|
AB ENTERPRISES Vs. UNION OF INDIA
|
October 7, 2024 |
|
ABDUL ALIM Vs. STATE OF WEST BENGAL
|
February 5, 2024 |
|
ABDUL ISLAM Vs. ANDAMAN AND NICOBAR ADMINISTRATION
|
April 2, 2024 |
|
ABDULLA MOLLA Vs. STATE OF WEST BENGAL
|
May 1, 2024 |
|
ABDUS SALAM Vs. STATE OF WEST BENGAL
|
March 20, 2024 |
|
ABDUS SATTAR MIA Vs. SATISH MONDAL
|
February 28, 2024 |
|
ABHA YADAV Vs. STATE OF WEST BENGAL
|
January 16, 2024 |
|
ABHISHEK AGARWALLA Vs. KAILASH NEVATIA
|
January 25, 2024 |
|
ABHISHEK KUMAR SINGH Vs. STATE OF WEST BENGAL
|
August 19, 2024 |
|
ABHISHEK MADDUNAY Vs. STATE OF WEST BENGAL
|
February 6, 2024 |
|
ABP LIMITED Vs. STATE OF WEST BENGAL
|
February 13, 2024 |
|
ABP PRIVATE LIMITED Vs. SIGNET MEDIA SERVICE PRIVATE LIMITED
|
April 24, 2024 |
|
ABRAHAM Vs. STATE OF WEST BENGAL
|
July 12, 2024 |
|
ABRAHAM ANAND Vs. MERI MAMATA DAS
|
March 22, 2024 |
|
ACHINTYA KUMAR DAS Vs. STATE OF WEST BENGAL
|
April 4, 2024 |
|
ADITYA SARDA Vs. REGIONAL PASSPORT OFFICER
|
May 7, 2024 |
|
ADMAKO SEASONS (P) LTD. Vs. BEAUTI SHOME
|
April 18, 2024 |
|
ADURI DAS Vs. MANOJIT KUMAR DAS
|
April 12, 2024 |
|
AISHWARYA SEN Vs. NEW INDIA ASSURANCE CO. LTD.
|
February 23, 2024 |
|
AJAY KUMAR ARYA Vs. STATE OF WEST BENGAL
|
May 1, 2024 |
|
AJIJUL ISLAM Vs. STATE OF WEST BENGAL
|
October 7, 2024 |
|
AJIT KUMAR BHUNIA Vs. PRABHASH CHANDRA MAITY
|
January 19, 2024 |
|
AJIT KUMAR DAS Vs. DILIP KUMAR GHOSH
|
May 17, 2024 |
|
AJIT KUMAR PARIA Vs. JAGADISH PRASAD KHANDELWAL
|
May 21, 2024 |
|
AJIT NASKAR Vs. STATE OF WEST BENGAL
|
December 24, 2024 |
|
AJOY KUMAR SAHOO Vs. SWAGATA SAHOO
|
April 12, 2024 |
|
AJOY MANDAL Vs. STATE OF WEST BENGAL
|
March 7, 2024 |
|
AKASH CONSTRUCTION Vs. S.B. CONSTRUCTION AND CO.
|
April 30, 2024 |
|
AKHILESH DUTTA Vs. STATE OF WEST BENGAL
|
February 1, 2024 |
|
AKHIRUJJAMAL Vs. STATE OF WEST BENGAL
|
May 3, 2024 |
|
AKSARUN BIBI Vs. RELIANCE GENERAL INSURANCE COMPANY LTD
|
September 12, 2024 |
|
ALAUDDIN SHEIKH Vs. SANTU SHEIKH
|
May 21, 2024 |
|
ALIYA BEGUM Vs. STATE OF WEST BENGAL
|
April 8, 2024 |
|
ALL INDIA SECULAR FRONT (ISF) Vs. STATE OF WEST BENGAL
|
January 18, 2024 |
|
ALOKA GOOPTU Vs. STATE OF WEST BENGAL
|
February 2, 2024 |
|
ALOKA MAJHI Vs. UNITED INDIA INSURANCE COMPANY LTD
|
June 28, 2024 |
|
ALOKA MUKHERJEE Vs. STATE OF WEST BENGAL
|
February 2, 2024 |
|
ALPANA BISWAS Vs. CALCUTTA PORT TRUST
|
October 3, 2024 |
|
AMAL CHANDRA DAS Vs. STATE OF WEST BENGAL
|
May 22, 2024 |
|
AMAL HALDER Vs. STATE OF WEST BENGAL
|
March 8, 2024 |
|
AMAR GUHA ROY Vs. STATE OF WEST BENGAL
|
February 6, 2024 |
|
AMAR SARDAR Vs. STATE OF WEST BENGAL
|
May 15, 2024 |
|
AMARESH BANERJEE Vs. STATE OF WEST BENGAL
|
January 15, 2024 |
|
AMARESH PANDA Vs. PROBODH KUMAR PANDA
|
January 22, 2024 |
|
AMBICA JUTE MILLS LTD. Vs. JUTE COMMISSIONER
|
May 22, 2024 |
|
AMIR BIRI FACTORY Vs. MOHD. ASLAM
|
April 16, 2024 |
|
AMIR BIRI FACTORY Vs. MOHD. ASLAM
|
January 16, 2024 |
|
AMIT BEGWANI Vs. RANU PARUI
|
January 15, 2024 |
|
AMIT DUTT Vs. SUJATA DUTT
|
February 28, 2024 |
|
AMIT KUMAR BANERJEE Vs. BALARAM NAG
|
February 16, 2024 |
|
AMIT MINES PRIVATE LIMITED Vs. STEEL AUTHORITY OF INDIA LIMITED
|
February 23, 2024 |
|
AMITABHA SAHA Vs. SRIPARNA BISWAS
|
February 16, 2024 |
|
AMITAVA DE BHOWMICK Vs. STATE OF WEST BENGAL
|
May 16, 2024 |
|
AMIYA CHORONE ROQUITTE Vs. HITENDRA DAMANI
|
August 7, 2024 |
|
AMIYA RANJAN MOHANTY Vs. UNION OF INDIA
|
February 28, 2024 |
|
AMIYA STEEL PRIVATE LIMITED Vs. STEEL AUTHORITY OF INDIA LIMITED
|
February 27, 2024 |
|
AMLAN JYOTI ROYCHOWDHURY Vs. STATE OF WEST BENGAL
|
April 2, 2024 |
|
AMLAN SINGHA Vs. STATE OF WEST BENGAL
|
February 22, 2024 |
|
ANAND KUMAR SINGH Vs. STATE OF WEST BENGAL
|
February 12, 2024 |
|
ANANDA BAG TEA COMPANY LIMITED Vs. UNION OF INDIA
|
January 25, 2024 |
|
ANANDA CHANDRA PAUL Vs. SANTOSH ROY
|
October 5, 2024 |
|
ANANDLOK WELFARE ASSOCIATION Vs. KOLKATA MUNICIPAL CORPORATION
|
March 14, 2024 |
|
ANANTA KUMAR DE Vs. UNION OF INDIA
|
March 11, 2024 |
|
ANANTA KUNDU Vs. DILIP UPADHYAY
|
March 19, 2024 |
|
ANAPOL SECURITY AND SECRET SERVICE (H) Vs. ADDITIONAL COMMISSIONER OF CENTRAL TAX
|
April 19, 2024 |
|
ANDAMAN PLANTATIONS AND DEVELOPMENT CORPORATION PVT. LTD. Vs. LIEUTENANT GOVERNOR
|
March 28, 2024 |
|
ANIL BHUTORIA Vs. STATE OF WEST BENGAL
|
September 5, 2024 |
|
ANIL DEWAN Vs. STATE OF WEST BENGAL
|
May 24, 2024 |
|
ANIL KUMAR Vs. STATE OF WEST BENGAL
|
June 25, 2024 |
|
ANIL KUMAR PAL Vs. CHABI PAL
|
April 8, 2024 |
|
ANINDA SAHA Vs. AMAL SAHA
|
May 22, 2024 |
|
ANINDITA BANERJEE ROY Vs. STATE OF WEST BENGAL
|
November 25, 2024 |
|
ANINDITA CHOWDHURY Vs. GOURI SHANKAR PAL
|
February 27, 2024 |
|
ANINDITA ROY Vs. STATE OF WEST BENGAL
|
April 29, 2024 |
|
ANINDYA DAS Vs. STATE OF WEST BENGAL
|
April 19, 2024 |
|
ANINDYA DAS Vs. STATE OF WEST BENGAL
|
February 9, 2024 |
|
ANIRBAN ROYCHOUDHURY Vs. RAM KUMAR JHA
|
May 14, 2024 |
|
ANIRUDDHA BANERJEE Vs. STATE OF WEST BENGAL
|
December 18, 2024 |
|
ANIRUDDHA MONDAL Vs. MOUSUMI MONDAL
|
May 20, 2024 |
|
ANJALI DEVI CHAUDHRY Vs. FIRST LAND ACQUISITION COLLECTOR
|
April 15, 2024 |
|
ANJAN KUMAR DAS Vs. ARATI ASH
|
May 17, 2024 |
|
ANJANA ROY Vs. STATE OF WEST BENGAL
|
February 6, 2024 |
|
ANJANEYA REAL ESTATE DEVELOPER LLP Vs. KOLKATA MUNICIPAL CORPORATION
|
March 19, 2024 |
|
ANJANI PUTRA SENA Vs. STATE OF WEST BENGAL
|
April 15, 2024 |
|
ANJU SHARMA Vs. BINOD KUMAR SHARMA
|
March 1, 2024 |
|
ANNAPURNA ASHRAY PRIVATE LIMITED Vs. STEELCO BRICK FIELD
|
November 22, 2024 |
|
ANUKUL MONDAL Vs. PURNA CHANDRA MONDAL
|
February 20, 2024 |
|
ANUP SARKAR Vs. THE STATE OF WEST BENGAL
|
May 20, 2024 |
|
ANUPAM DUTTA Vs. BELA MUKHERJEE
|
January 11, 2024 |
|
ANUPAM SARDAR Vs. STATE OF WEST BENGAL
|
February 19, 2024 |
|
ANUPAMA KATKAR / KAILASH SAHEBRAO KATKAR Vs. STATE OF WEST BENGAL
|
June 25, 2024 |
|
ANURADHA SEN Vs. KOLKATA MUNICIPAL CORPORATION
|
January 9, 2024 |
|
ANURAG GARODIA Vs. ASSISTANT COMMISSIONER OF STATE TAX
|
February 28, 2024 |
|
APARNA ROY CHODHURY Vs. THE STATE OF WEST BENGAL
|
April 3, 2024 |
|
APU KUNDU Vs. STATE OF WEST BENGAL
|
April 4, 2024 |
|
APURBA KANCHAN DEV ROY Vs. STATE BANK OF INDIA
|
December 3, 2024 |
|
ARABINDA BARMAN Vs. STATE OF WEST BENGAL
|
April 8, 2024 |
|
ARABINDA MISHRA Vs. COAL INDIA LIMITED
|
February 29, 2024 |
|
ARABINDU DAS Vs. BADAL BERA
|
July 11, 2024 |
|
ARATI MARKETING PVT. LTD Vs. UNION OF INDIA
|
February 9, 2024 |
|
ARATI ROY Vs. STATE OF WEST BENGAL
|
February 2, 2024 |
|
ARCHANA BAJORIA Vs. RADHA DEVI KHEMKA
|
September 11, 2024 |
|
ARCHANA MAJI Vs. BHIM PRASAD MANNA
|
April 3, 2024 |
|
ARCHANA NIRMAN PVT. LTD. Vs. IIFL HOME FINANCE LIMITED CORPORATE OFFICE
|
January 15, 2024 |
|
ARINDAM BOSE Vs. SARVADEVA PAUL MAJUMDAR
|
April 19, 2024 |
|
ARJUN GHOSH Vs. UNION OF INDIA
|
February 6, 2024 |
|
ARPITA CHOWDHURY Vs. NABADWIP MUNICIPALITY
|
February 29, 2024 |
|
ARPITA GUIN Vs. STATE OF WEST BENGAL
|
March 21, 2024 |
|
ARPITA PAL Vs. SUSHIL CHANDRA PAL
|
February 23, 2024 |
|
ARUN KUMAR DINDA Vs. STATE OF WEST BENGAL
|
August 2, 2024 |
|
ARUN KUMAR GHOSH Vs. CANARA BANK
|
August 29, 2024 |
|
ARUN KUMAR GHOSH Vs. CANARA BANK
|
May 21, 2024 |
|
ARUN MAHAR Vs. ORIENTAL INSURANCE CO. LTD
|
March 6, 2024 |
|
ARUN ROY SARKAR Vs. UNION OF INDIA
|
January 16, 2024 |
|
ARUP KUMAR BHAUMIK Vs. STATE OF WEST BENGAL
|
February 16, 2024 |
|
ARUP KUMAR CHAKRABORTY Vs. ALOKA CHAKRABORTY
|
December 5, 2024 |
|
ARVIND KUMAR SINGH Vs. STATE OF WEST BENGAL
|
April 18, 2024 |
|
ASHA MEMORIAL TRUST Vs. ICICI BANK LIMITED
|
January 3, 2024 |
|
ASHISH BHATTACHARYA Vs. STATE OF WEST BENGAL
|
March 19, 2024 |
|
ASHISH KUMAR KANODIA Vs. UNION OF INDIA
|
April 23, 2024 |
|
ASHISH KUMAR SHARMA Vs. DEPUTY COMMISSIONER
|
April 25, 2024 |
|
ASHOK DAS Vs. UNION OF INDIA
|
February 28, 2024 |
|
ASHOK KUAMR GUPTA Vs. M.D.CREATIONS
|
July 18, 2024 |
|
ASHOK KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 22, 2024 |
|
ASHOK KUMAR BHAGAT Vs. SHANTI DEBI
|
February 6, 2024 |
|
ASHOK KUMAR JAISWAL Vs. MATRU PROSAD SHOW
|
March 5, 2024 |
|
ASHOK KUNDU Vs. UNION OF INDIA
|
January 4, 2024 |
|
ASHOK VARDHAN KOTHARI Vs. C. I. T. CENTRAL - II, KOLKATA
|
February 6, 2024 |
|
ASHOKE BAGDI Vs. JAYANTA BANERJEE
|
June 21, 2024 |
|
ASHOKE KUMAR MONDAL Vs. BANGIYO GRAMIN BIKASH BANK
|
February 13, 2024 |
|
ASIF LATIF Vs. STATE OF WEST BENGAL
|
January 18, 2024 |
|
ASOKE KUMAR CHANDA Vs. UNION OF INDIA
|
January 31, 2024 |
|
ATANU GHORAI Vs. STATE OF WEST BENGAL
|
June 24, 2024 |
|
ATANU MONDAL Vs. STATE OF WEST BENGAL
|
January 9, 2024 |
|
ATIBIR INDUSTRIES CO. LTD. Vs. SHREE GANESH ROADLINES
|
April 12, 2024 |
|
ATIBIR INDUSTRIES COMPANY LIMITED Vs. INDIAN BANK
|
March 20, 2024 |
|
ATUL MAHATO Vs. DHARANIDHAR MAHATO
|
February 16, 2024 |
|
AUTHORISED OFFICER, STRESSED ASSETS MANAGEMENT BRANCH Vs. KAVITA MARKETING PRIVATE LIMITED
|
January 19, 2024 |
|
AVERILL INFRASTRUCTURE PRIVATE LIMITED Vs. UNION OF INDIA
|
March 28, 2024 |
|
AVIJIT MALLICK Vs. STATE OF WEST BENGAL
|
February 7, 2024 |
|
AVISHEK SINGHAL Vs. STATE OF WEST BENGAL
|
May 3, 2024 |
|
AXIS BANK LIMITED Vs. INDIAN CABLE NET COMPANY LIMITED
|
July 10, 2024 |
|
AYAN SAMANTA Vs. STATE OF WEST BENGAL
|
March 8, 2024 |
|
AYUSSH RATHHI Vs. ASHOK KUMAR RATHI
|
April 4, 2024 |
|
AZAD ALI Vs. STATE OF WEST BENGAL
|
May 13, 2024 |
|
AZAD SK Vs. UNION OF INDIA
|
February 16, 2024 |
|
BABURAM MURMU Vs. STATE OF WEST BENGAL
|
April 26, 2024 |
|
BACHHRAJ BAMALWA Vs. ASSISTANT DIRECTOR OF INCOME TAX
|
April 3, 2024 |
|
BADAL GHOSH Vs. STATE OF WEST BENGAL
|
July 11, 2024 |
|
BAIDYANATH PAUL Vs. STATE OF WEST BENGAL
|
December 4, 2024 |
|
BAIJAT MALLICK Vs. ENTAJ MALLICK
|
May 13, 2024 |
|
BAISHAKHI BHATTACHARYYA Vs. STATE OF WEST BENGAL
|
April 22, 2024 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. MOUSUMI DAS
|
January 10, 2024 |
|
BAKKESWAR SARKAR Vs. NEKJAN NECHHA BEWA
|
April 2, 2024 |
|
BALAI CHAND KUNDU Vs. MUNICIPAL COMMISSIONER, KMC
|
April 5, 2024 |
|
BALAJI ENTERPRISES Vs. WEST BENGAL HOUSING INFRASTRUCTURE DEVELOPMENT CORPORATION LTD.
|
March 22, 2024 |
|
BALAJI UDHYOG Vs. STATE OF WEST BENGAL
|
October 3, 2024 |
|
BALLY JUTE COMPANY LTD. Vs. JUTE COMMISSIONER
|
May 22, 2024 |
|
BANAMALI CHOUDHURY Vs. STATE OF WEST BENGAL
|
June 12, 2024 |
|
BANIPADA DAS Vs. STATE OF WEST BENGAL
|
April 24, 2024 |
|
BANKA DAS Vs. STATE OF WEST BENGAL
|
January 4, 2024 |
|
BARENDRA NATH SAHOO Vs. STATE OF WEST BENGAL
|
April 3, 2024 |
|
BARUN KANTI MAJUMDAR Vs. BIJOY KUMAR MAROTHI
|
April 5, 2024 |
|
BARUN KUMAR DUTTA Vs. MUNICIPAL COMMISSIONER
|
April 18, 2024 |
|
BARUN LOHAR Vs. STATE OF WEST BENGAL
|
March 27, 2024 |
|
BARUN MUKHERJEE Vs. NATIONAL INSURANCE CO. LTD
|
November 27, 2024 |
|
BASANTI DAS Vs. ORIENTAL INSURANCE COMPANY LTD
|
August 14, 2024 |
|
BASHEER AHMED Vs. STATE OF WEST BENGAL
|
January 30, 2024 |
|
BASUDEV SARKAR Vs. STATE OF WEST BENGAL
|
July 16, 2024 |
|
BASUDHA CHAKRABORTY Vs. NEETA CHAKRABORTY
|
May 14, 2024 |
|
BAYNEE INDUSTRIES Vs. RAJIV ROSHA
|
August 14, 2024 |
|
BELAL Vs. STATE OF WEST BENGAL
|
March 18, 2024 |
|
BELLS CONTROL LIMITED Vs. OFFICIAL LIQUIDATOR, H. C. O. S CAL
|
March 12, 2024 |
|
BELUR SRAMAJIBI SWASTHYA PRAKALPA SAMITY Vs. STATE OF WEST BENGAL
|
January 16, 2024 |
|
BGM & M-RPL-JMCT (JV) Vs. EASTERN COALFIELDS LIMITED
|
January 19, 2024 |
|
BHABATOSH BISWAS Vs. STATE OF WEST BENGAL
|
April 30, 2024 |
|
BHANU GUHA Vs. STATE OF WEST BENGAL
|
February 2, 2024 |
|
BHANU PROPERTIES LTD. Vs. RESERVE BANK OF INDIA
|
March 11, 2024 |
|
BHARAT KOLKATA CONTAINER TERMINALS PVT. LTD. Vs. GOVERNMENT OF INDIA (MINISTRY OF LABOUR & EMPLOYMENT), KOLKATA
|
January 22, 2024 |
|
BHARATI TAMANG Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 13, 2024 |
|
BHASKAR GHOSH Vs. STATE OF WEST BENGAL
|
January 17, 2024 |
|
BHASKAR ROY CHOUDHURY Vs. SUKANYA BISWAS
|
February 26, 2024 |
|
BHATPARA MUNICIPALITY Vs. AMIYA KUMAR ROY
|
May 3, 2024 |
|
BHAVESH RAJNIKANT KAMPANI Vs. KOLKATA MUNICIPAL CORPORATION
|
April 8, 2024 |
|
BIDHAN MONDAL Vs. STATE OF WEST BENGAL
|
September 19, 2024 |
|
BIDYUT CHAKRABARTY Vs. STATE OF WEST BENGAL
|
March 5, 2024 |
|
BIDYUT CHAKRABORTY Vs. STATE OF WEST BENGAL
|
January 18, 2024 |
|
BIJON KUMAR PAUL Vs. STATE OF WEST BENGAL
|
April 4, 2024 |
|
BIJOY KRISHNA PAL Vs. MOHAN CHATTERJEE
|
April 22, 2024 |
|
BIKASH BEJ Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 22, 2024 |
|
BIKASH SARKAR Vs. STATE OF WEST BENGAL
|
March 19, 2024 |
|
BIMAL PAUL Vs. STATE OF WEST BENGAL
|
January 15, 2024 |
|
BIMAL TAMANG Vs. THE STATE OF WEST BENGAL
|
May 21, 2024 |
|
BIMALENDU MALLICK Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 17, 2024 |
|
BIMAN BANGLADESH AIRLINES LIMITED Vs. KUKA TRAVELS PRIVATE LTD.
|
February 28, 2024 |
|
BINARANI RUIDAS Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
March 20, 2024 |
|
BINODE CHANDRA BAIRAGI Vs. UNION OF INDIA
|
March 28, 2024 |
|
BIREN HANSDA Vs. ORIENTAL INSURANCE CO. LTD.
|
March 19, 2024 |
|
BIRENDRA BHAGAT Vs. ARCH INFRA PROPERTIES PRIVATE LIMITED
|
May 7, 2024 |
|
BIRENDRA KRISHNA NAG Vs. SUSHMITA NAG CHATTERJEE
|
March 20, 2024 |
|
BISHWAMBHAR MUKHERJEE Vs. SARBAMANGALA MUKHERJEE
|
November 26, 2024 |
|
BISWAJIT CHAKRABORTY Vs. UNION OF INDIA
|
February 6, 2024 |
|
BISWAJIT CHATTERJEE Vs. RAM PUJAN
|
April 5, 2024 |
|
BISWAJIT PAL Vs. STATE OF WEST BENGAL
|
March 5, 2024 |
|
BISWAJIT SANTRA Vs. KOLKATA MUNICIPAL CORPORATION
|
February 27, 2024 |
|
BISWAMBHAR MUKHERJEE Vs. SARBAMANGALA MUKHERJEE
|
March 19, 2024 |
|
BISWANATH GHOSH Vs. STATE OF WEST BENGAL
|
April 19, 2024 |
|
BISWANATH MANDAL Vs. STATE OF WEST BENGAL
|
May 13, 2024 |
|
BISWANATH MURMU Vs. STATE OF WEST BENGAL
|
November 5, 2024 |
|
BISWANATH SENAPATI Vs. STATE OF WEST BENGAL
|
February 6, 2024 |
|
BISWANATH SINGHA Vs. SUDEVI GUPTA
|
January 9, 2024 |
|
BIZMART PROJECTS PRIVATE LIMITED Vs. BANK OF BARODA
|
June 21, 2024 |
|
BLUE STAR LIMITED Vs. STATE OF WEST BENGAL
|
February 7, 2024 |
|
BOARD OF MAJOR PORT AUTHORITY Vs. UNION OF INDIA
|
September 10, 2024 |
|
BOARD OF TRUSTEES FOR THE SHYAMA PRASAD Vs. SABYASACHI SENGUPTA
|
May 22, 2024 |
|
BOARD OF TRUSTEES FOR THE SYAMA PRASAD MOOKERJEE PORT Vs. UNION OF INDIA
|
March 18, 2024 |
|
BOJENDRA MOHAN MAZUMDAR Vs. DURGA CHATTERJEE
|
March 22, 2024 |
|
BPCL AND ARETPL JV Vs. EASTERN COALFIELDS LIMITED
|
April 10, 2024 |
|
BRABOURNE COMMERCE PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
March 13, 2024 |
|
BRAND STREET Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
|
February 13, 2024 |
|
BRATIN CHATTERJEE Vs. UNION OF INDIA
|
April 3, 2024 |
|
BRIDGE AND ROOF COMPANY (INDIA) LTD. Vs. KAMAL BISWAS
|
May 7, 2024 |
|
BRITANNIA INDUSTRIES LIMITED Vs. UNION OF INDIA
|
December 23, 2024 |
|
BUCHI DEVI Vs. UNION OF INDIA
|
March 28, 2024 |
|
CALCUTTA AIRPORT ENGLISH HIGH SCHOOL Vs. UNION OF INDIA
|
May 16, 2024 |
|
CALCUTTA GUJARATI EDUCATION SOCIETY Vs. BUDGE BUDGE COMPANY LTD
|
December 13, 2024 |
|
CALCUTTA GUJARATI EDUCATION SOCIETY Vs. BUDGE BUDGE COMPANY LTD.
|
March 19, 2024 |
|
CALCUTTA JUTE MANUFACTURING COMPANY LTD. Vs. BALESWAR SHAW
|
December 24, 2024 |
|
CALCUTTA LANDING AND SHIPPING COMPANY LIMITED Vs. HOWRAH MUNICIPAL CORPORATION
|
October 8, 2024 |
|
CALCUTTA MUNICIPAL CORPORATION Vs. RADHANATH PAUL
|
August 12, 2024 |
|
CALCUTTA PINJRAPOLE SOCIETY Vs. SHASHI KANT SONI
|
January 15, 2024 |
|
CALCUTTA STATE TRANSPORT CORPORATION RETIRED EMPLOYEES ASSOCIATION Vs. CALCUTTA STATE TRANSPORT CORPORATION
|
February 1, 2024 |
|
CALCUTTA STOCK EXCHANGE LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
February 19, 2024 |
|
CAMAC LEATHERS PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
February 13, 2024 |
|
CANON ELECTRONICS SYSTEMS Vs. STATE OF WEST BENGAL
|
January 15, 2024 |
|
CENTEX (INDIA) ENGINEERS (P) LIMITED Vs. EXECUTIVE ENGINEER/BRL, EASTERN RAILWAY, SEALDAH
|
October 1, 2024 |
|
CENTRAL BANK OF INDIA Vs. PREMIMER FEED MEALS (P) LTD
|
February 19, 2024 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. BINOD KUMAR MAHESWARI
|
February 9, 2024 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. MRINMOY CHANDRA, EX-CHAIRMAN-CUM-MANAGING DIRECTOR
|
February 1, 2024 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. SUBIR RUDRA
|
April 9, 2024 |
|
CENTRAL PUBLIC WORKS DEPARTMENT Vs. SRMB SRIJAN PRIVATE LIMITED
|
April 15, 2024 |
|
CHAINA BAG Vs. THE STATE OF WEST BENGAL
|
April 24, 2024 |
|
CHAINA PAL Vs. IFFCO TOKIO GENERAL INSURANCE CO. LTD.
|
January 25, 2024 |
|
CHAMPA IMPEX PRIVATE LIMITED Vs. UNION OF INDIA
|
January 17, 2024 |
|
CHANCHAL KUMAR GHOSH Vs. UNION BANK OF INDIA
|
May 24, 2024 |
|
CHANCHAL MUKHERJEE Vs. STATE OF WEST BENGAL
|
March 8, 2024 |
|
CHANDAN SINGH Vs. SHILA SINGH
|
March 4, 2024 |
|
CHANDANA PARAMANIK Vs. BAJAJ ALLIANZ INSURANCE CO. LTD.
|
February 2, 2024 |
|
CHANDANA SARDAR Vs. STATE OF WEST BENGAL
|
March 28, 2024 |
|
CHANDI CHARAN PAL Vs. NETAI CHANDRA DALAPATI
|
July 30, 2024 |
|
CHANDRA HANSH Vs. UNION OF INDIA
|
April 16, 2024 |
|
CHANDRA KANTA JANA Vs. STATE OF WEST BENGAL
|
March 12, 2024 |
|
CHANDRANI MANNA Vs. SRI UTPAL GHOSH
|
January 2, 2024 |
|
CHANDRIKA BISWAS Vs. NEW INDIA ASSURANCE CO. LTD
|
March 8, 2024 |
|
CHETAK ENTERPRISES LTD. Vs. STATE OF WEST BENGAL
|
December 23, 2024 |
|
CHIEF ELECTRICAL INSPECTOR, WEST BENGAL Vs. ARABINDA NATH JATI
|
April 15, 2024 |
|
CHINMOYEE SARKAR Vs. STATE OF WEST BENGAL
|
April 29, 2024 |
|
CHIRANJIT ACHARYA Vs. KAKALI ACHARYA
|
April 16, 2024 |
|
CHITTARANJAN MALTIPURPOSE HEEMGHAR PVT. LTD. Vs. MUKTI FIRMS PVT. LTD
|
June 19, 2024 |
|
CHITTARANJAN SINHA Vs. KANAKLATA BISWAS
|
February 6, 2024 |
|
CHOLAMANDALAM Vs. PAYEL MANNA
|
February 19, 2024 |
|
CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY Vs. NEW INDIA ASSURANCE COMPANY LTD.
|
April 16, 2024 |
|
CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED Vs. UMA EARTH MOVERS
|
February 22, 2024 |
|
COMMISSIONER OF CUSTOMS (PORT), KOLKATA Vs. DREDGING CORPORATION OF INDIA LIMITED
|
January 25, 2024 |
|
COMMISSIONER OF CUSTOMS (PORT), KOLKATA Vs. SANDEEP KUMAR DIKSHIT
|
March 11, 2024 |
|
COMMISSIONER OF CUSTOMS (PREVENTIVE) Vs. AMIT JALAN
|
April 19, 2024 |
|
COMMISSIONER OF CUSTOMS (PREVENTIVE) Vs. SHRI RAJENDRA KUMAR DAMANI
|
May 15, 2024 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. BHARAT HYDRO POWER CORPORATION
|
January 24, 2024 |
|
COMMISSIONER OF INCOME TAX, KOLKATA -XII Vs. GOPAL SHARMA
|
January 25, 2024 |
|
CONTINENTAL CHEMICAL CORPORATION Vs. WEST BENGAL SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD.
|
April 10, 2024 |
|
COURT IN ITS OWN MOTION Vs. STATE OF WEST BENGAL
|
April 10, 2024 |
|
CTE TEA PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER OF REVENUE
|
April 16, 2024 |
|
CULVER MAX ENTERTAINMENT PRIVATE LIMITED Vs. NATIONAL COMPANY LAW TRIBUNAL
|
March 19, 2024 |
|
DAKSHABALA SARKAR Vs. NATIONAL INSURANCE COMPANY LTD.
|
August 22, 2024 |
|
DAMODAR VALLEY CORPORATION Vs. ASSISTANT LABOUR COMMISSIONER
|
January 18, 2024 |
|
DASCON SOURAV COMMERCIAL PRIVATE LIMITED Vs. CLE PRIVATE LIMITED
|
April 10, 2024 |
|
DASRATH CHAUDHARY Vs. STATE OF WEST BENGAL
|
October 4, 2024 |
|
DATAJI RICE MILLS Vs. PURTI BASAPATI
|
April 4, 2024 |
|
DAYAL COMMERCIAL COMPANY LTD. Vs. STATE OF WEST BENGAL
|
August 16, 2024 |
|
DAYANAND ANGLO-VEDIC HIGHER SECONDARY SCHOOL Vs. STATE OF WEST BENGAL
|
March 11, 2024 |
|
DEB RANJAN MALLICK Vs. ASHOKE KUMAR MALLICK
|
July 3, 2024 |
|
DEBABRATA NATH Vs. AMARNATH SINHA
|
February 29, 2024 |
|
DEBAPRATIM NEOGIE Vs. STATE OF WEST BENGAL
|
April 1, 2024 |
|
DEBARSHI CHAKRABORTY Vs. STATE OF WEST BENGAL
|
March 8, 2024 |
|
DEBASISH MONDAL Vs. STATE OF WEST BENGAL
|
March 28, 2024 |
|
DEBONAIR VANIJYA PVT. LTD. Vs. ESHRAT JAHAN
|
February 5, 2024 |
|
DEBTOSH NATTA Vs. STATE OF WEST BENGAL
|
June 24, 2024 |
|
DEEP CHAND HIRAWAT Vs. KAMALA DEVI CHOWDHARY
|
January 3, 2024 |
|
DEEPAK KUMAR AGARWAL Vs. DESIGNATED COMMITTEE CONSTITUTED
|
February 6, 2024 |
|
DEEPANWITA PATRA MAJHI Vs. ARUN MAJHI
|
March 28, 2024 |
|
DEV ALL PVT. LTD. Vs. KOLKATA MUNICIPAL CORPORATION
|
March 12, 2024 |
|
DHANANJAY DAS Vs. MRINAL KANTI GHOSH
|
February 22, 2024 |
|
DHANANJOY Vs. STATE OF WEST BENGAL
|
May 21, 2024 |
|
DHANU GHOSH Vs. STATE OF WEST BENGAL
|
February 27, 2024 |
|
DHARMENDRA KUMAR DAGA Vs. DEBDUTTA SEN
|
August 16, 2024 |
|
DIC INDIA LIMITED Vs. THE STATE OF WEST BENGAL
|
February 28, 2024 |
|
DILIP BISWAS Vs. UNION OF INDIA
|
January 25, 2024 |
|
DILIP KUMAR BAJAJ Vs. GENERAL MANAGER, METRO RAILWAY
|
November 20, 2024 |
|
DILIP KUMAR CHATTERJEE Vs. STATE OF WEST BENGAL
|
February 21, 2024 |
|
DILIP KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
January 29, 2024 |
|
DILIP KUMAR JAIN Vs. VIKAS D. JAIN
|
January 18, 2024 |
|
DILIP KUMAR ROY Vs. STATE OF WEST BENGAL
|
May 7, 2024 |
|
DILIP KUMAR SAHA Vs. PANCHANAN KHATUA
|
July 19, 2024 |
|
DIMPLE SARAWGI Vs. STATE OF WEST BENGAL
|
April 19, 2024 |
|
DINESH KHAITAN Vs. UNION OF INDIA
|
May 15, 2024 |
|
DINESH KUMAR GOYAL Vs. STATE OF WEST BENGAL
|
October 3, 2024 |
|
DIPAK KUMAR GUPTA Vs. KOLKATA MUNICIPAL CORPORATION
|
March 14, 2024 |
|
DIPANKAR SARKAR Vs. STATE OF WEST BENGAL
|
February 2, 2024 |
|
DIPANWITA DAS Vs. M OLOY DAS
|
March 22, 2024 |
|
DIPJYOTI DHAR Vs. STATE OF WEST BENGAL
|
March 6, 2024 |
|
DIPTI CHOWDHURY NEE SASMAL Vs. STATE OF WEST BENGAL
|
March 8, 2024 |
|
DISTRICT MAGISTRATE, MALDA Vs. MALDA APOLLO NURSING HOME
|
April 15, 2024 |
|
DR. RANBEER BOSE Vs. ANITA DAS
|
February 20, 2024 |
|
DUKHU DAS Vs. CENTRAL BANK OF INDIA
|
February 27, 2024 |
|
DULAL CHANDRA KUNDU Vs. UNION OF INDIA
|
January 25, 2024 |
|
DUTTA VINIMAY PVT. LTD. Vs. DINESH SINGH
|
November 13, 2024 |
|
EASTERN COALFIELDS LTD Vs. JANTA BAURI
|
October 1, 2024 |
|
EASTERN COALFIELDS LTD. Vs. JANTA BAURI
|
January 16, 2024 |
|
EASTERN INDIAN MOTION PICTURE ASSOCIATION Vs. MILAN BHOWMIK
|
February 9, 2024 |
|
EASTERN REGIONAL ELECTRICAL CONTRACTORS ASSOCIATION (INDIA) LTD. Vs. UNION OF INDIA
|
October 7, 2024 |
|
EASTERN ZONAL CULTURAL CENTRE Vs. LAIPUBAM UPENDRO SHARMA
|
February 12, 2024 |
|
ECE INDUSTRIES LIMITED Vs. M/S. GPS BUILDER
|
July 23, 2024 |
|
ECGC LIMITED Vs. MITTAL TECHNOPACK PRIVATE LIMITED
|
February 8, 2024 |
|
EDCL INFRASTRUCTURE LIMITED Vs. URBAN INFRA PROJECTS
|
February 23, 2024 |
|
EFFECT PUBLICATION Vs. RITA BHATTACHARYA
|
January 5, 2024 |
|
ELA DESIGNER PVT. LTD Vs. EMPLOYEES’ STATE INSURANCE CORPORATION
|
January 3, 2024 |
|
ELLORA SADHUKHAN Vs. TAPAN KUMAR SAHA ROY
|
February 2, 2024 |
|
EMAMI LIMITED Vs. HINDUSTAN UNILEVER LIMITED
|
April 9, 2024 |
|
ENFORCEMENT DIRECTORATE Vs. STATE OF WEST BENGAL
|
March 5, 2024 |
|
ENFORCEMENT DIRECTORATE Vs. STATE OF WEST BENGAL
|
January 17, 2024 |
|
ENFORCEMENT DIRECTORATE Vs. RAJ GOPAL KANKANI
|
February 12, 2024 |
|
ERNA JOHANNA BOSE Vs. STATE OF WEST BENGAL
|
April 2, 2024 |
|
ESSAR OIL AND GAS EXPLORATION AND PRODUCTION LIMITED Vs. DISTRICT MAGISTRATE, SHAHDARA DISTRICT
|
May 24, 2024 |
|
EVEREST INFRA ENERGY LIMITED Vs. TRANSMISSION (INDIA) ENGINEERS
|
March 19, 2024 |
|
EVERGREEN DEALER PRIVATE LIMITED Vs. GUJARAT ECO TEXTILE PARK LIMITED
|
June 20, 2024 |
|
EX. CT. VIJAY PRAKASH Vs. UNION OF INDIA
|
February 12, 2024 |
|
EXCEL VINCOM PRIVATE LIMITED Vs. STATE OF MIZORAM
|
April 2, 2024 |
|
EXCELLENT IT SERVICES PVT. LTD. Vs. K.M.D.A
|
April 18, 2024 |
|
FABIAN RICKLIN Vs. STATE OF WEST BENGAL
|
January 5, 2024 |
|
FARUK LASKAR Vs. STATE OF WEST BENGAL
|
January 9, 2024 |
|
FATIK CHANDRA PAL Vs. ANGUR MAKHAL
|
March 19, 2024 |
|
FAZLE RASUL Vs. KOLKATA MUNICIPAL CORPORATION
|
January 16, 2024 |
|
FEDERAL AGENCY FOR STATE PROPERTY MANAGEMENT Vs. SARARF AGENCIES PRIVATE LIMITED
|
February 23, 2024 |
|
FERDOWSI BISWAS Vs. STATE OF WEST BENGAL
|
August 16, 2024 |
|
FIROJ SK Vs. STATE OF WEST BENGAL
|
April 8, 2024 |
|
FIROZ MUKTADIR HOSSAIN Vs. STATE OF WEST BENGAL
|
July 26, 2024 |
|
FLEMINGO DUTY FREE SHOP PVT. LTD. Vs. KAUSHIK BHATTACHARYA
|
April 24, 2024 |
|
FOX AND MANDAL Vs. SOMABRATA MANDAL
|
November 11, 2024 |
|
FROSTEES EXPORT INDIA PVT. LTD. Vs. SABRI PROPERTIES PVT.LTD.
|
July 26, 2024 |
|
FULIA TANGAIL SHARI BAYAN SILPA SAMABAY SAMITY LIMITED Vs. UNION OF INDIA
|
January 10, 2024 |
|
FULLERTON INDIA CREDIT COMPANY LIMITED Vs. MANJU KHATI
|
April 2, 2024 |
|
G. R. ASSOCIATES Vs. RESERVE BANK OF INDIA
|
May 22, 2024 |
|
G. TULSI DAS Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
|
March 4, 2024 |
|
GANGA DIN Vs. ANDAMAN AND NICOBAR ADMINISTRATION
|
April 15, 2024 |
|
GANGESH KUMAR PAL Vs. STATE OF WEST BENGAL
|
January 9, 2024 |
|
GAURAV GUPTA Vs. STATE OF WEST BENGAL
|
September 2, 2024 |
|
GAUTAM BOSE Vs. UNION OF INDIA
|
February 20, 2024 |
|
GAUTAM KUMAR LAYEK Vs. COAL INDIA LIMITED
|
March 19, 2024 |
|
GAUTAM PRASANNA KAR Vs. STATE OF WEST BENGAL
|
August 12, 2024 |
|
GAYARAM SINGHA Vs. SANDHYA MAITY
|
August 20, 2024 |
|
GEE BEE NIRMAN CO PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
January 2, 2024 |
|
GEMINI EQUIPMENT & RENTALS PVT. LTD. Vs. CHITRA BUILDERS PVT. LTD.
|
March 11, 2024 |
|
GENERAL MANAGER, KUNUSTORIA AREA Vs. SUKUMAR GHOSH
|
August 7, 2024 |
|
GENESIS INSTITUTE OF MANAGEMENT & TECHNOLOGY Vs. STATE OF WEST BENGAL
|
March 28, 2024 |
|
GHANASHYAM DAS Vs. STATE OF WEST BENGAL
|
February 21, 2024 |
|
GHANASHYAM DEY Vs. STATE OF WEST BENGAL
|
May 3, 2024 |
|
GHANI KHAN CHOUDHURY INSTITUTE OF ENGINEERING AND TECHNOLOGY Vs. MALDA CONSTRUCTION COMPANY
|
May 2, 2024 |
|
GIRIDHARI PRADHAN Vs. BIMALENDU BERA, SINCE DECEASED, RATHINDRA NATH BERA
|
May 15, 2024 |
|
GIRIJA PRASANNA COTTON MILLS LIMITED Vs. STATE OF WEST BENGAL
|
November 14, 2024 |
|
GITA DAS Vs. LILY DAS
|
September 3, 2024 |
|
GLEN INDUSTRIES PRIVATE LIMITED Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
April 4, 2024 |
|
GOBINDA MONDAL Vs. STATE OF WEST BENGAL
|
March 21, 2024 |
|
GOLDEN GOENKA COMMERCE PVT. LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA-1
|
February 27, 2024 |
|
GOPA SEN Vs. KANHAILAL BHARAT MAL GUGAR
|
May 13, 2024 |
|
GOPAL DAS Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, ASANSOL
|
March 19, 2024 |
|
GOPAL DUTTA Vs. STATE OF WEST BENGAL
|
April 2, 2024 |
|
GOPAL GOBINDA GHOSH Vs. KOLKATA MUNICIPAL CORPORATION
|
March 7, 2024 |
|
GOPAL SANEI Vs. THE STATE OF WEST BENGAL
|
April 5, 2024 |
|
GOPAL SARDAR Vs. STATE OF WEST BENGAL
|
June 14, 2024 |
|
GOPAL SETH Vs. ELECTION COMMISSION OF INDIA
|
April 10, 2024 |
|
GOPESHWAR IRON & STEEL WORKS PVT. LTD. Vs. KOLKATA MUNICIPAL CORPORATION
|
February 28, 2024 |
|
GOSU MAHESWARA REDDY Vs. STATE OF WEST BENGAL
|
November 7, 2024 |
|
GOURANGA PARBATI TEA CO. PVT. LTD. Vs. AGRICULTURAL INCOME TAX OFFICER
|
March 5, 2024 |
|
GOURI DAS Vs. STATE OF WEST BENGAL
|
September 27, 2024 |
|
GOURI DEY Vs. UNITED INDIA INSURANCE CO. LTD.
|
January 10, 2024 |
|
GOURI MUKHERJEE Vs. GENERAL MANAGER HRD. CENRAL BANK OF INDIA
|
July 24, 2024 |
|
GOURI PRASAD GOENKA Vs. STATE BANK OF INDIA
|
March 20, 2024 |
|
GOURI RANI GHOSH Vs. KOLKATA MUNICIPAL CORPORATION
|
December 4, 2024 |
|
GOURI SANKAR DAS Vs. UNION OF INDIA
|
April 8, 2024 |
|
GREAVES COTTON LTD. Vs. REHANI DISTRIBUTORS
|
December 20, 2024 |
|
GREEN ORBIT APPARELS PVT. LTD. Vs. STATE OF WEST BENGAL
|
January 24, 2024 |
|
GREENTECH ENVIRON MANAGEMENT PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
January 16, 2024 |
|
GUNDI BIBI Vs. STATE OF WEST BENGAL
|
February 9, 2024 |
|
GUNJAN SINHA Vs. UNION OF INDIA
|
May 7, 2024 |
|
GURUDAS MONDAL Vs. STATE OF WEST BENGAL
|
February 22, 2024 |
|
GURUDAYAL GANGABUX (PVT. ) LTD. Vs. STATE OF WEST BENGAL
|
March 7, 2024 |
|
GURUPADA MONDAL Vs. GOURIBALA MONDAL
|
March 19, 2024 |
|
GYAN TRADERS LIMITED Vs. MAHENDRA KUMAR AGARWAL
|
September 4, 2024 |
|
HALIMA KHATUN Vs. NATIONAL INSURANCE COMPANY LIMITED
|
April 15, 2024 |
|
HANS RAJ JAIN Vs. STATE OF WEST BENGAL
|
January 30, 2024 |
|
HARADHAN METE Vs. STATE OF WEST BENGAL
|
March 7, 2024 |
|
HARE KRISHNA Vs. UNION OF INDIA
|
March 28, 2024 |
|
HARISH BAGLA Vs. SHARMA EXPORTS
|
April 12, 2024 |
|
HARISH CHANDRA JAISWAL Vs. RAM CHANDRA SHAW
|
March 5, 2024 |
|
HARISH KUMAR HIMATSINGKA Vs. STATE OF WEST BENGAL
|
February 5, 2024 |
|
HARSH POLYFABRIC PRIVATE LIMITED Vs. UNION OF INDIA
|
June 19, 2024 |
|
HARU DUTTA Vs. DHIRAJ ALI
|
October 7, 2024 |
|
HASANA BEGAM Vs. STATE OF WEST BENGAL
|
September 26, 2024 |
|
HASIN JAHAN Vs. STATE OF WEST BENGAL
|
October 8, 2024 |
|
HELIOS DIAGNOSTIC & HEALTH CARE PVT. LTD. Vs. ANIRBAN PAL CHAUDHURY
|
May 9, 2024 |
|
HEMANT KANORIA Vs. BANK OF INDIA
|
February 2, 2024 |
|
HEMARUN SANYAL Vs. HIRAK SANYAL
|
November 25, 2024 |
|
HIMADRI SPECIALITY CHEMICAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 5, 2024 |
|
HINDUSTAN ENGINEERING & INDUSTRIES LTD. Vs. STATE OF WEST BENGAL
|
January 17, 2024 |
|
HIRA DEVI JAIN Vs. PRITEPAL SINGH
|
September 18, 2024 |
|
HIRA LAL SINGH Vs. UNION OF INDIA
|
April 3, 2024 |
|
HOICHOI TECHNOLOGIES PRIVATE LIMITED Vs. RESERVE BANK OF INDIA
|
April 5, 2024 |
|
HONBLE LIEUTENANT GOVERNOR Vs. SMARTSPACE INFRASTRUCTURE PRIVATE LIMITED
|
June 24, 2024 |
|
HOOGHLY BUILDING AND INVESTMENT COMPANY LIMITED Vs. STATE OF WEST BENGAL
|
July 31, 2024 |
|
IDL EXPLOSIVES LIMITED Vs. UNION OF INDIA
|
March 7, 2024 |
|
IDUL MIA Vs. STATE OF WEST BENGAL
|
October 8, 2024 |
|
IMRAN ENTERPRISE Vs. STATE OF WEST BENGAL
|
April 12, 2024 |
|
IN RE : SURES TIBREWAL AND INGIT TIBREWAL Vs. KHUSHI TIBREWAL
|
October 8, 2024 |
|
IN RE.: CHIMU SARDER Vs. IN RE.: CHIMU SARDER
|
January 3, 2024 |
|
IN THE GOODS OF : ASHESH KUMAR DHAR Vs. IN THE GOODS OF : ASHESH KUMAR DHAR
|
February 23, 2024 |
|
IN THE GOODS OF SATYA BRATA GHOSH Vs. STATE
|
June 14, 2024 |
|
IN THE GOODS OF: DR. APARNA CHATTOPADHYAY Vs. MAYA CHATTERJEE
|
May 9, 2024 |
|
IN THE GOODS OF: SMT. JAYABAT ROY Vs. MINATI ROY
|
February 29, 2024 |
|
IN THE MATTER OF : AJINA Vs. IN THE MATTER OF : AJINA
|
April 5, 2024 |
|
IN THE MATTER OF ; SAIFUDDIN PURKAIT Vs. IN THE MATTER OF ; SAIFUDDIN PURKAIT
|
April 2, 2024 |
|
IN THE MATTER OF SRI NAREN DEV BAGH Vs. NATIONAL INSURANCE CO. LTD
|
February 12, 2024 |
|
IN THE MATTER OF: JASIDUL SEKH Vs. IN THE MATTER OF: JASIDUL SEKH
|
April 9, 2024 |
|
IN THE MATTER OF: KOHINUR BEGAM Vs. STATE OF WEST BENGAL
|
April 24, 2024 |
|
IN THE MATTER OF: PRATIMA MAJI Vs. CHOLAMANDALAM GENERAL INSURANCE CO. LTD.
|
February 7, 2024 |
|
INCOME TAX OFFICER Vs. DEBAJYOTI BHATTACHARYA
|
January 2, 2024 |
|
INDIA JUTE AND INDUSTRIES LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
July 8, 2024 |
|
INDIAN CABLE NET COMPANY LIMITED Vs. RESERVE BANK OF INDIA
|
February 6, 2024 |
|
INDIAN INSTITUTE OF MANAGEMENT CALCUTTA Vs. ANANTA KUMAR DE
|
September 2, 2024 |
|
INDIAN OIL CORPORATION Vs. C.L.S. LTD.
|
December 18, 2024 |
|
INDIAN OIL CORPORATION LTD. Vs. SARVESH KUMAR
|
March 27, 2024 |
|
INDORAMA INDIA PRIVATE LIMITED Vs. UNION OF INDIA
|
April 16, 2024 |
|
INDRAJIT BARMAN Vs. UNION OF INDIA
|
January 30, 2024 |
|
INDRANIL BHATTACHARYA Vs. UNION OF INDIA
|
March 7, 2024 |
|
INDRANIL ROY Vs. STATE OF WEST BENGAL
|
March 4, 2024 |
|
INOX AIR PRODUCTS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER
|
February 27, 2024 |
|
ISMAIL MONDAL Vs. STATE OF WEST BENGAL
|
October 3, 2024 |
|
ISSA HUSSAIN Vs. KOLKATA MUNICIPAL CORPORATION
|
April 12, 2024 |
|
ISWAR MAHADEB Vs. PRADEEP KUMAR JAIN AND SONS (HUF)
|
April 10, 2024 |
|
JABBAR KHAN Vs. STATE OF WEST BENGAL
|
April 1, 2024 |
|
JAGADISH CHANDRA SING Vs. STATE OF WEST BENGAL
|
January 31, 2024 |
|
JAGANNATH HANSDA Vs. STATE OF WEST BENGAL
|
March 22, 2024 |
|
JAGRATI TRADE SERVICES PRIVATE LIMITED Vs. SANJIT KUMAR SINGH
|
April 4, 2024 |
|
JAHANARA BIBI Vs. NATIONAL INSURANCE CO. LTD
|
August 12, 2024 |
|
JAHANGIR MONDAL Vs. STATE OF WEST BENGAL
|
February 21, 2024 |
|
JAHIR ABBAS Vs. SIRAJUL AHMED
|
April 4, 2024 |
|
JAI BADRINATH NIKETAN PVT. LTD. Vs. MANDIPA PROPERTIES PRIVATE LTD.
|
March 12, 2024 |
|
JALDHAKA COLD STORAGE PVT. LTD. Vs. UCO BANK
|
January 11, 2024 |
|
JAMALIDDIN MOMIN Vs. STATE OF WEST BENGAL
|
September 19, 2024 |
|
JAMSER ALI Vs. STATE
|
May 7, 2024 |
|
JANAK RAM Vs. STATE
|
March 1, 2024 |
|
JASPAL SINGH CHANDHOK Vs. GOBIN CHAND SEAL
|
May 3, 2024 |
|
JASWANT SINGH Vs. STATE OF WEST BENGAL
|
January 9, 2024 |
|
JAYA CONSTRUCTION & COMPANY Vs. STATE OF WEST BENGAL
|
April 3, 2024 |
|
JAYASHREE ELECTROMECH PVT. LTD. Vs. WEST BENGAL STATE ELECTRICITY TRASMISSION COMPANY
|
September 23, 2024 |
|
JAYESH CHANDRA RAI Vs. COAL INDIA LIMITED
|
June 19, 2024 |
|
JAYITA KOLE Vs. STATE OF WEST BENGAL
|
April 12, 2024 |
|
JAYNAL ABDDIN Vs. COMMISSIONER OF INCOME TAX, KOLKATA
|
April 2, 2024 |
|
JHARNA PATRA Vs. SANJIB GAYEN
|
January 19, 2024 |
|
JHUMA GHOSH Vs. STATE OF WEST BENGAL
|
January 19, 2024 |
|
JITENDRA KUMAR YADAV Vs. UNION OF INDIA
|
February 26, 2024 |
|
JOGENDRA NATH DAS Vs. STATE OF WEST BENGAL
|
May 14, 2024 |
|
JOHRA BIBI Vs. STATE OF WEST BENGAL
|
April 18, 2024 |
|
JOYDEB BASAK Vs. STATE OF WEST BENGALR
|
May 21, 2024 |
|
JYOTIRMAY BISWAS Vs. W. B. UNIVERSITY OF HEALTH SCIENCE
|
February 16, 2024 |
|
JYOTIRMOY BATABYAL Vs. AMILA MODAK
|
April 18, 2024 |
|
JYOTIRMOY PAL CHAUDHURI Vs. CITI BANK N.A.
|
April 25, 2024 |
|
K. HYDROOS Vs. P. K. HASSAN ALI
|
February 9, 2024 |
|
K. RAJ KUMAR Vs. UNION OF INDIA
|
January 30, 2024 |
|
K. SESHAGIRI RAO & CO. Vs. UNION OF INDIA
|
April 16, 2024 |
|
K.P. GOPA KUMAR Vs. STATE OF WEST BENGAL
|
February 23, 2024 |
|
KABITA BISWAS Vs. SADHAN DASGUPTA
|
February 13, 2024 |
|
KABUTRI DEVI Vs. EASTERN COALFIELDS LTD.
|
April 4, 2024 |
|
KADER ALI Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
February 27, 2024 |
|
KAKALI MONDAL Vs. STATE OF WEST BENGAL
|
April 25, 2024 |
|
KALIGHAT BAHUMUKHI SEVA SAMITI Vs. STATE OF WEST BENGAL
|
January 17, 2024 |
|
KALPANA MONDAL Vs. METRO RAILWAY, KOLKATA
|
April 3, 2024 |
|
KALPANA MONDAL Vs. STATE OF WEST BENGAL
|
February 8, 2024 |
|
KALPATRU AGROFOREST ENTERPRISES PVT.LTD. Vs. STATE BANK OF INDIA
|
April 10, 2024 |
|
KALYANI SARDAR Vs. DEBAKI MONDAL
|
April 2, 2024 |
|
KAMAL GHOSH Vs. STATE OF WEST BENGAL
|
April 23, 2024 |
|
KAMAL KISHORE MIMANI Vs. AJAY MIMANI
|
February 20, 2024 |
|
KAMAL SARDAR Vs. DEVLOKE DEVELOPERS LTD.
|
January 17, 2024 |
|
KAMALA BISWAS Vs. MADHABI GHOSH
|
March 12, 2024 |
|
KAMINI KAMAT Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
March 14, 2024 |
|
KAMRUZZAMAN Vs. STATE OF WEST BENGAL
|
February 2, 2024 |
|
KANAILAL SARDAR Vs. INDIAN OIL CORPORATION
|
July 18, 2024 |
|
KANAK LAND DEVELOPMENT & CREDIT CO. PVT. LTD. Vs. K.M.C.
|
April 2, 2024 |
|
KANAK TIMBER HOUSE Vs. ASSISTANT COMMISSIONER OF SALES TAX
|
March 11, 2024 |
|
KANCHI Vs. STATE OF WEST BENGAL
|
April 9, 2024 |
|
KANGALI CHARAN RAUL Vs. THAKURANI SHREE SHREE DURGA MATA
|
January 31, 2024 |
|
KANISHK SINHA Vs. STATE OF WEST BENGAL
|
June 27, 2024 |
|
KARABI CHOWDHURY Vs. DHANANJAY CHOWDHURY
|
March 22, 2024 |
|
KARTICK MONDAL Vs. STATE OF WEST BENGAL
|
March 19, 2024 |
|
KASHMIRA KHAN Vs. WEST BENGAL STATE ELECTION COMMISSION
|
April 12, 2024 |
|
KAUSICK DAS Vs. MIDNAPORE MUNICIPALITY
|
April 2, 2024 |
|
KAUSIK MAJUMDAR Vs. STATE OF WEST BENGAL
|
February 23, 2024 |
|
KAVISH SHABBIR AHMED Vs. STATE OF WEST BENGAL
|
December 12, 2024 |
|
KESORAM TEXTILES MILLS LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
|
July 25, 2024 |
|
KHODA BOX SK. Vs. STATE OF WEST BENGAL
|
February 8, 2024 |
|
KHOKAN Vs. STATE OF WEST BENGAL
|
January 18, 2024 |
|
KHR HOSPITALITY INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX, KOLKATA
|
April 10, 2024 |
|
KHUKU KUNDU Vs. STATE OF WEST BENGAL
|
April 12, 2024 |
|
KINGSHUK CHATTERJEE Vs. STATE OF WEST BENGAL
|
April 19, 2024 |
|
KIP LIMITED Vs. STATE OF WEST BENGAL
|
January 9, 2024 |
|
KOD DEVELOPERS LLP Vs. WEST BENGAL HOUSING INFRASTRUCTURE DEVELOPMENT CORPORATION
|
February 20, 2024 |
|
KOHINUR BEGAM Vs. STATE OF WEST BENGAL
|
April 24, 2024 |
|
KOLKATA MUNICIPAL CORPORATION Vs. SUSANTA DAS
|
April 10, 2024 |
|
KOLKATA MUNICIPAL CORPORATION Vs. KUSUM NAHATA
|
March 19, 2024 |
|
KOLKATA MUNICIPAL CORPORATION Vs. SURAMA SINGH
|
May 14, 2024 |
|
KOSC INDUSTRIES PRIVATE LIMITED Vs. LAKHOTIA INFRA TECHNOLOGIES PVT. LTD.
|
January 18, 2024 |
|
KRISHNA ABASAN PVT. LTD Vs. TAPAN BHATTACHARYA
|
September 19, 2024 |
|
KRISHNA GUHA Vs. SHURID DEY
|
January 10, 2024 |
|
KRISHNA JANA Vs. STATE OF WEST BENGAL
|
February 6, 2024 |
|
KRISHNA MAZUMDAR Vs. HASHI MITRA
|
February 20, 2024 |
|
KRISHNA MOHAN GHOSH Vs. NEW INDIA ASSURANCE CO. LTD
|
August 13, 2024 |
|
KRISHNA PAUL Vs. CENTRAL BANK OF INDIA
|
March 8, 2024 |
|
KRISHNA SINGH Vs. SANJIB NANDI
|
March 12, 2024 |
|
KRISHNA SUDAMA MARKETING PRIVATE LIMITED Vs. UNION OF INDIA
|
March 22, 2024 |
|
KRISHNA TRADERS Vs. DUTCH BANGLA BANK LTD.
|
February 5, 2024 |
|
KRISHNENDU GHOSH Vs. STATE OF WEST BENGAL
|
March 19, 2024 |
|
KUHELI DUTTA Vs. PRISCON INDIA PVT. LTD.
|
May 17, 2024 |
|
KULSUM BEGAM MOLLA Vs. SHRIRAM GENERAL INSURANCE CO. LTD.
|
January 31, 2024 |
|
KUMAR KORA Vs. MALATI SAHA
|
April 4, 2024 |
|
KUNAL CHANDRA SEN Vs. STATE OF WEST BENGAL
|
May 13, 2024 |
|
KUNAL KUMAR ADHIKARY Vs. KOLKATA MUNICIPAL CORP.
|
June 12, 2024 |
|
KUNTAL GHOSH Vs. ENFORCEMENT DIRECTORATE KOLKATA ZONAL OFFICE
|
November 20, 2024 |
|
KUNTAL PANDA Vs. STATE OF WEST BENGAL
|
March 27, 2024 |
|
KUNTAL SINHA Vs. STATE OF WEST BENGAL
|
April 5, 2024 |
|
LALTA PRASAD SHAW Vs. CHIEF EXECUTIVE OFFICER, THE BOARD OF WAKFS
|
December 12, 2024 |
|
LATIFUR RAHAMAN Vs. STATE OF WEST BENGAL
|
January 18, 2024 |
|
LEARNING SPIRAL PRIVATE LIMITED Vs. JHARKHAND COMBINED ENTRANCE COMPETITIVE EXAMINATION BOARD
|
March 19, 2024 |
|
LGW LIMITED Vs. STATE OF WEST BENGAL
|
August 16, 2024 |
|
LINA MUKHERJEE Vs. STATE OF WEST BENGAL
|
August 19, 2024 |
|
LMJ CONSTRUCTIONS PRIVATE LIMITED Vs. BOARD OF TRUSTEE FOR THE PORT OF KOLKATA
|
September 19, 2024 |
|
LOB DAS Vs. STATE OF WEST BENGAL
|
December 2, 2024 |
|
LOGIN DAS Vs. STATE OF WEST BENGAL
|
April 5, 2024 |
|
LOKENATH CONSTRUCTION PRIVATE LIMITED Vs. TAX REVENUE GOVERNMENT OF WEST BENGAL
|
May 2, 2024 |
|
LORD GRIH NIRMAN PVT. LTD. Vs. MERTIN PROJECTS LTD.
|
November 8, 2024 |
|
LUNA DAS Vs. STATE OF WEST BENGAL
|
January 25, 2024 |
|
M. S. RAJA Vs. ANDAMAN AND NICOBAR ADMINISTRATION
|
April 22, 2024 |
|
M.M.ENTERPRISE Vs. STATE OF WEST BENGAL
|
November 7, 2024 |
|
M.S.RAJENDRAN Vs. SUPERINTENDING ENGINEER, ELECTRICITY DEPT.
|
September 6, 2024 |
|
M/S AJIT KARMAKAR Vs. STATE OF WEST BENGAL
|
August 16, 2024 |
|
M/S. ARAHA HOSPITALITY PRIVATE Vs. INDIAN RAILWAY CATERING AND TOURISM
|
July 5, 2024 |
|
M/S. BPCL AND ARETPL JV Vs. EASTERN COALFIELDS LIMITED
|
April 10, 2024 |
|
M/S. GUPTA AUTO AGENCY Vs. AMIYA KUMAR GOOPTU, SINCE DECEASED, REP. BY ALOKA GOOPTU
|
August 8, 2024 |
|
M/S. MUNNA ASSOCIATES Vs. THE KOLKATA MUNICIPAL CORPORATION
|
May 14, 2024 |
|
M/S. RAJPUTANA REALTY PRIVATE LTD. Vs. THE STATE OF WEST BENGAL &
|
May 24, 2024 |
|
M/S. RASHMI METALIKS LTD. Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 27, 2024 |
|
MADHAB KUMAR SAHA Vs. TARUN KUMAR SAHA
|
November 29, 2024 |
|
MADHAV MUKUND FINANCE PVT. LTD. Vs. EXTERIOR INTERIOR LIMITED
|
July 24, 2024 |
|
MADHUSUDAN CHAKRABORTY Vs. STATE OF WEST BENGAL
|
April 9, 2024 |
|
MAGNET CONSTRUCTION PVT. LTD. Vs. KRISHNA TRADING
|
March 12, 2024 |
|
MAHADEB KUNDU Vs. NANDITA KUNDU
|
April 12, 2024 |
|
MAHARAJ SWAMI PRADIPTANANDA Vs. STATE OF WEST BENGAL
|
April 12, 2024 |
|
MAHENDRA @ MOHINDAR SHAW Vs. STATE OF WEST BENGAL
|
November 6, 2024 |
|
MAHENDRA KUMAR JALAN Vs. ANIL KUMAR J. BAVISHI
|
February 5, 2024 |
|
MAHESH KUMAR AGARWAL Vs. UNION OF INDIA
|
May 15, 2024 |
|
MAHESH PRASAD JAISWAL Vs. STATE OF WEST BENGAL
|
October 1, 2024 |
|
MAHIMA MANAGEMENT SERVICES PVT. LTD. Vs. CREATIVE PROPERTY DEVELOPERS PVT. LTD.
|
February 1, 2024 |
|
MAHUYA CHAKRABORTY Vs. STATE OF WEST BENGAL
|
January 5, 2024 |
|
MAJIBAR Vs. STATE OF WEST BENGAL
|
May 22, 2024 |
|
MALDA DISTRICT CENTRAL CO-OP BANK EMPLOYEES ASSOCIATION Vs. ELECTION COMMISSION
|
May 10, 2024 |
|
MAN MOHAN KUMAR SAHU Vs. UNION OF INDIA
|
April 10, 2024 |
|
MANAGING COMMITTEE OF KAMALA GIRLS HIGH SCHOOL Vs. STATE OF WEST BENGAL
|
April 23, 2024 |
|
MANARANJAN MANDAL Vs. STATE OF WEST BENGAL
|
April 9, 2024 |
|
MANAS KUMAR BISWAS Vs. STATE OF WEST BENGAL
|
April 19, 2024 |
|
MANAS KUMAR DAS Vs. SOMENATH KUSARI
|
August 20, 2024 |
|
MANGAL SINGH Vs. CALCUTTA STATE TRANSPORT CORPORATION
|
March 27, 2024 |
|
MANINDRA NATH BHUNIA Vs. SUNIL KAR
|
September 11, 2024 |
|
MANISHA KEDIA Vs. MANOJ KUMAR KEDIA
|
April 4, 2024 |
|
MANKESHWAR SHAW Vs. STATE OF WEST BENGAL
|
March 12, 2024 |
|
MANMATHA NATH SINGHA Vs. SUDHIR KUMAR MONDAL
|
September 24, 2024 |
|
MANMATYA Vs. ORIENTAL INSURANCE COMPANY LTD.
|
January 24, 2024 |
|
MANOJ KUMAR Vs. THE STATE OF WEST BENGAL
|
December 10, 2024 |
|
MARICO LTD Vs. J. K. ENTERPRISES
|
January 31, 2024 |
|
MARICO LTD. Vs. J.K.ENTERPRISE
|
March 20, 2024 |
|
MARTIN BURN LIMITED Vs. RAMNATH JHUNJHUNWALA
|
April 19, 2024 |
|
MASCOT PETROCHEM PVT. LTD Vs. S.B. CONSTRUCTION AND CO
|
June 18, 2024 |
|
MASRUR ALAM Vs. STATE OF WEST BENGAL
|
November 18, 2024 |
|
MAYA RANI HAZRA Vs. NARAYAN CHANDRA ROY
|
March 8, 2024 |
|
MAYUKH BISWAS Vs. STATE OF WEST BENGAL
|
August 27, 2024 |
|
MD KABIR Vs. STATE OF WEST BENGAL
|
March 20, 2024 |
|
MD. ABBAS Vs. STATE OF WEST BENGAL
|
June 20, 2024 |
|
MD. ATAUR RAHMAN Vs. STATE OF WEST BENGAL
|
April 3, 2024 |
|
MD. FARID Vs. UNION OF INDIA
|
March 21, 2024 |
|
MD. HUSSAIN Vs. STATE OF WEST BENGAL
|
March 19, 2024 |
|
MD. KHALID Vs. STATE OF WEST BENGAL
|
April 9, 2024 |
|
MD. KHURSHID ALAM Vs. STATE OF WEST BENGAL
|
May 21, 2024 |
|
MD. NIZAMUDDIN Vs. OM PRAKASH SHAW
|
February 5, 2024 |
|
MD. SABIR Vs. EASTERN COAL FIELDS LIMITED
|
February 16, 2024 |
|
MD. SAFIULLAH ANSARI Vs. IQBAL ANSARI
|
April 4, 2024 |
|
MD. SHARIFUL ISLAM MALITA Vs. STATE OF WEST BENGAL
|
May 1, 2024 |
|
MD. YAHYA MOLLA Vs. STATE OF WEST BENGAL
|
April 19, 2024 |
|
MD.JOHIRUDDIN MALLICK Vs. AKBAR ALI
|
May 22, 2024 |
|
MERCHEM LIMITED Vs. PULINAT ETTAN THOMAS
|
April 4, 2024 |
|
MERLIN PROJECTS LIMITED Vs. STATE OF WEST BENGAL
|
February 6, 2024 |
|
MESSERS BINAGURI INVESTMENTS PVT. LTD. Vs. GOUTAM ROY
|
April 15, 2024 |
|
MFAR CONSTRUCTIONS PRIVATE LIMITED Vs. BENGAL SHRISTI INFRASTRUCTURE DEVELOPMENT LIMITED
|
April 19, 2024 |
|
MIHIR MOHAN PYNE Vs. CALCUTTA STOCK EXCHANGE LIMITED
|
May 15, 2024 |
|
MINA DEBI SINGH Vs. UNION OF INDIA
|
April 10, 2024 |
|
MINARA BIBI Vs. NATIONAL INSURANCE CO. LTD.
|
October 7, 2024 |
|
MINATI GHOSH Vs. CHAMELI MONDAL
|
April 30, 2024 |
|
MINATI MAJUMDER Vs. STATE OF WEST BENGAL
|
September 30, 2024 |
|
MINI ORAON Vs. HINDUSTAN PETROLEUM CORPORATION
|
May 22, 2024 |
|
MINTECH GLOBAL PRIVATE LIMITED Vs. KESORAM INDUSTRIES LIMITED
|
February 20, 2024 |
|
MINU GHOSH Vs. STATE OF WEST BENGAL
|
February 21, 2024 |
|
MIRA RANI BISWAS Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
April 9, 2024 |
|
MIRJA ABDUL ALIM Vs. STATE OF WEST BENGAL
|
February 8, 2024 |
|
MITADRU SAU Vs. STATE OF WEST BENGAL
|
November 19, 2024 |
|
MITALI KAR (SARKAR) Vs. STATE OF WEST BENGAL
|
July 12, 2024 |
|
MOHAMMAD HASANOOR JAMAN CHOWDHURY Vs. STATE OF WEST BENGAL
|
January 30, 2024 |
|
MOHAMMAD SHAMASHER Vs. STATE OF WEST BENGAL
|
February 1, 2024 |
|
MOHAMMAD SHAMASHER Vs. STATE OF WEST BENGAL
|
May 24, 2024 |
|
MOHAMMED ALIM Vs. JAI PRASAD GURUNG
|
January 25, 2024 |
|
MOHAN @ KAJU SHAW Vs. OM PRAKASH SHAW
|
November 12, 2024 |
|
MOHAN KUMAR SHAW Vs. HARI SHANKAR ROY
|
January 3, 2024 |
|
MOHD. HELALUDDIN SK. Vs. STATE OF WEST BENGAL
|
April 30, 2024 |
|
MOHIMA BIBI Vs. STATE OF WEST BENGAL
|
September 25, 2024 |
|
MOHITOSH BISWAS Vs. STATE OF WEST BENGAL
|
October 8, 2024 |
|
MOLOY ROY Vs. STATE OF WEST BENGAL
|
February 7, 2024 |
|
MONI MOHAN PAUL Vs. SOVARANI PAUL
|
January 4, 2024 |
|
MONOHAR MONDAL Vs. STATE OF WEST BENGAL
|
February 20, 2024 |
|
MONOJIT GUHA ROY Vs. SUBRATA INDU
|
March 21, 2024 |
|
MONORANJAN SHIL Vs. NEW INDIA ASSURANCE CO. LTD.
|
January 25, 2024 |
|
MONOWARA KHATUN Vs. STATE OF WEST BENGAL
|
February 29, 2024 |
|
MOTI LAL SHAH Vs. MALCHAND SHAH
|
February 9, 2024 |
|
MOUSUMI ROY Vs. STATE OF WEST BENGAL
|
February 27, 2024 |
|
MPMC PVT. LTD. Vs. CANARA BANK
|
February 27, 2024 |
|
MRINAL KANTI DAS PODDER Vs. SK. ABDUL MOHIT
|
April 4, 2024 |
|
MRINAL KANTI GHORAI Vs. NEW INDIA ASSURANCE CO. LTD.
|
January 24, 2024 |
|
MRINAL ROY Vs. STATE OF WEST BENGAL
|
February 2, 2024 |
|
MRINMOY CHANDAN DUTTA @ TUBAI Vs. STATE OF WEST BENGAL
|
July 5, 2024 |
|
MRINMOY RANJAN SIKDER Vs. STATE OF W. B
|
February 12, 2024 |
|
MRT SIGNALS LIMITED Vs. UNION OF INDIA
|
May 24, 2024 |
|
MULTIPLEX EQUIPMENTS AND SERVICES PRIVATE LIMITED Vs. BAGZONE LIFESTYLES PRIVATE LIMITED
|
January 9, 2024 |
|
MUNNA SINGH Vs. STATE OF WEST BENGAL
|
January 25, 2024 |
|
N. JIVANLAL & CO. (CAL) PVT. LTD. Vs. PREM CHAND PRASAD
|
January 18, 2024 |
|
N.S.T. HOUSING DEVELOPMENT PVT. LTD Vs. ICICI BANK LTD
|
February 27, 2024 |
|
NABA KUMAR MONDAL Vs. STATE OF WEST BENGAL
|
April 19, 2024 |
|
NABARUN DEBNATH Vs. STATE OF WEST BENGAL
|
June 18, 2024 |
|
NAGAR PALIKA SHRAMIK SANGH Vs. PORT BLAIR MUNICIPAL COUNCIL
|
February 9, 2024 |
|
NAJERA BIBI Vs. STATE OF WEST BENGAL
|
April 24, 2024 |
|
NAMITA GIRI Vs. UNITED INDIA INSURANCE COMPANY LTD
|
September 23, 2024 |
|
NAMITA ROY Vs. DEBASISH KARMAKAR
|
April 2, 2024 |
|
NANDIBALA ROY Vs. JAYASHREE TEA & INDUSTRIES LTD.
|
March 21, 2024 |
|
NARAYAN BISWAS Vs. STATE OF WEST BENGAL
|
February 23, 2024 |
|
NARBHERAM VISHRAM Vs. UNION OF INDIA
|
April 18, 2024 |
|
NAREN DEV BAGH Vs. NATIONAL INSURANCE CO.
|
February 12, 2024 |
|
NARENDRA KUMAR BERLIA Vs. OM PRAKASH BERLIA
|
September 30, 2024 |
|
NARENDRA TEA COMPANY PRIVATE LIMITED Vs. UNION OF INDIA
|
January 5, 2024 |
|
NATARAJ SAHA Vs. STATE OF WEST BENGAL
|
January 24, 2024 |
|
NATIONAL CARRYING CORPORATION Vs. UNION OF INDIA
|
March 11, 2024 |
|
NATIONAL INSURANCE CO. LTD Vs. NASIRA KHAN
|
February 21, 2024 |
|
NATIONAL INSURANCE CO. LTD Vs. RAJESWARI NAYEK
|
March 4, 2024 |
|
NATIONAL INSURANCE CO. LTD. Vs. ALOK KUMAR SUR
|
March 12, 2024 |
|
NATIONAL INSURANCE CO. LTD. Vs. BONITA ROY
|
January 19, 2024 |
|
NATIONAL INSURANCE CO. LTD. Vs. NABANITA JANA
|
January 29, 2024 |
|
NATIONAL INSURANCE CO. LTD. Vs. GANGA MALLIK
|
June 20, 2024 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. APARNA MAITI
|
March 19, 2024 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. KUSUM AGARWAL
|
January 15, 2024 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. PALASH PRASUN GIRI
|
October 1, 2024 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. RUPALI OJHA
|
May 2, 2024 |
|
NATIONAL INSURANCE COMPANY LTD Vs. TAPATI SINGH
|
August 1, 2024 |
|
NATIONAL JUTE BOARD Vs. AMBICA JUTE MILLS LIMITED
|
May 21, 2024 |
|
NAYAN BISWAS Vs. STATE OF WEST BENGAL
|
April 15, 2024 |
|
NAZIA BEGAM Vs. STATE OF WEST BENGAL
|
August 23, 2024 |
|
NEETA CHAKRABORTY Vs. STATE OF WEST BENGAL
|
January 29, 2024 |
|
NEETA KUMARI Vs. UNION OF INDIA
|
February 26, 2024 |
|
NEPAL DAS Vs. DEBASISH SHANNIGRAHI
|
November 21, 2024 |
|
NETAI MONDAL Vs. TARAPADA MONDAL
|
February 7, 2024 |
|
NEW INDIA ASSURANCE CO. LTD Vs. RAMESH SANTRA
|
August 6, 2024 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SUSHILA JHUNJHUNWALA
|
February 19, 2024 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. BAPPA ALI KHAN
|
March 5, 2024 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. KAMAL CHAKRABORTY
|
March 28, 2024 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. MITHU SK.
|
January 31, 2024 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. JADAV DAS
|
February 8, 2024 |
|
NEWTON MONDAL Vs. STATE OF WEST BENGAL
|
September 13, 2024 |
|
NIKUNJ KEYAL Vs. STATE OF WEST BENGAL
|
February 7, 2024 |
|
NILANJAN INDU Vs. MADHAB CHANDRA MITRA
|
January 31, 2024 |
|
NILANJAN MITRA Vs. STATE OF WEST BENGAL
|
January 31, 2024 |
|
NILGIRI ESTATES Vs. J.J. AUTOMOTIVE PRIVATE LIMITED
|
January 30, 2024 |
|
NILIMA PAUL Vs. GAJADHAR SINGH
|
May 16, 2024 |
|
NILOTPAL CHAKRABORTY Vs. STATE OF WEST BENGAL
|
March 27, 2024 |
|
NILRATAN BISWAS Vs. NATIONAL INSURANCE CO. LTD.
|
January 24, 2024 |
|
NIMAI CHANDRA MONDAL Vs. STATE OF WEST BENGAL
|
April 9, 2024 |
|
NIMAI CHARAN DASADHIKARI Vs. STATE OF WEST BENGAL
|
May 24, 2024 |
|
NIRANJAN PIPALIA Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD.
|
April 10, 2024 |
|
NIRMAL KANODIA Vs. UMADEVI AGARWALLA
|
December 3, 2024 |
|
NIRMALA SAHU Vs. NANDIGRAM BRAJA MOHAN GIRLS HIGH SCHOOL
|
May 14, 2024 |
|
NISHA RANI Vs. REGISTRAR OF BIRTH AND DEATHS
|
September 9, 2024 |
|
NISHAKAR MONDAL Vs. STATE OF WEST BENGAL
|
April 24, 2024 |
|
NISHI SARKAR Vs. STATE OF WEST BENGAL
|
February 8, 2024 |
|
NITYANANDA CHATTERJEE Vs. STATE OF WEST BENGAL
|
February 8, 2024 |
|
NIYATI MAHATA Vs. SANTOSH DAS
|
March 19, 2024 |
|
NOOR BEGUM Vs. GENERAL MANAGER, SOUTH EASTERN RAILWAY
|
February 21, 2024 |
|
NRIPENDRA CHANDRA DE Vs. SULEKHA SEN
|
February 29, 2024 |
|
NRS AGRO PRIVATE LIMITED Vs. BHAGIRATHI CO-OPERATIVE MILK PRODUCERS UNION LTD.
|
February 2, 2024 |
|
NUDRAT AKHTER Vs. STATE OF WEST BENGAL
|
March 28, 2024 |
|
NURSELEM SEKH Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD.
|
May 24, 2024 |
|
ODISHA POWER GENERATION CORPORATION LIMITED. Vs. TECHNICHE CONSULTING SERVICE
|
March 19, 2024 |
|
OM PRAKASH SAXENA Vs. STATE OF WEST BENGAL
|
December 11, 2024 |
|
OM PRAKASH SAXENA Vs. STATE OF WEST BENGAL
|
December 6, 2024 |
|
OMAR ALI Vs. STATE OF WEST BENGAL
|
March 5, 2024 |
|
OMKAR TRADECOMM LLP Vs. MAYANK AGARWAL
|
March 12, 2024 |
|
ORIENTAL INSURANCE CO. LTD Vs. TANUSHREE GHOSH
|
February 19, 2024 |
|
ORIENTAL INSURANCE CO. LTD. Vs. PRATIMA SINGHA
|
February 20, 2024 |
|
ORIENTAL INSURANCE CO. LTD. Vs. RINA MARANDI
|
January 17, 2024 |
|
ORIENTAL INSURANCE CO. LTD. Vs. MALATI DOLAI
|
April 22, 2024 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. MOU DUTTA
|
March 5, 2024 |
|
P. KRISHNA RAO Vs. PORT BLAIR MUNICIPAL COUNCIL
|
June 24, 2024 |
|
P.C. CHANDRA & SONS (INDIA) PVT. LTD Vs. UNION OF INDIA
|
February 2, 2024 |
|
PABITRA ADAK Vs. STATE OF WEST BENGAL
|
December 11, 2024 |
|
PALAS GUHA Vs. UNION OF INDIA
|
June 20, 2024 |
|
PAPPU ROY Vs. STATE OF WEST BENGAL
|
July 18, 2024 |
|
PARBATI CHORONE ROQUITTE Vs. PAWAN AGARWAL
|
April 18, 2024 |
|
PARESH AJITKUMAR KAPOOR Vs. CONTROLLER OF PATENTS AND DESIGNS
|
May 24, 2024 |
|
PARESH CHANDRA ROY Vs. STATE OF WEST BENGAL
|
March 12, 2024 |
|
PARESH GHOSH Vs. STATE OF WEST BENGAL
|
May 14, 2024 |
|
PARESH KUMAR MUKHERJEE Vs. BIRBHUM DISTRICT CENTRAL COOPERATIVE BANK LIMITED
|
May 15, 2024 |
|
PARESH MANNA Vs. STATE OF WEST BENGAL
|
March 19, 2024 |
|
PARESH NATH MUKHERJEE Vs. WEST BENGAL STATE WAREHOUSING CORPORATION
|
May 21, 2024 |
|
PARITOSH BISWAS Vs. STATE OF WEST BENGAL
|
January 15, 2024 |
|
PARTHA BISWAS Vs. UNION OF INDIA
|
February 13, 2024 |
|
PARTHA CHONGDAR Vs. KOLKATA MUNICIPAL CORPORATION
|
January 30, 2024 |
|
PARTHA DAS Vs. THE STATE OF WEST BENGAL
|
May 22, 2024 |
|
PARTHA SAKHA MAITY Vs. BIJALI MAITY
|
May 3, 2024 |
|
PARTHA SARATHI SAHA Vs. STATE OF WEST BENGAL
|
October 7, 2024 |
|
PASCHIM BANGA GRAMIN BANK Vs. UNION OF INDIA
|
June 21, 2024 |
|
PAWAN KUMAR LAKRA Vs. ORIENTAL INSURANCE CO. LTD.
|
February 2, 2024 |
|
PEARLESCENT MERITECH PVT. LTD. Vs. UNION OF INDIA
|
April 12, 2024 |
|
PEGASUS ASSETS RECONSTRUCTION PRIVATE LIMITED Vs. DEBJYOTI BHATTACHARJEE
|
August 29, 2024 |
|
PENG YONGXIN @ UMESH YONJAN Vs. STATE OF WEST BENGAL
|
July 4, 2024 |
|
PEOPLE UNITED FOR BETTER LIVING IN CALCUTTA Vs. STATE OF WEST BENGAL
|
June 20, 2024 |
|
PHOENIX OVERSEAS LTD. Vs. BANGLADESH KRISHI BANK
|
February 29, 2024 |
|
PIJUSH PAUL Vs. CALCUTTA STATE TRANSPORT CORPORATION
|
February 7, 2024 |
|
PINAKI DHAR Vs. STATE OF WEST BENGAL
|
March 27, 2024 |
|
PINAKI GHOSH Vs. SUSMITA ROY
|
April 4, 2024 |
|
PINAKI SINGHA Vs. MOUSUMI BESRA
|
February 22, 2024 |
|
PINKU SARKAR Vs. UNION OF INDIA
|
April 12, 2024 |
|
PIONEER CO-OPERATIVE CAR PARKING SERVICING AND CONSTRUCTIONS SOCIETY LIMITED Vs. SENIOR JOINT COMMISSIONER
|
March 1, 2024 |
|
PIONEER PROPERTY MANAGEMENT LIMITED Vs. AMAZON SELLERS SERVICES PRIVATE LIMITED
|
April 16, 2024 |
|
PITTI ENGINEERING LIMITED Vs. UNION OF INDIA
|
January 11, 2024 |
|
PIYALI SAHA Vs. STATE OF WEST BENGAL
|
April 18, 2024 |
|
PIYU DUTTA Vs. STATE OF WEST BENGAL
|
December 6, 2024 |
|
PKG MEDICAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA
|
November 21, 2024 |
|
PLASTO ELTRONICS PVT. LTD. Vs. SAMPAT DEVI SHAW
|
October 1, 2024 |
|
PODDAR REAL ESTATES PVT. LTD. Vs. INCOME TAX OFFICER
|
April 23, 2024 |
|
PONTY ROY Vs. STATE OF WEST BENGAL
|
April 18, 2024 |
|
POONAM JAISWAL, PROPRIETRESS OF M/S. SUSHIL STEELS Vs. SUPERINTENDENT, RANGE - II, SHIBPUR DIVISION
|
January 30, 2024 |
|
POREL DASS WATER & EFFLUENT CONTROL PRIVATE LIMITED Vs. WEST BENGAL POWER DEVELOPMENT CORPORATION LIMITED
|
September 30, 2024 |
|
PRABIR RAY Vs. STATE OF WEST BENGAL
|
March 28, 2024 |
|
PRADEEP KUMAR HALDER Vs. STATE
|
March 4, 2024 |
|
PRADEEP KUMAR SARAOGI Vs. PRADIP KUMAR AGARWAL
|
June 27, 2024 |
|
PRADEEP KUMAR SINGH Vs. UNION OF INDIA
|
February 1, 2024 |
|
PRADIP KUMAR GANERIWALA Vs. M/S EXCHANGE
|
August 9, 2024 |
|
PRADIP KUMAR JAISWAL Vs. ASSISTANT COMMISSIONER OF STATE TAX, HOWRAH AND KADAMTALA CHARGE
|
January 30, 2024 |
|
PRADIP MALLICK Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
April 5, 2024 |
|
PRAMOD KUMAR Vs. UNION OF INDIA
|
April 2, 2024 |
|
PRAMOD KUMAR AGARWALLA Vs. STATE OF WEST BENGAL
|
January 10, 2024 |
|
PRANAB BARMAN Vs. UNION OF INDIA, MINISTRY OF HOME AFFAIRS
|
January 25, 2024 |
|
PRANGAN TRUST Vs. RIA KARAK
|
December 17, 2024 |
|
PRASAD ECOSTRUCTURE L.L.P. Vs. CITY DEVCON PRIVATE LTD.
|
January 19, 2024 |
|
PRASAD RAY Vs. STATE OF WEST BENGAL
|
April 29, 2024 |
|
PRASANNA KUMAR KOLEY Vs. BISWANATH KOLEY
|
December 3, 2024 |
|
PRASENJIT RAY Vs. KOLKATA MUNICIPAL CORPORATION
|
March 12, 2024 |
|
PRASHANT GUPTA Vs. STATE OF WEST BENGAL
|
March 14, 2024 |
|
PRAVASH GOLE Vs. STATE OF WEST BENGAL
|
February 6, 2024 |
|
PRAXAIR INDIA PVT. LTD Vs. STEEL AUTHORITY OF INDIA LTD
|
February 22, 2024 |
|
PREM CHAND JAISWAL Vs. STATE OF WEST BENGAL
|
January 9, 2024 |
|
PREM KUMAR CHOWDHURY Vs. JIYAJEERAO COTTON MILLS LIMITED
|
March 28, 2024 |
|
PREMLATA MAGO Vs. STATE OF WEST BENGAL
|
May 3, 2024 |
|
PRIMARC SRIJAN PROJECTS LLP Vs. HOWRAH MILLS COMPANY LTD.
|
February 1, 2024 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. BST INFRATECH LIMITED
|
April 23, 2024 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SRI MANOJ PARMAR
|
May 17, 2024 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA Vs. INFINITY INFOTECH PARKS LIMITED
|
April 19, 2024 |
|
PRITAMA MANDAL Vs. STATE OF WEST BENGAL
|
April 9, 2024 |
|
PRITHWIRAJ GANGULY Vs. STATE OF WEST BENGAL
|
March 22, 2024 |
|
PRIYANKA GHOSH Vs. STATE OF WEST BENGAL
|
September 24, 2024 |
|
PROFESSOR BIDYUT CHAKRABORTY Vs. STATE OF WEST BENGAL
|
January 18, 2024 |
|
PROFESSOR SYED HAIDER HASSAN KAZIMI Vs. STATE OF WEST BENGAL
|
January 17, 2024 |
|
PROKASH CHANDRA MAITY Vs. STATE OF WEST BENGAL
|
April 24, 2024 |
|
PRYANKA DHOTRE Vs. ANDAMAN AND NICOBAR ADMINISTRATION
|
February 9, 2024 |
|
PUJA SINGHA Vs. STATE OF WEST BENGAL
|
July 23, 2024 |
|
PUNDRICK BAGHEL Vs. STATE OF WEST BENGAL
|
September 6, 2024 |
|
PUNJAB NATIONAL BANK Vs. WEST BENGAL STATE COOPERATIVE BANK LIMITED
|
March 22, 2024 |
|
PUNJAB NATIONAL BANK Vs. INDIAN CARE FOR ADVANCEMENT & RESEARCH EDUCATION
|
May 21, 2024 |
|
PURNIMA DAS Vs. BIPASHA RAHA
|
January 24, 2024 |
|
QUALITY CATERER Vs. ESI PGIMSR & ESIC MEDICAL COLLEGE & ESIC HOSPITAL & ODC (EZ) JOKA
|
March 22, 2024 |
|
R. K. SEKHRI Vs. STATE OF WEST BENGAL
|
February 8, 2024 |
|
RABI DAS Vs. STATE OF WEST BENGAL
|
May 6, 2024 |
|
RABIN SANTRA Vs. STATE OF WEST BENGAL
|
July 22, 2024 |
|
RABIN SASMAL Vs. STATE OF WEST BENGAL
|
January 29, 2024 |
|
RABINDRA NATH ACHERJEE Vs. BIPLAB MUKHERJEE
|
March 21, 2024 |
|
RABINDRA NATH DOLAI Vs. STATE OF WEST BENGAL
|
April 2, 2024 |
|
RADHASHYAM DAS Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
|
March 5, 2024 |
|
RADHESHYAM SHUKLA Vs. STATE OF WEST BENGAL
|
April 23, 2024 |
|
RAHAMAN BAIDYA Vs. STATE OF WEST BENGAL
|
February 8, 2024 |
|
RAHILA MOMIM Vs. BAJAJ ALIANZ INSURANCE CO. LTD.
|
January 25, 2024 |
|
RAHIT KUNDU Vs. UNION OF INDIA
|
February 12, 2024 |
|
RAHUL SINHA Vs. STATE OF WEST BENGAL
|
February 6, 2024 |
|
RAICH ALI MOLLA Vs. KANAI LAL PANUA
|
March 19, 2024 |
|
RAJ SAHAI Vs. STATE OF WEST BENGAL
|
February 2, 2024 |
|
RAJADHIRAJ TIRUPANI VINAYAK NATRAJ PVT. LTD. Vs. STATE OF WEST BENGAL
|
May 1, 2024 |
|
RAJEEV KUMAR HEMBRAM Vs. UNION OF INDIA
|
January 30, 2024 |
|
RAJENDRA SIROHIA Vs. AMITAVA GUPTA
|
January 10, 2024 |
|
RAJIB BRAHMA Vs. STATE OF WEST BENGAL
|
August 28, 2024 |
|
RAJIB DAS Vs. STATE OF WEST BENGAL
|
August 16, 2024 |
|
RAJINA MERI Vs. UNION OF INDIA
|
February 6, 2024 |
|
RAJKUMAR CHOWDHURY Vs. STATE OF WEST BENGAL
|
May 2, 2024 |
|
RAJKUMAR SETHIA Vs. JAYASREE SENGUPTA
|
March 22, 2024 |
|
RAJU BISWAS Vs. RETURNING OFFICER, WEST BENGAL DENTAL COUNCIL
|
February 22, 2024 |
|
RAJU BOURI Vs. EASTERN COALFIELD LTD.
|
April 3, 2024 |
|
RAKESH DAS Vs. STATE
|
February 22, 2024 |
|
RAKESH KUMAR Vs. STATE
|
April 3, 2024 |
|
RAKESH KUMAR GUPTA Vs. STATE OF WEST BENGAL
|
January 10, 2024 |
|
RAKESH SETIA Vs. STATE OF WEST BENGAL
|
March 13, 2024 |
|
RAM ASHEESH YADAV Vs. UNION OF INDIA
|
March 27, 2024 |
|
RAM CHANDER Vs. PORT BLAIR MUNICIPAL COUNCIL
|
March 4, 2024 |
|
RAM KRISHNA RAY Vs. UNION OF INDIA
|
February 21, 2024 |
|
RAM KUMAR JHA Vs. STATE OF WEST BENGAL
|
January 30, 2024 |
|
RAM SAHU Vs. KANAK BARIK
|
March 15, 2024 |
|
RAMESH CHANDRA SINGH Vs. ASSISTANT DIRECTOR, ENFORCEMENT DIRECTORATE, GOVERNMENT OF INDIA
|
October 3, 2024 |
|
RAMKRISHNA PANDA Vs. STATE OF WEST BENGAL
|
May 15, 2024 |
|
RAMKRISHNA SAHA Vs. RAJKUMAR SAHA
|
September 24, 2024 |
|
RAMPRASAD SENGUPTA Vs. STATE OF WEST BENGAL
|
February 8, 2024 |
|
RAMPURIA ESTATES PVT. LTD. Vs. BIJAY TRACTOR SPARES PVT. LTD.
|
April 16, 2024 |
|
RANA CHAIRS Vs. DIRECTOR GENERAL (TOWN PLANNING), K.M.C.
|
February 5, 2024 |
|
RANA PRATAP SINGH Vs. STATE OF WEST BENGAL
|
January 11, 2024 |
|
RANADIP BANERJEE Vs. STATE OF WEST BENGAL
|
October 4, 2024 |
|
RANJEET MUKHERJEE Vs. STATE OF WEST BENGAL
|
May 21, 2024 |
|
RANJIT KUMAR BHATTACHARJEE Vs. STATE OF WEST BENGAL
|
February 2, 2024 |
|
RASHTRIYA JANATA AUTO UNION Vs. ANDAMAN AND NICOBAR ADMINISTRATION
|
February 12, 2024 |
|
RATNA CHATTERJEE Vs. SOVAN CHATTERJEE
|
April 12, 2024 |
|
RATNA DAS Vs. MANJU BISWAS
|
September 20, 2024 |
|
RATNA DAS Vs. PARTHA DAS
|
December 19, 2024 |
|
RAVI SANEI Vs. RAJESH SANEI
|
February 23, 2024 |
|
RAVINDRA PARASRAMKA Vs. UNION OF INDIA
|
February 27, 2024 |
|
REBA DAS Vs. STATE OF WEST BENGAL
|
March 22, 2024 |
|
REENA PAL EDUCATIONAL TRUST Vs. INDIAN CENTRE FOR ADVANCEMENT OF RESEARCH AND EDUCATION
|
October 1, 2024 |
|
REJAK SK. & RAJJAK SK. Vs. STATE OF WEST BENGAL
|
February 21, 2024 |
|
REJAUL KARIM Vs. UNION OF INDIA
|
October 8, 2024 |
|
REKHA BANERJEE Vs. CHAIRMAN, COAL INDIA LTD.
|
February 16, 2024 |
|
REKHA DUTTA Vs. DIPAK KUMAR ROY
|
March 27, 2024 |
|
REKHA GHOSH Vs. STATE OF WEST BENGAL
|
March 15, 2024 |
|
RELIANCE COMMERCIAL FINANCE LIMITED Vs. STATE OF WEST BENGAL
|
January 9, 2024 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. RITA KESH
|
January 25, 2024 |
|
RENUKA MALI Vs. STATE OF WEST BENGAL
|
February 27, 2024 |
|
RESHMI DEVI Vs. COMMISSIONER OF POLICE, LAL BAZAR STREET
|
August 8, 2024 |
|
RIGMADIRAPPA INVESTMENTS PRIVATE LIMITED Vs. THE KOLKATA MUNICIPAL CORPORATION
|
April 8, 2024 |
|
RINA CHAKRABORTY Vs. ORIENTAL INSURANCE CO. LTD.
|
January 30, 2024 |
|
RINA SARKAR Vs. KAJAL SARKAR
|
April 19, 2024 |
|
RISHIKESH MEENA Vs. STATE OF WEST BENGAL
|
March 20, 2024 |
|
RITA GHOSHDASTIDAR Vs. ST. JOSEPH & MARYS SCHOOL
|
April 18, 2024 |
|
RITA NANDI Vs. INDIAN OIL CORPORATION LIMITED
|
April 24, 2024 |
|
RITHVIK BHATTACHARJEE Vs. ESKAY TOWER PVT. LTD.
|
December 17, 2024 |
|
RITHVIK BHATTACHARYA Vs. SUMITRA BASU
|
February 29, 2024 |
|
RITTWIK JOARDAR Vs. STATE OF WEST BENGAL
|
January 11, 2024 |
|
RITWIK KUMAR BANERJEE Vs. SURAJIT CHANDA
|
April 16, 2024 |
|
RKD NIRAJ JV Vs. UNION OF INDIA
|
April 23, 2024 |
|
ROHIT BIHANI Vs. STATE OF WEST BENGAL
|
February 9, 2024 |
|
ROLTA INFRASTRUCTURE AND TECHNOLOGY SERVICES PRIVATE LIMITED Vs. DEPARTMENT OF INFORMATION TECHNOLOGY AND ELECTRONICS, GOVERNMENT OF WEST BENGAL
|
January 5, 2024 |
|
ROOPA MITRA Vs. PRATIDIN PRAKASHANI LTD.
|
February 21, 2024 |
|
ROOPKATHA BHATTACHARYA Vs. K.M.D.A.
|
May 14, 2024 |
|
ROSEDALE GARDEN APARTMENT OWNERS ASSOCIATION Vs. NEW TOWN, KOLKATA DEVELOPMENT AUTHORITY
|
February 23, 2024 |
|
ROWSAN ALI Vs. MANAGER, ALLAHABAD BANK
|
March 14, 2024 |
|
ROXY ENTERPRISES Vs. STATE OF WEST BENGAL
|
February 2, 2024 |
|
ROXY ENTERPRISES Vs. THE STATE OF WEST BENGAL
|
May 21, 2024 |
|
ROYAL BANK OF SCOTLAND N.V. Vs. COMMISSIONER OF INCOME TAX
|
May 22, 2024 |
|
RUMA BHOWMICK Vs. LEAP INFRAPROJECT LIMITED
|
March 5, 2024 |
|
RUMA DAS Vs. STATE OF WEST BENGAL
|
May 17, 2024 |
|
RUMA SAHA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
April 8, 2024 |
|
RUPAN DAS Vs. STATE OF WEST BENGAL
|
April 30, 2024 |
|
S S NATURAL RESOURCES PVT. LTD Vs. WEST BENGAL INDUSTRIAL CORPORATION LTD
|
February 29, 2024 |
|
S. AND IB SERVICES PRIVATE LIMITED Vs. COMMISSIONER OF POLICE, KOLKATA
|
February 1, 2024 |
|
S. BALA MURUGAN Vs. STATE
|
February 6, 2024 |
|
S. SERUM ANALYSIS CENTRE (P) LTD. Vs. GAUR BASAK
|
May 2, 2024 |
|
S. T. P. LIMITED Vs. PRITAM KAUR
|
January 24, 2024 |
|
S.M. SHAHID ALAM Vs. JYOTIRANJAN BANERJEE
|
February 27, 2024 |
|
S.M.FIRDOUS ALI Vs. ANDAMAN AND NICOBAR ADMINISTRATION
|
April 12, 2024 |
|
S.S.CONSTRUCTIONS Vs. BIJAN PATUA
|
September 4, 2024 |
|
SABERA KHATUN Vs. ORIENTAL INSURANCE COMPANY LTD
|
August 21, 2024 |
|
SABITRI PRAMANIK Vs. STATE OF WEST BENGAL
|
April 19, 2024 |
|
SABRATUL Vs. STATE OF WEST BENGAL
|
May 16, 2024 |
|
SABRI PROPERTIES PVT. LTD. Vs. FROSTEES EXPORTS (INDIA) PVT. LTD.
|
March 15, 2024 |
|
SABYASACHI MONDAL Vs. STATE OF WEST BENGAL
|
December 20, 2024 |
|
SACHIN KUMAR GUPTA Vs. MALASHREE BISWAS
|
July 26, 2024 |
|
SADANAND SHUKLA Vs. STATE OF WEST BENGAL
|
March 20, 2024 |
|
SADDAM HOSSAIN Vs. STATE OF WEST BENGAL
|
November 19, 2024 |
|
SADHAN DALUI Vs. UNION OF INDIA
|
December 4, 2024 |
|
SAGAR CHAKRABORTY Vs. UNION OF INDIA
|
January 25, 2024 |
|
SAGARI HEMBRAM Vs. STATE OF WEST BENGAL
|
November 19, 2024 |
|
SAH JAMAL Vs. STATE OF WEST BENGAL
|
April 9, 2024 |
|
SAHAJADPUR S. K. U. S. LIMITED Vs. NIMAI SABAL
|
April 10, 2024 |
|
SAHARA PARVIN Vs. STATE OF WEST BENGAL
|
April 16, 2024 |
|
SAHIDUL ISLAM Vs. STATE OF WEST BENGAL
|
April 25, 2024 |
|
SAHIDUL RAHAMAN Vs. STATE OF WEST BENGAL
|
October 8, 2024 |
|
SAIBAL ROY Vs. UTTAR BANGA KSHETRIYA GRAMIN BANK
|
January 25, 2024 |
|
SAIBAL SARKAR Vs. XXXXXX
|
December 11, 2024 |
|
SAIFUL MANDAL Vs. FORTAJ SK.
|
April 16, 2024 |
|
SAIFUR RAHAMAN Vs. STATE OF WEST BENGAL
|
March 7, 2024 |
|
SAILENDRA NATH ROY Vs. BIMAN CHANDRA ROY
|
February 1, 2024 |
|
SAJ FOOD PRODUCTS PVT. LTD. Vs. SK. FIRDOS UR RAHAMAN
|
March 12, 2024 |
|
SAJ INDUSTRIES PVT. LTD. Vs. SK. FIRDOS UR RAHAMAN
|
March 12, 2024 |
|
SAJAL BOSE Vs. STATE OF WEST BENGAL
|
March 8, 2024 |
|
SALES TAXES OFFICER, SILIGURI RANGE Vs. SAPTRISHI INFRATRADE PRIVATE LIMITED
|
January 17, 2024 |
|
SALT LAKE AG BLOCK SOURAV ABASAN SHOP OWNERS WELFARE ASSOCIATION Vs. STATE OF WEST BENGAL
|
March 4, 2024 |
|
SALTEE PRODUCTIONS PRIVATE LIMITED Vs. INDUS TOWERS LIMITED
|
May 17, 2024 |
|
SAMCHHUN BIBI Vs. TATA AIG GENERAL INS. CO.
|
July 16, 2024 |
|
SAMIR HALDER Vs. DIPAK HALDER
|
March 27, 2024 |
|
SAMIR KUMAR BEHERA Vs. UNION OF INDIA
|
February 21, 2024 |
|
SAMIR KUMAR GHOSH Vs. UNION OF INDIA
|
April 25, 2024 |
|
SAMIR KUMAR NAG Vs. SANKHA NATH DAW
|
March 19, 2024 |
|
SAMIR KUMAR SAMANTA Vs. STATE OF WEST BENGAL
|
December 16, 2024 |
|
SAMIR MONDAL Vs. STATE OF WEST BENGAL
|
March 20, 2024 |
|
SAMIR RANA Vs. STATE OF WEST BENGAL
|
April 26, 2024 |
|
SAMPAD ROY Vs. UNION OF INDIA
|
September 6, 2024 |
|
SAMRAT SAMANTA Vs. SOMESH DHARA
|
April 5, 2024 |
|
SANAT KUMAR DAS Vs. STATE OF WEST BENGAL
|
May 17, 2024 |
|
SANATAN HALDAR Vs. STATE OF WEST BENGAL
|
March 19, 2024 |
|
SANDHYA GHOSH Vs. ALOKE DAS
|
February 21, 2024 |
|
SANDIP HALDER Vs. STATE OF WEST BENGAL
|
May 14, 2024 |
|
SANDIP KUMAR RIT Vs. SOMA RIT
|
April 18, 2024 |
|
SANDIPAN MUKHERJEE Vs. STATE OF WEST BENGAL
|
December 9, 2024 |
|
SANDIPAN MUKHERJEE Vs. STATE OF WEST BENGAL
|
May 24, 2024 |
|
SANGITA GARODIA Vs. ASHISH GARODIA
|
April 22, 2024 |
|
SANHITA ROY Vs. INDRANI BASAK
|
January 3, 2024 |
|
SANJAY BISWAS Vs. STATE
|
February 9, 2024 |
|
SANJAY SINGHA Vs. STATE OF WEST BENGAL
|
April 10, 2024 |
|
SANJIB KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
August 16, 2024 |
|
SANJIB TALUKDAR Vs. STATE OF WEST BENGAL
|
March 14, 2024 |
|
SANJIV PAUL Vs. STATE OF WEST BENGAL
|
April 29, 2024 |
|
SANJOY DAS Vs. REGISTRAR GENERAL, HON’BLE HIGH COURT AT CALCUTTA
|
August 28, 2024 |
|
SANKAR ADDHYA Vs. STATE OF WEST BENGAL
|
January 19, 2024 |
|
SANKAR MANDAL Vs. UNION OF INDIA
|
February 5, 2024 |
|
SANKHA GHOSH Vs. STATE OF WEST BENGAL
|
January 16, 2024 |
|
SANTIUSH KUJUR Vs. THE STATE OF WEST BENGAL
|
May 21, 2024 |
|
SANTOSH GORAI Vs. STATE OF WEST BENGAL
|
January 30, 2024 |
|
SANTOSH KUMAR LAHOTI Vs. REGISTRAR OF COMPANIES, WEST BENGAL
|
April 2, 2024 |
|
SARABJOT SINGH Vs. STATE OF WEST BENGAL
|
September 6, 2024 |
|
SARAN GOPAL KRISHNAN Vs. NARCOTICS CONTROL BUREAU
|
January 15, 2024 |
|
SARASWATI DAS Vs. NATIONAL INSURANCE CO. LTD
|
July 31, 2024 |
|
SARAT KUMAR RAI Vs. SUSHMA RAI
|
April 5, 2024 |
|
SARBESWAR PRADHAN Vs. BIJAY KRISHNA PRADHAN
|
February 19, 2024 |
|
SARFARAJ AHMED Vs. STATE OF WEST BENGAL
|
February 5, 2024 |
|
SARFARAZ ALAM Vs. UNION OF INDIA
|
September 4, 2024 |
|
SARFARAZ ALAM Vs. STATE OF WEST BENGAL
|
November 26, 2024 |
|
SARIT KUMAR BOSE Vs. RITA MALLICK
|
January 17, 2024 |
|
SAROJ BHATTACHARYA Vs. EASTERN COALFIELDS LTD.
|
March 28, 2024 |
|
SAROJ KUMAR GUHA Vs. STATE OF WEST BENGAL
|
April 2, 2024 |
|
SAROJ THAKUR Vs. INDO ARYA CENTRAL TRANSPORT LIMITED
|
February 6, 2024 |
|
SARVESH KUMAR Vs. UNION OF INDIA
|
February 12, 2024 |
|
SARVESH KUMAR Vs. UNION OF INDIA
|
July 22, 2024 |
|
SASHIKANT TODI Vs. STATE OF WEST BENGAL
|
May 16, 2024 |
|
SATYA SMARAN ADHIKARY Vs. STATE OF WEST BENGAL
|
April 29, 2024 |
|
SATYAJIT BISWAS Vs. STATE OF WEST BENGAL
|
May 21, 2024 |
|
SAUMITRA KHAN Vs. STATE OF WEST BENGAL
|
July 26, 2024 |
|
SAYAN SARKAR Vs. PURNENDU BANERJEE
|
May 13, 2024 |
|
SAYANTEE BHATTACHARYYA Vs. SUBRATA BHATTACHARYYA
|
January 17, 2024 |
|
SEBABRATA BOSE AND ASSOCIATES (P) LTD Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY
|
July 4, 2024 |
|
SECRETARY ALIPORE BAR ASSOCIATION Vs. SUBIR SENGUPTA
|
April 10, 2024 |
|
SECRETARY, E AND NF RAILWAY JUNIOR CO-OPERATIVE CREDIT SOCIETY LIMITED Vs. JYOTISH CHANDRA SARKAR
|
February 20, 2024 |
|
SECRETARY, JUDICIAL DEPARTMENT Vs. UTTAM KUMAR DAS
|
September 19, 2024 |
|
SECRETARY, WEST BENGAL BOARD OF MADRASAH EDUCATION Vs. STATE OF WEST BENGAL
|
April 10, 2024 |
|
SEEMA AGARWAL Vs. SUDARSHAN AGARWAL
|
January 29, 2024 |
|
SERIOUS FRAUD INVESTIGATION OFFICE Vs. SERIOUS FRAUD INVESTIGATION OFFICE
|
April 18, 2024 |
|
SETHIA OILS LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
|
March 13, 2024 |
|
SEULI MAITY Vs. THE LIFE INSURANCE CORPORATION
|
February 5, 2024 |
|
SEVENTH DAY ADVENTIST SENIOR SECONDARY SCHOOL Vs. ISMAT AHMED
|
March 20, 2024 |
|
SHABNAM ALI Vs. BAGNAN TEACHERS TRAINING COLLEGE
|
April 16, 2024 |
|
SHAHBAZ AYUBI Vs. STATE OF WEST BENGAL
|
May 22, 2024 |
|
SHAKUNTALA DEVI KATARUKA Vs. SONAI FOOD MARKETING PRIVATE LIMITED
|
January 18, 2024 |
|
SHAMBHU DEY @ SAMBHU DEY Vs. STATE OF WEST BENGAL
|
September 3, 2024 |
|
SHARMILA SHETTY Vs. HEMEN BAROOAH BENEVOLENT & FAMILY TRUST
|
March 11, 2024 |
|
SHEIKH HASNABUL HAQUE Vs. STATE OF WEST BENGAL
|
April 25, 2024 |
|
SHRABANI CHATTERJEE Vs. KRISHNA MAJUMDAR
|
November 13, 2024 |
|
SHREE DURGA INDUSTRY Vs. UNION OF INDIA
|
February 13, 2024 |
|
SHREE SHREE ISWAR SATYANARAYANJI Vs. SARAD KUMAR BURMAN
|
March 14, 2024 |
|
SHRI PRADEEP KUMAR SINGH Vs. UNION OF INDIA
|
May 3, 2024 |
|
SHRUTI MOHAN JAINAPUR Vs. GENDER SENSITIZATION AND INTERNAL COMPLAINT COMMITTEE
|
April 24, 2024 |
|
SHYAM STEEL INDUSTRIES LIMITED Vs. ASSAM BENGAL ROADWAYS LIMITED
|
March 5, 2024 |
|
SHYAM SUNDAR SINGH Vs. STATE OF WEST BENGAL
|
April 8, 2024 |
|
SHYAMA SELF HELP GROUP Vs. STATE OF WEST BENGAL
|
February 23, 2024 |
|
SHYAMAL CHANDRA DEY Vs. STATE OF WEST BENGAL
|
January 10, 2024 |
|
SHYAMAL KUMAR SENGUPTA Vs. STATE OF WEST BENGAL
|
March 27, 2024 |
|
SHYAMAPADA PATRA Vs. UNION OF INDIA
|
March 6, 2024 |
|
SHYAMCHAND MONDAL Vs. THE STATE OF WEST BENGAL
|
December 20, 2024 |
|
SHYAMOLI SAHA Vs. STATE OF WEST BENGAL
|
November 22, 2024 |
|
SIBASISH CHAKRABORTY Vs. DURGAPUR CHEMICALS LIMITED
|
April 18, 2024 |
|
SIBORAM BHATTA Vs. STATE OF WEST BENGAL
|
April 18, 2024 |
|
SIDDHARTHA MITRA Vs. PRATIDIN PRAKASHANI LTD
|
February 21, 2024 |
|
SIKHA GHOSH Vs. STATE OF WEST BENGAL
|
February 16, 2024 |
|
SIKHA GOSWAMY Vs. STATE OF WEST BENGAL
|
March 27, 2024 |
|
SILIGURI JALPAIGURI DEVELOPMENT AUTHORITY Vs. BENGAL UNITECH UNIVERSAL SILIGURI PROJECTS LTD
|
August 9, 2024 |
|
SILPA BANDYOPADHYAY Vs. STATE OF WEST BENGAL
|
July 5, 2024 |
|
SILVER VILLA CONSTRUCTIONS PVT. LTD. Vs. MAKHAN KARMAKAR
|
September 19, 2024 |
|
SIMA BANERJEE Vs. BARNALI CHATTOPADHYAY
|
May 2, 2024 |
|
SIMA GHATAK Vs. STATE OF WEST BENGAL
|
April 3, 2024 |
|
SIPRA MAITY Vs. GENERAL MANAGER, SOUTH EASTERN RAILWAY
|
February 21, 2024 |
|
SISIR DAS Vs. INDIAN OIL CORPORATION
|
March 13, 2024 |
|
SISIR KUMAR MAHATO Vs. STATE OF WEST BENGAL
|
February 19, 2024 |
|
SK MAJED ALI Vs. STATE OF WEST BENGAL
|
March 6, 2024 |
|
SK SAJAHAN Vs. UNION OF INDIA
|
January 5, 2024 |
|
SK. ABDUL KARIM Vs. UNION OF INDIA
|
February 8, 2024 |
|
SK. ABDUL SABIR Vs. STATE OF WEST BENGAL
|
January 30, 2024 |
|
SK. ABU ABBASUDDIN Vs. STATE OF WEST BENGAL
|
February 20, 2024 |
|
SK. JAHIR Vs. KOLKATA MUNICIPAL CORPORATION
|
April 4, 2024 |
|
SK. KADER ALI Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
February 27, 2024 |
|
SK. SABBIR Vs. NURJAHAN BEGUM
|
January 19, 2024 |
|
SK. SAMSAD HOSSAIN WARSI Vs. MAHINUDDIN KHAN
|
August 28, 2024 |
|
SK. SHEKHAR Vs. STATE OF WEST BENGAL
|
April 22, 2024 |
|
SKIPPER LIMITED Vs. BHARAT SANCHAR NIGAM LIMITED
|
April 25, 2024 |
|
SKIPPER LIMITED Vs. SURENDER KUMAR GOYAL
|
September 27, 2024 |
|
SKIPPER LIMITED Vs. RAJA KALIDAS BARDHAN ROY
|
April 4, 2024 |
|
SKIPPER STEELS LIMITED Vs. PUNJAB NATIONAL BANK
|
March 5, 2024 |
|
SMT. PAYEL CHAKRABORTY Vs. SMT. NIBEDITA LAHIRI.
|
February 26, 2024 |
|
SOHAM DAS Vs. STATE OF WEST BENGAL
|
January 18, 2024 |
|
SOHAN SINGH Vs. STATE OF WEST BENGAL
|
February 29, 2024 |
|
SOKHINA BIBI Vs. SAHIDUR RAHAMAN
|
March 15, 2024 |
|
SOMA GHOSH Vs. UNITED INDIA INSURANCE CO. LTD.
|
February 5, 2024 |
|
SOMESH DASGUPTA Vs. STATE OF WEST BENGAL
|
May 13, 2024 |
|
SONAI FOOD MARKETING PRIVATE LIMITED Vs. BIPATARINI AGENCY
|
April 19, 2024 |
|
SONALI KUMAR Vs. THE STATE OF WEST BENGAL
|
March 7, 2024 |
|
SONALI SARKHEL Vs. NATIONAL INSURANCE COMPANY LTD
|
July 1, 2024 |
|
SOUMEN CHOWDHURY Vs. JOYDEB KUNDU
|
July 19, 2024 |
|
SOUMITRA MUKHERJEE Vs. RUBI MUKHERJEE
|
January 24, 2024 |
|
SOUMYAJIT LAHA Vs. STATE OF WEST BENGAL
|
February 6, 2024 |
|
SOUMYENDU CHAKRABORTY Vs. STATE OF WEST BENGAL
|
August 7, 2024 |
|
SOUTH DUM DUM MUNICIPALITY Vs. RAJA CHOWDHURY
|
January 30, 2024 |
|
SOUTH INDIAN BANK LIMITED Vs. JAC OLIVOL PRODUCTS PRIVATE LIMITED
|
April 24, 2024 |
|
SOVA DEVI Vs. NEW INDIA ASSURANCE COMPANY LTD
|
June 26, 2024 |
|
SPX FLOW TECHNOLOGY SINGAPORE PTE LTD. Vs. SANJAY JAIN
|
February 8, 2024 |
|
SRABANI SADAR Vs. STATE OF WEST BENGAL
|
September 30, 2024 |
|
SREE RAM JANMOTSAV SAMITI Vs. STATE OF WEST BENGAL
|
April 12, 2024 |
|
SREELEATHERS LIMITED Vs. PIC DEPARTMENTALS PVT. LTD.
|
March 22, 2024 |
|
SRI DEBASISH ROY Vs. SRI BIPUL KUMAR ROY
|
February 26, 2024 |
|
SRI RAJU SAHA Vs. STATE OF WEST BENGAL
|
May 21, 2024 |
|
SRI SAUMEN BASU Vs. UNION OF INDIA
|
September 20, 2024 |
|
SRI SHAILESH KUMAR PANDEY Vs. THE UNION OF INDIA
|
May 7, 2024 |
|
SRI SITARAM KHAN Vs. SRI PRABIR KHAN
|
March 12, 2024 |
|
SRIJAN INFRAREALTY PRIVATE LIMITED Vs. UNION OF INDIA
|
January 11, 2024 |
|
SRMB SRIJAN LIMITED Vs. GREAT EASTERN ENERGY CORPORATION LIMITED
|
February 29, 2024 |
|
SRUTI BANDOPADHYAY Vs. VISVA BHARATI
|
March 19, 2024 |
|
STATE Vs. SHIV SHANKAR
|
November 18, 2024 |
|
STATE Vs. AJAY SARKAR
|
January 22, 2024 |
|
STATE Vs. DEEPAK BISWAS
|
January 22, 2024 |
|
STATE Vs. TARAK SIKDAR
|
April 15, 2024 |
|
STATE Vs. BROJAN BISWAS
|
July 2, 2024 |
|
STATE BANK OF INDIA Vs. VARUN ROSHAN KOHLI
|
January 25, 2024 |
|
STATE OF WEST BENGAL Vs. BIRLA CORPORATION LTD.
|
April 9, 2024 |
|
STATE OF WEST BENGAL Vs. SANTOSH KUMAR SAH
|
April 25, 2024 |
|
STATE OF WEST BENGAL Vs. SHAGUFTA ARA
|
March 20, 2024 |
|
STATE OF WEST BENGAL Vs. STATE CO-ORDINATION COMMITTEE
|
March 14, 2024 |
|
STATE OF WEST BENGAL Vs. SUVENDU ADHIKARI
|
February 20, 2024 |
|
STATE OF WEST BENGAL Vs. HARE KRISHNA MONDAL
|
February 1, 2024 |
|
STATE OF WEST BENGAL Vs. GOUTAM BHUNIA
|
July 19, 2024 |
|
STATE OF WEST BENGAL Vs. AMBUJA CEMENTS LIMITED
|
May 14, 2024 |
|
STATE OF WEST BENGAL Vs. KALIPADA MONDAL
|
May 15, 2024 |
|
STATION MANAGER Vs. GANARANJAN CHAPADAR
|
April 4, 2024 |
|
STEEL AUTHORITY OF INDIA Vs. AMIT MINES PRIVATE LIMITED
|
April 24, 2024 |
|
STEEL AUTHORITY OF INDIA LIMITED IISCO STEEL PLANT Vs. MD. MOHIUDDIN
|
June 21, 2024 |
|
STERLING HOLIDAY RESORTS Vs. STATE OF WEST BENGAL
|
May 14, 2024 |
|
SUBHADIP ROY Vs. THE STATE OF WEST BENGAL
|
February 2, 2024 |
|
SUBHAM AGARWAL Vs. POSITIVE PRINT SIGN GRAPHICS
|
January 10, 2024 |
|
SUBHAM ROY CHOUDHURY Vs. STATE OF WEST BENGAL
|
February 1, 2024 |
|
SUBHANKAR GHOSH Vs. DIRECTOR GENERAL & INSPECTOR GENERAL OF POLICE WEST BENGAL
|
October 1, 2024 |
|
SUBHAS CHANDRA BANERJEE Vs. HOWRAH MUNICIPAL CORPORATION
|
June 27, 2024 |
|
SUBHAS KUMAR Vs. MANI SQUARE LIMITED
|
May 21, 2024 |
|
SUBHAS MONDAL Vs. STATE OF WEST BENGAL
|
April 5, 2024 |
|
SUBHASH GUPTA Vs. BEJAY GUPTA
|
September 4, 2024 |
|
SUBHASINI SAMANTA Vs. NATIONAL INSURANCE CO. LTD.
|
January 24, 2024 |
|
SUBHASISH DAS Vs. STATE OF WEST BENGAL
|
February 8, 2024 |
|
SUBHENDU PANDIT Vs. STATE OF WEST BENGAL
|
April 19, 2024 |
|
SUBHESH PRADHAN Vs. SANJIB PRADHAN
|
July 5, 2024 |
|
SUBHODEB CHAUDHURI Vs. UNION OF INDIA
|
April 18, 2024 |
|
SUBHRA BURMAN Vs. SUBRATA DUTTA
|
February 5, 2024 |
|
SUBHRA NANDY Vs. RETURNING OFFICER, WEST BENGAL DENTAL COUNCIL
|
February 22, 2024 |
|
SUBINAY SAHA ROY Vs. STATE OF WEST BENGAL
|
February 23, 2024 |
|
SUDARSAN MANDAL Vs. STATE OF WEST BENGAL
|
April 26, 2024 |
|
SUDESHNA MUKHERJEE Vs. STATE OF WEST BENGAL
|
March 15, 2024 |
|
SUDHIR KUMAR SINGH Vs. UNION OF INDIA
|
April 10, 2024 |
|
SUDHIR SATNALIWALA Vs. STATE OF WEST BENGAL
|
September 10, 2024 |
|
SUJAY KRISHNA BHADRA Vs. ENFORCEMENT DIRECTORATE KOLKATA ZONAL OFFICE-II
|
December 6, 2024 |
|
SUJIT KUMAR SAMUEL Vs. STATE (U. T OF ANDAMAN AND NICOBAR ISLANDS)
|
March 19, 2024 |
|
SUJIT MONDAL Vs. STATE OF WEST BENGAL
|
April 10, 2024 |
|
SUJIT TIKADER Vs. UNION OF INDIA
|
February 5, 2024 |
|
SUKANTA SAHA CHOWDHURY Vs. STATE OF WEST BENGAL
|
December 2, 2024 |
|
SUKHDEB SAHA Vs. STATE OF WEST BENGAL
|
January 10, 2024 |
|
SUKHDEV SINGH WARNA Vs. MUNICIPAL COMMISSIONER, KOLKATA MUNICIPAL CORPORATION
|
March 7, 2024 |
|
SUKHLAL SOREN Vs. STATE OF WEST BENGAL
|
January 24, 2024 |
|
SUKUMAR BAIDYA Vs. STATE OF WEST BENGAL
|
March 27, 2024 |
|
SUKUMAR PAL Vs. EASTERN COALFIELD LIMITED
|
May 22, 2024 |
|
SUKUMAR ROY Vs. STATE OF WEST BENGAL
|
February 22, 2024 |
|
SULAIMAN MONDAL Vs. STATE OF WEST BENGAL
|
February 27, 2024 |
|
SULTANA ABDULLAH Vs. STATE BANK OF INDIA
|
October 8, 2024 |
|
SUMAN BISWAS Vs. STATE OF WEST BENGAL
|
February 23, 2024 |
|
SUMAN KUMAR Vs. STATE OF WEST BENGAL
|
January 22, 2024 |
|
SUMAN TALUKDER Vs. NAMITA PAUL TALUKDER
|
November 21, 2024 |
|
SUMITRA ADHIKARY Vs. STATE OF WEST BENGAL
|
January 30, 2024 |
|
SUNANDA CHOWDHURY Vs. THE STATE OF WEST BENGAL
|
May 3, 2024 |
|
SUNIL KRISHNA KHAITAN Vs. UNION OF INDIA
|
March 6, 2024 |
|
SUNIL SAHA Vs. UNION OF INDIA
|
March 19, 2024 |
|
SUNITA DAS Vs. STATE OF WEST BENGAL
|
November 27, 2024 |
|
SUPER SMELTERS LTD. Vs. MD. MUKLESUR RAHAMAN
|
August 5, 2024 |
|
SUPERINTENDENT OF POLICE, COOCH BEHAR Vs. MALATI BARMAN
|
March 6, 2024 |
|
SUPRIYA MAITI Vs. NATIONAL INSURANCE CO. LTD.
|
February 2, 2024 |
|
SUPRIYA PRAMANIK Vs. TAPAN PRAMANIK
|
March 28, 2024 |
|
SURENDRA SINGH BENGANI Vs. SUDHA KANKARIA
|
April 25, 2024 |
|
SURESH CHANDRA KHEMKA Vs. STATE OF WEST BENGAL
|
March 7, 2024 |
|
SURESH DHANUKA Vs. SHAHNAZ HUSSAIN
|
January 24, 2024 |
|
SUSANTA GHOSH Vs. STATE OF WEST BENGAL
|
January 30, 2024 |
|
SUSANTA SENGUPTA Vs. CANARA BANK, BURRABAZAR BRANCH
|
May 20, 2024 |
|
SUSHANTA ACHARJEE Vs. UTTARBANGA KSHETRIYA GRAMIN BANK
|
May 2, 2024 |
|
SUSHIL KUMAR MOHANKA Vs. STATE OF WEST BENGAL
|
January 24, 2024 |
|
SUTAPA CHAKRABORTY Vs. GAUTAM CHAKRABORTY
|
October 7, 2024 |
|
SUTAPA HATAI Vs. STATE OF WEST BENGAL
|
May 22, 2024 |
|
SUVASRI PAUL Vs. BABA SAHEB AMBEDKAR EDUCATION UNIVERSITY
|
December 10, 2024 |
|
SUVRA KUMAR DEY Vs. STATE OF WEST BENGAL
|
January 16, 2024 |
|
SUVRA SOM Vs. PARTHA PRATIM MITRA
|
January 3, 2024 |
|
SWAGATO BISWAS Vs. STATE OF WEST BENGAL
|
January 17, 2024 |
|
SWAJIT SANKAR MOOKHERJEE Vs. ANUPAM KOLEY
|
March 14, 2024 |
|
SWAJIT SANKAR MOOKHERJEE Vs. GOUTAM GHOSH
|
March 14, 2024 |
|
SWAMI BRAHMATMANANDA MAHARAJ Vs. ALAK KUMAR MAITI
|
February 29, 2024 |
|
SWAMI SMARANANANDA Vs. NIL
|
March 7, 2024 |
|
SWAPAN BER Vs. STATE OF WEST BENGAL
|
March 21, 2024 |
|
SWAPAN KUMAR DAS Vs. SIPRA KOLEY
|
December 23, 2024 |
|
SWAPAN KUMAR GHOSH Vs. KOLKATA MUNICIPAL CORPORATION
|
February 21, 2024 |
|
SWAPAN KUMAR ROY Vs. UNION OF INDIA
|
January 4, 2024 |
|
SWAPAN KUMAR SAHA Vs. STATE OF WEST BENGAL
|
April 12, 2024 |
|
SWARALIPI SARKAR Vs. STATE OF WEST BENGAL
|
January 3, 2024 |
|
SWARNA KAMAL JANA Vs. TAPAN KUMAR MAITY
|
May 13, 2024 |
|
SWARNAJIT BASU Vs. UNION OF INDIA
|
April 19, 2024 |
|
SWARUP CHANDRA BISUI Vs. STATE OF WEST BENGAL
|
March 13, 2024 |
|
SWASTIK PROJECT PRIVATE LIMITED Vs. RATNAKAR COMMERCIAL PRIVATE LIMITED
|
June 12, 2024 |
|
SWEAR HEALTHCARE PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
January 29, 2024 |
|
SWEETA DAS Vs. STATE OF WEST BENGAL
|
January 3, 2024 |
|
SYED ALI KHAN Vs. STATE OF WEST BENGAL
|
August 9, 2024 |
|
SYED GHOLAM ALI ALQUADRI Vs. CHIEF EXECUTIVE OFFICER, BOARD OF WAQFS
|
September 13, 2024 |
|
SYED HAIDER HASSAN KAZIMI Vs. STATE OF WEST BENGAL
|
January 17, 2024 |
|
SYED NAZMUL HOSSAIN Vs. STATE OF WEST BENGAL
|
May 14, 2024 |
|
SYNERGY ISPAT PRIVATE LIMITED Vs. ORISSA MANGANESE & MINERALS LIMITED
|
January 31, 2024 |
|
TAHER ALI SHEIKH Vs. STATE OF WEST BENGAL
|
February 13, 2024 |
|
TAHERBHAI Vs. M. EMDADUL HAQUE
|
April 19, 2024 |
|
TAMALIKA DAS Vs. STATE OF WEST BENGAL
|
March 4, 2024 |
|
TANGAIL TANTUJIBI UNNAYAN SAMABAY SAMITY LIMITED Vs. UNION OF INDIA
|
January 10, 2024 |
|
TANISHA CHANDA Vs. STATE OF WEST BENGAL
|
April 19, 2024 |
|
TANKESHWAR DAS Vs. STATE
|
February 20, 2024 |
|
TANUSREE DAS Vs. THE STATE OF WEST BENGAL
|
December 24, 2024 |
|
TAPAN KUMAR CHAKRABORTY Vs. STATE OF WEST BENGAL
|
March 14, 2024 |
|
TAPAN KUMAR DARI Vs. THE STATE OF WEST BENGAL
|
March 19, 2024 |
|
TAPAN KUMAR GHORAI Vs. STATE OF WEST BENGAL
|
March 21, 2024 |
|
TAPAN KUMAR MAHAPATRA Vs. UNION OF INDIA
|
September 25, 2024 |
|
TAPAN KUMAR MAITY Vs. SWAPAN KUMAR MAITY
|
April 3, 2024 |
|
TAPAN KUMAR MONDAL Vs. MAHATHIRTHAM SOCIETY REGISTERED
|
March 6, 2024 |
|
TAPAN MAHANTA Vs. NAGJYOTI PASWAN
|
March 5, 2024 |
|
TAPAN RANJAN MAITI Vs. SHYAMAL SARKAR
|
April 24, 2024 |
|
TAPAN ROY PAUL Vs. GOBINDA SARKAR
|
November 6, 2024 |
|
TAPAS AHMED Vs. STATE OF WEST BENGAL
|
October 8, 2024 |
|
TAPAS KUMAR MANDAL Vs. UNION OF INDIA
|
March 19, 2024 |
|
TAPAS MUKHERJEE Vs. STATE OF WEST BENGAL
|
June 14, 2024 |
|
TAPASH CHAKI Vs. STATE OF WEST BENGAL
|
July 2, 2024 |
|
TAPASI MONDAL Vs. STATE OF WEST BENGAL
|
April 19, 2024 |
|
TARA DEVI Vs. BANK OF INDIA
|
May 24, 2024 |
|
TARAK BHATTACHARYA Vs. STATE OF WEST BENGAL
|
January 8, 2024 |
|
TARAK CHANDRA MONDAL Vs. STATE OF WEST BENGAL
|
May 21, 2024 |
|
TARAK NATH JANA Vs. STATE OF WEST BENGAL
|
March 21, 2024 |
|
TARAK NATH MONDAL Vs. STATE OF WEST BENGAL
|
March 21, 2024 |
|
TARUN BANERJEE Vs. STATE OF WEST BENGAL
|
August 12, 2024 |
|
TARUN JHUNJHUNWALA Vs. SHYAMAL DHAR
|
August 5, 2024 |
|
TARUN KUMAR DUTTA Vs. CHAIRMAN, UCO BANK
|
May 22, 2024 |
|
TATA CAPITAL LIMITED Vs. SHRI BISHNU PRASAD YADAV
|
September 17, 2024 |
|
TATA STEEL LTD. Vs. STATE OF WEST BENGAL
|
November 21, 2024 |
|
TATHAGATA ROY Vs. STATE OF WEST BENGAL
|
March 11, 2024 |
|
TEA BOARD Vs. PEERMADE TEA CO. LTD.
|
March 13, 2024 |
|
TERAI TEA COMPANY LIMITED Vs. PROJECT DIRECTOR ASIAN HIGHWAYS
|
March 12, 2024 |
|
THE BLOCK DEVELOPMENT OFFICER Vs. SURAJIT PRAMANIK
|
April 10, 2024 |
|
TIRUPATI VANCOM (P) LIMITED Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
|
April 3, 2024 |
|
TOWER MARKETING PRIVATE LIMITED Vs. SHEILA GUHA
|
January 10, 2024 |
|
TREND VYAPAAR LTD. Vs. UNION OF INDIA
|
April 15, 2024 |
|
TRS LIFT AND SHIFT SERVICES PVT. LTD Vs. RELIANCE GENERAL INSURANCE COMPANY
|
July 4, 2024 |
|
TUHIN KUMAR BISWAS Vs. STATE OF WEST BENGAL
|
January 30, 2024 |
|
TUSAR KANTI KAR Vs. STATE OF WEST BENGAL
|
January 24, 2024 |
|
TUSHAR KANTI GHOSAL Vs. STATE OF WEST BENGAL
|
February 20, 2024 |
|
U. S. INFRA DEVELOPERS PRIVATE LIMITED Vs. RINA SINGH ALIAS REENA SINGH
|
February 22, 2024 |
|
UCC Vs. EASTERN COALFIELDS LIMITED
|
March 13, 2024 |
|
UDAY GOSWAMI Vs. EASTERN COALFIELDS LTD.
|
February 21, 2024 |
|
UDAY SINGH Vs. DAMODAR VALLEY CORPORATION
|
January 8, 2024 |
|
UMAR FARUK SARKAR Vs. STATE OF WEST BENGAL
|
November 14, 2024 |
|
UMASHANKAR GUPTA Vs. CESC LIMITED
|
February 13, 2024 |
|
UNION OF INDIA Vs. JAYANTA KUMAR PATHAK
|
May 22, 2024 |
|
UNION OF INDIA Vs. SANJAY COAL COMPANY
|
May 13, 2024 |
|
UNION OF INDIA Vs. MARGINA BEWA
|
October 5, 2024 |
|
UNION OF INDIA Vs. KUSUM COMMERCIAL CO. LTD
|
June 20, 2024 |
|
UNION OF INDIA, GENERAL MANAGER SOUTH EASTERN RAILWAY Vs. ELECTRO STEEL CASTING LIMITED
|
February 29, 2024 |
|
UNITED INDIA INSURANCE CO. LTD Vs. NURJAN BIBI
|
July 29, 2024 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. FIROJA BIBI
|
January 17, 2024 |
|
UNITED INSURANCE CO. LTD Vs. SONALI DAS ROY
|
February 19, 2024 |
|
UNITED INSURANCE COMPANY LIMITED Vs. CHAPA ROY (SARKAR)
|
July 3, 2024 |
|
UNITED MACHINERY & APPLIANCES Vs. GREAVES COTTON LIMITED
|
March 21, 2024 |
|
UNUS ALI GAYEN Vs. STATE OF WEST BENGAL
|
January 19, 2024 |
|
UPEN ROY Vs. MAHADEV MONDAL
|
January 25, 2024 |
|
URMILA KUMARI BOTHRA Vs. ASHOK CHAUDHURY
|
November 27, 2024 |
|
USMAN ALI Vs. CHAMPA DEVI
|
February 12, 2024 |
|
UTPAL DAS Vs. STATE OF WEST BENGAL
|
May 21, 2024 |
|
UTPAL KANTI KARAN Vs. STATE OF WEST BENGAL
|
February 7, 2024 |
|
UTPAL KUMAR BISWAS Vs. UNION OF INDIA
|
March 19, 2024 |
|
UTPAL SAHA CHOWDHURY Vs. STATE OF WEST BENGAL
|
October 4, 2024 |
|
UTTAM KUMAR SIKDAR Vs. UNION OF INDIA
|
March 7, 2024 |
|
UTTARA GORAI Vs. ORIENTAL INSURANCE CO. LTD.
|
January 24, 2024 |
|
VAISHALI MANEK Vs. CALCUTTA MUNICIPAL CORPORATION
|
January 30, 2024 |
|
VANEETA PATNAIK Vs. STATE OF WEST BENGAL
|
May 22, 2024 |
|
VERSATILE CONSTRUCTION (PROP. AMARESH DUTTA) Vs. STATE OF WEST BENGAL
|
April 23, 2024 |
|
VIJAY PRAKASH Vs. UNION OF INDIA
|
February 12, 2024 |
|
VIOM NETWORKS LIMITED Vs. STATE OF WEST BENGAL
|
March 28, 2024 |
|
VISHA HINDU PARISHAD Vs. STATE OF WEST BENGAL
|
April 19, 2024 |
|
VISHAMBHAR SARAN Vs. CENTRAL BANK OF INDIA
|
May 14, 2024 |
|
VISHNU ENGINEERING CORPORATION Vs. NATIONAL JUTE MANUFACTURERS CORPORATION LTD.
|
May 1, 2024 |
|
VISHVA HINDU PARISHAD Vs. STATE OF WEST BENGAL
|
April 15, 2024 |
|
VODAFONE IDEA LIMITED Vs. SAREGAMA INDIA LIMITED
|
May 17, 2024 |
|
VODAFONE IDEA LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
November 26, 2024 |
|
WEST BENGAL HANDLOOM WEAVERS COOPERATIVE SOCIETY LIMITED Vs. JAYANTA SAHA
|
May 14, 2024 |
|
WEST BENGAL KEROSENE AGENTS WELFARE ASSOCIATION Vs. UNION OF INDIA
|
January 31, 2024 |
|
WEST BENGAL PHARMACY COUNCIL Vs. RUSHA PODDER
|
March 5, 2024 |
|
WEST BENGAL POWER DEVELOPMENT CORPORATION LIMITED Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
January 29, 2024 |
|
WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. SUPRATIM MUKHERJEE
|
May 22, 2024 |
|
X CORP. Vs. NARESH KUMAR AGARWAL HUF
|
July 19, 2024 |
|
X, THE VICTIM GIRL Vs. STATE OF WEST BENGAL
|
January 31, 2024 |
|
YOGESH KUMAR SHARMA Vs. UNION OF INDIA
|
April 9, 2024 |
|
YOUSUF RANA Vs. STATE OF WEST BENGAL
|
July 19, 2024 |
|
ZAHANGIR KABIR Vs. STATE OF WEST BENGAL
|
May 17, 2024 |
|
ZUBEDA KHATOON Vs. MD. SHAMIM
|
February 7, 2024 |
LOGIN