A. S. L. ENTERPRISES LTD. Vs. SENIOR JOINT COMMISSIONER, SALES TAX
|
March 25, 2022 |
AARYAN PROJECTS PRIVATE LIMITED Vs. KLOWIN INFRASTRUCTURE PRIVATE LIMITED
|
August 30, 2022 |
AATREYEE NIRMAN PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
January 19, 2022 |
ABBAS SK. Vs. STATE OF WEST BENGAL
|
September 23, 2022 |
ABDUL BARIK Vs. STATE OF WEST BENGAL
|
March 4, 2022 |
ABDUL KHALEK LASKAR Vs. UNION OF INDIA
|
June 27, 2022 |
ABDUL LATIF Vs. SONTOSH KR. BANERJEE
|
June 30, 2022 |
ABDUL MALEK SK. Vs. INDIAN OIL CORPORATION LTD.
|
February 2, 2022 |
ABDUL MATIN GAZI Vs. MOSLEMA BIBI
|
February 11, 2022 |
ABDUL SHEIKH Vs. STATE OF WEST BENGAL
|
December 8, 2022 |
ABDUS SALAM MONDAL Vs. STATE OF WEST BENGAL
|
August 23, 2022 |
ABHIJIT DAS Vs. STATE OF WEST BENGAL
|
March 11, 2022 |
ABHIJIT KAVADE Vs. STATE OF WEST BENGAL
|
April 5, 2022 |
ABHISEK PANDA Vs. WEST BENGAL NATIONAL UNIVERSITY
|
June 13, 2022 |
ABHISHEK BANERJEE Vs. UNION OF INDIA
|
June 2, 2022 |
ABHISHEK MONDAL Vs. STATE OF WEST BENGAL
|
April 28, 2022 |
ABHISHEK MONDAL Vs. STATE OF WEST BENGAL
|
April 29, 2022 |
ABU FAZEL FAKIR Vs. STATE OF WEST BENGAL
|
March 29, 2022 |
ABU SAMAD Vs. NATIONAL INVESTIGATING AGENCY
|
May 12, 2022 |
ABU SOHEL Vs. STATE WEST BENGAL
|
February 15, 2022 |
ABUL HASAN Vs. STATE OF WEST BENGAL
|
January 27, 2022 |
ABUL HOSSIAN Vs. ORIENTAL INSURANCE COMPANY LTD
|
July 27, 2022 |
ACHARYA SARBATMANDA AVODHUTA Vs. TUSHAR KANTI GHOSH
|
August 30, 2022 |
ACHINTA SARKAR Vs. STATE OF WEST BENGAL
|
May 20, 2022 |
ADAMS MARKETING PVT. LTD. Vs. STATE BANK OF INDIA
|
January 19, 2022 |
ADDITIONAL DIRECTOR GENERAL, DIRECTORATE OF REVENUE INTELLIGENCE Vs. M/S. DEC AGROTECH PVT. LTD.
|
January 21, 2022 |
ADDITIONAL DIRECTOR GENERAL, DIRECTORATE OF REVENUE INTELLIGENCE Vs. DEC AGROTECH PVT. LTD.
|
January 20, 2022 |
ADHIR RANJAN CHOWDHURY Vs. STATE OF WEST BENGAL
|
June 13, 2022 |
ADITYA BIRAL FINANCE LTD. Vs. WILLIAMSON FINANCIAL SERVICES LTD.
|
November 3, 2022 |
ADITYA BIRLA FINANCE LIMITED Vs. MCLEOD RUSSEL INDIA LIMITED
|
May 17, 2022 |
ADITYA BIRLA FINANCE LTD. Vs. MCLEOD RUSSEL INDIA LTD.
|
June 15, 2022 |
ADWAITY NANDI Vs. ASLAM KHAN LODHI
|
August 8, 2022 |
AFJAL ALI SHA Vs. STATE OF WEST BENGAL
|
August 2, 2022 |
AGARWAL TRADING COMPANY PRIVATE LIMITED Vs. UNION OF INDIA
|
March 3, 2022 |
AGARWALA AGRO RICE MILLS PRIVATE LIMITED Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
|
December 9, 2022 |
AHASANUL HOQUE Vs. STATE OF WEST BENGAL
|
February 10, 2022 |
AIRPORT AUTHORITY OF INDIA Vs. MASTI HEALTH & BEAUTY PRIVATE LIMITED
|
September 9, 2022 |
AISHA SHAIKH Vs. STATE OF WEST BENGAL
|
August 11, 2022 |
AIZUL LASKAR @ AZIZUL LASKAR Vs. STATE OF WEST BENGAL
|
April 1, 2022 |
AJAY KUMAR GUPTA Vs. RADHESHYAM SHAW
|
December 6, 2022 |
AJET ALI BAIDYA ALIAS AJET BAIDYA Vs. STATE OF WEST BENGAL
|
May 20, 2022 |
AJIT KUMAR SAMANTA Vs. STATE OF WEST BENGAL
|
April 29, 2022 |
AJOY KUMAR Vs. STATE OF WEST BENGAL
|
April 6, 2022 |
AJOY KUMAR SINGHANIA Vs. STATE OF WEST BENGAL
|
March 1, 2022 |
AKHTAR PARWEZ Vs. STATE OF WEST BENGAL
|
March 16, 2022 |
AKHTARUL GAZI Vs. STATE OF WEST BENGAL
|
February 4, 2022 |
AKTHAR ALI Vs. STATE OF WEST BENGAL
|
July 12, 2022 |
ALAKNANDA SPONGE PRIVATE LIMITED Vs. OFFICIAL LIQUIDATOR
|
May 17, 2022 |
ALAM ALI Vs. STATE OF WEST BENGAL
|
September 16, 2022 |
ALAUDDIN SK. Vs. STATE OF WEST BENGAL
|
April 6, 2022 |
ALCATRAZ INTERNATIONAL IMPEX PRIVATE LIMITED Vs. SPRING CITY INTERNATIONAL LIMITED
|
October 18, 2022 |
ALEMBIC LIMITED Vs. STATE OF WEST BENGAL
|
July 28, 2022 |
ALI IMAM Vs. STATE OF WEST BENGAL
|
August 1, 2022 |
ALO RANI SARKAR Vs. SWAPAN MAJUMDAR
|
May 26, 2022 |
ALO RANI SARKAR Vs. SWAPAN MAJUMDAR
|
May 20, 2022 |
ALOK DAS Vs. STATE OF WEST BENGAL
|
March 3, 2022 |
ALOK MONDAL Vs. STATE OF WEST BENGAL
|
April 7, 2022 |
ALOKE KUMAR DAS Vs. SUDARSHAN PAPER & BOARD PRIVATE LTD
|
March 25, 2022 |
ALOKE SINGH Vs. INDIAN STATISTICAL INSTITUTE
|
January 14, 2022 |
ALPINE DISTILLERIES PVT. LTD Vs. STATE OF WEST BENGAL
|
March 16, 2022 |
ALUP KUMAR BHATTACHARJEE Vs. STATE OF WEST BENGAL
|
June 21, 2022 |
AMALA DUTTA SINCE DECEASED REPRESENTED BY SIPRA HALDER Vs. KABYASHREE MUKHERJEE
|
September 29, 2022 |
AMAN KUMAR AGARWAL Vs. STATE OF WEST BENGAL
|
March 31, 2022 |
AMANATUS SIDDIKA Vs. STATE OF WEST BENGAL
|
June 16, 2022 |
AMAR DAM Vs. STATE OF WEST BENGAL
|
August 1, 2022 |
AMAR KARMAKAR Vs. STATE OF W.B.
|
January 18, 2022 |
AMAR KUMAR MALICK Vs. STATE OF WEST BENGAL
|
April 19, 2022 |
AMAR SHEE Vs. STATE OF WEST BENGAL
|
December 21, 2022 |
AMBALA SARABHAI ENTERPRISES LIMITED Vs. PREM LATA ARYA
|
January 21, 2022 |
AMBALAL SARABHAI ENTERPRISES LIMITED Vs. RAJEEV DAGA
|
January 21, 2022 |
AMBIKA ROY Vs. HONBLE SPEAKER, WEST BENGAL LEGISLATIVE ASSEMBLY
|
April 11, 2022 |
AMBOOJ SHARMA Vs. STATE OF WEST BENGAL
|
January 25, 2022 |
AMINUDDIN KHAN Vs. UNION OF INDIA
|
April 18, 2022 |
AMINUL ISLAM Vs. STATE OF WEST BENGAL
|
May 6, 2022 |
AMIRUL GAIN Vs. STATE OF WEST BENGAL
|
March 10, 2022 |
AMIRUL GAZI Vs. STATE OF WEST BENGAL
|
January 28, 2022 |
AMISHEK KUMAR SINGH Vs. STATE OF WEST BENGAL
|
February 7, 2022 |
AMIT BHAGAT Vs. STATE OF WEST BENGAL
|
November 11, 2022 |
AMIT DUTTA Vs. STATE OF WEST BENGAL
|
September 23, 2022 |
AMIT KUMAR DAS Vs. STATE OF WEST BENGAL
|
January 17, 2022 |
AMIT KUMAR KHAN Vs. STATE OF WEST BENGAL
|
January 3, 2022 |
AMIT SAHA Vs. RESERVE BANK OF INDIA
|
October 19, 2022 |
AMITABHA DATTA Vs. KOLKATA MUNICIPAL CORPORATION
|
September 16, 2022 |
AMITAVA GHOSH Vs. STATE OF WEST BENGAL
|
September 5, 2022 |
AMITAVA ROY CHOWDHURY Vs. STATE OF WEST BENGAL
|
December 20, 2022 |
AMJAD ANSARI Vs. STATE OF WEST BENGAL
|
November 22, 2022 |
AMRITA PANDEY Vs. UNION OF INDIA
|
May 6, 2022 |
AMRITVANI DEALER PVT. LIMITED Vs. UNION OF INDIA
|
January 27, 2022 |
ANANDA MOHAN SARKAR Vs. STATE OF WEST BENGAL
|
July 6, 2022 |
ANANDLOK WELFARE ASSOCIATION Vs. KOLKATA MUNICIPAL CORPORATION
|
February 24, 2022 |
ANCHOR INVESTMENTS PRIVATE LIMITED Vs. TCI FINANCE LIMITED
|
December 8, 2022 |
ANDAMAN AND NICOBAR ADMINISTRATION Vs. PONDICHERRY UNIVERSITY
|
April 6, 2022 |
ANGUR BALA NASKAR Vs. BALARAM HALDER
|
September 15, 2022 |
ANIKUL Vs. STATE OF WEST BENGAL
|
August 29, 2022 |
ANIL BAREJAL BAREJA Vs. UNION OF INDIA
|
May 18, 2022 |
ANIL DAS Vs. STATE OF WEST BENGAL
|
August 18, 2022 |
ANIL KUMAR RAI Vs. IRCON INTERNATIONAL LIMITED
|
April 21, 2022 |
ANIL SARAF Vs. KOLKATA MUNICIPAL CORPORATION
|
September 23, 2022 |
ANIMESH DAS Vs. STATE OF WEST BENGAL
|
July 13, 2022 |
ANINDA BISWAS Vs. SANANDA BISWAS NEE DE
|
December 1, 2022 |
ANINDITA BERA Vs. STATE OF WEST BENGAL
|
April 7, 2022 |
ANINDITA MANDAL Vs. STATE OF WEST BENGAL
|
February 21, 2022 |
ANINDYA SUNDAR DAS Vs. STATE OF WEST BENGAL
|
February 14, 2022 |
ANINDYA SUNDAR DAS Vs. WEST BENGAL TAXATION TRIBUNAL BAR ASSOCIATION
|
April 18, 2022 |
ANINDYA SUNDAR DAS Vs. UNION OF INDIA
|
April 8, 2022 |
ANINDYA SUNDAR DAS Vs. UNION OF INDIA
|
March 24, 2022 |
ANINDYA SUNDAR DAS Vs. UNION OF INDIA
|
March 25, 2022 |
ANIRUDDHA GHOSH Vs. SOMNATH GHOSH
|
May 11, 2022 |
ANIRUDDHA PRASAD SINGH Vs. STATE OF WEST BENGAL
|
May 13, 2022 |
ANISH LOHARUKA Vs. STATE OF WEST BENGAL
|
July 11, 2022 |
ANISH LOHARUKA Vs. STATE OF WEST BENGAL
|
May 10, 2022 |
ANISUR RAHAMAN Vs. STATE OF WEST BENGAL
|
February 15, 2022 |
ANJAN KUMAR ROY Vs. CHAITALI ROY
|
July 4, 2022 |
ANJIRA BIBI Vs. STATE OF WEST BENGAL
|
September 16, 2022 |
ANKIT METAL AND POWER LIMITED Vs. WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
|
June 21, 2022 |
ANKUR BANERJEE Vs. STATE OF WEST BENGAL
|
February 18, 2022 |
ANSAR ALI PIYADA Vs. STATE OF WEST BENGAL
|
April 5, 2022 |
ANUBRATA MONDAL Vs. UNION OF INDIA
|
March 29, 2022 |
ANUBRATA MONDAL Vs. UNION OF INDIA
|
February 3, 2022 |
ANUP GUPTA Vs. STATE OF WEST BENGAL
|
June 6, 2022 |
ANUP MAJEE Vs. UNION OF INDIA
|
July 22, 2022 |
ANUP MAJEE Vs. UNION OF INDIA
|
July 20, 2022 |
ANUPAM BANERJEE Vs. STATE OF WEST BENGAL
|
September 9, 2022 |
ANUPAM MITRA Vs. STATE OF WEST BENGAL
|
January 4, 2022 |
ANUPAM MITRA Vs. STATE OF WEST BENGAL
|
January 5, 2022 |
ANUSUA ROY CHOWDHURY Vs. ANJURANI NARU
|
August 23, 2022 |
ANUSUYA SIKDAR NEE BISWAS Vs. JOYDEV SIKDAR
|
July 26, 2022 |
APL METALS LTD Vs. MOUNTVIEW TRACOM LLP
|
April 5, 2022 |
ARATI MUKHERJEE Vs. STATE OF WEST BENGAL
|
April 29, 2022 |
ARCELORMITTAL NIPPON STEEL INDIA LIMITED Vs. ODISHA SLURRY PIPELINE INFRASTRUCTURE LTD.
|
November 17, 2022 |
ARCHANA CHAKRABORTY Vs. STATE OF WEST BENGAL
|
November 29, 2022 |
ARCHANA CHAKRABORTY Vs. STATE OF WEST BENGAL
|
November 28, 2022 |
ARCHANA DEY @ SAKILA @ SAMINA Vs. STATE OF WEST BENGAL
|
September 27, 2022 |
ARCHANA JAISWAL Vs. HARISH CHANDRA JAISWAL
|
June 20, 2022 |
ARCHANA ROY Vs. STATE OF WEST BENGAL
|
September 28, 2022 |
ARCHON POWERINFRA INDIA PVT. LTD. Vs. SAJAN KUMAR SATISH KUMAR A PARTNERSHIP FIRM
|
December 22, 2022 |
ARIFUL HAQUE MONDAL Vs. STATE OF WEST BENGAL
|
March 7, 2022 |
ARIJIT MAJUMDAR Vs. STATE OF WEST BENGAL
|
August 30, 2022 |
ARINDAM HANDIQUE Vs. STATE OF WEST BENGAL
|
September 23, 2022 |
ARINDAM KUMAR Vs. STATE OF WEST BENGAL
|
January 27, 2022 |
ARINDAM MAJUMDER Vs. TANIYA MAJUMDER NEE DAS
|
April 27, 2022 |
ARINDAM MITRA Vs. SUBHOSREE MITRA
|
December 5, 2022 |
ARNAB BANDYOPADHYAY Vs. STATE OF WEST BENGAL
|
September 20, 2022 |
ARNAB BHATTACHARJEE Vs. BENGAL CHEMICALS & PHARMACEUTICALS LTD.
|
May 20, 2022 |
ARNAV CHOUDHURY Vs. STATE OF WEST BENGAL
|
December 14, 2022 |
ARSALA KHAN Vs. LAND & BRICKS & ENTERTAINMENT LIMITED
|
April 20, 2022 |
ARUN KUMAR CHATTOPADHYAY Vs. RUPA KARPAS
|
June 13, 2022 |
ARUN KUMAR DEBNATH Vs. WEST BENGAL ELECTRICITY DISTRIBUTION COMPANY LIMITED
|
March 28, 2022 |
ARUN KUMAR JHAJHARIA Vs. STATE OF WEST BENGAL
|
December 12, 2022 |
ARUN KUMAR PATTANAYAK Vs. PARTHA PRATIM DAS
|
March 2, 2022 |
ARUN KUMAR SAHA Vs. STATE OF WEST BENGAL
|
April 22, 2022 |
ARUN MAJI Vs. STATE OF WEST BENGAL
|
July 21, 2022 |
ARUN SARKAR Vs. STATE OF WEST BENGAL
|
August 8, 2022 |
ARUP KUMAR PAL Vs. RITA PAL
|
April 29, 2022 |
ARUP MOHANTA Vs. UNION OF INDIA
|
June 9, 2022 |
ARUP RATAN GOOPTU Vs. COAL INDIA LTD
|
May 20, 2022 |
ASANSOL MINI BUS ASSOCIATION Vs. UNION OF INDIA
|
May 18, 2022 |
ASGAR ALI BEING DEAD HIS LEGAL REPRESENTATIVES Vs. MAHMUDA BEGUM (DEAD), HER LEGAL REPRESENTATIVES
|
January 25, 2022 |
ASHA AGARWAL Vs. WILLIAMSON MAGOR & COMPANY LIMITED
|
June 2, 2022 |
ASHFAQUE AHAMED Vs. STATE OF WEST BENGAL
|
June 16, 2022 |
ASHIS MONDAL Vs. UNION OF INDIA
|
January 25, 2022 |
ASHISH KUMAR TIWARI Vs. STATE OF WEST BENGAL
|
September 7, 2022 |
ASHLESH BIRADAR Vs. STATE OF WEST BENGAL
|
March 10, 2022 |
ASHOK JANA Vs. STATE OF WEST BENGAL
|
June 29, 2022 |
ASHOK KUMAR GUPTA Vs. STATE OF WEST BENGAL
|
May 2, 2022 |
ASHOK KUMAR LAL Vs. STATE OF WEST BENGAL
|
January 6, 2022 |
ASHOK KUMAR MAITY Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
January 25, 2022 |
ASHOK SHIL @ ARUN Vs. STATE OF WEST BENGAL
|
March 10, 2022 |
ASHOKA DUBEY Vs. ARJUN DEY
|
March 29, 2022 |
ASHOKE GHOSH Vs. STATE OF WEST BENGAL
|
February 14, 2022 |
ASHWIKA KAPUR Vs. UNION OF INDIA
|
February 24, 2022 |
ASIF Vs. STATE OF WEST BENGAL
|
November 10, 2022 |
ASIS KUMAR SINHA Vs. STATE OF WEST BENGAL
|
February 25, 2022 |
ASISH SUTRADHAR Vs. PARIMAL KUNDU
|
August 26, 2022 |
ASIT BISWAS Vs. STATE OF WEST BENGAL
|
January 17, 2022 |
ASMAN MONDAL Vs. STATE OF WEST BENGAL
|
August 8, 2022 |
ASRAF MONDAL Vs. STATE OF WEST BENGAL
|
March 9, 2022 |
ASRAFUL HOQUE Vs. SANKAR DAS
|
November 25, 2022 |
ASRAUL HOQUE Vs. STATE OF WEST BENGAL
|
September 20, 2022 |
ASSISTANT COMMISSIONER Vs. ASHOK KUAMR SUREKA, PROPRIETOR OF SUBHAM STEEL
|
May 12, 2022 |
ASSOCIATION OF SUPERVISORS, GRSE LTD Vs. UNION OF INDIA
|
November 22, 2022 |
ATASI CHAKRABORTY Vs. STATE OF WEST BENGAL
|
July 15, 2022 |
ATHALURI VEERANJANEYA PRASAD ALIAS ANJANEYA PRASAD Vs. STATE OF WEST BENGAL
|
June 30, 2022 |
AUUP KUMAR MAITY Vs. STATE OF WEST BENGAL
|
September 22, 2022 |
AUXILIUM CONVENT SCHOOL Vs. STATE OF WEST BENGAL
|
August 22, 2022 |
AVEEK SARKAR Vs. STATE OF WEST BENGAL
|
November 17, 2022 |
AVIJHIT GHOSH Vs. STATE OF WEST BENGAL
|
June 29, 2022 |
AVIJIT GHOSH Vs. STATE OF WEST BENGAL
|
April 1, 2022 |
AVIK KUMAR SINHARAY Vs. PUNJAB NATIONAL BANK
|
June 8, 2022 |
AVNEET BEDI Vs. STATE OF WEST BENGAL
|
December 15, 2022 |
AZIZUR RAHAMAN Vs. STATE OF WEST BENGAL
|
April 13, 2022 |
B.D TEA ESTATES PVT. LTD Vs. STATE OF WEST BENGAL
|
May 6, 2022 |
BABCOCK BORSIG LIMITED Vs. UNION OF INDIA
|
June 21, 2022 |
BABITA SARKAR Vs. STATE OF WEST BENGAL
|
May 18, 2022 |
BABITA SARKAR Vs. STATE OF WEST BENGAL
|
May 20, 2022 |
BABITA SARKAR Vs. STATE OF WEST BENGAL
|
May 19, 2022 |
BABITA SARKAR Vs. STATE OF WEST BENGAL
|
May 17, 2022 |
BABLU CHANDRA DEY Vs. STATE OF WEST BENGAL
|
September 12, 2022 |
BABLU GOPE Vs. STATE OF WEST BENGAL
|
July 1, 2022 |
BABLU KARMAKAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 9, 2022 |
BABLU KARMAKAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 10, 2022 |
BABLU PAL Vs. STATE OF WEST BENGAL
|
July 7, 2022 |
BABU SK Vs. STATE OF WEST BENGAL
|
July 25, 2022 |
BACHHU ALI Vs. STATE OF WEST BENGAL
|
March 4, 2022 |
BADAL GHOSH Vs. STATE OF WEST BENGAL
|
August 18, 2022 |
BADAN CHANDRA ADAK Vs. SOVAN BANERJEE
|
November 24, 2022 |
BADRUL SK Vs. STATE OF WEST BENGAL
|
April 1, 2022 |
BAGARIA PROPERTIES AND INVESTMENT PRIVATE LIMITED Vs. U.O.I
|
January 17, 2022 |
BAGESH SINGH Vs. STATE OF WEST BENGAL
|
July 19, 2022 |
BAHARUL BAIDYA Vs. STATE OF WEST BENGAL
|
April 28, 2022 |
BAHUBALI ESTATES LTD Vs. SEWNARAYAN KHUBCHAND
|
April 13, 2022 |
BAJRANG LAL AGARWAL Vs. RAVI KANT AGARWAL
|
August 18, 2022 |
BALARAM DAS Vs. GURU CHARAN BISWAS
|
August 30, 2022 |
BALKAR SINGH @BLKAR SINGH Vs. UNION OF INDIA
|
May 20, 2022 |
BALLY JUTE COMPANY LIMITED Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT
|
July 20, 2022 |
BALLYFABS INTERNATIONAL LIMITED Vs. STATE OF WEST BENGAL
|
April 22, 2022 |
BALLYFABS INTERNATIONAL LTD. Vs. STATE OF WEST BENGAL
|
June 7, 2022 |
BANANI CHATTOPADHYAY Vs. UNION OF INDIA
|
November 11, 2022 |
BANASRI BANERJEE Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
December 1, 2022 |
BANDANA BANDAPADHYAYA Vs. NEETI BHATTACHARJEE
|
December 12, 2022 |
BANGIYA GRAMIN VIKASH BANK Vs. MANGAL PRASAD ADHVARYU
|
July 15, 2022 |
BANGIYO BHUGOL MANCHA Vs. STATE OF WEST BENGAL
|
February 25, 2022 |
BANKIM @ BANKU PRAMANIK Vs. STATE OF WEST BENGAL
|
December 23, 2022 |
BAPPA KARMAKAR Vs. UNION OF INDIA
|
January 21, 2022 |
BAPPA PASWAN @ BIJOY Vs. STATE OF WEST BENGAL
|
April 12, 2022 |
BAPPA PAUL Vs. STATE OF WEST BENGAL
|
April 28, 2022 |
BARIK BISWAS Vs. XXXX
|
October 19, 2022 |
BARNALI MUKHERJEE Vs. STATE OF WEST BENGAL
|
August 10, 2022 |
BARNALI PURKAIT (MONDAL) Vs. STATE OF WEST BENGAL
|
April 29, 2022 |
BASANTA KUMAR SHAW Vs. ASSISTANT COMMISSIONER OF REVENUE
|
July 28, 2022 |
BASANTA KUMAR SHAW Vs. ASSISTANT COMMISSIONER OF REVENUE, COMMERCIAL TAXES AND STATE TAX
|
July 28, 2022 |
BASU PUMPS AND PROJECTS PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
August 31, 2022 |
BASUDEB MONDAL Vs. STATE OF WEST BENGAL
|
May 13, 2022 |
BASUDEB SHARMA Vs. STATE OF WEST BENGAL
|
September 12, 2022 |
BEDANA GHOSH DASTIDAR Vs. ANJALI SINHA
|
June 8, 2022 |
BENGAL ENERGY LIMITED Vs. WEST BENGAL ELECTRICITY REGULATORY COMMISSION
|
March 15, 2022 |
BENGAL STATE TABLE TENNIS ASSOCIATION Vs. MALDA DISTRICT TABLE TENNIS ASSOCIATION
|
April 22, 2022 |
BHADRISH JAYANTILAL SHETH Vs. INCOME TAX OFFICER
|
May 17, 2022 |
BHARAT HEAVY ELECTRICALS LIMITED Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO. LTD
|
January 20, 2022 |
BHARAT HEAVY ELECTRICALS LIMITED Vs. OPTIMAL POWER SYNERGY INDIA PVT LIMITED
|
February 21, 2022 |
BHARAT HEAVY ELECTRICALS LIMITED-ELECTRIC DIVISION Vs. OPTIMAL POWER SYNERGY INDIA PVT. LTD
|
March 23, 2022 |
BHARAT PETROLEUM CORPORATION LIMITED Vs. SANDEEP META
|
June 9, 2022 |
BHARATI ENTERPRISE Vs. STATE OF WEST BENGAL
|
September 6, 2022 |
BHARATIYA RESERVE BANK NOTE MUDRAN (P) LIMITED Vs. SHRISTI
|
November 10, 2022 |
BHARGAV CHATTERJEE Vs. INFINITY & ASSOCIATES
|
December 8, 2022 |
BHASKAR BANERJEE Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 8, 2022 |
BHOLA NATH KOLEY Vs. STATE OF WEST BENGAL
|
July 6, 2022 |
BHOLA PRASAD SAH Vs. STATE OF WEST BENGAL
|
September 6, 2022 |
BIDESH BASU Vs. SECURITIES & EXCHANGE BOARD OF INDIA
|
September 9, 2022 |
BIDYUT BARAN HALDER Vs. UNITED BANK OF INDIA
|
April 7, 2022 |
BIDYUT RUIDAS Vs. STATE OF WEST BENGAL
|
August 23, 2022 |
BIJAY KUMAR AGARWAL Vs. MESSERS PACEMAN SALES PROMOTION PRIVATE LIMITED
|
August 11, 2022 |
BIKASH KUMAR ROY Vs. KOLKATA MUNICIPAL CORPORATION
|
June 14, 2022 |
BIKASH MUKHERJEE Vs. ADDWITIYA CO-OPERATIVE HOUSING SOCIETY LIMITED
|
January 18, 2022 |
BIKASH SINGH Vs. NARCOTICS CONTROL BUREAU, KOLKATA ZONAL UNIT
|
February 15, 2022 |
BIKI OVERSEAS PRIVATE LIMITED Vs. UNION OF INDIA
|
June 21, 2022 |
BIMAL DEBNATH Vs. STATE OF WEST BENGAL
|
February 23, 2022 |
BINA DAS Vs. KAKDWIP COURT BAR ASSOCIATION
|
September 28, 2022 |
BINA PAUL Vs. STATE OF WEST BENGAL
|
June 29, 2022 |
BINDA DEVI ROY Vs. STATE OF WEST BENGAL
|
January 21, 2022 |
BINOD BIHARI MANNA Vs. BIBHUTI BHUSAN MANNA
|
March 17, 2022 |
BINOD KUMAR AGARWAL Vs. STATE OF WEST BENGAL
|
November 10, 2022 |
BINOY GHOSH Vs. STATE OF WEST BENGAL
|
March 4, 2022 |
BIPATARINI AGENCY Vs. STATE OF WEST BENGAL
|
September 6, 2022 |
BIPLAB GANGULY Vs. BISWANATH GANGULY
|
December 22, 2022 |
BIPRAJIT SINHA ROY Vs. STATE OF WEST BENGAL
|
November 24, 2022 |
BIRENDRA PRASAD SHAW Vs. STATE OF WEST BENGAL
|
August 11, 2022 |
BIRLA TYRES LIMITED Vs. RESERVE BANK OF INDIA
|
April 20, 2022 |
BISTU DAS Vs. STATE OF WEST BENGAL
|
February 7, 2022 |
BISWA @ BISWAJIT SARKAR Vs. STATE OF WEST BENGAL
|
April 5, 2022 |
BISWAJIT CHAKRABORTY Vs. STATE OF WEST BENGAL
|
June 7, 2022 |
BISWAJIT SAHA Vs. UNION OF INDIA
|
January 5, 2022 |
BISWANATH CHAKRABORTY Vs. STATE OF WEST BENGAL
|
January 13, 2022 |
BISWANATH GHOSH Vs. TARUN PRADHAN
|
March 30, 2022 |
BISWANATH SAHA Vs. STATE OF WEST BENGAL
|
July 15, 2022 |
BIVA CHAKRABORTY Vs. UNIVERSITY OF BURDWAN
|
April 28, 2022 |
BLOOMING PROJECTS PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
August 4, 2022 |
BLUE STAR LIMITED Vs. SHRIRAM EPC LIMITED
|
January 18, 2022 |
BOARD OF TRUSTEES FOR PORT OF KOLKATA Vs. DOLLAR INDUSTRIES LIMITED
|
September 16, 2022 |
BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Vs. HINDUSTAN STEELWORKS CONSTRUCTION LIMITED.
|
March 11, 2022 |
BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Vs. MITALI GHOSE
|
July 14, 2022 |
BOARD OF TRUSTEES FOR THE SYAMA PRASAD MOOKERJEE PORT Vs. MARINECRAFT ENGINEERS PRIVATE LIMITED
|
May 18, 2022 |
BOARD OF TRUSTEES FOR THE SYAMA PRASAD MOOKERJEE PORT Vs. MARINECRAFT ENGINEERS PRIVATE LIMITED
|
May 17, 2022 |
BOARD OF WAKF AND ANOTHER Vs. ANIS FATIMA BEGUM
|
September 27, 2022 |
BRANCH MANAGER, TATA MOTORS FINANCE LIMITED Vs. STATE OF WEST BENGAL
|
December 14, 2022 |
BUDDHADEB BHOWMICK Vs. STATE OF WEST BENGAL
|
January 21, 2022 |
BUDHADEB MONDAL Vs. STATE OF WEST BENGAL
|
November 1, 2022 |
BUDHIN SOREN Vs. STATE OF WEST BENGAL
|
February 22, 2022 |
CALCUTTA CLUB LIMITED Vs. BHASKAR GUPTA
|
March 11, 2022 |
CALCUTTA GUJARATI EDUCATION SOCIETY Vs. STATE OF WEST BENGAL
|
January 31, 2022 |
CALCUTTA TRAM MAZDOOR SABHA Vs. STATE OF WEST BENGAL
|
May 18, 2022 |
CALCUTTA TRAMWAYS EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LIMITED Vs. STATE OF WEST BENGAL
|
May 20, 2022 |
CALEDONIAN JUTE & INDUSTRIES LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
December 8, 2022 |
CANARA BANK Vs. IQ CITY FOUNDATION
|
March 4, 2022 |
CANARA BANK Vs. IQ CITY FOUNDATION
|
March 8, 2022 |
CAPE FOUNDATION Vs. STATE OF WEST BENGAL
|
January 18, 2022 |
CELEBRITY BIOPHARMA LIMITED Vs. UNION OF INDIA
|
September 6, 2022 |
CELICA MOTOCORP PRIVATE LIMITED Vs. SAMIRAN GAIN
|
August 10, 2022 |
CENTRAL BOARD OF TRUSTEES Vs. REGISTRAR, E.P.F APPELLATE TRIBUNAL
|
May 13, 2022 |
CENTRAL BUREAU OF INVESTIGATION Vs. SANJIB HALDER
|
June 23, 2022 |
CENTRAL BUREAU OF INVESTIGATION Vs. BIMAN KUMAR SAHA
|
March 23, 2022 |
CENTRAL BUREAU OF INVESTIGATION Vs. SAIYAD KHAN
|
August 18, 2022 |
CENTRAL BUREAU OF INVESTIGATION Vs. SHRI SAFIKUL KAJI
|
July 25, 2022 |
CENTRAL BUREAU OF INVESTIGATION Vs. MS. S.R.RAMAMANI
|
June 8, 2022 |
CENTRAL BUREAU OF INVESTIGATION Vs. S. R. RAMAMANI
|
May 11, 2022 |
CENTRAL MODEL SCHOOL Vs. STATE OF WEST BENGAL
|
December 15, 2022 |
CENTRAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION Vs. KOLKATA MUNICIPAL CORPORATION
|
July 14, 2022 |
CENTRAL TOOL ROOM & TRAINING CENTRE Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
March 30, 2022 |
CESC LIMITED Vs. THE OMBUDSMAN
|
February 24, 2022 |
CESC LIMITED Vs. OMBUDSMAN
|
December 6, 2022 |
CESC LIMITED Vs. STATE OF WEST BENGAL
|
August 11, 2022 |
CESC LIMITED Vs. OMBUDSMAN
|
February 25, 2022 |
CESC LIMITED Vs. MD. FAISAL MAJID
|
January 25, 2022 |
CHAIRMAN, INDIAN OIL CORPORATION LTD. Vs. M/S. LALTU FILLING STATION
|
December 22, 2022 |
CHAIRPERSON, WEST BENGAL COMMISSION FOR PROTECTION OF CHILD RIGHTS Vs. ELECTION COMMISSION OF INDIA
|
May 20, 2022 |
CHAITALI ROY Vs. UNION OF INDIA
|
August 2, 2022 |
CHAKINA KHATUN Vs. STATE OF WEST BENGAL
|
December 12, 2022 |
CHANCHAL KUMAR DAS Vs. CHAIRPERSON, BOARD OF ADMINISTRATORS
|
April 20, 2022 |
CHANDAN BARDHAN Vs. STATE OF WEST BENGAL
|
September 23, 2022 |
CHANDAN JANA Vs. STATE OF WEST BENGAL
|
February 22, 2022 |
CHANDAN KUMAR CHOWDHURY Vs. STATE OF WEST BENGAL
|
June 17, 2022 |
CHANDAN KUMAR JANA Vs. KANAKLATA PANDA
|
July 13, 2022 |
CHANDAN RAI Vs. STATE OF WEST BENGAL
|
January 31, 2022 |
CHANDAN RAM Vs. STATE OF WEST BENGAL
|
March 15, 2022 |
CHANDESHWAR SINGH Vs. STATE OF WEST BENGAL
|
July 22, 2022 |
CHANDRA KANTA DEVI KOTHARI Vs. WOODBURN PARK COOPERATIVE HOUSING SOCIETY LIMITED
|
April 29, 2022 |
CHANDRA RANI GUPTA Vs. SWAPAN KUMAR GUPTA
|
August 23, 2022 |
CHARAN HEMBRAM Vs. STATE OF WEST BENGAL
|
April 27, 2022 |
CHATTAR SHEIKH Vs. STATE OF WEST BENGAL
|
February 15, 2022 |
CHHANDA DUTTA Vs. STATE OF WEST BENGAL
|
January 14, 2022 |
CHHOTOLAL MAJHI Vs. STATE OF WEST BENGAL
|
July 1, 2022 |
CHIEF MANAGER (HR) BANGIYA GRAMIN VIKASH BANK Vs. UNION OF INDIA
|
April 13, 2022 |
CHIEF MANAGER, UCO BANK Vs. AMITAVA GHOSH
|
August 30, 2022 |
CHINMOY BANERJEE Vs. SOMA BANERJEE
|
December 15, 2022 |
CHIRANJIB MITRA Vs. KEYA ROY.
|
August 5, 2022 |
CHITRA ADHIKARI SHROFF Vs. GAUTAM SHROFF @ GAUTAM ROY GOVIND SHROFF
|
January 21, 2022 |
CHITTA BISWAS Vs. STATE OF WEST BENGAL
|
May 13, 2022 |
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED Vs. RATNAMAYA RAI
|
December 1, 2022 |
CIVON CONSTRUCTION PVT. LTD. Vs. IRCON INTERNATIONAL LIMITED
|
January 28, 2022 |
COL. NIKHIL PAREEK Vs. UNION OF INDIA
|
June 14, 2022 |
COLONEL PARTHA PRATIM DUBEY Vs. UNION OF INDIA
|
April 22, 2022 |
COMMISSIONER OF CENRAL EXCISE, HALDIA COMMISSIONERATE Vs. TATA STEEL LIMITED
|
April 18, 2022 |
COMMISSIONER OF CENTRAL EXCISE Vs. STEEL AUTHORITY OF INDIA LIMITED
|
February 3, 2022 |
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. EMAMI AGROTECH LIMITED
|
January 18, 2022 |
COMMISSIONER OF CENTRAL EXCISE, BOLPUR Vs. INDIAN IRON AND STEEL COMPANY LIMITED, BURNPUR WORKS, BURNPUR
|
September 30, 2022 |
COMMISSIONER OF CENTRAL EXCISE, BOLPUR Vs. HINDUSTAN CABLES LIMITED
|
June 15, 2022 |
COMMISSIONER OF CENTRAL EXCISE, KOLKATA-IV Vs. SAI CONSTRUCTION
|
February 3, 2022 |
COMMISSIONER OF CGST AND CX Vs. SHYAM STEEL INDUSTRIES LIMITED
|
September 5, 2022 |
COMMISSIONER OF CUSTOMS (AIRPORT & ADMINISTRATION), KOLKATA Vs. S. PANDEY & COMPANY
|
September 26, 2022 |
COMMISSIONER OF CUSTOMS (PREVENTIVE) WEST BENGAL Vs. M/S. MAYUR ENTERPRISES
|
December 1, 2022 |
COMMISSIONER OF INCOME TAX Vs. SANSKRITI SAGAR
|
April 26, 2022 |
COMMISSIONER OF INCOME TAX (CENTRAL)-III, KOLKATA Vs. GURU NANAK EDUCATIONAL TRUST
|
January 17, 2022 |
COMMISSIONER OF INCOME TAX (EXEMPTION) KOLKATA Vs. MAYAPUR DHAM PILGRIM AND VISITORS TRUST
|
February 16, 2022 |
COMMISSIONER OF INCOME TAX (EXEMPTION), KOLKATA Vs. B.P. PODDAR FOUNDATION FOR EDUCATION
|
September 13, 2022 |
COMMISSIONER OF INCOME TAX (EXEMPTIONS), KOLKATA Vs. VIDYA BHARATI SOCIETY FOR EDUCATIONAL & SCIENTIFIC ADVANCEMENT
|
January 19, 2022 |
COMMISSIONER OF INCOME TAX (EXEMPTIONS), KOLKATA Vs. SETH JAGANNATH BAJORIA CHARITABLE TRUST
|
January 3, 2022 |
COMMISSIONER OF INCOME TAX, KOLKATA Vs. INTEGRATED COAL MINING LIMITED
|
June 23, 2022 |
COMMISSIONER OF SERVICE TAX Vs. NARESH KUMAR AND COMPANY PRIVATE LIMITED
|
August 23, 2022 |
COMMISSIONER OF SERVICE TAX-1 Vs. SURYA VISTACOM PRIVATE LIMITED
|
July 13, 2022 |
CONCAST STEEL & POWER LIMITED Vs. SARAT CHATTERJEE AND CO. (VSP) PVT. LTD.
|
March 8, 2022 |
COSSIPORE KANCH SANGH AND ANOTHER Vs. UNION OF INDIA
|
December 19, 2022 |
CREATIVE MUSEUM DESIGNERS Vs. INCOME TAX OFFICER, EXEMPTIONS
|
February 10, 2022 |
D & I TAXCON SERVICES PVT. LTD Vs. NATIONAL COMPANY LAW TRIBUNAL
|
January 10, 2022 |
DABUR INDIA LIMITED Vs. SHREE BAIDYANATH AYURVED BHAWAN PVT. LTD
|
February 8, 2022 |
DAKSH SINGHAL Vs. STATE OF WEST BENGAL
|
June 23, 2022 |
DALI DAS Vs. ANANDAMOY DAS
|
July 8, 2022 |
DALMIA SECURITIES PVT. LTD. Vs. CALCUTTA STOCK EXCHANGE LTD.
|
March 29, 2022 |
DAMODAR PRASAD AGARWAL Vs. STATE OF WEST BENGAL
|
September 12, 2022 |
DAMODAR ROPEWAYS AND INFRA LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
|
August 4, 2022 |
DAMODAR VALLEY CORPORATION Vs. RELIANCE INFRASTRUCTURE LTD.
|
March 25, 2022 |
DAMODAR VALLEY CORPORATION Vs. OMBUDSMAN
|
November 9, 2022 |
DAVID MANTOSH Vs. APOLLO GLENEAGLES HOSPITALS LTD.
|
November 4, 2022 |
DAVINDER SINGH Vs. UNION OF INDIA
|
September 14, 2022 |
DAYA SHANKAR SINGH Vs. STATE OF WEST BENGAL
|
July 19, 2022 |
DBAR CODE RESTRO BAR & CLUB LLP Vs. CESC LIMITED
|
February 15, 2022 |
DEB KUMAR GUPTA Vs. TATU SK.
|
March 4, 2022 |
DEBABRATA BISWAS Vs. SUDHANGSU SEKHAR MITRA, SINCE DECEASED, HIS LEGAL HEIRS SMT. SUSHILA MITRA
|
March 2, 2022 |
DEBAKI NANDAN MAITI Vs. STATE OF WEST BENGAL
|
April 12, 2022 |
DEBAPRASAD DAS Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
|
January 20, 2022 |
DEBARSHI CHAKRABORTY Vs. DR. MANOJ PANTH, IAS
|
May 13, 2022 |
DEBASHIS DAS Vs. STATE OF WEST BENGAL
|
August 2, 2022 |
DEBASHIS MITRA Vs. UNION OF INDIA
|
July 14, 2022 |
DEBASHISH MITRA Vs. UNION OF INDIA
|
June 29, 2022 |
DEBASISH CHOWDHURY Vs. STATE OF WEST BENGAL
|
November 25, 2022 |
DEBASREE ROY Vs. STATE OF WEST BENGAL
|
February 23, 2022 |
DEBDAS DEY Vs. STATE OF WEST BENGAL
|
September 29, 2022 |
DEBJANI DAS Vs. SHYAMAPADA JANA
|
August 23, 2022 |
DEBOJYOTI DATTA Vs. ORIENTAL INSURANCE COMPANY LTD.
|
September 15, 2022 |
DECHAY TSHERING BHUTIA Vs. STATE OF WEST BENGAL
|
January 31, 2022 |
DEEP INVESTRADE (BOMBAY) PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
March 24, 2022 |
DELTA LIMITED Vs. STATE OF WEST BENGAL
|
March 17, 2022 |
DELTA LTD. Vs. AJIT SARDAR
|
March 31, 2022 |
DEVELOPMENT CONSULTANTS PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
December 15, 2022 |
DHEERAJ YADAV Vs. STATE OF WEST BENGAL
|
June 29, 2022 |
DHIRENDRA MOHAN OJHA (DEC.) AND SMRITIREKHA OJHA AND BIVA NANDY Vs. MUKTI OJHA (KUMAR), MALA OJHA (KUNDU) DIPTI OJHA, TRIPTI OJHA (ROY) BANANI OJHA (INDU)
|
December 8, 2022 |
DIBAKAR ROY Vs. MAHADEB SAMANTA
|
November 11, 2022 |
DIGANTAN MUKHERJEE Vs. RAJU ROY
|
December 23, 2022 |
DIGEN MANDAL Vs. STATE OF WEST BENGAL
|
July 20, 2022 |
DILIP BARMAN Vs. STATE OF WEST BENGAL
|
April 28, 2022 |
DILIP DAS Vs. STATE OF WEST BENGAL
|
May 20, 2022 |
DILIP KUMAR DAS Vs. STATE OF WEST BENGAL
|
September 15, 2022 |
DILIP KUMAR GHOSH Vs. STATE OF WEST BENGAL.
|
July 15, 2022 |
DILIP KUMAR PAHARI Vs. STATE OF WEST BENGAL
|
November 7, 2022 |
DILIP KUNDU Vs. MIRA DEVI AGARWAL
|
June 27, 2022 |
DILIP SOREN Vs. STATE OF WEST BENGAL
|
April 29, 2022 |
DIMENSION STEEL AND ALLOYS LIMITED Vs. DAMODAR VALLEY CORPORATION
|
May 4, 2022 |
DIPAK CHANDRA ROY Vs. STATE OF WEST BENGAL
|
August 3, 2022 |
DIPAK DEBMUNSI Vs. NATIONAL INSURANCE CO. LTD.
|
September 5, 2022 |
DIPAK JAMNADAS POPAT Vs. STATE OF WEST BENGAL
|
March 2, 2022 |
DIPAK KUMAR DINDA Vs. STATE OF WEST BENGAL
|
April 8, 2022 |
DIPAK KUMAR MONDAL Vs. STATE OF WEST BENGAL
|
June 9, 2022 |
DIPAK SINGHA Vs. STATE OF WEST BENGAL
|
February 14, 2022 |
DIPALI DUTTA Vs. DILIP PAUL
|
March 15, 2022 |
DIPALI JANA ON BEHALF OF INJURED RAMAPADA JANA Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
November 18, 2022 |
DIPANKAR SAHA Vs. CESC LIMITED
|
August 2, 2022 |
DIPANWITA CHOWDHURY Vs. BIPLAB LAHA
|
June 21, 2022 |
DIPANWITA DASGUPTA @ DIPANWITA CHAUDHURI Vs. SANDIP KUMAR DASGUPTA
|
July 29, 2022 |
DIPIKA BALA BISWAS Vs. STATE OF WEST BENGAL
|
August 5, 2022 |
DIPOK DINDA Vs. STATE OF WEST BENGAL
|
May 2, 2022 |
DIPSIKHA CHAKRABORTY Vs. ARUN KANTI BASU AND SABITA BASU
|
August 23, 2022 |
DIPU SARKAR Vs. PRADIP KUMAR BASAK
|
February 4, 2022 |
DIRECTORATE OF ENFORCEMENT Vs. UNION OF INDIA
|
December 12, 2022 |
DISTRICT INSPECTOR OF SCHOOLS Vs. BUDDHISWAR PRAMANIK
|
November 10, 2022 |
DIVYAJOT SINGH JENDU Vs. MANIKARAN ANALYTICS LIMITED
|
January 31, 2022 |
DOLON SK. Vs. STATE OF WEST BENGAL.
|
February 8, 2022 |
DR. ACHINA KUNDU Vs. STATE OF WEST BENGAL
|
March 30, 2022 |
DR. ANISUR RAHAMAN Vs. STATE OF WEST BENGAL
|
March 8, 2022 |
DR. AVINANDAN MONDAL Vs. STATE OF WEST BENGAL
|
January 7, 2022 |
DR. KAUSIK PAUL Vs. SEACOM SKILLS UNIVERSITY
|
March 23, 2022 |
DR. KUNAL SAHA Vs. STATE OF WEST BENGAL
|
April 4, 2022 |
DR. LATIFA SK. Vs. STATE OF WEST BENGAL
|
March 10, 2022 |
DR. NAZRUL ISLAM Vs. BASUDEB BANERJEE
|
January 25, 2022 |
DR. NIRJHAR BAR Vs. UNION OF INDIA
|
December 16, 2022 |
DR. SANTI PRASAD SINHA Vs. LAXMI TUNGA
|
April 13, 2022 |
DR. SIPRA GUHA Vs. ARAMBAG SOLVENT EXTRACTION PRIVATE LTD
|
September 5, 2022 |
DREAMZ COLLECTION Vs. STATE OF WEST BENGAL
|
May 20, 2022 |
DROPADI FABRICS Vs. KUSHAL SARAF
|
April 20, 2022 |
DUNCUN INTERNATIONAL (INDIA) LTD. Vs. ANGLO INDIA JUTE MILLS CO. LTD.
|
December 13, 2022 |
DUNLOP INDIA LIMITED Vs. E. V. MATHAI & SONS
|
June 13, 2022 |
DURGA MUKHERJEE Vs. STATE OF WEST BENGAL
|
April 27, 2022 |
DURGA PADA KARMAKAR Vs. GITA NAYEK
|
April 25, 2022 |
DURGABALA MDANDAL Vs. STATE OF WEST BENGAL
|
January 20, 2022 |
DWARAKA NATH CHOWDHURY Vs. STATE OF WEST BENGAL
|
August 12, 2022 |
EASTERN ASSOCIATES CONTRACTS Vs. UNION OF INDIA
|
April 26, 2022 |
EASTERN COALFIELDS LIMITED Vs. MAHABALI TECHNO ENGINEERS
|
March 30, 2022 |
EASTERN COALFIELDS LIMITED Vs. RREPL-KIPL (JV)
|
August 18, 2022 |
EASTERN COALFIELDS LTD. Vs. LACHMAN BHUIYA
|
May 13, 2022 |
EASTERN REGIONAL ELECTRICAL CONTRACTORSASSN (INDIA) Vs. UNION OF INDIA
|
May 20, 2022 |
ELECTROSTEEL CASTINGS LIMITED Vs. UNION OF INDIA
|
March 15, 2022 |
ELECTROSTEEL CASTINGS LTD. Vs. STATE OF WEST BENGAL
|
March 10, 2022 |
EMERALD JEWEL INDUSTRY INDIA LIMITED Vs. SENIOR JOINT COMMISSIONER, COMMERCIAL TAXES
|
December 13, 2022 |
ENFORCEMENT DIRECTORATE Vs. PARTHA CHATTERJEE
|
July 25, 2022 |
ENFORCEMENT DIRECTORATE Vs. PARTHA CHATTERJEE
|
July 24, 2022 |
ENFORCEMENT DIRECTORATE Vs. XXXXX
|
October 11, 2022 |
ENFORCEMENT DIRECTORATE Vs. DEBABRATA HALDER
|
December 20, 2022 |
ENFORCEMENT OFFICER, ENFORCEMENT DIRECTORATE Vs. LAXMI NARAYAN ROY
|
February 9, 2022 |
ENTAJUL SK @ INTAJUL SK Vs. STATE OF WEST BENGAL
|
February 11, 2022 |
ENVIRON ENERGY - TECH SERVICE LTD. Vs. STATE OF WEST BENGAL
|
November 22, 2022 |
ESAB INDIA LIMITED Vs. ELECTRO STEEL CASTINGS LIMITED
|
April 22, 2022 |
EXECUTIVE ENGINEER Vs. UTTAM KUMAR SAHA
|
September 30, 2022 |
F.A.M. AMINUZZAMAN CHOWDHURY Vs. STATE OF WEST BENGAL
|
August 3, 2022 |
FAIRDEAL SUPPLIES LIMITED Vs. INDIAN OVERSEAS BANK
|
July 28, 2022 |
FALAUDDIN HAIDER Vs. STATE OF WEST BENGAL
|
August 2, 2022 |
FARAKKA CREDIT CO-OPERATIVE SOCIETY LTD. Vs. STATE OF WEST BENGAL
|
May 5, 2022 |
FARHAD SK Vs. STATE OF WEST BENGAL
|
March 29, 2022 |
FARID MOLLAH Vs. STATE OF WEST BENGAL
|
January 18, 2022 |
FARJANA HASIN Vs. STATE OF WEST BENGAL
|
December 12, 2022 |
FIRE SERVICES WORKERS UNION, WEST BENGAL Vs. STATE OF WEST BENGAL
|
March 10, 2022 |
FITJEE LIMITED Vs. SIBADATTA MOHANTY
|
August 3, 2022 |
FRANCIS KLEIN AND CO PRIVATE LTD Vs. STATE OF WEST BENGAL
|
May 11, 2022 |
FUTURE MARKET NETWORKS LIMITED Vs. LAXMI PAT SURANA
|
September 1, 2022 |
FUTURE MARKET NETWORKS LIMITED Vs. LAXMI PAT SURANA
|
April 28, 2022 |
GAGAN FERROTECH LIMITED Vs. WEST BENGAL ELECTRICITY REGULATORY COMMISSION
|
January 24, 2022 |
GAINWELL COMMOSALES PRIVATE LIMITED Vs. MINSOL LIMITED (FORMERLY CUPRUM BAGRODIA LIMITED)
|
December 15, 2022 |
GALAXY MECHANICAL ENGINEERING Vs. ASSISTANT COMMISSIONER
|
March 3, 2022 |
GAMMON INDIA LIMITED Vs. SALES TAX OFFICER, BHAWANIPUR CHARGE
|
March 29, 2022 |
GANDHI MEMORIAL GIRLS HIGH SCHOOL Vs. STATE OF WEST BENGAL
|
May 20, 2022 |
GANESH CHANDRA GHOSH Vs. STATE OF WEST BENGAL
|
September 7, 2022 |
GANESH DAS BAIRAGYA Vs. SUPERINTENDENT, NARCOTICS CONTROL BUREAU
|
April 22, 2022 |
GANESH GURIA Vs. STATE OF WEST BENGAL
|
August 12, 2022 |
GANESH MALI Vs. STATE OF WEST BENGAL
|
August 10, 2022 |
GANESH ORANG Vs. STATE OF WEST BENGAL
|
February 2, 2022 |
GANGADHAR RAJOWAR Vs. STATE OF WEST BENGAL
|
August 1, 2022 |
GANNON DUNKERLEY & CO. LTD. Vs. STATE OF WEST BENGAL
|
September 1, 2022 |
GAUTAM DAS Vs. STATE OF WEST BENGAL
|
July 29, 2022 |
GAUTAM MAJUMDER Vs. INSTITUTION OF ENGINEERS (INDIA)
|
April 18, 2022 |
GAUTAM PAUL Vs. STATE OF WEST BENGAL
|
September 27, 2022 |
GAVRILL METAL PVT. LTD. Vs. MAIRA FABRICATORS PVT. LTD.
|
July 4, 2022 |
GAYATRI ADAK Vs. SOVAN BANERJEE
|
November 24, 2022 |
GAYATRI DUTTA Vs. MANIKA GHOSH
|
March 30, 2022 |
GIRDHAR GOPAL DALMIA Vs. UNION OF INDIA
|
June 21, 2022 |
GITA NAYEK Vs. DURGAPADA KARMAKAR
|
April 25, 2022 |
GKW LIMITED Vs. ESEMEN METALLO CHEMICALS PRIVATE LIMITED
|
August 25, 2022 |
GODREJ PROPERTIES LTD. Vs. STATE OF WEST BENGAL
|
July 5, 2022 |
GOLAM MOHINUDDIN Vs. STATE OF WEST BENGAL
|
July 22, 2022 |
GOLENUR KHATUN Vs. STATE OF WEST BENGAL
|
February 2, 2022 |
GOPAL @ MANU DAS Vs. STATE OF WEST BENGAL
|
July 26, 2022 |
GOPAL DAS CHOUDHARY Vs. UNION OF INDIA
|
April 18, 2022 |
GOPAL JHA Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 12, 2022 |
GOPAL TELI Vs. STATE OF WEST BENGAL
|
July 15, 2022 |
GOUR MONDAL Vs. STATE OF WEST BENGAL
|
April 1, 2022 |
GOURAB MONDAL Vs. STATE OF WEST BENGAL
|
May 6, 2022 |
GOURANGA BISWAS Vs. STATE OF WEST BENGAL
|
April 1, 2022 |
GOURANGA MAITY Vs. STATE OF WEST BENGAL
|
March 7, 2022 |
GOURHARI DAS Vs. KANAN BALA SAMANTA
|
June 15, 2022 |
GOURI CHAKRABORTY Vs. JYOTSNA MAZUMDAR
|
December 12, 2022 |
GOURI KANTA Vs. NATIONAL INSURANCE COMPANY LTD.
|
September 15, 2022 |
GOUTAM HAZRA Vs. PINAKI HAZRA
|
September 5, 2022 |
GOUTAM MAJUMDAR Vs. STATE OF WEST BENGAL
|
July 19, 2022 |
GOUTAM SAREN Vs. UNION OF INDIA
|
June 6, 2022 |
GREEN FIZZ BEVERAGES PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
November 10, 2022 |
GUNADHAR MONDAL Vs. ORIENTAL INSURANCE CO, LTD
|
July 14, 2022 |
GURUPADA DAS Vs. STATE OF WEST BENGAL
|
May 18, 2022 |
GURUPADA DAS Vs. STATE OF WEST BENGAL
|
August 5, 2022 |
HAFIJA LASKAR Vs. STATE OF WEST BENGAL
|
May 30, 2022 |
HALDIA PETROCHEMICALS LIMITED Vs. ASSISTANT COMMISSIONER, CGST
|
June 30, 2022 |
HALDIBARI TEA MANUFACTURERS LLP Vs. HULDIBARI INDUSTRIES AND PLANTATION COMPANY LTD
|
May 4, 2022 |
HARADHAN PANTU Vs. STATE OF WEST BENGAL
|
July 1, 2022 |
HARADHAN SAHA Vs. TRIPURDESHWAR MUKHERJEE
|
April 26, 2022 |
HARAN SARDAR Vs. STATE OF WEST BENGAL
|
June 27, 2022 |
HARI KRISHNA AGARWAL Vs. RAM RATAN KHEMKA
|
August 4, 2022 |
HARIPADA SANTRA Vs. MADAN SANTRA
|
February 17, 2022 |
HARISADHAN HALDER Vs. MADHAI MONDAL
|
July 4, 2022 |
HARISH HIRANI Vs. STATE OF WEST BENGAL
|
December 21, 2022 |
HASIBUL Vs. STATE OF WEST BENGAL
|
July 22, 2022 |
HASSEM MIA Vs. STATE OF WEST BENGAL
|
July 8, 2022 |
HEALTH WORLD HOSPITAL Vs. STATE OF WEST BENGAL
|
December 21, 2022 |
HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY
|
January 18, 2022 |
HIRA CHARAN NARJINARI Vs. STATE OF WEST BENGAL
|
January 6, 2022 |
HIREN PANCHAL Vs. UNION OF INDIA
|
June 27, 2022 |
HIRENDRA NATH HALDER Vs. UNION OF INDIA
|
September 2, 2022 |
HYTONE MERCHANTS PVT. LTD. Vs. ASIT DAS
|
November 29, 2022 |
ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. STATE OF WEST BENGAL
|
June 22, 2022 |
IDEAL UNIQUE REALTORS PRIVATE LIMITED Vs. UNION OF INDIA
|
April 22, 2022 |
IDEAL UNIQUE REALTORS PVT. LTD Vs. PADMA LOGISTICS AND KHANIJ PVT. LTD
|
February 2, 2022 |
IFB AGRO INDUSTRIES LIMITED Vs. STATE OF WEST BENGAL
|
November 22, 2022 |
ILLIYAS Vs. STATE OF WEST BENGAL
|
August 10, 2022 |
IMAMUL HAK @ IMAMUL HAQUE Vs. STATE OF WEST BENGAL
|
April 20, 2022 |
IMAX INFRASTRUCTURE PVT. LTD. Vs. DEPUTY COMMISSIONER
|
August 11, 2022 |
IN RE Vs. RAJESH SK.
|
January 25, 2022 |
IN RE Vs. GUDDU MONDAL
|
March 29, 2022 |
IN RE : BARIK BISWAS Vs. IN RE : BARIK BISWAS
|
October 19, 2022 |
IN RE : BHAJAGOBINDA ROY ALIAS BHAJAN ROY Vs. IN RE : BHAJAGOBINDA ROY ALIAS BHAJAN ROY
|
March 7, 2022 |
IN RE : COURT ON ITS OWN MOTION Vs. IN RE : COURT ON ITS OWN MOTION
|
March 23, 2022 |
IN RE : STATE OF WEST BENGAL Vs. MD. YOUNUS
|
May 3, 2022 |
IN RE: AN APPLICATION FOR BAIL UNDER SECTION 439 OF THE CODE OF CRIMINAL PROCEDURE. Vs. ANSAR ALI @ MD. ANSAR ALI
|
March 11, 2022 |
IN RE: AN APPLICATION UNDER SECTION 401 READ WITH SECTION 482 OF THE CODE OF CRIMINAL PROCEDURE, 1973. Vs. IN RE:- AN APPLICATION FOR BAIL UNDER SECTION 439 OF THE CODE OF CRIMINAL PROCEDURE IN CONNECTION WITH NDPS CASE NO.198 OF 2021 ARISING OUT OF LALGOLA P. S. CASE NO.698 OF 2021 DATED 17.09.2021 UNDER SECTIONS 21(C)/29 OF THE N.D.P.S. ACT.
|
June 2, 2022 |
IN RE: MATTERS PENDING WITH INTERIM ORDERS IN THE HIGH COURT AT CALCUTTA AND COURTS SUBORDINATE TO IT INCLUDING THE TRIBUNALS WITHIN THE STATE OF WEST BENGAL AND UNION TERRITORY OF ANDAMAN & NICOBAR ISLANDS DURING THE PREVAILING COVID-19 SITUATION RELATED Vs. IN RE: MATTERS PENDING WITH INTERIM ORDERS IN THE HIGH COURT AT CALCUTTA AND COURTS SUBORDINATE TO IT INCLUDING THE TRIBUNALS WITHIN THE STATE OF WEST BENGAL AND UNION TERRITORY OF ANDAMAN & NICOBAR ISLANDS DURING THE PREVAILING COVID-19 SITUATION RELATED
|
January 17, 2022 |
IN RE:- AN APPLICATION FOR BAIL UNDER SECTION 439 OF THE CODE OF CRIMINAL PROCEDURE IN CONNECTION WITH BIDHANNAGAR SOUTH P.S. CASE NO.40 OF 2019 DATED 13.04.2019 UNDER SECTIONS 3/6 OF THE IMMORAL TRAFFIC (PREVENTION) ACT. (G.R. CASE NO. 259 OF 2019). Vs. IN RE:- AN APPLICATION FOR BAIL UNDER SECTION 439 OF THE CODE OF CRIMINAL PROCEDURE IN CONNECTION WITH BIDHANNAGAR SOUTH P.S. CASE NO.40 OF 2019 DATED 13.04.2019 UNDER SECTIONS 3/6 OF THE IMMORAL TRAFFIC (PREVENTION) ACT. (G.R. CASE NO. 259 OF 2019).
|
June 15, 2022 |
IN RE:- AN APPLICATION FOR BAIL UNDER SECTION 439 OF THE CODE OF CRIMINAL PROCEDURE IN CONNECTION WITH NDPS CASE NO.198 OF 2021 ARISING OUT OF LALGOLA P. S. CASE NO.698 OF 2021 DATED 17.09.2021 UNDER SECTIONS 21(C)/29 OF THE N.D.P.S. ACT. Vs. IN RE:- AN APPLICATION FOR BAIL UNDER SECTION 439 OF THE CODE OF CRIMINAL PROCEDURE IN CONNECTION WITH NDPS CASE NO.198 OF 2021 ARISING OUT OF LALGOLA P. S. CASE NO.698 OF 2021 DATED 17.09.2021 UNDER SECTIONS 21(C)/29 OF THE N.D.P.S. ACT.
|
June 22, 2022 |
IN THE GOODS OF SEPHALI BOSE Vs. GAUTAM BOSE
|
November 3, 2022 |
IN THE MATTER OF : CENTRAL BUREAU OF INVESTIGATION REPRESENTED BY ANUPAM MATHUR Vs. IN THE MATTER OF : CENTRAL BUREAU OF INVESTIGATION REPRESENTED BY ANUPAM MATHUR
|
June 29, 2022 |
IN THE MATTER OF : SHRI ML GROVER Vs. IN THE MATTER OF : SHRI ML GROVER
|
September 29, 2022 |
IN THE MATTER OF: BIKASH KUMAR GUPTA Vs. IN THE MATTER OF: BIKASH KUMAR GUPTA
|
March 28, 2022 |
INDIA MEDIA SERVICES PRIVATE LIMITED Vs. INDIAN EXPRESS NEWSPAPERS (BOMBAY) LIMITED
|
February 15, 2022 |
INDIA POWER CORPORATION LTD Vs. EASTERN RAILWAY
|
March 24, 2022 |
INDIAN JUTE MILLS ASSOCIATION Vs. UNION OF INDIA
|
May 11, 2022 |
INDIAN OIL CORPORATION LIMITED Vs. GANESH MOVERS AND LOGISTICS (P) LTD.
|
March 8, 2022 |
INDIAN OIL CORPORATION LIMITED Vs. ANCHIT AGARWAL
|
July 7, 2022 |
INDRAJIT MOULIK Vs. STATE OF WEST BENGAL
|
November 9, 2022 |
INDRANIL MUKHERJEE Vs. STATE OF WEST BENGAL
|
April 21, 2022 |
INDRANUJ CHOWDHURY Vs. STATE OF WEST BENGAL
|
September 8, 2022 |
INDUSIND BANK LIMITED Vs. STATE OF WEST BENGAL
|
February 10, 2022 |
INSTITUTE OF COMPANY SECRETARIES OF INDIA Vs. BIMAN DEBNATH
|
April 13, 2022 |
IRSAD Vs. STATE OF WEST BENGAL
|
December 6, 2022 |
ISHDAN SEIKH Vs. UNION OF INDIA
|
May 6, 2022 |
ISRAFIL SK Vs. STATE OF WEST BENGAL
|
February 3, 2022 |
ISWAR JAGADISWAR Vs. STATE OF WEST BENGAL
|
October 19, 2022 |
ITI PANDIT Vs. UNION OF INDIA
|
February 22, 2022 |
JAGANNATH KUNDU Vs. STATE OF WEST BENGAL
|
April 22, 2022 |
JAGANNATH TUDU Vs. STATE OF WEST BENGAL
|
June 24, 2022 |
JAGAT SINGH DUGAR Vs. LALIT KUMAR AGARWAL
|
February 15, 2022 |
JAHANGIR Vs. STATE OF WEST BENGAL
|
February 17, 2022 |
JAHIRUL SK. Vs. STATE OF WEST BENGAL
|
July 28, 2022 |
JAKIR HOSSAIN GAZI Vs. STATE OF WEST BENGAL
|
January 17, 2022 |
JALALUDDIN MOLLAH Vs. BOARD OF AUQAF, WEST BENGAL
|
February 17, 2022 |
JAMAT SK Vs. STATE OF WEST BENGAL
|
December 21, 2022 |
JATIN SATIK Vs. SANCHITA BERA
|
August 26, 2022 |
JAWAID ALAM Vs. STATE OF WEST BENGAL
|
December 16, 2022 |
JAYANTA SINGHA ROY Vs. STATE OF WEST BENGAL
|
July 11, 2022 |
JAYANTI BOSE Vs. STATE OF WEST BENGAL
|
February 25, 2022 |
JAYANTI BOSE Vs. STATE OF WEST BENGAL
|
February 23, 2022 |
JAYANTI MALI Vs. RAHUL PRADHAN
|
April 7, 2022 |
JAYASHREE DEVI Vs. STATE OF WEST BENGAL
|
June 27, 2022 |
JAYETA GHOSH Vs. STATE OF WEST BENGAL
|
January 14, 2022 |
JAYNAL KHAN Vs. STATE OF WEST BENGAL
|
October 19, 2022 |
JAYSHANKAR CHAUBEY Vs. STATE OF WEST BENGAL
|
March 29, 2022 |
JET AGE SECURITIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX, KOLKATA-III
|
September 15, 2022 |
JHARNA GOPE Vs. STATE OF WEST BENGAL
|
November 11, 2022 |
JIAUL ALAM Vs. IVANA SARKAR
|
November 23, 2022 |
JIGIRA Vs. STATE OF WEST BENGAL
|
July 1, 2022 |
JITENDRA MOHAN KHAN Vs. STATE OF WEST BENGAL
|
July 14, 2022 |
JMV POLYMER LIMITED Vs. PANJAB NATIONAL BANK
|
September 20, 2022 |
JNAN RANJAN DAS Vs. SOUTH BENGAL STATE TRANSPORT CORPORATION
|
June 28, 2022 |
JOGENDRA NATH BHUINYA Vs. BHABATOSH MAITY
|
August 11, 2022 |
JOY KALI OIL INDUSTRIES PVT. LTD. Vs. UNION OF INDIA
|
September 13, 2022 |
JOY PRAKASH SINGH Vs. STATE OF WEST BENGAL
|
September 15, 2022 |
JOYANTI ELECTRONICS Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
|
March 14, 2022 |
JOYDEEP ROY Vs. STATE OF WEST BENGAL
|
March 14, 2022 |
JOYITA BANDYOPADHYAY NEE GANGULY Vs. STATE OF WEST BENGAL
|
September 6, 2022 |
JYOTI BISWAS Vs. RAJ KUMAR GHOSH
|
April 26, 2022 |
JYOTSNA SINGH Vs. ORIENTAL INSURANCE CO. LTD.
|
August 26, 2022 |
KABERI DEY Vs. STATE OF WEST BENGAL
|
November 23, 2022 |
KABICHAN ROY Vs. UNION OF INDIA
|
July 11, 2022 |
KABITA GANGULY Vs. STATE OF WEST BENGAL
|
January 17, 2022 |
KABITA MONDAL (GAYEN) Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO. LTD.
|
March 22, 2022 |
KADER KHAN Vs. STATE OF WEST BENGAL
|
May 6, 2022 |
KAHM INDUSTRIES PVT. LTD Vs. PUNALUR PAPER MILLS LTD.
|
April 5, 2022 |
KAIRA DISTRICT COOPERATIVE MILK PRODUCERS UNION LTD. Vs. MAA TARA TRADING CO
|
September 1, 2022 |
KAJAL BANDYOPADHYAY Vs. STATE OF WEST BENGAL
|
November 10, 2022 |
KAJAL CHANDRA BAG Vs. STATE OF WEST BENGAL
|
April 13, 2022 |
KAJAL DUTTA PRAMANIK Vs. STATE OF WEST BENGAL
|
September 26, 2022 |
KALABATI GUPTA Vs. STATE OF WEST BENGAL
|
September 20, 2022 |
KALABATI MONDAL Vs. UNION OF INDIA
|
May 19, 2022 |
KALAWATI DEVI Vs. STATE OF WEST BENGAL
|
June 10, 2022 |
KALI KRISHNA BERA Vs. UNION OF INDIA
|
February 9, 2022 |
KALI SHANKAR PAUL Vs. STATE OF WEST BENGAL
|
July 15, 2022 |
KALIMATA ISPAT INDUSTRIES PRIVATE LIMITED Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
|
December 23, 2022 |
KALIMATA VYAPAAR PVT. LTD. Vs. GENERAL MANAGER NORTHERN RAILWAYS
|
September 14, 2022 |
KALLOL CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. STEEL AUTHORITY OF INDIA LIMITED
|
April 7, 2022 |
KALYAN KRISHNA NANDI Vs. NITA NANDI
|
November 16, 2022 |
KALYAN KUMAR BERA Vs. MILAN KUMAR KHUTIA
|
December 6, 2022 |
KAMAL KRISHNA BOSE Vs. STATE OF WEST BENGAL
|
July 1, 2022 |
KAMAL KUMAR GUIN Vs. STATE OF WEST BENGAL
|
April 11, 2022 |
KAMAL NATH Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
March 22, 2022 |
KAMALA KANTA PANDEY Vs. UNION OF INDIA
|
February 7, 2022 |
KAMLESH BALMIKI Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
August 22, 2022 |
KAMONASISH MISTRY Vs. STATE OF WEST BENGAL
|
July 28, 2022 |
KAMRUJJAMAN SARKAR Vs. STATE OF WEST BENGAL
|
November 28, 2022 |
KAMRUL HUDA Vs. STATE OF WEST BENGAL
|
September 19, 2022 |
KANAI DOLUI Vs. STATE OF WEST BENGAL
|
September 16, 2022 |
KANAI TUDU Vs. STATE OF WEST BENGAL
|
August 11, 2022 |
KANAILAL CHAKRABORTY Vs. STATE OF WEST BENGAL
|
February 24, 2022 |
KANCHAN CHOUDHARY Vs. STATE OF WEST BENGAL
|
June 24, 2022 |
KANCHAN OIL INDUSTRIES LIMITED Vs. STATE OF WEST BENGAL
|
August 16, 2022 |
KANCHAN OIL INDUSTRIES LIMITED Vs. STATE OF WEST BENGAL
|
December 6, 2022 |
KANISHK SINHA Vs. UNION OF INDIA
|
April 27, 2022 |
KANISKA ROY Vs. STATE OF WEST BENGAL
|
May 19, 2022 |
KANWAL PRAKASH SINGH Vs. STATE OF WEST BENGAL
|
June 17, 2022 |
KARAN KUMAR ARORA Vs. UNION OF INDIA
|
April 21, 2022 |
KARTICK CHANDRA PAL Vs. STATE OF WEST BENGAL
|
November 10, 2022 |
KARTICK DEY Vs. STATE OF WEST BENGAL
|
March 7, 2022 |
KARTICK KUMAR CHATTERJEE Vs. STATE OF WEST BENGAL
|
June 10, 2022 |
KASHIF HUMAIR @ KASHIF HUMARI Vs. STATE OF WEST BENGAL
|
May 20, 2022 |
KASHINATH BISWAS Vs. UNION OF INDIA
|
January 25, 2022 |
KASHINATH DEY Vs. STATE OF WEST BENGAL
|
May 17, 2022 |
KASHINATH GHOSH Vs. BHAGIRATHI MONDAL
|
December 16, 2022 |
KASHVI POWER & STEEL PRIVATE LIMITED Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
|
August 12, 2022 |
KASTURI MUKHERJEE Vs. STATE OF WEST BENGAL
|
June 15, 2022 |
KAUSHAL KADEL Vs. STATE OF WEST BENGAL
|
September 8, 2022 |
KAUSHIK MITRA Vs. INDIRA GHOSH
|
February 1, 2022 |
KAUSTUV RAY Vs. IDBI BANK
|
March 21, 2022 |
KAYESH ALI Vs. STATE OF WEST BENGAL
|
April 26, 2022 |
KENARAM PRAMANICK Vs. SHITAL BETAL
|
March 10, 2022 |
KESHAB GHOSH Vs. STATE OF WEST BENGAL
|
August 22, 2022 |
KESORAM INDUSTRIES LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX 2
|
January 19, 2022 |
KHADEM SK Vs. STATE OF WEST BENGAL
|
August 12, 2022 |
KHOKAN JANA Vs. STATE OF WEST BENGAL
|
March 10, 2022 |
KHOKAN SARDAR Vs. STATE OF WEST BENGAL
|
February 9, 2022 |
KHUSBOO SINGHANIA Vs. PRAVEEN SINGHANIA
|
December 20, 2022 |
KINGSUK BISWAS Vs. STATE OF WEST BENGAL
|
September 2, 2022 |
KIRAN DEVI PODDAR Vs. SUNDARAM CLAYTON LIMITED
|
March 30, 2022 |
KISHAN CHANDRA MODAK Vs. AVA BHADRA MODAK
|
April 29, 2022 |
KLG TRADEFIN PRIVATE LIMITED Vs. ASHOKA HAWAI AND SHOES PRIVATE LIMITED
|
July 15, 2022 |
KOL. NIKHIL PAREEK. Vs. UNION OF INDIA
|
July 4, 2022 |
KOLKATA MUNICIPAL CORPORATION Vs. FIROZA BEGUM
|
June 24, 2022 |
KOLKATA MUNICIPAL CORPORATION Vs. DILIP KUMAR DAS
|
November 25, 2022 |
KOLKATA MUNICIPAL CORPORATION Vs. ANURAG JALAN
|
February 17, 2022 |
KOLKATA MUNICIPAL CORPORATION Vs. GOPI MALI
|
January 14, 2022 |
KOLKATA MUNICIPAL CORPORATION Vs. ADYA RESIDENCY (P) LIMITED AND M/S. RAJVEER INFRASTRUCTURE REALITY PVT. LTD.
|
September 30, 2022 |
KOLKATA MUNICIPAL CORPORATION Vs. UNION OF INDIA
|
February 4, 2022 |
KOLKATA MUNICIPAL CORPORATION Vs. GOPI MALI
|
January 17, 2022 |
KOLKATA MUNICIPAL CORPORATION Vs. PRASUN BANERJEE
|
February 25, 2022 |
KONGKON MONDAL Vs. STATE OF WEST BENGAL
|
February 25, 2022 |
KOUSHIK CHAKRABORTY THAKUR Vs. HONBLE HIGH COURT AT CALCUTTA
|
May 20, 2022 |
KOUSHIK DAS Vs. BIDHAN CHANDRA ROY
|
November 10, 2022 |
KRISHNA KUMAR GURUNG Vs. STATE OF WEST BENGAL
|
December 15, 2022 |
KRISHNA SARKAR CHAKI Vs. STATE OF WEST BENGAL
|
August 29, 2022 |
KRISHNAPADA DEBNATH Vs. STATE OF WEST BENGAL
|
November 22, 2022 |
KRISHNENDU ROY Vs. PRITISHA BHOWMIK
|
August 18, 2022 |
KULTALI FOOD MARKETING PVT. LTD Vs. STATE OF WEST BENGAL
|
April 21, 2022 |
KUNAL SAHA Vs. UNIVERSITY OF CALCUTTA
|
May 6, 2022 |
KUNAL SAHA Vs. WEST BENGAL MEDICAL COUNCIL
|
June 29, 2022 |
KUSHAL AGARWAL Vs. MAHENDRA KUMAR JAIN
|
July 28, 2022 |
KUSHAL AGARWAL Vs. STATE OF WEST BENGAL
|
February 23, 2022 |
L.M. TECHNO-BUILD PRIVATE LIMITED Vs. PRANATI GHOSH
|
September 7, 2022 |
LAKHAN URIA Vs. STATE OF WEST BENGAL
|
April 25, 2022 |
LAKSHI RAM HEMBRAM Vs. STATE OF WEST BENGAL
|
January 5, 2022 |
LAKSHMAN PRASAD AGARWAL Vs. UNION OF INDIA
|
May 20, 2022 |
LAKSHMI RANI DHAR Vs. FALAKATA INDUSTRIES LTD.
|
August 17, 2022 |
LAKSHMI ROY Vs. STATE OF WEST BENGAL
|
July 15, 2022 |
LATIFUR RAHAMAN Vs. STATE OF WEST BENGAL
|
November 9, 2022 |
LAXMAN GOPE Vs. STATE OF WEST BENGAL
|
December 23, 2022 |
LAXMAN PRASAD AGARWAL Vs. STATE OF WEST BENGAL
|
July 6, 2022 |
LAXMI BALMIKI Vs. STATE OF WEST BENGAL
|
June 20, 2022 |
LAXMI DAS Vs. MADHUSUDAN DAS
|
December 13, 2022 |
LAXMI PAT SURANA Vs. PANTALOON RETAIL INDIA LIMITED
|
September 23, 2022 |
LAXMI RESIDENCY PRIVATE LIMITED Vs. RAJESH JAIN
|
June 24, 2022 |
LAXMI TUNGA Vs. STATE OF WEST BENGAL
|
April 1, 2022 |
LAXMI TUNGA Vs. STATE OF WEST BENGAL
|
April 4, 2022 |
LIEUTENANT GOVERNOR Vs. ANTONY
|
July 27, 2022 |
LINDSAY INTERNATIONAL PRIVATE LIMITED Vs. IFGL REFRACTORIES LIMITED
|
July 8, 2022 |
LINDSAY INTERNATIONAL PRIVATE LIMITED Vs. LAXMI NIWAS MITTAL
|
January 21, 2022 |
LIPI SARKAR Vs. WEST BENGAL INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION
|
July 13, 2022 |
LITON MONDAL Vs. STATE OF WEST BENGAL
|
April 7, 2022 |
LIZA GHOSH Vs. STATE OF WEST BENGAL
|
July 29, 2022 |
LOVELY BIBI Vs. STATE OF WEST BENGAL
|
July 12, 2022 |
LUNA SIL Vs. NARARYAN CHANDRA GHOSH
|
November 9, 2022 |
LUXMI TUNGA Vs. STATE OF WEST BENGAL
|
May 18, 2022 |
M.S. RAMCHANDRAN Vs. SANDIP META
|
November 14, 2022 |
M/S. AATREYEE NIRMAN PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
January 19, 2022 |
M/S. ADYA RESIDENCY (P) LTD AND M/S. RAJVEER INFRASTRUCTURE REALITY PVT. LTD. Vs. STATE OF WEST BENGAL
|
April 21, 2022 |
M/S. BENGAL ENERGY LIMITED Vs. WEST BENGAL ELECTRICITY REGULATORY COMMISSION
|
March 15, 2022 |
M/S. BHATTACHARJEE MAHASAYA Vs. STATE OF WEST BENGAL
|
March 31, 2022 |
M/S. C.D. STEEL PVT. LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
May 13, 2022 |
M/S. DBAR CODE RESTRO BAR & CLUB LLP Vs. CESC LIMITED
|
June 29, 2022 |
M/S. EASTERN COAL FIELDS LTD Vs. DUKHNI BHUIYA
|
April 21, 2022 |
M/S. GANGULY RUBBER Vs. STATE OF WEST BENGAL
|
January 3, 2022 |
M/S. HINDUSTHAN BUILDERS Vs. IRCON INTERNATIONAL LIMITED
|
January 28, 2022 |
M/S. INDUS TOWER LIMITED Vs. NARAYAN CHANDRA RAJAK
|
June 24, 2022 |
M/S. M. P. KHAITAN Vs. DESIGNATED COMMITTEE
|
March 1, 2022 |
M/S. NARSI & ASSOCIATES Vs. DEPUTY COMMISSIONER, COMMERCIAL TAXES
|
January 31, 2022 |
M/S. ONE TEXTILE Vs. UMESH BHARECH
|
May 20, 2022 |
M/S. P.C. NEWS AGENCY (P) LTD Vs. PRADIP BISWAS
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March 10, 2022 |
M/S. S.B.I.W. STEELS (PRIVATE) LIMITED Vs. STEEL AUTHORITY OF INDIA LIMITED
|
December 2, 2022 |
M/S. SATYEN CONSTRUCTION Vs. STATE OF WEST BENGAL
|
April 8, 2022 |
M/S. SONAI FOOD MARKETING PVT. LTD. Vs. STATE OF WEST BENGAL
|
February 23, 2022 |
M/S. SPECIAL STEEL & WIRE WINGS Vs. RADHE SHYAM BHOOTRA
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January 24, 2022 |
M/S. WEATHER CONTROL Vs. STATE OF WEST BENGAL
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March 16, 2022 |
M/S. WELLCRAFT INTERIORS Vs. STATE OF WEST BENGAL
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April 8, 2022 |
M/S. WESTERN ENGINEERING WORKS Vs. STATE OF WEST BENGAL
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May 5, 2022 |
MAA MAIHAR STEEL Vs. MSTC LIMITED
|
October 19, 2022 |
MACO CORPORATION (INDIA) PVT. LTD. Vs. ASST. COMM. OF COMMERCIAL TAXES, CORPORATE DIVISION
|
May 13, 2022 |
MADAN DHIBAR Vs. STATE
|
January 28, 2022 |
MADAN LAL SHROFF Vs. SURYA PRAKASH SHROFF
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March 11, 2022 |
MADHU JYOSTNA MARJARA Vs. STATE OF WEST BENGAL
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August 22, 2022 |
MADHU SINGH Vs. STATE OF WEST BENGAL
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April 26, 2022 |
MADHUMITA BHOWMICK Vs. SOMNATH BHOUMICK
|
April 13, 2022 |
MADHURIMA SENGUPT Vs. FACEBOOK INC. INDIA
|
February 14, 2022 |
MADHUSUDAN DAS Vs. STATE OF WEST BENGAL
|
December 20, 2022 |
MADHUSUDAN GHOSH Vs. SUBIR KUMAR BANERJEE
|
August 11, 2022 |
MADHUSUDAN MONDAL Vs. STATE OF WEST BENGAL
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December 21, 2022 |
MAHARAJA EDIFICE PVT. LTD. Vs. UNION OF INDIA
|
July 12, 2022 |
MAHENDRA KUMAR JAIN Vs. STATE OF WEST BENGAL
|
June 14, 2022 |
MAHENDRA KUMAR JAIN Vs. STATE OF WEST BENGAL
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September 29, 2022 |
MAHIBUL ISLAM CHOWDHURY Vs. STATE OF WEST BENGAL
|
July 29, 2022 |
MAHINDRA & MAHINDRA LIMITED Vs. PRANAJ MERCHANTS PVT. LTD.
|
July 28, 2022 |
MAHUYA GHOSH Vs. UNION OF INDIA
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April 22, 2022 |
MAINAK DAS Vs. STATE OF WEST BENGAL
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June 24, 2022 |
MALANCHA MOHINTA Vs. DIPAK MOHINTA
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March 23, 2022 |
MALEKA KHATUN Vs. STATE OF WEST BENGAL
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June 20, 2022 |
MALLIKA KAR Vs. STATE OF WEST BENGAL
|
March 1, 2022 |
MAMONI PAL Vs. SAMIR PAL
|
July 21, 2022 |
MANAV INVESTMENT AND TRADING CO. LIMITED Vs. DBS BANK INDIA LIMITED
|
February 16, 2022 |
MANAV INVESTMENT AND TRADING COMPANY LIMITED Vs. DBS BANK INDIA LIMITED
|
April 11, 2022 |
MANDIRA SAHA Vs. DHRUBA MOHAN SAHA
|
April 18, 2022 |
MANGAL DAS ADHIKARY Vs. STATE OF WEST BENGAL
|
August 8, 2022 |
MANGALIC ENTERPRISE Vs. SWAPAN KUMAR DAS
|
July 20, 2022 |
MANI DAS Vs. STATE OF WEST BENGAL
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November 29, 2022 |
MANICK SARDAR Vs. STATE OF WEST BENGAL
|
February 11, 2022 |
MANIK DAS Vs. NARCOTICS CONTROL BUREAU
|
January 28, 2022 |
MANIK MANDAL Vs. STATE OF WEST BENGAL
|
April 25, 2022 |
MANIKA SETT Vs. SETT IRON FOUNDRY
|
July 28, 2022 |
MANINDRA KUMAR MITRA Vs. STATE OF WEST BENGAL
|
September 22, 2022 |
MANISH GUPTA Vs. STATE OF WEST BENGAL
|
December 2, 2022 |
MANJIL RAI Vs. STATE OF WEST BENGAL
|
July 28, 2022 |
MANJIR CHATTERJEE Vs. SUSHANTA DUTTA
|
September 30, 2022 |
MANJULIKA GOSWAMI Vs. STATE OF WEST BENGAL
|
April 22, 2022 |
MANOJ KUMAR GUPTA Vs. SURAJ SINGH
|
April 13, 2022 |
MANORANJAN ARI Vs. ALLAHABAD BANK
|
June 16, 2022 |
MANSURA BIBI Vs. STATE OF WEST BENGAL
|
May 2, 2022 |
MANTU GOPAL DEOGHARIA Vs. STATE OF WEST BENGAL
|
July 18, 2022 |
MANUJA BIBI Vs. CENTRAL BUREAU OF INVESTIGATION, SC-II, NEW DELHI
|
September 2, 2022 |
MARADONA SEIKH Vs. STATE OF WEST BENGAL
|
December 14, 2022 |
MARICO LIMITED Vs. DABUR INDIA LIMITED
|
July 19, 2022 |
MARINE PRODUCTS EXPORT DEVELOPMENT AUTHORITY (MPEDA) Vs. BALARAM BASAK
|
March 21, 2022 |
MASARUL SK Vs. STATE OF WEST BENGAL
|
May 13, 2022 |
MASIDUR RAHAMAN Vs. UNION OF INDIA
|
February 4, 2022 |
MASUD CHOUDHURY Vs. STATE OF WEST BENGAL
|
February 24, 2022 |
MAX COT MERCHANTS PVT. LTD. Vs. UNION OF INDIA
|
April 11, 2022 |
MAYA MAJUMDER Vs. STATE OF WEST BENGAL
|
July 12, 2022 |
MAYA RANI MANNA Vs. STATE OF WEST BENGAL
|
May 19, 2022 |
MAYARANI DUTTA Vs. RANJIT KUMAR NANDI
|
August 10, 2022 |
MD ILIAS Vs. STATE OF WEST BENGAL
|
February 17, 2022 |
MD JAMIRUDDIN Vs. UNION OF INDIA
|
May 13, 2022 |
MD. ABDUL GANI ANSARI Vs. STATE OF WEST BENGAL
|
February 21, 2022 |
MD. ABDUL GANI ANSARI Vs. STATE OF WEST BENGAL
|
March 30, 2022 |
MD. ABDUL GANI ANSARI Vs. STATE OF W.B.
|
March 7, 2022 |
MD. ABDUL GANI ANSARI Vs. STATE OF WEST BENGAL
|
March 9, 2022 |
MD. ALI AHAMMAD Vs. STATE OF WEST BENGAL
|
April 5, 2022 |
MD. AMIR ALI MONDAL Vs. STATE OF WEST BENGAL
|
March 10, 2022 |
MD. ANIKUL ISLAM Vs. STATE OF WEST BENGAL
|
November 22, 2022 |
MD. FERDAUS Vs. STATE OF WEST BENGAL
|
May 17, 2022 |
MD. FIROZ ALA Vs. STATE OF WEST BENGAL
|
May 18, 2022 |
MD. HABIBUR RAHAMAN Vs. STATE OF WEST BENGAL
|
September 23, 2022 |
MD. HUMAYUN KABIR Vs. STATE OF WEST BENGAL
|
September 20, 2022 |
MD. ILLIYAS Vs. STATE OF WEST BENGAL
|
August 10, 2022 |
MD. IMRAN ALI Vs. SHAREEN
|
July 19, 2022 |
MD. IMRANUDDIN SIDDIQUE Vs. JHARNA DAS
|
June 20, 2022 |
MD. ISRAIL Vs. STATE OF WEST BENGAL
|
February 2, 2022 |
MD. NASIM AKHTAR Vs. UNION OF INDIA
|
July 20, 2022 |
MD. NUR HASSAIN @ NOOR HOSSAIN Vs. THUMPA BIBI @ NASHIMA KHATUN
|
June 13, 2022 |
MD. SADDAM HOSSAIN Vs. STATE OF WEST BENGAL
|
June 9, 2022 |
MD. SADRUL ALAM KHAN Vs. STATE OF WEST BENGAL
|
February 11, 2022 |
MD. SAFIQUE MALLICK Vs. STATE OF WEST BENGAL
|
June 23, 2022 |
MD. SARFARAZ ALAM Vs. MD. MOFAZZULAR RAHMAN
|
September 16, 2022 |
MD. SHAMSUDDIN Vs. STATE OF WEST BENGAL
|
April 5, 2022 |
MD. TAJUDDIN Vs. NATIONAL INSURANCE CO. LTD.
|
February 1, 2022 |
MD. WASIM Vs. STATE OF WEST BENGAL
|
January 4, 2022 |
MD. WASIM Vs. STATE OF WEST BENGAL
|
January 5, 2022 |
MD. WASIM AND ANOTHER Vs. BENGAL REFRIGERATION AND COMPANY
|
September 30, 2022 |
MD.JARIF ALI Vs. STATE OF WEST BENGAL
|
September 19, 2022 |
MESSRS M.K. BASU Vs. UNION OF INDIA
|
June 24, 2022 |
METAL BOX INDIA LIMITED Vs. JYOTSANA PODDAR
|
May 4, 2022 |
MIHIR GORAI Vs. STATE OF WEST BENGAL
|
July 13, 2022 |
MIHIR KUMAR DAS Vs. STATE OF WEST BENGAL
|
July 22, 2022 |
MILAN KUMAR DATTA Vs. STATE OF WEST BENGAL
|
June 29, 2022 |
MILAN KUMAR GHOSH Vs. UNION OF INDIA
|
May 6, 2022 |
MILAN MONDAL Vs. STATE OF WEST BENGAL
|
April 26, 2022 |
MINA BEGUM, PROPRIETOR Vs. KOLKATA PORT TRUST
|
August 17, 2022 |
MINAKSHI BHOWMIK NEE NASKAR Vs. PURANDAR BHOWMIK
|
July 22, 2022 |
MINAKSHI DE. Vs. STATE OF WEST BENGAL
|
April 7, 2022 |
MINTU SK Vs. STATE OF WEST BENGAL
|
August 24, 2022 |
MISHRA BHAWAN TENANTS WELFARE ASSOCIATION Vs. CESC LIMITED
|
July 12, 2022 |
MODI INDUSTRIES LTD. Vs. STATE OF WEST BENGAL
|
July 14, 2022 |
MOFIKUL ISLAM Vs. STATE OF WEST BENGAL
|
May 10, 2022 |
MOHAMMED FAISAL EKRAM Vs. KAZI REZAUR RAHMAN
|
August 23, 2022 |
MOHAN SINGH MODAK Vs. STATE OF WEST BENGAL
|
September 6, 2022 |
MOHIT BHARANY Vs. GREENTECH IT CITY PRIVATE LIMITED
|
September 27, 2022 |
MOLINA DEY Vs. GARGI DEY
|
July 13, 2022 |
MONIKA BAGCHI Vs. STATE OF WEST BENGAL
|
September 21, 2022 |
MONIRUL MOLLA Vs. STATE OF WEST BENGAL
|
April 6, 2022 |
MONORANJAN ROY Vs. STATE OF WEST BENGAL
|
June 30, 2022 |
MORIAN BIBI Vs. STATE OF WEST BENGAL
|
November 3, 2022 |
MOSTAFIZUR MOLLA Vs. STATE OF WEST BENGAL
|
February 1, 2022 |
MOTILAL MONDAL Vs. UNION OF INDIA
|
December 6, 2022 |
MOTILAL PRADHAN Vs. UNION OF INDIA
|
July 4, 2022 |
MOUMITA GHOSH Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD.
|
September 27, 2022 |
MOUSUMI NARAYAN Vs. STATE OF WEST BENGAL
|
June 8, 2022 |
MOUSUMI ROY Vs. WEST BENGAL STATE ELECTION COMMISSION
|
February 11, 2022 |
MOUSUMI ROY Vs. WEST BENGAL STATE ELECTION COMMISSION
|
February 23, 2022 |
MOUSUMI ROY Vs. WEST BENGAL STATE ELECTION COMMISSION
|
February 16, 2022 |
MOUSUMI ROY Vs. WEST BENGAL STATE ELECTION COMMISSION
|
January 7, 2022 |
MOYNA BHATTACHARJEE Vs. ASHIM KUMAR BHATTACHARJEE
|
September 5, 2022 |
MPS GREENERY DEVELOPERS LTD Vs. STATE OF WEST BENGAL
|
September 1, 2022 |
MRITUNJAY SINGH Vs. UNION OF INDIA
|
May 18, 2022 |
MUJIBAR SHEIKH Vs. STATE
|
September 19, 2022 |
MUNIR AHMED FAROOQUI Vs. STATE OF WEST BENGAL
|
June 30, 2022 |
MUNMUN CHATTERJEE Vs. STATE OF WEST BENGAL
|
January 13, 2022 |
MURARI MOHAN MISRA Vs. SHYAMA CHARAN MISRA
|
April 20, 2022 |
MURLIDHAR RATANLAL EXPORTS LTD. Vs. STATE OF WEST BENGAL
|
June 6, 2022 |
MUSLIMUDDIN Vs. STATE
|
February 11, 2022 |
MUSSAMMAT KHATOON Vs. RAJA MOHAMMAD
|
December 6, 2022 |
NABA KUMAR DAS Vs. ABDUS SABUR
|
November 28, 2022 |
NABENDU KUMAR BANDYOPADHYAY Vs. STATE OF WEST BENGAL
|
July 20, 2022 |
NAIMUDDIN LASKAR Vs. STATE OF WEST BENGAL
|
March 11, 2022 |
NALINI RANJAN BAL Vs. STATE OF WEST BENGAL
|
July 26, 2022 |
NAMITA MURMU Vs. NATIONAL INSURANCE COMPANY LIMITED
|
July 8, 2022 |
NAMITA VALLA Vs. STATE OF WEST BENGAL
|
May 19, 2022 |
NAND KISHORE RAI Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 10, 2022 |
NANDITA SARKAR Vs. TILAK SARKAR
|
December 21, 2022 |
NANTU LAL DAS Vs. ANJALI ESTATES AND DEVELOPERS
|
May 18, 2022 |
NANU TRADECOM PRIVATE LIMITED Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
|
August 12, 2022 |
NARAYAN CHANDRA MAITI Vs. UNION OF INDIA
|
May 17, 2022 |
NARAYAN MONDAL Vs. STATE OF WEST BENGAL
|
February 25, 2022 |
NARAYAN PRADHAN Vs. STATE OF WEST BENGAL
|
November 29, 2022 |
NARBHERAM VISHRAM Vs. CHIEF COMMERCIAL MANAGER, SOUTH EASTERN RAILWAY
|
March 16, 2022 |
NARBHERAM VISHRAM Vs. SOUTH EASTERN RAILWAY
|
March 21, 2022 |
NARESH CHANDRA SAMADDAR ALIAS NANTU Vs. STATE OF WEST BENGAL
|
June 23, 2022 |
NAROTTAM BISWAS Vs. STATE OF WEST BENGAL
|
January 5, 2022 |
NARSI & ASSOCIATES Vs. DEPUTY COMMISSIONER, COMMERCIAL TAXES
|
January 31, 2022 |
NARSIRAM DULARAM KULARIA Vs. DEPUTY COMMISSIONER, CENTRAL AUDIT UNIT
|
April 18, 2022 |
NASIM UDDIN MALLICK Vs. STATE OF WEST BENGAL
|
September 15, 2022 |
NATIONAL CONSUMERS COOPERATIVE STORES LTD. Vs. STATE OF WEST BENGAL
|
May 19, 2022 |
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ARBITRATOR AND DIVISIONAL COMMISSIONER
|
June 17, 2022 |
NATIONAL INSURANCE CO. LTD. Vs. SUFIYA MONDAL & ORS.
|
April 8, 2022 |
NATIONAL INSURANCE CO. LTD. Vs. ABHIJIT MAZUMDER
|
January 10, 2022 |
NATIONAL INSURANCE COMPANY LIMITED Vs. KALYANI GARAI
|
June 27, 2022 |
NAWRAJ SUBBA Vs. STATE OF WEST BENGAL
|
May 5, 2022 |
NAZIA ELAHI KHAN Vs. STATE OF WEST BENGAL
|
September 8, 2022 |
NAZRUL ISLAM Vs. BASUDEB BANERJEE
|
January 25, 2022 |
NAZRUL ISLAM Vs. STATE OF WEST BENGAL
|
September 26, 2022 |
NBCC (INDIA) LTD.. Vs. STATE OF WEST BENGAL
|
May 18, 2022 |
NEELABJA GUPTA Vs. UNION OF INDIA
|
July 5, 2022 |
NEELAM AGARWAL Vs. STATE OF WEST BENGAL
|
November 10, 2022 |
NEMAI CHANDRA MAJUMDER Vs. STATE OF WEST BENGAL
|
April 13, 2022 |
NETAI DAS Vs. STATE OF WEST BENGAL
|
February 10, 2022 |
NEW EUREKA TRAVELS CLUB Vs. SOUTH BENGAL STATE TRANSPORT CORPORATION
|
May 17, 2022 |
NIAMAT SK. Vs. DISTRICT MAGISTRATE, BIRBHUM
|
August 24, 2022 |
NIHARKANA DAS Vs. STATE OF WEST BENGAL
|
February 25, 2022 |
NIK NISH RETAIL LTD. Vs. ASSISTANT DIRECTOR, ENFORCEMENT DIRECTORATE, GOVT. OF INDIA
|
November 28, 2022 |
NIKHIL KUMAR GHORAI Vs. STATE OF WEST BENGAL
|
July 12, 2022 |
NIKHIL MONDAL Vs. NEMAI CHANDRA DEY
|
March 17, 2022 |
NILADRI SAHA Vs. STATE OF WEST BENGAL
|
June 15, 2022 |
NILADRI SAHA Vs. STATE OF WEST BENGAL
|
June 13, 2022 |
NILESH AGARWAL Vs. STATE BANK OF INDIA
|
February 14, 2022 |
NILLESH PAREKH Vs. UNION OF INDIA
|
May 2, 2022 |
NILMANI BHATTYACHARYA Vs. STATE OF WEST BENGAL
|
September 26, 2022 |
NIMA LAMA Vs. STATE OF WEST BENGAL
|
June 22, 2022 |
NIPIKA AGARWAL PROPRIETRESS OF S.N. TRADING Vs. ASSISTANT COMMISSIONER OF STATE TAX
|
June 9, 2022 |
NIRMAL AND NAVIN PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
March 22, 2022 |
NIRMAL AND NAVIN PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
May 2, 2022 |
NIRMAL KANTI SARKAR @ NIRMAL SARKAR Vs. STATE OF WEST BENGAL
|
March 21, 2022 |
NIRMAL KUMAR AGARWAL Vs. STATE OF WEST BENGAL
|
March 8, 2022 |
NIRMAL KUMAR LUNAWAT Vs. STATE OF WEST BENGAL
|
March 17, 2022 |
NIRMAL MAJI Vs. KUNAL SAHA
|
July 29, 2022 |
NIRMALYA KUMAR GHOSAL Vs. KOLKATA MUNICIPAL CORPORATION
|
August 12, 2022 |
NIROD BARAN MONDAL Vs. STATE OF WEST BENGAL
|
March 25, 2022 |
NISITH GHOSH DASTIDAR Vs. STATE OF WEST BENGAL
|
September 5, 2022 |
NITAI DAS Vs. STATE OF WEST BENGAL
|
November 25, 2022 |
NIVEDITA BASU Vs. STATE OF WEST BENGAL
|
February 17, 2022 |
NIVEDITA BASU Vs. STATE OF WEST BENGAL
|
February 11, 2022 |
NOOR MOHAMMED @ SAHABAZ @ SIKENDAR Vs. STATE OF WEST BENGAL
|
January 25, 2022 |
NORTH BENGAL STATE TRANSPORT CORPORATION Vs. SANJOY KUNDU
|
August 25, 2022 |
NOTAN SANTRA Vs. STATE OF WEST BENGAL
|
March 29, 2022 |
NRP PROJECTS PVT. LTD Vs. BALMER LAWRIE & CO. LTD
|
July 28, 2022 |
NUR AFSAR MANDAL Vs. VISVA BHARATI
|
April 28, 2022 |
NURJAHAN KHATOON Vs. CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED
|
November 18, 2022 |
ONE TEXTILE Vs. UMESH BHARECH
|
May 20, 2022 |
ONTRACK SYSTEMS LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
June 13, 2022 |
ORBIT PROJECTS PVT. LTD. Vs. ALANKAR FINANCIAL SERVICES PVT. LTD.
|
December 21, 2022 |
ORDNANCE FACTORIES PERMANENT WORKERS UNION Vs. UNION OF INDIA
|
November 17, 2022 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. SWAPNA GHOSH
|
September 14, 2022 |
PACHANAN DEY Vs. STATE OF WEST BENGAL
|
July 15, 2022 |
PADAM LOHARIWAL Vs. STATE OF WEST BENGAL
|
August 22, 2022 |
PADMA LOGISTICS AND KHANIJ PVT. LTD Vs. IDEAL UNIQUE REALTORS PVT. LTD
|
January 11, 2022 |
PALAN ALI NASKAR Vs. STATE OF WEST BENGAL
|
September 9, 2022 |
PALAN KRISHNA MONDAL Vs. STATE OF WEST BENGAL
|
July 25, 2022 |
PALLABI CHATTERJEE Vs. STATE OF WEST BENGAL
|
May 4, 2022 |
PALLABI CHATTERJEE Vs. STATE OF WEST BENGAL
|
April 19, 2022 |
PAM DEVELOPMENTS PRIVATE LIMITED Vs. UNION OF INDIA
|
January 13, 2022 |
PANCHANAN MAHATO Vs. STATE OF WEST BENGAL
|
February 10, 2022 |
PANCHANAN SASMAL Vs. STATE OF WEST BENGAL
|
January 6, 2022 |
PANKAJ KUMAR MALLICK Vs. STATE OF WEST BENGAL
|
February 10, 2022 |
PANNALAL ROY Vs. STATE OF WEST BENGAL
|
September 1, 2022 |
PAPIYA MUKHERJEE Vs. ARUNA BANERJEA
|
March 30, 2022 |
PARESH NATH SAMANTA Vs. STATE OF WEST BENGAL
|
July 4, 2022 |
PARIKSHIT THAKUR Vs. UNIVERSITY GRANT COMMISSION
|
February 7, 2022 |
PARIMAL GUHA Vs. STATE OF WEST BENGAL
|
September 23, 2022 |
PARIMAL SARDAR@PARIMAL SIKDAR Vs. PARIMAL SARDAR
|
April 18, 2022 |
PARNA ROY SHAH Vs. MAHENDRALAL SHAH
|
December 1, 2022 |
PARTHA CHATTERJEE Vs. LAXMI TUNGA
|
May 20, 2022 |
PARTHA HUE Vs. STATE OF WEST BENGAL
|
April 21, 2022 |
PARTHA PRATIM GUHA THAKURATA Vs. CALCUTTA STATE TRANSPORT CORPORATION
|
July 22, 2022 |
PARVEZ ALAM Vs. VIJAY SHREE PVT. LTD
|
July 8, 2022 |
PAUL RUBBER INDUSTRIES PVT. LTD. Vs. AMIT CHAND MITRA
|
July 20, 2022 |
PAWAN @ KEWAL GOEL Vs. STATE OF WEST BENGAL
|
June 20, 2022 |
PAWAN KUMAR NIROULA Vs. UNION OF INDIA
|
January 24, 2022 |
PAWAN KUMAR SETHIA Vs. STATE OF WEST BENGAL
|
July 26, 2022 |
PEARL CORPORATION Vs. CALCUTTA ELECTRIC SUPPLY COMPANY LTD
|
April 4, 2022 |
PEARL CORPORATION Vs. CALCUTTA ELECTRIC SUPPLY COMPANY LTD.
|
June 28, 2022 |
PEERLESS GENERAL FINANCE AND INVESTMENT CO. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 29, 2022 |
PEERLESS HOSPITEX HOSPITAL AND RESEARCH CENTER LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
April 19, 2022 |
PEOPLE FOR BETTER TREATMENT Vs. WEST BENGAL MEDICAL COUNCIL
|
May 18, 2022 |
PINKY SINGH Vs. STATE OF WEST BENGAL
|
February 21, 2022 |
PIYALI TEWARI DEY Vs. BAIDYANATH DEY
|
March 9, 2022 |
PIYARUL SK Vs. STATE OF WEST BENGAL
|
May 20, 2022 |
PIYAS BISWAS Vs. UNION OF INDIA
|
January 11, 2022 |
PLAIN CARGO SOLUTION (OPC) PRIVATE LIMITED Vs. INDIAN OIL CORPORATION LTD
|
April 19, 2022 |
PLAIN CARGO SOLUTION (OPC) PRIVATE LIMITED Vs. INDIAN OIL CORPORATION LIMITED
|
July 18, 2022 |
POONAWALLA FINCORP LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
|
March 29, 2022 |
POONAWALLA HOUSING FINANCE LTD Vs. V. BABU
|
July 27, 2022 |
PRABHABATI DEVI Vs. STATE OF WEST BENGAL
|
November 18, 2022 |
PRABHU POLY PIPES LIMITED Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
|
November 29, 2022 |
PRABIR CHATTERJEE Vs. STATE OF WEST BENGAL
|
April 19, 2022 |
PRABIR DAS Vs. KINU RAM MONDAL
|
April 11, 2022 |
PRABIR KUMAR BAIDYA Vs. UNION OF INDIA
|
January 14, 2022 |
PRADEEP KUMAR Vs. AKJ MINERALS LIMITED
|
December 14, 2022 |
PRADEEP RAM Vs. STATE (U.T. OF ANDAMAN AND NICOBAR ISLANDS)
|
April 6, 2022 |
PRADIP BANERJEE Vs. HIGH COURT OF CALCUTTA
|
April 13, 2022 |
PRADIP DAS Vs. SYANNASI PRASAD ROY
|
November 28, 2022 |
PRADIP KUMAR BASU Vs. CITY LINK COMMOTRADE PVT. LTD.
|
February 11, 2022 |
PRADIP KUMAR DAS Vs. PARTHA GHOSE
|
January 20, 2022 |
PRADIP KUMAR ROY Vs. STATE OF WEST BENGAL
|
September 22, 2022 |
PRADIP MANDAL Vs. METAL SCRAP TRADE CORPORATION LTD.
|
May 19, 2022 |
PRAKASH ROADLINES CORPORATION LIMITED Vs. NTPC LIMITED
|
May 19, 2022 |
PRALAY DASGUPTA Vs. STATE OF WEST BENGAL
|
April 21, 2022 |
PRANAB DAS Vs. STATE OF WEST BENGAL
|
July 25, 2022 |
PRANAB MAZUMDER Vs. MOUSUMI DAS
|
June 30, 2022 |
PRANATI AGUAN Vs. STATE OF WEST BENGAL
|
June 10, 2022 |
PRANATI GHOSH Vs. ANIL KUMAR GHOSH
|
September 14, 2022 |
PRANATI MANDAL Vs. UNIQUE CREATION
|
December 1, 2022 |
PRANATI MONDAL Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
June 30, 2022 |
PRANAV KHAITAN Vs. STATE OF WEST BENGAL
|
December 21, 2022 |
PRANESH KUMAR KAR Vs. STATE OF WEST BENGAL
|
May 19, 2022 |
PRASAD KUMAR SAMANTA Vs. STATE OF WEST BENGAL
|
April 13, 2022 |
PRASANNA KUMAR THAKKAR Vs. DIRECTOR, DIRECTORATE GENERAL OF GOODS AND SERVICES TAX INTELLIGENCE
|
August 11, 2022 |
PRASANTA DHAR Vs. STATE OF WEST BENGAL
|
July 19, 2022 |
PRASANTA KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
June 7, 2022 |
PRASANTA MAJI Vs. SUKHBINDAR SINGH
|
August 5, 2022 |
PRASANTA MONDAL Vs. STATE OF WEST BENGAL
|
August 10, 2022 |
PRASANTA SAHOO @ PRASANTA KUMAR SAHOO Vs. STATE OF WEST BENGAL
|
September 9, 2022 |
PRASANTA SEN Vs. OMBUDSMAN
|
June 15, 2022 |
PRASENJIT SAHA Vs. STATE OF WEST BENGAL
|
July 19, 2022 |
PRASENJIT SANNYAL Vs. STATE
|
April 1, 2022 |
PRATIMA ROY Vs. SANKAR KRISHNA ROY
|
January 31, 2022 |
PRAXAIR INDIA PRIVATE LIMITED Vs. CENTRAL VIGILANCE COMMISSIONER
|
March 15, 2022 |
PRECIOUS TRADE LINK PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF STATE TAX UNDER BUREAU OF INVESTIGATION
|
February 15, 2022 |
PREMANATH Vs. STATE OF WEST BENGAL
|
September 9, 2022 |
PRINCIPAL COMMISSIONER OF CENTRAL EXCISE, KOLKATA - IV Vs. HIMADRI SPECIALITY CHEMICAL LIMITED
|
September 27, 2022 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. SHELTER PROJECT LTD.
|
February 4, 2022 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SHALINI PROPERTIES & DEVELOPERS PVT. LTD
|
January 3, 2022 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. ORCHID GRIHA NIRMAN PRIVATE LIMITED
|
January 18, 2022 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SOORAJMUL NAGARMULL
|
November 23, 2022 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. MAHALUXMI MARKETING PVT. LTD.
|
February 7, 2022 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. BRAVO SPONGE IRON (P) LTD.
|
February 7, 2022 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. NOPANY & SONS
|
February 4, 2022 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SHALIMAR PELLET FEEDS LTD.
|
February 22, 2022 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. ALMATIS ALUMINA PVT. LTD.
|
February 18, 2022 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SWATI BAJAJ
|
June 14, 2022 |
PRINCIPAL COMMISSIONER OF INCOME TAX - 1, KOLKATA Vs. BEEKAY STEEL INDUSTRIES LIMITED
|
January 25, 2022 |
PRINCIPAL COMMISSIONER OF INCOME TAX - 1, KOLKATA Vs. ARSHIA GLOBAL TRADECOM PRIVATE LIMITED
|
September 13, 2022 |
PRINCIPAL COMMISSIONER OF INCOME TAX -CENTRAL-1, KOLKATA Vs. FEEGRADE & COMPANY PVT. LTD.
|
January 4, 2022 |
PRINCIPAL COMMISSIONER OF INCOME TAX – 5, KOLKATA Vs. TRIMEX FISCAL SERVICES PRIVATE LIMITED
|
August 25, 2022 |
PRINCIPAL COMMISSIONER OF INCOME TAX 3, KOLKATA Vs. WIZARD ENTERPRISES PVT. LTD.
|
January 17, 2022 |
PRINCIPAL COMMISSIONER OF INCOME TAX 3, KOLKATA Vs. T.M. INTERNATIONAL LOGISTIC LTD.
|
January 20, 2022 |
PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL - 1, KOLKATA Vs. RASHMI METALIKS LTD.
|
January 31, 2022 |
PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL -1 Vs. INLAND ROAD TRANSPORT LTD.
|
February 21, 2022 |
PRINCIPAL COMMISSIONER OF INCOME TAX KOL Vs. XPRO INDIA LTD
|
June 21, 2022 |
PRINCIPAL COMMISSIONER OF INCOME TAX KOLKATA Vs. V.N. ENTERPRISES LIMITED
|
August 30, 2022 |
PRINCIPAL COMMISSIONER OF INCOME TAX, ASANSOL Vs. EASTERN COALFIELDS LTD.
|
January 4, 2022 |
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL, KOLKATA-2 Vs. SUPRABHA INDUSTRIES LIMITED
|
January 18, 2022 |
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL-1, KOLKATA Vs. INLAND VIKASH LIMITED
|
January 3, 2022 |
PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA-4 Vs. STANDARD LEATHER PVT. LTD.
|
January 7, 2022 |
PRINCIPAL COMMISSIONER OF INCOME TAX-1, KOLKATA Vs. AHW STEELS LIMITED
|
January 20, 2022 |
PRINCIPAL COMMISSIONER OF INCOME TAX-1, KOLKATA Vs. BHAGIRATHI TIE UP PVT. LTD.
|
April 11, 2022 |
PRINCIPAL COMMISSIONER OF INCOME TAX-14, KOLKATA Vs. WEST BENGAL STATE CONSUMERS CO-OPERATIVE FEDRATION
|
February 8, 2022 |
PRINCIPAL COMMISSIONER OF INCOME TAX-3, KOLKATA Vs. EIH LTD.
|
January 17, 2022 |
PRINCIPAL COMMISSIONER OF INCOME TAX-4 Vs. LINDE INDIA LIMITED
|
September 5, 2022 |
PRINCIPAL COMMISSIONER OF INCOME TAX-4, KOLKATA Vs. AACHMAN VANIJYA PVT. LTD.
|
January 24, 2022 |
PRINCIPAL COMMISSIONER OF INCOME TAX-9 Vs. SREELEATHERS
|
July 14, 2022 |
PRINCIPLE COMMISSIONER, CGST & CX Vs. JOINT COMMISSIONER (APPEAL), CENTRAL TAX
|
June 10, 2022 |
PRITAM BANIK Vs. STATE OF WEST BENGAL
|
June 21, 2022 |
PRITAM DAS Vs. STATE OF WEST BENGAL
|
March 17, 2022 |
PRITHWISH MALLICK Vs. STATE OF WEST BENGAL
|
September 12, 2022 |
PRIYANKA DAM Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
|
September 7, 2022 |
PRIYANKA HANDA Vs. KAMAL NAIN NANGIA
|
June 27, 2022 |
PRIYASHA BHATTACHARYYA Vs. STATE OF WEST BENGAL
|
July 19, 2022 |
PROFESSOR SAIKAT MAITRA Vs. STATE OF WEST BENGAL
|
August 4, 2022 |
PROTIMA DUTTA Vs. STATE OF WEST BENGAL
|
June 9, 2022 |
PROVAT SAHA Vs. SOMA GHOSH
|
November 22, 2022 |
PURNIMA KANDU Vs. STATE OF WEST BENGAL
|
April 1, 2022 |
PURNIMA KANDU Vs. STATE OF WEST BENGAL
|
April 6, 2022 |
PURNIMA KANDU Vs. STATE OF WEST BENGAL
|
April 12, 2022 |
PURULIA METAL CASTING PVT. LTD. Vs. ASSISTANT COMMISSIONER OF STATE TAX
|
July 14, 2022 |
PUSPITA ROY Vs. STATE OF WEST BENGAL
|
March 1, 2022 |
PUTUL BHATTACHARJEE Vs. SUDARSHAN BHATTACHARJEE
|
July 13, 2022 |
R.K.D.S. AND ASSOCIATES Vs. REGISTERING AUTHORITY, PUBLIC VEHICLE DEPARTMENT
|
June 27, 2022 |
RABINDRA NATH COONDOO Vs. LAND ACQUISITION COLLECTOR HOOGHLY
|
December 19, 2022 |
RABINDRANATH BANUA Vs. STATE OF WEST BENGAL
|
May 18, 2022 |
RABINDRANATH ROY Vs. STATE OF WEST BENGAL
|
January 18, 2022 |
RADHAMANI INDIA LIMITED Vs. BASUKINATH FOOD PROCESSORS LIMITED
|
June 9, 2022 |
RADHARANI SAHA Vs. STATE OF WEST BENGAL
|
January 17, 2022 |
RADHESHYAM BHARTIA Vs. MANJU BHARTIA
|
June 27, 2022 |
RADHEY SHYAM PANDEY Vs. UNION OF INDIA
|
April 6, 2022 |
RAFIKUL ISLAM MANDAL @ RAFIQUL ISLAM MONDAL Vs. STATE OF WEST BENGAL
|
June 21, 2022 |
RAHIMA BIBI Vs. MD. PENTU SEKH
|
February 17, 2022 |
RAHUJA BIBI Vs. STATE OF WEST BENGAL
|
January 14, 2022 |
RAHUL ENTERPRISE Vs. A.B. CONSTRUCTION
|
September 19, 2022 |
RAHUL JAISWAL Vs. STATE OF WEST BENGAL
|
March 21, 2022 |
RAHUL KUMAR Vs. M/S. LINK TELECOM PRIVATE LIMITED
|
December 20, 2022 |
RAICH LASKAR Vs. STATE OF WEST BENGAL
|
January 18, 2022 |
RAINBOW PRODUCTIONS LIMITED Vs. ADITYA BIRLA FINANCE LIMITED
|
February 3, 2022 |
RAJ KUMAR PAL Vs. STATE OF WEST BENGAL
|
February 21, 2022 |
RAJ KUMAR RAI Vs. STATE OF WEST BENGAL
|
August 23, 2022 |
RAJ KUMAR SEN Vs. ARUN KUMAR HALDER
|
December 6, 2022 |
RAJ KUMAR SINGH Vs. ASSISTANT COMMISSIONER
|
June 14, 2022 |
RAJA Vs. STATE OF WEST BENGAL
|
November 4, 2022 |
RAJA GOSWAMI Vs. STATE OF WEST BENGAL
|
December 2, 2022 |
RAJANVIR SINGH KAPUR Vs. TRIPTI RANJAN ROY
|
July 22, 2022 |
RAJENDRA KUMAR AGRAWAL Vs. INCOME TAX OFFICER WARD 36(1) KOLKATA
|
January 27, 2022 |
RAJENDRA KUMAR RATHI Vs. STATE OF WEST BENGAL
|
November 16, 2022 |
RAJESH CHANDRABHANJI KINGRANI Vs. STATE OF WEST BENGAL
|
April 26, 2022 |
RAJESH K.V. @ RAJESH KALEERAKATH VENUGOPAL Vs. VISVA-BHARATI
|
March 30, 2022 |
RAJIB CHAKRABORTY Vs. STATE OF WEST BENGAL
|
February 18, 2022 |
RAJIB CHAKRABORTY Vs. STATE OF WEST BENGAL
|
April 6, 2022 |
RAJIB PAUL Vs. STATE OF WEST BENGAL
|
February 21, 2022 |
RAJIB ROY Vs. STATE OF WEST BENGAL
|
September 5, 2022 |
RAJINA BEGAM Vs. STATE OF WEST BENGAL
|
June 2, 2022 |
RAJINDER LOHAR Vs. STATE OF WEST BENGAL
|
April 19, 2022 |
RAJJAK SK. Vs. STATE OF WEST BENGAL
|
September 8, 2022 |
RAJU MANDAL Vs. STATE OF WEST BENGAL
|
April 1, 2022 |
RAJU MANDAL Vs. STATE OF WEST BENGAL
|
August 12, 2022 |
RAJU MISHRA Vs. UNION OF INDIA
|
November 28, 2022 |
RAJU MITRA Vs. STATE OF WEST BENGAL
|
May 11, 2022 |
RAJU SAHA Vs. STATE OF WEST BENGAL
|
April 11, 2022 |
RAJU SEKH Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
|
November 22, 2022 |
RAJVAR PROPERTIES PRIVATE LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
|
September 1, 2022 |
RAJYASHREE CHAUDHURI Vs. STATE OF WEST BENGAL
|
July 5, 2022 |
RAKESH KUMAR SINGH Vs. ALIPORE ZOOLOGICAL GARDEN
|
February 17, 2022 |
RAKESH KUMAR SINGH Vs. DIRECTOR, ALIPORE ZOOLOGICAL GARDEN
|
January 31, 2022 |
RAM PUJAN Vs. STATE OF WEST BENGAL
|
January 27, 2022 |
RAM RATAN MUKHERJEE Vs. UNION OF INDIA
|
February 7, 2022 |
RAM SEVAK LOHAR Vs. STATE
|
March 25, 2022 |
RAMA CONSTRUCTIONS Vs. ASTABANDHAV CO-OPERATIVE HOUSING SOCIETY LIMITED
|
September 1, 2022 |
RAMA PRASAD SARKAR Vs. UNION OF INDIA
|
January 24, 2022 |
RAMA PRASAD SARKAR Vs. UNION OF INDIA
|
February 18, 2022 |
RAMABATAR RAJBAR @ RAMAWATAR NIMTAR RAJWAR Vs. STATE OF WEST BENGAL
|
May 18, 2022 |
RAMESH CHANDRA GOYAL Vs. STATE OF WEST BENGAL
|
September 9, 2022 |
RAMESH CO Vs. IMPERIAL TUBES PRIVATE LIMITED
|
April 7, 2022 |
RAMESH GANESAN Vs. STATE OF WEST BENGAL
|
November 11, 2022 |
RAMESH KUMAR KEJRIWAL Vs. MAHESH KUMAR KEJRIWAL
|
February 15, 2022 |
RAMESH KUMAR PATODIA Vs. CITI BANK NA
|
June 24, 2022 |
RAMESH MALIK Vs. STATE OF WEST BENGAL
|
June 17, 2022 |
RAMESH MALIK Vs. STATE OF WEST BENGAL
|
June 20, 2022 |
RAMESH MALIK Vs. STATE OF WEST BENGAL
|
June 13, 2022 |
RAMESH MALIK Vs. STATE OF WEST BENGAL
|
June 15, 2022 |
RAMKRISHNA DAS Vs. STATE OF WEST BENGAL
|
April 26, 2022 |
RAMRAJ CHOUDHURY Vs. STATE OF WEST BENGAL
|
December 6, 2022 |
RANA CHAIRS Vs. DIRECTOR GENERAL (TOWN PLANNING) K.M.C.
|
September 29, 2022 |
RANBIR SINGH Vs. UNION OF INDIA
|
April 22, 2022 |
RANJAN SACHDEVA Vs. STATE OF WEST BENGAL
|
June 30, 2022 |
RANJANA SIKHWAL Vs. STATE OF WEST BENGAL
|
July 15, 2022 |
RANJIT SARKAR Vs. NEW INDIA ASSURANCE CO. LTD.
|
February 4, 2022 |
RASH BEHARI GHOSH Vs. BHABANI PRASAD GHOSH
|
August 10, 2022 |
RASHBEHARI SAHA Vs. INDIAN OIL CORPORATION LIMITED
|
May 6, 2022 |
RASHID ALI MOLLA Vs. BOARD OF WAKF
|
January 19, 2022 |
RASHMI CEMENT LIMITED Vs. UNION OF INDIA
|
August 25, 2022 |
RASHMI METALIKS LIMITED Vs. UNION OF INDIA
|
June 21, 2022 |
RASHMI METALIKS LIMITED Vs. UNION OF INDIA
|
September 14, 2022 |
RASHMI METALIKS LIMITED Vs. ENFORCEMENT DIRECTORATE
|
August 10, 2022 |
RASHMI METALIKS LIMITED Vs. NEM ENGINEERING PROJECTS PRIVATE LIMITED
|
January 11, 2022 |
RASHMI SEAMLESS LIMITED Vs. NEM ENGINEERING PROJECTS PRIVATE LIMITED
|
January 11, 2022 |
RATAN DHAR Vs. SUNIL KUMAR PAL
|
January 19, 2022 |
RATAN ROY Vs. STATE OF WEST BENGAL
|
February 25, 2022 |
RATNA BOSE Vs. STATE OF WEST BENGAL
|
June 21, 2022 |
RATNA ROY Vs. TAPAS KUMAR ROY
|
July 29, 2022 |
RAVI AUTO LIMITED Vs. BOARD OF TRUSTEES FOR SYAMA PRASAD MOOKERJEE PORT OF KOLKATA
|
January 7, 2022 |
RAVI PRAKASH Vs. UNION OF INDIA
|
January 25, 2022 |
RAVI REALCONS PVT. LTD Vs. CHIEF ENGINEER
|
April 13, 2022 |
RAVI SHANKAR MALANI Vs. STATE BANK OF INDIA
|
April 18, 2022 |
RAVNEET KAUR @ RAVNEET KAUR BHATIA Vs. STATE OF WEST BENGAL
|
March 10, 2022 |
RE : JESSOP & CO. LIMITED (IN LIQUIDATION) Vs. OFFICIAL LIQUIDATOR, HIGH COURT AT CALCUTTA
|
July 4, 2022 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. HOOGHLY MILLS COMPANY LIMITED
|
February 10, 2022 |
RELIABLE FACILITIES SERVICES PRIVATE LIMITED Vs. CHITTARANJAN NATIONAL CANCER INSTITUTE
|
September 21, 2022 |
RELIANCE PROJECTS AND PROPERTY MANAGEMENT SERVICES LIMITED Vs. DISTRICT MAGISTRATE AND COLLECTOR, NADIA
|
March 11, 2022 |
RENU BEGUM Vs. UNION OF INDIA
|
April 7, 2022 |
RIFLE FACTORY Vs. M/S. TAL MANUFACTURING & SOLUTIONS LTD
|
February 24, 2022 |
RISHI AGARWAL Vs. STATE OF WEST BENGAL
|
November 3, 2022 |
RITA BISWAS Vs. STATE OF WEST BENGAL
|
March 1, 2022 |
RITA BISWAS Vs. STATE OF WEST BENGAL
|
August 1, 2022 |
RITA MITRA Vs. NARAYAN SWARUP NIGAM
|
January 31, 2022 |
RITESH ENCLAVE PVT LTD Vs. UNION OF INDIA
|
March 7, 2022 |
RITESH PORTEL Vs. STATE OF WEST BENGAL
|
December 26, 2022 |
ROGINA BIBI Vs. STATE OF WEST BENGAL
|
November 25, 2022 |
ROHIT PAL Vs. STATE OF WEST BENGAL
|
March 31, 2022 |
ROSENARA BEWA Vs. B.M.ORIENTAL INSURANCE CO. LTD.
|
September 8, 2022 |
RUBY KHATUN Vs. ORIENTAL INSURANCE CO. LTD.
|
September 8, 2022 |
RUCHI SOYA INDUSTRIES LTD. Vs. UNION OF INDIA
|
August 12, 2022 |
RUMAN MITRA Vs. STATE OF WEST BENGAL
|
March 1, 2022 |
RUPA BISWAS Vs. NATIONAL INSURANCE COMPANY LTD.
|
September 19, 2022 |
RUPA DAS Vs. STATE OF WEST BENGAL
|
April 27, 2022 |
RUPALI CHATTOPADHYAY Vs. STATE OF WEST BENGAL
|
July 13, 2022 |
RUPALI SEN Vs. STATE OF WEST BENGAL
|
April 22, 2022 |
RUPSUNA BIBI Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
December 2, 2022 |
RUSTOM KHAN Vs. STATE OF WEST BENGAL
|
January 10, 2022 |
S. RAVINDRAN Vs. UNION OF INDIA
|
April 29, 2022 |
S.B. OVERSEAS LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
|
September 13, 2022 |
SABINA KHATUN Vs. NATIONAL INSURANCE CO. LTD
|
September 20, 2022 |
SABINA SABNAM Vs. STATE OF WEST BENGAL
|
December 22, 2022 |
SABINA YEASMIN Vs. STATE OF WEST BENGAL
|
May 19, 2022 |
SABITA ROY Vs. STATE OF WEST BENGAL
|
February 15, 2022 |
SABITRI DAS @ ANKUN DAS Vs. TAPAN KUMAR NANDI
|
May 18, 2022 |
SABYASACHI CHATTERJEE Vs. STATE OF WEST BENGAL
|
July 29, 2022 |
SADHAN ROY (BUDHUK) Vs. ARVIND KUMAR SINGH
|
May 20, 2022 |
SADHANA SINGH Vs. UNION OF INDIA
|
June 6, 2022 |
SADHIL SUBBA Vs. STATE OF WEST BENGAL
|
March 15, 2022 |
SAFIK KHAN Vs. STATE OF WEST BENGAL
|
September 23, 2022 |
SAHIDUL HAQUE Vs. STATE OF WEST BENGAL
|
April 27, 2022 |
SAHIDUL ISLAM MONDAL Vs. STATE OF WEST BENGAL
|
September 6, 2022 |
SAJU SK Vs. STATE OF WEST BENGAL
|
August 25, 2022 |
SAKIM ALI Vs. STATE OF WEST BENGAL
|
February 16, 2022 |
SAKSHI GOPAL DAS Vs. STATE OF WEST BENGAL
|
August 11, 2022 |
SAKTIPADA SANNIGRAHI Vs. STATE OF WEST BENGAL
|
August 31, 2022 |
SALEM KHAN Vs. STATE OF WEST BENGAL
|
April 19, 2022 |
SALEM KHAN Vs. STATE OF WEST BENGAL
|
April 25, 2022 |
SALEM KHAN Vs. STATE OF WEST BENGAL
|
March 14, 2022 |
SALEM KHAN Vs. STATE OF WEST BENGAL
|
February 21, 2022 |
SALEM KHAN Vs. STATE OF WEST BENGAL
|
June 21, 2022 |
SALEMA BIBI Vs. STATE OF WEST BENGAL
|
May 17, 2022 |
SALIM MONDAL Vs. UNION OF INDIA
|
May 10, 2022 |
SAMAR MAJHI Vs. STATE OF WEST BENGAL
|
January 13, 2022 |
SAMAR NATH PAL Vs. STATE OF WEST BENGAL
|
February 11, 2022 |
SAMARPAN SHARMA Vs. INDRANI DAS
|
July 22, 2022 |
SAMBHU BHOWMIK @ SHAMBHU BHOWMICK Vs. STATE OF WEST BENGAL
|
March 2, 2022 |
SAMBHU DAS Vs. STATE OF WEST BENGAL
|
April 7, 2022 |
SAMBHU MAKAR Vs. STATE OF WEST BENGAL
|
May 19, 2022 |
SAMBHU MISHRA Vs. STATE OF WEST BENGAL
|
March 10, 2022 |
SAMIR GHOSAL Vs. UNION OF INDIA
|
January 4, 2022 |
SAMIR GHOSH Vs. STATE OF WEST BENGAL
|
September 22, 2022 |
SAMIR KUMAR CHANDA Vs. STATE OF WEST BENGAL
|
April 7, 2022 |
SAMMIWARA BEGUM Vs. CHAIRMAN, BOARD OF WAKF (AUQAF) WEST BENGAL
|
September 29, 2022 |
SAMSUDDIN SEKH Vs. STATE OF WEST BENGAL
|
February 1, 2022 |
SANAT KUMAR GHOSH Vs. RAJESH KUMAR SINHA
|
April 29, 2022 |
SANATAN DE Vs. STATE OF WEST BENGAL
|
May 17, 2022 |
SANATAN GOSWAMI @ THAKUR Vs. STATE OF WEST BENGAL
|
August 25, 2022 |
SANDEEP KRISHNA ROHATGI Vs. SUMAN KONAR
|
September 9, 2022 |
SANDEEP PRASAD Vs. STATE OF WEST BENGAL
|
February 15, 2022 |
SANDIPA GUPTA Vs. SURAJ GUPTA
|
July 14, 2022 |
SANGHAMITRA BHATTACHARYA Vs. SUDESHNA KAR
|
May 11, 2022 |
SANGHAMITRA GHOSH Vs. STATE OF WEST BENGAL
|
February 4, 2022 |
SANGITA CHAKLADAR Vs. UNITED INDIA INSURANCE CO. LTD.
|
August 1, 2022 |
SANGITA GHOSH Vs. REGIONAL MANAGER
|
November 3, 2022 |
SANIULLA ANSARI Vs. STATE OF WEST BENGAL
|
September 22, 2022 |
SANJAY AGARWAL Vs. DIRECTORATE OF ENFORCEMENT
|
April 13, 2022 |
SANJAY JAISWARA Vs. UNION OF INDIA
|
April 18, 2022 |
SANJAY KUMAR Vs. STATE OF WEST BENGAL
|
February 9, 2022 |
SANJAY KUMAR Vs. UNION OF INDIA
|
March 9, 2022 |
SANJIT KUMAR PAUL Vs. BHASKAR PAUL
|
January 10, 2022 |
SANJOY SINGH Vs. STATE OF WEST BENGAL
|
April 11, 2022 |
SANKAR KUMAR MAJI Vs. STATE OF WEST BENGAL
|
July 11, 2022 |
SANKAR MONDAL Vs. SWAPAN DEBNATH
|
March 8, 2022 |
SANKAR PRASAD SHOW @ YADAV Vs. STATE OF WEST BENGAL
|
March 21, 2022 |
SANKAR SHYAMAL Vs. STATE OF WEST BENGAL
|
March 21, 2022 |
SANTANU BASU Vs. APARNA BASU
|
August 17, 2022 |
SANTANU DE Vs. STATE OF WEST BENGAL
|
September 13, 2022 |
SANTANU RANJAN DUTTA Vs. ANINDITA MAJUMDAR
|
September 29, 2022 |
SANTI PRASAD SINHA Vs. LAXMI TUNGA
|
April 1, 2022 |
SANTI PRASAD SINHA Vs. MD. ABDUL GANI ANSARI
|
March 29, 2022 |
SANTI PRASAD SINHA Vs. LAXMI TUNGA
|
April 5, 2022 |
SANTI PRASAD SINHA Vs. LAXMI TUNGA
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May 18, 2022 |
SANTOSH KUMAR BHUINYA Vs. STATE OF WEST BENGAL
|
February 11, 2022 |
SANTOSHI DAS Vs. STATE OF WEST BENGAL
|
March 1, 2022 |
SARASWATI BISWAS Vs. STATE OF WEST BENGAL
|
December 21, 2022 |
SARBAJIT DUTTA Vs. STATE OF WEST BENGAL
|
June 9, 2022 |
SAREGAMA INDIA LTD. Vs. NEW DIGITAL MEDIA
|
September 22, 2022 |
SARIFUL ANSARI Vs. STATE OF WEST BENGAL
|
January 25, 2022 |
SARIFUL SK. Vs. STATE OF WEST BENGAL
|
March 9, 2022 |
SARITA PATWARI Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 2, 2022 |
SARMILEE DUTTA Vs. BARNALI DUTTA
|
March 23, 2022 |
SARMISHTHA BISWAS Vs. ORIENTAL INSURANCE CO. LTD
|
March 15, 2022 |
SAROJ SHAH Vs. STATE OF WEST BENGAL
|
June 10, 2022 |
SASHI PRASAD GOENKA Vs. STEELCO SYNDICATE
|
September 15, 2022 |
SATYA NARAYAN BANIK Vs. UNION OF INDIA
|
February 11, 2022 |
SATYAJIT PANDA Vs. INDIAN OIL CORPORATION LIMITED
|
July 7, 2022 |
SATYAJIT RAY Vs. STATE OF WEST BENGAL
|
November 17, 2022 |
SATYANARAYAN SINGH Vs. STATE OF WEST BENGAL
|
April 11, 2022 |
SATYEN CONSTRUCTION Vs. STATE OF WEST BENGAL
|
April 8, 2022 |
SATYEN SHARAT Vs. STATE OF WEST BENGAL
|
July 1, 2022 |
SAYAD AFTABUR RAHAMAN Vs. STATE OF WEST BENGAL
|
November 23, 2022 |
SAYAN @ FALGUNI BAURI Vs. STATE OF WEST BENGAL
|
June 14, 2022 |
SAYRA BANU Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
July 1, 2022 |
SDUVENDU ADHIKARI Vs. ABHISHEK BANERJEE
|
June 10, 2022 |
SEBABRATA EDUCATIONAL TRUST Vs. STATE OF WEST BENGAL
|
December 21, 2022 |
SEBI AND CO. Vs. CESC LIMITED
|
May 13, 2022 |
SECRETARY, SHIBAM CHARITABLE DHARMASALA Vs. CHIEF EXECUTIVE OFFICER
|
July 22, 2022 |
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. MANOJ AGARWALA
|
March 23, 2022 |
SEKH JAMIR Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 2, 2022 |
SENTU Vs. STATE
|
April 1, 2022 |
SEVOKE MOTORS Vs. STATE OF WEST BENGAL
|
July 7, 2022 |
SHADAB SIDDIQUI Vs. STATE OF WEST BENGAL
|
May 20, 2022 |
SHAHNAWAZ MIR @ MIR SHAHNAWAZ Vs. GULSAN HAZRA
|
December 15, 2022 |
SHAIL KUMARI SINGH Vs. GIRIJA SHANKAR SHAW @ JAISWAL
|
February 25, 2022 |
SHAISTA AFREEN Vs. STATE OF WEST BENGAL
|
May 2, 2022 |
SHAISTA AFREEN Vs. STATE OF WEST BENGAL
|
April 12, 2022 |
SHAMBHU NATH SHIL Vs. STATE OF WEST BENGAL
|
July 29, 2022 |
SHAMIM AHMED Vs. CUSTODIAN OF ENEMY PROPERTY OF INDIA
|
July 5, 2022 |
SHANKAR BHIM Vs. STATE OF WEST BENGAL
|
August 5, 2022 |
SHARP INDUSTRIES LIMITED Vs. JAYONTO ROY
|
September 9, 2022 |
SHASHANK SINGH MOURYA Vs. UNION OF INDIA
|
January 11, 2022 |
SHAUKAT KHAN Vs. STATE OF WEST BENGAL
|
August 3, 2022 |
SHEO PRAKASH BHATTER Vs. STATE OF WEST BENGAL
|
August 1, 2022 |
SHER BAHADUR JAISWAL Vs. STATE OF WEST BENGAL
|
April 6, 2022 |
SHIB NATH KOLEY Vs. STATE OF WEST BENGAL
|
July 1, 2022 |
SHIB PRAKASH Vs. STATE OF WEST BENGAL
|
September 5, 2022 |
SHIB SHANKAR DAS Vs. STATE OF WEST BENGAL
|
February 14, 2022 |
SHIBNARAYAN MONDAL Vs. STATE OF WEST BENGAL
|
April 1, 2022 |
SHILAK SARKAR Vs. STATE OF WEST BENGAL
|
June 9, 2022 |
SHIPRA BRAMHA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
July 22, 2022 |
SHIROMONI FLAT OWNERS ASSOCIATION Vs. KOLKATA MUNICIPAL CORPORATION
|
May 19, 2022 |
SHIV SIDDHANT NARAYAN KAUL Vs. INSLOVENCY AND BANKRUPTCY BOARD OF INDIA
|
December 5, 2022 |
SHIVNARAYAN GOPE Vs. KULDEEP SARAF
|
December 16, 2022 |
SHREE HANUMAN COTTON MILLS LTD. Vs. UNION OF INDIA
|
September 26, 2022 |
SHREE LAXMI IRON AND STEEL WORKS PRIVATE LIMITED Vs. EASTERN RAILWAY AND ORS.
|
January 18, 2022 |
SHREEPURNA LAHIRI Vs. KALLOL CHATTERJEE
|
July 29, 2022 |
SHREYAS KUMAR Vs. STATE OF WEST BENGAL
|
August 10, 2022 |
SHRI DHARANIDHAR GHOSH Vs. UNION OF INDIA
|
March 2, 2022 |
SHRI SHIR ISWAR JAGADISWAR Vs. STATE OF WEST BENGAL
|
October 19, 2022 |
SHRIRAM HOUSING FINANCE LIMITED Vs. DEBASISH GHOSH
|
January 21, 2022 |
SHUELI PANDA MISHRA Vs. STATE OF WEST BENGAL
|
February 25, 2022 |
SHUKLA ACHARYA Vs. STATE OF WEST BENGAL
|
July 15, 2022 |
SHUKLA MONDAL Vs. STATE OF WEST BENGAL
|
May 17, 2022 |
SHYAM SUNDAR PAUL Vs. GOUTAM PODDAR
|
March 10, 2022 |
SHYAMAL DAS @ SANU Vs. STATE OF WEST BENGAL
|
April 13, 2022 |
SHYAMAL GHOSH Vs. SALES TAX OFFICER, SALES TAX
|
July 12, 2022 |
SHYAMALI DUTTA Vs. SATTYA SANDIP DUTTA
|
May 11, 2022 |
SHYAMDAS MONDAL Vs. STATE OF WEST BENGAL
|
November 9, 2022 |
SIDDHARTHA MAJUMDAR Vs. DIPAYAN DEY
|
July 25, 2022 |
SIGNET MEDIA SERVICE PRIVATE LIMITED. Vs. DIBYENDU SEKHAR LAHIRI
|
December 5, 2022 |
SIKHA GHOSH Vs. INDIAN OIL CORPORATION LTD
|
August 16, 2022 |
SILIGURI AUTO WORKS PRIVATE LIMITED Vs. GOODS AND SERVICES TAX COUNCIL
|
July 12, 2022 |
SILIGURI JALPAIGURI DEVELOPMENT AUTHORITY Vs. BENGAL UNITECH UNIVERSAL SILIGURI PROJECTS LIMITED
|
June 22, 2022 |
SILPI MALLICK Vs. SUVENDU MALLICK
|
August 10, 2022 |
SIMA GHOSH Vs. ASHIM BOSE
|
April 22, 2022 |
SISIR KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
June 30, 2022 |
SITA LAHIRI Vs. NIL
|
November 25, 2022 |
SITALA MANDAL (CHAUDHURI) Vs. STATE OF WEST BENGAL
|
February 8, 2022 |
SK MAHATAB Vs. STATE OF WEST BENGAL
|
November 1, 2022 |
SK SAJED ALI Vs. STATE OF WEST BENGAL
|
September 2, 2022 |
SK. ABDUL KALAM Vs. STATE OF WEST BENGAL
|
July 4, 2022 |
SK. ABDUL SABIR Vs. STATE OF WEST BENGAL
|
July 19, 2022 |
SK. ALAM Vs. STATE OF WEST BENGAL
|
November 14, 2022 |
SK. BASHIAR RAHAMAN Vs. STATE OF WEST BENGAL
|
December 23, 2022 |
SK. GOLAM MURSHED Vs. STATE OF WEST BENGAL
|
February 11, 2022 |
SK. HASIBUL Vs. STATE OF WEST BENGAL
|
July 22, 2022 |
SK. LITON Vs. SK. JOMRUL ISLAM
|
December 16, 2022 |
SK. MANOWAR ALI Vs. STATE OF WEST BENGAL
|
June 16, 2022 |
SK. MIRAJ Vs. STATE OF WEST BENGAL
|
April 18, 2022 |
SK. MUKTADER RAHAMAN Vs. STATE OF WEST BENGAL
|
April 21, 2022 |
SK. RAHMATULLAH Vs. BOARD OF AUQAF WEST BENGAL
|
November 10, 2022 |
SK. SAIBUL Vs. STATE OF WEST BENGAL
|
February 14, 2022 |
SK. SAIDUL ISLAM Vs. STATE OF WEST BENGAL
|
September 9, 2022 |
SMT. SASHI JAIN @ SHASHI JAIN Vs. SANDIP SARKAR
|
March 2, 2022 |
SNIGDHA DATTA Vs. STATE OF WEST BENGAL
|
April 27, 2022 |
SOMA DEYATI Vs. MRINAL DEYATI
|
September 6, 2022 |
SOMA DUTTA Vs. STATE OF WEST BENGAL
|
March 1, 2022 |
SOMA KOLEY Vs. RAJESH KOLEY
|
May 5, 2022 |
SOMA ROY Vs. STATE OF WEST BENGAL
|
March 25, 2022 |
SOMA SARKAR Vs. STATE OF WEST BENGAL
|
March 23, 2022 |
SOMADHAN PROPERTIES Vs. PULAK KUMAR BERA
|
November 4, 2022 |
SONA KARAR Vs. HOWRAH MUNICIPAL CORPORATION
|
March 28, 2022 |
SONAI FOOD MARKETING PVT. LTD Vs. STATE OF WEST BENGAL
|
April 21, 2022 |
SONAM TENZING BHUTIA Vs. STATE OF WEST BENGAL
|
December 16, 2022 |
SONODYNE T.V. COMPANY LTD. Vs. RAJESH G. KALRA
|
September 2, 2022 |
SOUMEN DAS Vs. MUNICIPAL COMMISSIONER
|
June 9, 2022 |
SOUMEN HAZRA Vs. STATE OF WEST BENGAL
|
June 21, 2022 |
SOUMEN NANDY Vs. STATE OF WEST BENGAL
|
June 8, 2022 |
SOUMEN SARKAR Vs. STATE OF WEST BENGAL
|
May 19, 2022 |
SOUMENDU ADHIKARI Vs. STATE OF WEST BENGAL
|
April 26, 2022 |
SOUMENDU RAY Vs. MANASI RAY
|
September 21, 2022 |
SOUMI DAS Vs. STATE OF WEST BENGAL
|
March 1, 2022 |
SOURAV BANERJEE Vs. JABA PORAL
|
November 21, 2022 |
SOURAV JHA Vs. STATE OF WEST BENGAL
|
February 18, 2022 |
SOUTH BENGAL AUTOMOBILES Vs. UNION OF INDIA
|
August 11, 2022 |
SOUTH CITY APARTMENT OWNERS ASSOCIATION Vs. SIDDHARTHA MITRA
|
July 28, 2022 |
SOVA RANI MISRA Vs. STATE OF WEST BENGAL
|
May 13, 2022 |
SOVANA DEY Vs. TAPABAN DEY
|
August 10, 2022 |
SPML INFRA LIMITED Vs. EAST INDIA UDYOG LIMITED
|
January 18, 2022 |
SREI EQUIPMENT FINANCE LIMITED Vs. ADDITIONAL/JOINT/DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX
|
May 10, 2022 |
SREI EQUIPMENT FINANCE LIMITED Vs. CORONATION INFRASTRUCTURE PVT. LTD.
|
July 18, 2022 |
SRI ARUN KUMAR PATTANAYAK Vs. SRI PARTHA PRATIM DAS
|
March 2, 2022 |
SRI BISWAJYOTI CHATTERJEE Vs. STATE OF WEST BENGAL
|
November 21, 2022 |
SRI DEBABRATA BISWAS Vs. DR. SUDHANGSU SEKHAR MITRA
|
March 2, 2022 |
SRI DURGA ENTERPRISE Vs. STATE OF WEST BENGAL
|
April 13, 2022 |
SRI GOPAL SARKAR Vs. STATE OF WEST BENGAL
|
August 30, 2022 |
SRI HEMANTA KUMAR PRASAD Vs. SRI SRI LAKSHMI NARAYAN JEW
|
August 24, 2022 |
SRI SUKDEB MANDAL Vs. UNION OF INDIA
|
September 6, 2022 |
SRI SWAPAN SARKAR Vs. STATE OF WEST BENGAL
|
November 18, 2022 |
SRIKANT M ABUJ Vs. SOHARAB SEKH
|
August 31, 2022 |
SRIKANT RAY Vs. STATE OF WEST BENGAL
|
November 1, 2022 |
SRILAB POLYMERS PVT. LTD. Vs. STATE OF WEST BENGAL
|
March 10, 2022 |
SRIMANTA GHOSH Vs. DEBABRATA GHOSH
|
February 3, 2022 |
SRMB SRIJAN LTD. Vs. STATE OF WEST BENGAL
|
December 8, 2022 |
STANDARD CHARTERED BANK Vs. TILAK MEHRA
|
July 7, 2022 |
STAR BATTERY LIMITED Vs. STATE BANK OF INDIA
|
August 22, 2022 |
STAR BATTERY LIMITED Vs. JOINT COMMISSIONER, CENTRAL EXCISE, KOLKAT IV
|
September 8, 2022 |
STATE Vs. A.MOHAN
|
April 29, 2022 |
STATE BANK OF INDIA Vs. VISA STEEL LIMITED
|
March 11, 2022 |
STATE BANK OF INDIA Vs. SRI RAVI SHANKAR MALANI
|
March 2, 2022 |
STATE BANK OF INDIA Vs. RATAN KUMAR RABABI
|
May 13, 2022 |
STATE OF RAJASTHAN Vs. I.K. MERCHANTS
|
April 28, 2022 |
STATE OF RAJASTHAN Vs. I.K. MERCHANTS
|
April 26, 2022 |
STATE OF WEST BENGAL Vs. AJOY KUMAR BHOWMICK
|
March 17, 2022 |
STATE OF WEST BENGAL Vs. TAPAS KUMAR HAZRA
|
August 25, 2022 |
STATE OF WEST BENGAL Vs. ZAHARUN SK
|
September 6, 2022 |
STATE OF WEST BENGAL Vs. BIMAL SARDAR
|
September 22, 2022 |
STATE OF WEST BENGAL Vs. CONFEDERATION OF STATE GOVERNMENT EMPLOYEES
|
September 22, 2022 |
STATE OF WEST BENGAL Vs. MD. RAEES QURESHI
|
September 13, 2022 |
STATE OF WEST BENGAL Vs. PURNIMA KANDU
|
June 6, 2022 |
STATE OF WEST BENGAL Vs. CONFEDERATION OF STATE GOVERNMENT EMPLOYEES
|
May 20, 2022 |
STATE OF WEST BENGAL Vs. TULASI DEY
|
March 11, 2022 |
STATE OF WEST BENGAL Vs. SANDEEP PRASAD
|
February 24, 2022 |
STATE OF WEST BENGAL Vs. SANDEEP PRASAD
|
February 15, 2022 |
STATE OF WEST BENGAL Vs. BAKI BILLA GAZI
|
February 23, 2022 |
STATE OF WEST BENGAL Vs. SHREE GOURI SHANKAR JUTE MILLS LTD.
|
November 4, 2022 |
STATE OF WEST BENGAL Vs. MAHESWAR JADAV
|
September 14, 2022 |
STATE OF WEST BENGAL Vs. BHABANI BIRBANSHI
|
August 25, 2022 |
STATE OF WEST BENGAL Vs. MAYA MISRA
|
September 5, 2022 |
STATE OF WEST BENGAL Vs. SUJIT DHALI
|
August 2, 2022 |
STATE OF WEST BENGAL Vs. MD. YOUNUS
|
May 17, 2022 |
STATE OF WEST BENGAL Vs. ANUP KUMAR MONDAL
|
December 22, 2022 |
STATE OF WEST BENGAL Vs. LIPI BANERJEE
|
December 23, 2022 |
STATE OF WEST BENGAL Vs. NEMAI SASMAL
|
December 13, 2022 |
STATE TAX OFFICER, BUREAU OF INVESTIGATION Vs. SURINDER KUMAR KOTNALA
|
March 8, 2022 |
STEEL AUTHORITY OF INDIA LIMITED Vs. VIZAG SEAPORT PRIVATE LIMITED
|
August 10, 2022 |
STP LIMITED Vs. STATE OF WEST BENGAL
|
December 23, 2022 |
SUBHA DEY Vs. STATE OF WEST BENGAL
|
July 29, 2022 |
SUBHAM ROY CHOUDHURY Vs. STATE OF WEST BENGAL
|
July 8, 2022 |
SUBHAS RUIDAS Vs. STATE OF WEST BENGAL
|
September 16, 2022 |
SUBHAS SAMANTA Vs. STATE OF WEST BENGAL
|
August 24, 2022 |
SUBHASH MURARKA Vs. BESCO LIMITED
|
July 13, 2022 |
SUBHASIS CHAKRABORTY Vs. STATE OF WEST BENGAL
|
April 7, 2022 |
SUBHASISH BANERJEE Vs. STATE OF WEST BENGAL
|
January 19, 2022 |
SUBHRA CHATTOPADHAY (CHATTERJEE) Vs. STATE OF WEST BENGAL
|
September 2, 2022 |
SUBIR KUMAR BANERJEE Vs. MADHUSUDAN GHOSH
|
August 11, 2022 |
SUBIR KUMAR SINHA Vs. STATE OF WEST BENGAL
|
June 16, 2022 |
SUBODH CHANDRA DEY Vs. STATE OF WEST BENGAL
|
September 22, 2022 |
SUBODH KUMAR BISWAS Vs. STATE OF WEST BENGAL
|
May 17, 2022 |
SUBRAJIT SARKAR Vs. STATE OF WEST BENGAL
|
September 21, 2022 |
SUBRATA BOSE Vs. MITHU GHOSH
|
November 7, 2022 |
SUBRATA GOSWAMI Vs. INSURANCE OMBUDSMAN
|
November 11, 2022 |
SUBRATA KUMAR SAMANTA Vs. STATE OF WEST BENGAL
|
April 26, 2022 |
SUBRATA PRADHAN Vs. STATE OF WEST BENGAL
|
March 10, 2022 |
SUCHITA DINODIYA Vs. UNION OF INDIA
|
November 7, 2022 |
SUDAL ROY Vs. STATE OF WEST BENGAL
|
May 10, 2022 |
SUDARSHAN DAS Vs. KAMALENDU MONDAL
|
September 12, 2022 |
SUDARSHAN KAMILA Vs. STATE OF WEST BENGAL
|
June 24, 2022 |
SUDEB KANTI BANERJEE Vs. STATE OF WEST BENGAL
|
August 11, 2022 |
SUDHAKAR RUHIDAS Vs. STATE OF WEST BENGAL
|
April 22, 2022 |
SUDHANGSHU PATHAK Vs. STATE OF WEST BENGAL
|
September 1, 2022 |
SUDHANGSHU SAHOO Vs. KALIPADA SAHOO
|
February 21, 2022 |
SUDHANSU KARMAKAR Vs. STATE OF WEST BENGAL
|
January 18, 2022 |
SUDHIR CHANDRA MONDAL Vs. STATE OF WEST BENGAL
|
July 8, 2022 |
SUDIN PROVAT MALLICK Vs. FIRST INDUSTRIAL TRIBUNAL
|
May 4, 2022 |
SUDIP GUIN Vs. STATE OF WEST BENGAL
|
June 10, 2022 |
SUDIP KARMAKAR Vs. STATE OF W.B.
|
November 7, 2022 |
SUDIP KUSARYE Vs. KOLKATA MUNICIPAL CORPORATION
|
December 14, 2022 |
SUDIP MONDAL Vs. STATE OF WEST BENGAL
|
August 10, 2022 |
SUDIP SEN Vs. STATE OF WEST BENGAL
|
March 10, 2022 |
SUDIPTA BANERJEE Vs. L.S. DAVAR & COMPANY
|
April 5, 2022 |
SUDIPTA BHATTACHARYYA Vs. VISVA-BHARATI
|
January 28, 2022 |
SUDIPTA KUMAR MAITY Vs. UNIVERSITY GRANTS COMMISSION
|
August 11, 2022 |
SUHANA KHATUN Vs. STATE OF WEST BENGAL
|
January 20, 2022 |
SUJIT BHOWMICK Vs. STATE OF WEST BENGAL
|
March 4, 2022 |
SUJIT KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
February 22, 2022 |
SUJIT KUMAR PANDEY Vs. C.B.I
|
March 2, 2022 |
SUJIT MAZUMDAR Vs. STATE
|
July 25, 2022 |
SUJIT ROY Vs. STATE OF WEST BENGAL
|
July 29, 2022 |
SUJOY GUCHAIT Vs. STATE OF WEST BENGAL
|
August 26, 2022 |
SUJOY KUMAR SAMANTA Vs. TARAPADA ROY
|
February 4, 2022 |
SUKANTA MALLICK Vs. UNION OF INDIA
|
May 19, 2022 |
SUKANYA MIRBAHAR Vs. DEBASREE ROY
|
August 5, 2022 |
SUKHJIT SINGH Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
September 21, 2022 |
SUKLA DAWN Vs. STATE OF WEST BENGAL
|
May 19, 2022 |
SUKLA MUKHERJEE Vs. MANI DEVI SHARMA
|
April 26, 2022 |
SUKUMAR DAS Vs. STATE OF WEST BENGAL
|
March 3, 2022 |
SUKUMAR DAS Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
|
February 15, 2022 |
SUKUMAR GHOSH Vs. STATE OF WEST BENGAL
|
September 23, 2022 |
SUKUMAR GHOSH Vs. STATE OF WEST BENGAL
|
December 15, 2022 |
SUKUMAR RAY Vs. MESSRS. INDO-INDUSTRIAL SERVICES
|
April 21, 2022 |
SULEKHA DAS Vs. KALPANA SARKAR
|
February 21, 2022 |
SULOGNA CHOWDHURY Vs. STATE OF WEST BENGAL
|
May 30, 2022 |
SUMAN CHOWDHURY Vs. STATE OF WEST BENGAL
|
January 3, 2022 |
SUMANA LAYEK Vs. STATE OF WEST BENGAL
|
January 10, 2022 |
SUMANA MONDAL Vs. STATE OF WEST BENGAL
|
May 18, 2022 |
SUMIT PAUL Vs. KOLKATA MUNICIPAL CORPORATION
|
September 8, 2022 |
SUMIT ROY Vs. UNION OF INDIA
|
January 18, 2022 |
SUMITRA BHATTACHARYYA Vs. STATE OF WEST BENGAL
|
May 2, 2022 |
SUMITRA BHATTACHARYYA (NEOGI) Vs. STATE OF WEST BENGAL
|
April 12, 2022 |
SUMITRA BHATTACHARYYA (NEOGI) Vs. STATE OF WEST BENGAL
|
March 31, 2022 |
SUMITRA SARKAR Vs. STATE OF WEST BENGAL
|
February 4, 2022 |
SUNANDA DAS Vs. STATE OF WEST BENGAL
|
April 1, 2022 |
SUNIL CHANDRA Vs. APARNA JEWELLERS
|
September 27, 2022 |
SUNIL DEBSHARMA Vs. STATE OF WEST BENGAL
|
August 30, 2022 |
SUNIL KUMAR JAIN Vs. STATE OF WEST BENGAL
|
November 11, 2022 |
SUNIL MURMU Vs. STATE OF WEST BENGAL
|
September 23, 2022 |
SUNIL SEN Vs. CHHANDA DUTTA
|
January 28, 2022 |
SUPRATIK GHOSH Vs. COMMISSIONER OF POLICE OF KOLKATA
|
August 11, 2022 |
SUPRATIK GHOSH Vs. STATE OF WEST BENGAL
|
January 10, 2022 |
SUPREME AND COMPANY Vs. NETAI BHADURI
|
January 11, 2022 |
SUPRIYA SARKAR Vs. STATE OF WEST BENGAL
|
November 16, 2022 |
SURAJ DAS Vs. STATE OF WEST BENGAL
|
January 18, 2022 |
SURAJ SINGH Vs. STATE OF WEST BENGAL
|
May 5, 2022 |
SURAJIT BHUNIA Vs. STATE OF WEST BENGAL
|
February 21, 2022 |
SURENDRA COMMERCIAL & EXIM PVT. LTD. Vs. INCOME TAX OFFICER
|
June 13, 2022 |
SURESH BABU @ ARAKKAL ARJUNAN SURESH BABU Vs. STATE OF WEST BENGAL
|
June 13, 2022 |
SURESH KUMAR AGARWAL Vs. STATE OF WEST BENGAL
|
July 29, 2022 |
SURESH MONDAL Vs. STATE OF WEST BENGAL
|
April 18, 2022 |
SURESH TIRKEY Vs. STATE
|
August 25, 2022 |
SURJEE YADAV Vs. NATIONAL INSURANCE COMPANY LIMITED
|
September 13, 2022 |
SUROJIT MANDAL Vs. NATIONAL INVESTIGATION AGENCY (NIA)
|
February 4, 2022 |
SUSAMA MONDAL Vs. STATE OF WEST BENGAL
|
April 28, 2022 |
SUSHIL BISWAS Vs. STATE OF WEST BENGAL
|
September 8, 2022 |
SUSHIL CHOWDHURY Vs. SUMITA BANERJEE @ SUSHMITA BANERJEE
|
March 17, 2022 |
SUSHIL KUMAR CHATTERJEE Vs. PALASH KONAR
|
June 22, 2022 |
SUSHIL KUMAR MISHRA Vs. CALCUTTA ELECTRICITY SUPPLY CORPORATION LTD.
|
January 7, 2022 |
SUSHNTA DASGUPTA Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 23, 2022 |
SUSMITA PAL Vs. STATE OF WEST BENGAL
|
August 25, 2022 |
SUSMITA SAHA DUTTA Vs. UNION OF INDIA
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June 21, 2022 |
SUSMITA SAHA DUTTA Vs. UNION OF INDIA
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May 17, 2022 |
SUSMITA SAHA DUTTA Vs. UNION OF INDIA
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May 19, 2022 |
SUSMITA SAHA DUTTA Vs. AVISHEK BANDYOPADHYAY
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May 30, 2022 |
SUSMITA SAHA DUTTA Vs. UNION OF INDIA
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April 19, 2022 |
SUVASIS DEY Vs. UNION OF INDIA
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November 24, 2022 |
SUVENDU ADHIKARI Vs. MANOJ MALAVIYA
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November 7, 2022 |
SUVENDU ADHIKARI Vs. STATE OF WEST BENGAL
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February 21, 2022 |
SUVENDU ADHIKARI Vs. STATE OF WEST BENGAL
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January 20, 2022 |
SUVENDU ADHIKARI Vs. STATE OF WEST BENGAL
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May 19, 2022 |
SUVENDU ADHIKARI Vs. HONBLE SPEAKER
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June 17, 2022 |
SUVENDU ADHIKARI Vs. MANOJ MALAVIYA, IPS
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June 30, 2022 |
SUVRA HALDER Vs. STATE OF WEST BENGAL
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August 5, 2022 |
SWAL LIMITED Vs. UNION OF INDIA
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August 25, 2022 |
SWAMI SANTADAS INSTITUTE OF CULTURE Vs. KOLKATA MUNICIPAL CORPORATION
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July 20, 2022 |
SWAMINATH ROY Vs. STATE OF WEST BENGAL
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February 23, 2022 |
SWAPAN DAS Vs. STATE OF WEST BENGAL
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April 25, 2022 |
SWAPAN KUMAR DAS Vs. STATE OF WEST BENGAL
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May 17, 2022 |
SWAPAN KUMAR DAS Vs. STATE OF WEST BENGAL
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July 15, 2022 |
SWAPAN KUMAR DUTTA Vs. STATE
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April 29, 2022 |
SWAPAN KUMAR SAHOO Vs. PROBODH KUMAR PRAMANIK
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February 10, 2022 |
SWAPAN MOLLA Vs. STATE OF WEST BENGAL
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February 21, 2022 |
SWAPNA ATTA Vs. STATE OF WEST BENGAL
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May 12, 2022 |
SWARNAJIT BASU Vs. UNION OF INDIA
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January 20, 2022 |
SWARNENDU BANERJEE Vs. UNION OF INDIA
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December 6, 2022 |
SWATI DAS Vs. STATE OF WEST BENGAL
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July 12, 2022 |
SWATI SULTANIA Vs. SWATI SULTANIA
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March 24, 2022 |
SYED MAHZAR ALAM Vs. SHAGUFTA ISMAIL
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February 16, 2022 |
SYED RUHUL AMIN Vs. STATE OF WEST BENGAL
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September 6, 2022 |
TAMAL KRISHNA GHOSH Vs. STATE OF WEST BENGAL
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July 12, 2022 |
TAMALIKA BOSE Vs. MUKUT BOSE
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January 19, 2022 |
TANIA MUKHERJEE Vs. STATE OF WEST BENGAL
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April 21, 2022 |
TANIA MUKHERJEE Vs. STATE OF WEST BENGAL
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March 8, 2022 |
TANMOY SOM Vs. STATE OF WEST BENGAL
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June 22, 2022 |
TANUJA BEGAM LASKAR Vs. STATE OF WEST BENGAL
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March 29, 2022 |
TANUSREE BARUA Vs. UNION OF INDIA
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July 29, 2022 |
TAPAN KR. ROY Vs. STATE OF WEST BENGAL
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November 23, 2022 |
TAPAN KUMAR BISWAS Vs. STATE OF WEST BENGAL
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December 16, 2022 |
TAPAN KUMAR DAS Vs. STATE OF WEST BENGAL
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August 4, 2022 |
TAPAN KUMAR MITRA Vs. DIBYENDRA NATH BANERJEE
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September 28, 2022 |
TAPAN SEN MAJUMDAR Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
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July 15, 2022 |
TAPAS DEY Vs. STATE OF WEST BENGAL
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April 22, 2022 |
TAPAS DINDA Vs. STATE OF WEST BENGAL
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June 29, 2022 |
TAPAS KUMAR GHOSH Vs. WEST BENGAL STATE ELECTRICITY TRANSMISSION COMPANY LIMITED
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May 4, 2022 |
TAPAS MAHATA Vs. STATE OF WEST BENGAL
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April 7, 2022 |
TAPAS PURKAIT Vs. PANCHANAN KAYAL
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August 4, 2022 |
TAPAS RANJAN KUNDU CHOWDHURY @ TAPAS RANJAN Vs. ARCHANA MUKHERJEE
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April 8, 2022 |
TARA PROSAD LODHA Vs. REVENUE OFFICER, PARA
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May 5, 2022 |
TARAK DAS Vs. STATE OF WEST BENGAL
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March 2, 2022 |
TARAKESHWAR PANDEY Vs. UNION OF INDIA
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June 14, 2022 |
TARAPADA MONDAL Vs. STATE OF WEST BENGAL
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August 26, 2022 |
TARAPADA NANDY Vs. STATE OF WEST BENGAL
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August 10, 2022 |
TARUN BANDOPADHYAY Vs. STATE OF WEST BENGAL
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August 26, 2022 |
TARUN DUTTA Vs. STATE OF WEST BENGAL
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July 22, 2022 |
TARUN KANTI CHATTARAJ Vs. STATE OF WEST BENGAL
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August 3, 2022 |
TARUN KUMAR GHOSH Vs. STATE OF WEST BENGAL
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March 11, 2022 |
TARUN KUMAR PANDEY Vs. STATE OF WEST BENGAL
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January 28, 2022 |
TARUN SANTRA Vs. STATE OF WEST BENGAL
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August 11, 2022 |
TARUNMOY MODAK Vs. STATE OF WEST BENGAL
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July 11, 2022 |
TASLIMA BIBI Vs. STATE OF WEST BENGAL
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December 23, 2022 |
TATA CHEMICALS LIMITED Vs. KSHITISH BARDHAN CHUNILAL NATH
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September 28, 2022 |
TATA MOTORS FINANCE LIMITED Vs. SARMISTHA SARKAR SAHA
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August 2, 2022 |
TATA STEEL LTD Vs. UNION OF INDIA
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August 3, 2022 |
TAUHID @ TAUHAID Vs. STATE OF WEST BENGAL
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June 14, 2022 |
TAXATION SERVICES SYNDICATE PVT. LTD. Vs. LAXMI HOUSING UDYOG PVT. LTD.
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July 1, 2022 |
TEA ARCADE Vs. APARNA RAI
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June 10, 2022 |
TECHMA ENGINEERING ENTERPRISE PRIVATE LIMITED Vs. UNION OF INDIA
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February 11, 2022 |
TECHMA ENGINEERING ENTERPRISE PRIVATE LIMITED Vs. UNION OF INDIA
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February 18, 2022 |
THAKUR DAYAL SETH Vs. DEBABRATA POREL
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November 21, 2022 |
THE CALCUTTA TRAM MAZDOOR SABHA Vs. STATE OF WEST BENGAL
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May 18, 2022 |
THERMOFRIZ INSULATIONS LTD Vs. KOLKATA MUNICIPAL CORPORATION
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September 26, 2022 |
TINKU SK. Vs. STATE OF WEST BENGAL
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January 31, 2022 |
TIPU SULTAN Vs. STATE OF WEST BENGAL
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November 3, 2022 |
TIRTHA SANKAR DAS Vs. STATE OF WEST BENGAL
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June 9, 2022 |
TODI INVESTORS Vs. ASHIS KUMAR DUTTA
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November 3, 2022 |
TRIPTI GOSWAMI (GHOSH) Vs. BAPPA GHOSH
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September 8, 2022 |
TULSI SARAN PANDEY (SINCE DECEASED) GAYATRI DEVI PANDEY Vs. SHYAM SUNDAR DEY
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March 22, 2022 |
TUSHAR KANTI DAS Vs. KAJAL SAHA
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March 2, 2022 |
TWILIGHT PROPERTIES PVT. LTD. Vs. SUPRATIK BHATTACHARJEE
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February 8, 2022 |
UBER INDIA SYSTEMS PRIVATE LIMITED Vs. STATE OF WEST BENGAL
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September 21, 2022 |
UCO BANK Vs. ALL INDIA UCO BANK OFFICERS FEDERATION
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December 23, 2022 |
UDAY JAYANTILAL SHAH Vs. EVERGREEN DRUMS AND CANS PVT.LTD
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July 14, 2022 |
UJJAL DAS Vs. STATE OF WEST BENGAL
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February 8, 2022 |
UJJAL KUMAR PAUL Vs. STATE OF WEST BENGAL
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January 18, 2022 |
UJJAL MANDAL Vs. STATE OF WEST BENGAL
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July 27, 2022 |
UNION OF INDIA Vs. NEO BUILT CORPORATION
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July 13, 2022 |
UNION OF INDIA Vs. RAILWAY CONTRACTOR LABOUR UNION
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December 5, 2022 |
UNION OF INDIA Vs. PRAMILA DEVI
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July 7, 2022 |
UNION OF INDIA Vs. RATNA SARKAR
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February 7, 2022 |
UNION OF INDIA Vs. RAJU GHOSH
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September 26, 2022 |
UNION OF INDIA Vs. AJANTA ENTERPRISES
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August 30, 2022 |
UNION OF INDIA Vs. GOUTAM ROY
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April 28, 2022 |
UNION OF INDIA Vs. SUBRATA MUKHERJEE
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April 29, 2022 |
UNISOURCE HYDRO CARBON SERVICES PRIVATE LIMITED Vs. UNION OF INDIA
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April 22, 2022 |
UNISOURCE HYDRO CARBON SERVICES PRIVATE LIMITED Vs. UNION OF INDIA
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March 2, 2022 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SAHANAZ BIBI
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January 25, 2022 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RITA DHAR
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August 2, 2022 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KAMALA ROY
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September 2, 2022 |
UNITED PAINT INDUSTRIES Vs. STATE OF WEST BENGAL
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December 5, 2022 |
UPASANA RESOURCES PVT LTD Vs. UNION OF INDIA
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February 1, 2022 |
UPENDRA CHOUDHURY Vs. J. K. INDUSTRIES LTD.
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September 30, 2022 |
USHA CHOWDHURY Vs. UMA SANKAR BHAGAT
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November 23, 2022 |
USHA DEVI CHOKHANI Vs. KUSUM SUREKHA
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January 25, 2022 |
USHA MARTIN LIMITED Vs. EASTERN GASES LIMITED
|
September 27, 2022 |
USHA MARTIN TELEMATICS LIMITED Vs. REGISTRAR OF COMPANIES, WEST BENGAL
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June 27, 2022 |
USMAN GHANI Vs. STATE OF WEST BENGAL
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April 21, 2022 |
USTHI UNITED PRIMARY TEACHERS WELFARE Vs. STATE OF WEST BENGAL
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June 9, 2022 |
UTPAL MISTRY Vs. KOLKATA MUNICIPAL CORPORATION
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May 5, 2022 |
UTPAL MISTRY Vs. KOLKATA MUNICIPAL CORPORATION
|
May 2, 2022 |
UTTAM CHAND SURANA Vs. PRABIR GUHA
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March 15, 2022 |
UTTAM GHOSH Vs. STATE OF WEST BENGAL
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December 20, 2022 |
UTTAM HARIJAN Vs. STATE OF WEST BENGAL
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September 12, 2022 |
UTTAM KUMAR BARUI Vs. STATE OF WEST BENGAL
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April 7, 2022 |
UTTAM KUMAR DAS Vs. STATE OF WEST BENGAL
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January 6, 2022 |
UTTAM SAHA Vs. STATE OF WEST BENGAL
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January 11, 2022 |
V. RAJAN Vs. STATE
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April 29, 2022 |
VANU PRATAP SINGH Vs. STATE OF WEST BENGAL
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September 2, 2022 |
VARUN ROSHAN KOHLI Vs. UNION OF INDIA
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November 3, 2022 |
VASAVI INDUSTRIES LIMITED Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
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March 23, 2022 |
VASAVI INFRASTRUCTURE PROJECTS LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
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July 13, 2022 |
VENKATESH VINCOM PRIVATE LIMITED Vs. SPICE OF JOY, MULTICUISINE RESTAURANT CUM BAR
|
September 26, 2022 |
VIJAI SHREE PRIVATE LIMITED Vs. BOARD OF TRUSTEES OF THE PORT OF KOLKATA
|
April 4, 2022 |
VIJAI SHREE PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
November 28, 2022 |
VIKRAM BACHHAWAT Vs. SUDHA KANKARIA
|
September 8, 2022 |
VINAY KUMAR SINGH Vs. KOLKATA PORT TRUST
|
November 9, 2022 |
VINEET RUIA Vs. STATE OF WEST BENGAL
|
July 12, 2022 |
VINOD KUMAR JAIN Vs. RAJESH JINDAL
|
April 18, 2022 |
VISHAL DALMIA Vs. GOUR CHANDRA SARKAR
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September 5, 2022 |
VISVA BHARATI Vs. STATE OF WEST BENGAL
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March 8, 2022 |
VISVA BHARATI Vs. STATE OF WEST BENGAL
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March 7, 2022 |
VIVEK AGARWAL Vs. RAJA ACHARJI
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June 30, 2022 |
VIVEK BHASKARAN Vs. STATE OF WEST BENGAL
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February 18, 2022 |
WBSEDCL Vs. STATE OF WEST BENGAL
|
November 23, 2022 |
WELCOME AIR EXPRESS PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS (AIRPORT & ADMINISTRATION)
|
May 2, 2022 |
WELCOME AIR EXPRESS PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS (AIRPORT AND ADMINISTRATION)
|
May 4, 2022 |
WEST BENGAL BOARD OF SECONDARY EDUCATION Vs. SANDEEP PRASAD
|
February 14, 2022 |
WEST BENGAL FINANCIAL CORPORATION Vs. M/S. ANNAPURNA ENGINEERING AND MANUFACTURING PRIVATE LIMITED
|
June 29, 2022 |
WEST BENGAL POWER DEVELOPMENT CORPORATION LIMITED Vs. SICAL MINING LIMITED
|
September 30, 2022 |
WEST BENGAL STATE CO-OPERATIVE BANK LTD. Vs. PUNJAB NATIONAL BANK
|
May 18, 2022 |
WEST BENGAL STATE ELECTION COMMISSION Vs. ARUP DEY
|
February 23, 2022 |
WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. SRI VASAVI INDUSTRIES LIMITED
|
July 12, 2022 |
WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. SUKANTA KUMAR SINGHA
|
July 5, 2022 |
WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. PAUL HIGH CARE CHEMICAL PVT. LTD
|
November 29, 2022 |
WEST BENGAL TOURISM DEVELOPMENT CORPORATION LIMITED Vs. SUPRATIK BANERJEE
|
July 20, 2022 |
WEST BENGAL TRANSPORT INFRASTRUCTURE DEVELOPMENT CORP. LTD. Vs. SHRISTI INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED
|
February 4, 2022 |
WOODBURN ASSOCIATES Vs. M/S. MARKS AND SPENCER RELIANCE INDIA PRIVATE LIMITED
|
January 5, 2022 |
XYZ, THE VICTIM MINOR AND DISABLED CHILD Vs. STATE OF WEST BENGAL
|
April 27, 2022 |
YASHNAND ENGINEERS Vs. BRIDGE & BUILDING CONSTRUCTION CO. PVT. LTD.
|
August 10, 2022 |
YASHOVARDHAN SINHA HUF Vs. SATYATEJ VYAPAAR PVT. LTD.
|
August 24, 2022 |
YEAKUB MONDAL Vs. STATE OF WEST BENGAL
|
April 28, 2022 |
YES BANK LIMITED Vs. MALATI SAHA
|
May 26, 2022 |
ZAHID SALIM Vs. STATE OF WEST BENGAL
|
August 16, 2022 |
ZAKIRUDDIN Vs. STATE OF WEST BENGAL
|
July 19, 2022 |
ZANIAK INNOVATION INDIA LIMITED Vs. STATE OF WEST BENGAL
|
December 15, 2022 |