|
KIRAN BALA SAHU (DECEASED). Vs. SUPRAMA MAITI
|
December 24, 2019 |
|
A C POWER SYSTEM Vs. ENGINEERING FABRICATORS & ENTERPRISERS
|
June 14, 2019 |
|
A. SUBRAMANIAM Vs. THE LIEUTENANT GOVERNOR AND ORS.
|
December 13, 2019 |
|
A.P. FINE DINING (P) LTD Vs. T.J. PARSONS
|
February 4, 2019 |
|
AARYAN PROJECTS PRIVATE LIMITED Vs. KLOWIN INFRASTRUCTURE PRIVATE LIMITED
|
June 12, 2019 |
|
ABDUL AZIZ Vs. SHRACHI BURDWAN DEVELOPERS PRIVATE LIMITED
|
September 11, 2019 |
|
ABDUL AZIZ Vs. STATE OF WEST BENGAL
|
August 14, 2019 |
|
ABDUL BASAR MONDAL Vs. STATE OF WEST BENGAL
|
May 23, 2019 |
|
ABDUL HANNAN Vs. STATE OF WEST BENGAL
|
March 27, 2019 |
|
ABDUL KARIM KHAN Vs. STATE OF WEST BENGAL
|
January 18, 2019 |
|
ABDUL LATIF ANSARI @ ANDAZ SHAH WARSHI Vs. STATE OF WEST BENGAL & ORS
|
April 22, 2019 |
|
ABDUL MATIN AHAMED AND OTHERS Vs. NAWAB ALI MOLLA (SHAHJI) AND OTHERS
|
May 8, 2019 |
|
ABDUL MATIN MALLICK Vs. SUBRATA BHATTACHARJEE(BANERJEE)&ORS
|
April 17, 2019 |
|
ABDUL MOKID Vs. STATE OF WEST BENGAL
|
January 28, 2019 |
|
ABDUL SATTAR Vs. STATE OF WEST BENGAL
|
December 6, 2019 |
|
ABDUL SATTAR Vs. STATE OF WEST BENGAL
|
July 16, 2019 |
|
ABDUS SALAM Vs. STATE OF WEST BENGAL
|
August 30, 2019 |
|
ABHAY ROY CHOWDHURY @ ABHAY RAY CHOWDHURY Vs. STATE OF WEST BENGAL & ORS
|
March 28, 2019 |
|
ABHIJIT GHOSH Vs. JAYITA GHOSH (NEE CHATTERJEE)
|
February 5, 2019 |
|
ABHIJIT GUHA Vs. VIDYASAGAR UNIVERSITY & ORS
|
February 27, 2019 |
|
ABHIJIT MONDAL & ORS Vs. STATE OF WEST BENGAL
|
January 28, 2019 |
|
ABHIJIT SADHUKHAN Vs. STATE OF WEST BENGAL
|
August 9, 2019 |
|
ABHIRATHI BHATTACHARYA Vs. STATE OF WEST BENGAL & ORS
|
March 20, 2019 |
|
ABHISHEK AGARWALLA Vs. RAJENDRA KUMAR BANKA
|
September 5, 2019 |
|
ABHISHEK CHATTERJEE Vs. PIYET CHATTERJEE & ANR
|
March 26, 2019 |
|
ABHISHEK CHOWDHURY Vs. STATE OF WEST BENGAL
|
October 30, 2019 |
|
ABHISHEK MUKHERJEE Vs. BOARD OF TRUSTEES, KOLKATA PORT TRUST
|
October 1, 2019 |
|
ABHRADEEP PAN Vs. WEST BENGAL UNIVERSITY OF TEACHERS
|
December 4, 2019 |
|
ABINASH CHOWDHURY Vs. STATE OF WEST BENGAL
|
June 10, 2019 |
|
ABIR SAHA Vs. STATE OF WEST BENGAL
|
July 23, 2019 |
|
ABU BAKER RAHMAN Vs. STATE OF WEST BENGAL
|
June 12, 2019 |
|
ABUL KALAM AZAD Vs. STATE OF WEST BENGAL
|
January 22, 2019 |
|
ACCORD ADVERTISING PVT. LTD. Vs. AIRPORTS DIRECTOR, THE AIRPORTS AUTHORITY OF INDIA
|
July 31, 2019 |
|
ACHINTA ADAK Vs. RADHARAMAN DAS
|
August 2, 2019 |
|
ACHIYA BIBI @ ACHHIYA SARDAR Vs. STATE OF WEST BENGAL
|
July 25, 2019 |
|
ACYUMEN COMPLEX PVT LTD AND OTHERS Vs. MD SAFIAR RAHAMAN AND OTHERS
|
March 20, 2019 |
|
AD IDEAS PRIVATE LIMITED Vs. VIEW AD IDEAS AND ORS.
|
September 18, 2019 |
|
ADHIR KUMAR JANA Vs. STATE OF WEST BENGAL & ORS
|
May 1, 2019 |
|
ADITYA KUMAR GHOSH Vs. ANURUPA CHATTOPADHYAY
|
January 21, 2019 |
|
ADITYA KUMAR SHAW Vs. STATE OF WEST BENGAL
|
August 13, 2019 |
|
ADITYA VIKRAM LODHA Vs. LIFE INSURANCE CORPORATION OF INDIA & ANR
|
August 22, 2019 |
|
ADUR SABUR Vs. STATE OF WEST BENGAL
|
September 11, 2019 |
|
AFRICA COLD STORAGE PVT LTD & ANR Vs. STATE OF WEST BENGAL & ORS
|
March 12, 2019 |
|
AGARPARA COMPANY LIMITED Vs. STATE OF WEST BENGAL
|
February 21, 2019 |
|
AGARPARA JUTE MILLS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(1), KOLKATA & ORS
|
March 15, 2019 |
|
AGRASAIN SEVA SAMITY Vs. BASUDEO TIKMANY
|
July 31, 2019 |
|
AGRO CHEM FEDERATION OF INDIA Vs. UNION OF INDIA
|
December 24, 2019 |
|
AHINSA PRACHAR SAMITY Vs. DIRECTOR OF SCHOOL EDUCATION
|
August 5, 2019 |
|
AI CHAMPDANY INDUSTRIES LIMITED Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
September 27, 2019 |
|
AJAY KUMAR Vs. SOMA KUMAR (DAS)
|
April 9, 2019 |
|
AJAY KUMAR DAS Vs. STATE OF WEST BENGAL
|
August 1, 2019 |
|
AJIT BAURI Vs. STATE OF WEST BENGAL
|
March 20, 2019 |
|
AJIT KUMAR BHATTACHARYA Vs. COMMISSIONER OF POLICE, BARRACKPORE POLICE COMMISSIONERATE, BARRACKPORE & ORS
|
February 27, 2019 |
|
AJIT KUMAR BHATTACHARYA Vs. COMMISSIONER OF POLICE
|
February 15, 2019 |
|
AJIT PRAMANIK Vs. STATE OF WEST BENGAL
|
March 5, 2019 |
|
AJIT SAMADDER ALIAS BABLU SAMADDER & ANR Vs. PRABHAT KUMAR CHATTOPADHYAY & ORS
|
March 20, 2019 |
|
AJOY BISWAS Vs. STATE OF WEST BENGAL
|
November 18, 2019 |
|
AJOY KUMAR HAJRA Vs. STATE OF WEST BENGAL & ORS
|
March 11, 2019 |
|
AJOY KUMAR SHUKLA Vs. PRIYANKA SHUKLA NEE MISHRA
|
April 9, 2019 |
|
AKHIL SHIL Vs. THE STATE
|
June 19, 2019 |
|
ALAMGIR HOSSAIN Vs. STATE OF WEST BENGAL
|
June 11, 2019 |
|
ALIAH UNIVERSITY Vs. SK. MARJAMAL HAQUE
|
November 5, 2019 |
|
ALL WEST BENGAL SALES REPRESENTATIVES UNION Vs. ASIT KUMAR ROY
|
July 26, 2019 |
|
ALLAHABAD BANK Vs. ABHINANDAN INTERNATIONAL PVT. LTD. & ORS.
|
March 6, 2019 |
|
ALLAHABAD BANK Vs. ASHOK KUMAR SINHA
|
December 5, 2019 |
|
ALLAHABAD BANK Vs. SANDIPTA GANGOPADHYAY
|
August 30, 2019 |
|
ALMAS SK @ ALMACH SEKH Vs. FELUJAN BEWA
|
August 21, 2019 |
|
ALOGOMA STEELS LIMITED Vs. CIC STEELS PVT LTD AND ANOTHER
|
February 6, 2019 |
|
ALOK HAZRA & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
ALOK KUMAR DAS Vs. STATE OF WEST BENGAL & ORS
|
March 25, 2019 |
|
ALOK KUMAR LAYEK Vs. STATE OF WEST BENGAL
|
April 24, 2019 |
|
ALOK KUMAR SINHA Vs. STATE
|
March 15, 2019 |
|
ALOK NATH CHANDRA Vs. STATE BANK OF INDIA
|
August 28, 2019 |
|
ALOKE AGARWAL Vs. ISHTIAQUE AHMED & ORS
|
March 19, 2019 |
|
ALOKE KUMAR SARKAR Vs. NATIONAL INSURANCE COMPANY LIMITED & ORS
|
February 15, 2019 |
|
ALOYBALA GHOSH Vs. GOUTAM SEN & ORS
|
January 17, 2019 |
|
ALPANA PATRA Vs. RANJAN NIYOGI
|
February 26, 2019 |
|
ALW ESTATES PVT LTD Vs. RAJLAXMI INVESTMENT AND TRADING CO LTD
|
June 19, 2019 |
|
AMAL BORAL Vs. DEBASISH PAUL
|
August 21, 2019 |
|
AMAL SARKAR & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
AMAR BAURI Vs. STATE OF WEST BENGAL
|
November 29, 2019 |
|
AMAR BAURI Vs. STATE OF WEST BENGAL
|
November 23, 2019 |
|
AMAR KUMAR BARIK Vs. UNION OF INDIA
|
August 8, 2019 |
|
AMAR NATH MUKHERJEE Vs. UNION OF INDIA
|
September 27, 2019 |
|
AMAR NATH SINGH Vs. KOLKATA MUNICIPAL CORPORATION
|
August 20, 2019 |
|
AMARENDRA GOSWAMI Vs. SUBRATA ARINDA
|
September 11, 2019 |
|
AMARENDRA KUMAR SINGH Vs. DAMODAR VALLEY CORPORATION
|
August 14, 2019 |
|
AMARENDRA NATH TEWARY Vs. BASANA LOHAR (MIDYA)
|
May 22, 2019 |
|
AMBIKA PRASAD Vs. STATE OF WEST BENGAL
|
November 13, 2019 |
|
AMINUL ISLAM Vs. JANNATUN NISHA
|
July 17, 2019 |
|
AMIR HOSSAIN Vs. STATE OF WEST BENGALSAMITY
|
January 10, 2019 |
|
AMIT Vs. STATE OF WEST BENGAL
|
August 29, 2019 |
|
AMIT DAS GUPTA
Vs. UNION OF INDIA & ORS.
|
November 28, 2019 |
|
AMIT GUPTA Vs. STATE OF WEST BENGAL
|
November 25, 2019 |
|
AMIT MINES PRIVATE LIMITED Vs. MAITHAN ALLOYS LIMITED AND ANOTHER
|
April 3, 2019 |
|
AMIT SINGH Vs. ICICI BANK LIMITED AND OTHERS
|
February 27, 2019 |
|
AMIT YADAV & ANR Vs. SUKUMAR DAS & ORS
|
April 8, 2019 |
|
AMITA SARBADHIKARY Vs. BANDANA SHOME & ORS
|
January 17, 2019 |
|
AMITAVA GHOSH Vs. SEFALI GHOSH
|
September 24, 2019 |
|
AMITAVA PAKHIRA & ANR Vs. CHAIRMAN, DIAMOND HARBOUR MUNICIPALITY & ORS
|
March 25, 2019 |
|
AMITAVA RAKSHIT Vs. PRARANTA DAS
|
August 2, 2019 |
|
AMIYA KANTI DAS Vs. SEFALIKA ASH
|
April 24, 2019 |
|
AMIYA KANTI DAS & ANR Vs. SM. SEFALIKA ASH
|
February 21, 2019 |
|
AMJAD ALI MIRZA, BEING DECEASED, HIS HEIRS NAGMA BEGUM AND OTHERS Vs. BOARD OF WAKFS AND OTHERS
|
February 20, 2019 |
|
AMNA BIBI ALIAS BEGUM @ ARMA BEGUM & ORS Vs. KHURSHIDA PARVEEN & ORS
|
April 11, 2019 |
|
AMRICON AGROVET PRIVATE LIMITED Vs. JAI LAKSHMI SOLVENTS PRIVATE LIMITED
|
October 1, 2019 |
|
AMRIT FEEDS LIMITED Vs. JAI LAKSHMI SOLVENTS PRIVATE LIMITED
|
October 1, 2019 |
|
AMRIT HATCHERIES PRIVATE LIMITED Vs. JAI LAKSHMI SOLVENTS PRIVATE LIMITED
|
October 1, 2019 |
|
AMRITA BAZAAR PATRIKA PRIVATE LIMITED Vs. UNITED BANK OF INDIA AND ANOTHER
|
February 20, 2019 |
|
AMRITRASHI APARTMENT PVT LTD. Vs. JB RAYEES ALAM
|
August 16, 2019 |
|
AMRUTANJAN HEALTH CARE LIMITED Vs. STATE OF WEST BENGAL
|
July 5, 2019 |
|
AMULYA KUMAR GANGULY Vs. SAMAR GANGULY
|
July 19, 2019 |
|
ANAND KUMAR MISTRY @ SHARMA Vs. STATE OF WEST BENGAL & ANR
|
April 9, 2019 |
|
ANANDA KUMAR GHOSH Vs. DURGAPUR PROJECTS LIMITED
|
August 28, 2019 |
|
ANANDLOK WELFARE ASSOCIATION Vs. CITY ENCLAVE PRIVATE LIMITED
|
November 27, 2019 |
|
ANANT KUMAR SHAW Vs. STATE OF WEST BENGAL
|
March 29, 2019 |
|
ANANTALAL BAIJNATH & ORS Vs. ROY GEORGE MANTOSH & ANR
|
April 25, 2019 |
|
ANASUA BISWAS Vs. UNION OF INDIA
|
November 25, 2019 |
|
ANATH BANDHU PATAR Vs. STATE OF WEST BENGAL & ORS
|
January 9, 2019 |
|
ANDAMAN SARVAJANIK NIRMAN VIBAGH MAZDOOR SANGH AND ORS. Vs. THE LIEUTENANT GOVERNOR AND ORS.
|
December 13, 2019 |
|
ANDREW YULE HEAD OFFICE RETIRED EMPLOYEES ASSOCIATION Vs. UNION OF INDIA AND ANR
|
January 21, 2019 |
|
ANDREW YULE HEAD OFFICE RETIRED EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
|
August 5, 2019 |
|
ANE INDUSTRIES PVT. LTD. Vs. J.K. ENGINEERING PVT. LTD.
|
November 19, 2019 |
|
ANIL CHORONE ROQUITTE & ORS Vs. STATE OF WEST BENGAL & ORS
|
January 7, 2019 |
|
ANIL DAS & ORS. Vs. REGISTRAR GENERAL, HIGH COURT, CALCUTTA
|
September 18, 2019 |
|
ANIL GUPTA & ORS Vs. STATE OF WEST BENGAL & ORS
|
February 28, 2019 |
|
ANIL KAR Vs. STATE OF WEST BENGAL
|
November 8, 2019 |
|
ANIL KUMAR JHA Vs. STATE OF WEST BENGAL
|
January 3, 2019 |
|
ANIL KUMAR JHA @ LALTU Vs. STATE OF WEST BENGAL
|
November 29, 2019 |
|
ANIL KUMAR MALIK & ORS Vs. RAMJIBAN MAHATO & ORS
|
May 14, 2019 |
|
ANIL KUMAR MISHRA Vs. ORIENTAL BANK OF COMMERCE AND OTHERS
|
April 10, 2019 |
|
ANIL KUMAR TIWARI Vs. UNION OF INDIA
|
September 13, 2019 |
|
ANIL RAJKUMAR MEKERJI Vs. R REV PARITOSH CANNING
|
July 12, 2019 |
|
ANIL YADAV Vs. STATE OF BIHAR
|
August 8, 2019 |
|
ANIMA SEN Vs. STATE OF WEST BENGAL
|
December 23, 2019 |
|
ANIMESH GANTAIT Vs. STATE OF WEST BENGAL & ORS
|
February 25, 2019 |
|
ANIMESH GANTAIT Vs. STATE OF WEST BENGAL & ORS
|
March 19, 2019 |
|
ANINDITA DUTTA MAJUMDAR Vs. SANTANU RANJAN DUTTA
|
March 8, 2019 |
|
ANINDYA DEB Vs. DEBJANI DEB
|
September 2, 2019 |
|
ANINDYA SUNDAR DAS Vs. UNION OF INDIA
|
June 25, 2019 |
|
ANIRBAN BHANDARI & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
ANIRBAN CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS
|
May 3, 2019 |
|
ANIRBAN DUTTA Vs. KOLKATA MUNICIPAL CORPORATION
|
September 18, 2019 |
|
ANIRBAN GHOSH Vs. STATE OF WEST BENGAL
|
July 4, 2019 |
|
ANJAN FOUZDAR Vs. STATE OF WEST BENGAL AND OTHERS
|
April 11, 2019 |
|
ANJAY KUMAR SINGH Vs. MINATI PAUL
|
March 6, 2019 |
|
ANJU JAIN Vs. RAM DEV SAH
|
April 18, 2019 |
|
ANKUR SHINGAL & OTHERS Vs. STATE OF WEST BENGAL & ANR
|
October 1, 2019 |
|
ANNU SHARMA Vs. SANJAY SHARMA
|
August 26, 2019 |
|
ANOWARA BIBI Vs. STATE OF WEST BENGAL
|
June 11, 2019 |
|
ANSAR AHMED Vs. SOVAN CHATTERJEE
|
March 29, 2019 |
|
ANSARUL MOLLA Vs. RAHUL AMIN MOLLA
|
September 26, 2019 |
|
ANUJ COAL SUPPLIERS PVT. LTD. Vs. COAL INDIA LIMITED
|
August 20, 2019 |
|
ANUP KUMAR BISWAS Vs. STATE OF WEST BENGAL
|
July 18, 2019 |
|
ANUP PRAMANICK Vs. MD. NUR ISLAM MONDAL
|
December 19, 2019 |
|
ANUP ROY Vs. STATE OF WEST BENGAL
|
June 13, 2019 |
|
ANUPAM KANJI Vs. STATE OF WEST BENGAL
|
September 26, 2019 |
|
ANUPAM SENGUPTA Vs. HONBLE HIGH COURT AT CALCUTTA AND OTHERS
|
March 20, 2019 |
|
ANWAR ALI MOLLA & ANR Vs. SHAIKH SONAMONI & ANR
|
March 13, 2019 |
|
APARESH GUCHHAIT Vs. STATE OF WEST BENGAL
|
August 14, 2019 |
|
APARNA BAGCHI Vs. NATIONAL INSURANCE COMPANY LTD.
|
June 28, 2019 |
|
APARNA PAL & ORS Vs. ANIL KUMAR GIRI & ORS
|
September 3, 2019 |
|
APEEJAY SURRENDRA PARK HOTELS LTD Vs. KOLKATA MUNICIPAL CORPORATION
|
June 13, 2019 |
|
APL METALS LIMITED Vs. COSCO SHIPPING LINES PVT. LTD
|
October 22, 2019 |
|
APL METALS LIMITED Vs. COSCO SHIPPING LINES PVT. LTD.
|
November 14, 2019 |
|
APOLLO ZIPPER INDIA LTD Vs. W. NEWMAN & CO. LTD
|
July 10, 2019 |
|
APRATIM MUKHERJEE Vs. STATE BANK OF INDIA
|
June 18, 2019 |
|
APURBA SARKAR Vs. ARABINDA ADHIKARY
|
August 7, 2019 |
|
ARABINDA TEWARI Vs. UNION OF INDIA
|
December 6, 2019 |
|
ARAMBAGH HATCHERIES LTD. Vs. UNION OF INDIA
|
February 26, 2019 |
|
ARANI MUKHOPADHYAY Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION & ORS
|
September 6, 2019 |
|
ARATI BALLAV Vs. STATE OF WEST BENGAL
|
April 8, 2019 |
|
ARATI BISWAS Vs. STATE OF WEST BENGAL
|
June 24, 2019 |
|
ARBIND BHATTACHARYA Vs. BALARAM MODAK
|
June 19, 2019 |
|
ARCHANA CHATTERJEE Vs. UNION OF INDIA
|
June 10, 2019 |
|
ARCHANA ROY Vs. DIPANJAN BHATTACHARJEE
|
May 8, 2019 |
|
ARCHON POWERINFRA INDIA PRIVATE LIMITED Vs. INDIAN OIL CORPORATION & ORS
|
February 7, 2019 |
|
ARIF ALI Vs. STATE OF WEST BENGAL
|
July 22, 2019 |
|
ARIJIT SARKAR Vs. STATE OF WEST BENGAL
|
March 11, 2019 |
|
ARINDAM CHOUDHURY Vs. STATE OF WEST BENGAL
|
February 4, 2019 |
|
ARINDAM NASKAR Vs. STATE OF WEST BENGAL
|
June 11, 2019 |
|
ARJUN SINGH Vs. STATE OF WEST BENGAL & ORS
|
April 11, 2019 |
|
ARNAB KUMAR MAITI Vs. UNIVERSITY OF KALYANI AND ORS.
|
September 23, 2019 |
|
ARPITA GUIN Vs. STATE OF WEST BENGAL
|
July 10, 2019 |
|
ARPITA MANNA (BERA) Vs. SAHADEV BERA
|
December 5, 2019 |
|
ARUN GHOSH Vs. STATE OF WEST BENGAL
|
January 28, 2019 |
|
ARUN KUMAR BHUNIA Vs. BADAL MIDYA
|
October 30, 2019 |
|
ARUN KUMAR KARMAKAR Vs. STATE OF WEST BENGAL
|
May 22, 2019 |
|
ARUN SINHA ROY Vs. STATE OF WEST BENGAL
|
November 26, 2019 |
|
ARUP KUMAR BHAUMIK Vs. STATE OF WEST BENGAL
|
January 28, 2019 |
|
ARUP KUMAR BHAUMIK Vs. STATE OF WEST BENGAL
|
November 1, 2019 |
|
ARUP KUMAR ROY Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
|
September 6, 2019 |
|
ARUP PRASAD KAIRI Vs. EASTERN COALFIELDS LIMITED
|
February 15, 2019 |
|
ARVIND KUMAR MEHROTRA Vs. MUKUNDA BIHARI GOSWAMI
|
July 12, 2019 |
|
ARVIND KUMAR MUNKA Vs. UNION OF INDIA
|
December 24, 2019 |
|
ASADUZZAMAN Vs. UNION OF INDIA & ORS
|
February 6, 2019 |
|
ASFAKUL HAQUE Vs. UNION OF INDIA
|
November 20, 2019 |
|
ASHFAQUE NAIYER WARSI Vs. C E S C LIMITED & ORS
|
April 9, 2019 |
|
ASHIM BAIDYA Vs. STATE OF WEST BENGAL & ORS
|
May 3, 2019 |
|
ASHIM CHANDRA DAW Vs. STATE OF WEST BENGAL
|
December 12, 2019 |
|
ASHIM KUMAR GUHA Vs. UNION OF INDIA
|
August 21, 2019 |
|
ASHIM SARKAR Vs. STATE OF WEST BENGAL
|
June 28, 2019 |
|
ASHIMA SARDAR Vs. STATE OF WEST BENGAL & ORS
|
February 6, 2019 |
|
ASHIS BAG Vs. STATE OF WEST BENGAL
|
August 7, 2019 |
|
ASHIS CHAKRABORTY Vs. PRATIMA GHOSH
|
April 26, 2019 |
|
ASHIS KUMAR BHOWMIK Vs. STATE OF WEST BENGAL
|
February 15, 2019 |
|
ASHIS KUMAR DEY & ANOTHER Vs. STATE OF WEST BENGAL & ORS
|
January 11, 2019 |
|
ASHIS KUMAR GOSWAMI Vs. STATE TRANSPORT AUTHORITY
|
August 2, 2019 |
|
ASHIS KUMAR SEN Vs. SUDIPTA BANERJEE
|
November 27, 2019 |
|
ASHIS MUKHERJEE Vs. STATE OF WEST BENGAL
|
January 28, 2019 |
|
ASHOK Vs. STATE OF WEST BENGAL
|
July 9, 2019 |
|
ASHOK JAIN Vs. NARCOTICS CONTROL BUREAU
|
August 2, 2019 |
|
ASHOK KUMAR AGARWAL Vs. STATE OF WEST BENGAL
|
February 14, 2019 |
|
ASHOK KUMAR DAS Vs. STATE OF WEST BENGAL
|
April 16, 2019 |
|
ASHOK KUMAR GIRI Vs. KOUSHIK PAL
|
September 24, 2019 |
|
ASHOK KUMAR SHAW Vs. KOLKATA MUNICIPAL CORPORATION
|
December 3, 2019 |
|
ASHOK KUMAR SHAW Vs. KOLKATA MUNICIPAL CORPORATION
|
December 30, 2019 |
|
ASHOK MAJUMDAR Vs. STATE OF WEST BENGAL
|
August 20, 2019 |
|
ASHOKE BAIRAGI Vs. TAMAL TARU BAIRAGI & ORS
|
April 24, 2019 |
|
ASHOKE CHATTERJEE & ORS Vs. ARATI MOITRA
|
September 20, 2019 |
|
ASHOKE KUMAR CHATTERJEE Vs. EASTERN COALFIELDS LTD. & ORS.
|
December 24, 2019 |
|
ASHOKENDU ADHIKARY Vs. MANOJ PATNAIK
|
September 19, 2019 |
|
ASHUTOSH ROY PRAFULLA KUMAR ROY Vs. MD. IQBAL KHAN
|
February 20, 2019 |
|
ASHWIN BHANULAL DESAI Vs. BIJAY KUMAR MANISH KUMAR HUF
|
November 7, 2019 |
|
ASHWINI KUMAR SINGH Vs. PANCHAMI STONE QUARRY
|
September 11, 2019 |
|
ASIAN TEA & EXPORTS LIMITED & ANR. Vs. SUPERINTENDENT OF CUSTOMS & ORS.
|
September 12, 2019 |
|
ASIM KUMAR CHAKRABARTI Vs. STATE OF WEST BENGAL
|
October 31, 2019 |
|
ASIM KUMAR JANA Vs. BISWAJIT DAS
|
September 27, 2019 |
|
ASIT KUMAR KUNDU Vs. STATE OF WEST BENGAL
|
March 28, 2019 |
|
ASIT KUMAR PATWARI Vs. SHRIMATI LIPIKA ROY
|
November 14, 2019 |
|
ASIT RANJAN GAYEN Vs. STATE OF WEST BENGAL
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November 25, 2019 |
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ASIT RANJAN GAYEN Vs. STATE OF WEST BENGAL
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November 25, 2019 |
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ASMA PARVEEN Vs. STATE OF WEST BENGAL
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January 22, 2019 |
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ASOK KUMAR HAZRA Vs. STATE OF WEST BENGAL & ORS
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April 11, 2019 |
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ASOK KUMAR SAHA Vs. STATE OF WEST BENGAL
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November 19, 2019 |
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ASOKE SEN AND OTHERS Vs. KOLKATA MUNICIPAL CORPORATION AND OTHERS
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May 2, 2019 |
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ASRAFUL SK Vs. STATE OF WEST BENGAL
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February 18, 2019 |
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ASWINI KUMAR Vs. STATE OF WEST BENGAL & ORS
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March 15, 2019 |
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ATANU CHAKRABORTY Vs. HIGH COURT OF CALCUTTA
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November 26, 2019 |
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ATAUR RAHAMAN Vs. STATE OF WEST BENGAL
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August 16, 2019 |
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ATLANTIC PROJECTS LTD & ORS Vs. ALLAHABAD BANK & ORS
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May 3, 2019 |
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ATMARAM KAJARIA Vs. STATE OF WEST BENGAL
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July 16, 2019 |
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ATUL KUMAR SARKAR Vs. UNION OF INDIA
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December 24, 2019 |
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AURANGABAD AUTO ENGINEERING PVT. LTD. Vs. WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LTD.
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September 26, 2019 |
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AUSTIN DISTRIBUTORS (P) LTD. Vs. SRI ISWAR GANESH CHANDRA JIU
|
December 3, 2019 |
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AVA MERCHANDISING SOLUTIONS Vs. TORERO CORPORATION PVT LTD
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July 1, 2019 |
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AVANI PROJECTS & INFRASTRUCTURES LIMITED. Vs. ORNATE TRADCOM PVT. LTD.
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December 12, 2019 |
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AVANINDRA SINGH Vs. KRISHNENDU GHOSHAL
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July 30, 2019 |
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AVEEK SARKAR Vs. STATE OF WEST BENGAL
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July 15, 2019 |
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AVIJIT MITRA Vs. SHANKAR LAL ROY
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November 8, 2019 |
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AVISHEK MAHATO Vs. STATE OF WEST BENGAL AND ORS
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March 20, 2019 |
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AZIM GAZI Vs. STATE OF WEST BENGAL & ORS
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March 15, 2019 |
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B K CONSTRUCTION AND FINANCE CO (P) LTD Vs. KOLKATA MUNICIPAL CORPORATION AND OTHERS
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May 2, 2019 |
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B. M. BIRLA HEART RESEARCH CENTRE Vs. STATE OF WEST BENGAL
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September 24, 2019 |
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BABAN BANERJEE Vs. EASTERN COALFIELDS LIMITED
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September 20, 2019 |
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BABLI ROY & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
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April 8, 2019 |
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BABLU Vs. STATE OF WEST BENGAL
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August 27, 2019 |
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BABLU DAS Vs. RESERVE BANK OF INDIA
|
April 25, 2019 |
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BABLU MOHAMMED @ MOBARAK ALI Vs. STATE OF WEST BENGAL
|
December 24, 2019 |
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BABLU SINGHA Vs. STATE OF WEST BENGAL
|
October 17, 2019 |
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BABUN RAHA Vs. UNION OF INDIA
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April 11, 2019 |
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BABY SAHA Vs. BANK OF INDIA
|
August 21, 2019 |
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BADAL CHANDRA KUNDU Vs. NETAI MAHATO
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May 15, 2019 |
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BADAL MOHANTA Vs. STATE OF WEST BENGAL
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December 17, 2019 |
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BADAL MOHANTA Vs. STATE OF WEST BENGAL
|
December 17, 2019 |
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BAHUBALI PROMOTERS PRIVATE LIMITED Vs. SHYAM SEL & POWER LIMITED
|
January 30, 2019 |
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BAISHAKHI DAS & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. APARNA DEY & ORS
|
February 1, 2019 |
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BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. MANJU SINGH
|
January 2, 2019 |
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BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. RINKU MONDAL AND ORS.
|
July 31, 2019 |
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BALAI CHANDRA PRAMANIK Vs. SHILA HALDER & ORS
|
September 3, 2019 |
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BALAICHAND SAU Vs. BRINDABAN DASADHIKARI
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August 14, 2019 |
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BALARAM LAYEK Vs. STATE OF WEST BENGAL
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December 24, 2019 |
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BALMER LAWRIE Vs. RAVISHANKAR RAMCHANDRAN
|
October 1, 2019 |
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BALMER LAWRIE & CO. LTD Vs. COMMISSIONER OF INCOME TAX
|
August 1, 2019 |
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BALMER LAWRIE & CO. LTD. Vs. SOUMENDRA KRISTO DUTT
|
February 19, 2019 |
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BALMER LAWRIE AND CO. LTD. EX-OFFICERS FORUM Vs. BALMER LAWRIE AND CO. LTD.
|
November 5, 2019 |
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BANASREE SAHA Vs. SUMAN SAHA
|
March 4, 2019 |
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BANDANA DEY Vs. UNITED BANK OF INDIA
|
April 18, 2019 |
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BANDANA DEY SARKAR (GHOSH) Vs. MUKUL CHAKRABORTY & ORS
|
April 8, 2019 |
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BANDHAN MUNDA Vs. STATE OF WEST BENGAL
|
January 17, 2019 |
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BANDHU GOPAL SAHA Vs. STATE OF WEST BENGAL
|
December 4, 2019 |
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BANGLADESH KRISHI BANK Vs. NAVYUG ENTERPRISES (P) LTD.
|
March 19, 2019 |
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BANI CHAKRA Vs. SAMAR KUMAR DALAL AND ORS
|
February 7, 2019 |
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BANI MARIK MONDAL Vs. STATE OF WEST BENGAL & ORS
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March 19, 2019 |
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BANK OF BARODA Vs. SIMPLEX PROJECTS LIMITED
|
October 17, 2019 |
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BANK OF BARODA Vs. WEST BENGAL SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD
|
June 19, 2019 |
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BANK OF INDIA & ORS Vs. SHILTU SHAW
|
January 17, 2019 |
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BANK OF TOKYO MITSUBISHI LTD. Vs. C.I.T.WB-III CAL
|
August 7, 2019 |
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BANSAL EARTHMOVERS PVT. LTD. Vs. ASSISTANT COMMISSIONER, STATE GOODS AND SERVICES TAX AND ORS.
|
December 5, 2019 |
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BANSHI JANA Vs. STATE OF WEST BENGAL
|
July 30, 2019 |
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BANSHIDHAR NAYAK Vs. STATE OF WEST BENGAL
|
September 16, 2019 |
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BANTRA CO-OPERATIVE BANK LTD. Vs. STATE OF WEST BENGAL
|
December 5, 2019 |
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BAPI MAJHI Vs. STATE OF WEST BENGAL
|
March 27, 2019 |
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BARANAGAR RAJKUMARI MEMORIAL GIRLS' HIGH SCHOOL AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 21, 2019 |
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BARANAGORE JUTE FACTORY PLC AND SRI CHAITAN CHOUDHURY Vs. OFFICIAL LIQUIDATOR
|
December 4, 2019 |
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BARUNI BAURI & ANR. Vs. COAL INDIA LTD. & ORS.
|
December 12, 2019 |
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BASANTA DAS Vs. SHYAMALI DAS
|
December 24, 2019 |
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BASANTA GHOSH Vs. STATE OF WEST BENGAL & ORS
|
September 3, 2019 |
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BASIR AHMED Vs. PRATIVA MANDAL & ORS
|
February 5, 2019 |
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BASIR AHMED Vs. STATE OF WEST BENGAL
|
November 13, 2019 |
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BASUDEB GHOSH Vs. STATE OF WEST BENGAL
|
August 27, 2019 |
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BAZAZ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. MARJINA SULTANA AND ORS.
|
August 1, 2019 |
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BCL SECURE PREMISES PVT. LTD Vs. METRO RAILWAY, KOLKATA & ORS.
|
June 10, 2019 |
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BDG METAL & POWER LIMITED Vs. STATE OF WEST BENGAL
|
December 13, 2019 |
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BEFAIA KARWA Vs. STATE OF WEST BENGAL
|
September 25, 2019 |
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BEJOY LAKSMI SAHA Vs. UNION OF INDIA
|
July 2, 2019 |
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BELAL ALI Vs. STATE OF WEST BENGAL
|
June 12, 2019 |
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BELAYET @ BELAL HOSSAIN & ANR Vs. STATE OF WEST BENGAL
|
April 8, 2019 |
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BELQUIS BEGUM Vs. STATE OF WEST BENGAL & ORS
|
January 4, 2019 |
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BELTAS MERCHANTS PRIVATE LIMITED Vs. INDIAN FIBRES LIMITED AND ORS
|
January 18, 2019 |
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BENGAL INVESTMENT LIMITED Vs. SANKAR DAS
|
September 24, 2019 |
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BERGER PAINTS INDIA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 28, 2019 |
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BHABANI PRASAD MALI Vs. STATE OF WEST BENGAL & ANR
|
April 23, 2019 |
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BHAGABAN DAS AGARWAL Vs. STATE OF WEST BENGAL
|
January 15, 2019 |
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BHAGIRATH AGARWAL Vs. STATE OF WEST BENGAL
|
July 17, 2019 |
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BHAIRAB SARDAR Vs. STATE OF WEST BENGAL
|
November 14, 2019 |
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BHAJAN SAHA & ORS Vs. STATE OF WEST BENGAL & ORS
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January 8, 2019 |
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BHAKTA RANJAN CHOUNI Vs. STATE OF WEST BENGAL
|
March 13, 2019 |
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BHAKTIPADA GHOSH & ORS Vs. JAGANNATH GHOSH ALIAS MONDAL & ORS
|
April 26, 2019 |
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BHARAT COKING COAL LTD. Vs. TURNER MORRISON LTD. & ORS.
|
December 20, 2019 |
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BHARAT HI-TECH (CEMENT) PRIVATE LIMITED Vs. AJAY SENGUPTA
|
March 5, 2019 |
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BHASKAR GHOSH Vs. STATE OF WEST BENGAL
|
December 24, 2019 |
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BHASKAR MONDAL Vs. BISWAJIT CHAKRABORTY
|
November 27, 2019 |
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BHAVANI PRASAD Vs. UNION OF INDIA
|
August 8, 2019 |
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BHELUPADA SAHA Vs. PRAHALLAD GHOSH & ORS
|
March 26, 2019 |
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BHIM CHANDRA PANJA Vs. STATE OF WEST BENGAL
|
November 25, 2019 |
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BHIM CHANDRA PANJA Vs. STATE OF WEST BENGAL & ORS
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April 18, 2019 |
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BHOLA DAS Vs. STATE OF WEST BENGAL
|
September 25, 2019 |
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BHUPENDRA NATH MOHANTY Vs. SRI SRI RADHA JUGAL KISHORE JEW TRUST
|
June 19, 2019 |
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BIBHUMONI SANTRA Vs. SARMISTHA SANTRA
|
December 24, 2019 |
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BIBHUTI BHUSAN DUTTA Vs. ARCHANA MISHRA
|
November 15, 2019 |
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BIBRATA BISWAS Vs. UNION OF INDIA
|
December 11, 2019 |
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BIDANANDA MANDAL Vs. U.O.I.
|
November 18, 2019 |
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BIDHAN BASAK Vs. MANAS GUHA
|
December 9, 2019 |
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BIDYUT DAS Vs. UNION OF INDIA & ORS
|
March 14, 2019 |
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BIHAR STATE POWER (HOLDING) CO LTD Vs. WEST BENGAL STATE MICRO SMALL ENTERPRISES FACILITATION COUNCIL & ANR
|
January 8, 2019 |
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BIJAY KUMAR JHUNJHUNWALA Vs. JAYA JHUNJHUNWALA
|
November 15, 2019 |
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BIJOY KUMAR NAYAK Vs. STATE OF WEST BENGAL
|
December 6, 2019 |
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BIKASH MAJHI & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
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BIKASH MUKHERJEE Vs. UTPAL KUMAR DUTTA
|
June 26, 2019 |
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BIKASH PRAMANIK Vs. STATE OF WEST BENGAL
|
December 19, 2019 |
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BIKASH PRAMANIK @ SUBHAS Vs. STATE OF WEST BENGAL
|
December 13, 2019 |
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BIKASH SAHA Vs. UNION OF INDIA
|
September 20, 2019 |
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BILASPUR SPINNING MILLS & INDUSTRIES LTD. Vs. C.I.T., CENTRAL
|
July 17, 2019 |
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BILLY MEHRA Vs. SRI HIMANSHU KUMAR CHOWDHURI @ HIMANSHU CHOWDHURY
|
March 13, 2019 |
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BIMAL CHANDRA MONDAL Vs. DURGADAS MONDAL & ANR
|
May 1, 2019 |
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BIMAL CHANDRA ROY Vs. STATE OF WEST BENGAL
|
September 27, 2019 |
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BIMAL DAS Vs. MINU PATRA
|
July 17, 2019 |
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BIMAL GURUNG AND ORS. Vs. STATE OF WEST BENGAL
|
August 26, 2019 |
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BIMAL KUMAR MODI Vs. UNION OF INDIA
|
August 21, 2019 |
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BIMAL KUMAR RAJ Vs. STATE OF WEST BENGAL
|
July 26, 2019 |
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BIMAL KUMAR RAJ Vs. JAHARLAL PAUL
|
August 16, 2019 |
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BIMAL PRADHAN Vs. STATE OF WEST BENGAL
|
November 18, 2019 |
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BIMALA BALA GANTAIT AND ORS Vs. SWAPAN MAITY AND ORS
|
May 14, 2019 |
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BIMALENDU BHATTACHARYYA Vs. DULAL DHAR
|
February 27, 2019 |
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BIMALENDU CHATTERJEE AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
February 26, 2019 |
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BIMALENDU SEKHAR KAYAL Vs. UNION BANK OF INDIA AND OTHERS
|
March 7, 2019 |
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BIMAN BEHARI THAKUR Vs. STATE OF WEST BENGAL
|
September 2, 2019 |
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BINA BARMAN Vs. KACHARI PADA MONDAL
|
February 1, 2019 |
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BINA BARMAN Vs. KACHARI PADA MONDAL
|
July 8, 2019 |
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BINA KHAN SAHU Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
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BINATA MITRA Vs. TANISHA MITRA
|
August 14, 2019 |
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BINAY ADHIKARI & ANR Vs. STATE OF WEST BENGAL & ORS
|
January 3, 2019 |
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BINAY ADHIKARI & ANR Vs. STATE OF WEST BENGAL & ORS
|
February 25, 2019 |
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BINAY RANJAN PAL & ANR Vs. GITA RANI JANA & ORS
|
February 22, 2019 |
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BINITA DUTTA Vs. VALECHHA CONSTRUCTION PRIVATE LIMITED
|
August 9, 2019 |
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BINOD DAS Vs. STATE OF WEST BENGAL
|
August 14, 2019 |
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BINOY DAS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
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BINOY KOLE & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
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BIO VISION RECYCLING SOLUTIONS PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
June 14, 2019 |
|
BIPASHA BANERJEE Vs. RUPAM BANERJEE
|
March 14, 2019 |
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BIPIN KUMAR VOHRA Vs. STATE OF WEST BENGAL
|
July 12, 2019 |
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BIPLAB DE & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 25, 2019 |
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BIPLAB KUMAR BANERJEE Vs. STATE BANK OF INDIA & ORS
|
January 17, 2019 |
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BIPLAB KUMAR CHOWDHURY Vs. STATE OF WEST BENGAL
|
March 6, 2019 |
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BIPLAB MONDAL & ORS Vs. SRIKANTA MONDAL & ORS
|
February 19, 2019 |
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BIPLAB MUKHERJEE Vs. INDIAN INSTITUTE OF ENGINEERING, SCIENCE & TECHNOLOGY
|
December 10, 2019 |
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BIPRAJIT HALDER Vs. STATE OF WEST BENGAL
|
July 15, 2019 |
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BIREN MOHANTY Vs. SRI KASHI NATH DEY
|
March 1, 2019 |
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BIRENDRA NATH DEY Vs. STATE OF WEST BENGAL
|
August 2, 2019 |
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BIRESH GUPTA Vs. SUCHARITA GUPTA
|
June 20, 2019 |
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BIRLA CORPORATION LIMITED Vs. K. L. K. CEMENT PRIVATE LIMITED
|
June 25, 2019 |
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BISHAL CHHETRI ALIAS BIKKI BISWAKARMA ALIAS PRAKASH RAI Vs. STATE OF WEST BENGAL
|
December 17, 2019 |
|
BISHNU BIKASH SARKAR & ANR Vs. ICICI HOME FINANCE COMPANY LIMITED & ORS
|
February 6, 2019 |
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BISHNUPADA ACHARJEE Vs. STATE OF WEST BENGAL
|
May 16, 2019 |
|
BISHNUPADA BIRING Vs. ARDHENDU SEKHAR BIRING
|
May 2, 2019 |
|
BISHNUPADA PATRA Vs. UNITED BANK OF INDIA AND OTHERS
|
March 6, 2019 |
|
BISWABANI PRIVATE LIMITED Vs. RABINDRA NATH DUTTA
|
August 7, 2019 |
|
BISWADEEP GUPTA Vs. SULATA GUPTA
|
June 12, 2019 |
|
BISWAJIT BERA Vs. STATE OF WEST BENGAL
|
February 21, 2019 |
|
BISWAJIT PRAMANICK Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
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BISWAJIT ROY Vs. STATE OF WEST BENGAL
|
March 7, 2019 |
|
BISWAJIT SINGHA ROY Vs. STATE OF WEST BENGAL
|
May 22, 2019 |
|
BISWANATH BASAK Vs. STATE OF WEST BENGAL
|
February 27, 2019 |
|
BISWANATH CHONGDAR & ORS Vs. SUDHA GHOSH & ORS
|
January 14, 2019 |
|
BISWANATH GUCHAIT Vs. STATE OF WEST BENGAL
|
September 26, 2019 |
|
BISWANATH KONAI Vs. STATE OF WEST BENGAL
|
September 2, 2019 |
|
BISWANATH PRAMANICK Vs. MITALI MONDAL
|
September 13, 2019 |
|
BIVAS MODAK Vs. STATE OF WEST BENGAL
|
July 5, 2019 |
|
BLA PROJECTS PVT. LTD. Vs. ASANSOL DURGAPUR DEVELOPMENT AUTHORITY
|
July 24, 2019 |
|
BOARD OF TRUSTEE FOR THE PORT OF KOLKATA Vs. ABG KOLKAA CONTAINER TERMINAL PRIVATE LIMITED
|
June 25, 2019 |
|
BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Vs. ABG KOLKATA CONTAINER TERMINAL PRIVATE LIMITED
|
April 16, 2019 |
|
BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Vs. GERMAN EXPRESS SHIPPING AGENCIES PVT. LTD.
|
July 31, 2019 |
|
BOARD OF TRUSTEES, KOLKATA PORT TRUST Vs. RADHYA SHYAM GOND
|
March 7, 2019 |
|
BOLPUR MUNICIPALITY Vs. UNION OF INIDIA
|
September 25, 2019 |
|
BOMANA CHANDER Vs. UNION OF INDIA
|
August 26, 2019 |
|
BONOSREE PAL & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 18, 2019 |
|
BRAITHWAITH BURN AND JESSOP CONSTRUCTION CO. LTD. Vs. GENERAL MANAGER, SOUTH EASTERN RAILWAY
|
December 5, 2019 |
|
BRAJEN KUMAR & ORS Vs. STATE OF WEST BENGAL & ORS
|
March 6, 2019 |
|
BRESCON PARTNERS LLP Vs. ASHOK KUMAR AGARWAL
|
June 26, 2019 |
|
BRIJ KISHORE MANIYAR Vs. CUSTOMS, EXCISE & SERVICE TAXES APPELLATE TRIBUNAL
|
April 23, 2019 |
|
BRIJENDRA KUMAR SINGH Vs. STATE OF WEST BENGAL AND OTHERS
|
April 23, 2019 |
|
BSNI COMMERCIAL PVT LTD Vs. SONA DEBI SHAW
|
June 14, 2019 |
|
BSNL- NATIONALIST THIKA WORKERS' CONGRESS Vs. UNION OF INDIA
|
November 25, 2019 |
|
BUDDHADEB SAHA Vs. STATE OF WEST BENGAL
|
July 23, 2019 |
|
BULA GHOSH Vs. MAHAMMAD JAMSHED
|
July 4, 2019 |
|
BULBULI GHOSH Vs. STATE OF WEST BENGAL
|
December 16, 2019 |
|
BULBULI KUNDU Vs. ALLAHABAD BANK & ORS
|
February 28, 2019 |
|
BULMAJAN SK. Vs. AKLESH SK.
|
November 15, 2019 |
|
BURDWAN CENTRAL COOPERATIVE BANK LIMITED Vs. SUKHEN BISWAS & ORS
|
April 9, 2019 |
|
BURDWAN IRON AND STEEL CO. PVT. LTD. Vs. UNION OF INDIA
|
November 22, 2019 |
|
BYOMKESH CHAKRABORTY Vs. SK SAJAHAN
|
June 13, 2019 |
|
C.D. STEEL PVT. LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
July 8, 2019 |
|
CALCUTTA ELECTRICAL MANUFACTURING Vs. GOVERNMENT OF WEST BENGAL
|
November 15, 2019 |
|
CALCUTTA HIGH COURT Vs. APL METALS LIMITED
|
February 5, 2019 |
|
CALCUTTA STEEL TUBE CORPORATION Vs. KISHAN KUMAR JHUNJHUNWALA & ANR.
|
December 19, 2019 |
|
CAPITAL FIRST LIMITED Vs. SHREE SHYAM PULSES PRIVATE LIMITED
|
August 22, 2019 |
|
CEAT FINANCIAL SERVICES LTD Vs. INTEGRATED SERVICES
|
January 31, 2019 |
|
CEMMIX STRUCTURAL PVT. LTD. Vs. STATE OF WEST BENGAL
|
January 14, 2019 |
|
CENTRAL BANK OF INDIA Vs. DULAL CHANDRA SANTRA
|
March 27, 2019 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. STATE OF WEST BENGAL & ORS
|
February 26, 2019 |
|
CENTRAL PROVIDENT FUND COMMISSIONER Vs. TARAKESWAR MUNICIPALITY
|
July 15, 2019 |
|
CEO, MARUTI SUZUKI INDIA LTD. Vs. AJAY MALLICK
|
February 20, 2019 |
|
CESC LIMITED Vs. APPELLATE AUTHORITY
|
July 22, 2019 |
|
CHAIRMAN-CUM-MANAGING DIRECTOR EASTERN COALFIELDS LTD. Vs. SADHAN CHANDRA MONDAL
|
December 19, 2019 |
|
CHAIRPERSON, MANAGING COMMITTEE OF THE ASSEMBLY OF GOD CHURCH SCHOOL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
June 24, 2019 |
|
CHAITALI CHATTERJEE (DAS) Vs. ATANU CHAKRABORTY
|
July 25, 2019 |
|
CHAMPA @ SUKUMAR KAYAL & ORS Vs. STATE OF WEST BENGAL & ANR
|
January 25, 2019 |
|
CHAMPA MONDAL Vs. KAMAL BOURI
|
November 22, 2019 |
|
CHAMPA RANI SETH Vs. STATE OF WEST BENGAL
|
December 20, 2019 |
|
CHAMPABATI MAHATO Vs. THE STATE OF WEST BENGAL AND ORS.
|
September 24, 2019 |
|
CHANCHALA ROY & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
CHANDAN CHITRAKAR & ANOTHER Vs. STATE OF WEST BENGAL
|
February 21, 2019 |
|
CHANDAN KUMAR SAHOO & ORS Vs. PUTUL SAHOO
|
January 22, 2019 |
|
CHANDAN PANJA Vs. STATE OF WEST BENGAL & ORS
|
March 19, 2019 |
|
CHANDAN PANJA Vs. STATE OF WEST BENGAL & ORS
|
February 6, 2019 |
|
CHANDANA ROY Vs. STATE OF WEST BENGAL
|
July 11, 2019 |
|
CHANDRA BAHADUR CHETTRI (MITHE) AND 9 OTHERS Vs. STATE OF WEST BENGAL
|
March 20, 2019 |
|
CHANDRA SEKHAR MONDAL Vs. STATE OF WEST BENGAL & ORS
|
March 1, 2019 |
|
CHAPAL KUMAR SAHA Vs. STATE OF WEST BENGAL
|
January 30, 2019 |
|
CHARU KHA & ORS Vs. RAJKUMAR GHOSH
|
April 16, 2019 |
|
CHATTER SINGH BAID & ORS Vs. STATE OF WEST BENGAL & ORS
|
January 31, 2019 |
|
CHERRY AGARWAL Vs. OMPRAKASH GUPTA
|
July 2, 2019 |
|
CHETAN RAYA Vs. KABITA RAI
|
December 11, 2019 |
|
CHHANDA MAZUMDAR Vs. NABA KUMAR MAZUMDAR AND ORS.
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April 23, 2019 |
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CHHATRADHAR MAHATO & OTHERS Vs. STATE OF WEST BENGAL
|
August 14, 2019 |
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CHHUTUMUNU MAJHI Vs. UNION OF INDIA & ORS
|
January 7, 2019 |
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CHIEF EXECUTIVE OFFICER Vs. MD. REAZUDDIN
|
December 3, 2019 |
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CHIEF EXECUTIVE OFFICER Vs. MD REAZUDDIN
|
August 7, 2019 |
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CHIEF EXECUTIVE OFFICER, CONTAI COOPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LTD Vs. ALOK BHUNIA & ORS
|
April 8, 2019 |
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CHIEF EXECUTIVE OFFICER, KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY Vs. PRAGATI 47 DEVELOPMENT LIMITED
|
October 30, 2019 |
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CHIEF SECURITY COMMISSIONER Vs. JIWIT PROSAD ARYA
|
December 24, 2019 |
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CHINMOY MAJUMDER Vs. PASCHIM BANGA GRAMIN BANK
|
July 5, 2019 |
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CHIRANJIB DAS Vs. STATE OF WEST BENGAL
|
August 9, 2019 |
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CHIRANJIB MANNA Vs. PRASENJIT GHATAK & ORS
|
February 26, 2019 |
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CHIRANJIT GHOSH Vs. UNION OF INDIA
|
March 8, 2019 |
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CHITRA DAS Vs. KASHI NATH CHAKRABORTY
|
August 30, 2019 |
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CHITTA RANJAN CHATTERJEE Vs. KOLKATA MUNICIPAL CORPORATION
|
September 18, 2019 |
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CHITTARANJAN GHOSH Vs. GOPAL CHANDRA GHOSH
|
January 8, 2019 |
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CHITTARANJAN WELFARE & RESEARCH CENTRE Vs. STATE OF WEST BENGAL & ORS
|
January 10, 2019 |
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CHITTORANJAN SARDAR & ORS Vs. STATE OF WEST BENGAL
|
March 20, 2019 |
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CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED Vs. TANUSHREE CHAKRABORTY
|
September 3, 2019 |
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CHOTON DAS Vs. CENTRAL BANK OF INDIA & ORS
|
April 12, 2019 |
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CHUNG CHENEOVA Vs. MAMA BENDRA CHANDER ROY
|
February 28, 2019 |
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CHURCH OF NORTH INDIA Vs. RT REVEREND ASHOKE BISWAS
|
April 17, 2019 |
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CLASSIC ADVERTISING Vs. KOLKATA MUNICIPAL CORPORATION
|
September 18, 2019 |
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CLP BUSINESS LLP Vs. UNITED BANK OF INDIA
|
April 11, 2019 |
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CMA CGM AGENCIES (INDIA) PRIVATE Vs. PAWAN KUMAR AGARWALA
|
July 25, 2019 |
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CMI LTD. Vs. GENERAL MANAGER
|
February 7, 2019 |
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COAL INDIA LIMITED Vs. MACMET INDIA LIMITED
|
December 11, 2019 |
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COAL INDIA LIMITED Vs. HARI SANKAR SAH
|
July 8, 2019 |
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COL PURNA CHANDRA JENA Vs. UNION OF INDIA & ORS
|
January 11, 2019 |
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COLONEL NARENDRA KUMAR SHUKLA Vs. UNION OF INDIA
|
November 15, 2019 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ELECTROSTEEL CASTING LTD.
|
November 13, 2019 |
|
COMMISSIONER OF CENTRAL EXCISE, KOLKATA Vs. ANDREW YULE & CO. LTD.
|
March 18, 2019 |
|
COMMISSIONER OF CUSTOMS (AIRPORT AND ADMN) Vs. SUMAN INTERNATIONAL
|
July 17, 2019 |
|
COMMISSIONER OF CUSTOMS (PORT), KOLKATA Vs. NEPAL CARGO HANDLING AGENTS ASSOCIATION
|
July 31, 2019 |
|
COMMISSIONER OF CUSTOMS (PREVENTIVE), WEST BENGAL Vs. SOHOM SHIPPING PVT. LTD.
|
August 21, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. AKZO NOBLE INDIA LIMITED
|
August 9, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. M/S. KESORAM INDUSTRIES LTD
|
April 18, 2019 |
|
COMMISSIONER OF INCOME TAX KOLKATA-III Vs. ANANDA BAZAR PATRIKA PVT LTD
|
January 31, 2019 |
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CONTAI CO-OPERATIVE BANK LIMITED Vs. UNION OF INDIA
|
January 18, 2019 |
|
CORPORATION BANK Vs. JAYESH KUMAR JHA
|
September 3, 2019 |
|
COSSIPORE COMMERCIAL SOCIETY & ORS Vs. BOARD OF TRUSTEES FOR PORT OF KOLKATA & ORS
|
April 9, 2019 |
|
COTTON CORPORATION OF INDIA LTD Vs. DELITE SPINNING MILLS PVT LIMITED & ANR
|
September 3, 2019 |
|
CROWN TRANSPORT(P) LTD. Vs. ALPASSO INTERNATIONAL ENGINEERING CO.
|
December 9, 2019 |
|
CTS INDUSTRIES LIMITED Vs. GAMMON INDIA LIMITED
|
July 31, 2019 |
|
D.I.G., B.S.F., KRISHNANAGAR Vs. STATE OF WEST BENGAL
|
December 13, 2019 |
|
DABIRUDDIN Vs. MD. JAHANGIR AHAMED
|
February 26, 2019 |
|
DAKTAR HANSDA Vs. STATE OF WEST BENGAL
|
April 9, 2019 |
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DALGREEN AGRO PVT LTD Vs. STATE OF WEST BENGAL & ORS
|
May 3, 2019 |
|
DAMU TUDU AND RANJIT HEMBRAM Vs. PASCHIM BANGA GRAMIN BANK & ANR
|
April 9, 2019 |
|
DARJEELING GORKHA UNEMPLOYED PRIMARY TRAINED TEACHERS WELFARE ORG Vs. STATE OF WEST BENGAL
|
April 24, 2019 |
|
DARSAN SARKAR Vs. ARNAB ROY
|
August 2, 2019 |
|
DAVENDRA NATH DUBEY Vs. STATE OF WEST BENGAL
|
March 28, 2019 |
|
DAYABATI DAS Vs. MEERA DAS
|
May 16, 2019 |
|
DAYANAND NAGU MARATE Vs. STATE OF KARNATAKA
|
June 19, 2019 |
|
DEB KUMAR MONDAL Vs. GOUR HARI MONDAL & ORS
|
April 29, 2019 |
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DEB KUMAR MUKHERJEE & ORS Vs. STATE OF WEST BENGAL & ORS
|
April 16, 2019 |
|
DEB KUMAR SAMANTA Vs. STATE OF WEST BENGAL
|
March 15, 2019 |
|
DEBABRATA BISWAS Vs. SUDHANGSU SEKHAR MITRA
|
May 24, 2019 |
|
DEBABRATA DUTTA Vs. JOY GOPAL SAHA
|
July 24, 2019 |
|
DEBABRATA DUTTA Vs. JOY GOPAL SAHA
|
July 24, 2019 |
|
DEBARSHI CHAKRABORTY Vs. THE STATE OF WEST BENGAL AND ORS.
|
August 9, 2019 |
|
DEBASHIS DAS Vs. SAMAR SEN
|
July 5, 2019 |
|
DEBASHIS NANDY Vs. UNION OF INDIA
|
January 21, 2019 |
|
DEBASHIS NANDY Vs. UNION OF INDIA & ORS
|
January 3, 2019 |
|
DEBASIS CHATTERJEE Vs. RESERVE BANK OF INDIA
|
November 19, 2019 |
|
DEBASISH BASAK Vs. STATE OF WEST BENGAL
|
August 13, 2019 |
|
DEBASISH DAS Vs. STATE OF WEST BENGAL
|
February 26, 2019 |
|
DEBASISH DAS & ANR Vs. STATE OF WEST BENGAL & ANR
|
April 9, 2019 |
|
DEBASISH GANGULY Vs. MANISHA DASGUPTA & ORS
|
March 13, 2019 |
|
DEBASISH ROY Vs. HIGH COURT AT CALCUTTA & ANR
|
January 31, 2019 |
|
DEBDAS SAHA Vs. STATE OF WEST BENGAL
|
November 15, 2019 |
|
DEBDAS SARKAR Vs. STATE BANK OF INDIA
|
September 9, 2019 |
|
DEBDIP DE AND ANOTHER Vs. PARTHA PRATIM MAHATO AND OTHERS
|
April 24, 2019 |
|
DEBENDRA NATH BHATACHARYA (DEC) Vs. UNKNOWN
|
January 14, 2019 |
|
DEBIKA PATRO Vs. PROBAL KUMAR PATRO
|
February 27, 2019 |
|
DEBJANI SENGUPTA Vs. INSTITUTE OF COST ACCOUNTANTS OF INDIA & ORS
|
May 3, 2019 |
|
DEBJIT HORE Vs. ARPITA HORE
|
December 20, 2019 |
|
DEBOBRATA MUKHERJEE Vs. UNION OF INDIA AND OTHERS
|
February 7, 2019 |
|
DEBOSMITA GAYEN NEE GUIN Vs. RUDRA PRASAD GAYEN
|
January 30, 2019 |
|
DEBRAJ DHUR & ORS. Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
|
December 16, 2019 |
|
DEBU HAIT Vs. STATE OF WEST BENGAL
|
September 17, 2019 |
|
DEDRAJ CHOWDHURY & ANR Vs. BINOD KUMAR AGARWAL & ORS
|
April 3, 2019 |
|
DEEP PAL CONSULTANCY PVT LTD Vs. UMA MUKHERJEE
|
September 11, 2019 |
|
DEEPIKA GUPTA Vs. SHAILESH GUPTA
|
September 17, 2019 |
|
DEEPTI DUTTA (BHATTACHARJEE) Vs. MAULANA ABUL KALAM AJAD UNIVERSITY
|
May 16, 2019 |
|
DELONG STEEL LIMITED Vs. LORDS BLUETECH CO. PVT. LTD.
|
June 11, 2019 |
|
DELTA LIMITED Vs. DIRECTOR
|
April 10, 2019 |
|
DEO NARAYAN SINGH Vs. BOARD OF TRUSTEES
|
August 22, 2019 |
|
DEVENDRA KAPOOR Vs. MANJU MAHAJAN
|
April 30, 2019 |
|
DEVI RESOURCES LIMITED Vs. AMBO EXPORTS LIMITED
|
February 13, 2019 |
|
DEVNATH PRAMANICK Vs. SAMBHU NATH PRAMANICK
|
July 9, 2019 |
|
DEW NATH TIWARI & ORS Vs. UNION OF INDIA & ORS
|
April 30, 2019 |
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DHANANJOY KUMAR NANDI Vs. STATE OF WEST BENGAL
|
June 28, 2019 |
|
DHANLAXMI BANK LIMITED Vs. EMERALD MINERAL EXIM LIMITED
|
November 19, 2019 |
|
DHARAM NATH SINGH Vs. STATE OF WEST BENGAL
|
May 23, 2019 |
|
DHARMARAJ SINGH Vs. STATE OF WEST BENGAL
|
March 6, 2019 |
|
DHIRAJ BANERJEE & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
DHIREN GHOSH Vs. STATE OF WEST BENGAL
|
December 5, 2019 |
|
DHIRENDRA GOSWAMI & ORS Vs. BIREN KUMAR GOSWAMI
|
May 14, 2019 |
|
DHRUBES BISWAS Vs. STATE OF WEST BENGAL
|
November 20, 2019 |
|
DHURENDHAR CHOWDHURY Vs. STATE OF WEST BENGAL
|
December 19, 2019 |
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DIESEL PUMP ENGINEERS Vs. EASTERN COALFIELDS LTD.
|
August 29, 2019 |
|
DILEEP KUMAR SAH Vs. GENERAL MANAGER, EASTERN RAILWAY
|
December 12, 2019 |
|
DILEEP KUMAR SHAW Vs. SHANTI RAY
|
September 12, 2019 |
|
DILIP AGARWALA @ DILIP KUMAR AGARWALA Vs. SUBRATA GHOSH
|
April 24, 2019 |
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DILIP CHAKRABORTY Vs. CENTRAL BANK OF INDIA & ORS
|
April 12, 2019 |
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DILIP CHOUDHURY Vs. PRATISHRUTI PROJECTS LIMITED
|
September 17, 2019 |
|
DILIP DAS @ RABI Vs. STATE OF WEST BENGAL
|
August 1, 2019 |
|
DILIP GHOSH Vs. STATE OF WEST BENGAL & ORS
|
April 9, 2019 |
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DILIP KARMAKAR Vs. STATE OF WEST BENGAL
|
September 12, 2019 |
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DILIP KUMAR CHATTERJEE Vs. STATE OF WEST BENGAL
|
December 23, 2019 |
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DILIP KUMAR DHARA AND ANOTHER Vs. RANJIT KUMAR MONDAL
|
January 17, 2019 |
|
DILIP KUMAR GANGULY @ DILIP GANGULY Vs. STATE OF WEST BENGAL
|
December 24, 2019 |
|
DILIP KUMAR VERMA Vs. UNION OF INDIA
|
May 1, 2019 |
|
DILIP MAL Vs. STATE OF WEST BENGAL
|
November 28, 2019 |
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DILIP SHARMA Vs. STATE OF WEST BENGAL
|
June 12, 2019 |
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DINABANDHU MANDAL Vs. PASCHIM BANGA GRAMIN BANK & ORS
|
September 6, 2019 |
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DINABANDHU MONDAL Vs. LAXMI RANI MONDAL
|
June 17, 2019 |
|
DINBANDHU RAI Vs. STATE OF WEST BENGAL
|
July 4, 2019 |
|
DINESH AGARWAL Vs. ROOFERS INFRASTRUCTURE INDIA PVT LTD
|
September 12, 2019 |
|
DINESH DINDA Vs. STATE OF WEST BENGAL
|
July 30, 2019 |
|
DINESH KUMAR GOYAL Vs. DIRECTOR GENERAL OF GOODS & AKB SERVICE TAX INTELLIGENCE
|
December 19, 2019 |
|
DINESH LAMA Vs. STATE OF WEST BENGAL
|
November 13, 2019 |
|
DIPAK BISAI Vs. USHA NANDA
|
May 20, 2019 |
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DIPAK GARAI Vs. STATE OF WEST BENGAL
|
November 19, 2019 |
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DIPAK KUMAR DAS Vs. RAGHUNATH MAITY
|
June 14, 2019 |
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DIPAK KUMAR SEN Vs. UNION OF INDIA
|
April 3, 2019 |
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DIPAK KUNDU Vs. ANIMA KUNDU
|
July 19, 2019 |
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DIPAK SONKAR Vs. STATE OF WEST BENGAL
|
June 20, 2019 |
|
DIPALI JETTY Vs. STATE OF WEST BENGAL
|
June 14, 2019 |
|
DIPALI MANDAL Vs. STATE OF WEST BENGAL & ORS
|
March 20, 2019 |
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DIPANKAR AICH Vs. UNION OF INDIA
|
July 10, 2019 |
|
DIPANKAR BAGUI Vs. STATE OF WEST BENGAL
|
September 30, 2019 |
|
DIPANKAR BISWAS Vs. BULU SUNDORI BISWAS
|
February 21, 2019 |
|
DIPANWITA JANA (BHOWMIK) Vs. STATE OF WEST BENGAL AND OTHERS
|
May 20, 2019 |
|
DIPIKA AGARWAL Vs. RISHI AGARWAL
|
July 4, 2019 |
|
DIPTENDU BIKASH BAIRAGI Vs. STATE OF WEST BENGAL
|
August 26, 2019 |
|
DIRECTOR GENERAL Vs. NAVNEET KUMAR
|
November 5, 2019 |
|
DIRECTOR OF LOCAL BODIES Vs. ALOK BANIK & ORS
|
January 16, 2019 |
|
DIRECTOR OF SCHOOL EDUCATION Vs. DILIP KUMAR SARKAR
|
August 16, 2019 |
|
DIRECTOR OF TECHNICAL EDUCATION AND TRAINING Vs. CHUNILAL CHAKRABORTY
|
February 20, 2019 |
|
DIRECTOR-IN-CHARGE, MASS EDUCATION Vs. SUBHAS BHASKAR KAYAL
|
April 24, 2019 |
|
DIVE MANTRA PRIVATE LIMITED Vs. ANDAMAN & NICOBAR ADMINISTRATION
|
August 19, 2019 |
|
DOLLONS FOOD PRODUCTS PVT. LTD. Vs. STATE OF WEST BENGAL
|
July 19, 2019 |
|
DR. AULIE BANERJEE Vs. MAULANA ABUL KALAM AZAD UNIVERSITY
|
December 16, 2019 |
|
DR. SUDESHNA MITRA Vs. JAYASRI ROYCHOWDHURY
|
March 15, 2019 |
|
DREDGING AND DESILTATION COMPANY PRIVATE LIMITED Vs. MACKINTOSH BURN AND NORTHERN EXPRESS CONSORTIUM
|
November 20, 2019 |
|
DUCKBACK INFORMATION SYSTEM Vs. UNION OF INDIA
|
July 17, 2019 |
|
DULAL CHANDRA BARMAN Vs. STATE OF WEST BENGAL
|
August 30, 2019 |
|
DULAL CHANDRA SANTRA Vs. UNION OF INDIA
|
January 3, 2019 |
|
DULAL MURMU @ GADAI Vs. STATE OF WEST BENGAL
|
December 6, 2019 |
|
DULARA MONDAL Vs. STATE OF WEST BENGAL
|
July 31, 2019 |
|
DULARI BEGUM Vs. KHALIQUE ANSARI
|
June 27, 2019 |
|
DULDUL MUFTI Vs. STATE OF WEST BENGAL
|
August 29, 2019 |
|
DUNLOP INDIA LIMITED Vs. BHARTIYA HOTELS PVT. LTD.
|
January 29, 2019 |
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DURGA RANI CHAKRABORTY Vs. STATE OF WEST BENGAL
|
April 9, 2019 |
|
DURGAPUR ISPAT NAGARI MAHA CHHAT PUJA SEWA SAMITY Vs. STATE OF WEST BENGAL
|
October 24, 2019 |
|
DURGAPUR STEEL PLANT Vs. BIDHAN CHANDRA CHOWDHURY
|
September 27, 2019 |
|
EASTERN COALFIELDS LTD Vs. MITHAILAL MAURYA
|
September 12, 2019 |
|
EASTERN COALFIELDS LTD & ORS Vs. KUSODHAJ CHAKRABORTY & ANR
|
May 24, 2019 |
|
EASTERN COALFIELDS LTD. Vs. DEBKUMAR MUKHERJEE
|
September 26, 2019 |
|
EASTERN COALFIELDS LTD. Vs. PREMLATA DEVI
|
July 8, 2019 |
|
EASTERN TRADE SYNDICATE Vs. STATE OF WEST BENGAL & ORS
|
April 22, 2019 |
|
EBRAHIM MOMIN Vs. STATE OF WEST BENGAL
|
April 9, 2019 |
|
EBRAHIM MOMIN @ SOFI & ORS Vs. STATE OF WEST BENGAL
|
April 9, 2019 |
|
EDEN MEDIA PRIVATE LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
|
September 18, 2019 |
|
EFCALON TIE Vs. STARTRACK AGENCY PVT. LTD.
|
February 25, 2019 |
|
EFCALON TIE UP PRIVATE LIMITED Vs. STARTRACK AGENCY PRIVATE LIMITED
|
November 21, 2019 |
|
EFCALON TIE UP PRIVATE LTD Vs. STARTRACK AGENCY PVT. LTD
|
February 20, 2019 |
|
EIH LIMITED Vs. MS. NADIA A VIRJI
|
June 25, 2019 |
|
EJAJUL HAQUE Vs. STATE OF WEST BENGAL
|
April 18, 2019 |
|
ELA SAHA Vs. WEST BENGAL COUNCIL OF HIGHER SECONDARY EDUCATION
|
December 19, 2019 |
|
ELECTRO MEDICAL & ALLIED INDUSTRIES LTD Vs. STATE OF WEST BENGAL
|
January 15, 2019 |
|
ELECTRO STEEL LTD. Vs. STP LTD.
|
December 2, 2019 |
|
ELECTROSTEEL STEELS LIMITED Vs. STATE OF WEST BENGAL
|
July 1, 2019 |
|
EMARS MINING & CONSTRUCTION PVT LTD Vs. MANJUNATH HEBBAR
|
March 13, 2019 |
|
EMPLOYERS IN RELATION TO THE MANAGEMENT OF CALCUTTA TELEPHONES Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL, KOLKATA
|
February 13, 2019 |
|
EMTA COAL LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 31, 2019 |
|
ENKON PRIVATE LTD. Vs. KOLKATA MUNICIPAL CORPORATION
|
December 3, 2019 |
|
ESCROMATO PRIVATE LTD. Vs. SUMA GHOSH
|
April 3, 2019 |
|
ESKAG SANJEEVANI PVT. LTD. Vs. KOLKATA MUNICIPAL CORPORATION
|
August 27, 2019 |
|
ESSEM CHEMICAL INDUSTRIES Vs. STANDARDSHOE SOLE & MOULD (INDIA) LTD
|
February 13, 2019 |
|
ESTATE MANAGER, DIRECTORATE OF ESTATES AND OTHERS Vs. BIJOY KUMAR MALLICK AND OTHERS
|
April 25, 2019 |
|
EVA SETH Vs. BANK OF MAHARASHTRA
|
December 10, 2019 |
|
EXECUTIVE ENGINEER Vs. NALLAMURTHY
|
December 19, 2019 |
|
EXECUTIVE ENGINEER Vs. SMT. K. VASANTHA
|
January 15, 2019 |
|
FAIRFAX INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
|
August 14, 2019 |
|
FAKARUL ISLAM Vs. STATE OF WEST BENGAL
|
November 25, 2019 |
|
FALCON HOLDINGS PRIVATE LIMITED Vs. EAGLE LITHOGRAPHING COMPANY PVT. LTD.
|
December 3, 2019 |
|
FALGUNI DAS Vs. STATE OF WEST BENGAL
|
July 5, 2019 |
|
FARUK AHMED KHAN & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
FATHIMA BIBI Vs. A & N ADMINISTRATION
|
August 29, 2019 |
|
FATIMA BIBI & ORS Vs. JAKIR KHAN & ORS
|
January 10, 2019 |
|
FELURAM GHOSH Vs. CENTRAL BANK OF INDIA
|
April 12, 2019 |
|
FOOD CORPORATION OF INDIA Vs. RANDHIR SING BHUTORIA
|
March 27, 2019 |
|
FOOD CORPORATION OF INDIA Vs. SHREE TULSHI COMMERCIAL CO LTD
|
March 29, 2019 |
|
FOOD CORPORATION OF INDIA Vs. ASHARANI SAHOO
|
November 14, 2019 |
|
FOOD CORPORATION OF INDIA & ORS Vs. PRATAP KUNDU
|
April 12, 2019 |
|
FREEHOLD PROMOTERS LLP Vs. BISWAS PAL
|
December 19, 2019 |
|
G. MOHAN DAS Vs. STATE
|
April 12, 2019 |
|
GABBAR SK Vs. STATE OF WEST BENGAL
|
June 10, 2019 |
|
GANESH Vs. AMAR NATH SHAW
|
November 15, 2019 |
|
GANESH BARUI Vs. STATE OF WEST BENGAL
|
February 20, 2019 |
|
GANESH DAS Vs. STATE OF WEST BENGAL
|
September 25, 2019 |
|
GANESH STEEL & ALLOYS LIMITED & ANR Vs. ASSISTANT GENERAL MANAGER, PUNJAB NATIONAL BANK & ANR
|
June 24, 2019 |
|
GANGES MANUFACTURING CO. LTD. Vs. STATE OF WEST BENGAL
|
June 25, 2019 |
|
GANPATI DEALCOM PVT. LTD. Vs. UNION OF INDIA
|
December 12, 2019 |
|
GANPATLAL PAWAN KUMAR TRADERS PRIVATE LTD Vs. RESERVE BANK OF INDIA & OTHERS
|
May 2, 2019 |
|
GANTI PRAJEET Vs. UNION OF INDIA
|
April 18, 2019 |
|
GARGI BANERJEE Vs. STATE OF WEST BENGAL & ORS
|
April 17, 2019 |
|
GARGI DUTTA Vs. SUBRATA KUMAR BISWAS
|
December 19, 2019 |
|
GAURANGA PAIK Vs. STATE OF WEST BENGAL
|
August 1, 2019 |
|
GAUTAM JESWARA Vs. CHAIRMAN, KOLKATA PORT TRUST & ORS
|
March 15, 2019 |
|
GAUTAM KUMAR SARANGI Vs. SABYASACHI SHEE
|
April 1, 2019 |
|
GAYATRI CHETNA KENDRA & ANR Vs. EMPLOYEES STATE INSURANCE CORPORATION & ANR
|
March 26, 2019 |
|
GEE PEE INFOTECH PRIVATE LIMITED & OTHERS Vs. RESERVE BANK OF INDIA & ANOTHER
|
May 2, 2019 |
|
GENERAL MANAGER, ANIIDCO LIMITED Vs. R. ALANGARAM AND ORS.
|
December 17, 2019 |
|
GHANSHYAM SARDA Vs. SRI GOVIND KUMAR SARDA
|
July 11, 2019 |
|
GHANSHYAM SINGH & ORS Vs. STATE OF WEST BENGAL & ORS
|
March 11, 2019 |
|
GITA MAITY Vs. STATE OF WEST BENGAL
|
April 18, 2019 |
|
GITASHREE DUTTA (DEY) Vs. STATE OF WEST BENGAL & ORS
|
March 6, 2019 |
|
GOBINDA CHANDRA DAS Vs. DINESH JAISWAL
|
February 27, 2019 |
|
GOBINDA CHANDRA MANNA @ GOBINDA MANNA Vs. PILKHAN MAJHPARA SAMABAY KRISHI UNNAYAN SAMITY LTD
|
February 22, 2019 |
|
GOBINDA GHOSH Vs. UNION OF INDIA & ORS
|
January 22, 2019 |
|
GOBINDA PAL Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
GOBINDA PANIGRAHI Vs. CENTRAL BANK OF INDIA
|
April 12, 2019 |
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GOLDEN TRUST FINANCIAL SERVICES & ORS. Vs. UNION OF INDIA & ORS.
|
March 18, 2019 |
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GOLFUL SEIKH Vs. STATE OF WEST BENGAL
|
November 8, 2019 |
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GOOD EARTH MINMET PVT. LTD. Vs. CHANDRA MOHAN GUPTA
|
March 6, 2019 |
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GOODRICKE GROUP LTD. Vs. STATE OF WEST BENGAL
|
March 29, 2019 |
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GOPAL ADHIKARY Vs. REKHA ADHIKARY
|
June 20, 2019 |
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GOPAL BASU ROY Vs. MOLLY BOSE
|
January 15, 2019 |
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GOPAL CHANDRA BAIRAGI Vs. PANCHANAN MONDAL
|
December 5, 2019 |
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GOPAL CHANDRA DAS Vs. STATE OF WEST BENGAL
|
September 25, 2019 |
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GOPAL CHANDRA MONDAL & ORS Vs. DURGADAS RAKSHIT & ORS
|
June 25, 2019 |
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GOPAL DAS BAGRI & ORS Vs. STATE OF WEST BENGAL & ANR
|
October 1, 2019 |
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GOPAL KUMAR AGARWAL Vs. DIRECTOR GENERAL OF POLICE (WEST BENGAL)
|
February 7, 2019 |
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GOPAL SAHA & ANR Vs. STATE OF WEST BENGAL
|
January 17, 2019 |
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GOPAL SANTRA Vs. STATE OF WEST BENGAL
|
February 18, 2019 |
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GOPAL SARKAR Vs. STATE OF WEST BENGAL
|
December 20, 2019 |
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GOPAL SASMAL & ORS Vs. BHUBAN CHANDRA JANA & ORS
|
April 17, 2019 |
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GOPI DAS BABAJI Vs. BASUDEB DAS GUPTA
|
February 13, 2019 |
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GORA DEWAN Vs. STATE OF WEST BENGAL & OTHERS
|
January 18, 2019 |
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GORACHAND DALUI Vs. NETAI DAS
|
July 1, 2019 |
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GORKHA JANMUKTI MORCHA Vs. ELECTION COMMISSION OF INDIA
|
March 11, 2019 |
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GORKHALAND TERRITORIAL ADMINISTRATION & ORS Vs. KISHORILAL AGARWAL & ORS
|
March 5, 2019 |
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GOUR CHANDRA MONDAL Vs. STATE OF WEST BENGAL & ORS
|
February 18, 2019 |
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GOURI GUHA & ORS Vs. AYAKAR GRIHANIRMAN SAMABAYA SAMITY LTD & ORS
|
April 11, 2019 |
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GOURI PRASAD GOENKA Vs. STATE BANK OF INDIA
|
August 26, 2019 |
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GOURI SHANKAR JAIN Vs. PUNJAB NATIONAL BANK
|
November 13, 2019 |
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GOUTAM BANERJEE Vs. ANIL PAUL
|
May 24, 2019 |
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GOUTAM BHAKAT Vs. ASIM KABIRAJ
|
December 19, 2019 |
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GOUTAM CHANDA Vs. GOURI RANI CHANDAN
|
December 2, 2019 |
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GOUTAM DEY Vs. ANJAN DEY
|
November 13, 2019 |
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GOUTAM KUMAR PRAMANIK Vs. STATE OF WEST BENGAL
|
July 12, 2019 |
|
GOUTAM PAL Vs. STATE OF WEST BENGAL
|
November 13, 2019 |
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GOUTAM ROY Vs. STATE OF WEST BENGAL
|
June 19, 2019 |
|
GOUTAM SAHA Vs. ICICI HOME FINANCE CO
|
June 18, 2019 |
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GOVINDA PRASAD SINHA Vs. STATE OF WEST BENGAL & ORS
|
April 8, 2019 |
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GREEN CONCRETEX RMC MATERIAL PVT LTD & ANR Vs. STATE BANK OF INDIA & ORS
|
February 19, 2019 |
|
GREENCITY VINCOM (P) LTD Vs. MANIKA CHANDRA
|
June 14, 2019 |
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GUMPHEY BHUJEL Vs. STATE OF WEST BENGAL
|
March 20, 2019 |
|
GYANIMAYA GURUNG Vs. BUCHNIYA DEBI
|
March 15, 2019 |
|
HABIB MUSTAFA AHMED @ FATIK Vs. STATE OF WEST BENGAL & ORS
|
March 14, 2019 |
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HABIBUR RAHAMAN SHAIKH & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
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HAFIZUR RAHAMAN MAILLICK & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
HAIMABATI MAHATO Vs. ASHOK KUMAR MAHATO
|
July 8, 2019 |
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HAIMANTI MAL Vs. STATE OF WEST BENGAL
|
July 9, 2019 |
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HALDIA BULK TERMINALS PVT. LTD. Vs. BOARD OF TRUSTEES FOR
|
January 2, 2019 |
|
HALDIA DEVELOPMENT Vs. SADHAN CHANDRA MAJI
|
March 5, 2019 |
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HALDIA PETROCHEMICALS LIMITED Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA & ORS
|
January 8, 2019 |
|
HAMIDA BANO & ORS. Vs. LINDSAY DEVELOPERS PVT. LTD.
|
December 11, 2019 |
|
HANUMANDASS RAJKUMAR PRIVATE LIMITED Vs. TRILOK KUMAR JHA
|
June 11, 2019 |
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HARADHAN DAS Vs. STATE OF WEST BENGAL
|
June 19, 2019 |
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HARADHAN RANA Vs. STATE OF WEST BENGAL
|
January 28, 2019 |
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HARADHAN SINGHA ROY Vs. STATE OF WEST BENGAL & ORS
|
April 10, 2019 |
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HARE RAM BOURI Vs. STATE OF WEST BENGAL
|
August 7, 2019 |
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HAREKRISHNA CHAKRABORTY & ORS Vs. MAYA RANI CHAKRABORTY & ANR
|
April 26, 2019 |
|
HARI NARAYAN MONDAL & ORS Vs. TRACK INDIA PHARMA DIV
|
March 6, 2019 |
|
HARI PRASAD SHARMA Vs. BIVA RANI DAS
|
January 14, 2019 |
|
HARIPADA DAS Vs. ASHOK DAS
|
August 14, 2019 |
|
HARIPADA JANA Vs. REBATI BERA
|
November 15, 2019 |
|
HARLEEN JAIRATH Vs. PRABHA SURANA & ANR
|
September 20, 2019 |
|
HAROSHIT PANDEY @ HARASIT Vs. STATE OF WEST BENGAL
|
February 14, 2019 |
|
HARU DAS Vs. SOUMEN KARMAKAR
|
November 20, 2019 |
|
HAZI ABU BAKKAR MOLLA Vs. STATE OF WEST BENGAL
|
May 20, 2019 |
|
HDFC BANK LIMITED Vs. UNION OF INDIA
|
January 22, 2019 |
|
HEATLY GRESHAM (INDIA) PVT. LTD. & ANR. Vs. LIFE INSURANCE CORPORATION OF INDIA & ORS.
|
December 20, 2019 |
|
HEAVY ENGINEERING CORPORATION LIMITED Vs. STANDARD CHARTERED BANK & ANR
|
May 8, 2019 |
|
HEM CHAND Vs. UNION OF INDIA
|
October 1, 2019 |
|
HEM PRAKASH SURANA Vs. ABHAY SINGH SURANA
|
June 25, 2019 |
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HEZBUL FIDA QADIR Vs. UNION OF INDIA AND OTHERS
|
May 24, 2019 |
|
HIGH LANDER MARINE PTE LTD Vs. THE OWNERS AND PARTIES INTERESTED IN THE VESSEL M.V. LILY QUEEN & ANR
|
June 24, 2019 |
|
HIMADRI COKE & PETRO LTD. Vs. WB INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION
|
July 30, 2019 |
|
HIMALAYA VINTRADE PRIVATE LIMITED Vs. MIRZA HABIBULLAH KHALEELI AND ORS.
|
January 16, 2019 |
|
HINDUSTAN CABLES WORKERS UNION Vs. UNION OF INDIA
|
September 13, 2019 |
|
HINDUSTAN ENGINEERING & INDUSTRIES LTD Vs. STATE OF WEST BENGAL
|
January 29, 2019 |
|
HINDUSTAN LEVER LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX
|
January 29, 2019 |
|
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. UNION OF INDIA
|
September 27, 2019 |
|
HINDUSTAN UNILEVER LIMITED Vs. JIKE BABU
|
December 16, 2019 |
|
HINDUSTAN UNILEVER LIMITED Vs. RAHUL SHAW
|
October 30, 2019 |
|
HINDUSTAN UNILEVER LIMITED Vs. INTROX CHEMICALS PRIVATE LIMITED
|
December 16, 2019 |
|
HINDUSTAN UNILEVER LIMITED Vs. ATUL TIWARI
|
September 11, 2019 |
|
HINDUSTAN UNILEVER LIMITED Vs. AVADH KISHOR SAHA
|
September 11, 2019 |
|
HINDUSTAN UNILEVER LIMITED Vs. SATVEER KUMAR & ANR.
|
September 9, 2019 |
|
HINDUSTAN UNILEVER LIMITED Vs. PAPPU KUMAR
|
September 4, 2019 |
|
HINDUSTAN UNILEVER LIMITED Vs. RAJESH JAIN
|
October 30, 2019 |
|
HINDUSTAN UNILEVER LIMITED Vs. SAMBHU DAS
|
November 13, 2019 |
|
HINDUSTAN UNILEVER LIMITED Vs. VIVER LIFECARE PRIVATE LIMITED
|
November 13, 2019 |
|
HINDUSTAN UNILEVER LIMITED Vs. BEERU MISHRA
|
July 31, 2019 |
|
HINDUSTAN UNILEVER LIMITED Vs. SATISH KUMAR
|
July 10, 2019 |
|
HIRAK RANJAN BERA AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
August 1, 2019 |
|
HIRONMOY SENSEN Vs. STATE OF WEST BENGALSEN
|
January 30, 2019 |
|
HOOGHLY INFRASTRUCTURE PVT. LTD Vs. UNION OF INDIA
|
September 26, 2019 |
|
IBP CO LTD THIKA SRAMIK UNION Vs. INDIAN OIL CORPORATION LTD & ORS
|
January 10, 2019 |
|
IBRAHIM FATEHPURI Vs. AXIS BANK LTD.
|
December 11, 2019 |
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IFGL REFRACTORIES LTD Vs. LINDSAY INTERNATIONAL PVT LTD
|
January 22, 2019 |
|
ILA BANERJEE Vs. RAJ KUMAR CHAKRABORTY
|
July 30, 2019 |
|
IMPERIAL CONSTRUCTION COMPANY Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
September 11, 2019 |
|
IMPEX FERRO TECH LTD & ANR Vs. PUNJAB NATIONAL BANK
|
February 13, 2019 |
|
IMPRESSIONS Vs. ROYAL BANK OF SCOTLAND PLC
|
January 18, 2019 |
|
IMR METALLURGICAL RESOURCES & ANR. Vs. HINDUSTAN NEWSPRINT
|
December 23, 2019 |
|
IMRAN MALLICK Vs. STATE OF WEST BENGAL
|
July 2, 2019 |
|
IN GOODS OF Vs. NANI GOPAL BHATTACHARJEE (DEC)
|
June 12, 2019 |
|
IN GOODS OF Vs. DIPALI NIYOGI
|
February 26, 2019 |
|
IN GOODS OF : PARAMESH CHANDRA SEN Vs. PARAMESH CHANDRA SEN
|
March 8, 2019 |
|
IN GOODS OF MAKHANLAL BAGRODIA (DEC) Vs. CHANDRAKALA DEVI PODDAR
|
March 13, 2019 |
|
IN GOODS OF PRIYAMVADA DEVI BIRLA (DECEASED) Vs. AJAY KUMAR NEWAR & ORS
|
February 18, 2019 |
|
IN GOODS OF USHA KANTA DAS (DEC ) Vs. SEFALIKA ASH
|
April 24, 2019 |
|
IN MATTER OF Vs. SAMBHU NATH SHOW
|
February 28, 2019 |
|
IN RE Vs. MURARI MOHAN GAIN
|
January 15, 2019 |
|
IN RE Vs. COURT ON ITS OWN MOTION
|
May 22, 2019 |
|
IN RE Vs. ABDUL KHALEQUE
|
July 17, 2019 |
|
IN RE: JAHAR LAL MITRA Vs. STATE OF WEST BENGAL
|
June 6, 2019 |
|
IN RE: JUHI GOSWAMI Vs. STATE OF WEST BENGAL
|
January 14, 2019 |
|
IN RE: LAKSHMI KANTA DUARY Vs. STATE OF WEST BENGAL
|
July 16, 2019 |
|
IN THE GOODS OF : SHRUTIKA DOSHI (DEC) AND TEJASH DOSHI Vs. YASH VARDHAN MALL
|
January 15, 2019 |
|
INCODA Vs. GENERAL MANAGER
|
November 20, 2019 |
|
INDIA BREWARY & DISTILLERY LTD Vs. SHAW WALLACE & COMPANY LTD
|
August 29, 2019 |
|
INDIA MEDIA SERVICES PRIVATE Vs. SBPL INFRASTRUCTURE LIMITED
|
July 18, 2019 |
|
INDIAN AIRPORTS KAMGAR UNION & ANR Vs. UNION OF INDIA AND ORS
|
April 23, 2019 |
|
INDIAN CHAMBER OF COMMERCE Vs. EASTERN INDIA SHIPPERS ASSOCIATION & ANR
|
February 7, 2019 |
|
INDIAN OIL CORPORATION LIMITED Vs. UNION OF INDIA
|
September 27, 2019 |
|
INDIAN POKER ASSOCIATION Vs. STATE OF WEST BENGAL
|
August 29, 2019 |
|
INDICON WESTFALIA LIMITED Vs. STATE OF WEST BENGAL
|
November 19, 2019 |
|
INDIRA MAJUMDER Vs. USHA HOLDING ENCLAVE PRIVATE LIMITED AND OTHERS
|
January 9, 2019 |
|
INDRA NATH CHOWDHURY Vs. UNION BANK OF INDIA
|
September 25, 2019 |
|
INDRAJIT @ TUNA MAJHI Vs. STATE OF WEST BENGAL
|
January 2, 2019 |
|
INDRANI BASU (GHOSH) Vs. DEBANGSHU GHOSH
|
August 7, 2019 |
|
INDRANI RAHA SARKAR Vs. STATE OF WEST BENGAL & ORS
|
May 8, 2019 |
|
INDRANIL MUKHERJEE Vs. STATE OF WEST BENGAL
|
August 1, 2019 |
|
INDUPROVA SEN Vs. UNITED BANK OF INDIA
|
July 12, 2019 |
|
INDUPROVA SEN Vs. UNITED BANK OF INDIA
|
July 12, 2019 |
|
INSPECTOR OF SCHOOLS Vs. ABHIJEET BAIDYA
|
September 30, 2019 |
|
INTERNATIONAL COMBUSTION (INDIA) LIMITED Vs. REGIONAL PROVIDENT FUND
|
February 15, 2019 |
|
INTERNATIONAL COMMERCE LIMITED Vs. STEEL AUTHORITY OF INDIA
|
November 28, 2019 |
|
INTERNATIONAL COMMERCE LIMITED & ANR Vs. UNION OF INDIA & ORS
|
January 25, 2019 |
|
INTERNATIONAL COMMERCE LIMITED. Vs. COAL INDIA LTD. & ANOTHER.
|
December 24, 2019 |
|
INTERNATIONAL CYCLE GEARS Vs. CONTROLLER OF PATENTS AND DESIGNS
|
May 10, 2019 |
|
INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS Vs. ISHWARI PRASAD SINGH ROY & ORS
|
September 20, 2019 |
|
IPI BIBI & OTHERS Vs. STATE OF WEST BENGAL & ORS
|
April 11, 2019 |
|
ISMAIL SARKAR & ORS Vs. STATE OF WEST BENGAL
|
January 18, 2019 |
|
ISMAIL SK Vs. ABU BAKKAR KHAN
|
December 11, 2019 |
|
ISWAR TUDU Vs. STATE OF WEST BENGAL
|
March 25, 2019 |
|
ITC LIMITED Vs. WHOLE LEAF TOBACCO VENTURE PVT LTD AND OTHERS
|
February 22, 2019 |
|
ITC LIMITED Vs. WHOLE LEAF TOBACCO VENTURE PVT. LTD. & ORS.
|
January 14, 2019 |
|
J K ENGINEERING PVT LTD Vs. ANE INDUSTRIES PVT LTD
|
February 7, 2019 |
|
J. R. AGGARWAL Vs. SUBIMAL KUNDU
|
April 22, 2019 |
|
JABBAR GHOSH Vs. STATE OF WEST BENGAL
|
July 30, 2019 |
|
JAGADISH CHANDRA PAL AND ANOTHER Vs. STATE OF WEST BENGAL
|
April 8, 2019 |
|
JAGADISH DAS Vs. BANK OF INDIA
|
January 11, 2019 |
|
JAGADISH GHOSH Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LIMITED
|
September 4, 2019 |
|
JAGADISH MAZUMDER Vs. STATE
|
February 15, 2019 |
|
JAGAN GOPE Vs. STATE OF WEST BENGAL
|
December 16, 2019 |
|
JAGANNATH BAL Vs. STATE OF WEST BENGAL
|
September 3, 2019 |
|
JAGANNATH BAL @ JAGANNATH BOL Vs. STATE OF WEST BENGAL
|
September 9, 2019 |
|
JAGANNATH CHAKRABORTY Vs. PAROTOSH KR DUTTA BANIK & ANR
|
April 17, 2019 |
|
JAGANNATH ENTERPRISE Vs. KOLKATA MUNICIPAL CORPORATION
|
September 18, 2019 |
|
JAGANNATH ENTERPRISE Vs. KOLKATA MUNICIPAL CORPORATION
|
September 27, 2019 |
|
JAGANNATH ENTERPRISE Vs. KOLKATA MUNICIPAL CORPORATION
|
July 25, 2019 |
|
JAGANNATH HANSDA Vs. STATE OF WEST BENGAL
|
December 19, 2019 |
|
JAGANNATH SAHA @ RINKU Vs. STATE OF WEST BENGAL
|
August 14, 2019 |
|
JAGDISH PRASAD TULSHAN. Vs. MALATI TULSHAN
|
June 25, 2019 |
|
JAGDISH SINGH Vs. STATE OF WEST BENGAL
|
March 28, 2019 |
|
JAHAR PAL & ORS Vs. STATE OF WEST BENGAL & ORS
|
February 22, 2019 |
|
JAHIRUL SK Vs. STATE OF WEST BENGAL
|
June 11, 2019 |
|
JAI SANTOSHI MAA ROADWAYS Vs. STATE OF WEST BENGAL
|
July 17, 2019 |
|
JAIN INFRAPROJECTS LTD. Vs. LAFARGE AGGREGATES & CONCRETE INDIA PVT. LTD.
|
December 10, 2019 |
|
JALAL ALI MOLLA Vs. NASIMA BIBI & ANR
|
March 4, 2019 |
|
JALAN INTERCONTINENTAL HOTELS Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY
|
June 19, 2019 |
|
JAMAHIR PARAMANIK Vs. STATE OF WEST BENGAL
|
July 3, 2019 |
|
JAMAL SEKH Vs. STATE OF WEST BENGAL
|
September 3, 2019 |
|
JAMIRUDDIN MALLICK Vs. STATE OF WEST BENGAL & ORS
|
April 17, 2019 |
|
JAMRUL SHAIKH Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
JANATA HEMBRAM & ORS Vs. STATE OF WEST BENGAL
|
February 6, 2019 |
|
JANE ALAM MOLLA & ANR Vs. STATE OF WEST BENGAL
|
January 29, 2019 |
|
JASHODA MISRA Vs. STATE OF WEST BENGAL
|
April 23, 2019 |
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JASHODA MISRA Vs. THE STATE OF WEST BENGAL AND ORS.
|
February 26, 2019 |
|
JASPER MOTORS PRIVATE LIMITED & ANR. Vs. BASANTEE ECODRIVE PRIVATE LIMITED & ORS.
|
March 1, 2019 |
|
JATINDRA NATH MAHATO & ORS Vs. STATE OF WEST BENGAL & ANR
|
February 14, 2019 |
|
JAY MARKET CREATORS PRIVATE LIMITED Vs. KANNIYA LAL NAHATA & ORS
|
April 22, 2019 |
|
JAYANTA CHOWDHURY Vs. STATE OF WEST BENGAL
|
July 15, 2019 |
|
JAYANTA KUMAR GHOSH Vs. JADAB BHUNIA
|
May 20, 2019 |
|
JAYANTA RAY Vs. KOLKATA MUNICIPAL CORPORATION
|
August 1, 2019 |
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JAYASHREE SAMANTA Vs. STATE OF WEST BENGAL & ORS
|
September 20, 2019 |
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JAYDEV PRADHAN & ORS Vs. STATE OF WEST BENGAL
|
March 20, 2019 |
|
JAYESH KUMAR JHA Vs. CORPORATION BANK, DHARMOTALA BRANCH &
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|
January 18, 2019 |
|
JAYOTI BANERJEE Vs. UNITED BANK OF INDIA
|
September 13, 2019 |
|
JAYPRAKASH SHAW Vs. STATE OF WEST BENGAL
|
November 14, 2019 |
|
JEDREZEJ JEZIERSKI @ JEDRZEJ JEZIERSKI Vs. STATE OF WEST BENGAL
|
April 17, 2019 |
|
JHANTU DULEY Vs. STATE OF WEST BENGAL
|
March 11, 2019 |
|
JHARNA CHAKRABORTY Vs. STATE OF WEST BENGAL
|
March 13, 2019 |
|
JHUMA HATUI Vs. STATE OF WEST BENGAL & ORS
|
February 21, 2019 |
|
JHUMA KUNDU Vs. STATE OF WEST BENGAL & ORS
|
January 10, 2019 |
|
JIBAN MITRA Vs. REGISTRAR OF COMPANIES
|
June 14, 2019 |
|
JIBANANDA GHOSH & ORS Vs. STATE OF WEST BENGAL & ORS
|
April 2, 2019 |
|
JITENDRA NATH BARMAN & ORS Vs. STATE OF WEST BENGAL & ORS
|
April 17, 2019 |
|
JITU PRAMANIK Vs. NATIONAL INSURANCE COMPANY LIMITED
|
November 1, 2019 |
|
JNANENDRA NATH MANNA Vs. BALMER LAWRIE & COMPANY LTD AND OTHERS
|
April 30, 2019 |
|
JOLHA MADDI @ BALAI & ORS Vs. STATE OF WEST BENGAL
|
April 16, 2019 |
|
JOSE ANTONIO Vs. SUCHARITA MAHAPATRA
|
November 14, 2019 |
|
JOY PRAKASH LAW Vs. RAJENDRA KUMAR RATHI
|
June 12, 2019 |
|
JOYDEB CHAKRABORTY Vs. REKHA RANI BANDYOPADHYAY
|
April 10, 2019 |
|
JOYDEB MANDAL Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
JOYDIP MANDAL Vs. SOUMEN KUMAR DEY
|
September 12, 2019 |
|
JUBEDA CHITRAKAR Vs. STATE OF WEST BENGAL
|
November 22, 2019 |
|
JUJJAVARAPU ACHYUTA RAMA RAO Vs. AXIS BANK LIMITED
|
July 11, 2019 |
|
JUMISHRAGAL KISHORE Vs. B P SINGH
|
September 13, 2019 |
|
JUVVIGUNTIA SUNDARA SEKHAR Vs. BANK OF BARODA & ANR
|
April 11, 2019 |
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JYOTI JAIN Vs. ABP PRIVATE LIMITED
|
February 25, 2019 |
|
JYOTIRMOY CHAKRABORTY Vs. ANIRBAN CHAKRABORTY
|
December 19, 2019 |
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JYOTISH CHANDRA KARMAKAR Vs. UNION OF INDIA AND ORS
|
March 11, 2019 |
|
JYOTSNA DAS Vs. SAILENDRA NATH PAUL
|
June 27, 2019 |
|
K. K. SAHA & CO. PVT. LTD. Vs. ASHOK AGARWAL
|
February 19, 2019 |
|
K. S. SUDHAKARAN @ K. R. SUDHAKARA Vs. STATE OF WEST BENGAL
|
December 11, 2019 |
|
K.P. ROY & SON Vs. CASTROL INDIA LIMITED
|
June 4, 2019 |
|
KABERI HAZRA Vs. STATE OF WEST BENGAL & ORS
|
April 2, 2019 |
|
KABITA PAUL & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
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April 8, 2019 |
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KABITA ROY Vs. STATE OF WEST BENGAL & ORS
|
January 30, 2019 |
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KABITA SAHA Vs. STATE OF WEST BENGAL
|
July 5, 2019 |
|
KABITA SINHA Vs. STATE OF WEST BENGAL
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December 9, 2019 |
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KAJAL BAGDI Vs. CENTRAL BANK OF INDIA
|
April 12, 2019 |
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KAJAL HAZRA Vs. STATE OF WEST BENGAL
|
February 20, 2019 |
|
KAJAL ROY Vs. STATE OF WEST BENGAL
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July 4, 2019 |
|
KAKULI BOWMIK Vs. ANIL BHOWMIK
|
August 16, 2019 |
|
KALAM SK Vs. STATE OF WEST BENGAL
|
December 12, 2019 |
|
KALIKA PATHAK Vs. UNION OF INDIA & ORS
|
April 3, 2019 |
|
KALIPADA POIRYA Vs. BANAMALI SAMANTA
|
February 20, 2019 |
|
KALIPRASAD GHOSAL Vs. UNION OF INDIA
|
January 4, 2019 |
|
KALPANA DUTTA Vs. STATE OF WEST BENGAL
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April 2, 2019 |
|
KALPANA MONDAL Vs. STATE OF WEST BENGAL
|
July 19, 2019 |
|
KALPANA PODDAR Vs. STATE OF WEST BENGAL
|
July 12, 2019 |
|
KALPANA ROY Vs. ARUP KUMAR SEN & ANR
|
April 17, 2019 |
|
KALPANA SHIL & ORS Vs. STATE OF WEST BENGAL
|
April 16, 2019 |
|
KALYAN DEY CHOWDHURY Vs. RITA DEY CHOWDHURY
|
February 8, 2019 |
|
KALYANI DE MONDAL Vs. SANJUKTA DAS
|
July 9, 2019 |
|
KAMAL BISWAS Vs. STATE OF WEST BENGAL
|
August 5, 2019 |
|
KAMAL DAS Vs. STATE OF WEST BENGAL
|
February 8, 2019 |
|
KAMAL DEY Vs. UNION OF INDIA
|
December 20, 2019 |
|
KAMAL KRISHNA BANIK @ KAMAL BANIK Vs. STATE OF WEST BENGAL
|
January 11, 2019 |
|
KAMAL SINGH Vs. PUSHPA DEVI GUPTA
|
August 30, 2019 |
|
KAMALA DOGRA & ANR Vs. STATE OF WEST BENGAL
|
April 12, 2019 |
|
KAMALA KANTA JANA Vs. STATE OF WEST BENGAL
|
November 25, 2019 |
|
KAMALA RESTAURANT & BAR Vs. LIEUTENANT GOVERNOR
|
September 2, 2019 |
|
KAMALENDU HALDER Vs. UNION OF INDIA & ORS
|
February 1, 2019 |
|
KAMALESH POLLEY Vs. STATE OF WEST BENGAL
|
April 2, 2019 |
|
KAMALJEET GUPTA Vs. FRESERNIUS KABI ONCOLOGY LTD.
|
February 14, 2019 |
|
KAMRUL HOSSEN Vs. STATE OF WEST BENGAL
|
November 13, 2019 |
|
KANAI CHARAN DAS ADHIKARI (MANNA) Vs. STATE OF WEST BENGAL
|
April 17, 2019 |
|
KANAI DAS @ KALU Vs. STATE OF WEST BENGAL
|
July 31, 2019 |
|
KANAK PROJECTS LTD. Vs. STEWARTS & LLOYDS OF INDIA LTD.
|
December 3, 2019 |
|
KANAN PRASAD Vs. ANJAN GOSWAMI AND ORS.
|
June 21, 2019 |
|
KANCHAN @ BIPUL KUMAR DEY Vs. STATE OF WEST BENGAL
|
December 6, 2019 |
|
KANIKA GHOSH Vs. NEW GARIA DEVELOPMENT CO-OPERATIVE HOUSING SOCIETY
|
July 3, 2019 |
|
KANTA DEVI BHUTORIA & ORS Vs. SRILA DUTTA & ANR
|
September 6, 2019 |
|
KANU BARMAN Vs. KARTICK SARKAR
|
August 7, 2019 |
|
KANURAM NASKAR Vs. STATE OF WEST BENGAL
|
July 25, 2019 |
|
KAPUR CHANDRA GARG Vs. VIVEK KUMAR SUKLA
|
June 21, 2019 |
|
KARAN SAI Vs. STATE
|
January 21, 2019 |
|
KARAN SINGH GREWAL Vs. CALCUTTA CRICKET & FOOTBALL CLUB
|
July 22, 2019 |
|
KARTICK CHANDRA BISWAS & ORS Vs. SHYAMAPADA CHAKRABORTY & ORS
|
April 9, 2019 |
|
KARTIK DEBNATH Vs. STATE OF WEST BENGAL
|
July 26, 2019 |
|
KARTIK PAL & ORS Vs. SK AKBAR & ORS
|
April 30, 2019 |
|
KARUNA NASKAR Vs. STATE OF WEST BENGAL
|
June 21, 2019 |
|
KASHEM ALI BISWAS Vs. UNION OF INDIA
|
July 10, 2019 |
|
KASHILAL MEGOTIA Vs. GUJARAT CO-OPERATIVE MILK MARKETING FEDERATION
|
July 10, 2019 |
|
KATHITA KANTHI MOSHLEM SHARAHA COMMITEE Vs. SK. FAZLU
|
June 14, 2019 |
|
KAUSTAV SINHA Vs. SASWATI SINHA
|
August 2, 2019 |
|
KAZI FIROZ HOSSAIN Vs. STATE OF WEST BENGAL
|
December 2, 2019 |
|
KESORAM SPUN PIPES AND FOUNDRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 15, 2019 |
|
KETAB ALI Vs. STATE OF WEST BENGAL
|
May 21, 2019 |
|
KHAIRUL ISLAM KHAN Vs. STATE OF WEST BENGAL
|
December 12, 2019 |
|
KHAITAN INDIA LIMITED Vs. KULDEEP MEHTA
|
April 3, 2019 |
|
KHAITAN WINDING WIRE (P) LTD. Vs. STEEL AUTHORITY OF INDIA
|
December 13, 2019 |
|
KHALIL MONDAL & ANR Vs. STATE OF WEST BENGAL
|
October 1, 2019 |
|
KHALIL SEKH @ SEKH KHALIL Vs. STATE OF WEST BENGAL & ORS
|
April 17, 2019 |
|
KHARAGPUR HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA
|
September 6, 2019 |
|
KHAZANA PROJECTS & INDUSTRIES PVT LTD Vs. INDIAN OIL CORPORATION LTD
|
August 27, 2019 |
|
KHERU RAM Vs. ALYA BEGUM
|
November 19, 2019 |
|
KHODAIJA KHATOON Vs. MAHMUNNESSA BIBI & ORS
|
February 27, 2019 |
|
KHOKAN CHANDRA DAS Vs. STATE BANK OF INDIA & ORS
|
April 10, 2019 |
|
KHOKAN CHANDRA JANA Vs. STATE OF WEST BENGAL
|
December 24, 2019 |
|
KHOKAN GHARAMI AND OTHERS Vs. DEBEN MRIDHA AND OTHERS
|
February 13, 2019 |
|
KHURSHID AHAMED Vs. STATE OF WEST BENGAL
|
November 22, 2019 |
|
KINGSHUK GUPTA Vs. STATE OF WEST BENGAL
|
February 26, 2019 |
|
KIRAN ADAK Vs. STATE OF WEST BENGAL
|
September 30, 2019 |
|
KISAN TUDU Vs. UNION OF INDIA
|
July 2, 2019 |
|
KISHAN CO-OPERATIVE MILK PRODUCERS UNION LTD Vs. SOMNATH GUHA
|
March 18, 2019 |
|
KISHAN LAL CHADHA Vs. KAMINI SARIN
|
November 19, 2019 |
|
KISHORE KUMAR KHAITAN Vs. PRAVEEN KUMAR SINGH
|
July 10, 2019 |
|
KISHORE KUMAR MONDAL Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD & ORS
|
February 4, 2019 |
|
KISHORE KUMAR RAM @ JULUA Vs. STATE OF WEST BENGAL
|
January 17, 2019 |
|
KISHORI CHOWDHURY Vs. UNION OF INDIA (ASSIGNED)
|
February 22, 2019 |
|
KISHORI MOHAN SINHA ALIAS SINGHA Vs. KUMARESH SAHA
|
July 30, 2019 |
|
KITPLY INDUSTRIES LIMITED
Vs. S. MANIKANANDAN
|
November 5, 2019 |
|
KOLKATA FISH SUPPLIERS WELFARE ASSOCIATION Vs. THE STATE OF WEST BENGAL AND ORS.
|
August 29, 2019 |
|
KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY Vs. SUBRATA DAS
|
July 2, 2019 |
|
KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY Vs. JALAN INTERCONTINENTAL HOTELS PRIVATE LIMITED
|
July 29, 2019 |
|
KOLKATA MUNICIPAL CORPORATION Vs. BIMAL KUMAR SHAH
|
December 17, 2019 |
|
KOLKATA MUNICIPAL CORPORATION & ANR. Vs. GOUTAM BHATTACHARYA & ORS.
|
September 20, 2019 |
|
KOLKATA MUNICIPAL CORPORATION & ORS. Vs. CALCUTTA LADIES GOLF CLUB & ORS.
|
September 27, 2019 |
|
KOLKATA MUNICIPAL CORPORATION & ORS. Vs. RASHMI METALICK LTD. & ORS.
|
December 18, 2019 |
|
KOLKATA MUNICIPAL CORPORATION &ORS Vs. ASHA MURARKA & ORS
|
April 3, 2019 |
|
KOTULPUR FARMERS SERVICE CO-OPERATIVE SOCIETY LTD Vs. SAYERA BIBI
|
September 4, 2019 |
|
KOWSHIK BHOWMIK & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
KRANTI SERVICES & ENGINEERING WORKS Vs. WEST BENGAL MEDICAL SERVICE CORPORATION LTD.
|
March 5, 2019 |
|
KRIPA NAND SINGH Vs. UNION OF INDIA
|
January 15, 2019 |
|
KRISHNA BARIK Vs. STATE OF WEST BENGAL
|
June 10, 2019 |
|
KRISHNA BUILDERS AND DEVELOPERS AND ANOTHER Vs. SHRIRAM HOUSING FINANCE LIMITED AND ANOTHER
|
March 13, 2019 |
|
KRISHNA DAS Vs. KHUDIRAM DAS
|
June 17, 2019 |
|
KRISHNA PRAMANIK Vs. STATE OF WEST BENGAL
|
August 7, 2019 |
|
KRISHNA PROSAD GHOSH & ORS Vs. CHANDAN BANERJEE & ORS
|
January 25, 2019 |
|
KRISHNA ROYCHOWDHURY Vs. STATE OF WEST BENGAL & ORS
|
September 2, 2019 |
|
KRISHNENDU DAS THAKUR Vs. STATE OF WEST OF BENGAL & ANR
|
June 28, 2019 |
|
KRISHNENDU SAHA Vs. C.E.S.C. LTD. AND ORS.
|
July 16, 2019 |
|
KUM KUM MARCANTILE PRIVATE LIMITED
Vs. SURESH KAPUR
|
November 22, 2019 |
|
KUMARI GEDDAM PRIYANKA Vs. UNION OF INDIA
|
October 24, 2019 |
|
KUNDAN CHAKRABORT Vs. TIRTHANKAR DEY
|
March 1, 2019 |
|
KUNJ BEHARI KEJRIWAL Vs. CALCUTTA STOCK EXCHANGE LIMITED
|
December 20, 2019 |
|
KUNTALA CHEL Vs. STATE OF WEST BENGAL & ORS
|
December 24, 2019 |
|
KUSUM MONDAL & ORS Vs. SWADHIN MONDAL & ANR
|
April 24, 2019 |
|
L. PADMA KUMARI AMMA Vs. ESTATE OFFICER
|
January 16, 2019 |
|
LAILY GHOSAL Vs. DEBRANJAN DEY
|
August 22, 2019 |
|
LAKSHMAN SIL Vs. MITA KARMAKAR & ORS
|
March 26, 2019 |
|
LAKSHMI RANI DEY Vs. RITA DAS
|
August 30, 2019 |
|
LAKSMAN BHUIYA Vs. STATE OF WEST BENGAL
|
June 21, 2019 |
|
LAL MOHAMMAD BISWAS Vs. STATE OF WEST BENGAL & ORS
|
April 16, 2019 |
|
LARSEN AND TOUBRO LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
|
November 22, 2019 |
|
LATIKA GHOSH Vs. STATE OF WEST BENGAL
|
December 24, 2019 |
|
LATIKA MONDAL Vs. STATE OF WEST BENGAL
|
November 13, 2019 |
|
LAXMI CHAINTALPURI @ BAGYAN LAXMI Vs. STATE OF WEST BENGAL
|
December 12, 2019 |
|
LAXMI NARAYAN UDYOG LTD Vs. THE OFFICIAL LIQUIDATOR
|
June 20, 2019 |
|
LAXMI PAT SURANA Vs. VOLTAS LTD
|
July 5, 2019 |
|
LAXMIKANTA MAITY Vs. STATE OF WEST BENGAL
|
August 16, 2019 |
|
LEELA SHIP RECYCLING PRIVATE LIMITED Vs. SOHOM SHIPPING PRIVATE LIMITED
|
September 30, 2019 |
|
LEELA SHIP RECYCLING PRIVATE LIMITED Vs. SOHOM SHIPPING PRIVATE LIMITED
|
September 13, 2019 |
|
LIANG MIAO SHENG Vs. STATE OF WEST BENGAL
|
June 12, 2019 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. EMPLOYEE PROVIDENT FUND ORGANISATION
|
April 18, 2019 |
|
LINDSAY INTERNATIONAL PRIVATE LIMITED Vs. IFGL REFRACTORIES LTD.
|
November 5, 2019 |
|
LISA BANERJEE (DASGUPTA) Vs. STATE OF WEST BENGAL
|
August 27, 2019 |
|
LUCKY EXPORTS Vs. CONTROLLER OF PATENTS AND DESIGNS & ORS
|
May 10, 2019 |
|
LUKESH MARDI Vs. STATE OF WEST BENGAL
|
June 11, 2019 |
|
LUSKU SOREN Vs. UNION OF INDIA
|
August 5, 2019 |
|
LUTFAR RAHAMAN Vs. STATE OF WEST BENGAL
|
January 7, 2019 |
|
M ANNADURAI MANICKAM Vs. SWISS SINGAPORE INDIA PRIVATE LIMITED & ANR
|
April 4, 2019 |
|
M-TECH INNOVATIONS LIMITED Vs. ANDAMAN AND NICOBAR ADMINISTRATION
|
August 29, 2019 |
|
M.P.R.S. LOGISTICS CARE Vs. COMMISSIONER OF CUSTOMS (AIRPORT AND ADMN.)
|
July 15, 2019 |
|
M/S PRITHVI ASSOCIATES Vs. KOLKATA MUNICIPAL CORPORATION
|
September 18, 2019 |
|
M/S. AMAR TRADERS Vs. FINANCE CO. LTD
|
June 10, 2019 |
|
M/S. G. BISWAS & CO Vs. STATE OF WEST BENGAL
|
April 23, 2019 |
|
M/S. INDUSTRIAL LAMINATES INDIA PVT LTD Vs. UNION OF INDIA
|
February 6, 2019 |
|
M/S. KAUSHIK GLOBAL LOGISTICS LIMITED & ORS Vs. THE DIRECTOR
|
April 2, 2019 |
|
M/S. MEHEK-E-PUNJAB RETREAT PVT. LTD Vs. ARYAN DHATU PRIVATE LIMITED
|
July 10, 2019 |
|
M/S. PROLINE INC Vs. RAMESH JAIN
|
June 12, 2019 |
|
MAA SIDDESWARI DEVELOPERS PVT. LTD. Vs. RAJ KUMAR SINGH
|
February 20, 2019 |
|
MACKEIL ISPAT AND FORGING LIMITED Vs. STATE BANK OF INDIA
|
November 20, 2019 |
|
MADAN LAL AGARWAL Vs. BOARD OF TRUSTEES OF PORT OF CALCUTTA
|
August 9, 2019 |
|
MADANS WINE STORES PRIVATE LIMITED Vs. STATE BANK OF INDIA
|
November 28, 2019 |
|
MADHUMITA MONDAL Vs. STATE OF WEST BENGAL
|
June 13, 2019 |
|
MADHUMITA NASKAR Vs. STATE OF WEST BENGAL
|
February 6, 2019 |
|
MADHUMITA SHARMA Vs. STATE OF WEST BENGAL
|
February 26, 2019 |
|
MADHUSRI KONAR & ANR Vs. NEW CENTRAL BOOK AGENCY PVT LIMITED & ANR
|
March 19, 2019 |
|
MADHUSUDAN CHAKRAORTY Vs. LAXMI PRIYA SAMANTA & ANR
|
May 21, 2019 |
|
MADHUSUDAN MONDALMONDAL Vs. STATE OF WEST BENGAL & ORS
|
January 3, 2019 |
|
MAFEJUL HOQUE Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD & ORS
|
April 17, 2019 |
|
MAFIJUR RAHAMAN Vs. MORIAM SULTANA
|
September 5, 2019 |
|
MAGMA HDI GENERAL INSURANCE COMPANY LIMITED Vs. MANDIRA ASH
|
August 8, 2019 |
|
MAGNUM PROPACK PRIVATE LIMITED Vs. VORA FASTNERS PRIVATE LIMITED
|
August 29, 2019 |
|
MAHARSHI COMMERCE LIMITED Vs. RAJIV R. BALANI
|
September 24, 2019 |
|
MAHENDRA MISHRA Vs. MANAGING DIRECTOR, GLUCONATE HEALTH LIMITED & ORS
|
February 13, 2019 |
|
MAHESH KUMAR MISHRA Vs. JEEVAN LAL AGARWAL
|
June 18, 2019 |
|
MAITHAN ALLOYS LIMITED & ANR Vs. UNION OF INDIA & ORS
|
September 3, 2019 |
|
MAITREYEE ROY NEE DAS Vs. ANJAN KUMAR DAS
|
April 16, 2019 |
|
MAJIBAR RAHAMAN MIA & ORS Vs. STATE OF WEST BENGAL & ORS
|
April 24, 2019 |
|
MAKHAN CHANDRA DAS Vs. STATE OF WEST BENGAL
|
August 8, 2019 |
|
MAKHAN PAL Vs. STATE OF WEST BENGAL
|
February 15, 2019 |
|
MALATI MALIK AND OTHERS Vs. SWAPAN KUMAR DIG AND OTHERS
|
January 10, 2019 |
|
MALAY GOSWAMI Vs. RIMPI GOSWAMI & ANOTHER
|
April 17, 2019 |
|
MALAY KUMAR CHATTERJEE Vs. CAPSTAN SHIPPING AND ESTATES
|
July 17, 2019 |
|
MALAY KUMAR MANDAL Vs. SANGHAMITRA MANDAL
|
May 20, 2019 |
|
MALHATI TEA & INDUSTRIES LTD Vs. STATE OF WEST BENGAL
|
September 3, 2019 |
|
MALINA ROY Vs. GOPAL SENGUPTA
|
January 3, 2019 |
|
MAMANI SARDAR & ORS Vs. BLOCK DEVELOPMENT OFFICER, KULTALI, SOUTH 24 PARGANAS & ORS
|
March 15, 2019 |
|
MAMATA RAY Vs. RANJAN KUMAR CHAKRAVARTI
|
November 27, 2019 |
|
MAMLAT SHEIKH Vs. NASER SHEIKH
|
June 11, 2019 |
|
MAMUN SHAIKH Vs. STATE OF WEST BENGAL
|
July 10, 2019 |
|
MANAB PAUL Vs. STATE OF WEST BENGAL & ORS
|
April 26, 2019 |
|
MANAGING COMMITTEE Vs. STATE OF WEST BENGAL AND ORS
|
March 13, 2019 |
|
MANAGING COMMITTEE OF DURGAPUR MAMC TOWNSHIP MODERN HIGH SCHOOL Vs. STATE OF WEST BENGAL & ORS
|
April 4, 2019 |
|
MANAGING COMMITTEE OF SHREE BALKRISHNA VITHALNATH VIDYALAYA Vs. STATE OF WEST BENGAL
|
August 9, 2019 |
|
MANAGING COMMITTEE OF SRI HANUMAN JUTE MILLS HINDI HIGH SCHOOL AND OTHERS Vs. STATE OF WEST BENGAL & ORS
|
May 13, 2019 |
|
MANAMATHA NATH GHOSH Vs. RAMKRISHNA DAS
|
June 13, 2019 |
|
MANAS GHOSH Vs. CHIEF SECRETARY, GOVERNMENT OF WEST BENGAL
|
June 18, 2019 |
|
MANAS KUMAR SARKAR Vs. STATE OF WEST BENGAL
|
November 4, 2019 |
|
MANAS KUMAR SARKAR Vs. STATE OF WEST BENGAL
|
June 13, 2019 |
|
MANGALA GOURI CONSULTANTS PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
November 18, 2019 |
|
MANIK CHAKRABORTY Vs. UNION OF INDIA
|
December 10, 2019 |
|
MANIK GHOSH Vs. STATE OF WEST BENGAL
|
January 25, 2019 |
|
MANIK LAL DAS Vs. STATE OF WEST BENGAL
|
December 6, 2019 |
|
MANIK LAL SEN Vs. BIMAL KANTA CHATTOPADHYAY
|
May 14, 2019 |
|
MANIK PAIK Vs. NARU GOPAL DAS
|
June 12, 2019 |
|
MANIRUJJAMAN MOLLA Vs. UNION OF INDIA
|
April 9, 2019 |
|
MANISH PODDAR Vs. S. PERUMAL RAJ
|
April 24, 2019 |
|
MANJU Vs. ABEERA GOSWAMI AND ORS.
|
April 8, 2019 |
|
MANJU ALIAS MANJIN BANSAL Vs. ABEERA GOSWAMI
|
March 8, 2019 |
|
MANJU BISWAS Vs. JOGMAYA DAS
|
April 9, 2019 |
|
MANMOY SAHA Vs. STATE OF WEST BENGAL & ORS
|
January 10, 2019 |
|
MANOJ KUMAR BERIA Vs. ATUL GUPTA
|
March 28, 2019 |
|
MANOJ KUMAR BHAGAT Vs. HIRALAL PANDEY
|
June 4, 2019 |
|
MANOJ PANDA Vs. STATE OF WEST BENGAL & ORS
|
March 25, 2019 |
|
MANOJ SHARMA Vs. STATE OF CHHATTISGARH
|
August 1, 2019 |
|
MANOJ SHAW Vs. STATE OF WEST BENGAL
|
August 5, 2019 |
|
MANOJIT GHOSH Vs. STATE OF WEST BENGAL
|
June 10, 2019 |
|
MANORANJAN CHAKRABORTY Vs. MEGHNA BHATTACHARYA & ANR
|
February 1, 2019 |
|
MANORANJAN MONDAL Vs. STATE OF WEST BENGAL
|
August 2, 2019 |
|
MANORANJAN NASKAR Vs. BHARATI HALDER
|
February 1, 2019 |
|
MANTAJ ALI SHA & ORS Vs. SAHID SHA & ORS
|
April 26, 2019 |
|
MANTU PRASAD BHAGAT @ BHAGAD Vs. BIRBHUM DISTRICT CENTRAL CO-OPERATIVE BANK LTD & ORS
|
January 17, 2019 |
|
MARINE CRAFT ENGINEERS PRIVATE LIMITED Vs. GARDEN REACH SHIPBUILDERS AND ENGINEERS LIMITED
|
June 18, 2019 |
|
MARK HOTELS & RESORTS PRIVATE Vs. WEST BENGAL TOURISM DEVELOPMENT
|
July 17, 2019 |
|
MARK HOTELS & RESORTS PRIVATE LIMITED Vs. WEST BENGAL TOURISM DEVELOPMENT CORPORATION LIMITED
|
July 2, 2019 |
|
MASUD ALAM Vs. STATE OF WEST BENGAL
|
November 20, 2019 |
|
MASUDA BEGUM Vs. ROUSHAN ALI
|
July 3, 2019 |
|
MATA SHANKAR SHUKLA Vs. UNION OF INDIA
|
October 1, 2019 |
|
MATAM MULLICK Vs. STATE OF WEST BENGAL
|
July 16, 2019 |
|
MATHUR @ MATHURA MONDAL Vs. STATE OF WEST BENGAL
|
July 3, 2019 |
|
MATILAL JANA Vs. KARTICK CHANDRA JANA
|
July 5, 2019 |
|
MATTER OF: ASHIS MUKHERJEE Vs. STATE OF WEST BENGAL
|
January 28, 2019 |
|
MAYA DAS Vs. NIRMAL GHOSH
|
July 10, 2019 |
|
MAYA PATRA & ANR Vs. BANK OF BARODA & ORS
|
April 17, 2019 |
|
MAYA RANI ROUTH Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
|
March 29, 2019 |
|
MAYARANI GHOSH Vs. BIKASH KUMAR GHOSH
|
August 1, 2019 |
|
MAYAVATI TRADING PVT. LTD Vs. PRADYUAT DEB BURMAN
|
March 12, 2019 |
|
MAYUR BHAGAT Vs. VIVEK JAIN
|
June 13, 2019 |
|
MBL INFRASTRUCTURE LTD & ANR Vs. MANIK CHAND SOMANI
|
April 16, 2019 |
|
MCLEOD RUSSEL INDIA LIMITED
Vs. IL AND FS FINANCIAL SERVICES LIMITED
|
November 25, 2019 |
|
MD ABDUR RAQUIB Vs. STATE OF WEST BENGAL & ORS
|
January 30, 2019 |
|
MD ABDUS SALAM Vs. STATE OF WEST BENGAL & ORS
|
March 1, 2019 |
|
MD ABDUS SUKUR Vs. STATE OF WEST BENGAL & ORS
|
September 3, 2019 |
|
MD AKMAL HOSSAIN Vs. STATE OF WEST BENGAL & ORS
|
January 30, 2019 |
|
MD ANIMUL HAQUE & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
MD AYUB @ MD AYAB Vs. STATE OF WEST BENGAL & ANR
|
April 5, 2019 |
|
MD BABUL AKTAR Vs. MD NAZIR HOSSAIN
|
October 1, 2019 |
|
MD HAKIMUDDIN PARWANA Vs. SYNDICATE BANK & ANR
|
March 19, 2019 |
|
MD HASANUZZAMAN MIA & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
MD MAHIUDDIN MOLLA Vs. STATE OF WEST BENGAL
|
June 10, 2019 |
|
MD MANZER AQEEL & ORS Vs. STATE OF WEST BENGAL & ORS
|
March 5, 2019 |
|
MD MEHMOOD & ORS Vs. NARGIS BEGUM & ORS
|
April 2, 2019 |
|
MD NASIM Vs. STATE OF WEST BENGAL
|
June 11, 2019 |
|
MD NAZIR HOSSIAN Vs. STATE OF WEST BENGAL
|
August 19, 2019 |
|
MD NAZRUL GAZI & ORS Vs. STATE OF WEST BENGAL & ORS
|
February 26, 2019 |
|
MD NOOR ALAM Vs. STATE OF WEST BENGAL
|
August 7, 2019 |
|
MD NOOR ALAM & ORS Vs. STATE OF WEST BENGAL & ORS
|
April 26, 2019 |
|
MD NURUL KUDDUS Vs. UNIVERSITY OF CALCUTTA & ORS
|
February 26, 2019 |
|
MD SAJID KHAN Vs. ASHUTOSH ROY PRAFULLA KUMAR ROY
|
August 27, 2019 |
|
MD SALAUDDIN Vs. STATE OF WEST BENGAL & ANR
|
April 5, 2019 |
|
MD SALIM Vs. STATE OF WEST BENGAL
|
May 23, 2019 |
|
MD SARFARAZ Vs. STATE OF WEST BENGAL
|
July 5, 2019 |
|
MD SOFIKUL HELAL & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
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MD SUBHAN Vs. STATE OF WEST BENGAL
|
March 29, 2019 |
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MD ZAKIR HOSSAIN AND ORS Vs. STATE OF WEST BENGAL AND OR
|
February 18, 2019 |
|
MD. ABDUL GHANI Vs. STATE OF WEST BENGAL AND ORS.
|
September 30, 2019 |
|
MD. ABU NASIM BAIDYA Vs. COMMISSIONER OF WEST BENGAL
|
February 15, 2019 |
|
MD. ISMAIL BASHA @ EKBAL BASHA Vs. UNION OF INDIA & ORS.
|
December 6, 2019 |
|
MD. JAMAL AHMED Vs. WEST BENGAL TRANSPORT CORPORATION LTD
|
June 19, 2019 |
|
MD. MAHASIN ALI Vs. STATE OF WEST BENGAL
|
December 20, 2019 |
|
MD. MOFAZZULAR RAHMAN & ORS. Vs. MD. SARFARAZ ALAM & ORS.
|
December 5, 2019 |
|
MD. MOSADEK Vs. STATE OF WEST BENGAL
|
September 30, 2019 |
|
MD. NASIM AND OTHERS Vs. ASHFAQUE AHMED KHAN AND OTHERS
|
April 2, 2019 |
|
MD. RAHAMATULLA ANSARI Vs. COAL INDIA LTD.
|
July 8, 2019 |
|
MD. RUKNUDDIN Vs. STATE OF WEST BENGAL
|
March 7, 2019 |
|
MD. SARFARAZ Vs. UNION OF INDIA
|
August 9, 2019 |
|
MD. SAWKAT ALI Vs. STATE OF WEST BENGAL
|
November 22, 2019 |
|
MECON LIMITED Vs. BUDDHA PRASAD PAL
|
December 12, 2019 |
|
MEDIUM PACKAGING PVT LTD Vs. INDIAN OIL CORPORATION LIMITED & ORS
|
March 7, 2019 |
|
MEDIUM PACKAGING PVT LTD Vs. INDIAN OIL CORPORATION LIMITED
|
October 1, 2019 |
|
MEGHNA NANDI Vs. STATE OF WEST BENGAL
|
July 3, 2019 |
|
MEHAMUD RAHAMAN Vs. MD. ABU NASHIM BAIDYA
|
December 11, 2019 |
|
MEHEBOOB HASSAN Vs. STATE OF WEST BENGAL & ORS
|
September 20, 2019 |
|
MEHEDI HASAN Vs. STATE OF WEST BENGAL
|
January 22, 2019 |
|
MEHEK-E Vs. ARYAN DHATU PRIVATE LIMITED
|
July 10, 2019 |
|
MEP INFRASTRUCTURE DEVELOPERS LTD & ANR Vs. HOOGHLY RIVER BRIDGE COMMISSIONERS & ORS
|
April 11, 2019 |
|
MEP INFRASTRUCTURE DEVELOPERS LTD. Vs. HRBC
|
July 25, 2019 |
|
MERCURY EXPORTS & MANUFACTURING PVT LTD. AND ANR Vs. PUNJAB NATIONAL BANK AND ORS
|
September 19, 2019 |
|
MERLIN PROJECTS LIMITED Vs. PAWAN KUMAR AGARWAL
|
October 1, 2019 |
|
MESSERS BATA INDIA LIMITED Vs. UNION OF INDIA
|
November 21, 2019 |
|
MIHIR DAS @ BACHU & ORS Vs. STATE OF WEST BENGAL
|
April 8, 2019 |
|
MILAN GHOSH & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
MILAN KANTI MONDAL Vs. UNION OF INDIA
|
July 2, 2019 |
|
MILAN KUMAR GHOSH Vs. UNION OF INDIA & ORS
|
January 11, 2019 |
|
MILAN PADA CHOWDHURY Vs. STATE OF WEST BENGAL
|
January 30, 2019 |
|
MILEAGE ADVERTISING Vs. GOUTAM BHATTARJEE
|
July 19, 2019 |
|
MINAJUDDIN KHAN & ANR Vs. YOGENDRA PROSAD SHUKLA & ORS
|
April 17, 2019 |
|
MINAKSHI DAS Vs. DEEP RANJAN DAS AND OTHERS
|
January 17, 2019 |
|
MINARUL HOQUE & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
MINATI MONDAL Vs. AKINCHAN GAYEN
|
August 16, 2019 |
|
MINTU MALLICK Vs. HIGH COURT AT CALCUTTA
|
July 4, 2019 |
|
MIR DARBESH ALI & ORS Vs. STATE OF WEST BENGAL & ORS
|
April 9, 2019 |
|
MITA KARMAKAR Vs. LILY BRAHMA
|
March 14, 2019 |
|
MITA PANDA AND OTHERS Vs. MINATI CHAKRABARTY AND ANOTHER
|
January 9, 2019 |
|
MITA SADHUKHAN Vs. UNION OF INDIA
|
August 6, 2019 |
|
MITALI GHOSE Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
|
May 14, 2019 |
|
MITHU CHAKRABORTY NEE BANERJEE Vs. SUMAN CHAKRABORTY
|
April 17, 2019 |
|
MITHU RANI DAS Vs. STATE OF WEST BENGAL
|
January 10, 2019 |
|
MITHUN SHEKH & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 10, 2019 |
|
MM CARBON PRODUCTS (PVT ) LTD Vs. STATE OF WEST BENGAL
|
August 30, 2019 |
|
MODERN INDIA CONCAST LIMITED & ORS Vs. STATE OF WEST BENGAL & ORS
|
September 5, 2019 |
|
MODERN INDIA CONCAST LIMITED & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
September 5, 2019 |
|
MOFIKUL ALAM MOLLA Vs. STATE OF WEST BENGAL
|
April 8, 2019 |
|
MOFIZUL MD @ MAFIJUL MD Vs. STATE OF WEST BENGAL
|
April 17, 2019 |
|
MOHAMMED BADRUL ALAM Vs. INDUSIND BANK LIMITED
|
June 17, 2019 |
|
MOHAMMED UMMER Vs. LIEUTENANT GOVERNOR
|
January 18, 2019 |
|
MOHAN INSURANCE AND FINANCIAL CONSULTANCY PRIVATE LIMITED Vs. HDFC BANK LIMITED
|
July 25, 2019 |
|
MOHAN THAPA Vs. STATE OF WEST BENGAL
|
March 5, 2019 |
|
MOHANLAL AGARWAL Vs. MANJAN DEVI PATNI
|
January 24, 2019 |
|
MOHANLAL SANTRA Vs. CENTRAL BANK OF INDIA
|
April 12, 2019 |
|
MOHIM SK & ORS Vs. STATE OF WEST BENGAL
|
May 21, 2019 |
|
MOHINI THAKUR JESWANI Vs. J. S. CHANDAK (DEVELOPERS) PVT. LTD.
|
December 3, 2019 |
|
MOHIT CHOUDHURY ALIAS MUKUL CHOUDHURY Vs. KHAITAN ELECTRICALS LIMITED
|
July 17, 2019 |
|
MOHITOSH DAS Vs. STATE OF WEST BENGAL
|
November 7, 2019 |
|
MOJAFFAR HOSSAIN Vs. STATE OF WEST BENGAL
|
November 21, 2019 |
|
MOJAFFAR HOSSAIN MOLLA Vs. STATE OF WEST BENGAL
|
August 30, 2019 |
|
MOJIBAR RAHAMAN & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
MOLOY BANERJEE Vs. STATE OF WEST BENGAL
|
September 23, 2019 |
|
MOLOY ROY Vs. ST. ANTHONY DAY SCHOOL
|
November 25, 2019 |
|
MONA ROY Vs. STATE OF WEST BENGAL
|
June 21, 2019 |
|
MONALISA DAS (DEY) Vs. STATE OF WEST BENGAL
|
April 5, 2019 |
|
MONIKA DAS Vs. STATE OF WEST BENGAL
|
December 10, 2019 |
|
MONISH CHANDRASA SARKAR Vs. KALPANA SINGHA & OTHERS
|
February 7, 2019 |
|
MONJUR ALAM MALLICK Vs. RAJIB SAHA
|
April 17, 2019 |
|
MONO @ MANOHAR GHOSH Vs. STATE OF WEST BENGAL
|
July 11, 2019 |
|
MONOPOLY MERCANTILE PRIVATE LIMITED Vs. AL BURHAN ENGINEERING COMPANUY PRIVATE LIMITED
|
August 9, 2019 |
|
MONORANJAN MONDAL & ORS Vs. STATE OF WEST BENGAL & ORS
|
March 7, 2019 |
|
MONOTOSH KUMAR CHATTERJEE Vs. STATE OF WEST BENGAL & ORS
|
February 4, 2019 |
|
MOSER BAER INDIA LTD Vs. UCO BANK
|
July 16, 2019 |
|
MOSER BAER INDIA LTD.AND OTHERS. Vs. UCO BANK
|
July 15, 2019 |
|
MOTIA RAHAMAN DEWAN Vs. STATE OF WEST BENGAL
|
January 18, 2019 |
|
MOTILAL SIKDER Vs. STATE OF WEST BENGAL
|
July 18, 2019 |
|
MOUMITA GANGULY Vs. STATE OF WEST BENGAL
|
July 5, 2019 |
|
MOUSUMI BHATTACHARJEE Vs. DEBASISH BHATTACHARJEE
|
March 11, 2019 |
|
MPR MARKETING PVT. LTD. Vs. INCOME TAX OFFICER, WARD
|
February 18, 2019 |
|
MRINAL KANTI KAMILA Vs. STATE OF WEST BENGAL
|
August 9, 2019 |
|
MRINMAY DATTA & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
MRS. APARNA BAGCHI Vs. THE NATIONAL INSURANCE COMPANY LTD.
|
June 28, 2019 |
|
MRS. JYOTI JAIN Vs. ABP PRIVATE LIMITED & ANR
|
February 25, 2019 |
|
MRS. TUMPA DEY Vs. CENTRAL BANK OF INDIA
|
April 30, 2019 |
|
MSC MEDITERRANEAN SHIPPING COMPANY S. A. & ANR. Vs. BRG IRON AND STEEL COMPANY PRIVATE LIMITED & ORS.
|
March 19, 2019 |
|
MST HAFIZA GAZI Vs. SAHANURJAMAN GAZI @ SAHANUR
|
July 3, 2019 |
|
MSTC LIMITED Vs. KRISHNA COKE (INDIA) PRIVATE LIMITED
|
December 3, 2019 |
|
MUJAFFAR MONDAL Vs. STATE OF WEST BENGAL
|
July 29, 2019 |
|
MUKESH KUMAR RATHI Vs. STATE BANK OF INDIA
|
July 16, 2019 |
|
MUKESH KUMAR YADAV Vs. STATE OF WEST BENGAL
|
December 4, 2019 |
|
MUKHERJEE TRADING CO Vs. UNION OF INDIA
|
July 17, 2019 |
|
MUKLU @ MUKLU MALLICK Vs. STATE OF WEST BENGAL
|
April 22, 2019 |
|
MUKTAR HOSSAIN KHAN Vs. STATE OF WEST BENGAL
|
September 23, 2019 |
|
MUKUL ROY Vs. SAMAR BIJOY ROY
|
January 30, 2019 |
|
MUKULA KONAR Vs. BIJOY KRISHNA MONDAL
|
July 29, 2019 |
|
MUNICIPAL COMMISSIONER, KOLKATA MUNICIPAL CORPORATION & ORS Vs. TAPAN KUMAR PAUL ALIAS TAPAN PAUL & ORS
|
September 20, 2019 |
|
MUNNI BEGUM Vs. RABIA AHMED
|
October 30, 2019 |
|
MURARI MOHAN GAIN Vs. STATE OF WEST BENGAL & ORS
|
March 20, 2019 |
|
MUSA KARIM MOLLA Vs. STATE OF WEST BENGAL
|
May 20, 2019 |
|
MUSARAF HOSSAIN Vs. PASCHIM BANGA GRAMIN BANK
|
March 27, 2019 |
|
N K BHAGAT Vs. BISWANATH DEY @ BISWAKANTHA DEY
|
March 11, 2019 |
|
N.C. HORE Vs. STATE OF WEST BENGAL
|
December 2, 2019 |
|
NAARAAYANI SONS PVT. LTD. Vs. UNION OF INDIA
|
August 8, 2019 |
|
NABA GOPAL MANDAL Vs. STATE OF WEST BENGAL & ORS
|
February 13, 2019 |
|
NABA KUMAR BISWAS Vs. BANGIYA GRAMIN VIKASH BANK
|
July 11, 2019 |
|
NABA KUMAR DAS. Vs. STATE OF WEST BENGAL
|
January 28, 2019 |
|
NABAKUMAR MONDAL & 4 ORS Vs. STATE OF WEST BENGAL
|
March 7, 2019 |
|
NABI S.K. Vs. KRISHNA CHANDRA PAL
|
July 29, 2019 |
|
NAMASTE MANAGEMENT PVT LTD & ANR Vs. RESERVE BANK OF INDIA & ANR
|
April 10, 2019 |
|
NAMITA ADHIKARI Vs. STATE OF WEST BENGAL & ORS
|
January 10, 2019 |
|
NAND KISHOR SINGH Vs. COMMISSIONER OF CUSTOMS
|
April 24, 2019 |
|
NANDA KISHORE PROSAD Vs. RAJ KUMAR RAM
|
May 24, 2019 |
|
NANDAN SAHA Vs. STATE OF WEST BENGAL
|
December 13, 2019 |
|
NANDINI PAUL Vs. UNITED BANK OF INDIA
|
August 2, 2019 |
|
NANDITA MAHATO Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
NANI GOPAL BHATTACHARJEE (DEC) Vs. PRIYANSHI BHATTACHARYA
|
June 12, 2019 |
|
NARAYAN CHANDRA BISWAS Vs. NAMITA BISWAS
|
December 13, 2019 |
|
NARAYAN CHANDRA CHAKRABORTY Vs. STATE OF WEST BENGAL
|
January 30, 2019 |
|
NARAYAN CHANDRA GUCHHAIT Vs. STATE OF WEST BENGAL
|
August 30, 2019 |
|
NARAYAN CHANDRA MAJI & ORS Vs. STATE OF WEST BENGAL & ORS
|
February 6, 2019 |
|
NARAYAN CHANDRA MONDAL Vs. STATE OF WEST BENGAL
|
November 14, 2019 |
|
NARAYANA HRUDYALAYA LIMITED Vs. WEST BENGAL CLINICAL ESTABLISHMENT REGULATORY COMMISSION
|
December 2, 2019 |
|
NARAYANI DEVI DHANANIA ALIAS AGARWAL Vs. SAWAR DHANANIA
|
January 18, 2019 |
|
NARENDRA KUMAR BERLIA Vs. OM PRAKASH BERLIA & ORS.
|
January 21, 2019 |
|
NARENDRA KUMAR SURANA Vs. STATE OF WEST BENGAL
|
May 21, 2019 |
|
NARESH CHANDRA HOWLY Vs. W B B S E & ORS
|
April 26, 2019 |
|
NARESH CHANDRA HOWLY Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION & ORS
|
April 30, 2019 |
|
NARESH SHARMA Vs. STATE OF MADHYA PRADESH
|
June 17, 2019 |
|
NASIR HASSAN Vs. RENUKA KHATUN BIBI
|
June 12, 2019 |
|
NASIRUDDIN MONDAL Vs. STATE OF WEST BENGAL & ORS
|
March 26, 2019 |
|
NASO BEWA AND ANR Vs. DUKHU MANDAL AND ANR
|
May 14, 2019 |
|
NATCO PHARMA LTD Vs. UNION OF INDIA & ORS
|
April 5, 2019 |
|
NATIONAL CARRYING CORPORATION Vs. UNION OF INDIA
|
May 22, 2019 |
|
NATIONAL INSURANCE CO LTD Vs. SANDHYA DEVI & ORS
|
May 2, 2019 |
|
NATIONAL INSURANCE CO LTD Vs. ILA PODDAR & ANR
|
February 5, 2019 |
|
NATIONAL INSURANCE CO LTD Vs. RATAN DEVI & ANR
|
April 11, 2019 |
|
NATIONAL INSURANCE CO LTD Vs. ADARI KARMAKAR & ORS
|
April 11, 2019 |
|
NATIONAL INSURANCE CO. LTD. Vs. PARBATI DULAY
|
June 11, 2019 |
|
NATIONAL INSURANCE CO. LTD. Vs. SOHNA SINGH
|
November 15, 2019 |
|
NATIONAL INSURANCE CO. LTD. Vs. MEGHNATH GHARA
|
September 27, 2019 |
|
NATIONAL INSURANCE CO. LTD. (CR) Vs. SUBHASIS MANNA
|
July 31, 2019 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SAMSUMA KHATUN & ORS
|
January 8, 2019 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. PINKI BHUIA & ORS
|
January 7, 2019 |
|
NATIONAL LITERACY MISSION AUTHORITY Vs. JANARDAN MONDAL
|
November 28, 2019 |
|
NATVAR PARIKH INDUSTRIES LTD. Vs. JAYTEE EXPORTS
|
November 18, 2019 |
|
NAVASHREE CHHETRI Vs. ANUP SHEKHAR CHAKRABORTY
|
June 18, 2019 |
|
NAVIN CONSTRUCTION & CREDIT PVT. LTD Vs. UNION OF INDIA
|
January 14, 2019 |
|
NAWAL KISHORE SHRIVASTAV Vs. STATE OF WEST BENGAL
|
June 12, 2019 |
|
NAZIMUDDIN SK @ TULU SK, & ORS Vs. STATE OF WEST BENGAL
|
April 3, 2019 |
|
NAZMA KHATUN Vs. STATE OF WEST BENGAL
|
March 18, 2019 |
|
NAZRUL ISLAM Vs. STATE OF WEST BENGAL & ORS
|
April 17, 2019 |
|
NEETENDER SONI Vs. STATE OF WEST BENGAL & ANR
|
May 21, 2019 |
|
NEHA DUBEY Vs. GAUTAM KUMAR MISHRA
|
March 12, 2019 |
|
NEMAI CHANDRA GHOSH Vs. C. E. S. C. LTD.
|
March 28, 2019 |
|
NEMAI CHANDRA MAHALDER Vs. DILIP RAM
|
August 9, 2019 |
|
NEMAI DAS Vs. STATE OF WEST BENGAL
|
June 21, 2019 |
|
NEMAI GHOSH & ANR Vs. STATE OF WEST BENGAL
|
March 8, 2019 |
|
NEMAI SARKAR Vs. STATE OF WEST BENGAL
|
December 13, 2019 |
|
NEPAL BANGLADESH BANK LIMITED Vs. EVERETT (INDIA) PRIVATE LIMITED & ANR.
|
March 5, 2019 |
|
NEPAL BOURI Vs. STATE OF WEST BENGAL
|
July 1, 2019 |
|
NEPAL CARGO HANDLING AGENTS ASSOCIATION Vs. COMMISSIONER OF CUSTOMS
|
September 2, 2019 |
|
NEPAL CARGO HANDLING AGENTS ASSOCIATION Vs. COMMISSIONER OF CUSTOMS
|
June 12, 2019 |
|
NEW INDIA ASSURANCE CO. LTD Vs. AKALI DAS
|
January 2, 2019 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. BANYA GHOSH
|
November 25, 2019 |
|
NEW SUPPLY SYNDICATE Vs. STATE OF WEST BENGAL & ORS
|
April 16, 2019 |
|
NIBEDITA BASU (DAS) Vs. STATE OF WEST BENGAL
|
August 7, 2019 |
|
NIKHIL BAIDYA Vs. HARAN LASKAR
|
July 8, 2019 |
|
NIL RATAN SANTRA @ NILU Vs. STATE OF WEST BENGAL
|
November 20, 2019 |
|
NILADRI BISWAS Vs. STATE OF WEST BENGAL
|
September 27, 2019 |
|
NILADRI JANA & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
NILADRI KUMAR CHOUDHURY Vs. STATE OF WEST BENGAL & ORS
|
January 30, 2019 |
|
NILANJANA KUNDU Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
June 25, 2019 |
|
NILIMA CHATTERJEE Vs. STATE OF WEST BENGAL & ORS
|
May 3, 2019 |
|
NIPEN HALDER @ NRIPEN HALDER Vs. STATE OF WEST BENGAL
|
May 6, 2019 |
|
NIPUL ROY @ NIPUL CHANDRA ROY & ORS Vs. STATE OF WEST BENGAL & ANR
|
April 23, 2019 |
|
NIRMA LIMITED & ANR Vs. UNION OF INDIA & ORS
|
April 11, 2019 |
|
NIRMAL BAG Vs. STATE OF WEST BENGAL
|
February 19, 2019 |
|
NIRMAL BANG SECURITIES PVT LTD Vs. TILAK BACHAR
|
May 13, 2019 |
|
NIRMAL KUMAR DHANG Vs. SUSHILA DEVI BAJAJ @ SUSHILA DEVI BAZAZ & ORS
|
April 22, 2019 |
|
NIRMAL KUMAR JANA Vs. STATE OF WEST BENGAL
|
January 3, 2019 |
|
NIRMAL KUMAR SAHA Vs. GOKUL CHANDRA SAHA & ANR
|
May 17, 2019 |
|
NIRMALENDU DAS Vs. STATE OF WEST BENGAL
|
July 2, 2019 |
|
NIRMALYA BHATTACHARYA Vs. BACHENDRI RAY
|
September 25, 2019 |
|
NIRMALYA THUNDAR Vs. STATE OF WEST BENGAL
|
January 4, 2019 |
|
NIRUPAM BISWAS & ORS Vs. NITAI SUNDER GHOSH & ORS
|
February 28, 2019 |
|
NIRUPAM SAHOO Vs. STATE OF WEST BENGAL
|
July 29, 2019 |
|
NITA HAZRA SAMANTA Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
NITAI CHANDRA DAS Vs. STATE OF WEST BENGAL
|
September 3, 2019 |
|
NITYANANDA SARDAR Vs. BASUDEV HALDER
|
March 27, 2019 |
|
NIZAMUDDIN @ NIZAM Vs. STATE OF WEST BENGAL
|
February 21, 2019 |
|
NOOR ALAM KHAN Vs. STATE OF WEST BENGAL
|
January 22, 2019 |
|
NOOR SABAH ANSARI Vs. MD ZIAUDDIN
|
July 4, 2019 |
|
NORTH EAST FERRO ALLOYS COMPANY PVT LTD & ANR Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD & OTHERS
|
February 22, 2019 |
|
NOWRANGROY AGRO [P] LTD. Vs. JAY NARAYAN SHAW & CO.
|
September 9, 2019 |
|
NRIPEN HALDER Vs. STATE OF WEST BENGAL
|
April 16, 2019 |
|
NURJAHAN KHATUN Vs. STATE OF WEST BENGAL
|
July 31, 2019 |
|
NURJAHAN KHATUN Vs. UNION OF INDIA
|
August 7, 2019 |
|
NURUL ISLAM MALLICK & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
OM PRAKASH BANERJEE Vs. STATE OF WEST BENGAL
|
December 10, 2019 |
|
ONKAR NATH MONDAL Vs. SANTI MONDAL
|
September 24, 2019 |
|
OPTIVAL HEALTH SOLUTIONS PRIVATE LIMITED & ANR Vs. UNION OF INDIA & ORS
|
February 7, 2019 |
|
ORACLE MARKETING PRIVATE LIMITED Vs. JULFIAKAR ALI ALIAS ZULFIKAR ALI
|
June 25, 2019 |
|
ORIENTAL INSURANCE CO LTD Vs. DIANA GEORGE (CHAKRABORTY) & ORS
|
May 17, 2019 |
|
OSMAN SHAIKH Vs. STATE OF WEST BENGAL
|
April 8, 2019 |
|
OTHERS Vs. DWARKADAS KALLIANDAS
|
November 18, 2019 |
|
P. ANNADURAI Vs. GEETA ANNADURAI
|
February 18, 2019 |
|
P. G & W SAWOO PVT. LTD.
Vs. UNION OF INDIA, MINISTRY OF FINANCE, DEPT. OF REVENUE
|
November 5, 2019 |
|
P. KANNAN Vs. DEPUTY COMMISSIONER
|
September 24, 2019 |
|
P. SIVAN Vs. P. SHANTHA
|
January 17, 2019 |
|
PABAN KUMAR AGARWAL Vs. UNION OF INDIA & ORS.
|
December 19, 2019 |
|
PABITRA KAR Vs. STATE OF WEST BENGAL
|
August 29, 2019 |
|
PADMA NATH Vs. STATE OF WEST BENGAL
|
August 26, 2019 |
|
PALASH BARAN DUTTA Vs. STATE OF WEST BENGAL
|
August 9, 2019 |
|
PALASH BAYEN @ BAPAN Vs. STATE OF WEST BENGAL
|
January 25, 2019 |
|
PALASH KANTI MONDAL @ PALASH MONDAL Vs. STATE OF WEST BENGAL
|
April 22, 2019 |
|
PALASH SARKAR (MINOR) Vs. KUMUD MONDAL
|
December 4, 2019 |
|
PAM DEVELOPMENTS PVT. LTD Vs. THE STATE OF WEST BENGAL
|
June 17, 2019 |
|
PAMPA BARMAN (MONDAL) & ORS Vs. STATE OF WEST BENGAL & ORS
|
January 2, 2019 |
|
PAN SEED PVT. LTD. Vs. KISHAN GREEN FIELD AGRITECH
|
November 8, 2019 |
|
PANCHADEEP SEVA TRUST Vs. STATE OF WEST BENGAL
|
November 4, 2019 |
|
PANCHANAN GHANTI Vs. BALAJI PARKING PLAZA
|
July 2, 2019 |
|
PANCHANAN GHOSH & ORS Vs. SHYAMAPADA CHAKRABORTY & ORS
|
April 9, 2019 |
|
PANCHANAN GHUKU Vs. REKHA ADAK
|
January 14, 2019 |
|
PANCHANANBHAGAT Vs. STATE OF WEST BENGAL
|
September 25, 2019 |
|
PANCHU MONDAL @ PANCHU GOPAL MONDAL Vs. STATE OF WEST BENGAL
|
November 29, 2019 |
|
PANKAJ KUMAR CHAKRABORTY Vs. PRAVASH CHANDRA CHAKRABORTY
|
July 22, 2019 |
|
PANKAJ PANWAR Vs. LALIT KALA ADADEMI &ORS
|
April 17, 2019 |
|
PANNALAL SAGARMAL Vs. CENTRAL BANK OF INDIA & ANR
|
June 24, 2019 |
|
PARAM ENTERPRISES (P) LTD & ANR Vs. UNION OF INDIA & ORS
|
March 27, 2019 |
|
PARAMESWAR MUNDA Vs. STATE OF WEST BENGAL
|
August 8, 2019 |
|
PARESH CH. GIRI Vs. BANABALA SASMAL
|
July 25, 2019 |
|
PARITOSH BARMAN Vs. STATE OF WEST BENGAL
|
December 16, 2019 |
|
PARITOSH KUMAR BASU Vs. SANDHYA BASU
|
August 1, 2019 |
|
PAROMITA BAG Vs. INDIAN OIL CORPORATION LIMITED
|
November 14, 2019 |
|
PARTHA GHOSH & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
PARTHA MONDAL @ PAYEL Vs. STATE OF WEST BENGAL
|
December 6, 2019 |
|
PARTHA PROTIM MONDAL & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
PARTHA ROY Vs. TAPAS KUMAR DUTTA
|
December 20, 2019 |
|
PARUL MONDAL Vs. STATE OF WEST BENGAL
|
July 23, 2019 |
|
PARUL SARKAR (MALLICK) Vs. STATE OF WEST BENGAL
|
April 10, 2019 |
|
PATIT PABAN HALDER Vs. STATE OF WEST BENGAL
|
June 21, 2019 |
|
PAWAN BHIWANIWALA Vs. HEMANTA NAHATA AND ANR.
|
December 2, 2019 |
|
PAWAN KUMAR PATODIA & ORS Vs. UNION BANK OF INDIA & ORS
|
February 5, 2019 |
|
PAWAN KUMAR VERMA Vs. STATE OF WEST BENGAL
|
August 28, 2019 |
|
PAYEL MONDAL NEE SAHA Vs. SRI SUMIT KUMAR MONDAL
|
November 21, 2019 |
|
PAYEL ROY & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
PEAR SK Vs. STATE OF WEST BENGAL
|
August 1, 2019 |
|
PEERLESS GENERAL FINANCE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 17, 2019 |
|
PEERLESS GENERAL FINANCE & INVESTMENT CO LTD & ANR Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-1, KOLKATA & ORS
|
January 31, 2019 |
|
PEGASUS ASSETS RECONSTRUCTION PVT. LTD. Vs. COUNTRYMAN TELEFILMS PVT. LTD. & ORS.
|
December 12, 2019 |
|
PENGUIN AGRO PRODUCTS PVT. LTD. Vs. UNION OF INDIA
|
January 2, 2019 |
|
PEOPLE UNITED FOR BETTER LIVING IN CALCUTTA(PUBLIC) Vs. UNION OF INDIA
|
June 14, 2019 |
|
PEOPLES MEDI-TREAT PVT. LTD. Vs. GOPAL BOSE
|
March 14, 2019 |
|
PERU @ PERUA MANDAL Vs. STATE OF WEST BENGAL
|
March 27, 2019 |
|
PHILIPS CARBON BLACK LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX & ORS.
|
March 13, 2019 |
|
PHOSPHATE COMPANY LIMITED
Vs. UNION OF INDIA
|
November 18, 2019 |
|
PIECO ELECTRONICS & ELECTRICALS LTD Vs. C I T W B I, CAL
|
September 6, 2019 |
|
PINTU MOHANTA Vs. UNION OF INDIA & ORS
|
April 4, 2019 |
|
PIONEER PUBLICITY CORPORATION PRIVATE LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
|
September 18, 2019 |
|
PIYALI DAS Vs. STATE OF WEST BENGAL
|
February 6, 2019 |
|
PIYALI SAHA (PAUL) Vs. STATE OF WEST BENGAL
|
August 26, 2019 |
|
PIYUSH SHARAF Vs. UNION OF INDIA
|
November 22, 2019 |
|
PLYMEX TIMBER PVT LTD & ANR Vs. INCOME TAX OFFICER (TCS)
|
March 27, 2019 |
|
PODDAR COMMODITIES PRIVATE LIMITED Vs. ARMS
|
January 14, 2019 |
|
POPAT & KOTECHA PROPERTY Vs. KOLKATA MUNICIPAL CORPORATION
|
August 14, 2019 |
|
PRABHAS CHANDRA NATH Vs. STATE OF WEST BENGAL
|
January 30, 2019 |
|
PRABHAT KUMAR CHATTOPADHYAY Vs. STATE OF WEST BENGAL & ORS
|
March 7, 2019 |
|
PRABHAT KUMAR CHATTOPADHYAY Vs. STATE OF WEST BENGAL AND ORS.
|
July 3, 2019 |
|
PRABIR BISWAS Vs. STATE OF WEST BENGAL
|
April 1, 2019 |
|
PRABIR KUMAR GHOSH Vs. RATANLAL NAHATA
|
November 22, 2019 |
|
PRABIR KUMAR PALIT Vs. RUNU PALIT AND ORS
|
February 25, 2019 |
|
PRADEEP KUMAR DUTTA Vs. AMRITA DUTTA
|
September 17, 2019 |
|
PRADEEP KUMAR SARAFF Vs. BINA DEVI SARAF
|
July 17, 2019 |
|
PRADIP @ BHUPENDRA PRADHAN Vs. STATE OF WEST BENGAL
|
December 20, 2019 |
|
PRADIP GUPTA Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE)
|
August 7, 2019 |
|
PRADIP KUMAR BAL Vs. INDIAN OIL CORPORATION LTD.
|
July 31, 2019 |
|
PRADIP KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
September 13, 2019 |
|
PRADIP KUMAR SARDA Vs. KALURAM SARDA & GRANDSONS
|
December 12, 2019 |
|
PRADIP KUMAR SARKAR Vs. ANURADHA SARKAR
|
February 21, 2019 |
|
PRADIP KUMAR SARKAR Vs. SANKAR KARAR & ORS
|
April 8, 2019 |
|
PRADIP MONDAL Vs. SADHANA MONDAL
|
November 7, 2019 |
|
PRADIP PAL Vs. STATE OF WEST BENGAL
|
April 23, 2019 |
|
PRADIPTA BISWAS Vs. STATE OF WEST BENGAL
|
February 26, 2019 |
|
PRADYUT DUTTA Vs. MAULANA ABUL KALAM AJAD UNIVERSITY
|
May 16, 2019 |
|
PRAFULLA SAMADDER Vs. STATE OF WEST BENGAL
|
February 25, 2019 |
|
PRAHLAD GHOSH Vs. STATE OF WEST BENGAL
|
November 20, 2019 |
|
PRAKASH BARAN MISHRA Vs. ICICI LOMBORD GENERAL
|
November 14, 2019 |
|
PRAKASH HAZRA Vs. STATE OF WEST BENGAL
|
March 29, 2019 |
|
PRAKASH KABRA Vs. KOLKATA MUNICIPAL CORPORATION
|
June 4, 2019 |
|
PRAKASH KUMAR MAJHI & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
PRAMOD KUMAR JALAN Vs. BANWARILAL JALAN
|
June 20, 2019 |
|
PRAN KRISHNA SHIL @ SIL Vs. STATE OF WEST BENGAL
|
December 24, 2019 |
|
PRANAB KAR Vs. STATE OF WEST BENGAL
|
July 19, 2019 |
|
PRANATI AGUAN Vs. STATE OF WEST BENGAL
|
June 25, 2019 |
|
PRANAY KUMAR KUNDU Vs. RUPANJANA KUNDU
|
February 15, 2019 |
|
PRASAD MITRA Vs. UCO BANK
|
March 27, 2019 |
|
PRASANTA BISWAS Vs. STATE OF WEST BENGAL
|
September 3, 2019 |
|
PRASANTA CHAKRABORTY Vs. STATE OF WEST BENGAL
|
June 10, 2019 |
|
PRASANTA DASGUPTA & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
December 23, 2019 |
|
PRASAR BHARATI (BROADCASTING CORPORATION OF INDIA) Vs. M/S. SAHA BUILDING CENTRE PVT. LTD.
|
August 1, 2019 |
|
PRASENJIT MONDAL Vs. STATE OF WEST BENGAL
|
August 30, 2019 |
|
PRASHANT PROPERTIES LIMITED Vs. SPS STEELS ROLLING MILLS LTD
|
September 25, 2019 |
|
PRASUN CHAKRABORTY Vs. NARCOTIC CONTROL BUREAU
|
March 1, 2019 |
|
PRATAP DOLAI Vs. STATE OF WEST BENGAL
|
September 6, 2019 |
|
PRATAP PRAMANICK Vs. STATE OF WEST BENGAL
|
July 15, 2019 |
|
PRAVASH PAUL Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED & ORS
|
March 19, 2019 |
|
PRAVIK GUHA THAKURTA Vs. SHARMISTHA GUHA THAKURTA
|
March 19, 2019 |
|
PRICE WATERHOUSE AND ORS. Vs. COMMISSIONER OF INCOME TAX, KOLKATA-XIX AND ORS.
|
August 21, 2019 |
|
PRIKNIT RETAILS LTD Vs. STATE OF WEST BENGAL
|
October 1, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. ANKIT METAL & POWER LTD
|
July 9, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. PRINCE WATER HOUSE
|
November 20, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. KESORAM INDUSTRIES LTD
|
August 2, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA-8 Vs. PRINCE WATER HOUSE
|
November 21, 2019 |
|
PRINCIPAL SECRETARY, DEPARTMENT OF LABOUR Vs. OM DAYAL EDUCATIONAL & RESEARCH SOCIETY & ORS.
|
December 24, 2019 |
|
PRINCIPAL, MAHISHADAL RAJ COLLEGE Vs. BROJENDRA NATH ROY
|
September 25, 2019 |
|
PRITAM KUMAR RAY Vs. APARAJITA PATRA
|
July 4, 2019 |
|
PRITHVI FERRO ALLOYS PVT LIMITED & ORS Vs. BANK OF BARODA & ORS
|
March 7, 2019 |
|
PRITI RANJAN SARKAR Vs. DISTRICT MAGISTRATE, NADIA & ORS
|
February 19, 2019 |
|
PRITI SUREKHA Vs. STATE OF WEST BENGAL
|
August 22, 2019 |
|
PRIYABRATA KUMAR Vs. STATE OF WEST BENGAL
|
June 10, 2019 |
|
PRIYABRATA MUKHOPADHYAY Vs. STATE OF WEST BENGAL
|
July 17, 2019 |
|
PRIYAMVADA DEVI BIRLA Vs. PRADIP KUMAR KHAITAN
|
June 13, 2019 |
|
PRIYAMVADA DEVI BIRLA (DECEASED) AND HARH VARDHAN LODHA Vs. AJAY KUMAR NEWAR
|
February 18, 2019 |
|
PRIYAMVADA DEVI BIRLA (DECEASED) AND HARSH VARDHAN LODHA Vs. AJAY KUMAR NEWAR
|
July 18, 2019 |
|
PRIYANKA GIRI Vs. STATE OF WEST BENGAL & ORS
|
April 1, 2019 |
|
PRIYANKA ROY Vs. SUBHANKAR GHOSH
|
February 8, 2019 |
|
PROBHA CHOWDHURY @ PROBHA DEVI CHOWDHURY AND ORS Vs. KARABI GHOSH AND ORS
|
April 2, 2019 |
|
PROBODH SAHU Vs. SUPRAMA MAITI & ANR.
|
December 24, 2019 |
|
PRODYUT GANGULY Vs. REGISTRAR, ORIGINAL SIDE, HIGH COURT AT CALCUTTA AND OTHERS
|
April 9, 2019 |
|
PROFESSOR CHANDI PRASAD DUTTA Vs. STATE OF WEST BENGAL & ORS
|
February 5, 2019 |
|
PROLINE INC. Vs. RAMESH JAIN
|
June 12, 2019 |
|
PRONOY KUMAR GHOSAL Vs. PRATIMA PARUI (DEAD) THROUGH L RS & ORS
|
March 5, 2019 |
|
PROSENJIT BISWAS Vs. STATE OF WEST BENGAL
|
January 15, 2019 |
|
PROSENJIT MOLLICK Vs. STATE OF WEST BENGAL
|
July 10, 2019 |
|
PROVARANJAN CHOWDHURY Vs. STATE OF WEST BENGAL & ORS
|
March 6, 2019 |
|
PUBALI BANK LIMITED Vs. NAGREEKA EXPORTS LIMITED
|
November 20, 2019 |
|
PULAK MANDAL & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
PULKIT HOLDINGS PRIVATE LIMITED Vs. OWNERS
|
July 16, 2019 |
|
PURAJIT BAKSHI GUPTA Vs. UNION OF INDIA & ORS
|
April 23, 2019 |
|
PURNA CHANDRA SOREN Vs. STATE OF WEST BENGAL
|
December 10, 2019 |
|
PUROBI KOCH @ PURABI KOCH Vs. STATE OF WEST BENGAL & ORS
|
February 1, 2019 |
|
PUSHPA RANI BHAUMIK @ PUSPA BHAUMIK Vs. SOUMEN BHOUMIK
|
December 11, 2019 |
|
PUSPA DEY & ORS Vs. SUKANTA DEY & ORS
|
May 24, 2019 |
|
PUSPA SONAR Vs. BIBHUTI PODDAR & ORS
|
April 16, 2019 |
|
PVT. LTD. & ORS. Vs. ORIENT BEVERAGES LTD. & ORS.
|
September 20, 2019 |
|
PYARALAL BAJAJ Vs. SIDHARTHA SANKAR ROY
|
November 20, 2019 |
|
QUASIM ALI Vs. SAJAL BARAN DAS
|
December 23, 2019 |
|
R-MC POWER RECOVERY (INDIA) PVT LTD & ANR Vs. UNION OF INDIA & ORS
|
March 27, 2019 |
|
R-MC POWER RECOVERY (INDIA) PVT.LTD Vs. UNION OF INDIA
|
August 13, 2019 |
|
R. V. RAILS PRODUCTS PVT. LTD. Vs. ORIENTAL BANK OF COMMERCE
|
January 14, 2019 |
|
R.M. SATTAIAPPAN Vs. CHIEF ENGINEER
|
February 7, 2019 |
|
RABI @ RABIN HALDER Vs. STATE OF WEST BENGAL
|
November 29, 2019 |
|
RABI BESRA Vs. STATE OF WEST BENGAL
|
July 2, 2019 |
|
RABI DAS @ SACHHU Vs. STATE OF WEST BENGAL
|
June 28, 2019 |
|
RABI SANKAR DUTTA Vs. BIJOY KRISHNA SEVA SAMITY
|
November 27, 2019 |
|
RABI SEN Vs. BASANTI SHAW
|
November 15, 2019 |
|
RABINDRA NATH BERA & ANR Vs. RADHA KRISHNA BERA & ORS
|
February 26, 2019 |
|
RABINDRA NATH DAM Vs. STATE OF WEST BENGAL
|
December 24, 2019 |
|
RABINDRA NATH DAS Vs. KARUNA DAS
|
August 16, 2019 |
|
RABISANKAR DUTTA Vs. MUNICIPAL COMMISSIONER
|
June 12, 2019 |
|
RADHA KRISHAN PODDAR Vs. STATE OF WEST BENGAL
|
August 29, 2019 |
|
RADHARANI HALDAR Vs. STATE OF WEST BENGAL
|
February 12, 2019 |
|
RADIX ARC PVT. LTD. Vs. CLASSIC ELECTRODES (INDIA) LTD.
|
March 20, 2019 |
|
RAFINA LAILA Vs. STATE OF WEST BENGAL & ORS
|
April 10, 2019 |
|
RAFIQUE SK. AND ORS. Vs. STATE OF WEST BENGAL
|
July 17, 2019 |
|
RAGHU HARI DALMIA Vs. RESERVE BANK OF INDIA & ORS
|
January 18, 2019 |
|
RAGHU NATH PANDA & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
December 23, 2019 |
|
RAGHUNATH AYURVED MAHAVIDYALAYA & HOSPITAL & ORS Vs. UNION OF INDIA & ORS
|
April 30, 2019 |
|
RAGHUNATH KARFA Vs. UNITED BANK OF INDIA
|
May 17, 2019 |
|
RAGHUNATH MONDAL Vs. BASANTA MANDAL
|
September 26, 2019 |
|
RAHUL TEWARI Vs. UNION OF INDIA & ORS
|
January 7, 2019 |
|
RAJ KUMAR BARAT Vs. CENTRAL BANK OF INDIA
|
April 12, 2019 |
|
RAJ KUMAR DEY Vs. STATE OF WEST BENGAL
|
April 4, 2019 |
|
RAJ KUMAR KEDIA & ANR Vs. KAVITA SURANA & ORS
|
February 14, 2019 |
|
RAJ KUMAR MALL Vs. STATE OF WEST BENGAL & ORS
|
April 17, 2019 |
|
RAJA SADHUKHAN Vs. RAKHI SADHUKHAN
|
June 25, 2019 |
|
RAJARSHI GHOSH Vs. SOMA GHOSH
|
December 19, 2019 |
|
RAJAT MAHATA Vs. UNION OF INDIA & ORS
|
April 17, 2019 |
|
RAJAT ROY CHOUDHURI Vs. RESHMI MUKHERJEE
|
November 5, 2019 |
|
RAJDEEP LAHA Vs. STATE OF WEST BENGAL
|
September 20, 2019 |
|
RAJEEB KOTHARI Vs. STATE OF WEST BENGAL
|
March 6, 2019 |
|
RAJEEV JHAWER Vs. STATE OF WEST BENGAL
|
July 22, 2019 |
|
RAJEEV KUMAR Vs. CBI, SP, ECONOMIC OFFENCES -IV
|
October 1, 2019 |
|
RAJEEV KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 13, 2019 |
|
RAJEEV KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION (CBI)
|
May 30, 2019 |
|
RAJEEV RANJAN Vs. UNION OF INDIA
|
November 22, 2019 |
|
RAJEN ORAON Vs. STATE OF WEST BENGAL
|
July 11, 2019 |
|
RAJENDRA KUCHLYAN Vs. JHUMA KUCHLYAN
|
July 5, 2019 |
|
RAJENDRA KUMAR GOYAL Vs. STATE OF WEST BENGAL & ORS
|
March 28, 2019 |
|
RAJENDRA PRASAD GIRI & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
RAJENDRA PRASAD SHARMA Vs. HARTIN HARRIS LTD.
|
July 22, 2019 |
|
RAJENDRA PRASAD TIWARI Vs. UNION OF INDIA
|
August 26, 2019 |
|
RAJESH AGARWAL Vs. STATE OF WEST BENGAL
|
September 13, 2019 |
|
RAJESH KUMAR AGARWAL Vs. SANJAY GUPTA
|
July 29, 2019 |
|
RAJESH KUMAR GUPTA Vs. STATE OF WEST BENGAL
|
August 20, 2019 |
|
RAJESH NATHANY Vs. HARI KRISHNA DOODUAWALA & ORS
|
March 20, 2019 |
|
RAJESH PODDAR & ANR Vs. NIRMALA DEVI DAGA & ORS
|
January 22, 2019 |
|
RAJIB LOCHAN JANA & ANR Vs. SUBHENDU BHARATI & ORS
|
February 25, 2019 |
|
RAJIV KUMAR @ RAJIB KUMAR @ RAJEEV KUMAR Vs. STATE OF WEST BENGAL
|
January 11, 2019 |
|
RAKESH SETHI Vs. RAJEEV SETHI
|
July 3, 2019 |
|
RAM GANESH POLLEY Vs. SWARUPA POLLEY (DAS) & ANR
|
March 27, 2019 |
|
RAM JIBAN MAHATO Vs. STATE OF WEST BENGAL
|
July 3, 2019 |
|
RAM PRAVESH SHAH GUPTA Vs. STATE OF WEST BENGAL
|
April 24, 2019 |
|
RAM RATAN CHOWDHARY Vs. STATE OF WEST BENGAL
|
November 14, 2019 |
|
RAMA BISWAS Vs. INDRA MOHAN BISWAS
|
July 17, 2019 |
|
RAMA NANDY Vs. RAJ KUMAR PYNE
|
August 6, 2019 |
|
RAMA PAUL Vs. UNION OF INDIA
|
January 4, 2019 |
|
RAMANI DAS Vs. STATE OF WEST BENGAL
|
September 11, 2019 |
|
RAMAPADA JANA Vs. KAMALA SAMANTA
|
July 12, 2019 |
|
RAMBILAS AGARWAL Vs. INDIAN OIL CORPORATION LIMITED
|
December 2, 2019 |
|
RAMDOOT ROLLERS PRIVATE LIMITED Vs. DAMODAR VALLEY CORPORATION
|
June 19, 2019 |
|
RAMESH CHANDRA PANDEY Vs. STATE OF WEST BENGAL
|
July 22, 2019 |
|
RAMESH CHANDRA PANDEY Vs. STATE OF WEST BENGAL
|
July 19, 2019 |
|
RAMESH DAS Vs. STATE OF WEST BENGAL
|
July 23, 2019 |
|
RAMESH SARAN RAI Vs. UNION OF INDIA & ORS
|
January 25, 2019 |
|
RAMGOPAL KEJRIWAL Vs. KOLKATA MUNICIPAL CORPORATION AND OTHERS
|
April 5, 2019 |
|
RAMIT KUMAR DEY Vs. RITUPARNA DEY
|
January 24, 2019 |
|
RAMKRISHNA DAS Vs. THE STATE OF WEST BENGAL
|
June 26, 2019 |
|
RAMKRISHNA PODDAR Vs. SUDHANSHU SAHA
|
August 30, 2019 |
|
RAMSAY EXIM AND TECHNOLOGY PRIVATE LIMITED Vs. ICICI BANK LIMITED
|
September 11, 2019 |
|
RAMSWARUP UPADHYAY Vs. THE OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA
|
June 10, 2019 |
|
RAMYANI MUKHERJEE Vs. ARNAB MUKHERJEE
|
August 26, 2019 |
|
RANADHI KUMAR DAS Vs. MADAN MOHAN SADHUKHAN
|
August 30, 2019 |
|
RANAGHAT OBR BRIHATTARA GRADUAT TEACHERS ASSOCIATION Vs. STATE OF WEST BENGAL
|
July 22, 2019 |
|
RANAJIT KUMAR MITRA Vs. STATE OF WEST BENGAL & ORS
|
February 6, 2019 |
|
RANENDRA NATH GHOSH Vs. DIPAK DAS
|
September 27, 2019 |
|
RANJAN CHAKLADAR Vs. STATE BANK OF INDIA & ORS
|
April 10, 2019 |
|
RANJAN KARMAKAR Vs. STATE OF WEST BENGAL
|
September 3, 2019 |
|
RANJIT BARMAN Vs. ARATI BARAT AND OTHERS
|
February 6, 2019 |
|
RANJIT DUTTA Vs. STATE OF WEST BENGAL
|
July 19, 2019 |
|
RANJIT SARKAR Vs. STATE OF WEST BENGAL
|
November 13, 2019 |
|
RANTHU ORAON Vs. STATE OF WEST BENGAL
|
August 6, 2019 |
|
RASHID ALI MOLLA AND OTHERS Vs. BOARD OF WAKFS AND OTHERS
|
May 2, 2019 |
|
RASHMI METALLIKS LIMITED Vs. UNION OF INDIA
|
June 17, 2019 |
|
RASHMI METALLIKS LIMITED & ANR Vs. UNION OF INDIA & ORS
|
June 28, 2019 |
|
RASOI LTD. Vs. UNION OF INDIA
|
August 21, 2019 |
|
RATAN CHAKRABORTY Vs. LIFE INSURANCE CORPORATION OF INDIA
|
November 8, 2019 |
|
RATAN CHAKRABORTY Vs. HINDUSTAN PAPER CORPORATION LTD
|
August 1, 2019 |
|
RATAN INVESTMENT PVT. LTD. Vs. ARUN KUMAR SINGH
|
April 3, 2019 |
|
RATAN KUMAR MITRA Vs. STATE OF WEST BENGAL
|
July 9, 2019 |
|
RATAN KUMAR SHARMA Vs. JAGDISH MULCHANDANI
|
August 7, 2019 |
|
RATAN MURMU Vs. PASCHIM BANGA GRAMIN BANK
|
April 9, 2019 |
|
RATAN MURMU & ANR Vs. PASCHIM BANGA GRAMIN BANK & ANR
|
April 9, 2019 |
|
RATHINDRA NATH KUNDU Vs. SUBIR CHANDRA KAR
|
November 20, 2019 |
|
RATNA MUKHERJEE Vs. COAL INDIA LIMITED
|
March 13, 2019 |
|
RAVI KIRAN REALTY INDIA LTD. Vs. SECURITIES & EXCHANGE BOARD OF INDIA
|
September 27, 2019 |
|
RAVI PRAKASH GAUTAM Vs. SECRETARY, MINISTRY OF CULTURE, GOVERNMENT OF INDIA & ORS
|
April 17, 2019 |
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RE: JESSOP & CO. LTD. Vs. INDO-WAGON ENGINEERING
|
July 17, 2019 |
|
REAJUL ISLAM Vs. STATE OF WEST BENGAL
|
November 14, 2019 |
|
REAJUL MIA Vs. STATE OF WEST BENGAL
|
August 2, 2019 |
|
REBA MITRA Vs. SOUMI MAJUMDAR
|
September 27, 2019 |
|
REKHA BAJAJ Vs. STATE OF WEST BENGAL
|
September 11, 2019 |
|
REKHA MURARKA Vs. STATE OF WEST BENGAL
|
July 29, 2019 |
|
REKHA PALUI Vs. BHARAT PETROLEUM CORPORATION LTD.
|
September 27, 2019 |
|
REKHA ROY Vs. MANAGER
|
March 5, 2019 |
|
REKHA SHAW Vs. SHIV KUMAR SHAW
|
November 18, 2019 |
|
RELIANCE COMMERCIAL FIANANCE LTD Vs. VISTA MINING PVT LTD
|
September 5, 2019 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. NITYA RAM MUKHERJEE & ANR
|
May 20, 2019 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. SHANTI JHA, AND ORS
|
February 1, 2019 |
|
RELIANCE HOME FINANCE LIMITED Vs. DISTRICT MAGISTRATE, DARJEELING
|
November 15, 2019 |
|
RELIANCE JIO INFOCOMM LIMITED Vs. MAHESHTALA MUNICIPALITY & ORS
|
April 9, 2019 |
|
RELIES ON A DECISION IN A CASE OF ... Vs. MANINDRA CHANDRA BOSE AND ANR
|
September 12, 2019 |
|
RIDH KARAN SHARMA Vs. SRI NAND KISHORE THAKUR
|
April 11, 2019 |
|
RIGVEDA MARITIME PVT. LTD Vs. SOHOM SHIPPING PVT. LTD.
|
May 15, 2019 |
|
RIGVEDA MARITIME PVT. LTD. Vs. O & P INTERESTED IN VESSEL M.V. VSEVOLOD BELETSKIY
|
September 11, 2019 |
|
RIMA SAHA Vs. SUBHRADIP SAHA
|
February 25, 2019 |
|
RINA MAHATO & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
RINA ROY Vs. STATE OF WEST BENGAL & ANR
|
May 2, 2019 |
|
RINA SINGH Vs. BISWAJIT GHOSH BAG
|
June 12, 2019 |
|
RINGTONG TEA CO. PVT. LTD. Vs. RESERVE BANK OF INDIA
|
May 13, 2019 |
|
RISABH RUIA Vs. NIRMAL MUKHERJEE
|
July 4, 2019 |
|
RISHU BAG Vs. SHEFALI MAITRA
|
July 4, 2019 |
|
RITA DAS Vs. STATE OF WEST BENGAL
|
April 24, 2019 |
|
RITESH NARULA Vs. STATE OF WEST BENGAL
|
March 18, 2019 |
|
RITIKA SINGH Vs. VISHAL SINGH
|
July 17, 2019 |
|
RIYA DAS Vs. STATE OF WEST BENGAL AND OTHERS
|
February 21, 2019 |
|
ROCKWELL AUTOMATION INDIA PVT LTD. Vs. STEEL AUTHORITY OF INDIA LTD.
|
January 16, 2019 |
|
RONGINA BEGUM Vs. STATE OF WEST BENGAL
|
January 24, 2019 |
|
ROYAL CALCUTTA GOLF CLUB Vs. LALIT KUMAR JHALARIA
|
August 14, 2019 |
|
ROYAL CALCUTTA TURF CLUB Vs. ASISH CHAKRABORTY
|
July 3, 2019 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. SULEKHA MONDAL (ADHIKARY) & ORS
|
May 2, 2019 |
|
RSPL LIMITED Vs. SIMPLEX INFRASTRUCTURES
|
February 27, 2019 |
|
RT REVEREND PARITOSH CANNING Vs. RT REVEREND ASHOKE BISWAS
|
July 31, 2019 |
|
RUBY SINHA Vs. STATE OF WEST BENGAL AND OTHERS
|
April 11, 2019 |
|
RUJIRA NAROOLA Vs. UNION OF INDIA
|
April 4, 2019 |
|
RUJIRA NAROOLA Vs. UNION OF INDIA AND ORS.
|
April 8, 2019 |
|
RUPA & CO LTD & ANR Vs. STATE OF WEST BENGAL & ORS
|
March 7, 2019 |
|
RUPA BISWAS Vs. STATE OF WEST BENGAL
|
July 22, 2019 |
|
RUPINDER SINGH SODHI Vs. STATE OF WEST BENGAL
|
December 13, 2019 |
|
S S CIVIL CONSTRUCTION PVT LTD Vs. GOVERNMENT OF WEST BENGAL
|
July 25, 2019 |
|
S. D. SHUKLA Vs. COAL INDIA LIMITED
|
July 5, 2019 |
|
S. SIMACHALAM Vs. UNION OF INDIA
|
August 19, 2019 |
|
S. SREE KUMAR Vs. LIEUTENANT GOVERNOR
|
January 18, 2019 |
|
SABINA MANGAR TAMANG AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
September 6, 2019 |
|
SABITA RANI GIRI Vs. STATE OF WEST BENGAL
|
May 22, 2019 |
|
SABITA SEN & ORS Vs. GITIKA DAS & ORS
|
March 26, 2019 |
|
SABYA SACHI DUTTA Vs. STATE OF WEST BENGAL
|
July 17, 2019 |
|
SABYASACHI GHOSH Vs. PUSHPARANI DAS
|
October 1, 2019 |
|
SACHIN CHHETRI Vs. STATE OF WEST BENGAL
|
March 4, 2019 |
|
SACHINDRA NATH DAS Vs. NILIMA DAS & ORS
|
April 4, 2019 |
|
SADHU SARDAR Vs. STATE OF WEST BENGAL
|
July 11, 2019 |
|
SAFE CARGO MOVERS Vs. BOARD OF TRUSTEES
|
July 5, 2019 |
|
SAFI AZAM Vs. STATE OF WEST BENGAL & ORS
|
March 25, 2019 |
|
SAFIQUL Vs. STATE OF WEST BENGAL
|
June 10, 2019 |
|
SAGAR DEBNATH Vs. STATE OF WEST BENGAL
|
October 30, 2019 |
|
SAGHIRA BANO Vs. MAHMOOD ALAM
|
November 13, 2019 |
|
SAHADAD SEIKH @ SAHADAT SEIKH Vs. STATE OF WEST BENGAL
|
April 23, 2019 |
|
SAHADEV HALDER Vs. INDIAN OIL CORPORATION
|
December 17, 2019 |
|
SAHID @ SAHIL ANSARY Vs. STATE OF WEST BENGAL
|
December 20, 2019 |
|
SAHID IMAM Vs. UNION OF INDIA & OTHERS
|
March 11, 2019 |
|
SAHIDA BIBI @ SAHIDA BANU Vs. STATE OF WEST BENGAL & ORS
|
January 30, 2019 |
|
SAI SMARAN FOODS LTD Vs. KATWA COLD STORAGE PVT. LTD.
|
July 17, 2019 |
|
SAI SULPHONATES PVT. LTD. Vs. STATE OF WEST BENGAL
|
November 1, 2019 |
|
SAIBAL GANGULY Vs. STATE OF WEST BENGAL
|
June 28, 2019 |
|
SAIBAL GHOSH Vs. MOUSUMI GHOSH
|
December 13, 2019 |
|
SAIFUDDIN MALLICK & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
SAILESH MALIK Vs. STATE OF WEST BENGAL
|
August 14, 2019 |
|
SAJ FOOD PRODUCTS PVT. LTD. & ANR. Vs. UNION OF INDIA & ANR.
|
December 13, 2019 |
|
SAJAHAN SK Vs. STATE OF WEST BENGAL
|
July 22, 2019 |
|
SAJAL KUMAR MANDAL Vs. INDIAN OIL CORPORATION LIMITED & ORS
|
April 16, 2019 |
|
SAJAL RANA & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
SAJIBAR @ MUJIBAR SK & ANR Vs. STATE OF WEST BENGAL
|
January 10, 2019 |
|
SAJLI KISHKU Vs. TALAMOYEE KISHKU
|
August 9, 2019 |
|
SAKTI PROSAD GANGULY Vs. ASHOK GANGULY
|
August 2, 2019 |
|
SALAM MONDAL Vs. STATE OF WEST BENGAL
|
January 4, 2019 |
|
SALAM S.K. Vs. STATE OF WEST BENGAL
|
November 29, 2019 |
|
SALARPURIA SATTVA REALTY LLP Vs. PROSANTA MONDAL
|
December 9, 2019 |
|
SALEMA KHATUN Vs. STATE OF WEST BENGAL & ORS
|
June 25, 2019 |
|
SALKIA SABUJ SANGHA Vs. SUSHILA DEVI BAJAJ
|
April 22, 2019 |
|
SALMAN SAHANI Vs. STATE OF WEST BENGAL
|
January 10, 2019 |
|
SALOO CHOUDHURY Vs. GUINNESS WORLD RECORDS LTD.
|
June 28, 2019 |
|
SALOO CHOUDHURY Vs. GUINNESS WORLD RECORDS LTD.
|
September 30, 2019 |
|
SALOO CHOUDHURY Vs. GUINESS WORLD RECORDS LTD
|
June 11, 2019 |
|
SALUJA MOTEY AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
September 11, 2019 |
|
SAMAPTI DAS Vs. STATE OF WEST BENGAL
|
June 12, 2019 |
|
SAMARENDRA NATH SIKDAR & ORS Vs. STATE OF WEST BENGAL & ORS
|
April 23, 2019 |
|
SAMARESH MRIDHA Vs. STATE OF WEST BENGAL & ORS
|
May 17, 2019 |
|
SAMBHU MANNA Vs. MAYNA MANNA
|
August 5, 2019 |
|
SAMBHU NATH DAN Vs. KANAK KUMAR KUNDU
|
August 16, 2019 |
|
SAMBHU NATH PATRA Vs. STATE OF WEST BENGAL & ORS
|
May 8, 2019 |
|
SAMIR CHATTERJEE Vs. WEST BENGAL POLLUTION CONTROL BOARD
|
December 12, 2019 |
|
SAMIR DAS Vs. TARIT KUMAR DAS & ORS
|
April 2, 2019 |
|
SAMIR KUMAR DUTTA Vs. KALIPADA PAL
|
November 8, 2019 |
|
SAMIR KUMAR KUNDU Vs. DIPALI ROY
|
November 13, 2019 |
|
SAMIR KUMAR NANDA Vs. UNION OF INDIA
|
April 2, 2019 |
|
SAMIR KUNDU Vs. STATE OF WEST BENGAL
|
June 14, 2019 |
|
SAMIR MANDAL & ORS Vs. STATE OF WEST BENGAL & ORS
|
March 12, 2019 |
|
SAMIRAN KABASI Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD & ORS
|
February 27, 2019 |
|
SAMIRANBASAK Vs. STATE OF WEST BENGAL
|
July 2, 2019 |
|
SAMMAK GAZI Vs. STATE OF WEST BENGAL
|
April 17, 2019 |
|
SAMPA RANI SEN Vs. STATE OF WEST BENGAL
|
August 14, 2019 |
|
SAMPAD NARAYAN MUKHERJEE Vs. UNION OF INDIA & ORS
|
February 1, 2019 |
|
SAMRAT BHOWMIK Vs. CHANDA & COMPANY & ORS
|
May 21, 2019 |
|
SAMSI FISHERY SELF HELP GROUP (SHG) Vs. STATE OF WEST BENGAL & ORS
|
March 18, 2019 |
|
SAMSUL ALAM Vs. STATE OF WEST BENGAL
|
August 7, 2019 |
|
SANAUL ISLAM Vs. STATE OF WEST BENGAL
|
September 3, 2019 |
|
SANCHAYANI SAVINGS & INVESTMENT (I) LTD. Vs. RESERVE BANK OF INDIA & ANR.
|
December 16, 2019 |
|
SANCHITA ROY Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
SANDEEP GHOSH Vs. SUMANA GHOSH NEE CHOWDHURY
|
August 9, 2019 |
|
SANDEEPAN KUMAR DHAR Vs. STATE OF WEST BENGAL & ORS
|
February 25, 2019 |
|
SANDEEPAN KUMAR DHAR Vs. STATE OF WEST BENGAL & ORS
|
January 10, 2019 |
|
SANDHYA BASU MALLICK Vs. PRAMATHA NATH SEN
|
September 23, 2019 |
|
SANDHYA RAJBANSHI (BAIDYA) Vs. SIKHIL RAJBANSHI
|
June 14, 2019 |
|
SANDIP DAS Vs. PROSANTA BHATTACHARYA
|
September 2, 2019 |
|
SANDIP KUMAR BHATTACHARYYA Vs. REGISTRAR, ORIGINAL SIDE, HIGH COURT, CALCUTTA
|
July 5, 2019 |
|
SANDIP KUMAR DASGUPTA Vs. DIPANWITA DASGUPTA
|
June 21, 2019 |
|
SANDIP KUMAR SAMANTA Vs. STATE OF WEST BENGAL
|
September 6, 2019 |
|
SANDIP NANDI Vs. NITAI CHAND NANDI & ORS
|
February 28, 2019 |
|
SANDIP SAHU Vs. STATE OF WEST BENGAL
|
July 22, 2019 |
|
SANDVIK ASIA PRIVATE LIMITED & ANR Vs. SALES TAX OFFICER, TALTALA CHARGE & ORS
|
January 31, 2019 |
|
SANGEETA SAHAL & ORS Vs. STATE OF WEST BENGAL & ANR
|
March 29, 2019 |
|
SANGHATI BHATTACHARJEE (MITRA) Vs. MOHAMMAD HASEM KHAN
|
November 25, 2019 |
|
SANGITA MAJHI Vs. STATE OF WEST BENGAL & ORS
|
January 11, 2019 |
|
SANJAY BERA Vs. STATE OF WEST BENGAL
|
June 24, 2019 |
|
SANJAY CHAKRABORTY & ORS Vs. SRIPATI MANDAL
|
May 24, 2019 |
|
SANJAY CHORARIA Vs. STATE OF WEST BENGAL
|
December 20, 2019 |
|
SANJAY DEBNATH Vs. STATE OF WEST BENGAL
|
June 10, 2019 |
|
SANJAY KUMAR SAHA Vs. UCO BANK
|
November 7, 2019 |
|
SANJAY PANDEY Vs. STATE OF WEST BENGAL
|
August 1, 2019 |
|
SANJAY PANDEY Vs. STATE OF WEST BENGAL
|
December 2, 2019 |
|
SANJAY VERMA @ SANJAY KUMAR VERMA Vs. STATE OF WEST BENGAL
|
April 4, 2019 |
|
SANJIB DAS Vs. STATE OF WEST BENGAL & ORS
|
April 24, 2019 |
|
SANJIB DAS Vs. STATE OF WEST BENGAL
|
November 18, 2019 |
|
SANJIB KUMAR BISWAS Vs. STATE OF WEST BENGAL & ORS
|
March 4, 2019 |
|
SANJIB KUMAR DAS Vs. BOARD OF TRUSTEES, KOLKATA PORT TRUST
|
December 19, 2019 |
|
SANJIB MUKHOPADHYAY Vs. STATE OF WEST BENGAL
|
December 18, 2019 |
|
SANJIB SARKAR Vs. DISTRICT INSPECTOR OF SCHOOLS (S.E.), DAKSHIN DINAJPUR
|
December 2, 2019 |
|
SANJOY CHAKRABORTY Vs. NATIONAL COMMISSION FOR SCHEDULE CASTE
|
August 22, 2019 |
|
SANJOY HALDER Vs. STATE OF WEST BENGAL & ORS
|
January 16, 2019 |
|
SANJUKTA SAHA & ORS Vs. CHANDANA SAHA & ORS
|
May 23, 2019 |
|
SANKAR BASANI Vs. DULAL BASANI
|
November 20, 2019 |
|
SANKAR PRASAD MUKHERJEE Vs. MAULANA ABUL KALAM AJAD UNIVERSITY
|
May 16, 2019 |
|
SANKAR PROSAD KHAN & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
SANKAR SARKAR Vs. STATE OF WEST BENGAL
|
August 7, 2019 |
|
SANMAY BANERJEE Vs. STATE OF WEST BENGAL
|
December 3, 2019 |
|
SANTA BARMAN ROY Vs. STATE OF WEST BENGAL
|
November 25, 2019 |
|
SANTA KANUNGO Vs. DIRECTOR OF PUBLIC INSTRUCTION
|
September 27, 2019 |
|
SANTA MUKHERJEE (SARDAR) Vs. ASHIM MUKHERJEE
|
August 2, 2019 |
|
SANTANDAL BELIATORE BRANCH Vs. PHANI BHUSAN NAG
|
July 2, 2019 |
|
SANTANU MALKHANDI Vs. STATE OF WEST BENGAL
|
September 6, 2019 |
|
SANTIMOY KUNDU CHOWDHURY Vs. SAMIR KUMAR KUNDU CHOWDHURY
|
June 12, 2019 |
|
SANTISRI ROY Vs. PRANAB KUMAR GUHA @ PRANAB GUHA
|
July 30, 2019 |
|
SANTOSH KUMAR DWIVEDI Vs. STATE OF WEST BENGAL
|
July 4, 2019 |
|
SANTOSH KUMAR TIWARI Vs. STATE OF MADHYA PRADESH
|
September 18, 2019 |
|
SANTOSH SAHA Vs. STATE OF WEST BENGAL
|
March 27, 2019 |
|
SANTU BISWAS @ SUJIT Vs. STATE OF WEST BENGAL
|
September 3, 2019 |
|
SAPNA ROY Vs. UNION OF INDIA & ORS
|
September 20, 2019 |
|
SAPU DAKUA Vs. STATE OF WEST BENGAL
|
July 29, 2019 |
|
SARADA PLEASURE AND ADVENTURE LIMITED & ANR Vs. UNION OF INDIA & ORS
|
April 9, 2019 |
|
SARAF PROJECTS PRIVATE LIMITED Vs. RAWALWASIA TUBES PRIVATE LIMITED
|
December 4, 2019 |
|
SARAF PROJECTS PVT LTD Vs. RAWALWASIA TUBES PVT LTD & ORS
|
October 1, 2019 |
|
SARALA DAS Vs. STATE OF WEST BENGAL
|
July 15, 2019 |
|
SARAT TEA COMPANY PRIVATE LIMITED Vs. UNION OF INDIA
|
December 6, 2019 |
|
SAREGAMA INDIA LIMITED Vs. ASST/ DY. COMMISSIONER OF I.T. CIRCLE 3, KOL & ORS.
|
December 12, 2019 |
|
SARFARAZ Vs. UNION OF INDIA
|
August 9, 2019 |
|
SARIF SARDER Vs. STATE OF WEST BENGAL
|
December 11, 2019 |
|
SARITA AGARWALA AND OTHERS Vs. RUBY GANGULY AND OTHERS
|
January 9, 2019 |
|
SARMISTHA KUNDU Vs. STATE OF WEST BENGAL AND OTHERS
|
April 11, 2019 |
|
SAROJ THAKAR Vs. CENTRAL ARYA ROAD TRANSPORT AND ANOTHER
|
January 16, 2019 |
|
SASANKA BISWAS Vs. STATE OF WEST BENGAL & ORS
|
January 17, 2019 |
|
SASANKA SEKHAR DAS Vs. STATE OF WEST BENGAL & ORS
|
April 8, 2019 |
|
SASWATI DUTTA Vs. DEVJYOTI DAS CHOUDHURI
|
December 5, 2019 |
|
SATADAL GHARAMI & ANR Vs. HRISHIKESH HALDER
|
January 17, 2019 |
|
SATARUPA SAHA Vs. PRATAP KANGSA BANIK
|
July 23, 2019 |
|
SATHI KHURANA Vs. RAJENDRA SINGH KHURANA
|
December 2, 2019 |
|
SATRAJIT ROY Vs. STATE OF WEST BENGAL
|
June 12, 2019 |
|
SATTAR @ BABLU @ BABUL Vs. STATE OF WEST BENGAL
|
December 12, 2019 |
|
SATYA SUNDAR BHUSAN Vs. STATE OF WEST BENGAL
|
July 19, 2019 |
|
SATYADEO PRASAD Vs. STATE OF WEST BENGAL
|
July 30, 2019 |
|
SATYAJIT BOSE Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 22 & ORS
|
January 31, 2019 |
|
SATYAJIT CHAULIYA Vs. STATE OF WEST BENGAL
|
July 1, 2019 |
|
SATYANARYAN MALI & ORS Vs. ASHOKE KUMAR MALI & ORS
|
April 23, 2019 |
|
SATYENDRA NARAIN SINGH Vs. STATE OF WEST BENGAL
|
August 2, 2019 |
|
SAURABH SEN Vs. STATE OF WEST BENGAL
|
February 8, 2019 |
|
SAURAV DAS Vs. KARTICK DUTTA
|
July 17, 2019 |
|
SAWKAT ALI Vs. STATE OF WEST BENGAL
|
November 22, 2019 |
|
SAYAN BHATTACHARYA Vs. UNION OF INDIA
|
April 4, 2019 |
|
SAYANI SIKDER (MAZUMDER) Vs. SWARUP KUMAR SIKDER
|
November 4, 2019 |
|
SAYANTAN DEY Vs. RUMA GHOSH
|
January 24, 2019 |
|
SAYANTI BOSE Vs. PRESIDENCY UNIVERSITY
|
December 30, 2019 |
|
SAYED ABDUL MALIK Vs. STATE BANK OF INDIA
|
May 20, 2019 |
|
SECRETARY AND CURATOR, VICTORIA MEMORIAL HALL Vs. RAVI PRAKASH GAUTAM
|
August 26, 2019 |
|
SEKH MD. AZIZ Vs. METHU SINGH
|
April 11, 2019 |
|
SEKHAR CHANDRA SET Vs. SECRETARY, MINISTRY OF CULTURE, GOVERNMENT OF INDIA
|
June 21, 2019 |
|
SELIM Vs. ABDUL RAZZAK
|
December 13, 2019 |
|
SELVEL ADVERTISING PRIVATE LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
|
September 18, 2019 |
|
SELVEL TRANSIT ADVERTISING PVT. LTD. Vs. COMMISSIONER OF INCOME TAX-IV,KOLKATA & ORS.
|
December 4, 2019 |
|
SENJUTI JANA Vs. UNION OF INDIA
|
July 25, 2019 |
|
SENTU MIAH Vs. STATE OF WEST BENGAL
|
June 12, 2019 |
|
SEPHALI (KARAN) JANA Vs. STATE OF WEST BENGAL
|
December 9, 2019 |
|
SETHIA OILS LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
|
October 1, 2019 |
|
SHAIBAL PRADHAN Vs. UNION OF INDIA
|
July 18, 2019 |
|
SHAKTI RAI Vs. STATE OF WEST BENGAL
|
March 7, 2019 |
|
SHAKUNTALA DEVI AGARWAL Vs. STATE OF WEST BENGAL
|
January 30, 2019 |
|
SHAM GANPAT CHOUGULE Vs. STATE OF WEST BENGAL
|
July 12, 2019 |
|
SHAMBHU NATH & BROTHERS Vs. USHA INTERNATIONAL LIMITED
|
September 26, 2019 |
|
SHAMPA CHOWDHURI Vs. THE STATE OF WEST BENGAL
|
June 17, 2019 |
|
SHANKAR CHAKRABORTY Vs. STATE OF WEST BENGAL
|
March 4, 2019 |
|
SHANKAR SALES PROMOTION PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
April 24, 2019 |
|
SHANTA MOULIK Vs. STATE OF WEST BENGAL & ORS
|
April 24, 2019 |
|
SHANTI AGARWALA Vs. ANIL CHORONE ROQUITTE
|
December 3, 2019 |
|
SHANTI DE Vs. STATE OF WEST BENGAL
|
October 24, 2019 |
|
SHANTILATA KARMAKAR AND ORS. Vs. SABITRI DEVI AND ORS.
|
November 21, 2019 |
|
SHANU Vs. MD. ASLAM KHAN LODHI
|
November 15, 2019 |
|
SHARAD MADHAV KULKARNI Vs. MIDAAS CONSTRUCTION COMPANY
|
September 11, 2019 |
|
SHARAD SUBRAMANYAN & ANR. Vs. SOUMI MAJUMDAR & ANR.
|
September 27, 2019 |
|
SHARMA AYURVED PRIVATE LIMITED Vs. B.N. SHARMA AYURVED PRIVATE LIMITED
|
November 19, 2019 |
|
SHARMILA MONDAL Vs. STATE OF WEST BENGAL
|
November 1, 2019 |
|
SHASHI MIMANI Vs. STATE OF WEST BENGAL & ANR
|
March 19, 2019 |
|
SHEFALI GHOSH Vs. MRINAL CHANDRA SAHA
|
January 18, 2019 |
|
SHEIKH ASIFUDDIN Vs. NAZIA PARVEEN
|
December 11, 2019 |
|
SHEILA DE Vs. KOLKATA MUNICIPAL CORPORATION
|
June 20, 2019 |
|
SHEKHAR KUMAR ROY Vs. JITENDRA NATH DEY
|
September 24, 2019 |
|
SHEONG SHI TANNERY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
August 20, 2019 |
|
SHEULI MONDAL & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
SHEW VALLAB BANGUR & SHREE BALLABH BANGUR Vs. KEDAR NATH SEN
|
August 21, 2019 |
|
SHIBA PROSAD BANERJEE Vs. STATE OF WEST BENGAL & ORS
|
April 8, 2019 |
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August 14, 2019 |
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January 10, 2019 |
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August 7, 2019 |
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April 10, 2019 |
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March 13, 2019 |
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July 1, 2019 |
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July 3, 2019 |
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September 27, 2019 |
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July 23, 2019 |
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June 26, 2019 |
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July 25, 2019 |
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June 14, 2019 |
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July 31, 2019 |
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October 1, 2019 |
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April 11, 2019 |
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August 5, 2019 |
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August 9, 2019 |
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March 7, 2019 |
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June 14, 2019 |
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July 22, 2019 |
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December 23, 2019 |
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March 11, 2019 |
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February 8, 2019 |
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September 27, 2019 |
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February 14, 2019 |
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July 25, 2019 |
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July 25, 2019 |
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April 1, 2019 |
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August 8, 2019 |
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September 11, 2019 |
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March 28, 2019 |
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February 27, 2019 |
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December 24, 2019 |
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December 6, 2019 |
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April 17, 2019 |
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August 27, 2019 |
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December 12, 2019 |
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January 30, 2019 |
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February 27, 2019 |
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September 9, 2019 |
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March 29, 2019 |
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November 22, 2019 |
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March 8, 2019 |
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September 23, 2019 |
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November 14, 2019 |
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April 10, 2019 |
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December 16, 2019 |
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November 25, 2019 |
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February 28, 2019 |
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September 13, 2019 |
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July 19, 2019 |
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June 13, 2019 |
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January 21, 2019 |
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November 21, 2019 |
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March 20, 2019 |
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April 29, 2019 |
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September 11, 2019 |
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April 26, 2019 |
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September 27, 2019 |
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March 12, 2019 |
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October 30, 2019 |
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June 12, 2019 |
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July 9, 2019 |
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July 16, 2019 |
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May 3, 2019 |
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April 5, 2019 |
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July 4, 2019 |
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May 24, 2019 |
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April 9, 2019 |
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SK NAJIMUL Vs. STATE OF WEST BENGAL
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August 7, 2019 |
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April 8, 2019 |
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August 14, 2019 |
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February 27, 2019 |
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February 8, 2019 |
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March 19, 2019 |
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September 18, 2019 |
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March 5, 2019 |
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June 11, 2019 |
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February 8, 2019 |
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December 6, 2019 |
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April 8, 2019 |
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November 1, 2019 |
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March 26, 2019 |
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April 4, 2019 |
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February 27, 2019 |
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January 18, 2019 |
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January 24, 2019 |
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November 27, 2019 |
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July 1, 2019 |
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September 27, 2019 |
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August 20, 2019 |
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June 11, 2019 |
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July 5, 2019 |
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August 1, 2019 |
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May 20, 2019 |
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December 19, 2019 |
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August 1, 2019 |
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September 19, 2019 |
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March 8, 2019 |
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December 11, 2019 |
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February 26, 2019 |
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January 10, 2019 |
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September 27, 2019 |
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December 17, 2019 |
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SONU SHARMA Vs. STATE OF WEST BENGAL
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November 15, 2019 |
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March 20, 2019 |
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June 21, 2019 |
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September 5, 2019 |
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April 2, 2019 |
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August 28, 2019 |
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September 27, 2019 |
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June 14, 2019 |
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July 17, 2019 |
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July 23, 2019 |
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November 7, 2019 |
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December 23, 2019 |
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February 22, 2019 |
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March 18, 2019 |
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April 2, 2019 |
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August 1, 2019 |
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September 13, 2019 |
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October 24, 2019 |
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June 26, 2019 |
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June 12, 2019 |
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February 12, 2019 |
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July 18, 2019 |
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June 10, 2019 |
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June 25, 2019 |
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June 27, 2019 |
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January 2, 2019 |
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April 9, 2019 |
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December 3, 2019 |
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September 2, 2019 |
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December 17, 2019 |
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June 26, 2019 |
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February 4, 2019 |
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April 9, 2019 |
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May 15, 2019 |
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February 13, 2019 |
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June 10, 2019 |
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February 12, 2019 |
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February 6, 2019 |
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August 20, 2019 |
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February 8, 2019 |
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June 11, 2019 |
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June 13, 2019 |
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March 13, 2019 |
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January 3, 2019 |
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May 6, 2019 |
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March 8, 2019 |
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April 30, 2019 |
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February 7, 2019 |
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July 11, 2019 |
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September 30, 2019 |
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March 27, 2019 |
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December 3, 2019 |
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July 12, 2019 |
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November 1, 2019 |
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February 28, 2019 |
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January 24, 2019 |
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December 3, 2019 |
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August 20, 2019 |
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April 11, 2019 |
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September 4, 2019 |
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STATE BANK OF INDIA AND ORS Vs. GOLAM JILANI AND ANR
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February 18, 2019 |
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STATE OF WEST BENGA Vs. SUBHASIS DASGUPTA
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March 4, 2019 |
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July 31, 2019 |
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November 26, 2019 |
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November 27, 2019 |
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January 31, 2019 |
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March 18, 2019 |
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March 14, 2019 |
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November 13, 2019 |
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August 9, 2019 |
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July 17, 2019 |
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July 25, 2019 |
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December 10, 2019 |
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December 17, 2019 |
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October 1, 2019 |
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December 16, 2019 |
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March 28, 2019 |
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March 6, 2019 |
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September 25, 2019 |
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November 13, 2019 |
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July 3, 2019 |
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March 7, 2019 |
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February 5, 2019 |
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February 18, 2019 |
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February 4, 2019 |
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April 11, 2019 |
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January 11, 2019 |
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September 20, 2019 |
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January 10, 2019 |
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June 24, 2019 |
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August 7, 2019 |
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April 1, 2019 |
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April 18, 2019 |
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July 31, 2019 |
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November 28, 2019 |
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April 23, 2019 |
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April 10, 2019 |
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December 2, 2019 |
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April 9, 2019 |
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SUBARNA DATTA Vs. STATE OF WEST BENGAL & ANR
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April 3, 2019 |
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SUBH KARAN SHARMA @ RIDH KARAN SHARMA AND ANOTHER Vs. ISWAR LAKSHMI NARAYAN JEW AND ISWAR CHANDI THAKURANI
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September 4, 2019 |
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January 30, 2019 |
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SUBHADEEP BANERJEE & ANR. Vs. FIS PAYMENT SOLUTIONS & SERVICES
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December 16, 2019 |
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SUBHAJIT MONDAL & ORS Vs. UNION OF INDIA & ORS
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March 26, 2019 |
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SUBHAS CHANDRA BASU Vs. BELGACHIA FRIENDS UNION
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July 29, 2019 |
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SUBHAS CHANDRA PRATIHAR Vs. STATE OF WEST BENGAL AND ORS.
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July 22, 2019 |
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SUBHAS DAS Vs. CHANDAN PUTUTUNDU
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July 1, 2019 |
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SUBHASH CHANDRA PRATIHAR Vs. SECRETARY, DEPARTMENT OF HEALTH AND FAMILY WELFARE, GOVERNMENT OF W.B.
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February 6, 2019 |
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SUBHASH CHANDRA TIWARI Vs. WEST BENGAL MEDICAL COUNCIL
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November 27, 2019 |
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SUBHASH KUNDU Vs. STATE OF WEST BENGAL & ORS
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March 25, 2019 |
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January 10, 2019 |
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June 19, 2019 |
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SUBHENDU NATH Vs. STATE OF WEST BENGAL
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February 18, 2019 |
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|
September 27, 2019 |
|
SUBHRA PAL DUTTA Vs. STATE
|
August 26, 2019 |
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SUBIMAL KUMAR MAITY Vs. JHARESWAR MAITY
|
April 26, 2019 |
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SUBINOY DEY Vs. RINA HAWALDER
|
March 4, 2019 |
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SUBIR SEN Vs. SREE SREE RADHA GOBINDA JEW
|
June 13, 2019 |
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SUBRAT MUKHERJEE Vs. KAKALI SENSHARMA
|
August 9, 2019 |
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SUBRATA DUTTA ROY Vs. SEEMA SAHA
|
September 5, 2019 |
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SUBRATA GHOSH Vs. UNION OF INDIA & ORS
|
March 12, 2019 |
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SUBRATA KUMAR CHATTOPADHYAY Vs. SUBODH KUMAR CHATTOPADHYAY & ORS
|
April 24, 2019 |
|
SUBRATA KUMAR HAZRA Vs. STATE OF WEST BENGAL
|
September 30, 2019 |
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SUBRATA MALLIK Vs. UNION OF INDIA & ORS
|
September 4, 2019 |
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SUBRATA MUKHERJEE Vs. STATE OF WEST BENGAL
|
August 30, 2019 |
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SUBRATA NAG Vs. STATE OF WEST BENGAL
|
August 2, 2019 |
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SUBROTO ROY Vs. UNION OF INDIA & ORS
|
January 9, 2019 |
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SUCHARITA BANERJEE Vs. STATE OF WEST BENGAL
|
March 5, 2019 |
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SUCHITRA AS (ASH) Vs. UNION OF INDIA
|
April 11, 2019 |
|
SUDEB HANSDA Vs. NIYATI HANSDA
|
December 13, 2019 |
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SUDERA REALTY PRIVATE LIMITED Vs. OM PRAKASH CHACHAN
|
August 14, 2019 |
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SUDESHNA MITRA Vs. JAYASRI ROYCHOWDHURY
|
March 15, 2019 |
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SUDHANSU KUMAR SUDHA Vs. UNION OF INDIA
|
December 24, 2019 |
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SUDHIN CHAKRABARTI & ORS Vs. STATE OF WEST BENGAL & ORS
|
January 15, 2019 |
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SUDHIR CHANDRA JANA Vs. STATE OF WEST BENGAL
|
July 16, 2019 |
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SUDHIR KUMAR GUPTA AND OTHERS Vs. ARATI ALIAS ARTI GUPTA
|
April 8, 2019 |
|
SUDHIR KUMAR PATODIA & ANR Vs. UNION BANK OF INDIA & ORS
|
February 5, 2019 |
|
SUDIP BANERJEE @ BABUSONA Vs. STATE OF WEST BENGAL
|
January 3, 2019 |
|
SUDIP KUMAR BAJPAYEE Vs. UNION OF INDIA
|
July 11, 2019 |
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SUDIP PRADHAN Vs. UNITED BANK OF INDIA & ANR
|
September 4, 2019 |
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SUDIP ROY & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
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SUDIPTA KOLEY Vs. M. BHOWMICK
|
July 10, 2019 |
|
SUDIPTO BANERJEE Vs. RENUKA BANERJEE
|
September 23, 2019 |
|
SUJAMMEL HAQUE & ORS Vs. STATE OF WEST BENGAL
|
July 26, 2019 |
|
SUJAN JANA Vs. UNION OF INDIA
|
September 25, 2019 |
|
SUJATA BAUL Vs. STATE OF WEST BENGAL & ORS
|
March 1, 2019 |
|
SUJIT GHOSH Vs. STATE OF WEST BENGAL
|
June 17, 2019 |
|
SUJIT HALDER Vs. TEA BOARD OF INDIA & ORS
|
May 14, 2019 |
|
SUJIT KUMAR BALA Vs. INDIAN OIL CORPORATION LIMITED
|
November 21, 2019 |
|
SUJIT PRAMANICK & ORS Vs. STATE OF WEST BENGAL & ORS
|
January 10, 2019 |
|
SUJIT SENGUPTA Vs. SONAI CHANDRA MONDAL
|
August 1, 2019 |
|
SUJOY MITRA Vs. REGIONAL PASSPORT OFFICER, CALCUTTA
|
September 17, 2019 |
|
SUJOY NATH Vs. MOU NATH
|
June 25, 2019 |
|
SUKANTA SAHA Vs. STATE OF WEST BENGAL
|
August 9, 2019 |
|
SUKCHAND MONDAL Vs. KOLKATA MUNICIPAL CORPORATION
|
August 30, 2019 |
|
SUKDEB CHAKRABORTY Vs. CENTRAL BANK OF INDIA
|
April 12, 2019 |
|
SUKDEB GIRI Vs. GITARANI MISTRI
|
December 10, 2019 |
|
SUKDEB ROY Vs. STATE OF WEST BENGAL
|
February 18, 2019 |
|
SUKHAMAY GUCHHAIT Vs. STATE OF WEST BENGAL
|
October 30, 2019 |
|
SUKHCHAND SK @ KAMRU ZAMAN & ORS Vs. STATE OF WEST BENGAL
|
February 19, 2019 |
|
SUKHLAL CHANDANMULL (P) LTD Vs. HARROW HALL
|
January 29, 2019 |
|
SUKHLAL CHANDANMULL (P) LTD. Vs. HARROW HALL
|
January 29, 2019 |
|
SUKLA BAGCHI Vs. UCO BANK
|
June 18, 2019 |
|
SUKLA BISWAS Vs. STATE OF WEST BENGAL
|
July 3, 2019 |
|
SUKLA GHOSH Vs. STATE OF WEST BENGAL & ANR
|
February 6, 2019 |
|
SUKUMAR PRAMANICK Vs. MODAN SANDHUKA
|
March 5, 2019 |
|
SUKUMAR PRAMANICK Vs. STATE OF WEST BENGAL
|
March 5, 2019 |
|
SUKUMAR RAJGOPALAN Vs. STATE OF WEST BENGAL
|
July 10, 2019 |
|
SULEKHA GORAIN Vs. STATE OF WEST BENGAL
|
August 1, 2019 |
|
SULPHONATE PVT. LTD. Vs. STATE OF WEST BENGAL
|
November 15, 2019 |
|
SULTAN AHMED KHAN Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
January 2, 2019 |
|
SULTAN NAGAR MATSYAJIBI SAMABAY SAMITY LIMITED Vs. SHIBPUR MATSYAJIBI SAMABAY SAMITY LIMITED
|
September 9, 2019 |
|
SUMANA DATTA Vs. STATE OF WEST BENGAL & ORS
|
March 18, 2019 |
|
SUMIT MAJUMDER & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
SUMIT MANDAL & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
SUMITA DUTTA Vs. THE KOLKATA MUNICIPAL CORPORATION
|
June 27, 2019 |
|
SUMITA DUTTA Vs. PRINCIPAL SECRETARY OF EXCISE
|
September 26, 2019 |
|
SUMITRA DEBI VARMA Vs. GHANSHYAM DAS AGARWALA
|
July 4, 2019 |
|
SUMITRA MONDAL @ SUMITA MONDAL Vs. NANDA KUMAR MONDAL & ANR
|
February 14, 2019 |
|
SUMITRO ADHIKARY Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION & ORS
|
April 3, 2019 |
|
SUN PHARMACEUTICALS INDUSTRIES LTD Vs. STATE BANK OF INDIA
|
May 17, 2019 |
|
SUNIL BISWAS Vs. STATE OF WEST BENGAL
|
February 19, 2019 |
|
SUNIL CHANDRA PAL Vs. GENERAL SECRETARY, RAMAKRISHNA MISSION, BELUR
|
December 3, 2019 |
|
SUNIL KARMAKAR Vs. STATE OF WEST BENGAL & ORS
|
January 16, 2019 |
|
SUNIL KUMAR PAL Vs. STATE OF WEST BENGAL AND ORS.
|
February 20, 2019 |
|
SUNIL PAL Vs. STATE OF WEST BENGAL
|
December 11, 2019 |
|
SUNITA SINGH Vs. SURESH PRASAD SINGH
|
August 9, 2019 |
|
SUNITI BISWAS Vs. STATE OF WEST BENGAL
|
February 27, 2019 |
|
SUPARNA BHATTACHARYA Vs. RAJPUR-SONARPUR MUNICIPALITY
|
July 5, 2019 |
|
SUPARNA CHATTERJEE Vs. SUKHENDU CHATTERJEE
|
July 15, 2019 |
|
SUPARNA CHEMICALS LIMITED & ANR Vs. EASTERN COALFIELDS LIMITED & ORS
|
May 17, 2019 |
|
SUPARNA DEBNATH Vs. STATE OF WEST BENGAL
|
January 29, 2019 |
|
SUPARNA DEBNATH & ANR Vs. STATE OF WEST BENGAL & ORS
|
February 18, 2019 |
|
SUPER SMELTERS LIMITED Vs. SRMB SRIJAN PRIVATE LIMITED
|
December 18, 2019 |
|
SUPERWAVE COMMUNICATION & INFRA SOLUTION PVT LTD Vs. STATE OF WEST BENGAL
|
May 22, 2019 |
|
SUPRATIK GHOSH Vs. BIPRADAS CHATTERJEE
|
November 22, 2019 |
|
SUPREME PAPER MILLS LIMITED Vs. STATE OF WEST BENGAL
|
June 21, 2019 |
|
SUPRITI MONDAL & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
SUPRIYA GANGULY Vs. STATE OF WEST BENGAL & ORS
|
April 18, 2019 |
|
SURABUDDIN @ SURAB ALI Vs. STATE OF WEST BENGAL
|
September 23, 2019 |
|
SURAJIT PAL Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
SURAJIT SAHA Vs. STATE OF WEST BENGAL
|
December 20, 2019 |
|
SURE SAFETY SOLUTIONS PVT. LTD. Vs. UNION OF INDIA
|
February 26, 2019 |
|
SURE SAFETY SOLUTIONS PVT. LTD. Vs. UNION OF INDIA
|
May 3, 2019 |
|
SURESH CHANDRA CHOUDHURI Vs. SAKUNTALA CHOWDHURY
|
February 20, 2019 |
|
SURESH KUMAR CHOUDHURY Vs. UNION OF INDIA AND OTHERS
|
April 1, 2019 |
|
SURESH KUMAR JAIN Vs. MADANLAL JAIN
|
November 8, 2019 |
|
SURESH MAHATA & ORS Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
|
April 26, 2019 |
|
SUROJIT BAG & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
SURYA ALLOY INDUSTRIES LIMITED Vs. UNION OF INDIA
|
November 15, 2019 |
|
SUSAN REUBEN & ANR. Vs. OFFICIAL TRUSTEE OF WEST BENGAL
|
September 23, 2019 |
|
SUSANTA DAS Vs. CENTRAL BANK OF INDIA & ORS
|
April 12, 2019 |
|
SUSANTA DHALI Vs. STATE OF WEST BENGAL
|
September 4, 2019 |
|
SUSANTA SINGHA MODAK AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
February 20, 2019 |
|
SUSHIL KUMAR AGARWAL Vs. AJAY KUMAR SARAFF & ANR
|
April 3, 2019 |
|
SUSHIL KUMAR DAS Vs. STATE OF WEST BENGAL & ORS
|
May 3, 2019 |
|
SUSHIL KUMAR MONDAL Vs. STATE OF WEST BENGAL
|
August 7, 2019 |
|
SUSHILA TRADING CORPORATION Vs. AIRPORTS AUTHORITY OF INDIA
|
July 25, 2019 |
|
SUSHMA GOEL Vs. ANU GOEL
|
March 26, 2019 |
|
SUSHOVAN DAS GUPTA Vs. STATE OF WEST BENGAL
|
April 18, 2019 |
|
SUSMITA PRAMANIK Vs. BHAKTIPADA PRAMANIK
|
April 3, 2019 |
|
SUTAPA (NAG) GHOSH Vs. STATE OF WEST BENGAL
|
April 8, 2019 |
|
SUTNA STONE & LIME CO. LTD Vs. O/L, HIGH COURT, CALCUTTA
|
June 20, 2019 |
|
SUVOMOY CHATTERJEE Vs. ARUNOY CHATTERJEE
|
August 9, 2019 |
|
SUVRA DEY & ORS Vs. STATE OF WEST BENGAL & ANR
|
April 1, 2019 |
|
SUVRA KUMAR DEY Vs. STATE OF WEST BENGAL
|
August 7, 2019 |
|
SUVRA KUMAR DEY Vs. STATE OF WEST BENGAL
|
September 25, 2019 |
|
SUVRA SAHA Vs. VINOD KUNDALIA
|
August 8, 2019 |
|
SVF ENTERTAINMENT PRIVATE LIMITED Vs. SWAPAN GHOSHAL
|
December 23, 2019 |
|
SWAMINA INTERNATIONAL PRIVATE LIMITED Vs. INCOME TAX SETTLEMENT COMMISSION (IT & WT)
|
July 18, 2019 |
|
SWAPAN KUMAR BHADRA Vs. ANIRUDDHA GHOSH
|
February 20, 2019 |
|
SWAPAN KUMAR DEBNATH Vs. INDIAN OIL CORPORATION
|
August 21, 2019 |
|
SWAPAN KUMAR DEY ALIAS DAS Vs. WBSEDCL
|
April 11, 2019 |
|
SWAPAN KUMAR KAR Vs. FOOD CORPORATION OF INDIA
|
July 29, 2019 |
|
SWAPAN KUMAR MOITRA Vs. CHHAYA RANI ROY @ CHHAYA RANI DEVI, SINCE DECEASED, REPRESENTED BY JYOTIRMOY ROY
|
March 19, 2019 |
|
SWAPAN KUMAR SARDAR Vs. STATE OF WEST BENGAL
|
November 18, 2019 |
|
SWAPAN MAJUMDAR Vs. RAMESHWAR SHIV THAKUR
|
July 24, 2019 |
|
SWAPAN MANDAL Vs. STATE OF WEST BENGAL & ORS
|
February 20, 2019 |
|
SWAPAN SARKAR @ DAS Vs. STATE OF WEST BENGAL
|
December 10, 2019 |
|
SWAPNA PODDAR Vs. ANDAMAN & NICOBAR ADMINISTRATION
|
February 15, 2019 |
|
SWARAJIT PATRA & ORS Vs. STATE OF WEST BENGAL & ANR
|
May 23, 2019 |
|
SWARUPA NATH SARKAR Vs. STATE OF WEST BENGAL
|
July 10, 2019 |
|
SWASTIKA MAHAPATRA Vs. CYGNUS INVESTMENTS AND FINANCE
|
July 29, 2019 |
|
SWATI PAL Vs. STATE OF WEST BENGAL
|
November 19, 2019 |
|
SYAMAPADA GHORAI Vs. STATE OF WEST BENGAL
|
September 19, 2019 |
|
T. D. KUMAR & BROTHERS PRIVATE LIMITED Vs. UNION OF INDIA
|
May 23, 2019 |
|
T.E.THOMSON Vs. ROMA CHOPRA
|
July 31, 2019 |
|
TAHSINA KHATUN & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
TAMAL BHALLA & ORS Vs. STATE OF WEST BENGAL & ANR
|
October 1, 2019 |
|
TAMAL KRISHNA GHOSH Vs. PRAMA GHOSH (DEY)
|
July 16, 2019 |
|
TAMLUK POURA SRAMIK KARMACHARI UNION Vs. STATE OF WEST BENGAL
|
June 18, 2019 |
|
TANDRA DAS Vs. INDIAN OIL CORPORATION LTD.
|
August 6, 2019 |
|
TANMAY DATTA Vs. UNITED BANK OF INDIA
|
August 28, 2019 |
|
TANUSHREE DAS Vs. STATE OF WEST BENGAL & ORS
|
March 15, 2019 |
|
TANYA JAISWAL Vs. KOLKATA MUNICIPAL CORPORATION
|
June 13, 2019 |
|
TAPAN BANERJEE Vs. GOUTAM CHANDRA DAS
|
September 17, 2019 |
|
TAPAN BANERJEE ALIAS TAPAN KUMAR BANDOPADHYAY Vs. STATE OF WEST BENGAL & ORS
|
April 10, 2019 |
|
TAPAN BANERJEE ALIAS TAPAN KUMAR BANDOPADHYAY Vs. 9TH PALLY UNNAYAN SAMITY & ORS
|
April 10, 2019 |
|
TAPAN BARAI Vs. STATE OF WEST BENGAL
|
December 12, 2019 |
|
TAPAN CHANDRA Vs. UNION OF INDIA
|
December 20, 2019 |
|
TAPAN KUMAR DAS Vs. STATE OF WEST BENGAL
|
February 25, 2019 |
|
TAPAN MAJHI Vs. STATE OF WEST BENGAL
|
December 5, 2019 |
|
TAPAN PAL Vs. PRONAB PAL
|
February 14, 2019 |
|
TAPAN TIKADAR Vs. CENTRAL BANK OF INDIA & ORS
|
April 12, 2019 |
|
TAPAS BARIK Vs. STATE OF WEST BENGAL
|
March 14, 2019 |
|
TAPAS DUTTA Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
January 2, 2019 |
|
TAPAS KUMAR BAGCHI Vs. STATE OF WEST BENGAL
|
April 11, 2019 |
|
TAPAS KUMAR GHOSH Vs. STATE OF WEST BENGAL & ORS
|
April 16, 2019 |
|
TAPAS KUMAR MANDAL Vs. SEKHAR BASU & ORS
|
March 29, 2019 |
|
TAPASI ROUTH NEE SINHA ROY Vs. STATE OF WEST BENGAL & ORS
|
February 21, 2019 |
|
TAPENDRO MULLICK Vs. KUMAR MRIGENDRO MALLICK
|
March 13, 2019 |
|
TARA DEVI Vs. BANK OF INDIA
|
September 5, 2019 |
|
TARAK NATH KAR Vs. STATE OF WEST BENGAL
|
September 9, 2019 |
|
TARAK NATH KAR Vs. THE STATE OF WEST BENGAL AND ORS.
|
July 25, 2019 |
|
TARAK NATH NAYAK Vs. DIRECTOR GENERAL, CENTRAL RESERVE POLICE FORCE
|
October 30, 2019 |
|
TARAK PAUL Vs. STATE OF WEST BENGAL
|
February 18, 2019 |
|
TARAK ROY CHOWDHURY Vs. LALMOHAN SHAW
|
April 2, 2019 |
|
TARAKESWAR REWANI Vs. UCO BANK
|
July 26, 2019 |
|
TARAPADA BHOWMICK Vs. STATE OF WEST BENGAL
|
November 5, 2019 |
|
TARAPADA JANA Vs. KUMAR BHAWANI GIRI
|
December 2, 2019 |
|
TARARANI PATI Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
TARUN KANTI CHOUDHURY Vs. STATE OF WEST BENGAL
|
September 17, 2019 |
|
TARUN KUMAR DUTTA Vs. RAJU PAL
|
April 17, 2019 |
|
TARUN KUMAR NEOGY Vs. STATE OF WEST BENGAL
|
April 2, 2019 |
|
TARUN MALAKAR Vs. THE STATE OF WEST BENGAL & ORS
|
September 25, 2019 |
|
TARUNNESHA BIBI & ANR Vs. AMIN SK & ANR
|
May 24, 2019 |
|
TASATI TEA LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER, WEST BENGAL
|
July 8, 2019 |
|
TATA AIG GENERAL INSURANCE CO LTD Vs. ANJANA MAJUMDER & ORS
|
January 8, 2019 |
|
TATA CAPITAL FINANCIAL SERVICES LIMITED Vs. SAIFUDDIN JAMIRALI SHAIKH
|
September 6, 2019 |
|
TATA CHEMICALS LTD Vs. KSHITISH BARDHAN CHUNILAL NATH AND OTHERS
|
July 17, 2019 |
|
TEA BOARD, INDIA Vs. ITC LIMITED
|
February 4, 2019 |
|
TECHNO ELECTRIC & ENGINEERING COMPANY LTD. Vs. BENGAL ENERGY LTD.
|
December 13, 2019 |
|
TEJASH DOSHI Vs. YASH VARDHAN MALL
|
July 25, 2019 |
|
THE BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Vs. THE STATE OF WEST BENGAL
|
June 25, 2019 |
|
THE BOARD OF TRUSTEES FOR THE PORT OF MUMBAI Vs. SREI EQUIPMENT FINANCE LTD.
|
June 13, 2019 |
|
THE COSSIPORE COMMERCIAL SOCIETY & ORS. Vs. THE BOARD OF TRUSTEES FOR THE PORT OF KOLKATA & ORS.
|
April 9, 2019 |
|
THE KOLKATA MUNICIPAL CORPORATION Vs. DR. PRADIP KUMAR RAY CHAUDHURI
|
June 19, 2019 |
|
TIASH BAR AND RESTAURANT PRIVATE LIMITED Vs. STATE OF WEST BENGAL & ORS
|
April 8, 2019 |
|
TIASH RESTAURANT & BAR PVT LTD & ANR Vs. STATE OF WEST BENGAL & ANR
|
May 24, 2019 |
|
TIL LIMITED & ANR Vs. UNION OF INDIA & ORS
|
January 11, 2019 |
|
TITAGARH WAGONS LIMITED Vs. THE COMMISSIONER, CENTRAL EXCISE AND SERVICE TAX
|
January 25, 2019 |
|
TONGANAGAON TEA CO. PVT. LTD. Vs. M/S ASSOCIATED TEA INDUSTRIES.
|
February 22, 2019 |
|
TOPLIGHT COMMERCIALS LIMITED Vs. ABDUL KALAM
|
August 7, 2019 |
|
TPI INDUSTRIES PVT. LTD Vs. BALMER LAWRIE & COMPANY LIMITED
|
June 26, 2019 |
|
TRIBHUBAN NARAYAN PANDEY Vs. RANJIT MONDAL
|
August 21, 2019 |
|
TRILOKESHWAR SHIB THAKUR Vs. REKHA RANI BANDYOPADHYAY
|
April 10, 2019 |
|
TRIPTI CHATTERJEE Vs. STATE OF WEST BENGAL & ANR
|
April 10, 2019 |
|
TRL KROSAKI REFRACTORIES LTD. Vs. LINDSAY INTERNATIONAL PRIVATE LIMITED
|
January 22, 2019 |
|
TRUST ESTATE KHIMJI KESHAWJI & ANR.
Vs. KOLKATA MUNICIPAL CORPORATION &
|
November 19, 2019 |
|
TUA SANTRA Vs. SANDIP BISWAS
|
November 25, 2019 |
|
TUHIN DAS & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
TULA DHARA Vs. STATE OF WEST BENGAL & ORS
|
January 10, 2019 |
|
TUTU NANDI (KONER) Vs. STATE OF WEST BENGAL
|
September 27, 2019 |
|
TWILIGHT PROPERTIES PVT. LTD. Vs. SUPRATIK BHATTACHARJEE
|
November 13, 2019 |
|
UCO BANK Vs. SANJAY KUMAR SAHA & ORS.
|
December 17, 2019 |
|
UCO BANK Vs. WEST BENGAL INFRASTRUCTURE DEVELOPMENT FINANCE CORPORATION LTD
|
May 8, 2019 |
|
UCO BANK Vs. SUJIT BHATTACHARJEE
|
December 24, 2019 |
|
UDDALOK PAL & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
UJJAL HALDER & OTHERS Vs. STATE OF WEST BENGAL
|
February 5, 2019 |
|
UJJWAL AGARWAL Vs. EKTA AGARWAL
|
August 14, 2019 |
|
UMA MUKHERJEE Vs. STATE OF WEST BENGAL
|
January 24, 2019 |
|
UMA PODDAR Vs. JASPAL SINGH CHANDHOK
|
November 14, 2019 |
|
UMA SARKAR & ANR Vs. CENTRAL BANK OF INDIA & ORS
|
April 26, 2019 |
|
UMA SHANKAR GUPTA Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
January 2, 2019 |
|
UMAPADA MAHATO & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
April 8, 2019 |
|
UNI-CRYSTAL TECHNOCHEM HALDIA INDUSTRIAL ESTATE Vs. LEARNED SECOND LABOUR COURT
|
February 27, 2019 |
|
UNILEVER INDUSTRIES PRIVATE LIMITED & ANR. Vs. KWALITY LIMITED
|
January 30, 2019 |
|
UNILEVER PLC & ANR. Vs. ANOY PAUL & ORS.
|
January 14, 2019 |
|
UNION OF INDIA Vs. BISWANATH MURMU
|
January 18, 2019 |
|
UNION OF INDIA Vs. ARATI BHATTACHARYA
|
April 11, 2019 |
|
UNION OF INDIA Vs. MD ASIQ BILLAH
|
July 10, 2019 |
|
UNION OF INDIA Vs. HALIMAN BIBI
|
November 5, 2019 |
|
UNION OF INDIA Vs. ASHUTOSH DEY
|
January 25, 2019 |
|
UNION OF INDIA Vs. ASHOK RATILAL MAHINDA
|
June 28, 2019 |
|
UNION OF INDIA Vs. B C L SECURE PREMISES (PVT) LIMITED
|
September 12, 2019 |
|
UNION OF INDIA Vs. BANKIM CHANDRA DEBNATH
|
March 29, 2019 |
|
UNION OF INDIA Vs. PINTU KUMAR
|
September 26, 2019 |
|
UNION OF INDIA Vs. T. C. MURMU
|
September 24, 2019 |
|
UNION OF INDIA Vs. JOYDEB KUMAR THAKUR
|
July 3, 2019 |
|
UNION OF INDIA Vs. ULTRA TECH CEMENT
|
July 3, 2019 |
|
UNION OF INDIA & ORS Vs. SOBHA RANI MAL & ORS
|
April 2, 2019 |
|
UNION OF INDIA & ORS Vs. CLW LABOUR UNION & ANR
|
March 29, 2019 |
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UNION OF INDIA & ORS Vs. SHIBRAM SARKAR
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March 29, 2019 |
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UNION OF INDIA, REPRESENTED THROUGH EXECUTIVE ENGINEER CPWD Vs. PREMIER PILES LIMITED
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February 28, 2019 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. JAPA KARUNAKAR REDDY
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July 18, 2019 |
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UNITED ORDER AND SUPPLY CO OPERATIVE SOCIETY LTD Vs. STATE OF WEST BENGAL & ORS
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March 26, 2019 |
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UNITED ORDER AND SUPPLY CO-OPERATIVE SOCIETY LTD Vs. STATE OF WEST BENGAL & ORS
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April 16, 2019 |
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UNITED WELDING WORKS Vs. AMIT KUMAR CHAMARIA & ANR
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May 8, 2019 |
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UNIVERSAL CONSORTIUM OF ENGINEERS (P) LTD Vs. STATE OF WEST BENGAL
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September 16, 2019 |
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UNIVERSAL CONSORTIUM OF ENGINEERS (P) LTD AND ANR Vs. SANU CONSTRUCTION AND ORS
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February 18, 2019 |
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UNIVERSAL CONSORTIUM OFENGINEERS (P) LTD. Vs. STATE OF WEST BENGAL
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February 18, 2019 |
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UNIVERSITY OF CALCUTTA Vs. AMITAVA BANDOPADHYAY
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September 27, 2019 |
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UNKNOWN Vs. AJAY KUMAR NEWAR
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July 18, 2019 |
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UPANITA DAS Vs. THE STATE OF WEST BENGAL AND ORS.
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January 31, 2019 |
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UPENDRA CHANDRA GHOSH Vs. SOVA RANI GHOSH
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September 27, 2019 |
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URAL INDIA LIMITED Vs. STATE OF WEST BENGAL
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July 3, 2019 |
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URMI MUKHERJEE Vs. STATE OF WEST BENGAL
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September 27, 2019 |
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USHA KANTA DAS (DECEASED) Vs. SEFALIKA ASH
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February 21, 2019 |
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USHA RATHORE Vs. RAVI KANT JAJODIA
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December 2, 2019 |
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UTPAL CHATTERJEE Vs. UNION OF INDIA
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December 10, 2019 |
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UTPAL CHATTERJEE Vs. UNION OF INDIA
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June 28, 2019 |
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UTPAL CHOWDHURY Vs. STATE OF WEST BENGAL & ANR
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April 9, 2019 |
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UTPAL DAS Vs. STATE OF WEST BENGAL
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May 15, 2019 |
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UTSAV RESORT PVT. LTD. Vs. MANAGING DIRECTOR, WEST BENGAL TOURISM DEVELOPMENT CORPORATION LTD.
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June 24, 2019 |
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UTTAM KUMAR MONDAL Vs. STATE OF WEST BENGAL
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July 5, 2019 |
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UTTAM MULA Vs. STATE OF WEST BENGAL
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December 6, 2019 |
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UTTAR DINAJPUR ZILLA REGULATED MARKET COMMITTEE Vs. MD ABBAS ALAM & ORS
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May 20, 2019 |
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VAIJAYANTI JHAWAR Vs. ARUN KUMAR JHAWAR
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April 22, 2019 |
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VANDANA MIMANI Vs. SUNIL JHAWAR
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January 22, 2019 |
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VICTOR BARUA Vs. STATE OF WEST BENGAL
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January 24, 2019 |
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VIJAY SPORTS CLUB Vs. CRICKET ASSOCIATION OF BENGAL
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December 17, 2019 |
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VIJAY SPORTS CLUB Vs. STATE OF WEST BENGAL
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September 12, 2019 |
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VIJOY SINGH Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED & ANR
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February 4, 2019 |
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VIKASH JAIN Vs. UNKNOWN
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August 14, 2019 |
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VIKRAM CHATTERJEE @ BIKRAM CHATTERJEE Vs. STATE OF WEST BENGAL & ANR
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February 13, 2019 |
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VIKRAM JAIRATH Vs. MIDDLETON HOTELS PRIVATE LIMITED
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September 27, 2019 |
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VIKRAM JAIRATH Vs. PRABHA SURANA & ANR
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September 20, 2019 |
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VIKRAM JAIRATH AND ANR Vs. MIDDLETON HOTELS PRIVATE LIMITED AND ORS
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March 13, 2019 |
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VINAY PAL SINGH Vs. LIEUTENANT GOVERNOR
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December 10, 2019 |
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VINAY PAROLIA Vs. K. S. IMPEX
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November 20, 2019 |
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VINOD KUMAR AGGARWAL Vs. OSCORP INDUSTRIES PVT. LTD
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January 24, 2019 |
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VINOD KUMAR TIWARI Vs. STATE OF WEST BENGAL & ORS.
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December 12, 2019 |
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VIRENDER SINGH Vs. UNION OF INDIA
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November 14, 2019 |
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VISHAL TEKRIWALA Vs. ICICI BANK LTD
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September 30, 2019 |
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VISUAL SECURAS LIMITED Vs. UNION OF INDIA
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January 3, 2019 |
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VIVEK LOHIA ALIAS VIBEK LUHIA Vs. STATE OF WEST BENGAL
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June 14, 2019 |
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VIVEKANANDA CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS
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March 4, 2019 |
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VODAFONE IDEA LIMITED Vs. SAREGAMA INDIA LIMITED
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July 1, 2019 |
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VODAFONE IDEA LIMITED Vs. SAREGAMA INDIA LIMITED
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July 23, 2019 |
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VODAFONE IDEA LIMITED Vs. SAREGAMA INDIA LIMITED
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June 18, 2019 |
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VODAFONE IDEA LIMITED Vs. SAREGAMA INDIA LIMITED
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June 20, 2019 |
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VODAFONE IDEA LIMITED Vs. SAREGAMA INDIA LIMITED
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September 24, 2019 |
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VODAFONE INDIA LIMITED Vs. SAREGAMA INDIA LIMITED
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July 30, 2019 |
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VRINDA ENGINEERS PVT. LTD. Vs. HINDUSTAN STEELWORKS CONSTRUCTION LIMITED
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December 3, 2019 |
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VULKAN TECHNOLOGIES PVT. LTD. Vs. ESBI HI-FLEX PVT. LTD
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July 5, 2019 |
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WAISH AHMED Vs. STATE OF WEST BENGAL
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January 18, 2019 |
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WAJAHAT HUSAIN Vs. UNION OF INDIA & ORS
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February 28, 2019 |
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WEST BENGAL COLLEGE SERVICE COMMISSION Vs. TIRTHA MONDAL
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August 9, 2019 |
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WEST BENGAL COLLEGE SERVICE COMMISSION AND ORS. Vs. SANJIB MUKHOPADHYAY AND ORS.
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August 21, 2019 |
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WEST BENGAL FINANCIAL CORPORATION Vs. GOUTAM SURANA AND OTHERS
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March 13, 2019 |
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WEST BENGAL HOUSING BOARD Vs. DELTA CONSTRUCTION
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September 17, 2019 |
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WEST BENGAL HOUSING BOARD Vs. DELTA CONSTRUCTION
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June 26, 2019 |
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WEST BENGAL PETROLEUM DEALERS ASSOCIATION & ANR Vs. UNION OF INDIA & ORS
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February 5, 2019 |
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WEST BENGAL POLLUTION CONTROL BOARD Vs. SARMISTHA KUNDU
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July 15, 2019 |
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WEST BENGAL POLLUTION CONTROL BOARD Vs. ANJAN FOUZDAR
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July 15, 2019 |
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WEST BENGAL POLLUTION CONTROL BOARD Vs. SHOUVIK GANGULY
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July 15, 2019 |
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WEST BENGAL POLLUTION CONTROL BOARD Vs. RUBY SINHA
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July 15, 2019 |
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WEST BENGAL STATE CONSUMERS CO-OPERATIVE FEDERATION LIMITED Vs. ANUSHREE CHATTERJEE
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June 20, 2019 |
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WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. SATYA NARAYAN DUTTA
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April 11, 2019 |
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WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMTED Vs. SUDARSHAN PAHARI
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August 21, 2019 |
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WEST BENGAL STATE SEED CORPORATION LIMITED Vs. NORTH EASTERN REGIONAL AGRICULTURAL MARKETING CORPORATION LIMITED
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December 11, 2019 |
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WEST BENGAL UNIVERSITY OF TEACHERS' TRAINING EDUCATION PLANING AND ADMINISTRATION Vs. ABHRADEEP PAN
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December 9, 2019 |
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WILLIAM RANJIT DHARA Vs. AMIYA KUMAR HATI
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November 7, 2019 |
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WINSOME INTERNATIONAL LTD Vs. NEW INDIA ASSURANCE CO. LTD
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January 22, 2019 |
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WOODS BIRCH HAZEL RESIDENTS ASSOCIATION Vs. MANAGING DIRECTOR, BENGAL UNITED CREDIT, BELANI HOUSING COMPANY LIMITED
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April 25, 2019 |
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Y BIJOY BHASKAR Vs. STATE OF WEST BENGAL
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August 6, 2019 |
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Y.TULASIAMMA Vs. M.ANDIYAPPAN
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December 24, 2019 |
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YUNUS ALI Vs. STATE OF WEST BENGAL & OTHERS
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April 23, 2019 |
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ZONAL ELECTROPLAST PVT. LTD Vs. SARAF ENGINEERS PVT. LTD.
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January 11, 2019 |
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