAL
|
June 30, 2025 |
|
GARDEN REACH SHIPBUILDERS & ENGINEERS LIMITED Vs. MARINE CRAFT ENGINEERS PRIVATE LIMITED
|
July 23, 2025 |
|
GARIMA SHAW Vs. UMESH KUMAR SHAW
|
March 5, 2025 |
|
GAYATRI CHETNA FOUNDATION Vs. MANOJ JOSHI
|
April 28, 2025 |
|
GILLANDERS ABRUTHNOT & CO. LTD Vs. LD. FIFTH INDUSTRIAL TRIBUNAL
|
January 14, 2025 |
|
GIRISH KISHOR NAYAK Vs. STATEOF WEST BANGAL
|
February 19, 2025 |
|
GLOSTER LIMITED Vs. STATE OF WEST BENGAL
|
April 4, 2025 |
|
GOLEARA BIBI Vs. UNION OF INDIA
|
January 16, 2025 |
|
GOODFAITH HOLDINGS PVT. LTD. Vs. SUPREME WOOD PRODUCTS PVT. LTD.
|
April 29, 2025 |
|
GOPAL KRISHNA DEWONJEE Vs. STATE OF WEST BENGAL
|
January 8, 2025 |
|
GOPESWAR GHOSH Vs. STATE OF WEST BENGAL
|
July 18, 2025 |
|
GOURAB DAS Vs. NATIONAL INSURANCE COMPANY LTD.
|
January 16, 2025 |
|
GOURI BISWAS Vs. STATE OF WEST BENGAL
|
January 10, 2025 |
|
GOUTAM CHANDRA DEY Vs. PUNJAB NATIONAL BANK
|
October 24, 2025 |
|
GOUTAM KUMAR JHA Vs. STATE OF WEST BENGAL
|
July 14, 2025 |
|
GOVIND GARG Vs. STATE OF WEST BENGAL
|
May 1, 2025 |
|
GUNOSINDHU PANDA Vs. STATE OF WEST BENGAL
|
May 20, 2025 |
|
HALDIA DEVELOPMENT AUTHORITY Vs. KONARAK ENTERPRISE
|
January 17, 2025 |
|
HARE KRISHNA SHAW Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
January 31, 2025 |
|
HDFC BANK Vs. UNION OF INDIA
|
June 19, 2025 |
|
HEINEN AND HOPMAN ENGINEERING (I) PVT. LTD Vs. STATE OF WEST BENGAL
|
April 11, 2025 |
|
HERO SARKAR Vs. UNION OF INDIA
|
March 28, 2025 |
|
HIMENDU DAS Vs. I.C.I.C.I. LOMBARD GENERAL INSURANCE COMPANY LTD.
|
January 16, 2025 |
|
HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED Vs. BOARD OF TRUSTEES FOR THE SYAMA PRASAD MOOKERJEE PORT
|
January 21, 2025 |
|
HIRA BHATTACHARYYA Vs. STATE OF WEST BENGAL
|
January 6, 2025 |
|
HOOGHLY INFRASTRUCTURE PVT. LTD Vs. GOPAL DAS
|
March 4, 2025 |
|
IDL EXPLOSIVES LIMITED Vs. UNION OF INDIA
|
April 10, 2025 |
|
IN THE GOODS OF SHRIMATI RAMA DATTA GUPTA (DEC) Vs. IN THE GOODS OF SHRIMATI RAMA DATTA GUPTA (DEC)
|
April 23, 2025 |
|
IN THE GOODS OF: SITA DEVI BAZAZ Vs. IN THE GOODS OF: SITA DEVI BAZAZ
|
September 1, 2025 |
|
INDIA JUTE AND INDUSTRIES LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
March 26, 2025 |
|
INDIAN INSTITUTE OF MANAGEMENT CALCUTTA Vs. UNION OF INDIA
|
February 17, 2025 |
|
INDIAN INSTITUTE OF TECHNOLOGY Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
February 17, 2025 |
|
INDIAN OIL CORPORATION LIMITED Vs. UNION OF INDIA
|
February 18, 2025 |
|
INDRANI CHATTERJEE Vs. RUPA KARPAS
|
January 6, 2025 |
|
INLAND WATERWAYS AUTHORITY OF INDIA Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
January 14, 2025 |
|
ITC LIMITED Vs. CONTROLLER OF PATENTS DESIGNS AND TRADEMARK
|
May 20, 2025 |
|
ITC LIMITED Vs. PRAVIN KUMAR
|
June 20, 2025 |
|
J.D. ELECTRICAL PRODUCTS PRIVATE LIMITED Vs. PURBACHAL UDYOG
|
August 25, 2025 |
|
JAGADINDRA GANGULY Vs. IRENA DUTTA
|
January 9, 2025 |
|
JAGDISH PRASAD BOHRA Vs. STATE OF WEST BENGAL
|
April 10, 2025 |
|
JAHANGIR MALLICK Vs. STATE OF WEST BENGAL
|
February 7, 2025 |
|
JAHANGIR SK. Vs. STATE OF WEST BENGAL
|
May 6, 2025 |
|
JAHURUL JAMADAR Vs. STATE OF WEST BENGAL
|
April 29, 2025 |
|
JAI PRAKASH JAISWAL Vs. OFFICIAL LIQUIDATOR
|
August 5, 2025 |
|
JAYA SHREE TEXTILES Vs. STATE OF WEST BEGAL
|
March 10, 2025 |
|
JAYDEEP CHAKRABORTY Vs. SNEHASISH BHAUMIC
|
January 3, 2025 |
|
JEAUL SHEIKH @ SENAUL Vs. RAKIB MOLLA @ MOLLA
|
September 23, 2025 |
|
JEJU METALS PRIVATE LIMITED Vs. UNION OF INDIA
|
March 6, 2025 |
|
JOYATU MONDAL Vs. JOYATU MONDAL
|
May 8, 2025 |
|
JOYDEB DUTTA Vs. FOOD CORPORATION OF INDIA
|
June 23, 2025 |
|
KABERI DEY Vs. SOURAV BHATTACHARJEE
|
July 18, 2025 |
|
KAJIM SK. @ KHAJIM SEKH @ KHAJIM SEIKH Vs. STATE OF WEST BENGAL
|
September 10, 2025 |
|
KALATAN DASGUPTA Vs. STATE OF WEST BENGAL
|
September 19, 2025 |
|
KALYAN BISWAS Vs. KOLKATA MUNICIPAL CORPORATION
|
January 7, 2025 |
|
KAMALA DEVI GOYAL Vs. STATE OF WEST BENGAL
|
June 10, 2025 |
|
KAMALIKA MAJUMDAR NEE DAS Vs. SUBHAPRIYA MAJUMDAR
|
June 11, 2025 |
|
KANCHAN KUMAR SARKAR Vs. UNION OF INDIA
|
January 3, 2025 |
|
KARTICK CHANDRA PANJA Vs. SHUBHAM JAISWAL
|
January 3, 2025 |
|
KARTIK CHANDRA KAPAS Vs. BIKASH NASKAR
|
April 22, 2025 |
|
KAUSHIK ROY Vs. STATE OF WEST BENGAL
|
January 15, 2025 |
|
KELVIN JUTE LIMITED Vs. CENTRAL BOARD OF TRUSTEES FOR THE EMPLOYEES PROVIDENT FUND ORGANISATION
|
January 22, 2025 |
|
KHOKAN MONDAL Vs. STATE OF WEST BENGAL
|
February 27, 2025 |
|
KHORSED ALAM KHAN Vs. STATE OF WEST BENGAL
|
March 18, 2025 |
|
KISHAN BHARTIA Vs. PAWAN BHARTIA
|
March 5, 2025 |
|
KOLEY CONSTRUCTION Vs. TARUN KANTYI CHOWDHURY
|
January 15, 2025 |
|
KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY Vs. SOUTH CITY
|
February 12, 2025 |
|
KOLKATA MUNICIPAL CORPORATION Vs. SRI KARNAIL SINGH
|
January 24, 2025 |
|
KRISHNA TEWARI Vs. STATE OF WEST BENGAL
|
May 23, 2025 |
|
KVELL PROPERTIES PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
January 29, 2025 |
|
L.I.C.I Vs. UNION OF INDIA
|
May 15, 2025 |
|
LAKSHMI KANTA DAS Vs. SATYENDRA NATH MAHATO
|
March 11, 2025 |
|
LOPAMUDRA SANTRA Vs. STATE OF WEST BENGAL
|
July 7, 2025 |
|
M.B.SECURITY & INVESTIGATION BUREAU Vs. UNION OF INDIA
|
June 18, 2025 |
|
M/S MAA DURGA TRADING CO. Vs. SUJEET KUMAR JAISWAL
|
July 2, 2025 |
|
M/S. EXCHANGE Vs. PRADIP KUMAR
|
March 19, 2025 |
|
MADHUSUDHAN MANNA Vs. STATE OF WEST BENGAL
|
May 6, 2025 |
|
MAGNUM ENTERPRISES Vs. KOLKATA MUNICIPAL CORPORATION
|
August 14, 2025 |
|
MAHAMMAD SAIDUL SHAIKH Vs. THE STATE OF WEST BENGAL
|
October 27, 2025 |
|
MAHENDRA SHARMA Vs. STATE OF WEST BENGAL
|
January 2, 2025 |
|
MAINAK GOSWAMI Vs. STATE OF WEST BENGAL
|
June 17, 2025 |
|
MAJED ALI Vs. STATE OF WEST BENGAL
|
June 24, 2025 |
|
MANASA PALLAB Vs. JAGABANDHU ARU
|
May 15, 2025 |
|
MANIK CHANDRA MANDAL Vs. STATE OF WEST BENGAL
|
January 21, 2025 |
|
MANOWARA SARDAR Vs. STATE OF WEST BENGAL
|
January 24, 2025 |
|
MARICO LIMITED Vs. DABUR INDIA LIMITED
|
May 20, 2025 |
|
MARINE CRAFT ENGINEERS PRIVATE LIMITED Vs. GARDEN REACH SHIPBUILDERS AND ENGINEERS LIMITED
|
September 25, 2025 |
|
MAYA BOURI Vs. EASTERN COALFIELDS LIMITED
|
May 20, 2025 |
|
MD. HASMAT ALI Vs. GOVERNMENT OF WEST BENGAL
|
February 25, 2025 |
|
MD. NOOR ALAM Vs. STATE OF WEST BENGAL
|
May 2, 2025 |
|
MD. SONU Vs. STATE OF WEST BENGAL
|
July 17, 2025 |
|
MEERA DHANUKA Vs. BANK OF INDIA
|
January 10, 2025 |
|
MEGA CITY NURSING HOME Vs. STATE OF WEST BENGAL
|
April 9, 2025 |
|
MODERN CONSTRUCTION Vs. BANDANA POKHRIYAL
|
September 17, 2025 |
|
MOHINI BISWAS Vs. STATE OF WEST BENGAL
|
January 6, 2025 |
|
MOLINA DEY Vs. RUNA KUNDU
|
February 12, 2025 |
|
MONIKA KALRA Vs. STATE OF WEST BENGAL
|
January 13, 2025 |
|
MONO ORION FOODS INDIA PRIVATE LIMITED Vs. SYNDICATE REALITYINFRA PRIVATE LIMITED
|
August 21, 2025 |
|
MONOTONA MARKETING (P) LTD. Vs. KOLKATA MUNICIPAL CORPORATION
|
May 13, 2025 |
|
MOSLEM ALI @ SK MOSLEM ALI Vs. THE STATE OF WEST BENGAL
|
October 28, 2025 |
|
MOUSUMI DAS Vs. STATE OF WEST BENGAL
|
June 23, 2025 |
|
MRIDULA ROY Vs. KAMALESH CHANDRA CHAKRABORTY
|
January 27, 2025 |
|
MUBARAK ANSARI Vs. STATE OF WEST BENGAL
|
June 25, 2025 |
|
MURSHIDABAD ZILLA PARISHAD Vs. ASIAN HEALTH CARE DEVELOPMENT PRIVATE LIMITED
|
July 15, 2025 |
|
NALINAKSHA CHATTERJEE Vs. HOWRAH MUNICIPAL CORPORATION
|
March 17, 2025 |
|
NANU @ NARAYAN ADHIKARY Vs. STATE OF WEST BENGAL
|
July 4, 2025 |
|
NATASHA SARKAR Vs. SIMLA SINGH
|
January 31, 2025 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SETHIA OIL INDUSTRIES LIMITED
|
August 20, 2025 |
|
NAZREEN BANU Vs. ANDAMAN AND NICOBAR ADMINISTARATION
|
February 27, 2025 |
|
NCDEX E MARKETS LIMITED Vs. AUTHORISED OFFICER, CANARA BANK
|
September 2, 2025 |
|
NCLT ADVOCATES BAR ASSOCIATION Vs. UNION OF INDIA
|
May 15, 2025 |
|
NCLT ADVOCATES BAR ASSOCIATION, KOLKATA BENCH Vs. UNION OF INDIA
|
March 25, 2025 |
|
NEELACHAL ABASAN CO-OPERATIVE SOCIETY LTD Vs. SUMIT GUPTA, DISTRICT MAGISTRATE
|
February 12, 2025 |
|
NEO CARBONS PRIVATE LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
|
May 21, 2025 |
|
NEO METALIKS LIMITED Vs. ORRISA METALIKS PRIVATE LIMITED
|
January 6, 2025 |
|
NEW LIFE LABPRATORIES PRIVATE LIMITED Vs. NLCARE PRIVATE LIMITED
|
April 29, 2025 |
|
NIHARENDU MITRA Vs. SWAGATA MITRA
|
February 11, 2025 |
|
NIKHIL HALDER Vs. CHIEF SECRETARY
|
February 28, 2025 |
|
NILOY KUMAR BARMAN Vs. STATE OF WEST BENGAL
|
July 17, 2025 |
|
NITUL DAS Vs. UNION OF INDIA
|
January 10, 2025 |
|
NOOR MOHAMMED Vs. STATE OF WEST BENGAL
|
March 27, 2025 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. RELIANCE JUTE MILLS (INTERNATIONAL LIMITED)
|
May 20, 2025 |
|
ORRISSA METALIKS PVT. LTD. Vs. TITAGARH RAIL SYSTEMS LTD.
|
January 28, 2025 |
|
P & P BUSINESS PVT. LTD. Vs. MARCO FRANCESCO SHOES (INDIA)
|
April 29, 2025 |
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PANKAJ KUMAR AGARWAL Vs. M/S. PANCHIRAM NAHATA
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July 4, 2025 |
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PAPAN SARKAR @ PRANAB Vs. STATE OF WEST BENGAL
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September 15, 2025 |
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PARTHA PRATIM ROY Vs. ROMI ARORA
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July 2, 2025 |
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PARUL KUJUR (ORAOW) Vs. STATE OF WEST BENGAL
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May 23, 2025 |
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PAWAN KUMAR SHARMA Vs. UNION OF INDIA
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April 30, 2025 |
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PERFECTO ELECTRICALS Vs. RAIL VIKAS NIGAM LIMITED
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May 2, 2025 |
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PIONEER COOPERATIVE CAR PARKING SERVICING & CONSTRUCTION SOCIETY LTD. Vs. STATE OF WEST BENGAL
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January 30, 2025 |
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POBITRA GOGOI Vs. STATE OF WEST BENGAL
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January 31, 2025 |
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PRABHAT KUMAR MANDAL Vs. STATE OF WEST BENGAL
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January 15, 2025 |
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PRABIR ROY Vs. AMIT KUMAR ROY
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July 16, 2025 |
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PRABIR ROY IN PLACE OF SUKTI SANYAL Vs. AMIT KUMAR ROY
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October 16, 2025 |
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PRADIP HALDER Vs. STATE OF WEST BENGAL
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July 7, 2025 |
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PRADIP KUMAR BARDHAN Vs. STATE OF WEST BENGAL
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January 6, 2025 |
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PRADIPTA KR. SARKAR Vs. SHEFALI SARKAR
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July 10, 2025 |
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PRAMOD SHROFF Vs. MOHAN SINGH CHOPRA
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January 21, 2025 |
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PRATIMA CHOWDHURY Vs. STATE OF WEST BENGAL
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January 10, 2025 |
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PRAVEEN JAIN Vs. TULSAN PROPERTIES PRIVATE LIMITED
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July 3, 2025 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. P. L. GOENKA HUF
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May 6, 2025 |
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PRIYANKA GUPTA Vs. ANIL CHOWDHURY
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April 23, 2025 |
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PROBODH CHANDRA ROY Vs. STATE OF WEST BENGAL
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January 10, 2025 |
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PROSENJIT SEN Vs. STATE BANK OF INDIA
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June 25, 2025 |
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PUNIT RAJGARIA Vs. NAINA AGARWAL
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April 4, 2025 |
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PUNJAB & SIND BANK Vs. CHAINRUP SAMPATRAM
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April 9, 2025 |
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PUSPA RANI DEB Vs. KRISHNANAGAR MUNICIPALITY
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February 13, 2025 |
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R.C ESTATE PRIVATE LIMITED Vs. SASHI DEVI AGARWAL
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May 1, 2025 |
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RABI MURMU Vs. STATE OF WEST BENGAL
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August 29, 2025 |
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RABINDRA BHARATI UNIVERSITY Vs. STATE OF WEST BENGAL
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March 27, 2025 |
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RAJA BASU Vs. STATE OF WEST BENGAL
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August 6, 2025 |
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RAJA KATRA PVT LTD. Vs. PRANAY CHAND MAHATAB
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July 10, 2025 |
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RAJAN KUMAR PRASAD Vs. NEW TOWN DEVELOPMENT AUTHORITY
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August 29, 2025 |
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RAJKUMAR RISHI Vs. STATE OF WEST BENGAL
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March 11, 2025 |
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RAJYASHREE CHAMARIA Vs. BIDYAPATI CHATTERJEE
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January 16, 2025 |
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RANJIT MONDAL Vs. STATE OF WEST BENGAL
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July 11, 2025 |
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RASHTRIYA ISPAT NIGAM LIMITED Vs. STATE OF WEST BENAL
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January 16, 2025 |
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REATOX RESORTS AND HOTELS PVT. LTD. Vs. SREI EQUIPMENT FINANCE LTD.
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January 6, 2025 |
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REGIONAL PROVIDENT FUND COMMISSIONER Vs. SONODYNE TELEVISION COMPANY
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April 22, 2025 |
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REKHA KUNDU Vs. JHUMA AICH
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February 14, 2025 |
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RENUKA BISWAS Vs. LIEUTENANT GOVERNOR
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February 28, 2025 |
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RINKI CHAKRABORTY NEE DAS Vs. STATE OF WEST BENGAL
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September 12, 2025 |
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ROWINA NANDINI MEHROTRA Vs. MALA ROY
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July 21, 2025 |
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ROZI BEGUM Vs. STATE OF WEST BENGAL
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January 15, 2025 |
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RUKHSANA HAMID Vs. STATE OF WEST BENGAL
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August 13, 2025 |
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SABINA YESMIN BEGUM Vs. STATE OF WEST BENGAL
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May 6, 2025 |
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SADHAN GHOSH Vs. STATE OF WEST BENGAL
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May 6, 2025 |
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SAHA ENTERPRISE Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
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June 11, 2025 |
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SAIBAL SARKAR Vs. SANGITA GHOSH
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May 8, 2025 |
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SAIL (ISP), BURNPUR, SAIL, IISCO STEEL PLANT Vs. BISWANATH MAJHI
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June 19, 2025 |
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SAIL GROWTH WORKS Vs. SRI DURGA MAHATO
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July 2, 2025 |
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SAMAR DEBANGSI Vs. STATE OF WEST BENGAL
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April 25, 2025 |
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SAMAR SANKAR MONDAL Vs. NATIONAL INVESTIGATING AGENCY
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July 7, 2025 |
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SAMARENDRANATH PRADHAN Vs. STATE OF WEST BENGAL
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January 15, 2025 |
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SAMBRITA GANGULY Vs. KOLKATA MUNICIPAL CORPORATION
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May 6, 2025 |
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SAMIR KUMAR DAS Vs. STATE OF WEST BENGAL
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May 5, 2025 |
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SAMSUDDIN LASKAR Vs. STATE OF WEST BENGAL
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January 10, 2025 |
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SANCHARINI BANERJEE Vs. SOUVIK MUKHERJEE
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March 7, 2025 |
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SANDEEP GOENKA Vs. YES BANK
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February 17, 2025 |
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SANDIP ROY Vs. STATE OF WEST BENGAL
|
September 8, 2025 |
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SANJAY JHUNJHUNWALA Vs. RESERVE BANK OF INDIA
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August 1, 2025 |
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SANJAY JHUNJHUNWALA Vs. RESERVE BANK OF INDIA
|
April 1, 2025 |
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SANJAY KUMAR ARYA Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 7, 2025 |
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SANJAY KUMAR SHAW Vs. STATE OF WEST BENGAL
|
August 7, 2025 |
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SANJAY SOMANY Vs. UNION OF INDIA
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May 6, 2025 |
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SANJOY KUMAR DAS Vs. ADDITIONAL CENTRAL PROVIDENT FUND COMMISSIONER
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January 28, 2025 |
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SANKAR CHANDRA MAITI Vs. STATE OF WEST BENGAL
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March 5, 2025 |
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SARKAR FUEL STATION Vs. UNION OF INDIA
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July 29, 2025 |
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SATADRU OJHA Vs. STATE OF WEST BENGAL
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July 28, 2025 |
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SATISH CHOUDHARY Vs. STATE OF WEST BENGAL
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July 7, 2025 |
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SATWIC VIVEK RUIA Vs. SOUMYENDU DUTT
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January 10, 2025 |
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SATYABRATA BARIK Vs. THE STATE OF WEST BENGAL
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July 19, 2025 |
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SAURAV CHAUDHURI Vs. STATE OF WEST BENGAL
|
February 6, 2025 |
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SHARMILA SENGUPTA Vs. KALIDAS SENGUPTA
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January 7, 2025 |
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SHASHI KANT TAPURIAH Vs. KOLKATA MUNICIPAL CORPORATION
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May 20, 2025 |
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SHEFALI MALLICK Vs. DURGA CHAKRABORTY (RAKSHIT)
|
March 11, 2025 |
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SHER SINGH @ SATYA NARAYAN CHOUHAN Vs. STATE OF WEST BENGAL
|
June 11, 2025 |
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SHIB RAJ ROY Vs. TAPASI DAS
|
May 19, 2025 |
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SHIBA PRASAD CHOWDHURY Vs. BISWANATH BAG
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July 8, 2025 |
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SHRI GAUTAM KUMAR PINCHA Vs. SMT. ASHA DEVI BAJAJ
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March 12, 2025 |
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SHRIMATI SUMATI PAHARI Vs. UMAPADA PAHARI
|
May 14, 2025 |
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SHUVENDRA MULLICK Vs. INDRANIL MULLICK
|
February 10, 2025 |
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SIBANI RAKSHIT Vs. KEYA DEY
|
April 10, 2025 |
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SIDHANT UDYOG PRIVATE LIMITED Vs. SUPREME WOOD PRODUCTS PRIVATE LIMITED
|
February 21, 2025 |
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SIKHA RANI @ SHIKHA BISWAS Vs. STATE OF WEST BENGAL
|
January 16, 2025 |
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SK. HAFIZUL HAQUE Vs. STATE OF WEST BENGAL
|
January 22, 2025 |
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SK. NAZIR HOSSAIN Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
February 7, 2025 |
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SK. SAHAJAHAN ALI Vs. STATE OF WEST BENGAL
|
August 11, 2025 |
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SOMA BHADURI Vs. STATE OF WEST BENGAL
|
May 1, 2025 |
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SOMNATH BANERJEE Vs. STATE OF WEST BENGAL
|
April 25, 2025 |
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SOMNATH HALDAR Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
May 16, 2025 |
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SOUMENDRA KUMAR BISWAS Vs. STATE OF WEST BENGAL
|
February 7, 2025 |
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SOURAV PAUL Vs. STATE OF WEST BENGAL
|
February 26, 2025 |
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SPML INFRA LIMITED Vs. NAVKAR URBANSTRUCTURE LIMITED
|
September 19, 2025 |
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SREEPRAD BHIWANIWALA Vs. GRANT THORNTON US KNOWLEDGE
|
June 30, 2025 |
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SREI INFRASTRUCTURE FINANCE LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
|
May 2, 2025 |
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SRI ARUN KUMAR JINDAL Vs. RAJNI PODDAR
|
April 29, 2025 |
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SRI JYOTIRMOY BASU Vs. UNION OF INDIA
|
April 2, 2025 |
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SRIMATYA ANITA MAITY Vs. STATE OF WEST BENGAL
|
January 14, 2025 |
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STATE BANK OF INDIA Vs. STATE OF WEST BENGAL
|
March 3, 2025 |
|
STATE OF WEST BENGAL Vs. SRADDHANANDA BASU
|
May 8, 2025 |
|
STATE OF WEST BENGAL Vs. BIKASH MURMU
|
July 24, 2025 |
|
STATE OF WEST BENGAL Vs. RADHA KANTA BERA
|
July 22, 2025 |
|
STEEL AUTHORITY OF INDIA Vs. SHIBA PADA BANERJEE
|
January 10, 2025 |
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STEEL AUTHORITY OF INDIA LIMITED Vs. H. R. CONSTRUCTION PRIVATE LIMITED
|
May 22, 2025 |
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SUBHAS ADHIKARY Vs. STATE OF WEST BENGAL
|
February 19, 2025 |
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SUBHAS CHANDRA CHAKRABORTY Vs. NIL
|
May 2, 2025 |
|
SUBHENDU NASKAR Vs. RAMITA NASKAR (RANJAN)
|
February 5, 2025 |
|
SUBIR JANA Vs. STATE OF WEST BENGAL
|
September 9, 2025 |
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SUBODH KUMAR Vs. COAL INDIA LIMITED
|
May 2, 2025 |
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SUBODH KUMAR SAMANTA Vs. SECRETARY, W.B.S.E.D.C.L
|
January 22, 2025 |
|
SUBRATA MITRA Vs. ALPANA DAS
|
January 27, 2025 |
|
SUDHAR MANGAR Vs. STATE OF WEST BENGAL
|
June 11, 2025 |
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SUDIP MONDAL Vs. STATE OF WEST BENGAL
|
April 29, 2025 |
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SUKESHI BARUI Vs. SREE TUHIN SUBHRA BANERJEE
|
January 10, 2025 |
|
SUMAN RAY Vs. STATE OF WEST BENGAL
|
May 23, 2025 |
|
SUMIT KUMAR KUNDU Vs. SUBHRA KUNDU
|
July 7, 2025 |
|
SUNIL CHANDRAN Vs. SUROTH GHOSH
|
May 8, 2025 |
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SUNIL KUMAR AGARWALA Vs. UNION OF INDIA
|
May 8, 2025 |
|
SUNIL KUMAR SAMANTA Vs. SIKHA MONDAL
|
April 7, 2025 |
|
SUNQUEST INFORMATION SYSTEMS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
February 10, 2025 |
|
SURAJIT DAS @ NARKEL @ SUROJIT DAS Vs. STATE OF WEST BENGAL
|
August 18, 2025 |
|
SURESH BAJAJ Vs. STATE OF WEST BENGAL
|
August 1, 2025 |
|
SUSANTA KUMAR BAKSHI Vs. UNION OF INDIA
|
March 28, 2025 |
|
SUSHIL KUMAR MORE Vs. SHAIKH ASADUR RAHMAN
|
March 21, 2025 |
|
SUSHMA CHAKRABORTY Vs. MALATHY ROY CHOUDHARY
|
April 9, 2025 |
|
SWAPAN MODAK Vs. STATE OF WEST BENGAL
|
September 4, 2025 |
|
TANWEER EBADULLAH Vs. KOLKATA MUNICIPAL CORPORATION
|
May 20, 2025 |
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TAPAN BRAHMACHARI Vs. JYOTIRMOY SEN
|
March 10, 2025 |
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TAPAN KUMAR BOSE Vs. NATIONAL JUTE MANUFACTURERS CORPORATION LTD
|
March 19, 2025 |
|
TAPASEE CHOUDHURY Vs. BHASWATI ROY
|
May 13, 2025 |
|
TAPATI BOSE Vs. KOLKATA MUNICIPAL CORPORATION
|
July 25, 2025 |
|
TAPESH PAL Vs. STATE OF WEST BENGAL
|
March 12, 2025 |
|
TRADE CENTRE Vs. MAGEBE BRIDGE PRODUCTS PRIVATE LIMITED
|
March 18, 2025 |
|
TULIKA CHOWDHURY Vs. STATE OF WEST BENGAL
|
January 14, 2025 |
|
TUMPA BASAK Vs. TUFAN BASAK
|
July 18, 2025 |
|
TUSHAR KANTI DAS Vs. UNION OF INDIA
|
August 11, 2025 |
|
TWAMEV CONSTRUCTION AND INFRASTRUCTURE LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
|
August 12, 2025 |
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UBS SWITZERLAND AG Vs. SOFTEL OVERSEAS PRIVATE LIMITED
|
May 2, 2025 |
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UCO BANK Vs. DISTRICT MAGISTRATE AND COLLECTOR, COOCH BEHAR
|
June 19, 2025 |
|
UMANG GOENKA Vs. PIYUSH KUMAR BHAGAT
|
January 15, 2025 |
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URBASHI BARAT Vs. DALMIA BHARAT DEVELOPER LTD
|
March 13, 2025 |
|
VARUN TEA PLANTATIONS LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
April 10, 2025 |
|
VERSATILE CONSTRUCTION Vs. TATA MOTORS FINANCE LTD
|
January 15, 2025 |
|
VHYOM MINES AND MINERALS PRIVATE LIMITED Vs. JHARKHAND ISPAT PRIVATE LIMITED
|
May 21, 2025 |
|
VIIV HEALTHCARE COMPANY Vs. DY CONTROLLER OF PATENTS AND DESIGNS
|
May 14, 2025 |
|
VISHAL KUMAR MALLICK @ VISHAL MALLICK Vs. STATE OF WEST BENGAL
|
January 20, 2025 |
|
VISHNU SARAF Vs. AASHITA SINGHANIA NEE SARAF
|
January 10, 2025 |
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WOW MOMO FOODS PRIVATE LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
|
May 20, 2025 |
|
XPRO INDIA LIMITED Vs. STATE OF WEST BENGAL
|
August 28, 2025 |
|
ZOMANGAIH @ ZOHMANGAIHA Vs. STATE OF WEST BENGAL
|
April 25, 2025 |
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ZYDUS HEALTH CARE LTD. Vs. STATE OF WEST BENGAL
|
August 19, 2025 |