0BHAGIRATH GHOSH Vs. STATE OF WEST BENGAL
|
February 13, 2020 |
A T GOOYEE ENTERPRISES Vs. NAND LAL RATHI
|
December 23, 2020 |
ABDUL HABIB SK Vs. STATE OF WEST BENGAL
|
June 12, 2020 |
ABDUL HALIM Vs. STATE OF WEST BENGAL
|
November 5, 2020 |
ABDUL HALIM GAZNAVI MOLLA Vs. ALIAS A. H. GAZNAVI MOLLA [DEC]
|
February 4, 2020 |
ABDUL HOSSAIN MAHAMMAD Vs. DEPARTMENT OF CUSTOMS
|
February 27, 2020 |
ABDUL HOSSAIN MAHAMMAD Vs. DEPARTMENT OF CUSTOMS
|
February 7, 2020 |
ABDUS SATTAR @ ABDUS SATTAR MONDAL Vs. STATE OF WEST BENGAL
|
February 20, 2020 |
ABED ALI BISWAS Vs. STATE OF WEST BENGAL
|
June 12, 2020 |
ABHISHEK MUKHERJEE Vs. BOARD OF TRUSTEES
|
November 25, 2020 |
ABP PRIVATE LIMITED Vs. A. H. WHEELER & COMPANY PRIVATE LIMITED
|
February 18, 2020 |
ABUL KALAM Vs. ASST. COMMISSIONER OF INCOME TAX, CIRCLE 8(1) KOLKATA
|
January 27, 2020 |
ACCORD ADVERTISING PVT. LTD. Vs. STATE OF WEST BENGAL
|
November 27, 2020 |
ACHIYA BIBI ALIAS ACHIYA SARDAR Vs. STATE OF WEST BENGAL AND OTHERS
|
March 11, 2020 |
AD IDEAS PRIVATE LIMITED Vs. VIEW AD IDEAS AND ORS.
|
June 1, 2020 |
ADDITIONAL REGISTRAR OF ASSURANCE II, KOLKATA Vs. RAJESH NATHANY
|
January 6, 2020 |
AHIM MITTER Vs. KAMAL KUMAR CHOUDHARY
|
February 17, 2020 |
AJAY ISSAR Vs. KOMAL ISSAR
|
March 2, 2020 |
AJAY KUMAR AGARWAL Vs. GREEN CONCRETEX GLOBAL LIMITED
|
November 26, 2020 |
AJAY PAUL Vs. VINAY JHA
|
March 6, 2020 |
AJIT MAHATA Vs. JOTINDRA NATH MAHATA
|
February 7, 2020 |
AJMIRA BIBI Vs. MANORAMA NASKAR
|
January 2, 2020 |
AJOY DAS Vs. STATE OF WEST BENGAL
|
January 21, 2020 |
AKBAR ALI Vs. STATE OF WEST BENGAL
|
September 4, 2020 |
AKTAR ALI Vs. STATE OF WEST BENGAL
|
January 15, 2020 |
AKTARUL ISLAM KAYAL Vs. STATE OF WEST BENGAL
|
December 11, 2020 |
ALASH MONDAL @ PADMA PALASH MONDAL Vs. STATE OF WEST BENGAL
|
February 17, 2020 |
ALL INDIA CUSTOMS AND CENTRAL EXCISE GROUP Vs. UNION OF INDIA
|
January 22, 2020 |
ALLIED ENTERPRISES Vs. REKHA BASU
|
January 14, 2020 |
ALOKE BISWAS Vs. STATE OF WEST BENGAL
|
September 3, 2020 |
ALS-MBL JOINT VENTURE Vs. STATE OF WEST BENGAL
|
March 3, 2020 |
AMAL GHOSH Vs. STATE OF WEST BENGAL
|
January 14, 2020 |
AMAL KRISHNA MAJUMDAR Vs. STATE OF WEST BENGAL
|
September 25, 2020 |
AMAL KUMAR MITRA (DECEASED) AND SANTANU KUMAR MITRA Vs. ANURADHA DAS
|
December 16, 2020 |
AMINUL ISLAM KHAN Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
|
September 16, 2020 |
AMIRUL HAQUE Vs. STATE OF WEST BENGAL
|
January 16, 2020 |
AMIT KUMAR BANERJEE Vs. STATE OF WEST BENGAL
|
January 27, 2020 |
AMIT KUMAR SRIMANI Vs. ASHOK DEY
|
March 12, 2020 |
AMIT SINGH Vs. STATE OF WEST BENGAL
|
February 28, 2020 |
AMITABH KEJRIWAL Vs. SMT. RAJ KUMARI KEJRIWAL
|
January 24, 2020 |
AMIYA BHAUMIK Vs. STATE OF WEST BENGAL
|
January 13, 2020 |
AMLAN GHOSH Vs. KOLKATA MUNICIPAL CORPORATION
|
March 6, 2020 |
AMOD ALI GAZI Vs. STATE OF WEST BENGAL
|
September 10, 2020 |
AN APPLICATION FOR BAIL UNDER SECTION 439 OF CRPC Vs. MAINUDDIN MOLLA @ MAJED & ORS
|
March 3, 2020 |
ANABIKA GANGOPADHYAY Vs. STATE OF WEST BENGAL
|
January 28, 2020 |
ANANDA MOHAN MONDAL Vs. STATE OF WEST BENGAL
|
October 19, 2020 |
ANANDA SINGHA Vs. STATE OF WEST BENGAL
|
March 2, 2020 |
ANANTA ALIAS AJAY GHOSH Vs. SUVAJIT GHOSH
|
January 14, 2020 |
ANAR SK. @ ANARUL SK. Vs. STATE OF WEST BENGAL
|
February 7, 2020 |
ANCHOR INVESTMENTS PVT. LTD. Vs. TCI FINANCE LTD.
|
August 18, 2020 |
ANDAMAN & NICOBAR STATE COOPERATIVE BANK LIMITED Vs. ANDAMAN AND NICOBAR ADMINISTRATION
|
March 2, 2020 |
ANIKA SEN ALIAS SAMPA RANI BHADRA Vs. SUDIPTA SEN
|
January 2, 2020 |
ANIKA SEN ALIAS SAMPA RANI BHADRA Vs. SUDIPTA SEN
|
January 2, 2020 |
ANIL KUMAR NEVATIA Vs. INCOME TAX OFFICER WARD
|
December 23, 2020 |
ANIL RAJKUMAR MEKERJI Vs. R. REV PARITOSH CANNING
|
August 18, 2020 |
ANIL RAJKUMAR MUKERJI Vs. RT. REV. PARITOSH CANNING
|
October 8, 2020 |
ANIRBAN BHATTACHARJEE Vs. STATE OF WEST BENGAL
|
March 13, 2020 |
ANIRUDDH KUMAR SAXENA Vs. UNION OF INDIA
|
August 19, 2020 |
ANNU DAS Vs. STATE
|
July 21, 2020 |
ANUPA PAL NEE GHOSH Vs. STATE BANK OF INDIA
|
November 3, 2020 |
APARNA DAS Vs. SUBRATA DAS
|
March 13, 2020 |
APURBA BHATTACHARYA Vs. STATE OF WEST BENGAL
|
December 8, 2020 |
ARABINDA NASKAR Vs. STATE OF WEST BENGAL
|
December 22, 2020 |
ARATI DAS Vs. PROMODH RANJAN DAS
|
February 5, 2020 |
ARATI SIKDAR Vs. STAYA RANJAN KUNDU
|
February 11, 2020 |
ARBIND KUMAR NEWAR Vs. HARSH VARDHAN LODHA
|
August 24, 2020 |
ARCHANA MONDAL Vs. STATE OF WEST BENGAL
|
March 5, 2020 |
ARG OUTLIER MEDIA ASIANET NEWS PRIVATE LIMITED Vs. SHAILPUTRI MEDIA PRIVATE LIMITED
|
January 15, 2020 |
ARIJEET DOSS MULLICK & ANR. Vs. GOVERNMENT OF WEST BENGAL
|
February 26, 2020 |
ARJUN SINGH Vs. STATE OF WEST BENGAL
|
September 30, 2020 |
ARNAB KUMAR DEY Vs. ULEX COMPUTER
|
February 4, 2020 |
ARUN KUMAR BAJORIA Vs. STATE OF WEST BENGAL
|
March 11, 2020 |
ARUN MUKHERJEE Vs. ENFOCRMENRT DIRECTORATE, GOVERNMENT OF INDIA
|
February 28, 2020 |
ARUN SARKAR Vs. STATE OF WEST BENGAL
|
June 22, 2020 |
ARUNAVA GHOSH Vs. SPEAKER, WEST BENGAL LEGISLATIVE ASSEMBLY
|
January 9, 2020 |
ARUP KUMAR BOSE Vs. KOUSHIK BHATTACHARYA
|
February 10, 2020 |
ARUP PRASAD KAIRI Vs. EASTERN COALFIELDS LIMITED
|
February 12, 2020 |
ARUP ROY Vs. STATE OF WEST BENGAL
|
December 24, 2020 |
ARUP SARKAR Vs. C.E.S.C. LIMITED
|
February 11, 2020 |
ARVIND KUMAR MUNKA Vs. UNION OF INDIA
|
February 28, 2020 |
ASFAK KHAN Vs. AFROJA KHATUN
|
November 18, 2020 |
ASHA MUKHERJEE Vs. UNION OF INDIA
|
September 25, 2020 |
ASHES KUMAR ROY Vs. COAL INDIA LIMITED
|
December 16, 2020 |
ASHOK KUMAR PAUL
Vs. UCO BANK
|
March 4, 2020 |
ASHOK KUMAR SHAW Vs. FIRST LAND ACQUISITION COLLECTOR, KOLKATA
|
October 21, 2020 |
ASHOK ROY Vs. STATE OF WEST BENGAL
|
February 24, 2020 |
ASHOKE KUMAR CHATTERJEE Vs. EASTERN COALFIELDS LIMITED & ORS.
|
February 11, 2020 |
ASHOKE KUMAR CHATTERJEE Vs. EASTERN COALFIELDS LIMITED
|
February 11, 2020 |
ASIM KUMAR PAL Vs. INDIAN INSTITUTE OF MANAGEMENT, CALCUTTA
|
February 14, 2020 |
ASOK DE Vs. STATE OF WEST BENGAL
|
June 18, 2020 |
ASOK KUMAR PAHARI Vs. STATE WEST BENGAL
|
January 2, 2020 |
ATIN SENGUPTA & ORS. Vs. ATANU LAHIRI
|
February 18, 2020 |
ATUL KUMAR PANDEY Vs. KUMAR AVINASH
|
June 17, 2020 |
AVIJIT BISWAS Vs. STATE OF WEST BENGAL
|
March 4, 2020 |
AWADH NARAYAN SINGH Vs. STATE OF WEST BENGAL
|
December 2, 2020 |
AXIS BANK LIMITED Vs. GAURAV DALMIA
|
September 18, 2020 |
AZIM SK Vs. STATE OF WEST BENGAL
|
March 2, 2020 |
B. SIRKAR JOHUREE PVT. LTD. Vs. A SIRKAR & CO. JEWELLERS PVT. LTD.
|
November 10, 2020 |
B.B.R. CONSTRUCTION COMPANY Vs. UNION OF INDIA
|
March 6, 2020 |
B.S MEDICAL INTERNATIONAL Vs. METRO RAILWAY KOLKATA
|
December 23, 2020 |
BABLU SARDAR Vs. STATE OF WEST BENGAL
|
January 14, 2020 |
BABUL SUPRIYO Vs. STATE OF WEST BENGAL
|
October 14, 2020 |
BABUSONA GHOSH Vs. STATE OF WEST BENGAL
|
January 14, 2020 |
BADIR SK. Vs. STATE
|
August 7, 2020 |
BAKUL RANI PATRA Vs. STATE OF WEST BENGAL
|
June 24, 2020 |
BALAHARI GHOSH Vs. STATE OF WEST BENGAL
|
December 15, 2020 |
BALAJEE EDUCATION PRIVATE LIMITED Vs. RAJANI KANT PANDEY
|
January 28, 2020 |
BALARAM CHOWDHURY Vs. SAMARESH MRIDHA
|
February 19, 2020 |
BALASORE ALLOYS LIMITED Vs. MEDIMA LLC
|
August 12, 2020 |
BALLY JUTE COMPANY LIMITED Vs. STATE OF WEST BENGAL
|
November 10, 2020 |
BALLYFABS INTERNATIONAL LIMITED Vs. IDBI BANK LIMITED & ORS.
|
August 14, 2020 |
BANASHREE NEOGI & ANR.
Vs. SOMA GHOSH & ORS.
|
May 29, 2020 |
BANASHREE NEOGI & ANR.
Vs. SOMA GHOSH & ORS.
|
April 8, 2020 |
BANASREE NEOGY Vs. SOMA GHOSH
|
March 11, 2020 |
BANDANA SIL AND ORS. Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.
|
October 12, 2020 |
BANK OF BARODA Vs. INDIAN OIL CORPORATION LIMITED
|
February 10, 2020 |
BAPI MAJUMDAR Vs. STATE OF WEST BENGAL
|
September 15, 2020 |
BAPI MONDAL Vs. STATE OF WEST BENGAL
|
February 13, 2020 |
BARNALI GHOSH Vs. STATE OF WEST BENGAL
|
October 21, 2020 |
BASUMATI CORPORATION LTD Vs. KABERI MAITRA
|
March 6, 2020 |
BATA INDIA LIMITED Vs. CHETKI PROPERTIES
|
February 25, 2020 |
BATLIBOI LIMITED Vs. UNION OF INDIA
|
January 7, 2020 |
BCT INFRASTRUCTURE LLP Vs. KUBER DUTT CONSTRUCTION PVT. LTD.
|
February 3, 2020 |
BELL FINVEST (INDIA) LIMITED & ORS. Vs. UGRO CAPITAL LIMITED
|
February 14, 2020 |
BENGAL CHAMBER OF COMMERCE AND INDUSTRY Vs. KOLKATA MUNICIPAL CORPORATION
|
June 30, 2020 |
BHAMBAL MAITY Vs. STATE OF WEST BENGAL
|
June 17, 2020 |
BHANU HAZRA Vs. STATE OF WEST BENGAL
|
January 9, 2020 |
BHARAT CHETTRI Vs. STATE OF WEST BENGAL
|
February 6, 2020 |
BHARATIYA JANATA PARTY Vs. STATE OF WEST BENGAL
|
January 28, 2020 |
BHASKAR GHOSH Vs. STATE OF WEST BENGAL
|
January 22, 2020 |
BHIM SEN MONDAL Vs. COMPETENT AUTHORITY UNDER THE N.H. ACT, 1956 & A.D.M. (L.A.), BURDWAN
|
January 16, 2020 |
BHIMA CHARAN DAS Vs. RAMPADA MONDAL
|
February 17, 2020 |
BHUBAN MONDAL Vs. STATE OF WEST BENGAL
|
February 27, 2020 |
BIBHAS KUNTI @ BIBHAS KUTI Vs. STATE OF WEST BENGAL
|
May 19, 2020 |
BIBHAS SAHA Vs. STATE OF WEST BENGAL
|
January 15, 2020 |
BIJAY SHANKAR TIWARI & ORS. Vs. SPAN FOUNDATION PRIVATE LIMITED AND ORS.
|
February 6, 2020 |
BIKAS GHOSH Vs. DAYAL CHANDRA GHOSH
|
January 22, 2020 |
BIKASH CHANDRA DUTTA Vs. ASHOK DUTTA
|
March 5, 2020 |
BIMAL CHANDRA SAHA Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
|
February 13, 2020 |
BIMALA TIWARI Vs. RIZIA BEGUM
|
February 14, 2020 |
BINOY KRISHNA DEY Vs. STATE OF WEST BENGAL
|
February 7, 2020 |
BIPLAB MUKHERJEE Vs. INDIAN INSTITUTE OF ENGINEERING, SCIENCE & TECHNOLOGY
|
September 16, 2020 |
BIRLA CORPORATION LTD. Vs. ARVIND KUMAR NEWAR & ORS.
|
May 4, 2020 |
BISWAJIT KUMAR SARKAR Vs. UNION OF INDIA AND ORS.
|
February 5, 2020 |
BISWAJIT MAJI Vs. MOLOY DE
|
December 24, 2020 |
BISWANATH BERA Vs. STATE OF WEST BENGAL
|
January 17, 2020 |
BISWANATH DAS AND ORS. Vs. THE STATE OF WEST BENGAL
|
June 23, 2020 |
BISWANATH GHOSH Vs. TARUN PRADHAN
|
February 11, 2020 |
BISWANATH HOSIERY MILLS LIMITED Vs. HIVELOOP TECHNOLOGY PRIVATE LIMITED
|
February 12, 2020 |
BISWANATH MUKHERJEE Vs. RANJIT KUMAR SEN
|
July 9, 2020 |
BISWANATH PAL Vs. SANKAR NATH PAL
|
January 7, 2020 |
BISWARUP DAS Vs. STATE OF WEST BENGAL
|
December 23, 2020 |
BISWARUP SARKAR Vs. UNIVERSITY OF CALCUTTA
|
June 19, 2020 |
BKD AGRO CHEMICALS PRIVATE LIMITED Vs. K. D. LIQUOR AND FERTILIZER PRIVATE LIMITED
|
July 1, 2020 |
BOARD OF TRUSTEES FOR PORT OF KOLKATA Vs. ABG KOLKATA CONTAINER TERMINAL PRIVATE LIMITED
|
December 24, 2020 |
BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Vs. STATE OF WEST BENGAL
|
August 10, 2020 |
BOARD OF TRUSTEES OF THE PORT OF CALCUTTA Vs. MARINO DREDG CO. (P) LTD.
|
January 13, 2020 |
BOBITA DAS Vs. RANJAN DAS
|
March 4, 2020 |
BODHISATWA RAY Vs. STATE OF WEST BENGAL
|
March 11, 2020 |
BRIJ RATAN MOHTA Vs. AMARENDRA KUMAR SINGH
|
April 24, 2020 |
BRIJENDRA KUMAR SINGH Vs. STATE OF WEST BENGAL
|
June 26, 2020 |
BRINTAM DAS Vs. STATE OF WEST BENGAL
|
January 6, 2020 |
BUDHU Vs. STATE
|
October 13, 2020 |
BURDWAN DEVELOPMENT AUTHORITY Vs. ARIFA KHATUN AND ANOTHER
|
February 26, 2020 |
CALCUTTA CLUB LIMITED Vs. INCOME TAX OFFICER
|
February 14, 2020 |
CALCUTTA TRAMWAYS CO. Vs. BIJOY CHANDRA KONAR & ORS.
|
February 20, 2020 |
CALCUTTA TRAMWAYS CO. Vs. STATE OF WEST BENGAL
|
December 10, 2020 |
CESC LIMITED Vs. PREM CHAND JAISWAL
|
June 17, 2020 |
CHANCHAL SAMANTA Vs. STAE OF WEST BENGAL
|
March 5, 2020 |
CHANDAN MAITY Vs. ANANTA KUMAR DAS
|
February 18, 2020 |
CHANDANA HANSDA (MURMU) Vs. ANIL HANSDA
|
March 12, 2020 |
CHANDRA NATH BHATTACHARYA Vs. STATE OF WEST BENGAL
|
January 10, 2020 |
CHANDRA NATH CHANDRA Vs. BUDDHADEB HALDER
|
February 5, 2020 |
CHANDRA SEKHAR MAITY Vs. BANABEHARI MAITY
|
February 26, 2020 |
CHANDRIMA ROY Vs. STATE OF WEST BENGAL
|
July 20, 2020 |
CHATTURBHUJ AGARWALA Vs. FOOD CORPORATION OF INDIA
|
February 5, 2020 |
CHAYA RANI MONDAL Vs. SHRI SHAYAMAL BHOWMICK
|
February 10, 2020 |
CHHOTELAL THAKUR. Vs. UNION OF INDIA
|
December 2, 2020 |
CHIRANJIB ROY Vs. KOLKATA MUNICIPAL CORPORATION
|
July 1, 2020 |
CHIRANJIT MONDAL Vs. STATE OF WEST BENGAL
|
December 22, 2020 |
CHRISTOPHER MINJ Vs. ANDAMAN AND NICOBAR ADMINISTRATION AND ORS.
|
March 2, 2020 |
CHUNARAM HANSDA Vs. STATE OF WEST BENGAL
|
January 24, 2020 |
CHUNILAL MUKHERJEE Vs. GLUCONATE HEALTH LIMITED
|
November 3, 2020 |
CHURAMONI GORAI & ORS. Vs. DHIREN GORAI
|
January 17, 2020 |
CITY ENCLAVE PRIVATE LTD. Vs. SYED TANSEEN HUQ & ORS.
|
February 3, 2020 |
COAL INDIA LIMITED Vs. MACMET INDIA LIMITED
|
February 18, 2020 |
COMMISSIONER OF CENTRAL EXCISE Vs. COMET TECHNOCOM (P) LTD. & ORS.
|
February 3, 2020 |
COMMISSIONER OF CUSTOMS (PORT) & ANR. Vs. SANWAR AGARWAL
|
February 18, 2020 |
COMMISSIONER OF CUSTOMS (PREVENTIVE) Vs. RAJESH PAWAR
|
February 13, 2020 |
COMMISSIONER OF INCOME TAX, KOLKATA - I (TDS) Vs. MEDIA WORLD WIDE PVT. LTD.
|
January 8, 2020 |
COMMISSIONER OF SCHOOL EDUCATION, WEST BENGAL Vs. MANAGING COMMITTEE, VIDYA VIKASH HIGH SCHOOL
|
April 20, 2020 |
COMMISSIONER OF SERVICE TAX Vs. S. K. SAMANTA & CO. PVT. LTD.
|
February 4, 2020 |
COMMR. OF CUSTOMS (AIRPORT AND ADMIN.) Vs. EXPRESS CLEARING AGENCY
|
March 5, 2020 |
CONTAINER CORPORATION OF INDIA LIMITED Vs. HIGHWAY ROADLINES PRIVATE LIMITED
|
January 16, 2020 |
D & I TAXCON SERVICES PVT LTD Vs. STATE OF WEST BENGAL
|
October 9, 2020 |
D & I TAXCON SERVICES PVT. LTD Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
|
March 2, 2020 |
DALGREEN AGRO PVT. LTD. Vs. SHAIKH ASADUR RAHMAN
|
January 28, 2020 |
DAMODAR VALLEY CORPORATION Vs. SHREE RAMDOOT ROLLERS PRIVATE LTD
|
April 24, 2020 |
DAYA SHANKAR SHAW @ LAL BABU SHAW Vs. STATE OF WEST BENGAL
|
March 5, 2020 |
DEBABRATA BANERJEE Vs. PAPIYA BANERJEE (GANGULY)
|
February 21, 2020 |
DEBAJIT KUMAR DAS Vs. DEBARATI DAS
|
March 4, 2020 |
DEBARATI MUKHOPADHYAY Vs. BOOK FARM
|
November 27, 2020 |
DEBASISH SARKAR Vs. BASANA MONDAL SARKAR
|
February 21, 2020 |
DEBDAS MONDAL Vs. STATE OF WEST BENGAL
|
January 20, 2020 |
DEBENDRA PRASAD GUPTA & ANR Vs. NATIONAL SMALL INDUSTRIES CORPORATION LIMITED
|
February 4, 2020 |
DEBU MAJUMDER Vs. STATE OF WEST BENGAL
|
January 27, 2020 |
DEBU SARDAR Vs. STATE OF WEST BENGAL
|
August 12, 2020 |
DHARAM NATH SINGH Vs. STATE OF WEST BENGAL
|
September 18, 2020 |
DHENU MURMU Vs. STATE OF WEST BENGAL
|
January 24, 2020 |
DHOOM MERCANTILE Vs. UNION OF INDIA
|
August 25, 2020 |
DILIP BERA Vs. STATE OF WEST BENGAL
|
February 7, 2020 |
DILIP CHOUDHURY Vs. PRATISHRUTI PROJECTS LIMITED
|
January 9, 2020 |
DILIP DAS Vs. STATE OF WEST BENGAL
|
December 16, 2020 |
DIPAK KARMAKAR Vs. STATE OF W.B.
|
January 3, 2020 |
DIPANKAR BANDOPADHYAY Vs. DURGAPUR CHEMICALS LTD.
|
March 6, 2020 |
DIPIKA AGARWAL NEE KHAITAN Vs. RISHI AGARWAL
|
February 10, 2020 |
DIPU SINGH @ HULO Vs. STATE OF WEST BENGAL
|
May 19, 2020 |
DIRECTOR GENERAL OF FOREIGN TRADE Vs. RUIA COTEX LTD.
|
June 19, 2020 |
DOMKAL THANA FERRY PATUNY SAMABAY SAMITY LIMITED Vs. STATE OF WEST BENGAL
|
May 30, 2020 |
DPP SECURITIES PRIVATE LIMITED Vs. VINCOM COMMODITIES LTD. & ORS.
|
February 4, 2020 |
DR. FAUD HALIM Vs. STATE OF WEST BENGAL
|
April 17, 2020 |
DUKHIRAM BHATTACHARYA Vs. STATE OF WEST BENGAL
|
January 27, 2020 |
EASTERN COALFIELDS LTD. Vs. SK. AMJAD MAJI
|
February 12, 2020 |
EASTERN TYRE CORPORATION Vs. REGISTERING AUTHORITY, PUBLIC VEHICLES DEPARTMENT
|
July 1, 2020 |
EDEN REALTY VENTURES PVT. LTD. Vs. LIFE INSURANCE CORPORATION OF INDIA
|
January 2, 2020 |
EDWIN BASON @ EDWIN EDMOND BASON (DECEASED) AND KUMAR SHANKAR SADHU Vs. NAILA SAMREEN SHAHAB
|
February 4, 2020 |
EGIS INDIA CONSULTING ENGINEERINGS PVT LTD Vs. ENGINEERING PROJECTS (INDIA) LTD.
|
March 4, 2020 |
EIC HOLDINGS LIMITED Vs. E.I.T.A. INDIA LIMITED
|
February 19, 2020 |
EMAMI LIMITED Vs. HINDUSTAN UNILEVER LIMITED
|
July 7, 2020 |
ENGA SRINU Vs. UNION OF INDIA
|
January 7, 2020 |
EQUIPMENT FINANCE LIMITED Vs. INFRAVENTURE PRIVATE LIMITED
|
October 7, 2020 |
ESSEM ENTERPRISE Vs. KOLKATA MUNICIPAL CORPORATION
|
June 22, 2020 |
FABWORTH PROMOTERS PVT. LTD. Vs. KOLKATA MUNICIPAL CORPORATION
|
February 5, 2020 |
FEDERATION (ROSIMUSHCESTVO) Vs. SARAF AGENCY PVT. LTD.
|
May 19, 2020 |
FUTURE RETAIL LIMITED Vs. LIFE INSURANCE CORPORATION OF INDIA
|
January 2, 2020 |
GAINWELL COMMOSALES PRIVATE LIMITED
Vs. ELECTRICITY DEPARTMENT, ANDAMAN & NICOBAR ADMINISTRATION
|
February 14, 2020 |
GANESH CHANDRA SAMANTA Vs. STATE OF WEST BENGAL
|
March 6, 2020 |
GAURAV AGARWAL Vs. STATE OF WEST BENGAL
|
December 23, 2020 |
GAURAV DALMIA Vs. RESERVE BANK OF INDIA
|
March 18, 2020 |
GAUTAM KUNDU Vs. ENFORCEMENT DIRECTORATE
|
February 28, 2020 |
GAUTAM MEHRA Vs. UNION OF INDIA
|
October 15, 2020 |
GE POWER INDIA LIMITED Vs. TAPAS KUMAR BANDOPADHYAY
|
June 18, 2020 |
GE POWER INDIA LIMITED Vs. SITARAM KARMAKAR
|
June 17, 2020 |
GENERAL SECURITY AND INFORMATION SERVICES Vs. COMMISSIONER OF CGST AND CX
|
February 6, 2020 |
GITA GHOSH & ORS. Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
|
February 20, 2020 |
GITIKA GHOSH Vs. SOUMENDRA NATH GHOSH
|
February 17, 2020 |
GOBINDA HALDER Vs. STATE OF WEST BENGAL
|
June 19, 2020 |
GOBINDA MAITI Vs. STATE OF WEST BENGAL
|
October 21, 2020 |
GOKUL CHANDRA MAITY Vs. ANANDA MAITY
|
March 3, 2020 |
GOLDEN EDGE ENGINEERING PRIVATE LIMITED Vs. BHARAT HEAVY ELECTRICALS LIMITED
|
June 18, 2020 |
GONTERMANN PEIPERS (INDIA) LTD. Vs. SHV ENERGY PVT. LTD.
|
June 25, 2020 |
GORDHAN DAS JAGWANI Vs. PRANAY AGENCIES [P] LTD.
|
February 14, 2020 |
GOUR BARAN MUKHERJEE Vs. STATE OF WEST BENGAL
|
November 19, 2020 |
GOUTAM CHAKRABORTY Vs. ANANYA CHAKRABORTY
|
March 13, 2020 |
GOUTAM KUIRY Vs. STATE OF WEST BENGAL
|
February 13, 2020 |
GOUTAM NEMO Vs. STATE OF WEST BENGAL
|
November 10, 2020 |
GOUTAM SHAW Vs. SHRIMATI SABITA BAIRAGI
|
March 13, 2020 |
GOVERNMENT OF WEST BENGAL AND ORS. Vs. CHATTERJEE PETROCHEM
|
January 10, 2020 |
GREENWOOD PARK EXTENSION APARTMENT OWNERS ASSOCIATION Vs. STATE OF WEST BENGAL
|
December 22, 2020 |
GURUPADA DAS Vs. STATE OF WEST BENGAL
|
February 14, 2020 |
H.M. LEISURE Vs. STATE OF WEST BENGAL
|
January 22, 2020 |
HABLU BAG @ BHATUK Vs. IN RE
|
April 28, 2020 |
HAMID SHEKH Vs. STATE OF WEST BENGAL
|
September 15, 2020 |
HANUMAN PRASAD AGARWAL Vs. SATYANARAIN AGARWAL
|
June 11, 2020 |
HARISADHAN BISWAS Vs. NOOR ALI
|
January 2, 2020 |
HARJI ENGINEERING WORKS PVT. LTD. Vs. HINDUSTAN STEELWORKS CONSTRUCTION LTD.
|
January 3, 2020 |
HARMEET KAUR Vs. ABEDA KHATOON
|
February 3, 2020 |
HARMILA N. KOYA Vs. NARHARI PRASAD K. KOYA
|
March 3, 2020 |
HARSH VARDHAN LODHA Vs. AJAY KUMAR NEWAR
|
June 8, 2020 |
HDFC BANK LTD. Vs. A.F. ENTERPRISE
|
March 13, 2020 |
HEADMASTER AND SECRETARY OF SHREE BALKRISHNA VITHALNATH VIDYALAYA Vs. STATE OF WEST BENGAL
|
August 18, 2020 |
HIMANGSHU SARKAR Vs. SOHAN PRASAD CHOUDHARY
|
January 6, 2020 |
HIRAK NATH SOUNTH Vs. ALOK KUMAR SEN AND ORS.
|
March 4, 2020 |
HIRALAL SHAW Vs. BHARATI MANNA
|
March 20, 2020 |
HODA SK. Vs. STATE OF WEST BENGAL
|
January 3, 2020 |
I-NOVA SOLUTIONS LIMITED Vs. SMT. SARBANI BHATTACHARYA
|
January 17, 2020 |
IDL EXPLOSIVES LIMITED Vs. UNION OF INDIA
|
January 15, 2020 |
IDL EXPLOSIVES LIMITED Vs. UNION OF INDIA
|
March 4, 2020 |
IMPERIAL TUBES PVT. LTD. Vs. RAMESH CO.
|
July 1, 2020 |
IMR METALLURGICAL RESOURCES Vs. HINDUSTAN NEWSPRINT
|
February 11, 2020 |
IMRAJ ALI MOLLA Vs. UNION OF INDIA AND OTHERS
|
March 18, 2020 |
IN RE Vs. SEKHAR SAMANTA ALIAS SEKHAR SIL
|
March 12, 2020 |
IN RE : BHUPENDRA PRATAP SINGH Vs. IN RE : BHUPENDRA PRATAP SINGH
|
January 24, 2020 |
IN RE : CONTAGION OF COVID – 19 VIRUS IN Vs. STATE
|
July 2, 2020 |
IN RE : CONTAGION OF COVID-19 VIRUS IN Vs. STATE
|
July 27, 2020 |
IN RE: ARUN ARI Vs. STATE
|
July 28, 2020 |
IN RE: CONTAGION OF COVID-19 VIRUS IN CHILDREN Vs. STATE
|
June 25, 2020 |
IN RE: CONTAGION OF COVID-19 VIRUS IN CHILDREN PROTECTION HOMES Vs. STATE
|
June 19, 2020 |
IN RE: SANAWAR ALI (27.11.2020 - CALHC) Vs. IN RE: SANAWAR ALI
|
November 27, 2020 |
IN RE: SOMRAJ SAHA Vs. STATE
|
July 28, 2020 |
IN THE GOODS OF : HANUMAN PRASAD AGARWAL @ HANUMAN PROSAD AGARWAL AND SURESH AGARWAL @ SURESH KUMAR AGARWAL Vs. SATYANARAIN AGARWAL
|
June 11, 2020 |
IN THE GOODS OF: JHARNA DAS, DECEASED Vs. IN THE GOODS OF: JHARNA DAS, DECEASED
|
November 24, 2020 |
IN THE GOODS OF: PRIYAMVADA DEVI BIRLA (DEC.). Vs. HARSH VARDHAN LODHA
|
September 18, 2020 |
IN THE MATTER OF : BALIRAJ DEY & ANR. Vs. STATE
|
June 29, 2020 |
IN THE MATTER OF : MD. IRFAN Vs. IN THE MATTER OF : MD. IRFAN
|
July 7, 2020 |
IN THE MATTER OF: MD. GOLAM MUSTOFA & ORS Vs. STATE
|
July 31, 2020 |
INDIA MEDIA SERVICES PVT. LTD. Vs. SBPL INFRASTRUCTURE LTD
|
March 4, 2020 |
INDIAN DRUG AND PHARMACEUTICAL LTD Vs. MRS. ARUNDHATI MANNA
|
February 21, 2020 |
INDIAN GOLF UNION Vs. WEST BENGAL GOLF SOCIETY
|
February 19, 2020 |
INDIAN INSTITUTE OF TECHNOLOGY, KHARAGPUR Vs. DR. SUBROTO ROY
|
June 19, 2020 |
INDIAN OIL CORPORATION LIMITED Vs. COMMISSIONER CENTRAL EXCISE, HALDIA
|
March 5, 2020 |
INDIAN OIL CORPORATION LIMITED Vs. SUMON GHOSH
|
January 13, 2020 |
INSTITUTE OF HOTEL MANAGEMENT, CATERING TECHNOLOGY AND APPLIED NUTRITION Vs. SUDDHASIL DEY
|
March 13, 2020 |
IRCON INTERNATIONAL LTD Vs. MEUMAL ATHWANI
|
June 26, 2020 |
ISMAIL ALI @ ASLAM & ANR. Vs. STATE
|
August 3, 2020 |
ISPAT PROJECTS LTD.
Vs. C. I. T., W. B.-I, KOLKATA
|
May 15, 2020 |
ISWARI PRASAD TANTIA Vs. BANK OF BARODA
|
December 22, 2020 |
ITC LIMITED Vs. JP MORGAN MUTUAL FUND INDIA PVT. LTD.
|
June 11, 2020 |
J.S.PIGMENTS PRIVATE LTD. Vs. STATE OF WEST BENGAL
|
July 8, 2020 |
JAGJIT SINGH Vs. STATE OF WEST BENGAL
|
January 21, 2020 |
JAHAR SAHA @ JAHAR ALI Vs. STATE OF WEST BENGAL
|
January 9, 2020 |
JAI BALAJI INDUSTRIES LTD. Vs. PUNJAB NATIONAL BANK
|
February 3, 2020 |
JAIDEEP HALWASIYA Vs. RISHABH BENGANI
|
December 15, 2020 |
JAKIR HOSAIN MONDAL Vs. STATE OF WEST BENGAL
|
January 15, 2020 |
JALALUDDIN @ JALALUDDIN Vs. STATE OF WEST BENGAL
|
May 19, 2020 |
JALARAM TIMBER CO Vs. MAHANANDA DAS
|
March 11, 2020 |
JAMINI BARMAN Vs. STATE OF WEST BENGAL
|
March 5, 2020 |
JAYANTA DEY Vs. STATE OF WEST BENGAL
|
December 22, 2020 |
JAYANTA GHOSH Vs. AJIT GHOSH
|
February 25, 2020 |
JAYANTA KUMAR BAIDYA Vs. UNION OF INDIA
|
April 24, 2020 |
JAYANTA SARKAR Vs. NATIONAL JUTE BOARD
|
May 13, 2020 |
JAYEETA DAS GHOSH Vs. AMIT DAS
|
March 19, 2020 |
JAYSEN PANDEY Vs. THE STATE OF WEST BENGAL
|
June 23, 2020 |
JEEJA GHANI Vs. STATE
|
January 15, 2020 |
JEWEL SK @ JUEL SK Vs. STATE OF WEST BENGAL
|
June 17, 2020 |
JHANTU SK Vs. STATE OF WEST BENGAL
|
March 11, 2020 |
JITEN DAS Vs. MATIARY VIVEKANANDA SHIKSHALAY
|
June 17, 2020 |
JITEN ROY Vs. STATE OF WEST BENGAL
|
February 27, 2020 |
JITENDRA S. CHOUDHARI Vs. STATE OF WEST BENGAL
|
February 11, 2020 |
JITENDRANATH BISWAS Vs. STATE OF WEST BENGAL
|
March 6, 2020 |
JM FINANCIAL ASSET RECONSTRUCTION CO. LTD. Vs. UNION BANK OF INDIA
|
July 22, 2020 |
JOY PRAKASH LAW Vs. RAJENDRA KUMAR RATHI & ORS.
|
February 11, 2020 |
JOYDEB DAS Vs. STATE OF WEST BENGAL
|
March 20, 2020 |
JOYDIP MITRA Vs. STATE OF WEST BENGAL
|
December 17, 2020 |
JUGAL DENRE Vs. GOUTAM DENRE
|
February 10, 2020 |
JURAN DAS Vs. ASOKE KUMAR GUPTA
|
January 24, 2020 |
K. BHOOPATHY Vs. SUSHANTA SAHA
|
March 2, 2020 |
KABERI BHATTACHARJEE GOSWAMI Vs. CHANDAN BHATTACHARJEE
|
March 6, 2020 |
KABITA SINGH Vs. STATE OF WEST BENGAL & ORS
|
February 12, 2020 |
KAISAR Vs. STATE OF WEST BENGAL
|
February 28, 2020 |
KAKOLI MOLLA Vs. SAIDUL ISLAM @ ARMAN
|
March 13, 2020 |
KAKULI MITRA Vs. PRABIR KUMAR NAG
|
January 22, 2020 |
KALACHAND SIKDAR Vs. RAVINDER DUTT SAKLANI
|
March 5, 2020 |
KALLOL MUKHERJEE Vs. STATE OF WEST BENGAL
|
August 14, 2020 |
KALYAN KUMAR HALDER Vs. SANTOSH KUMAR HALDER
|
February 28, 2020 |
KALYANMOY ROY Vs. STATE OF WEST BENGAL
|
December 15, 2020 |
KAMAL MOHANTY Vs. STATE OF WEST BENGAL
|
December 22, 2020 |
KAMALA RANI ROY Vs. SAMBHU SEN
|
December 18, 2020 |
KAMALES MALLIK Vs. OCTAVIUS TEA & INDUSTRIES LTD. & ORS.
|
February 19, 2020 |
KAMIL SIEDCZYNSKI Vs. UNION OF INDIA
|
March 18, 2020 |
KAMINI SARIN Vs. ANUP CHADHA
|
January 15, 2020 |
KAMLESH PAREKH Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 16, 2020 |
KAMRUN NESSA
Vs. KHALIL AHMED & ORS.
|
March 18, 2020 |
KANAK PROJECTS LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
|
September 25, 2020 |
KANISHK SINHA Vs. STATE OF WEST BENGAL
|
February 11, 2020 |
KARAN PAUL Vs. KAMALA JINDAL
|
December 16, 2020 |
KARAN SINGH GREWAL Vs. SECRETARY, CALCUTTA CRICKET
|
July 30, 2020 |
KARTICK BANIK Vs. STATE OF WEST BENGAL
|
December 23, 2020 |
KARTICK DAS AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
January 16, 2020 |
KARTICK MONDOL @ BAHA Vs. STATE OF WEST BENGAL
|
March 6, 2020 |
KARTICK PAUL Vs. STATE OF WEST BENGAL
|
June 11, 2020 |
KEJRIWAL MINING PVT. LTD. Vs. ALLAHABAD BANK
|
June 26, 2020 |
KELVIN JUTE COMPANY LTD. Vs. KRISHNA KUMAR AGARWAL
|
February 6, 2020 |
KENDRIYA BHANDAR Vs. STATE OF WEST BENGAL
|
January 22, 2020 |
KHANDU MURMU Vs. STATE OF WEST BENGAL
|
February 26, 2020 |
KHERAPATI VANIJYA LIMITED Vs. LONGVIEW TEA CO. LIMITED
|
January 20, 2020 |
KHERAPATI VANIJYA LIMITED Vs. LONGVIEW TEA CO. LIMITED
|
January 21, 2020 |
KIRAN WADAN BHAGAT Vs. TARUN AICH
|
June 25, 2020 |
KITPLY INDUSTRIES LIMITED Vs. S. MANIKANDAN
|
February 10, 2020 |
KOEL ADHIKARY (HALDER) Vs. SUMANTA HALDER
|
March 5, 2020 |
KOLKATA MUNICIPAL CORPORATION Vs. SK. JOYNAL ABEDIN
|
February 19, 2020 |
KOLKATA MUNICIPAL CORPORATION Vs. VODAFONE IDEA LIMITED
|
February 18, 2020 |
KOLKATA MUNICIPAL CORPORATION Vs. SUSANTA KUMAR KARAN
|
February 19, 2020 |
KOLKATA MUNICIPAL CORPORATION Vs. KAJARI BANERJEE
|
December 22, 2020 |
KOLKATA MUNICIPAL CORPORATION & ANR. Vs. MRITYUNJOY CHOWDHURY & ORS.
|
February 20, 2020 |
KRIPA SINDHU MITRA Vs. STATE OF WEST BENGAL
|
September 30, 2020 |
KRISHANU MAULIK Vs. INDIAN STATISTICAL INSTITUTE
|
February 13, 2020 |
KRISHNA BARMAN Vs. STATE OF WEST BENGAL
|
October 19, 2020 |
KRISHNA BASU Vs. STATE OF WEST BENGAL
|
March 3, 2020 |
KRISHNA ENTERPRISE & ORS. Vs. AXIS BANK LIMITED & ANR.
|
March 6, 2020 |
KRISHNA KUMAR SINGHANIA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
December 18, 2020 |
KRISHNAPADA SARDAR Vs. STATE OF WEST BENGAL
|
January 10, 2020 |
KRISHNENDU SARKAR Vs. STATE OF WEST BENGAL
|
December 9, 2020 |
KULDIP KEDIA Vs. STATE OF WEST BENGAL
|
February 27, 2020 |
KUMAR SHANKAR SADHU & ORS. Vs. NAILA SAMREEN SHAHAB
|
February 4, 2020 |
KUMARBHAI MANHARLAL DESAI Vs. UNION OF INDIA AND ANOTHER
|
March 4, 2020 |
KUMARI REBA GHOSH Vs. STATE OF WEST BENGAL
|
March 11, 2020 |
KUMARI SHIPRA MAZUMDER Vs. CHAIRPERSON, CENTRAL BOARD OF SECONDARY EDUCATION
|
November 20, 2020 |
KURNAVA MAL Vs. ANTARA MAL
|
February 28, 2020 |
LACHHU INDOWER Vs. STATE OF WEST BENGAL
|
February 12, 2020 |
LINA DATTA Vs. SUKUMAR BERA
|
December 16, 2020 |
LINDSAY INTERNATIONAL PRIVATE LIMITED Vs. LAXMI NIWAS MITTAL
|
June 5, 2020 |
LINDSAY INTERNATIONAL PRIVATE LIMITED & ORS Vs. LAXMI NIWAS MITTAL & ORS.
|
February 12, 2020 |
LINDSAY INTERNATIONAL PRIVATE LIMITED AND ORS. Vs. LAXMI NIWAS MITTAL AND ORS.
|
September 15, 2020 |
LINDSAY INTERNATIONAL PVT. LTD. & ORS.
Vs. LAXMI NIWAS MITTAL & ORS.
|
August 12, 2020 |
LITAN SARKAR Vs. STATE OF WEST BENGAL
|
February 6, 2020 |
LORDS BLUETECH CO PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
December 22, 2020 |
LUXMI PHARMACEUTICAL WORKS Vs. RAJAT BARUA
|
March 11, 2020 |
M/S EXCEL POWMIN LTD. Vs. UNION OF INDIA AND ANOTHER
|
February 19, 2020 |
M/S. ABDOS CONSUMER CARE LIMITED Vs. SOMNATH SADHUKHAN
|
March 4, 2020 |
M/S. ABDOS CONSUMER CARE LIMITED Vs. NARAYAN CHANDRA CHANDA
|
March 3, 2020 |
M/S. AMAZONITE STEEL PVT. LTD. Vs. UNION OF INDIA
|
March 4, 2020 |
M/S. CAVALIER ENTERPRISES PVT. LTD. Vs. KOLKATA MUNICIPAL CORPORATION
|
June 30, 2020 |
MACKINTOSH BURN LIMITED Vs. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL
|
February 10, 2020 |
MADAN GOPAL GOSWAMI Vs. STATE OF WEST BENGAL
|
January 21, 2020 |
MADAN PROPERTIES P. LIMITED
Vs. L.R.WARREN & ORS.
|
March 16, 2020 |
MADHU SINGH Vs. JAY SHANKAR SINGH
|
January 9, 2020 |
MADHUMITA KARAN Vs. STATE OF WEST BENGAL
|
March 19, 2020 |
MAHADEB BANDOPADHYAY Vs. ALPANA BANDOPADHYAY
|
March 17, 2020 |
MAHINDRA VEHICLE MANUFACTURERS LIMITED
Vs. OWNERS AND PARTIES INTERESTED IN THE VESSEL
MV HAN XIN EMO 9125889}
|
April 24, 2020 |
MAHINDRA VEHICLE MANUFACTURERS LTD.
Vs. PARTIES INTERESTED IN THE VESSEL MV HAN XIN
|
April 28, 2020 |
MAHINDRA VEHICLE MANUFACTURERS LTD.
Vs. OWNERS AND PARTIES INTERESTED IN THE VESSEL MV HAN XIN
|
May 12, 2020 |
MAINUL HOQUE Vs. STATE OF WEST BENGAL
|
June 24, 2020 |
MAKHAN MONDAL Vs. STATE OF WEST BENGAL
|
January 6, 2020 |
MALABIKA BHATTACHARJEE Vs. INTERNAL COMPLAINTS COMMITTE, VIVEKANANDA COLLEGE AND ORS.
|
November 27, 2020 |
MAMONI SANTRA Vs. BAPPADITYA SANTRA
|
March 12, 2020 |
MAMTA DEVI Vs. RAJESH RAM
|
March 6, 2020 |
MAMTA SARKI Vs. STATE OF WEST BENGAL
|
March 19, 2020 |
MANAGER, STATE BANK OF INDIA Vs. MD. JAHIR
|
January 24, 2020 |
MANDIRA SEN Vs. ILONA SEN
|
November 12, 2020 |
MANI KANT RAVI Vs. COAL INDIA LIMITED
|
February 13, 2020 |
MANISH KUMAR Vs. STATE OF WEST BENGAL
|
February 19, 2020 |
MANNAN SK Vs. STATE OF WEST BENGAL
|
February 10, 2020 |
MANOJ KUMAR CHOWDHURY Vs. STATE OF WEST BENGAL
|
January 20, 2020 |
MANOJ MAJUMDER Vs. REGISTRAR OF COMPANIES
|
August 28, 2020 |
MANOJ RABIDAS Vs. STATE OF WEST BENGAL
|
January 15, 2020 |
MARIYAM BEGAM Vs. STATE OF WEST BENGAL
|
February 12, 2020 |
MARZINA BIBI Vs. STATE OF WEST BENGAL
|
March 4, 2020 |
MASADUL ISLAM @ NISA @ NASADUL Vs. STATE OF WEST BENGAL
|
August 13, 2020 |
MASER ALI Vs. STATE OF WEST BENGAL AND ORS.
|
September 25, 2020 |
MATADI TRADECOM PRIVATE LIMITED Vs. VINCOM COMMODITIES LTD. & ORS.
|
February 4, 2020 |
MAYA RANI CHOWDHURY Vs. SUKUMAR GHOSH
|
February 11, 2020 |
MAYA RANI HEMBRAM (SAREN) Vs. KRISHNA SAREN
|
December 24, 2020 |
MAZIDUL MIAH @ MIA & ORS Vs. STATE OF WEST BENGAL
|
June 25, 2020 |
MBL INFRASTRUCTURE LIMITED Vs. RITES LIMITED AND OTHERS
|
February 25, 2020 |
MD ARIF Vs. UNION OF INDIA
|
March 13, 2020 |
MD IMTIAZ AHAMED Vs. STATE OF WEST BENGAL
|
February 28, 2020 |
MD JAHIDUL ISLAM Vs. STATE OF WEST BENGAL
|
May 13, 2020 |
MD JAKIR HOSSAIN Vs. SAKINA KHATUN
|
March 3, 2020 |
MD MOSTAFA Vs. STATE OF WEST BENGAL
|
February 10, 2020 |
MD SAHBUDDIN Vs. STATE OF WEST BENGAL
|
February 17, 2020 |
MD. ARSHAD Vs. STATE OF WEST BENGAL
|
September 21, 2020 |
MD. FAISAL EKRAM Vs. STATE OF WEST BENGAL
|
March 16, 2020 |
MD. IRFAN Vs. STATE OF WEST BENGAL
|
February 4, 2020 |
MD. IRFAN ALAM Vs. STATE OF WEST BENGAL
|
December 10, 2020 |
MD. MISTER REJA Vs. STATE OF WEST BENGAL
|
September 16, 2020 |
MD. MOFAZZULAR RAHMAN Vs. MD. SARFARAZ ALAM
|
February 4, 2020 |
MD. RASHID Vs. MD. ARIF & ANR.
|
July 7, 2020 |
MD. SAFIQUE Vs. STATE OF WEST BENGAL
|
February 24, 2020 |
MD. SAKIL @ LAL CHAND @ MD. SHAKIL SAHI Vs. STATE OF WEST BENGAL
|
January 24, 2020 |
MD. SALIM Vs. SONU SINGH
|
December 22, 2020 |
MD. SALIM & ORS. Vs. ABDUL HAFIZ & ANR.
|
February 27, 2020 |
MD. TAMIJUDDIN MIA Vs. CHIEF EXECUTIVE OFFICER, BOARD OF WAKFS
|
January 8, 2020 |
MENKA GAMBHIR Vs. UNION OF INDIA
|
June 17, 2020 |
MERCANTILE CONSTRUCTION COMPANY Vs. STEEL AUTHORITY OF INDIA LTD.
|
February 14, 2020 |
MIHIR KUMAR HALDER Vs. UNION OF INDIA
|
March 4, 2020 |
MIHIR KUMAR MONDAL Vs. STATE OF WEST BENGAL
|
August 26, 2020 |
MINA DEB Vs. PRADIP RANJAN DEB
|
February 6, 2020 |
MINA MONDAL Vs. BASUDEB NASKAR
|
March 6, 2020 |
MINATI SARKAR Vs. STATE OF WEST BENGAL
|
February 14, 2020 |
MINATI SARKAR Vs. SIBATOSH CHAKRABORTY
|
February 26, 2020 |
MINOR SUKHEN BISWAS Vs. NIRMALA BISWAS
|
February 28, 2020 |
MINTECH GLOBAL PVT. LTD. Vs. KESORAM INDUSTRIES LIMITED
|
January 16, 2020 |
MIR MOUFUZ ALI Vs. STATE OF WEST BENGAL
|
December 4, 2020 |
MIRA RANI HAZRA Vs. STATE OF WEST BENGAL
|
February 4, 2020 |
MIRZA NUR ALAM Vs. STATE OF WEST BENGAL
|
March 3, 2020 |
MITESH MEHTA Vs. SAREGAMA INDIA LIMITED
|
June 26, 2020 |
MOHAMMAD ALI Vs. STATE OF WEST BENGAL
|
March 4, 2020 |
MOHANLAL AGARWAL Vs. MANJAN DEVI PATNI & ORS
|
March 2, 2020 |
MOHIT LAL GHOSH Vs. STATE OF WEST BENGAL
|
January 28, 2020 |
MOU DAS Vs. SUDEB DAS
|
December 24, 2020 |
MOUMITA CHAKRABORTY Vs. STATE OF WEST BENGAL
|
October 13, 2020 |
MRINAL KANTI KAMILA Vs. STATE OF WEST BENGAL
|
March 2, 2020 |
MRITUNJAY SINGH Vs. UNION OF INDIA & ORS.
|
February 21, 2020 |
MUNNI DEVI KANWAR Vs. DIGAMBER JAIN BHAWAN
|
January 2, 2020 |
MURSHIDABAD SALE & SUPPLY CO-OPERTIVE SOCIETY LTD. Vs. STATE OF WEST BENGAL
|
January 28, 2020 |
NABA KUMAR BISWAS Vs. BANGIYA GRAMIN VIKASH BANK
|
January 7, 2020 |
NABINANDA GOSWAMI Vs. STATE OF WEST BENGAL
|
August 18, 2020 |
NAGENDRA KUMAR RATHI Vs. RAJENDRA KUMAR
|
March 19, 2020 |
NAJIBUR HOQUE @ NAJIMUL RAHAMAN Vs. STATE OF WEST BENGAL
|
February 6, 2020 |
NAMITA CHAKRABORTY Vs. SWAPAN BANERJEE
|
February 11, 2020 |
NAMITA MAL Vs. STATE OF WEST BENGAL
|
December 15, 2020 |
NARAYAN CHANDRA GHOSH Vs. STATE OF WEST BENGAL
|
January 17, 2020 |
NARAYAN PRASAD SARAFF & ORS. Vs. ASHOK KR. SARAFF & ANR.
|
February 28, 2020 |
NARAYAN SHARMA< Vs. ALOKE KUMAR DAS
|
February 5, 2020 |
NARBHERAM POWER AND STEEL PRIVATE LIMITED Vs. SREI EQUIPMENT FINANCE LIMITED
|
November 12, 2020 |
NARENDRA SETHIA Vs. BIMAL KUMAR BANDOPADHYAY
|
February 21, 2020 |
NAROTTAM DAS & OTHERS Vs. STATE OF WEST BENGAL
|
March 20, 2020 |
NASIR MALLICK Vs. STATE OF WEST BENGAL
|
June 17, 2020 |
NEERAJ KUMAR KEDIA Vs. STATE OF WEST BENGAL
|
March 5, 2020 |
NEMAI CHANDRA SADHUKHAN Vs. BADAL DAS
|
January 6, 2020 |
NEMAI SAMANTA Vs. STATE OF WEST BENGAL
|
March 16, 2020 |
NEPAL MONDAL Vs. STATE OF WEST BENGAL
|
February 10, 2020 |
NEPAL SHOW Vs. STATE OF WEST BENGAL
|
June 25, 2020 |
NESHAT AHMED SIDDIQUI Vs. M.L.JUBILEE INSTITUTION
|
June 3, 2020 |
NETAI SIKARI Vs. STATE OF WEST BENGAL
|
March 6, 2020 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MADHABI GANGULY
|
February 11, 2020 |
NIKUNJ KUMAR LOHIA Vs. STATE OF WEST BENGAL
|
March 6, 2020 |
NILANJAN BHATTACHARYA Vs. STATE OF W.B.
|
March 2, 2020 |
NILESH KUMAR AGARWAAL Vs. STATE OF WEST BENGAL
|
November 5, 2020 |
NILU SANTRA Vs. STATE OF WEST BENGAL
|
September 10, 2020 |
NIM KANTA MAITI Vs. STATE OF WEST BENGAL
|
January 24, 2020 |
NINA GOSWAMI Vs. MADHU BHADURY
|
September 18, 2020 |
NIRMALYA KUMAR GHOSAL
Vs. PRAKRITI MALHOTRA
|
March 3, 2020 |
NITYANANDA BERA Vs. STATE OF WEST BENGAL
|
April 9, 2020 |
NITYANANDA PAUL Vs. STATE OF WEST BENGAL
|
March 6, 2020 |
NIZAM MONDAL Vs. STATE OF WEST BENGAL
|
January 2, 2020 |
NONA CHANDANPUKUR ATHLETIC CLUB Vs. SRI JAGADISH CHANDRA GHOSH, SINCE DECEASED, REPRESENTED BY SRI GURUPADA GHOSH.
|
August 19, 2020 |
NUMAZAR DORAB MEHTA AND ORS. Vs. ASSAM COMPANY INDIA LIMITED
|
February 5, 2020 |
NURE SHOBHA BEGUM Vs. STATE OF WEST BENGAL
|
February 14, 2020 |
NURUL HUDA Vs. STATE OF WEST BENGAL
|
January 22, 2020 |
NUSRAT KHATUN Vs. ABU BARKAT
|
March 2, 2020 |
OFFICIAL LIQUIDATOR Vs. INDO-WAGON ENGINEERING LTD.
|
February 19, 2020 |
PABITRA KUMAR MITRA Vs. UNION OF INDIA
|
February 7, 2020 |
PABITRA MONDAL @ PRABITRA MONDAL Vs. STATE
|
June 9, 2020 |
PALAN CHANDRA NASKAR Vs. BANK OF MAHARASHTRA
|
December 4, 2020 |
PALAN CHANDRA NASKAR Vs. BANK OF MAHARASHTRA
|
November 19, 2020 |
PALASH MONDAL @ PADMA PALASH MONDAL Vs. STATE OF WEST BENGAL
|
February 17, 2020 |
PAM DEVELOPMENT PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
January 15, 2020 |
PAMELA CHATTOPADHYAY Vs. ARNAB CHATTOPADHYAY
|
March 5, 2020 |
PAMPA MALAKAR. Vs. STATE OF WEST BENGAL
|
September 25, 2020 |
PANCHANAN HEMBRAM Vs. SUSMITA HEMBRAM
|
March 2, 2020 |
PANCHANAN MANDAL Vs. STATE OF WEST BENGAL
|
February 27, 2020 |
PANKAJ KAYAL Vs. STATE OF WEST BENGAL
|
July 1, 2020 |
PANKAJ KUMAR SARKAR Vs. FOOD CORPORATION OF INDIA
|
February 21, 2020 |
PAPIYA DEY Vs. STATE OF WEST BENGAL
|
March 6, 2020 |
PARITOSH SAHA Vs. STATE OF WEST BENGAL
|
September 18, 2020 |
PARTHA PRATIM KUNDU Vs. STATE OF W.B.
|
February 5, 2020 |
PASHUPATI ROY Vs. DEBANATH DEY
|
April 16, 2020 |
PASHUPATI ROY & ANR. Vs. DEBANATH DEY
|
May 29, 2020 |
PAWAN KISHORE HARLALKA Vs. STATE OF WEST BENGAL
|
June 11, 2020 |
PEERLESS INN Vs. FIRST LABOUR COURT
|
February 10, 2020 |
PHANI BHUSAN MONDAL Vs. STATE OF WEST BENGAL
|
January 9, 2020 |
PINTU MONDAL Vs. STATE OF WEST BENGAL
|
February 19, 2020 |
PIYA SEN Vs. SARANJIT SINGH
|
January 7, 2020 |
PND INFRASTRUCTURE PRIVATE LIMITED Vs. FAB LEATHERS LIMITED
|
December 24, 2020 |
POULASH Vs. STATE OF WEST BENGAL
|
October 13, 2020 |
PRABHU DAYAL CHOMAL HUF Vs. SHREE RAM TRUST
|
February 7, 2020 |
PRABIR BHOWMICK Vs. STATE OF WEST BENGAL
|
December 17, 2020 |
PRABIR KUMAR DEY Vs. STATE OF WEST BENGAL
|
October 15, 2020 |
PRABIR KUMAR SARKHEL Vs. STATE BANK OF INDIA
|
January 7, 2020 |
PRABIR SARKAR Vs. STATE OF WEST BENGAL
|
February 18, 2020 |
PRADIP DASTHAKUR Vs. STATE OF WEST BENGAL
|
September 25, 2020 |
PRADIP KUMAR MAJI Vs. COAL INDIA LIMITED
|
April 20, 2020 |
PRADIP SARKAR Vs. STATE OF WEST BENGAL
|
November 19, 2020 |
PRADIPTA KUMAR JANA Vs. STATE OF WEST BENGAL
|
February 5, 2020 |
PRAJIT DAS Vs. TAPAS LAHIRI
|
February 7, 2020 |
PRAKASH INDUSTRIES LIMITED Vs. BENGAL ENERGY LIMITED
|
June 11, 2020 |
PRAKASH INDUSTRIES LTD. Vs. BENGAL ENERGY LTD.
|
November 25, 2020 |
PRAKASH SINGH Vs. ORIENTAL BANK OF COMMERCE
|
February 6, 2020 |
PRANATI DAS @ PUJA SHIL Vs. STATE OF WEST BENGAL
|
January 21, 2020 |
PRANATI GHOSAL Vs. PRAKRITI MALHOTRA
|
March 3, 2020 |
PRASANTA BASAK Vs. KEYA SAHA
|
March 11, 2020 |
PRASANTA BASAK Vs. KEYA SAHA
|
March 5, 2020 |
PRASANTA KUMAR DAWN Vs. STATE OF WEST BENGAL
|
June 24, 2020 |
PRASANTA SINGH @ BHULU Vs. STATE OF WEST BENGAL
|
June 25, 2020 |
PRASHANT TIBRAWALLA Vs. SHYAMKUNJ OCCUPANTS WELFARE SOCIETY AND 3 ORS.
|
February 28, 2020 |
PRAVASH CHANDRA MAITY Vs. STATE OF WEST BENGAL
|
March 2, 2020 |
PRAVIN KUMAR KOTHARI Vs. DIPTI BAVISHI
|
August 17, 2020 |
PREMCHAND JUTE Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
August 18, 2020 |
PREMIER AUTO FINANCE LTD. Vs. KOLKATA MUNICIPAL CORPORATION
|
March 12, 2020 |
PREMLAL DAS Vs. STATE OF WEST BENGAL
|
March 2, 2020 |
PRINCIPAL COMMISSIONER OF CGST Vs. ARVIND MOHAN SAHAY
|
September 30, 2020 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. RASHMI INFRASTRUCTURE PVT. LTD.
|
February 24, 2020 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. SONA VETS PRIVATE LTD.
|
February 27, 2020 |
PRINCIPAL COMMISSIONER OF INCOME TAX (EXEMPTION) Vs. NATHJI GOVERDHAN NATHJI CHARITABLE TRUST
|
February 28, 2020 |
PRINCIPAL COMMISSIONER OF INCOME TAX-12, KOLKATA Vs. ELECTRO URBAN CO-OPERATIVE CREDIT SOCIETY LTD.
|
March 5, 2020 |
PRITHVIJOY DAS Vs. STATE OF WEST BENGAL
|
September 16, 2020 |
PRITI RANJAN GUPTA Vs. MAYA GUPTA
|
February 26, 2020 |
PRIYAMBADA DEVI BIRLA
Vs. ARVIND KUMAR NEWAR & ORS.
|
May 4, 2020 |
PRIYAMVADA DEVI BIRLA Vs. AJAY KUMAR NEWAR
|
September 18, 2020 |
PRIYANKA DE Vs. SUJIT DE
|
March 5, 2020 |
PRIYANKA DEBNATH Vs. SANJU BISWAS
|
March 12, 2020 |
PRIYANKA KUMARI PANDEY Vs. STATE OF WEST BENGAL
|
March 16, 2020 |
PROMISING EXPORTS LIMITED Vs. STATE OF WEST BENGAL
|
December 10, 2020 |
PROMOSHI PODDER Vs. STATE OF WEST BENGAL
|
September 25, 2020 |
PURBA MANDAL Vs. BOARD OF TRUSTEES FOR THE PORT
OF KOLKATA, KOLKATA PORT TRUST & ORS.
|
February 6, 2020 |
PURBA RAY CHAUDHURI Vs. SAMIK RAY CHAUDHURI
|
January 13, 2020 |
PURNIMA HALDER Vs. AJOY KUMAR BHATTACHARJEE
|
November 12, 2020 |
PURNIMA MULLICK
Vs. UNITED BANK OF INDIA & ORS.
|
March 3, 2020 |
PURSHOTTAM LAL JHUNJHUNWALLA Vs. MISRILAL SANGANERIA
|
January 10, 2020 |
PYARI DEVI CHABIRAJ STEELS PVT. LTD. Vs. AXIS BANK LIMITED
|
February 28, 2020 |
RABI MONDAL Vs. STATE OF WEST BENGAL
|
February 19, 2020 |
RABIN SANTRA Vs. STATE OF WEST BENGAL
|
March 11, 2020 |
RABINDRA NATH PAL Vs. RATIKANTA PAUL
|
March 6, 2020 |
RADHA NATH NANDY Vs. STATE OF WEST BENGAL
|
March 12, 2020 |
RADHANATH BHUNIA & SONS Vs. STATE OF WEST BENGAL
|
January 15, 2020 |
RAFIK MOLLA @ RAFIQUEL ISLAM MOLLA Vs. STATE OF WEST BENGAL
|
March 4, 2020 |
RAFIKUL MIAH Vs. STATE OF WEST BENGAL
|
December 21, 2020 |
RAHEE-GPT (JV) & ORS Vs. UNION OF INDIA
|
March 12, 2020 |
RAJ KISHAN SHAW Vs. STATE OF WEST BENGAL
|
February 27, 2020 |
RAJEEV MAHESHWARI Vs. SHASHANK KOCHER
|
December 17, 2020 |
RAJENDRA BOSE Vs. INSTITUTE OF COST ACCOUNTANTS OF INDIA
|
June 24, 2020 |
RAJESH KUMAR AGARWAL Vs. SANJAY GUPTA
|
January 22, 2020 |
RAJGARIA TIMBER PRIVATE LIMITED Vs. STATE BANK OF INDIA
|
September 25, 2020 |
RAJIB DEBNATH Vs. STATE OF WEST BENGAL
|
December 18, 2020 |
RAJIV RANJAN Vs. UNION OF INDIA
|
November 10, 2020 |
RAJKISHORE SHAW @ NANDU Vs. STATE OF WEST BENGAL
|
January 22, 2020 |
RAJU LOHAR Vs. STATE OF WEST BENGAL
|
February 28, 2020 |
RAKAUL ISLAM Vs. STATE OF WEST BENGAL
|
February 27, 2020 |
RAKEH KUMAR DAS Vs. STATE OF WEST BENGAL
|
January 7, 2020 |
RAKESH MONDAL Vs. STATE OF WEST BENGAL
|
March 13, 2020 |
RAM DAYAL RAI Vs. UNION OF INDIA
|
January 16, 2020 |
RAMAPADA GANGOPADHYAY @ GANGULY Vs. STATE OF WEST BENGAL
|
January 9, 2020 |
RAMESH Vs. IMPERIAL TUBES PRIVATE LIMITED
|
January 16, 2020 |
RAMESH CHANDRA SINGH & ANOTHER Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 12, 2020 |
RAMESH CO.
Vs. KOSC INDUSTRIES PRIVATE LIMITED
|
March 16, 2020 |
RAMESHWAR PROPERTIES PRIVATE LTD. Vs. STATE OF WEST BENGAL
|
January 28, 2020 |
RAMJAN MOLLAH Vs. STATE OF WEST BENGAL
|
September 15, 2020 |
RANA MAJUMDER Vs. UNITED BANK OF INDIA & ORS.
|
May 13, 2020 |
RANA MAJUMDER Vs. UNITED BANK OF INDIA & ORS.
|
May 13, 2020 |
RANA ROY Vs. STATE OF WEST BENGAL
|
February 26, 2020 |
RANJIT SINGHA AND ORS. Vs. STATE OF WEST BENGAL
|
January 27, 2020 |
RASHMI CEMENT LIMITED Vs. UNION OF INDIA
|
November 5, 2020 |
RASHMI METALIKS LIMITED Vs. UNION OF INDIA
|
November 20, 2020 |
RASHPAL SINGH Vs. UNION OF INDIA
|
July 1, 2020 |
RATAN LAL SAXENA Vs. STATE OF WEST BENGAL
|
February 11, 2020 |
RATIKANTA ADAK Vs. STAE OF WEST BENGAL
|
March 5, 2020 |
RATNA CHOWDHURY Vs. STATE OF WEST BENGAL
|
January 3, 2020 |
RAVI KHAITAN Vs. STATE OF WEST BENGAL
|
December 4, 2020 |
RAVISHANKAR RAMCHANDRAN Vs. BALMER LAWRIE & COMPANY LIMITED & ANR.
|
March 3, 2020 |
RELIANCE GENERAL INSURANCE CO. LTD. Vs. ANINDITA KUSHARI
|
March 16, 2020 |
RENIL TP Vs. UNION OF INDIA
|
January 2, 2020 |
RIGVEDA MARITIME PTE. LTD.
Vs. SOHOM SHIPPING PVT. LTD. & ORS.
|
March 16, 2020 |
RIGVEDA MARITIME PTE. LTD.
Vs. SOHOM SHIPPING PVT. LTD. & ORS.
|
May 12, 2020 |
RIGVEDA MARITIME PTE. LTD. Vs. SOHOM SHIPPING PVT. LTD.
|
January 27, 2020 |
RINA DEY Vs. S. JAGANNATH RAO
|
March 13, 2020 |
RISHABH BENGANI Vs. JAIDEEP HALWASIYA
|
February 19, 2020 |
RITA MUKHERJEE
Vs. UCO BANK & ORS.
|
May 13, 2020 |
RITA MUKHERJEE Vs. UCO BANK & ORS.
|
May 13, 2020 |
RITA SARKAR Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD.
|
March 6, 2020 |
RITA SARKAR Vs. NATIONAL INSURANCE COMPANY LTD
|
June 3, 2020 |
ROSEDALE GARDEN APARTMENT OWNERS ASSOCIATION Vs. NEW TOWN, KOLKATA DEVELOPMENT AUTHORITY
|
January 16, 2020 |
RUPA & CO. LTD. Vs. STATE OF WEST BENGAL
|
February 10, 2020 |
S. DASGUPTA AND ASSOCIATES Vs. ASISH GUHA
|
June 23, 2020 |
S. RANI Vs. V. SUBBAIAH
|
March 2, 2020 |
S.V. ENTERPRISES Vs. WELKIN AUTO PVT. LTD.
|
March 16, 2020 |
SAANI DAS Vs. STATE OF WEST BENGAL
|
February 26, 2020 |
SABITADEB BANERJEE Vs. STATE OF WEST BENGAL
|
July 17, 2020 |
SABNAM PARVIN Vs. SK IQBAL ISLAM
|
March 2, 2020 |
SAFIKUL ISLAM Vs. STATE OF WEST BENGAL
|
July 2, 2020 |
SAHIDA CONSTRUCTION Vs. RCS UNIVERSAL & CO.
|
November 12, 2020 |
SAILESH KOTHARI Vs. PROSENJIT SARDAR
|
November 12, 2020 |
SALEEM @ SALIM Vs. STATE OF WEST BENGAL
|
March 12, 2020 |
SALTEE PRODUCTION PVT. LTD. Vs. INDUS TOWER LIMITED
|
November 19, 2020 |
SAMAR SENGUPTA Vs. STATE OF WEST BENGAL
|
September 25, 2020 |
SAMARPAN SHARMA Vs. INDRANI DAS
|
December 15, 2020 |
SAMIR KUMAR HALDER Vs. STATE OF WEST BENGAL
|
March 5, 2020 |
SANCHAYITA DEB (GUHA) Vs. SUSANTA DEB
|
January 10, 2020 |
SANCHITA PRAMANIK Vs. UJOY PRAMANIK
|
March 18, 2020 |
SANDHYA MALOO Vs. STATE
|
August 28, 2020 |
SANDIP JASH Vs. WEST BENGAL SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD
|
October 21, 2020 |
SANDIP KUMAR BAJAJ Vs. STATE BANK OF INDIA
|
September 15, 2020 |
SANDIP SAHA Vs. STATE OF WEST BENGAL
|
September 25, 2020 |
SANDIPTA GANGOPADHYAY Vs. INDIAN BANK
|
December 4, 2020 |
SANJANA BHADURI Vs. RAJIB DEY
|
March 12, 2020 |
SANJAY JHUNJHUNWALA
Vs. UNION OF INDIA & ORS
|
March 18, 2020 |
SANJAY KUMAR Vs. UNION OF INDIA
|
June 11, 2020 |
SANJAY KUMAR DAS Vs. STATE OF WEST BENGAL
|
February 6, 2020 |
SANJAY KUNDU Vs. PROSENJIT SARDAR
|
November 12, 2020 |
SANJAY ROY Vs. STATE OF WEST BENGAL
|
September 10, 2020 |
SANJIB DUTTA Vs. LALIT HIMATLAL KAMPANI
|
February 3, 2020 |
SANJOY GHOSH ALIAS BABUSONA Vs. IN RE
|
April 23, 2020 |
SANJOY KUMAR DEY Vs. SUJOY KUMAR DEY
|
February 4, 2020 |
SANKAR PRASAD DEY Vs. SANDIP KUMAR DEY
|
February 25, 2020 |
SANKAR SIKDAR Vs. IN RE
|
April 21, 2020 |
SANTA BARMAN ROY Vs. STATE OF WEST BENGAL
|
January 14, 2020 |
SANU CONSTRUCTION Vs. STATE OF WEST BENGAL
|
January 16, 2020 |
SAPHIRE BANQUET PVT. LTD. Vs. KOLKATA MUNICIPAL CORPORATION
|
March 12, 2020 |
SARBAJAYA MURMU Vs. RAMKRISHNA HEMBRAM
|
March 5, 2020 |
SARBATI DEBI Vs. PRATIMA SHARMA
|
December 24, 2020 |
SAREGAMA INDIA LIMITED Vs. SKY B (BANGLA) PRIVATE LIMITED
|
February 28, 2020 |
SARITA KUMARI Vs. UNION OF INDIA
|
January 27, 2020 |
SAROJ AGARWAL Vs. UNION OF INDIA AND ORS.
|
March 13, 2020 |
SASTI SARDAR Vs. STATE OF WEST BENGAL
|
September 15, 2020 |
SATYANARAYAN MORE Vs. MS. MILAGRINA ROSE CORREIA @ MILLIE CORREIA
|
June 3, 2020 |
SATYEN CONSTRUCTION Vs. STATE OF WEST BENGAL
|
February 14, 2020 |
SAURAV RUNGTA Vs. SURAJIT KAR
|
November 5, 2020 |
SAYEEDA MUSHTAQ Vs. LT. GOVERNOR
|
March 2, 2020 |
SECRETARY, BAIRGACHI HIGH SCHOOL Vs. STATE OF WEST BENGAL
|
February 21, 2020 |
SEFALI SINGH & ORS.
Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
|
March 18, 2020 |
SENBO ENGINEERING LTD. Vs. HOOGHLY RIVER BRIDGE COMMISSIONERS
|
December 21, 2020 |
SENCO GOLD LIMITED Vs. MRS. VIJAY LAXMI ARORA
|
February 7, 2020 |
SETH DEY AND COMPANY Vs. STATE OF WEST BENGAL
|
June 22, 2020 |
SHAILPUTRI MEDIA PRIVATE LIMITED Vs. ARG OUTLIER MEDIA ASIANET NEWS PRIVATE LIMITED
|
March 4, 2020 |
SHAJAHAN GAZI Vs. SUSANTA BAWALI
|
March 6, 2020 |
SHAMBHU MONDAL Vs. MALINA MONDAL
|
March 16, 2020 |
SHANTI RANJAN DAS Vs. DISTRICT ELECTION OFFICER
|
September 25, 2020 |
SHARAD KUMAR SINGH Vs. STATE OF WEST BENGAL
|
August 25, 2020 |
SHARMISTHA SINHA GUPTA Vs. WBSETCL
|
January 10, 2020 |
SHARUAN KUMAR Vs. UNION OF INDIA
|
September 4, 2020 |
SHELTER PROJECTS LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
|
January 27, 2020 |
SHIB SHANKAR KISKU Vs. STATE OF WEST BENGAL
|
February 14, 2020 |
SHIPRA MAZUMDER Vs. CHAIRPERSON, CENTRAL BOARD OF SECONDARY EDUCATION
|
November 20, 2020 |
SHRI RAJENDRA BOSE Vs. INSTITUTE OF COST ACCOUNTANTS OF INDIA & ORS.
|
June 24, 2020 |
SHYAM STEEL INDUSTRIES LIMITED
Vs. SHYAM SEL AND POWER LIMITED & ANR.
|
May 12, 2020 |
SHYAMAL DUTTA Vs. SHELI DUTTA
|
February 18, 2020 |
SHYAMAL GHOSH Vs. STATE OF WEST BENGAL
|
June 23, 2020 |
SHYAMAL KANTI MONDAL Vs. STATE BANK OF INDIA
|
July 1, 2020 |
SHYAMAL KUMAR MALIK Vs. LIFE INSURANCE CORPORATION OF INDIA
|
January 28, 2020 |
SHYAMAL MIDDYA Vs. STATE OF WEST BENGAL
|
June 19, 2020 |
SHYAMSUNDAR DUTTA Vs. SOVARANI DUTTA
|
March 20, 2020 |
SIDDHA REAL ESTATE DEVELOPMENT PRIVATE LIMITED Vs. GIRDHAR FISCAL SERVICES PRIVATE LIMITED
|
December 24, 2020 |
SIDDHARTHA DAS Vs. STATE OF WEST BENGAL
|
September 30, 2020 |
SIKHA BASU Vs. BMA WEALTH CREATORS LIMITED
|
June 26, 2020 |
SINGHI PROJECT PVT LTD Vs. STATE OF WEST BENGAL
|
August 17, 2020 |
SIRPUR PAPER MILLS LIMITED Vs. I.K.MERCHANTS PVT. LTD.
|
February 3, 2020 |
SIRPUR PAPER MILLS LTD. Vs. I.K. MERCHANTS PVT. LTD. (FORMERLY KNOWN AS I.K. MERCHANTS)
|
January 10, 2020 |
SISIR KUMAR BISWAS (DECEASED) (SON OF LATE SUNIL KUMAR BISWAS) Vs. SWAPAN KUMAR BISWAS (SON OF LATE SUNIL KUMAR BISWAS)
|
October 21, 2020 |
SITARAM DAS Vs. STATE OF WEST BENGAL
|
February 27, 2020 |
SK ABDUL SALAM Vs. STATE OF WEST BENGAL
|
December 15, 2020 |
SK MOYDUL ALI @ SK MAIDUL ALI Vs. STATE OF WEST BENGAL
|
March 4, 2020 |
SK. AKTAR ALI Vs. STATE OF WEST BENGAL
|
January 15, 2020 |
SK. ANARUL Vs. STATE OF WEST BENGAL
|
January 13, 2020 |
SK. ANSARUL ALAM Vs. STATE OF WEST BENGAL
|
September 25, 2020 |
SK. MANIRUDDIN Vs. SOMA BANERJEE
|
January 13, 2020 |
SK. MOHAMMAD SOYAB @ PAPPU Vs. STATE
|
July 1, 2020 |
SK. SAFIKUL ISLAM Vs. STATE OF WEST BENGAL
|
June 2, 2020 |
SKYLINE VANIJYA PVT. LTD. Vs. STATE OF WEST BENGAL
|
September 25, 2020 |
SMIFS CAPITAL MARKETS LTD. Vs. OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA
|
February 4, 2020 |
SMRITI BAJAJ Vs. STATE
|
August 19, 2020 |
SMT. GOURI DAS & ORS. Vs. NANI BHATTACHARJEE
|
July 9, 2020 |
SNEHALATA KHAG Vs. KOLKATA MUNICIPAL CORPORATION
|
January 7, 2020 |
SOFTEL OVERSEAS PVT. LTD. Vs. VINCOM COMMODITIES LTD. & ORS.
|
February 4, 2020 |
SOFTWARE FREEDOM LAW CENTER INDIA Vs. STATE OF WEST BENGAL
|
May 16, 2020 |
SOHAN PRASAD CHOUDHARY Vs. STATE OF WEST BENGAL
|
January 2, 2020 |
SOMA GUHA NEE BANERJEE Vs. SUBHRAJIT GUHA
|
December 23, 2020 |
SOMNATH MAJHI Vs. STATE OF WEST BENGAL
|
January 28, 2020 |
SOMNATH PARAL Vs. STATE OF WEST BENGAL
|
December 23, 2020 |
SONAI FOOD MARKETING PVT. LTD. Vs. STATE OF WEST BENGAL
|
December 18, 2020 |
SONY KABUSHIKI KAISHA Vs. MAHALUXMI TEXTILE MILLS
|
February 27, 2020 |
SOUMEN GHOSH & ANR. Vs. KAKALI GHOSH
|
January 17, 2020 |
SOUMITA BOSE (DAS) Vs. SANJOY BOSE
|
March 5, 2020 |
SOUMITA MUKHERJEE (PATRA) Vs. STATE OF WEST BENGAL & ORS.
|
February 7, 2020 |
SOURAJIT GHOSH Vs. UNION OF INDIA
|
July 30, 2020 |
SOURAV BISWAS Vs. STAE OF WEST BENGAL
|
March 6, 2020 |
SOURAV HALDER Vs. SWAGATA HALDER
|
March 11, 2020 |
SOUTHERN ROAD CARRIERS LIMITED Vs. JAI BALAJI INDUSTRIES LIMITED
|
January 22, 2020 |
SOVA RANI SEAL Vs. DILIP KUMAR SAMANTA
|
February 28, 2020 |
SPML INFRA LTD. & ANR. Vs. CHIEF MANAGER, CANARA BANK & ORS.
|
February 11, 2020 |
SPRITE INVESTMENT PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
February 11, 2020 |
SREI EQUIPMENT FINANCE LIMITED Vs. SEIRRA INFRAVENTURE PRIVATE LIMITED
|
October 7, 2020 |
SREI EQUIPMENT FINANCE LIMITED Vs. KULDEEP SINGH
|
February 13, 2020 |
SREI EQUIPMENT FINANCE LIMITED Vs. GANNON DUNKERY AND CO. LTD.
|
February 17, 2020 |
SREI EQUIPMENT FINANCE PVT LTD Vs. RANCHI MSW PVT LTD & ANR
|
September 3, 2020 |
SRI HIRALAL SHAW Vs. SMT. BHARATI MANNA & ORS.
|
March 20, 2020 |
SRI NEMAI CHANDRA SADHUKHAN Vs. SRI BADAL DAS
|
January 6, 2020 |
SRI SRI SHYAMSUNDAR JEW DEBUTTOT ESTATE & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
January 10, 2020 |
SRI SUBRATA ROY Vs. SUSHRITA ROY
|
January 8, 2020 |
SRI TARA SANKAR KOLA Vs. NEW INDIA ASSURANCE CO. LTD. @ ANR.
|
March 11, 2020 |
STATE OF WEST BENGAL Vs. KARTICK CHANDRA DAS
|
February 18, 2020 |
STATE OF WEST BENGAL Vs. CHAKRABORTY & COMPANY
|
February 5, 2020 |
STATE OF WEST BENGAL Vs. ENKON PVT LTD
|
December 24, 2020 |
STATE OF WEST BENGAL Vs. PAM DEVELOPMENT PRIVATE LIMITED
|
March 3, 2020 |
STATE OF WEST BENGAL Vs. ANIRBAN GHOSH
|
September 3, 2020 |
STATE OF WEST BENGAL Vs. AVIJHIT GHOSH
|
February 11, 2020 |
STATE OF WEST BENGAL Vs. USTAB ALI
|
March 6, 2020 |
STATE OF WEST BENGAL Vs. SANMOHAN CHATTERJEE
|
January 22, 2020 |
STATE OF WEST BENGAL AND ORS.
Vs. PEPSICO INDIA HOLDINGS PVT. LTD.
|
February 18, 2020 |
STATESMAN LIMITED Vs. STATE OF WEST BENGAL
|
July 1, 2020 |
SUBAL @ BHOLA PATRA Vs. STATE OF WEST BENGAL
|
June 12, 2020 |
SUBASISH MISHRA Vs. STATE OF WEST BENGAL
|
June 18, 2020 |
SUBHAS & COMPANY Vs. COMMISSIONER OF CGST AND CX
|
June 24, 2020 |
SUBHAS CHANDRA BHUNIA Vs. STATE OF WEST BENGAL
|
December 22, 2020 |
SUBHAS KUMAR BISWAS Vs. UNION OF INDIA
|
January 22, 2020 |
SUBHASISH ROYCHOWDHURY Vs. STATE OF W.B.
|
January 2, 2020 |
SUBHRA MUKHOPADHYAY AND ANR
Vs. UNION OF INDIA & ORS
|
March 20, 2020 |
SUBRATA DAS Vs. STATE OF WEST BENGAL
|
February 24, 2020 |
SUCHITRA KUMAR SINGHA ROY Vs. ARPITA SINGHA ROY
|
March 20, 2020 |
SUDEB DOLUI Vs. STATE OF WEST BENGAL
|
June 23, 2020 |
SUDEB MAHATO Vs. STATE OF WEST BENGAL
|
May 13, 2020 |
SUDIPTA MANDAL Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
January 27, 2020 |
SUDIPTA TRADERS PRIVATE LIMITED & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
February 18, 2020 |
SUHAN BASU Vs. INDRITA BASU
|
January 7, 2020 |
SUJATA CHAKRABORTY Vs. STATE OF WEST BENGAL
|
June 22, 2020 |
SUJIT MITRA Vs. STATE OF WEST BENGAL
|
May 7, 2020 |
SUJOY GHOSH Vs. SAUGATA GHOSH
|
February 20, 2020 |
SUKHEN PAUL ALIAS SUKHENDU PAUL Vs. TORA MITRA
|
February 3, 2020 |
SUKHEN SEN Vs. STATE OF WEST BENGAL
|
January 15, 2020 |
SUKRIT SAHA Vs. SADHANASHRAM SEVA SAMSAD
|
February 7, 2020 |
SUMAN PAL Vs. STATE OF WEST BENGAL
|
February 21, 2020 |
SUMERMAL SURANA Vs. STATE OF W.B.
|
November 19, 2020 |
SUMIT MANDAL Vs. UNION OF INDIA
|
February 7, 2020 |
SUMITA BHADRA Vs. STATE BANK OF INDIA
|
February 19, 2020 |
SUMITA SIKDER Vs. STATE OF WEST BENGAL
|
March 3, 2020 |
SUNIL DALAI Vs. STATE OF W.B.
|
July 20, 2020 |
SUPRADIP DEY Vs. STATE OF WEST BENGAL & ORS.
|
February 14, 2020 |
SURAJIT HALDER Vs. STATE OF WEST BENGAL
|
October 13, 2020 |
SURAJIT MONDAL @ CHHATTU Vs. STATE OF WEST BENGAL
|
March 4, 2020 |
SURAVEE BUSINESS SERVICES PVT. LTD. Vs. CHITTAVALSAH JUTE MILLS LTD
|
February 7, 2020 |
SUREKHA SARKAR Vs. STATE OF WEST BENGAL
|
September 30, 2020 |
SURESH AGARWAL Vs. SATYANARAIN AGARWAL & ORS.
|
June 11, 2020 |
SURESH CHANDRA KHEMKA Vs. STATE OF WEST BENGAL
|
March 12, 2020 |
SURESH KUMAR PATNI Vs. PUNJAB NATIONAL BANK
|
December 23, 2020 |
SUSMITA MUKHERJEE Vs. DIPALI MUKHERJEE
|
January 3, 2020 |
SUSMITA SAHA MAZUMDER Vs. SUSANTA SAHA
|
March 17, 2020 |
SWAGATA DAS Vs. SUBRATA NASKAR
|
March 5, 2020 |
SWAPAN KUMAR BHUNIA Vs. STATE OF WEST BENGAL
|
February 4, 2020 |
SWAPAN KUMAR CHANDA Vs. KRISHNAPADA CHANDA
|
January 24, 2020 |
SWAPAN KUMAR DEY Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED AND ORS.
|
March 4, 2020 |
SWAPAN KUMAR MONDAL Vs. STATE OF WEST BENGAL
|
February 10, 2020 |
SWAPAN KUMAR SAHA Vs. BANGIYA GRAMIN VIKASH BANK
|
May 13, 2020 |
SWAPAN ROY Vs. STATE OF WEST BENGAL
|
December 23, 2020 |
SWAPNA DEB Vs. STATE OF WEST BENGAL
|
February 12, 2020 |
SWAPNA DUTTA Vs. STATE OF WEST BENGAL
|
January 17, 2020 |
SWARNAMOYEE PATRA Vs. STATE OF WEST BENGAL
|
March 3, 2020 |
TAHIRUDDIN MONDAL Vs. STATE OF WEST BENGAL
|
October 12, 2020 |
TANIMA ALAM MALLICK @ TANIMA ISLAM MALLICK Vs. RAJIB SAHA AND ANR.
|
February 6, 2020 |
TANVEER SINGH Vs. DIRECTOR, DIRECTORATE OF TRANSPORT
|
July 8, 2020 |
TAPAN MITRA AND ORS. Vs. TUSHAR CHOWLA AND ORS.
|
January 7, 2020 |
TAPAS DAS Vs. STATE OF WEST BENGAL
|
February 13, 2020 |
TARA DEVI Vs. BANK OF INDIA
|
March 4, 2020 |
TARAK NATH BERA Vs. STATE OF WEST BENGAL
|
February 6, 2020 |
TASNAHARA KHATUN Vs. STATE OF WEST BENGAL
|
September 18, 2020 |
TERAI OVERSEAS PRIVATE LIMITED Vs. KEJRIWAL SUGAR AGENCIES PRIVATE LIMITED
|
September 3, 2020 |
THE STATE OF WEST BENGAL AND ORS. Vs. ANJANA BHATTACHARJEE AND ORS.
|
February 21, 2020 |
TIRUPATI BALAJI ENTERPRISE Vs. MICKY METALS LIMITED
|
February 6, 2020 |
TRIDIBESH DAS Vs. SMT. TINKU DAS
|
January 2, 2020 |
TRIMULA SPONGE IRON (P) LTD. Vs. UNION OF INDIA
|
January 2, 2020 |
TRIMULA SPONGE IRON (P) LTD. Vs. UNION OF INDIA
|
January 2, 2020 |
TRISHA BHATTACHARJEE Vs. STATE OF WEST BENGAL
|
August 26, 2020 |
UDAY CHAND DUTTA Vs. TAPAS DUTTA @ SHRIMAN TAPAS KUNAR DUTTA
|
June 25, 2020 |
UMED MAL DUGAR Vs. SMT. ANITA DALMIA
|
January 10, 2020 |
UNION OF INDIA Vs. TAPAN KUMAR ROY
|
January 7, 2020 |
UNION OF INDIA Vs. RADHA CHEMICALS.
|
February 25, 2020 |
UNION OF INDIA Vs. BHARAT PROCESS & MECHANICAL ENGINEERS LTD
|
March 3, 2020 |
UNION OF INDIA Vs. UDAY CHAND MAJUMDER
|
March 6, 2020 |
UNITED BANK OF INDIA Vs. SWAPAN KUMAR MULLICK
|
June 17, 2020 |
UNITED BANK OF INDIA & ANR. Vs. JAYOTI BANERJEE & ANR.
|
February 4, 2020 |
UNITED CONVEYOR CORPORATION (INDIA) PRIVATE LIMITED Vs. PRAVASH KUMAR MUKHERJEE
|
August 24, 2020 |
UNIVALUE PROJECTS PVT LTD Vs. UNION OF INDIA
|
August 18, 2020 |
UNIVERSITY OF CALCUTTA Vs. BISWARUP SARKAR
|
December 23, 2020 |
USHA PAL NEE BANIK Vs. PRASENJIT PAL
|
February 7, 2020 |
UTPAL GHOSH Vs. MANAS KUMAR MUKHERJEE
|
February 28, 2020 |
UTTAM GAYEN Vs. STATE OF WEST BENGAL
|
June 11, 2020 |
UTTAM KUNDU Vs. DEBASISH HALDER
|
October 16, 2020 |
VFS GLOBAL SERVICES PRIVATE LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
|
January 27, 2020 |
VICKY PROMOTERS & DEVELOPERS PVT LTD. & ANR. Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
|
February 5, 2020 |
VIKASH AGARWAL Vs. STATE OF WEST BENGAL
|
December 21, 2020 |
VIKRAM SOLAR LIMITED
Vs. ECGC LIMITED
|
March 16, 2020 |
VINEET RUIA Vs. THE PRINCIPAL SECRETARY, MINISTRY OF HEALTH AND FAMILY WELFARE AND ORS.
|
September 16, 2020 |
VINEET RUIA Vs. PRINCIPAL SECRETARY, DEPARTMENT OF SCHOOL EDUCATION
|
October 13, 2020 |
VISA RERSSOURCES PTE LTD. Vs. SUPER SMELTERS LTD. & ANR.
|
July 27, 2020 |
VISHWANATH PATWARI Vs. RAMESH KUMAR PODDAR
|
February 5, 2020 |
VSAIPPL SATYAM INFRA Vs. COAL INDIA LIMITED
|
September 25, 2020 |
WANGKHEMAYUM BISHONATH SINGH Vs. UNION OF INDIA
|
February 12, 2020 |
WASHIM AKRAM Vs. STATE OF WEST BENGAL
|
January 6, 2020 |
WELFARE ASSOCIATION Vs. BAPPADITYA CHATTERJEE
|
January 27, 2020 |
WELLMAN CARBO METALICKS L.T.D Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKTA
|
March 3, 2020 |
WEST BENGAL HOUSING BOARD Vs. CIVCON CONSTRUCTION PVT. LTD.
|
March 17, 2020 |
WEST BENGAL MEDICAL AND SALES REPRESENTATIVE UNION Vs. STATE OF WEST BENGAL
|
July 1, 2020 |
WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. ABDUL HAMID
|
March 4, 2020 |
WINGFAN INDIA PVT LTD. Vs. C. DOCTOR & COMPANY PVT LTD
|
February 5, 2020 |
WOODLAND MANUFACTURERS LIMITED Vs. SANKAR PRASAD GARGA & ORS.
|
February 14, 2020 |
WOODLANDS MULTISPECIALITY HOSPITAL LIMITED Vs. SUSMITA SAHOO SETH
|
February 6, 2020 |
YOGESH MEHRA @ YOGESH JOGINDERNATH MEHRA Vs. STATE OF WEST BENGAL
|
February 4, 2020 |
YUSUF BAIDYA Vs. STATE OF WEST BENGAL
|
February 11, 2020 |
ZUBAIDA BEGUM @ ZUBEDA KHATUN Vs. ANWAR ALI
|
June 3, 2020 |