|
NEWS TRAVEL AGENCY PVT. LTD. & ANR. Vs. STATE BANK OF INDIA & ORS.
|
January 25, 2018 |
|
SHREE UMA IRON FOUNDRY Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA
|
January 3, 2018 |
|
SURENDRA INFRASTRUCTURE (PVT) LTD Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
|
January 17, 2018 |
|
A K SARKAR & CO & ANR Vs. STATE OF WEST BENGAL & ANR
|
April 12, 2018 |
|
A.R. STANCHEM PVT. LTD. Vs. THE COMMISSIONER, CENTRAL GOODS AND SERVICES TAX AND CENTRAL EXCISE, KOLKATA NORTH COMMISSIONERATE AND ORS.
|
October 3, 2018 |
|
AASHIAMA REALTY Vs. STATE OF WEST BENGAL & ORS
|
February 1, 2018 |
|
ABANI BHUSAN PATRA Vs. STATE OF WEST BENGAL AND ORS.
|
July 25, 2018 |
|
ABANI KANTA NARASUNDAR Vs. THE STATE OF WEST BENGAL AND OTHERS
|
July 27, 2018 |
|
ABDUL HAMID MOLLA AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
|
February 15, 2018 |
|
ABDUL KASHEM KHAN & ORS Vs. NUR ISLAM KHAN & ORS
|
April 17, 2018 |
|
ABDUL MANNAN & ORS Vs. STATE OF WEST BENGAL & ORS
|
May 18, 2018 |
|
ABDUL RASHID & ANR. Vs. THE STATE OF WEST BENGAL
|
September 13, 2018 |
|
ABDUL RASHID MONDAL @ ABLE Vs. STATE OF WEST BENGAL
|
January 2, 2018 |
|
ABDUL WAHAB AZAD Vs. STATE OF WEST BENGAL AND OTHERS
|
July 16, 2018 |
|
ABDUR ROUF Vs. STATE OF WEST BENGAL
|
January 16, 2018 |
|
ABEDA BIBI DALANETRI AND/OR HEAD OF SWADESHI SWANIRVHAR DAL Vs. STATE OF WEST BENGAL & ORS
|
February 7, 2018 |
|
ABHENDA NANDA THAKUR Vs. STATE OF WEST BENGAL AND ORS.
|
July 25, 2018 |
|
ABHIJIT BISWAS Vs. ALLAHABAD BANK & ORS
|
December 12, 2018 |
|
ABHIJIT KUMAR DHARA Vs. UNION OF INDIA AND OTHERS
|
June 19, 2018 |
|
ABHIMANU DEB SHARMA Vs. UNIVERSITY OF GOUR BANGA & ORS.
|
March 26, 2018 |
|
ABHISHEK SHARMA Vs. NITESH KANORIA AND ORS.
|
June 29, 2018 |
|
ABHOY BOSE Vs. UNION OF INDIA & ORS
|
March 20, 2018 |
|
ABHOY GHOSH Vs. STATE OF WEST BENGAL AND ORS.
|
June 18, 2018 |
|
ABL INTERNATIONAL LIMITED Vs. INDIAN OIL CORPORATION LIMITED
|
December 14, 2018 |
|
ABLITT COMPANY PRIVATE LIMITED Vs. LIFE INSURANCE CORPORATION OF INDIA & ANR.
|
July 11, 2018 |
|
ABU NASAR MD. FAZLUR RAHMAN Vs. STATE OF WEST BENGAL AND ORS.
|
July 25, 2018 |
|
ABU TAHER ISLAM Vs. STATE OF WEST BENGAL
|
August 23, 2018 |
|
ABUL KASEM & ANR Vs. STATE OF WEST BENGAL
|
September 28, 2018 |
|
ABUL KASEM MONDAL Vs. STATE OF WEST BENGAL & OTHERS
|
November 26, 2018 |
|
ACHAL KUMAR DUBEY Vs. STATE OF WEST BENGAL & ORS
|
October 11, 2018 |
|
ACHIA BIBI AND ORS. Vs. KABIRUL MOLLA AND ANR.
|
June 22, 2018 |
|
ACHINTA CHOWDHURY Vs. EASTERN COALFIELDS LIMITED AND OTHERS
|
October 10, 2018 |
|
ACHINTYA KUMAR BERA & ORS. Vs. STATE OF WEST BENGAL & ANR.
|
January 12, 2018 |
|
ACME PAINTS & RESIN PRIVATE LIMITED Vs. DEB PAINTS PRIVATE LIMITED & ANR
|
September 28, 2018 |
|
ADAR HOLDINGS LIMITED AND ANOTHER Vs. ANIL KUMAR TODI AND OTHERS
|
October 12, 2018 |
|
ADDITIONAL DIRECTOR GENERAL OF POLICE, CRIMINAL INVESTIGATION DEPARTMENT, WEST BENGAL Vs. GOPAL KUMAR AGARWAL & ORS
|
August 27, 2018 |
|
ADHIR RANJAN CHOWDHURY Vs. WEST BENGAL STATE ELECTION COMMISSION AND OTHERS
|
April 6, 2018 |
|
ADHIR RANJAN CHOWDHURY Vs. WEST BENGAL STATE ELECTION COMMISSION & ORS
|
May 10, 2018 |
|
ADYAMA COMPLEX PRIVATE LIMITED & ANR Vs. STATE OF WEST BENGAL & ORS
|
December 14, 2018 |
|
AFTAB HOSSAIN @ ALTAB @ HALAL SK & ANR Vs. STATE OF WEST BENGAL
|
March 22, 2018 |
|
AHUTI KUNDU Vs. THE STATE OF WEST BENGAL & ORS.
|
January 18, 2018 |
|
AI CHAMPDANY INDUSTRIES LTD. & ORS. Vs. UNION OF INDIA & ORS.
|
January 31, 2018 |
|
AJAY JALAN & ORS Vs. STATE OF WEST BENGAL & ANR
|
April 27, 2018 |
|
AJAY KUMAR DEY & ORS Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
August 10, 2018 |
|
AJIT BHATTACHARJEE & ORS Vs. STATE OF WEST BENGAL & ORS
|
November 15, 2018 |
|
AJIT NAIN Vs. BENGAL CHEMICALS AND PHARMACEUTICALS LTD & ORS
|
January 17, 2018 |
|
AJOY BAHADUR SINGH Vs. THE STATE OF WEST BENGAL AND OTHERS
|
August 3, 2018 |
|
AJOY KUMAR DAS Vs. NATIONAL INSURANCE COMPANY LIMITED & ORS
|
January 3, 2018 |
|
AKBAR ALI SARDAR Vs. SUBID ALI SARDAR & ORS
|
January 8, 2018 |
|
AKHTAR HOSSAIN SARKAR Vs. STATE OF WEST BENGAL & ORS
|
January 10, 2018 |
|
AKHTAR MAHMUD Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
February 7, 2018 |
|
AKRAM ALI @ SK AKRAM ALI Vs. NARCOTICS CONTROL BUREAU AND ANR
|
July 31, 2018 |
|
AKSHARA VANIJYA PRIVATE LIMITED AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
January 17, 2018 |
|
AKSHAY BHARSHANKAR Vs. INDIAN INSTITUTE OF MANAGEMENT AND ORS.
|
July 27, 2018 |
|
AKSHAY JHUNJHUNWALA & ANR. Vs. UNION OF INDIA THROUGH THE MINISTRY OF CORPORATE AFFAIRS & ORS.
|
February 2, 2018 |
|
AKTAR HOSSAIN Vs. CESC LIMITED AND ORS.
|
January 9, 2018 |
|
AL-KAMAL AHMEDULLAH Vs. STATE OF WEST BENGAL & ORS
|
August 1, 2018 |
|
ALAUDDIN MIA & ANOTHER Vs. STATE OF WEST BENGAL
|
April 30, 2018 |
|
ALAUDDIN MIR Vs. UNION OF INDIA & ORS
|
December 7, 2018 |
|
ALAUDDIN MOLLA & ORS Vs. STATE OF WEST BENGAL & ORS
|
May 11, 2018 |
|
ALAUDDIN SK & ORS Vs. STATE OF WEST BENGAL & ORS
|
October 10, 2018 |
|
ALI HOSSAIN Vs. STATE OF WEST BENGAL AND ANR
|
January 20, 2018 |
|
ALI HOSSAIN Vs. M/S. BUDGE BUDGE CO. LTD. AND ORS.
|
July 13, 2018 |
|
ALIMUL ISLAM KHAN Vs. SOHANLAL MANPURIA & ORS
|
January 11, 2018 |
|
ALL INDIA TRINAMOOL CONGRESS Vs. BHARATIYA JANATA PARTY AND ORS.
|
April 16, 2018 |
|
ALL WEST BENGAL SALES REPRESENTATIVES UNION Vs. M/S. CANNON ELECTRONIC SYSTEMS AND OTHERS
|
August 2, 2018 |
|
ALLENBY GARMENTS PVT LTD & ANR Vs. WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LTD & ORS
|
February 5, 2018 |
|
ALOK KUMAR ROY AND ORS Vs. STATE OF WEST BENGAL AND ORS
|
June 20, 2018 |
|
ALOK SARAF Vs. KEJRIWAL TRADING CO PVT LTD
|
January 30, 2018 |
|
ALOKA DAS AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
July 25, 2018 |
|
ALOKE KUMAR BANERJEE & ORS Vs. RAJIB GUHA & ORS
|
May 1, 2018 |
|
ALPANA DAS & ORS. Vs. SAMARENDRA NATH BHADRA & ANR.
|
August 9, 2018 |
|
ALW ESTATES PRIVATE LIMITED Vs. BANARASI RAI & ORS
|
July 18, 2018 |
|
ALW ESTATES PRIVATE LIMITED Vs. BANARASI RAI & ORS.
|
January 5, 2018 |
|
AMAL CHAKRABORTY Vs. THE STATE OF WEST BENGAL & ORS.
|
August 30, 2018 |
|
AMAL KUMAR ROUTH Vs. UNION OF INDIA & ORS
|
February 2, 2018 |
|
AMAL PATRA Vs. STATE OF WEST BENGAL
|
January 25, 2018 |
|
AMALENDU CHAKRABORTY Vs. STATE OF WEST BENGAL AND OTHERS
|
August 7, 2018 |
|
AMALENDU RAY Vs. ARATI RAY & ORS
|
January 4, 2018 |
|
AMAR DAS & ANR Vs. STATE OF WEST BENGAL
|
January 17, 2018 |
|
AMAR NATH SADHU; SHISHIR KUMAR BAJORIA Vs. STATE OF WEST BENGAL & ANR
|
February 9, 2018 |
|
AMBIA BIBI Vs. THE STATE OF WEST BENGAL & ORS.
|
January 2, 2018 |
|
AMBO EXPORTS LIMITED Vs. DEVI RESOURCES LIMITED
|
August 28, 2018 |
|
AMINUR RAHAMAN Vs. THE STATE OF WEST BENGAL AND OTHERS
|
May 23, 2018 |
|
AMIRUL HAQUE Vs. STATE OF WEST BENGAL
|
January 4, 2018 |
|
AMIT CHOWDHURY Vs. ANAMIKA CHOWDHURY & ORS
|
February 1, 2018 |
|
AMIT KUMAR BHATTACHARJEE Vs. INDIAN OVERSEAS BANK & ORS.
|
August 6, 2018 |
|
AMIT KUMAR CHATTERJEE & ORS Vs. SANARI SHAW & ORS
|
July 18, 2018 |
|
AMIT KUMAR GHOSH Vs. STATE OF WEST BENGAL & ORS
|
June 27, 2018 |
|
AMIT METALIKS LIMITED Vs. JOINT COMMISSIONER, COMMERCIAL TAXES, DURGAPUR & ORS
|
February 7, 2018 |
|
AMIT SENGUPTA Vs. THE UNION OF INDIA & ORS.
|
April 10, 2018 |
|
AMIT SINGH AND OTHER Vs. ICICI BANK LIMITED AND ANOTHER
|
October 11, 2018 |
|
AMITAVA CHATTERJEE Vs. STATE OF WEST BENGAL & ANR
|
November 19, 2018 |
|
AMITAVA GHOSE Vs. STATE OF WEST BENGAL & ORS
|
December 3, 2018 |
|
AMITAVA SEN Vs. ANUP KUMAR DEY AND OTHERS
|
June 26, 2018 |
|
AMIYO BHUSAN DAS Vs. UNITED BANK OF INDIA
|
August 20, 2018 |
|
AMRIT BAURI Vs. STATE OF WEST BENGAL
|
March 19, 2018 |
|
AMRITA DUTTA DAS AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 19, 2018 |
|
ANADI JANA & ORS Vs. STATE OF WEST BENGAL & ORS
|
May 15, 2018 |
|
ANAL CHATTERJEE AND OTHERS Vs. BALLY INVESTMENT TRUST LIMITED AND OTHERS
|
November 22, 2018 |
|
ANAMIKA KALA SANGAM TRUST Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY & ORS
|
January 31, 2018 |
|
ANAND KUMAR AGARWAL AND ANOTHER Vs. ASHOK KUMAR AGARWAL
|
December 5, 2018 |
|
ANANDA CHANDRA BASAK Vs. GOURI MAPDAR & ORS
|
November 12, 2018 |
|
ANANDA KUMAR DAS Vs. GOURHARI ROY & ORS
|
January 10, 2018 |
|
ANANDA KUMAR DAS Vs. RAJAB MONDAL & ORS
|
January 10, 2018 |
|
ANANDA RAM KOLEY Vs. DILIP MAJHI AND ORS.
|
August 10, 2018 |
|
ANANNYA CHOWDHURY AND ANOTHER Vs. RANJIT KUMAR BASU AND ANOTHER
|
August 8, 2018 |
|
ANANTA KUMAR MONDAL Vs. STATE OF WEST BENGAL & ANR
|
August 20, 2018 |
|
ANANYA HALDER Vs. UNION OF INDIA & OTHERS
|
August 17, 2018 |
|
ANATH BANDHU PATAR Vs. STATE OF W B & ORS
|
November 13, 2018 |
|
ANATH MAHATO & ANR Vs. STATE OF WEST BENGAL & ANR
|
October 4, 2018 |
|
ANATH MEDDA @ ANATH BANDHU MEDDA Vs. STATE OF WEST BENGAL
|
August 14, 2018 |
|
ANCHOR APARTMENTS PRIVATE LIMITED Vs. STATE OF WEST BENGAL AND ORS.
|
February 2, 2018 |
|
ANCHOR ELECTRICALS PRIVATE LIMITED & ANR Vs. STATE OF WEST BENGAL & ANR
|
January 30, 2018 |
|
ANGELO BROTHERS (IN LIQN) & ANR Vs. STATE
|
February 9, 2018 |
|
ANGSHUMAN MANDAL Vs. STATE OF WEST BENGAL & ORS
|
February 12, 2018 |
|
ANICHUDDIN SARDAR & ANR Vs. JIBAN KRISHNA BAIRAGI & ANR
|
February 16, 2018 |
|
ANIL DAS & ORS. Vs. THE STATE OF WEST BENGAL & ANR.
|
August 30, 2018 |
|
ANIL KUMAR AGARWAL AND OTHERS Vs. PRIME RETAIL INDIA LTD.
|
July 13, 2018 |
|
ANIMA EKKA Vs. STATE
|
January 8, 2018 |
|
ANIMA MAITY Vs. THE STATE OF WEST BENGAL AND ORS.
|
July 26, 2018 |
|
ANIMESH BISWAS Vs. STATE OF WEST BENGAL & ORS
|
September 4, 2018 |
|
ANIRUDDHA DEB MAJUMDER Vs. THE STATE OF WEST BENGAL AND OTHERS
|
August 31, 2018 |
|
ANIRUDDHA MALLICK Vs. STATE OF WEST BENGAL & ORS
|
February 14, 2018 |
|
ANIS AHMED KHAN Vs. KOLKATA MUNICIPAL CORPORATION & OTHERS
|
March 12, 2018 |
|
ANISH SEAL Vs. WEST BENGAL JOINT ENTRANCE EXAMINATION BOARD AND OTHERS
|
July 25, 2018 |
|
ANISUR RAHAMAN & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
|
July 17, 2018 |
|
ANITA SHAHANEY & ANR. Vs. LIFE INSURANCE CORPORATION OF INDIA
|
July 30, 2018 |
|
ANJALI JEWELLERS Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
January 10, 2018 |
|
ANJAN BHATTACHARJEE Vs. REGISTRAR GENERAL, HIGH COURT, CALCUTTA & ORS
|
September 12, 2018 |
|
ANJANA PAIRA Vs. CHAIRMAN, UNIVERSITY GRANTS COMMISSION & ANR.
|
June 26, 2018 |
|
ANKHI MITRA Vs. STATE OF WEST BENGAL & ORS
|
July 31, 2018 |
|
ANKIT KAPOOR Vs. COMMISSIONER OF CUSTOMS (PORT) W B , KOLKATA
|
June 7, 2018 |
|
ANKIT PATTANAYAK & ORS Vs. STATE OF WEST BENGAL & ORS
|
May 17, 2018 |
|
ANKITA PAUL Vs. UNIVERSITY OF CALCUTTA AND OTHERS
|
March 14, 2018 |
|
ANNAPURNA MAITI Vs. THE STATE OF WEST BENGAL & ORS.
|
January 8, 2018 |
|
ANOWARA BIBI Vs. THE STATE OF WEST BENGAL & ORS.
|
June 14, 2018 |
|
ANSAR ALI Vs. STATE OF WEST BENGAL
|
August 10, 2018 |
|
ANUP CHATURVEDI Vs. UNION OF INDIA & ORS.
|
July 16, 2018 |
|
ANUP DAS Vs. THE WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED AND OTHERS
|
September 14, 2018 |
|
ANUP KUMAR DAS Vs. STATE OF WEST BENGAL & ORS.
|
January 9, 2018 |
|
ANUP KUMAR JAISWAL AND ANOTHER Vs. NOOR SABAH ANSARI AND OTHERS
|
August 2, 2018 |
|
ANURADHA BIR Vs. STATE OF WEST BENGAL & ORS
|
September 12, 2018 |
|
ANUWA TUTI Vs. STATE
|
January 15, 2018 |
|
ANWAR ALI KHAN Vs. MSSTT FARIDA BEGAM
|
January 2, 2018 |
|
ANWAR HABIB Vs. STATE OF WEST BENGAL & ORS
|
July 30, 2018 |
|
ANWAR HOSSAIN Vs. WEST BENGAL BOARD OF MADRASAH EDUCATION & ORS
|
January 5, 2018 |
|
APARNA AGENCY LTD Vs. ABHIRUK BANERJEE & ANR
|
November 14, 2018 |
|
APURBA SARKAR Vs. STATE OF WEST BENGAL & ORS
|
July 5, 2018 |
|
APURBA SINGHA Vs. STATE OF WEST BENGAL
|
January 20, 2018 |
|
AQUA TRANSLINERS PVT. LTD. Vs. SREI EQUIPMENT FINANCE LTD. (FORMERLY KNOWN AS SREI EQUIPMENT)
|
June 27, 2018 |
|
ARABINDA ROY Vs. STATE OF WEST BENGAL & ORS
|
December 12, 2018 |
|
ARABINDU KUMAR SIKDAR & ORS Vs. STATE OF WEST BENGAL & ORS
|
January 31, 2018 |
|
ARAFAT HOSSAIN SARDAR & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
January 4, 2018 |
|
ARATI BISWAS Vs. THE UNION OF INDIA AND OTHERS
|
February 2, 2018 |
|
ARATI RANI PAUL & ORS Vs. AJIT KUMAR GHOSH
|
August 31, 2018 |
|
ARCHANA BISWAS Vs. STATE OF WEST BENGAL & OTHERS
|
November 26, 2018 |
|
ARCHANA MISHRA & ANR Vs. DIPALI CHOWDHURY & ANR
|
September 19, 2018 |
|
ARCHANA SEAL & ORS Vs. LAND ACQUISITION COLLECTOR, NORTH 24-PARGANAS, BARASAT & ORS
|
January 25, 2018 |
|
ARCL ORGANICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 17, 2018 |
|
ARIJIT GHOSH AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
February 12, 2018 |
|
ARIJIT RATAN MALIK Vs. STATE OF WEST BENGAL & ORS.
|
July 18, 2018 |
|
ARITRA CHATTERJEE Vs. THE STATE OF WEST BENGAL & ORS.
|
January 8, 2018 |
|
ARNAB BANERJEE Vs. STATE OF WEST BENGAL AND ORS.
|
August 29, 2018 |
|
ARUN BANERJEE Vs. UNION OF INDIA & ORS
|
September 19, 2018 |
|
ARUN KATARUKA Vs. THE SECRETARY, W.B. COMMERCE & INDUSTRIES DEPT. & ORS.
|
June 6, 2018 |
|
ARUN KUMAR CHANDA & ORS Vs. STATE OF WEST BENGAL & ORS
|
September 11, 2018 |
|
ARUN KUMAR GHOSH Vs. CANARA BANK & ORS
|
February 2, 2018 |
|
ARUN KUMAR JANA Vs. STATE OF WEST BENGAL
|
November 22, 2018 |
|
ARUN KUMAR MAJUMDAR Vs. CHITRA MAJUMDAR MANIDEEPA (PAUL) ROY
|
January 11, 2018 |
|
ARUN KUMAR ROY Vs. STATE OF WEST BENGAL & ORS
|
June 27, 2018 |
|
ARUN MUKHERJEE Vs. ENFORCEMENT DIRECTORATE
|
September 28, 2018 |
|
ARUN PRAKASH GHOSH Vs. STATE OF WEST BENGAL AND OTHERS
|
July 18, 2018 |
|
ARUN PROSAD DEY Vs. STATE OF WEST BENGAL AND OTHERS
|
January 29, 2018 |
|
ARUN SAHU & ORS Vs. STATE OF WEST BENGAL
|
January 25, 2018 |
|
ARUNAVA BHATTACHARYA Vs. SK.JAMSHED ALI
|
January 12, 2018 |
|
ARUP BASU CHOWDHURY Vs. UCO BANK & ORS.
|
June 29, 2018 |
|
ARUP KUMAR BOSE Vs. PROBIR SAHA & ORS
|
September 14, 2018 |
|
ASANSOL BOTTLONG AND PACKAGING PVT. LTD. AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
|
October 26, 2018 |
|
ASHA GUHA & ANR Vs. STATE OF WEST BENGAL & ORS
|
October 4, 2018 |
|
ASHADULLAH BISWAS @ ASADULLAH BISWAS Vs. STATE OF WEST BENGAL
|
January 24, 2018 |
|
ASHIM KUMAR MUKHOPADHYAY @ ASHIM MUKHERJEE Vs. STATE OF WEST BENGAL
|
August 27, 2018 |
|
ASHIM KUMAR SEN Vs. STATE OF WEST BENGAL & ORS
|
September 27, 2018 |
|
ASHIM NASKAR Vs. STATE OF WEST BENGAL
|
January 17, 2018 |
|
ASHIRUL ISLAM & ORS Vs. MAJINUL ISLAM & ORS
|
February 12, 2018 |
|
ASHIS CHATTERJEE @ ASISH CHATTERJEE Vs. STATE OF WEST BENGAL
|
December 18, 2018 |
|
ASHIS KUMAR BOSE Vs. AVIJIT MUKHOPADHYAY
|
February 14, 2018 |
|
ASHIS KUMAR MAITY AND OTHERS Vs. BOARD OF COUNCILLORS CHAIRMAN IN COUNCIL NAIHATI MUNICIPALITY AND OTHERS
|
January 30, 2018 |
|
ASHIS KUMAR SARKAR Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 30, 2018 |
|
ASHIS PAN @ ASHIS PAN Vs. W B S E D C L & ORS
|
September 28, 2018 |
|
ASHIYA KHATOON AND OTHERS Vs. SHIVPATHI
|
January 15, 2018 |
|
ASHMA KHATUN & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
July 31, 2018 |
|
ASHOK GOLAY Vs. STATE OF WEST BENGAL
|
August 8, 2018 |
|
ASHOK KUMAR AGARWALA Vs. HABRA MUNICIPALITY & ORS.
|
July 18, 2018 |
|
ASHOK KUMAR GIRI Vs. RAJESH SURANA & ORS
|
August 27, 2018 |
|
ASHOK KUMAR PODDAR Vs. STATE OF WEST BENGAL & ORS
|
October 11, 2018 |
|
ASHOK KUMAR SAHA Vs. STATE OF WEST BENGAL & ORS
|
February 8, 2018 |
|
ASHOK PRAJAPATI Vs. STATE OF W.B.
|
July 16, 2018 |
|
ASHOK ROY Vs. CESC LTD & ORS
|
February 7, 2018 |
|
ASHOK SANTRA @ KHOKA & ANR Vs. STATE OF WEST BENGAL
|
December 10, 2018 |
|
ASHOKE DALUI Vs. STATE OF WEST BENGAL
|
March 22, 2018 |
|
ASHOKE KUMAR BHOTIKA Vs. ASHA RAO & ORS.
|
June 21, 2018 |
|
ASHOKE KUMAR SINGH ALIEAS ASHOK SINGH Vs. THE STATE OF WEST BENGAL AND OTHERS
|
July 12, 2018 |
|
ASHRAF JAMIL Vs. NISHAT ANJUM & ORS
|
February 12, 2018 |
|
ASHUTOSH BANDHOPADHYAY Vs. MUKTA BANDHOPADHYAY
|
July 31, 2018 |
|
ASHWANI KAPUR Vs. UNION OF INDIA & ORS
|
August 14, 2018 |
|
ASIM KUMAR GHOSH AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
|
July 26, 2018 |
|
ASIT MONDAL Vs. STATE OF WEST BENGAL
|
August 6, 2018 |
|
ASKUSH SHARMA Vs. UNION OF INDIA & ORS
|
March 19, 2018 |
|
ASOK KR. DOLUI Vs. STATE OF WEST BENGAL AND ORS.
|
July 26, 2018 |
|
ASOK KUMAR DAS Vs. PASCHIM BANGA GRAMIN BANK & ORS
|
January 29, 2018 |
|
ASOKE CHETTERJEE & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
|
May 10, 2018 |
|
ASRAF MALLICK Vs. THE STATE OF WEST BENGAL
|
September 3, 2018 |
|
ASSOCIATION FOR PROTECTION OF DEMOCRATIC RIGHTS & ANR Vs. STATE OF WEST BENGAL & ORS
|
August 31, 2018 |
|
ASTA SANTRA Vs. STATE OF WEST BENGAL & ORS
|
August 2, 2018 |
|
ASTO MALIK Vs. STATE OF WEST BENGAL
|
October 4, 2018 |
|
ASWINI DAS Vs. STATE OF WEST BENGAL & ORS.
|
July 17, 2018 |
|
ASWINI KUMAR MAITI AND ANOTHER Vs. THE STATE OF WEST BENGAL AND OTHERS
|
June 11, 2018 |
|
ATAHAR SK & ORS Vs. STATE OF WEST BENGAL
|
July 16, 2018 |
|
ATANU BISWAS & ANR Vs. STATE OF WEST BENGAL & OTHERS
|
November 26, 2018 |
|
ATANU CHATTOPADHYAY Vs. STATE OF WEST BENGAL & ORS
|
March 6, 2018 |
|
ATANU CHATTOPADHYAY Vs. DIPANKAR DATTA
|
April 24, 2018 |
|
ATANU CHATTOPADHYAY Vs. DEBANGSU BASAK, HON BLE JUSTICE OF HIGH COURT AT CALCUTTA & ORS
|
January 4, 2018 |
|
ATANU CHATTOPADHYAY & ANR. Vs. BANGIYA GRAMIN VIKASH BANK & ORS.
|
August 9, 2018 |
|
ATAUR RAHAMAN Vs. STATE OF WEST BENGAL & ORS
|
February 8, 2018 |
|
ATINDRA DATTA Vs. STATE OF WEST BENGAL & ORS
|
October 11, 2018 |
|
ATUL MONDAL & ANR Vs. STATE OF WEST BENGAL
|
December 11, 2018 |
|
ATULONA DATTA Vs. STATE OF WEST BENGAL AND ORS.
|
August 29, 2018 |
|
AVIJIT ROY & ANR Vs. STATE OF WEST BENGAL & ORS
|
January 30, 2018 |
|
AVIJIT SARKAR Vs. UNION OF INDIA
|
September 27, 2018 |
|
AVIJIT SARKAR Vs. STATE OF WEST BENGAL & ORS
|
August 20, 2018 |
|
AYANAL LASKAR Vs. ABDUR RAJJAK LASKAR & ORS
|
July 23, 2018 |
|
AYUB ALI MOLLA Vs. STATE OF WEST BENGAL & OTHERS
|
February 28, 2018 |
|
AZIZUL HAQUE LASKAR (BABLA) Vs. THE STATE OF WEST BENGAL AND OTHERS
|
June 27, 2018 |
|
AZIZUR RAHAMAN MOLLA & ORS Vs. MD HABIBUR RAHAMAN & ORS
|
June 20, 2018 |
|
AZURE COMMOTRADE PVT LTD Vs. COMMISSIONER OF INCOME TAX, KOLKATA-III & ANR
|
January 18, 2018 |
|
BABA LOKNATH TRADERS Vs. KOLKATA PORT TRUST & ANR
|
June 21, 2018 |
|
BABLU @ SIRSHENDU BERA & ORS Vs. STATE OF WEST BENGAL
|
January 11, 2018 |
|
BABLU KUMAR DAS Vs. SUBRATA KUMAR RAJAK
|
November 26, 2018 |
|
BABLU SARKAR Vs. STATE OF WEST BENGAL
|
November 20, 2018 |
|
BABUJEE DATTA Vs. UNION OF INDIA, THROUGH MINISTRY OF PETROLEUM & NATURAL GAS & OTHERS
|
August 10, 2018 |
|
BABUYA CHAKRABORTY Vs. THE STATE OF WEST BENGAL & ORS.
|
January 25, 2018 |
|
BADAL BISWAS & ANR Vs. STATE OF WEST BENGAL
|
August 31, 2018 |
|
BADAL DAS Vs. STATE OF WEST BENGAL
|
August 6, 2018 |
|
BADAL MONDAL Vs. STATE OF WEST BENGAL
|
September 27, 2018 |
|
BADRA MANDI Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED AND ORS.
|
May 4, 2018 |
|
BADRUL ALAM @ BULU Vs. SAYED SAMSUL ALAM & ORS
|
September 13, 2018 |
|
BADSHA MONDAL Vs. STATE OF WEST BENGAL
|
June 22, 2018 |
|
BAGMARI INDUSTRIAL CORPORATION Vs. CHIEF EXECUTIVE OFFICER, BOARD OF AUQAF, WEST BENGAL AND OTHERS
|
July 27, 2018 |
|
BAIDYANATH DHIBAR & OTHERS Vs. STATE OF WEST BENGAL
|
June 11, 2018 |
|
BAIDYANATH GHOSH & ORS Vs. STATE OF WEST BENGAL
|
September 5, 2018 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. MOST KULSONA BIBI & ORS
|
July 30, 2018 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SAHAZADI KHATOON & ORS.
|
July 3, 2018 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. PRATIMA GUPTA & ORS.
|
June 6, 2018 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. ANJALI MONDAL AND ANR
|
October 3, 2018 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. SUDHIR KUMAR MONDAL
|
September 4, 2018 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY PVT. LTD. Vs. VIJAI SHREE PVT. LTD.
|
July 26, 2018 |
|
BAKUL RANI PATRA Vs. THE STATE OF WEST BENGAL AND OTHERS
|
August 16, 2018 |
|
BALARAM SINGH Vs. STATE OF WEST BENGAL
|
December 19, 2018 |
|
BALLY FABS INTERNATIONAL LIMITED Vs. IDBI BANK LIMITED
|
April 16, 2018 |
|
BALODEV PAL Vs. UNION OF INDIA AND ORS.
|
February 16, 2018 |
|
BAMDEB CHAKRABORTY @ PINTU Vs. STATE OF WEST BENGAL
|
August 1, 2018 |
|
BANAMALIMONDAL&ANR Vs. TARAKNATHPAN&ORS
|
January 5, 2018 |
|
BANGABHUMI HOUSING PVT. LTD. Vs. THE STATE OF WEST BENGAL
|
February 6, 2018 |
|
BANI MARIK MONDAL Vs. STATE OF WEST BENGAL & ORS
|
July 6, 2018 |
|
BANK EMPLOYEES FEDERATION, WEST BENGAL AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
September 17, 2018 |
|
BANO ANGAMI KOIJAM Vs. CESC LIMITED & ORS
|
January 29, 2018 |
|
BAPAN @ SANDIP CHAKRABORTY Vs. STATE OF WEST BENGAL
|
June 25, 2018 |
|
BAPI BISWAS @ BALARAM Vs. STATE OF WEST BENGAL
|
February 14, 2018 |
|
BAPI DAS @ BAPPA Vs. STATE OF WEST BENGAL
|
July 13, 2018 |
|
BAPI KANDAR AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
July 27, 2018 |
|
BAPI KAYAL Vs. STATE OF WEST BENGAL
|
January 9, 2018 |
|
BARANAGORE JUTE FACTORY PLC [IN LIQN ] AND CHAITAN CHOUDHARY & ANR Vs. OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA
|
January 16, 2018 |
|
BARUN GHOSH Vs. STATE OF WEST BENGAL
|
April 2, 2018 |
|
BARUN KUMAR MAJUMDAR Vs. WBSEDCL AND OTHERS
|
July 6, 2018 |
|
BASANTI PANDIT Vs. STATE OF WEST BENGAL & ORS.
|
June 27, 2018 |
|
BASUDEB MAITY Vs. KAKALI CHANDA
|
June 25, 2018 |
|
BASUDEB PAUL Vs. STATE OF WEST BENGAL & ORS
|
December 21, 2018 |
|
BASUDEB RAKSHIT ALIAS BISWANATH RAKSHIT Vs. STATE OF WEST BENGAL & ORS
|
January 16, 2018 |
|
BASUDEV BASU Vs. STATE OF WEST BENGAL & ORS
|
July 12, 2018 |
|
BASUDEV MONDAL & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
September 18, 2018 |
|
BASUDEV PAUL Vs. STATE OF WEST BENGAL
|
June 22, 2018 |
|
BASUDEV TOLA AND OTHERS Vs. STATE OF WEST BENGAL AND ORS.
|
August 16, 2018 |
|
BATURANJAN PRADHAN Vs. STATE OF WEST BENGAL & ORS
|
January 16, 2018 |
|
BELUR SREE GURU SANGHA & ORS Vs. STATE OF WEST BENGAL & ORS
|
December 10, 2018 |
|
BENAZIR SAMAD Vs. FEROZE AHMED AND OTHERS
|
February 6, 2018 |
|
BENGAL BONDED WAREHOUSE LIMITED & ANR Vs. BOARD OF TRUSTEES FOR PORT OF KOLKATA & ORS
|
April 5, 2018 |
|
BENGAL BONDED WAREHOUSE LTD. & ANR Vs. UNION OF INDIA & ORS
|
January 8, 2018 |
|
BENGAL CHEMICAL SRAMIK KARMACHARI UNION & ORS Vs. UNION OF INDIA & ORS
|
February 13, 2018 |
|
BENGAL FREEMASONS TRUST ASSOCIATION Vs. DISTRICT GRAND LODGE OF MARK MASTER MASONS
|
June 20, 2018 |
|
BENGAL PROVINCIAL BANKS CONTRACT EMPLOYEES ASSOCIATION AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
July 2, 2018 |
|
BENGAL SECRETARIAT CO-OPERATIVE LAND MORTGAGE BANK & HOUSING SOCIETY LTD AND ANOTHER Vs. ALOKE KUMAR
|
August 8, 2018 |
|
BENOY BHUSAN DEY Vs. STATE OF WEST BENGAL
|
August 14, 2018 |
|
BHAGAWATI PRASAD LOHIA Vs. THE BOARD OF TRUSTEES FOR PORT OF CALCUTTA & ORS.
|
July 19, 2018 |
|
BHAGWATI PRASAD LOHIA Vs. THE BOARD OF TRUSTEES FOR PORT OF CALCUTTA AND ORS.
|
July 3, 2018 |
|
BHAKTA RANJAN SANNIGRAHI Vs. STATE OF WEST BENGAL & ANOTHER
|
November 20, 2018 |
|
BHANU IRON & STEEL CO. LTD. AND ANOTHER Vs. M/S G.R. INDUSTRIES AND ANOTHER
|
July 24, 2018 |
|
BHARAT CHANDRA DAS Vs. THE STATE OF WEST BENGAL AND OTHERS
|
October 1, 2018 |
|
BHARAT COKING COAL LIMITED Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT, 1972 AND DEPUTY CHIEF LABOUR COMMISSIONER (CENTRAL)
|
May 2, 2018 |
|
BHARAT COKING COAL LIMITED & ANR Vs. SHREE ENTERPRISES COAL SALES PVT LTD & ORS
|
January 11, 2018 |
|
BHARAT HEAVY ELECTRICALS LTD. Vs. INDIA POWER CORPORATION [HALDIA] LTD. AND ANR.
|
January 12, 2018 |
|
BHARAT PETROLEUM CORPORATION LIMITED Vs. KAMALMONI DEY & ORS
|
August 30, 2018 |
|
BHARATI BAUL (MONDAL) Vs. STATE OF WEST BENGAL &ORS
|
April 26, 2018 |
|
BHARATI HAZRA Vs. THE STATE OF WEST BENGAL
|
January 17, 2018 |
|
BHARATI NASKAR Vs. CALCUTTA UNIVERSITY AND ORS.
|
February 7, 2018 |
|
BHARATIYA JANATA PARTY & ANR Vs. STATE ELECTION COMMISSION AND OTHERS
|
April 12, 2018 |
|
BHARATIYA JANATA PARTY & ANR Vs. STATE ELECTION COMMISSION AND OTHERS
|
April 10, 2018 |
|
BHARATIYA JANATA PARTY & ANR Vs. STATE OF WEST BENGAL & ORS
|
April 20, 2018 |
|
BHARATIYA JANATA PARTY AND ANR. Vs. THE STATE ELECTION COMMISSION AND ORS.
|
April 20, 2018 |
|
BHARATIYA JANATA PARTY, WEST BENGAL Vs. STATE OF WEST BENGAL & ORS
|
December 7, 2018 |
|
BHATKAWA TEA INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX- XIV
|
January 10, 2018 |
|
BHISMADEB KUMAR Vs. STATE OF WEST BENGAL & ORS.
|
July 30, 2018 |
|
BHOLA @ BHOLANATH SINGH SARDAR Vs. STATE OF WEST BENGAL
|
August 2, 2018 |
|
BHOLA MONDAL & ANR Vs. STATE OF WEST BENGAL
|
December 6, 2018 |
|
BHOLA NATH MIDYA Vs. STATE OF WEST BENGAL & ORS
|
February 6, 2018 |
|
BHOLANATH DUTTA Vs. SREE SREE 108 KARMAMOYEE KALI MATA MANDIR
|
July 26, 2018 |
|
BHOLANATH PAL Vs. GOBINDO BAG & ORS
|
January 18, 2018 |
|
BHOWMICK ENTERPRISES (INDIA) Vs. UNION OF INDIA AND ORS.
|
December 5, 2018 |
|
BHRIGU RAM KUMAR & ORS Vs. STATE OF WEST BENGAL
|
August 3, 2018 |
|
BHRIGURAM DE Vs. STATE OF WEST BENGAL & OTHERS
|
September 20, 2018 |
|
BHUPEN Vs. STATE OF WEST BENGAL
|
November 29, 2018 |
|
BIBEK CHOUDHURY @ BIBEKANANDA CHOWDHURY Vs. STATE OF WEST BENGAL & ORS
|
November 28, 2018 |
|
BIBHAS CHANDRA SAHA AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
|
October 1, 2018 |
|
BIBHUTI BHUSAN ROY Vs. STATE OF WEST BENGAL
|
December 10, 2018 |
|
BIDHAN CHOUDHURY Vs. STATE OF WEST BENGAL & ORS
|
September 6, 2018 |
|
BIDHU KISKU Vs. STATE OF WEST BENGAL
|
September 27, 2018 |
|
BIDYUT ROY Vs. AVANINDRA SINGH & ORS
|
August 3, 2018 |
|
BIG FISH FISH PRODUCTION & ANR Vs. STATE OF W B & ORS
|
May 11, 2018 |
|
BIHAR STATE POWER (HOLDING) CO. LTD. Vs. ESTATE SRI SRI RAMCHANDRAJI & ANR.
|
October 5, 2018 |
|
BIJALI PRAVA GIRI Vs. THE STATE OF WEST BENGAL & OTHERS
|
September 26, 2018 |
|
BIJAN BEHARI SAMANTA Vs. BARANAGAR MUNICIPALITY & ORS
|
August 13, 2018 |
|
BIJON KUMAR MAZUMDAR & ORS. Vs. SANKAR CHANDRA PAUL
|
January 4, 2018 |
|
BIJON MUKHERJEE Vs. STATE OF WEST BENGAL & ORS
|
July 11, 2018 |
|
BIJOY KRISHNA DAS Vs. NIDHI KRISHNA DAS
|
December 7, 2018 |
|
BIJOY KUMAR GHORAI Vs. STATE OF WEST BENGAL & ORS.
|
January 5, 2018 |
|
BIJOY KUMAR TEWARI Vs. STATE OF WEST BENGAL AND ORS.
|
July 25, 2018 |
|
BIKAS MONDAL & ORS Vs. NARUGOPAL MAKUD & ORS
|
November 14, 2018 |
|
BIKASH BERI ALIAS VIKASH BERI Vs. THE STATE OF WEST BENGAL & ANR.
|
September 10, 2018 |
|
BIKASH CHANDRA SAHA Vs. STATE OF WEST BENGAL
|
September 4, 2018 |
|
BIMAL @ BIMALENDU MONDAL Vs. STATE OF WEST BENGAL
|
August 6, 2018 |
|
BIMAL CHANDRA MUKHOPADHYAY Vs. PASHUPATI SENGUPTA & ORS.
|
January 18, 2018 |
|
BIMAL KR. DUTT Vs. STATE
|
September 14, 2018 |
|
BIMAL KUMAR DUTTA Vs. ALOK KUMAR MUKHERJEE
|
January 11, 2018 |
|
BIMAL MAITI Vs. UNIVERSITY OF KALYANI & ORS
|
July 6, 2018 |
|
BIMALA GAS SERVICE & ANR Vs. INDIAN OIL CORPORATION LIMITED & ORS
|
October 5, 2018 |
|
BIMALENDU MUKHERJEE AND ANOTHER Vs. RABI KUMAR NEOGI
|
August 14, 2018 |
|
BINA KARMAKAR Vs. THE STATE OF WEST BENGAL & ORS.
|
January 18, 2018 |
|
BINA SAHA Vs. STATE OF WEST BENGAL & ORS
|
October 3, 2018 |
|
BINANI INDUSTRIES LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX OFFICER
|
September 27, 2018 |
|
BINAY KUMAR MONDAL Vs. STATE OF WEST BENGAL & ORS
|
May 17, 2018 |
|
BINAY OPTO ELECTRONICS PVT. LTD. Vs. C.C.E. AND S.T. (APPEALS-I)
|
July 16, 2018 |
|
BINAYAK HI-TECH ENGINEERING LTD Vs. REFORM FERRO CAST PRIVATE LIMITED
|
October 5, 2018 |
|
BINOD KUMAR AGARWALA Vs. COMMISSIONER OF INCOME TAX, W.B.
|
June 21, 2018 |
|
BINOD KUMAR SHAW Vs. STATE OF WEST BENGAL & ORS.
|
August 17, 2018 |
|
BIPLAB BISWAS & ORS Vs. STATE OF WEST BENGAL & ORS
|
January 12, 2018 |
|
BIPLAB DEY Vs. TANTIA CONSTRUCTIONS LIMITED & ORS
|
August 6, 2018 |
|
BIRAJ BHATTACHARYA Vs. INDIAN CULTURE CENTRE AND OTHERS
|
August 8, 2018 |
|
BIRBHUM SEVA TRUST Vs. STATE OF WEST BENGAL AND ORS.
|
May 2, 2018 |
|
BIREN MAHANTA Vs. STATE OF WEST BENGAL
|
August 9, 2018 |
|
BIREN ROY AND ANOTHER Vs. STATE OF WEST BENGAL
|
November 22, 2018 |
|
BIRENDRA CHANDRA DAS AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
|
June 14, 2018 |
|
BIRENDRA NATH DEY Vs. DISTRICT MAGISTRATE, MURSHIDABAD AND ORS.
|
August 29, 2018 |
|
BIRENDRA NATH DEY Vs. STATE OF WEST BENGAL & ORS.
|
September 11, 2018 |
|
BIRESHWAR BERA Vs. UNION OF INDIA AND OTHERS
|
October 9, 2018 |
|
BIRESWAR BASAK Vs. NILIMA DAS BAIRAGYA & ORS
|
January 10, 2018 |
|
BIRESWAR BASAK & ORS Vs. UNION OF INDIA & ORS
|
January 9, 2018 |
|
BISHNU BIKASH SARKAR & ANR Vs. ICICI HOME FINANCE COMPANY LIMITED & ORS
|
November 22, 2018 |
|
BISWAJIT BAG. Vs. INDIAN OIL CORPORATION LIMITED & ORS.
|
January 30, 2018 |
|
BISWAJIT BITTAR Vs. STATE OF WEST BENGAL & OTHERS
|
February 15, 2018 |
|
BISWAJIT KARJEE Vs. STATE OF WEST BENGAL
|
January 20, 2018 |
|
BISWAJIT MANDAL Vs. STATE OF WEST BENGAL AND OTHERS
|
September 19, 2018 |
|
BISWAJIT MANDAL AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
July 30, 2018 |
|
BISWAJIT MONDAL Vs. STATE OF WEST BENGAL
|
January 9, 2018 |
|
BISWAJIT ROY & ORS. Vs. EASTERN & NORTH EAST FRONTIER RAILWAY CO
|
January 15, 2018 |
|
BISWANATH BHATTACHARYA Vs. ANUP KUMAR SAHA
|
November 15, 2018 |
|
BISWANATH HALDER Vs. UNITED BANK OF INDIA AND ORS.
|
February 7, 2018 |
|
BISWANATH KARMAKAR Vs. STATE OF WEST BENGAL AND OTHERS
|
June 8, 2018 |
|
BISWAS AND SONS Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 25, 2018 |
|
BISWESWAR BAL Vs. CHAIRMAN, STATE BANK OF INDIA AND OTHERS
|
October 1, 2018 |
|
BIVA PYNE AND ANR. Vs. CHUNILAL PYNE AND ORS.
|
July 18, 2018 |
|
BLASTEE (INDIA) PROVATE LIMITED Vs. COAL INDIA LIMITED
|
June 6, 2018 |
|
BLOCK LAND & LAND REFORMS OFFICER, ATM AT KASBA & ORS Vs. RANAJIT CHATTERJEE @ RONOJIT CHATTERJEE & ORS
|
February 6, 2018 |
|
BOARD OF TRUSTEE FOR THE PORT OF CALCUTTA & ANR. Vs. SAMIR PATRA
|
January 24, 2018 |
|
BOARD OF WAKFS, WEST BENGAL Vs. STATE OF WEST BENGAL & ORS
|
February 8, 2018 |
|
BODRUL ALAM MALLICK Vs. THE STATE OF WEST BENGAL & ORS.
|
January 4, 2018 |
|
BORA NARASINGHA RAO Vs. STATE OF WEST BENGAL & ORS
|
February 28, 2018 |
|
BOXADOORS TEA CO. (INDIA) LTD. Vs. ARYA PROJECTS LTD.
|
January 3, 2018 |
|
BRAHM (ALLOYS) LIMITED & ANR Vs. WEST BENGAL FINANCIAL CORPORATION & ORS
|
February 13, 2018 |
|
BRAHM (ALLOYS) LIMITED AND ANOTHER Vs. WEST BENGAL FINANCIAL CORPORATION AND OTHERS
|
February 12, 2018 |
|
BRAHMA DEO MISHRA Vs. STATE OF WEST BENGAL AND OTHERS
|
October 10, 2018 |
|
BRAHMA DEO MISHRA Vs. MR. CHINMOY SARKAR
|
July 11, 2018 |
|
BRAHMANANDA NAYAK Vs. THE STATE OF WEST BENGAL & ORS.
|
January 30, 2018 |
|
BRAHMAPUTRA VALLEY FERTILISER CORPORATION LIMITED Vs. ANIRUDDHA JALAN
|
November 29, 2018 |
|
BRIDGE & ROOF COMPANY(INDIA) LIMITED Vs. INDIAN OIL CORPORATION LIMITED
|
February 23, 2018 |
|
BRINDABAN MONDAL Vs. STATE OF WEST BENGAL
|
January 20, 2018 |
|
BRITANIA MULLICK Vs. STATE OF WEST BENGAL
|
February 6, 2018 |
|
BROJENDRA NATH SIL Vs. THE STATE OF WEST BENGAL AND ORS.
|
July 24, 2018 |
|
BROLLY DEALCOM LLP Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, KOL-2
|
May 7, 2018 |
|
BROOKE BOND INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 18, 2018 |
|
BUDDHADEB CHATTERJE Vs. OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA & ORS
|
January 12, 2018 |
|
BUDGE BUDGE COMPANY LTD Vs. NATIONAL INSURANCE COMPANY LTD & ANR
|
September 6, 2018 |
|
BUDHMAL KULTHIA Vs. SMT. SUDHA SONI
|
December 3, 2018 |
|
BULA CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS
|
September 4, 2018 |
|
BULU DHAR Vs. STATE OF WEST BENGAL AND ORS.
|
July 25, 2018 |
|
BURN STANDARD COMPANY LIMITED Vs. UNION OF INDIA & ORS.
|
August 6, 2018 |
|
BYOMKESH DAS Vs. STATE OF WEST BENGAL & ORS
|
May 4, 2018 |
|
C G SAJI KUMAR Vs. A&N ADMINISTRATION & OTHERS
|
January 18, 2018 |
|
C.I.T. KOLKATA Vs. EVEREADY INDUSTRIES (INDIA) LTD.
|
August 9, 2018 |
|
CALCUTTA AHMEDABAD ROADLINES PVT. LTD. Vs. STATE TAX OFFICER
|
November 15, 2018 |
|
CALCUTTA PORT SHRAMIK UNION & ANR. Vs. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA & ORS.
|
January 9, 2018 |
|
CALCUTTA PORT TRUST & ORS Vs. BHAGAWAT KURMI
|
May 10, 2018 |
|
CALCUTTA TRAMWAYS CO. (1978) LTD AND OTHERS Vs. BIJOY CHANDRA KONAR AND OTHERS
|
July 31, 2018 |
|
CALEDONIAN JUTE AND INDUSTRIES LTD. AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
February 5, 2018 |
|
CALPRIN ADS PVT LTD Vs. K C EXIM (P) LTD
|
July 17, 2018 |
|
CANDOR GURGAON TWO DEVELOPERS AND PROJECTS PVT. LTD. Vs. SREI INFRASTRUCTURE FINANCE
|
May 17, 2018 |
|
CAPT BIDYUT KUMAR BANERJEE & ORS Vs. PARASRAMPURIA PLANTATIONS LTD
|
February 6, 2018 |
|
CARE AND CURE NURSING HOME & ANR Vs. STATE OF W B & ORS
|
May 15, 2018 |
|
CENTEX (INDIA) ENGINEERS(P) LTD Vs. GENERAL MANAGER, SOUTH EASTERN RAILWAY
|
February 15, 2018 |
|
CENTRAL BANK OF INDIA Vs. SRI SAJAL BISWAS & ANR.
|
February 1, 2018 |
|
CHAIRMAN Vs. PALASH KUMAR SAMANTA AND OTHERS
|
July 23, 2018 |
|
CHAMPAK NAG Vs. STATE OF WEST BENGAL AND OTHERS
|
July 13, 2018 |
|
CHANCHAL KUMAR CHATTERJEE Vs. STATE OF WEST BENGAL & ORS.
|
August 29, 2018 |
|
CHANDAN GHOSH & ORS Vs. STATE OF WEST BENGAL
|
September 28, 2018 |
|
CHANDAN HAZRA Vs. STATE OF WEST BENGAL
|
January 20, 2018 |
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CHANDAN MISRA Vs. STATE OF WEST BENGAL AND OTHERS
|
July 11, 2018 |
|
CHANDAN PAUL & ORS Vs. STATE OF WEST BENGAL & ANR
|
January 31, 2018 |
|
CHANDANA SAHA & ORS Vs. PROMIT NEOGI & ORS
|
November 14, 2018 |
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CHANDRA BHUSAN DUTTA Vs. STATE OF WEST BENGAL & ORS
|
February 1, 2018 |
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CHANDRA SEKHAR MUKHERJEE Vs. STATE OF WEST BENGAL AND ORS.
|
August 6, 2018 |
|
CHANDRAKANT KUMAR Vs. SANJEEV KUMAR GUDDU AND ORS.
|
July 4, 2018 |
|
CHANDRASEKHAR SARKAR Vs. THE KOLKATA MUNICIPAL CORPORATION & ORS.
|
January 4, 2018 |
|
CHANDRAWATI DEVI SHAW AND ORS. Vs. THE HOWRAH MUNICIPAL CORPORATION AND ORS.
|
July 12, 2018 |
|
CHAPALA BISWAS Vs. STATE OF WEST BENGAL & ORS.
|
June 20, 2018 |
|
CHATUR MAHATO & ORS Vs. STATE OF WEST BENGAL
|
November 30, 2018 |
|
CHHABI DUTTA Vs. THE STATE OF WEST BENGAL & ORS.
|
July 26, 2018 |
|
CHHANDA KOLEY Vs. BHARAT PETROLEUM CORPORATION LTD. & ORS.
|
January 18, 2018 |
|
CHHANDA KOLEY Vs. BHARAT PETROLEUM CORPORATION LTD & ORS
|
September 13, 2018 |
|
CHHATER SINGH BAID Vs. STATE OF WEST BENGAL & ANR
|
December 20, 2018 |
|
CHIEF GENERAL MANAGER, MUGMA AREA, EASTERN COALFIELDS LTD. Vs. SANJIT BOURI AND ORS.
|
September 13, 2018 |
|
CHILD IN NEED INSTITUTE (CINI) Vs. FOURTH INDUSTRIAL TRIBUNAL AND OTHERS
|
August 14, 2018 |
|
CHINTA CHANDA Vs. UNION OF INDIA AND ORS.
|
February 16, 2018 |
|
CHIRANJIB DAS & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
May 17, 2018 |
|
CHIRANJIB MANGAL Vs. STATE OF WEST BENGAL & ORS
|
November 28, 2018 |
|
CHITRA ADHIKARI SHROFF Vs. GAUTAM SHROFF & ORS
|
July 25, 2018 |
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CHITTA MITRA Vs. THE STATE OF WEST BENGAL
|
September 7, 2018 |
|
CHITTA RANJAN SARKAR Vs. STATE OF WEST BENGAL & ORS
|
July 20, 2018 |
|
CHITTARANJAN SAHA & ORS. Vs. ARUN KUMAR DAS
|
January 10, 2018 |
|
CHOULDARI COOPERATIVE COCONUT FARMING SOCIETY LIMITED Vs. THE UNION OF INDIA AND OTHERS
|
September 24, 2018 |
|
CHRISOMAR CORPORATION Vs. OWNER & PARTIES INTERESTED IN VESSEL M.V. NIKOLAOS
|
January 16, 2018 |
|
CIC STEELS PVT. LTD. Vs. M/S. ALOGOMA STEELS LIMITED AND ANOTHER
|
June 15, 2018 |
|
CITI BANK N.A. Vs. SAPNAMOY BANERJEE AND ANR.
|
January 25, 2018 |
|
CO-ORDINATION VANIJYA PRIVATE LIMITED & ANR Vs. INCOME TAX OFFICER
|
October 11, 2018 |
|
COLUMBIA GRAIN INTERNATIONAL INC. Vs. RYTHEM OVERSEAS TRADE LIMITED
|
June 8, 2018 |
|
COMMERCIAL PROPERTIES & MERCHANDISE LTD Vs. PALLAB ROY
|
December 6, 2018 |
|
COMMERCIAL PROPERTIES & MERCHANDISE LTD. Vs. PALLAB ROY
|
June 7, 2018 |
|
COMMISSIONER OF CENTRAL EXCISE, BOLPUR Vs. SAIL (DURGAPUR STEEL PLANT)
|
May 11, 2018 |
|
COMMISSIONER OF CUSTOMS (PORT), CUSTOMS HOUSE & ANR Vs. SADGURU FORWARDERS PVT LTD
|
August 23, 2018 |
|
COMMISSIONER OF CUSTOMS (PREVENTIVE) AND ANR. Vs. SHRI RAJESH KUMAR JAISWAL
|
June 14, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. JAI BALAJI SPONGE LTD.
|
June 12, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. KEVENTER AGRO LTD.
|
June 19, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. ADITYA KUMAR JAJODIA
|
July 20, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. M/S. B C H ELECTRIC LTD. (OLD NAME BHARTIA INDUSTRIES LTD.)
|
July 19, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. M/S. GLOSTER JUTE MILLS LTD.
|
June 18, 2018 |
|
COMMISSIONER OF INCOME TAX, KOL Vs. M/S. CARNIVAL INVESTMENTS LTD.
|
June 18, 2018 |
|
COMMISSIONER OF INCOME TAX, KOLKATA Vs. DOE JONES INVESTMENT AND CONSULTANTS (PVT.) LTD.
|
June 19, 2018 |
|
COMMISSIONER OF INCOME TAX, KOLKATA Vs. GAYATRI CHAKRABORTY
|
May 3, 2018 |
|
COMMISSIONER OF INCOME TAX, KOLKATA Vs. M/S.PEERLESS HOSPITEX HOSPITAL & RESEARCH CENTRE LTD, KOLKATA
|
January 3, 2018 |
|
COMMISSIONER OF INCOME TAX, KOLKATA Vs. SURJEET KAUR, WIFE AND LEGAL HEIR OF LATE MANJIT SINGH
|
January 5, 2018 |
|
COMMISSIONER OF INCOME TAX, KOLKATA Vs. AMBO AGRO PRODUCTS PVT. LTD.
|
June 20, 2018 |
|
COMMISSIONER OF INCOME TAX, KOLKATA - III Vs. SAHARA INDIA MUTUAL BENEFIT CO LTD
|
December 21, 2018 |
|
COMMISSIONER OF INCOME TAX, KOLKATA -4 Vs. L C C INFOTECH LIMITED
|
May 11, 2018 |
|
COMMISSIONER OF INCOME TAX, KOLKATA-II Vs. NATIONAL ENGINEERING INDUSTRIES LTD
|
January 11, 2018 |
|
COMMR. OF S.T., KOLKATA Vs. CALCUTTA INDUSTRIAL SUPPLY CORPORATION
|
October 4, 2018 |
|
COMMUNIST PARTY OF INDIA (MARXIST) Vs. STATE OF WEST BENGAL & ORS
|
May 8, 2018 |
|
COMMUNIST PARTY OF INDIA (MARXIST) Vs. AMARENDRA KUMAR SINGH AND ANR.
|
July 11, 2018 |
|
COMMUNIST PARTY OF INDIA (MARXIST) ITS AUTHORIZED Vs. STATE OF WEST BENGAL & ORS
|
May 11, 2018 |
|
CONCAST STEEL & POWER LTD. Vs. DURGAPUR STEELS LTD.
|
February 21, 2018 |
|
CONFEDERATION OF STATE GOVERNMENT EMPLOYEES, WEST BENGAL & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
August 31, 2018 |
|
CONNAUGHT PLAZA RESTAURANTS PVT LTD Vs. PARK STREET PROPERTIES PVT LTD & ANR
|
January 19, 2018 |
|
CONVENT OF OUR LADY OF PROVIDENCE GIRLS HIGH SCHOOL AND OTHERS Vs. ANITA NIGAM AND OTHERS
|
July 6, 2018 |
|
CORPORATION BANK AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
|
July 23, 2018 |
|
CORPORATION BANK AND ANOTHER Vs. THE STATE OF WEST BENGAL AND OTHERS
|
June 25, 2018 |
|
CSJ ENTERPRISE PRIVATE LIMITED AND ANR. Vs. SALES TAX OFFICER, ESPLANADE CHARGE AND ORS.
|
July 6, 2018 |
|
CYGNUS DEVELOPERS (INDIA) PVT LTD Vs. INSPECTOR GENERAL OF REGISTRATION & COMMISSIONER OF STAMP REVENUE, WEST BENGAL & ORS
|
August 29, 2018 |
|
CYGNUS INVESTMENTS & FINANCE PVT LTD Vs. KAMALA RANJAN CHAKRABORTY & ORS
|
January 29, 2018 |
|
D.G. TRADERS Vs. M/S. W. NEWMAN AND CO. LTD. AND ANOTHER
|
August 17, 2018 |
|
DADHIBHAL SHAW Vs. OL
|
April 5, 2018 |
|
DALCHAND OMPRAKASH Vs. DHIRENDRO MULLICK & ORS
|
October 5, 2018 |
|
DALGREEN AGRO PVT. LTD. Vs. SHAIKH ASADUR RAHAMAN & ORS.
|
June 21, 2018 |
|
DALHOUSIE PROPERTIES LTD. Vs. GLOBAL EXPORTS LIMITED
|
July 2, 2018 |
|
DAMODAR VALLEY CORPORATION Vs. M/S. IRCON INTERNATIONAL LIMITED
|
January 5, 2018 |
|
DAYAL CONSTRUCTION & ORS Vs. JAYANTA DAS & ORS
|
December 12, 2018 |
|
DAYAL COTSPIN LIMITED Vs. ATLANTIC PROJECTS LIMITED AND ANOTHER
|
September 5, 2018 |
|
DAYAMOY DANA & ORS Vs. STATE OF WEST BENGAL
|
January 15, 2018 |
|
DEB KUMAR BAIRAGYA Vs. STATE OF WEST BENGAL AND ORS.
|
July 25, 2018 |
|
DEBABRATA BERA Vs. STATE OF WEST BENGAL & ORS
|
November 27, 2018 |
|
DEBABRATA DAS @ TOTON DAS Vs. STATE OF WEST BENGAL
|
June 14, 2018 |
|
DEBABRATA GANGOPADHYAY Vs. STATE OF WEST BENGAL AND OTHERS
|
September 5, 2018 |
|
DEBABRATA GHOSH & ORS Vs. STATE OF WEST BENGAL & ORS
|
December 18, 2018 |
|
DEBABRATA SAHA Vs. STATE OF WEST BENGAL
|
July 27, 2018 |
|
DEBABRATA SENGUPTA & ORS Vs. EASTERN COALFIELDS LIMITED & ORS
|
July 6, 2018 |
|
DEBABRATA SENGUPTA & ORS Vs. SEASTERN COALFIELDS LIMITED & ORS
|
July 3, 2018 |
|
DEBALA RANI BERA Vs. UNION OF INDIA & ORS
|
January 5, 2018 |
|
DEBASHISH MUKHERJEE @ ZEN ACHARYA Vs. SANJIB MUKHERJEE & ORS
|
January 3, 2018 |
|
DEBASHISH MUKHERJEE @ ZEN ACHARYA Vs. DR. SANJIB MUKHERJEE & OTHERS
|
January 8, 2018 |
|
DEBASISH DE BHOWMICK AND ANOTHER Vs. TIRUPATI AWAS PRIVATE LIMITED AND ANOTHER
|
August 14, 2018 |
|
DEBASISH KHANRA Vs. STATE OF WEST BENGAL AND ORS
|
February 5, 2018 |
|
DEBASISH MAITY AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
October 5, 2018 |
|
DEBASISH ROY Vs. UNION OF INDIA AND ORS.
|
January 19, 2018 |
|
DEBDAS ROUTH Vs. HINDUJA LEYLAND FINANCE LIMITED
|
September 11, 2018 |
|
DEBI PRASAD PANDA Vs. THE STATE OF WEST BENGAL & ORS.
|
February 8, 2018 |
|
DEBJIT SARKAR Vs. STATE OF WEST BENGAL AND ORS.
|
January 10, 2018 |
|
DEBJYOTI BHATTACHARYYA Vs. STATE OF WEST BENGAL
|
December 21, 2018 |
|
DEBPRASAD SARKAR Vs. THE STATE OF WEST BENGAL AND ORS.
|
July 18, 2018 |
|
DEBRAJ SEN & ORS Vs. SANGHAMITRA BANERJEE & ORS
|
September 19, 2018 |
|
DEECON INDIA PVT. LTD. Vs. UNION OF INDIA (CPWD)
|
January 3, 2018 |
|
DEEP PRAKASH RAWAT Vs. ELECTION COMMISSION, ASSOCIATION OF OFFICERS OF UCO BANK, WEST BENGAL & ORS.
|
August 14, 2018 |
|
DEEPAK SHARMA Vs. UNION OF INDIA & ORS
|
June 19, 2018 |
|
DELONG STEEL LIMITED Vs. LORDS BLUETECH CO. PVT. LTD.
|
February 7, 2018 |
|
DEVENDRA SURANA Vs. BANK OF BARODA & ORS
|
December 12, 2018 |
|
DHAJEN BARMAN & ORS Vs. STATE OF WEST BENGAL
|
January 15, 2018 |
|
DHANRAJ DHANKANI Vs. STATE OF WEST BENGAL AND ORS.
|
July 27, 2018 |
|
DHENDAI TEA & INDUSTRIES LTD Vs. WESTERN BITUMEN INDUSTRIES PVT LTD
|
May 8, 2018 |
|
DHENDAI TEA AND INDUSTRIES LTD. Vs. WESTERN BITUMEN INDUSTRIES PRIVATE LIMITED
|
June 28, 2018 |
|
DHIREN BAURI Vs. STATE OF WEST BENGAL & ORS
|
June 7, 2018 |
|
DHIREN MRIDHA & ANR Vs. STATE OF WEST BENGAL
|
January 2, 2018 |
|
DHIRENDRA NATH PATTANAYAK & ANR Vs. SUJIT KUMAR MAITY
|
January 12, 2018 |
|
DIAMOND HARBOUR MUNICIPALITY & ORS Vs. HAYAGRIB NAIYA & ANR
|
April 26, 2018 |
|
DIBYENDU BOSE Vs. SOUTH EASTERN RAILWAY
|
August 30, 2018 |
|
DIGENDRA NATH BARMAN & ORS. Vs. FOOD CORPORATION OF INDIA & ORS.
|
June 14, 2018 |
|
DIGHA SANKARPUR DEVELOPMENT AUTHORITY & ANR Vs. SITESH CHANDRA DAS & ORS
|
August 21, 2018 |
|
DILIP DEY & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
June 14, 2018 |
|
DILIP KUMAR DAS Vs. STATE OF WEST BENGAL & ORS
|
July 31, 2018 |
|
DILIP KUMAR DAS Vs. WEST BENGAL STATE ELECTRICITY BOARD & ORS
|
March 8, 2018 |
|
DILIP KUMAR DUTTA Vs. STATE OF WEST BENGAL AND ORS.
|
July 24, 2018 |
|
DILIP KUMAR ROY Vs. STATE OF WEST BENGAL AND OTHERS
|
March 12, 2018 |
|
DILIP ROY Vs. UNION OF INDIA & ORS.
|
August 29, 2018 |
|
DILRUBI KHATUN Vs. UNION OF INDIA AND OTHERS
|
July 26, 2018 |
|
DILU GHOSH & ORS Vs. STATE OF WEST BENGAL
|
December 20, 2018 |
|
DIMENSION STEEL AND ALLOYS PRIVATE LIMITED AND ORS. Vs. MAA CHINNAMASTIKA IMPEX PRIVATE LIMITED AND ORS.
|
May 7, 2018 |
|
DINA NATH PANDEY Vs. THE STATE OF WEST BENGAL AND OTHERS
|
May 4, 2018 |
|
DINABANDHU HALDER Vs. STATE OF WEST BENGAL
|
September 3, 2018 |
|
DINABANDHU HENSH Vs. STATE OF WEST BENGAL AND ORS.
|
July 25, 2018 |
|
DINABANDU ANDREWS INSTITUTE OF TECHNOLOGY & MANAGEMENT Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY AND OTHERS
|
July 16, 2018 |
|
DINESH AGARWAL Vs. STATE OF WEST BENGAL & ANR
|
April 9, 2018 |
|
DINESH AGARWAL Vs. STATE OF WEST BENGAL & ORS
|
November 13, 2018 |
|
DINESH AGARWAL Vs. STATE OF WEST BENGAL & ORS
|
July 5, 2018 |
|
DINESH VINIYOG LIMITED & ORS Vs. ORIENTAL GAS CO LIMITED & ORS
|
September 24, 2018 |
|
DIPA DUTTA Vs. THE STATE OF WEST BENGAL & ORS.
|
March 8, 2018 |
|
DIPAK BISWAS Vs. STATE OF WEST BENGAL AND ANR
|
January 20, 2018 |
|
DIPAK CHATTERJEE Vs. STATE OF WEST BENGAL & ORS
|
June 8, 2018 |
|
DIPAK HELA Vs. STATE OF WEST BENGAL ORS
|
September 4, 2018 |
|
DIPAK KUMAR DUTT ALIAS DIPAK DUTTA Vs. SRI INDRAJIT SINGH
|
June 12, 2018 |
|
DIPAK KUMAR DUTT ALIAS DIPAK DUTTA Vs. INDRAJIT SINGH
|
June 12, 2018 |
|
DIPAK MAJUMDAR Vs. THE CHAIRMAN, PANIHATI MUNICIPALITY AND ORS.
|
January 30, 2018 |
|
DIPAK PRADHAN Vs. STATE OF WEST BENGAL AND OTHERS
|
August 27, 2018 |
|
DIPAK SARKAR @ MONDAL Vs. STATE OF WEST BENGAL
|
July 10, 2018 |
|
DIPALI HALDER AND OTHERS Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 25, 2018 |
|
DIPALI SIKDER Vs. STATE OF WEST BENGAL & ORS
|
August 23, 2018 |
|
DIPANJAN BASAK Vs. THE STATE OF WEST BENGAL AND OTHERS
|
October 11, 2018 |
|
DIPANKAR BAIDYA Vs. STATE OF WEST BENGAL
|
August 13, 2018 |
|
DIPANKAR CHAKRABORTY Vs. THE STATE OF WEST BENGAL & ORS.
|
June 14, 2018 |
|
DIPANKAR MUKHERJEE Vs. STATE OF WEST BENGAL AND OTHERS
|
February 16, 2018 |
|
DIPANKAR SARKAR Vs. STATE OF WEST OF BENGAL AND OTHERS
|
August 2, 2018 |
|
DIPANKAR THAKUR Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 31, 2018 |
|
DIPENDRA NATH BASU AND ORS. Vs. THE BOARD OF WAKFS AND ORS.
|
January 19, 2018 |
|
DIPTIMAN CHOWDHURY Vs. STATE OF WEST BENGAL AND ORS.
|
July 25, 2018 |
|
DIRECTOR DIRECTORATE OF TECHNICAL EDUCATION AND TRAINING GOVERNMENT OF WEST BENGAL Vs. TARUN KUMAR KHANRA & ORS
|
July 20, 2018 |
|
DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. BOARD OF CONTROL FOR CRICKET IN SRI LANKA & ORS
|
September 25, 2018 |
|
DIRECTOR OF MADRASAH EDUCATION Vs. ANISUR RAHAMAN & ORS.
|
August 1, 2018 |
|
DIRECTOR, CHITTARANJAN NATIONAL CANCER INSTITUTE Vs. DR. PRADIP DAS AND OTHERS
|
July 31, 2018 |
|
DIRECTOR, DOORDARSHAN KENDRA, CALCUTTA Vs. UNION OF INDIA & ORS.
|
August 9, 2018 |
|
DIRECTOR, WEST BENGAL FIRE SERVICE & ANR Vs. SHYAM SUNDAR KALRA
|
June 13, 2018 |
|
DISTRICT PROJECT OFFICER DISTRICT PRIMARY EDUCATION PROGRAMME AND SARVA SIKSHA MISSION Vs. MD. YAHIYA AND OTHERS
|
August 20, 2018 |
|
DOLGOBINDA NATH Vs. STATE OF WEST BENGAL
|
September 26, 2018 |
|
DOLLAR INDUSTRIES LIMITED Vs. M/S. LILY INDIA PRIVATE LIMITED
|
July 3, 2018 |
|
DR KUNAL SAHA Vs. PRINCIPAL SECRETARY,
|
February 2, 2018 |
|
DR. ACHINA KUNDU Vs. THE STATE OF WEST BENGAL & ORS.
|
May 3, 2018 |
|
DR. ANINDYA SUNDAR DAS Vs. STATE OF WEST BENGAL AND OTHERS
|
September 17, 2018 |
|
DR. ANOWAR HOSSAIN DAFADAR Vs. THE STATE OF WEST BENGAL AND OTHERS
|
August 6, 2018 |
|
DR. ANUPAM HAZRA Vs. UNION OF INDIA & ORS.
|
June 25, 2018 |
|
DR. ASIT KUMAR MONDAL AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
|
August 29, 2018 |
|
DR. BASUDEB DASGUPTA AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
June 4, 2018 |
|
DR. BRATINDRA NATH MUKHERJEE Vs. THE STATE OF WEST BENGAL AND ANOTHER
|
January 5, 2018 |
|
DR. DILIP KUMAR MONDAL Vs. SAKTI DHAR MONDAL
|
January 25, 2018 |
|
DR. DIPAK KAR & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
September 27, 2018 |
|
DR. GOBINDA CHANDRA DAS Vs. NIKITA NIRMAN PRIVATE LIMITED AND ANOTHER
|
September 3, 2018 |
|
DR. KAKOLI SEN SARMA Vs. THE STATE OF WEST BENGAL AND ORS.
|
February 14, 2018 |
|
DR. MEENAKSHI CHATTERJEE Vs. THE PRESIDENT, GOVERNING BODY, BASANTI DEVI COLLEGE AND ORS.
|
August 9, 2018 |
|
DR. NILANJAN RAY & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
August 20, 2018 |
|
DR. PABAN MANDAL Vs. WEST BENGAL UNIVERSITY OF HEALTH SCIENCES AND ORS.
|
June 26, 2018 |
|
DR. R. DEV DAS Vs. ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
|
July 31, 2018 |
|
DR. RAJNARAYAN ROY Vs. STATE OF WEST BENGAL AND OTHERS
|
June 20, 2018 |
|
DR. SANJOY KUMAR ROY & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
August 20, 2018 |
|
DR. SANKAR PRASAD MUKHERJEE Vs. MAULANA ABUL KALAM AJAD UNIVERSITY OF TECHNOLOGY AND ORS.
|
July 19, 2018 |
|
DR. SATYADEO PRASAD AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
|
July 18, 2018 |
|
DR. SIKHARINI MAJUMDAR Vs. THE STATE OF WEST BENGAL & ORS.
|
June 19, 2018 |
|
DR. SUJAY KUMAR MANDAL Vs. UNIVERSITY OF KALYANI AND ORS.
|
July 24, 2018 |
|
DR. TANIYA BEGUM Vs. THE STATE OF WEST BENGAL & ORS.
|
January 16, 2018 |
|
DR. TEJ NARAYAN SINGH TARUN AND OTHERS Vs. NATIONAL THERMAL POWER CORPORATION LIMITED AND OTHERS
|
October 12, 2018 |
|
DRAUPADI KALITA Vs. THE STATE OF WEST BENGAL & ANR.
|
January 2, 2018 |
|
DRB EXPORTS PVT LTD Vs. COMMISSIONER OF INCOME TAX, KOLKATA-II
|
May 7, 2018 |
|
DUKHARU DAS @ DILIP & ANR Vs. STATE OF WEST BENGAL
|
January 20, 2018 |
|
DULAL CHANDRA GHOSH @ DULAL GHOSH & ANR Vs. STATE OF WEST BENGAL & ORS
|
March 15, 2018 |
|
DULLA MALLICK Vs. ABDUL MALLICK
|
June 27, 2018 |
|
DURGA BANSHI MAJHI & ANR Vs. SAVITRI RAI
|
February 8, 2018 |
|
DWIPMALA GHOSH Vs. THE NEW INDIA ASSURANCE CO. LTD. AND OTHERS
|
February 15, 2018 |
|
DYUTIMAN BANERJEE & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
|
September 28, 2018 |
|
E Vs. NATIONAL INSURANCE CO. LTD. & ANOTHER
|
August 29, 2018 |
|
E-MEDITEK INSURANCE (TPA) LTD Vs. NATIONAL INSURANCE CO LTD & ANOTHER
|
August 29, 2018 |
|
EASTERN CLEARING Vs. OCEAN EMPIRE LINES LTD
|
September 28, 2018 |
|
EASTERN COALFIELD LTD. Vs. MANTU RAI @ ROY AND OTHERS
|
January 4, 2018 |
|
EASTERN COALFIELDS LIMITED Vs. KIRAN SINGH & ORS
|
December 14, 2018 |
|
EASTERN COALFIELDS LTD Vs. SUJIT KUMAR MAHATO AND ORS
|
August 20, 2018 |
|
EASTERN COALFIELDS LTD Vs. SUDHAMOY GORAI & ORS
|
July 4, 2018 |
|
EASTERN COALFIELDS LTD Vs. RUNGTA PROJECTS LTD
|
May 18, 2018 |
|
EASTERN COALFIELDS LTD Vs. MADAN PRASAD SINHA AND ORS
|
May 16, 2018 |
|
EASTERN COALFIELDS LTD. Vs. MALATI BHUIANI AND ORS.
|
June 28, 2018 |
|
EASTERN GASES LTD. Vs. USHA MARTIN LTD.
|
January 17, 2018 |
|
EASTERN METEC PVT LTD Vs. W B PRECISION ENGINEERING SOLUTION LTD
|
August 6, 2018 |
|
EASTERN TRADERS Vs. UNION OF INDIA
|
October 10, 2018 |
|
EBRAHIM ALI Vs. ROBINA BEWA & ORS
|
September 11, 2018 |
|
EDELWEISS AGRI VALUE CHAIN LTD. Vs. AMRIT HATCHERIES PRIVATE LIMITED AND ANR.
|
July 9, 2018 |
|
EDWARD KEVENTER PRIVATE LIMITED Vs. ATANU BANERJEE AND OTHERS
|
October 9, 2018 |
|
EFCALON TIE UP PRIVATE LIMITED Vs. WEST BENGAL FINANCIAL CORPORATION
|
May 2, 2018 |
|
EJABUL HOQUE @ SK Vs. STATE OF WEST BENGAL
|
August 10, 2018 |
|
ELIOUS DAPTORY Vs. CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED
|
July 30, 2018 |
|
EMAMI AGROTECH LIMITED Vs. STATE OF WEST BENGAL & ORS
|
December 21, 2018 |
|
EMAMI AGROTECH LTD. Vs. STATE OF WEST BENGAL & ORS.
|
January 12, 2018 |
|
EMDEE DIGITRONICS PVT LTD Vs. UNION OF INDIA & ORS
|
November 29, 2018 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. BIRLA CORPORATION LTD
|
April 30, 2018 |
|
EMPLOYERS IN RELATION TO MANAGEMENT OF CALCUTTA TELEPHONES Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL, KOLKATA AND OTHERS
|
August 7, 2018 |
|
ENAMUL HOQUE Vs. STATE OF WEST BENGAL
|
July 12, 2018 |
|
ENGINEERING PROJECTS PVT LTD & ANR Vs. STATE BANK OF INDIA & ORS
|
May 18, 2018 |
|
ESAB INDIA LTD. Vs. UNION OF INDIA
|
May 8, 2018 |
|
ESHAQUE @ SK ISHAHAQUE & ORS Vs. STATE OF WEST BENGAL
|
October 11, 2018 |
|
ESKAY BROTHERS STEELS LTD Vs. B P PROJECTS PVT LTD
|
November 28, 2018 |
|
EVA EXOTICA PRIVATE LTD Vs. BENGANI FOOD PRODUCTS PRIVATE LTD
|
August 3, 2018 |
|
EXECUTIVE DIRECTOR, F C I & OTHERS Vs. SUBHAS PRAMANIK & OTHERS
|
October 4, 2018 |
|
EXIDE INDUSTRIES LIMITED Vs. C G ENTERPRISE
|
July 18, 2018 |
|
EXXON MOBIL CORPORATION AND ANR Vs. P K SEN
|
September 27, 2018 |
|
F HARLEY & CO PVT LTD Vs. STEEL AUTHORITY OF INDIA LTD
|
May 7, 2018 |
|
FACEBOOK INC Vs. STATE OF WEST BENGAL & ANR
|
January 3, 2018 |
|
FAKRUL ISLAM Vs. UNION OF INDIA
|
December 20, 2018 |
|
FALGUNI JANA Vs. STATE OF WEST BENGAL & ORS
|
February 28, 2018 |
|
FARIDA BEGUM & ANR Vs. SK SAMIULLAH & & ORS
|
August 29, 2018 |
|
FARUK MONDAL Vs. STATE OF WEST BENGAL
|
August 8, 2018 |
|
FAZLEY MIA @ HAQUE Vs. STATE OF WEST BENGAL
|
September 28, 2018 |
|
FEDERAL AGENCY FOR STATE PROPERTY MANAGEMENT OF RUSSIAN FEDERATION (ROSEMUSHESTVO) Vs. SARAF AGENCIES PVT LTD
|
February 5, 2018 |
|
FERDOSE ALAM @ FERDOSH @ LION Vs. STATE OF WEST BENGAL
|
January 19, 2018 |
|
FIROJA KHATUN Vs. STATE OF WEST BENGAL & ORS.
|
January 17, 2018 |
|
FRAMEWORK FOR AN ACCOUNTABLE CLEAN AND CORRUPTION FREE TRANSPORT WELFARE SOCIETY AND OTHERS Vs. UNION OF INDIA AND ORS.
|
October 3, 2018 |
|
FREE INDIA DRY ACCUMULATORS LIMITED & ANR Vs. STATE OF WEST BENGAL & ORS
|
December 14, 2018 |
|
FRIENDS OF TRIBAL SOCIETY & ANR Vs. STATE OF WEST BENGAL & ORS
|
November 14, 2018 |
|
FRONT LINE EX Vs. STATE OF WEST BENGAL AND OTHERS
|
May 25, 2018 |
|
FROST INTERNATIONAL LIMITED Vs. FIVE STAR VANIJYA PVT LTD
|
September 7, 2018 |
|
FROSTEES EXPORT (INDIA) PRIVATE LIMITED Vs. SABRI PROPERTIES PRIVATE LIMITED & ORS
|
June 21, 2018 |
|
FULCHAND SHEIKH Vs. STATE OF WEST BENGAL
|
July 11, 2018 |
|
FUTURE GENERAL INDIA INSURANCE CO LTD Vs. SOUMITA ROY & ANR
|
January 5, 2018 |
|
G K INVESTMENTS LIMITED & ORS Vs. VISTRA ITCL (INDIA) LIMITED
|
November 28, 2018 |
|
G R INDUSTRIES Vs. BHANU IRON & STEEL CO LIMITED & OTHERS
|
December 7, 2018 |
|
GAFFAR MONDAL & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
June 21, 2018 |
|
GAGAN CHANDRA GHOSH Vs. STATE OF WEST BENGAL & ORS
|
July 6, 2018 |
|
GAGAN DEO SINGH & ORS Vs. STATE & ORS
|
February 7, 2018 |
|
GANESH GRAINS LTD. Vs. ANUSHREE BHATTACHARJEE & ORS.
|
September 19, 2018 |
|
GARDEN REACH K.C. MILLS HIGH (H.S.) SCHOOL AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
August 9, 2018 |
|
GATI Vs. ASSISTANT COMMISSIONER OF STATE TAX, KHARAGPUR RANGE AND ORS.
|
July 26, 2018 |
|
GATI Vs. ASSISTANT COMMISSIONER OF STATE TAX, KHARAGPUR RANGE & ORS.
|
June 8, 2018 |
|
GAUTAM SEN & ORS Vs. GANESH DASGUPTA
|
July 3, 2018 |
|
GAYATRI JASH Vs. STATE OF WEST BENGAL & ORS.
|
July 18, 2018 |
|
GENERAL MANAGER, SOUTH EASTERN RAILWAY & ANR Vs. SATYANARAYAN CHOWDHURY (CHOUDHURY)
|
February 8, 2018 |
|
GHANDHI RAJ MAHATO ALIAS GANDHI RAJ MAHATO Vs. STATE OF WEST BENGAL
|
January 20, 2018 |
|
GHUTIARY SHARIF S.S.G.M.N.S. SENIOR MADRASAH AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
|
May 18, 2018 |
|
GIRDHAR DAS PUROHIT AND ANR. Vs. MISS SHREEKANTA BAGREE AND ORS.
|
January 25, 2018 |
|
GIRIDHARI KUMAR Vs. STATE OF WEST BENGAL
|
February 1, 2018 |
|
GIRISH DEO MAJHI Vs. M/S. EASTERN COALFIELDS LIMITED & OTHERS
|
January 2, 2018 |
|
GITA MALAKAR & ORS Vs. JAYANTA DAS & ORS
|
December 12, 2018 |
|
GITA RANI PURKAIT & ANR Vs. STATE OF WEST BENGAL & ORS
|
May 1, 2018 |
|
GITASHREE DUTTA (DEY) Vs. STATE OF WEST BENGAL & ORS
|
August 24, 2018 |
|
GMB CERAMICS LTD Vs. NEYCER (INDIA) LTD
|
September 24, 2018 |
|
GMB CERAMICS LTD. AND OTHER Vs. NEYCER (INDIA) LTD. AND OTHER
|
September 24, 2018 |
|
GNG EXPORTS Vs. SINOSTEEL PVT LTD
|
December 5, 2018 |
|
GOBINDA DAS Vs. STATE OF WEST BENGAL
|
January 3, 2018 |
|
GOBINDA HAZRA Vs. STATE OF W B & ORS
|
June 26, 2018 |
|
GOBINDA PRASAD DAS & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
August 3, 2018 |
|
GOBINDA SHIL Vs. STATE OF WEST BENGAL
|
July 10, 2018 |
|
GOLAM JILANI Vs. STATE BANK OF INDIA & ORS
|
August 10, 2018 |
|
GOLAM MORTAJA Vs. STATE OF WEST BENGAL
|
August 1, 2018 |
|
GOLDEN CATERERS Vs. SOUTH EASTERN RAILWAY & ORS
|
July 2, 2018 |
|
GOPAL CHANDRA MONDAL Vs. RELIANCE GENERAL INSURANCE COMPANY LIMITED AND ANR.
|
May 15, 2018 |
|
GOPAL CHANDRA NANDI & ORS Vs. STATE OF WEST BENGAL & ORS
|
December 18, 2018 |
|
GOPAL CHANDRA PANJA Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 11, 2018 |
|
GOPAL GARAI Vs. STATE OF WEST BENGAL & ORS
|
June 25, 2018 |
|
GOPAL GHOSHAL Vs. STATE OF WEST BENGAL
|
February 13, 2018 |
|
GOPAL JHUNJHUNWALA & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
July 16, 2018 |
|
GOPAL KRISHAN MOHAN & ORS Vs. MEERA VISWANATHAN & ORS
|
January 5, 2018 |
|
GOPAL PRADHAN Vs. STATE OF WEST BENGAL
|
March 21, 2018 |
|
GOPAL SUR Vs. STATE OF WEST BENGAL
|
February 7, 2018 |
|
GOPALA CONCLAVE PRIVATE LIMITED AND ANOTHER Vs. HAJI NURUL HUDA LAYEK AND OTHERS
|
September 12, 2018 |
|
GOPI DAS MIMANI AND OTHERS Vs. MONIKA DAW AND OTHERS
|
July 25, 2018 |
|
GOPI NATH NEOGI Vs. THE STATE OF WEST BENGAL AND ORS.
|
February 12, 2018 |
|
GOPI VALLABH SOLUTIONS PVT LTD AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
|
July 2, 2018 |
|
GOPINATH GHORAI Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-9
|
February 7, 2018 |
|
GOSTHA BIHARI GUCHHAIT Vs. STATE OF WEST BENGAL & ORS.
|
January 25, 2018 |
|
GOUR DAS Vs. STATE OF WEST BENGAL & ORS.
|
January 9, 2018 |
|
GOUR DAS Vs. STATE OF WEST BENGAL AND OTHERS
|
February 1, 2018 |
|
GOURANGA SINGHA Vs. UNION OF INDIA & ORS
|
October 9, 2018 |
|
GOURHARI DOLAI Vs. STATE AND ORS.
|
July 31, 2018 |
|
GOURHARI JANA Vs. THE STATE OF WEST BENGAL & ORS.
|
January 16, 2018 |
|
GOURI BRAHMACHARI (BANDOPADHYAY) Vs. STATE OF WEST BENGAL AND ORS.
|
June 11, 2018 |
|
GOURI SHANKAR DEBEY Vs. DUKHI PRASAD JAISWAL AND ORS.
|
September 28, 2018 |
|
GOUTAM GHOSH Vs. STATE OF WEST BENGAL & ORS
|
February 12, 2018 |
|
GOUTAM GHOSH Vs. STATE OF WEST BENGAL AND OTHERS
|
September 2, 2018 |
|
GOUTAM KUMAR DAS Vs. STATE OF W B & ORS
|
February 14, 2018 |
|
GOVERNING BODY OF COLLEGE OF ENGINEERING AND MANAGEMENT, KOLAGHAT & ANR. Vs. KOLAGHAT COLLEGE OF ENGINEERING AND MANAGEMENT EMPLOYEES WELFARE ASSOCIATION & ORS.
|
July 19, 2018 |
|
GOVINDA CHANDRA DAS & ORS Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
July 6, 2018 |
|
GOVINDA CHANDRA DAS & ORS Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
November 26, 2018 |
|
GOVINDARAJALU KRISHNARAJ Vs. UNION OF INDIA & ORS
|
May 16, 2018 |
|
GPT HEALTHCARE PVT LTD Vs. SOORAJMULL NAGARMULL & OTHERS
|
June 19, 2018 |
|
GPT-SMC (JV) & ORS. Vs. THE KOLKATA MUNICIPAL CORPORATION
|
February 2, 2018 |
|
GRAM MARINE PTE LTD. Vs. THE OWNERS AND PARTIES INTERESTED IN THE VESSEL MV PELAGOS
|
August 30, 2018 |
|
GRASIM INDUSTRIES LTD. Vs. THE KOLKATA MUNICIPAL CORPORATION AND ORS.
|
July 10, 2018 |
|
GREEN WOOD CO Vs. SMT. KUM KUM GUHA & ANR.
|
August 24, 2018 |
|
GURUPADA @ GURAI ADHIKARY Vs. STATE OF WEST BENGAL & ANR
|
January 20, 2018 |
|
GURUPADA SINHA AND OTHERS Vs. RAFIQUE MIDDYA AND OTHERS
|
February 15, 2018 |
|
GURUPRASAD JANA & ORS Vs. STATE OF WEST BENGAL & ORS
|
February 1, 2018 |
|
GYAN BHARATI VIDYAPITH & ANR Vs. DIRECTOR OF SCHOOL EDUCATION, GOVT OF W B & ORS
|
January 25, 2018 |
|
GYAN BHARATI VIDYAPITH & ANR Vs. DIRECTOR OF SCHOOL EDUCATION, GOVT. OF W.B. & ORS.
|
January 31, 2018 |
|
GYAN BHARATI VIDYAPITH & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
October 11, 2018 |
|
GYAN MAHENDRA SWARUP Vs. LIFE INSURANCE CORPORATION OF INDIA
|
August 29, 2018 |
|
GYANENDRA SINGH BAYED Vs. ANJALI MAJUMDER AND OTHERS
|
July 31, 2018 |
|
H S K E R R Vs. SAJAL KUMAR BANERJEE
|
March 20, 2018 |
|
HABIBUR RAHAMAN @ HABAI Vs. STATE OF WEST BENGAL
|
July 26, 2018 |
|
HADAITULLAH MALLICK Vs. THE STATE OF WEST BENGAL AND OTHERS
|
August 17, 2018 |
|
HAFIZA BIBI Vs. NOOR MOHAMMAD & ANR
|
May 8, 2018 |
|
HAJI HANIF HAKAM Vs. DEBT RECOVERY APPELLATE TRIBUNAL
|
February 16, 2018 |
|
HALDIA DEVELOPMENT AUTHORITY & ANR Vs. URAL INDIA LTD & ORS
|
July 10, 2018 |
|
HALDIA PETROCHEMCALS LTD Vs. ENGINEERS INDIA LTD
|
October 1, 2018 |
|
HALEMA BIBI Vs. THE STATE OF WEST BENGAL & ORS.
|
July 26, 2018 |
|
HALIM @ HANIF SK Vs. STATE OF WEST BENGAL
|
July 2, 2018 |
|
HAMID MONDAL @ HAMED MONDAL & ORS Vs. STATE OF WEST BENGAL
|
February 13, 2018 |
|
HANNAN MONDAL & ORS Vs. STATE OF WEST BENGAL
|
July 23, 2018 |
|
HANSAL MEHTA Vs. ADARSH TELEMEDIA PVT LTD AND OTHERS
|
June 28, 2018 |
|
HARA GOBINDA SEN Vs. STATE OF WEST BENGAL & ORS
|
February 5, 2018 |
|
HARADHAN BANERJEE Vs. THE STATE OF WEST BENGAL & ORS.
|
January 5, 2018 |
|
HARBANS LAL MALAHOTRA & SONS PVT. LTD. Vs. JULFERS TREXIM PVT. LTD.
|
January 16, 2018 |
|
HARBANS LAL MALHOTRA & SONS LIMITED WORKMENS UNION AND ANOTHER Vs. THE STATE OF WEST BENGAL AND OTHERS
|
July 30, 2018 |
|
HARE KRISHNA MONDAL ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 29, 2018 |
|
HARI PADA SINGHA Vs. THE STATE OF WEST BENGAL & ORS
|
August 31, 2018 |
|
HARI SHANKAR CHATURVEDI @ H S CHATURVEDI Vs. INDIAN OVERSEAS BANK & ORS
|
December 7, 2018 |
|
HARIPADA MAHATA Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 24, 2018 |
|
HARIPADA SARKAR AND ANOTHER Vs. STATE AND OTHERS
|
August 28, 2018 |
|
HASHEN SEIKH AND OTHERS Vs. ASURA BIBI AND OTHERS
|
June 14, 2018 |
|
HASIBAR RAHAMAN Vs. THE STATE OF WEST BENGAL AND ORS.
|
June 4, 2018 |
|
HASIBAR RAHAMAN Vs. THE STATE OF WEST BENGAL & ORS.
|
September 10, 2018 |
|
HASIL SK & ORS Vs. STATE OF WEST BENGAL
|
December 20, 2018 |
|
HASINA BIBI Vs. STATE OF WEST BENGAL & ORS
|
August 28, 2018 |
|
HAYDAR ALI MOLLA & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
August 2, 2018 |
|
HAZRAT MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
|
July 16, 2018 |
|
HDB FINANCIAL SERVICES LIMITED Vs. SURJEET SINGH AND ANOTHER
|
July 25, 2018 |
|
HEAD MASTER, KURMITOLA HIGH SCHOOL (H S ) Vs. HARAN CHANDRA BISWAS & ORS
|
January 15, 2018 |
|
HEMANT KUMAR JALAN Vs. RAJENDRA BAJORIA & ORS.
|
September 14, 2018 |
|
HEMANTA BISWAS Vs. THE STATE OF WEST BENGAL
|
September 13, 2018 |
|
HEMANTA KUMAR MUKHOPADHYAY Vs. STATE OF WEST BENGAL AND ORS
|
July 10, 2018 |
|
HILAL AHMAD MALLICK Vs. STATE OF WEST BENGAL
|
January 3, 2018 |
|
HIMANI PARYA Vs. STATE OF WEST BENGAL AND ORS
|
July 31, 2018 |
|
HIMANSHU KUMAR CHOUDHURI @ HIMANSHU CHOWDHURY & ORS Vs. SOUTH CITY PROJECTS (KOLKATA) LIMITED & ORS
|
August 7, 2018 |
|
HINDUSTAN CLUB LTD. Vs. COMMISSIONER OF SERVICE TAX
|
July 2, 2018 |
|
HINDUSTAN PETROLEUM CORPORATION LTD Vs. STATE OF WEST BENGAL & ORS
|
June 11, 2018 |
|
HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II
|
December 21, 2018 |
|
HINDUSTAN UNILEVER LIMITED Vs. EMAMI LIMITED AND OTHERS
|
July 2, 2018 |
|
HINDUSTAN UNILEVER LIMITED Vs. TRILOK SHARMA
|
August 3, 2018 |
|
HINDUSTAN UNILEVER LIMITED Vs. JASWINDER PAL SINGH
|
August 1, 2018 |
|
HINDUSTHAN ENGINEERING & INDUSTRIES LTD Vs. METAFLUX COMPANY PRIVATE LTD
|
February 14, 2018 |
|
HINDUSTHAN ENGINEERING & INDUSTRIES LTD Vs. METAFLUX COMPANY PRIVATE LTD
|
February 9, 2018 |
|
HINDUSTHAN UNILEVER LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES, BIHAR, PATNA AND ORS.
|
January 10, 2018 |
|
HIRA CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS
|
February 5, 2018 |
|
HIRALAL CHOWHAN & COMPANY Vs. BOARD OF TRUST OF PORT OF KOLKATA
|
August 29, 2018 |
|
HIRANMAY BANERJEE Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 30, 2018 |
|
HIROK CHOWDHURY AND ORS. Vs. KHAGENDRA NATH MANDAL AND ORS.
|
September 6, 2018 |
|
HOU HOI LIN Vs. SHRIMATI HASI AUDDY & ORS
|
July 18, 2018 |
|
HOWRAH ZILA CONTRACTORS SHRAMIK UNION Vs. RAKSHAK SUBIDHA (P) LTD. AND OTHERS
|
May 17, 2018 |
|
HRISHIKESH HALDER Vs. STATE OF WEST BENGAL & ORS
|
November 12, 2018 |
|
HUNGERFORD INVESTMENT TRUST LIMITED Vs. TURNER MORRISON & COMPANY LIMITED
|
August 9, 2018 |
|
HUSAIN DHARIWALA Vs. FATEMA HUSSAIN DHARIWALA AND OTHERS
|
August 17, 2018 |
|
ICA EDU SKILLS PRIVATE LIMITED & ANR. Vs. THE KOLKATA MUNICIPAL CORPORATION & ORS.
|
August 28, 2018 |
|
ICICI BANK LTD & ANR Vs. STATE OF WEST BENGAL & ANR
|
February 9, 2018 |
|
IDRIS GAZI @ IDRICH GAZI Vs. STATE AND ORS.
|
July 25, 2018 |
|
IDRISH ALI GAZI Vs. SALAUDDIN GAZI & ORS
|
July 9, 2018 |
|
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. MITA SAHA & ORS
|
July 13, 2018 |
|
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. MITA SAHA AND ORS.
|
January 9, 2018 |
|
IMPEX FERRO TECH LIMITED Vs. AUROMA COKE LTD.
|
December 17, 2018 |
|
IMPEX FERRO TECH PRIVATE LIMITED Vs. AUROMA COKE LIMITED
|
August 10, 2018 |
|
IMPEX METAL AND FERRO ALLOYS LTD. Vs. UNION OF INDIA
|
October 5, 2018 |
|
IN GOODS OF Vs. BUDHMAL KULTHIA AND SAMPAT DEVI KULTHIA
|
December 3, 2018 |
|
IN GOODS OF SISIR KUMAR BHATTACHARJEE (DECEASED) Vs. DIPTI CHATTERJEE & ORS
|
November 13, 2018 |
|
IN MATTER OF Vs. ROHIT FERRO TECH LIMITED
|
July 26, 2018 |
|
IN RE Vs. BIPLAB KUMAR BANERJEE
|
December 19, 2018 |
|
IN RE Vs. MD ABDUR RAQUIB
|
December 10, 2018 |
|
IN RE Vs. ARCHON POWERINFRA INDIA PRIVATE LIMITED
|
December 12, 2018 |
|
IN RE Vs. ANSAR ALI
|
August 10, 2018 |
|
IN RE Vs. TARUN KUMAR MONDAL
|
February 8, 2018 |
|
IN RE Vs. ANUPAM GHOSH
|
September 20, 2018 |
|
IN RE : ANJALI RAY Vs. STATE
|
June 8, 2018 |
|
IN RE : NISHI KANTA SARKAR Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 10, 2018 |
|
IN RE : SANJOY CHAKRABORTY Vs. NATIONAL COMMISSION FOR SCHEDULE CASTE & ORS.
|
August 3, 2018 |
|
IN RE : SRI ASIT KUMAR KUNDU @ ASIT KUNDU Vs. STATE
|
September 14, 2018 |
|
IN RE : SUMAN KANTI MITRA Vs. STATE
|
January 10, 2018 |
|
IN RE : SUSHANTA NAYAK AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
July 24, 2018 |
|
IN RE : UNNATURAL DEATH IN PRISON AND COMPENSATION Vs. STATE
|
October 11, 2018 |
|
IN RE, BIKASH MUDI Vs. STATE
|
October 1, 2018 |
|
IN RE, SOVAN SIDDHANTA AND ORS. Vs. STATE
|
June 21, 2018 |
|
IN RE., ALIMUL ISLAM ALIAS ALIUL ISLAM Vs. STATE
|
July 27, 2018 |
|
IN RE., ASIM CHANDRA DAS AND ANOTHER Vs. THE STATE
|
September 11, 2018 |
|
IN RE: BHABANI BALA DAS Vs. STATE
|
January 12, 2018 |
|
IN RE: DR. BISWARUP SAHA Vs. COMMISSIONER OF SCHOOL EDUCATION AND ORS.
|
January 19, 2018 |
|
IN RE: DR. VALI FARAZ @ VALI FARAZ SARVAR Vs. THE STATE OF WEST BENGAL AND OTHERS
|
March 8, 2018 |
|
IN RE: ILLIAS MOLLA @ BOMBHOLA & ORS. Vs. STATE
|
September 19, 2018 |
|
IN RE: KHOKAN DAS Vs. ALLAHABAD BANK AND OTHERS
|
July 24, 2018 |
|
IN RE: MAHAMAYA BANERJEE Vs. THE STATE OF WEST BENGAL & ORS.
|
January 3, 2018 |
|
IN RE: MD. MOSTAFA KAMAL Vs. THE STATE OF WEST BENGAL & ORS.
|
January 4, 2018 |
|
IN RE: MR. TRIVIKRAMA SADANANDA PRABHU AND ORS. Vs. UNION OF INDIA AND ORS.
|
July 27, 2018 |
|
IN RE: PANCHU CHARAN MANNA Vs. STATE
|
January 5, 2018 |
|
IN RE: PROTAP MOTILAL AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
July 24, 2018 |
|
IN RE: SAMAPTI MITRA (NANDI) Vs. THE STATE OF WEST BENGAL & ORS.
|
January 3, 2018 |
|
IN RE: SARFRAZ AHMAD Vs. THE STATE OF WEST BENGAL AND ORS.
|
August 10, 2018 |
|
IN RE: SRI KRISHNA PROSAD MUKHERJEE AND ORS Vs. THE STATE
|
September 7, 2018 |
|
IN RE: SUBHODIP DUTTA Vs. STATE OF WEST BENGAL & ORS.
|
July 31, 2018 |
|
IN RE: SUTANTRA HALDAR Vs. THE STATE OF WEST BENGAL AND ORS.
|
September 28, 2018 |
|
IN RE: TAPATI BHATTACHARYA (CHATTERJEE) Vs. THE STATE OF WEST BENGAL & ORS.
|
January 3, 2018 |
|
IN RE: TARA (GHOSH DASTIDAR) CHAKI Vs. THE STATE OF WEST BENGAL & ORS.
|
January 9, 2018 |
|
IN THE GOOD OF : RABINDRA NATH CHATTERJEE (DEC) Vs. SIDDHARTHA CHATTERJEE
|
August 6, 2018 |
|
IN THE GOODS OF : RAJIB DEB (DECEASED) Vs. STATE
|
July 24, 2018 |
|
IN THE GOODS OF: NARAYANDAS MULCHANDANI (DEC) AND RATAN KUMAR SHARMA AND ANOTHER Vs. JAGDISH MULCHANDANI
|
May 8, 2018 |
|
IN THE GOODS OF: SMT. SAILA BALA SEN (DEC) Vs. STATE
|
January 5, 2018 |
|
IN THE MATTER OF : ACHARYA SARVESHVARANANDA AVADHUTA Vs. STATE
|
January 16, 2018 |
|
IN THE MATTER OF : SAVANA YASMIN Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 10, 2018 |
|
IN THE MATTER OF : SIMSON MOLLA Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 19, 2018 |
|
IN THE MATTER OF : SUJOY KUMAR MAITY Vs. STATE OF WEST BENGAL & ORS.
|
July 30, 2018 |
|
IN THE MATTER OF GOOD-WILL TEA & INDUSTRIES LTD. Vs. PRATIK AGARWAL
|
June 29, 2018 |
|
IN THE MATTER OF RIYA DAS Vs. STATE OF WEST BENGAL & ORS.
|
July 30, 2018 |
|
IN THE MATTER OF SRABONI GHOSH Vs. THE STATE OF WEST BENGAL AND ORS.
|
October 3, 2018 |
|
IN THE MATTER OF, IMPEX FERRO TECH PRIVATE LIMITED Vs. STATE
|
August 10, 2018 |
|
IN THE MATTER OF, JAGJIT SINGH Vs. STATE
|
August 10, 2018 |
|
IN THE MATTER OF: DEBRAJ SEN & ORS. Vs. SANGHAMITRA BANERJEE & ORS.
|
September 19, 2018 |
|
IN THE MATTER OF: IMPEX FERRO TECH LIMITED Vs. STATE
|
August 9, 2018 |
|
IN THE MATTER OF: JYOTIRMOY ROY Vs. STATE OF WEST BENGAL & ORS.
|
August 8, 2018 |
|
IN THE MATTER OF: KHURSID ANWAR KHAN Vs. THE STATE OF WEST BENGAL & ORS.
|
January 8, 2018 |
|
IN THE MATTER OF: KURAN NANDI Vs. SMT. KAMANA NANDI AND ANOTHER
|
February 16, 2018 |
|
IN THE MATTER OF: KUSHAL SAMADDAR Vs. GENERAL MANAGER, METRO RAILWAY
|
September 19, 2018 |
|
IN THE MATTER OF: MITA BANERJEE Vs. BANK OF INDIA & ORS.
|
June 25, 2018 |
|
IN THE MATTER OF: PARMESWAR GHOSHAL & ORS. Vs. THE STATE OF WEST BENGAL & ANR.
|
January 12, 2018 |
|
IN THE MATTER OF: SAMIR JAIN Vs. THE STATE OF WEST BENGAL
|
February 14, 2018 |
|
IN THE MATTER OF: SHAMPA GHOSH Vs. THE STATE OF WEST BENGAL AND OTHERS
|
July 16, 2018 |
|
IN THE MATTER OF: SHRI MANISH MALHOTRA Vs. THE STATE OF WEST BENGAL & ORS.
|
August 23, 2018 |
|
IN THE MATTER OF: SUJIT MONDAL Vs. STATE
|
November 1, 2018 |
|
IN THE MATTER OF: TAPASI DAS Vs. THE STATE OF WEST BENGAL & ORS.
|
January 3, 2018 |
|
INCOME TAX-KOLKATA-1, KOLKATA Vs. TIL LTD
|
January 30, 2018 |
|
INDIA MEDIA SERVICES PVT LTD Vs. VISVESHWARAN SURESH KUMAR & ORS
|
September 24, 2018 |
|
INDIA POWER CORPORATION LIMITED & ANR Vs. EASTERN RAILWAY & OTHERS
|
November 28, 2018 |
|
INDIAN CHAIN PRIVATE LIMITED AND ANR. Vs. DEPUTY COMMISSIONER, CENTRAL AUDIT UNIT AND ORS.
|
June 27, 2018 |
|
INDIAN IRON & STEEL COMPANY LTD. Vs. MD. EKRUMAL HAQUE & ORS.
|
January 4, 2018 |
|
INDIAN IRON AND STEEL COMPANY LIMITED Vs. DR. ARABINDA DAS AND ORS.
|
June 18, 2018 |
|
INDIAN OIL CORPORATION LTD & ORS Vs. NIWAS RAMMGOPAL & ORS
|
July 4, 2018 |
|
INDIAN OVERSEAS BANK Vs. THE CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND OTHERS
|
June 27, 2018 |
|
INDICON WESTSFALIA LTD. Vs. OIL AND NATURAL GAS CORPORATION LTD. AND ORS.
|
January 12, 2018 |
|
INDOFIL INDUSTRIES LTD. Vs. M/S. KAYCEE CHEMICALS
|
August 29, 2018 |
|
INDRA MANI SHUKLA Vs. STATE OF WEST BENGAL
|
December 18, 2018 |
|
INDRAJIT TAPADAR Vs. THE STATE OF WEST BENGAL AND ANR.
|
August 9, 2018 |
|
INDRANIL MUKHERJEE Vs. STATE OF WEST BENGAL & ANR
|
September 7, 2018 |
|
INDRANIL MUKHERJEE Vs. SMT. JAYEETA MUKHERJEE (NEE BHATTACHARJEE)
|
May 16, 2018 |
|
INFINITY BNKE INFOCITY PVT. LTD. Vs. UNION OF INDIA
|
August 30, 2018 |
|
INFINITY INFOTECH PARKS LTD. Vs. UNION OF INDIA
|
July 9, 2018 |
|
INSPECTOR RAILWAY PROTECTION FORCE Vs. SK. AZIJUL AND OTHERS
|
October 12, 2018 |
|
INSPECTOR, R P F, RAMPURHAT Vs. G HEMBRAM & ORS
|
May 7, 2018 |
|
INSTITUTE OF COST ACCOUNTANTS OF INDIA Vs. KAUSHIK BANERJEE AND OTHERS
|
June 20, 2018 |
|
INSTITUTE OF EDUCATION & EXAMINATION MANAGEMENT PVT. LTD. & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
April 17, 2018 |
|
INTAJ SK & ORS Vs. STATE OF WEST BENGAL
|
January 12, 2018 |
|
INTELSYS TECHNOLOGIES PVT LTD & ANR Vs. UNION OF INDIA & ORS
|
July 16, 2018 |
|
IQBAL AHMED Vs. KOLKATA MUNICIPAL CORPORATION & OTHERS
|
March 12, 2018 |
|
ISLAM @ ANIKUL SK Vs. NATIONAL INVESTIGATING AGENCY
|
October 3, 2018 |
|
ISMAIL KAPASI Vs. STATE OF WEST BENGAL
|
November 26, 2018 |
|
ISRAFIL @ ISRAFUL SK Vs. STATE OF WEST BENGAL
|
January 20, 2018 |
|
ITC LIMITED Vs. WHOLE LEAF TOBACCO VENTURE PVT. LTD.
|
December 19, 2018 |
|
ITC LIMITED Vs. JP MORGAN MUTUAL FUND INDIA PRIVATE LIMITED & ORS
|
August 24, 2018 |
|
ITC LIMITED & ANR Vs. SPECIAL DIRECTOR, EASTERN REGION, ENFORCEMENT DIRECTORATE & ANR
|
December 7, 2018 |
|
ITC LIMITED & ANR Vs. SPECIAL DIRECTOR, EASTERN REGION,
ENFORCEMENT DIRECTORATE & ANR
|
November 14, 2018 |
|
J SANKAR RAO Vs. STATE OF WEST BENGAL & ANR
|
February 13, 2018 |
|
J. J. DEVELOPMENT PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
|
June 27, 2018 |
|
J. THOMAS & CO. PVT. LTD. Vs. THE STATE OF WEST BENGAL & ORS.
|
July 19, 2018 |
|
J. THOMAS AND CO. PVT. LTD. Vs. THE STATE OF WEST BENGAL AND ORS.
|
July 12, 2018 |
|
J.K. INDUSTRIES LTD. Vs. THE ASSISTANT COMMISSIONER
|
July 6, 2018 |
|
JABA CHANDRA Vs. STATE OF WEST BENGAL & ORS
|
August 9, 2018 |
|
JABBARUL ISLAM MONDAL Vs. STATE OF WEST BENGAL & OTHERS
|
November 26, 2018 |
|
JADABENDRA NATH JANA & ORS Vs. ANANTA KUMAR MISHRA (SINCE DECEASED) TAPAN KUMAR MISHRA & ORS
|
September 24, 2018 |
|
JADAVPUR UNIVERSITY Vs. ARNAB BANERJEE AND OTHERS
|
September 3, 2018 |
|
JAGABANDHU SEN Vs. SANAT KUMAR SEN
|
July 6, 2018 |
|
JAGADISH CHANDRA PAL & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
September 10, 2018 |
|
JAGADISH CHOWDHURY Vs. STATE OF WEST BENGAL
|
August 30, 2018 |
|
JAGADISH PROSAD SAHA & ANR Vs. ANUP KUMAR BISWAS
|
January 15, 2018 |
|
JAGADISH SARKAR Vs. STATE OF WEST BENGAL & ORS
|
June 18, 2018 |
|
JAGADISH SINGH Vs. RANJIT KUMAR DAWN AND ANOTHER
|
May 4, 2018 |
|
JAGANNATH SAHA Vs. STATE OF WEST BENGAL AND ORS.
|
July 24, 2018 |
|
JAGU @ TAPAN BAURI Vs. STATE OF WEST BENGAL
|
October 4, 2018 |
|
JAI BALAJI INDUSTRIES LIMITED (IN LIQUIDATION) Vs. LAKHOTIA TRANSPORT COMPANY PVT. LTD.
|
June 21, 2018 |
|
JAI BALAJI INDUSTRIES LTD. Vs. LAKHOTIA TRANSPORT COMPANY PVT. LTD.
|
June 7, 2018 |
|
JAI BALAJI INDUSTRIES LTD. Vs. WELLMAN LOGISTICS PVT. LTD.
|
January 17, 2018 |
|
JAI CHAND MAHTAB & ORS. Vs. SMT. ANNAPURNA ROY & ANR.
|
September 11, 2018 |
|
JAICHAND LAL GORAWAT Vs. SILIGURI MUNICIPAL CORPN & ORS
|
February 5, 2018 |
|
JAIN GROUP PROJECTS PVT. LTD. Vs. JIBAN KRISHNA MUKHERJEE AND ORS.
|
June 22, 2018 |
|
JAIN INTERNATIONAL (IMPORTER/EXPORTER) Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE)
|
December 10, 2018 |
|
JAISHREE DEVI & OTHERS Vs. ASHOK KUMAR RAIDANI & OTHERS
|
July 13, 2018 |
|
JAITRA ACHARYA Vs. STATE OF WEST BENGAL & ORS
|
February 28, 2018 |
|
JAL VAYU VIHAR CO-OPERATIVE HOUSING SOCIETY LTD & ANR Vs. PRANAB KUMAR MITRA & ORS
|
December 20, 2018 |
|
JALADHAR MAJI Vs. THE STATE OF WEST BENGAL AND ORS.
|
October 11, 2018 |
|
JALAN NIKETAN PRIVATE LIMITED Vs. AVANI PROJECTS AND INFRASTRUCTURE LIMITED
|
July 10, 2018 |
|
JAMAL KHAN Vs. STATE OF WEST BENGAL
|
April 6, 2018 |
|
JAMALUDDIN MALLICK Vs. STATE OF WEST BENGAL & ANR
|
August 7, 2018 |
|
JAMALUDDIN MOLLAH Vs. SK MOHAMMAD ASLAM
|
December 10, 2018 |
|
JAMILAH BEGUM Vs. MD RIZWAN & ORS
|
July 18, 2018 |
|
JANARDAN NIRMAN PVT LTD Vs. ERA INFRA ENGINEERING LTD AND ANR
|
January 12, 2018 |
|
JANMENJOY PATRA Vs. STATE OF WEST BENGAL & ORS
|
December 13, 2018 |
|
JARIFA KHATOON Vs. STATE OF WEST BENGAL
|
January 4, 2018 |
|
JASPAL SINGH Vs. ASSISTANT COMMR. OF STATE TAX
|
August 16, 2018 |
|
JASPER MOTORS PRIVATE LIMITED AND ANOTHER Vs. PROPRIETOR, BASANTEE BATTERY OPERATED RICKSHAW AND OTHERS
|
July 18, 2018 |
|
JAWAHARLAL SARKAR @ JAHARLAL Vs. STATE OF WEST BENGAL & ANR.
|
January 9, 2018 |
|
JAWED SHAKIL & ANR. Vs. SUKUMAR CHAKRABORTY & ORS.
|
January 5, 2018 |
|
JAYANTA ADHIKARY Vs. THE STATE OF WEST BENGAL AND OTHERS
|
August 20, 2018 |
|
JAYANTA CHOUDHURY Vs. STATE OF WEST BENGAL & OTHERS
|
February 15, 2018 |
|
JAYANTA DAS & ORS Vs. UTTARPARA-KORTUNG MUNICIPALITY & ORS
|
October 4, 2018 |
|
JAYANTA KUMAR BHATTACHARYA Vs. STATE OF WEST BENGAL
|
December 20, 2018 |
|
JAYANTA KUMAR LAHIRI AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
|
June 12, 2018 |
|
JAYANTA KUMAR SARKAR Vs. STATE OF WEST BENGAL & ORS.
|
January 17, 2018 |
|
JAYANTA MONDAL Vs. UNITED BANK OF INDIA
|
December 3, 2018 |
|
JAYANTI DAS Vs. STATE OF WEST BENGAL AND ORS.
|
January 18, 2018 |
|
JAYDEB HORE (MAJUMDER) Vs. STATE OF WEST BENGAL
|
January 20, 2018 |
|
JAYTEE EXPORTS Vs. NATVAR PARIKH INDUSTRIES LIMITED & ORS
|
April 19, 2018 |
|
JHAJHARIA NIRMAN LIMITED & ANR. Vs. RITES LIMITED & ORS.
|
September 13, 2018 |
|
JHARNA BALA Vs. STATE OF WEST BENGAL & OTHERS
|
November 26, 2018 |
|
JHARNA MAULIK & ORS. Vs. KHALIL AHMED & ANR.
|
January 5, 2018 |
|
JHUNU MUKHERJEE Vs. SOUTH DUM DUM MUNICIPALITY & ORS
|
July 30, 2018 |
|
JIAUL LASKAR @ SAIFUL LASKAR @ MEHABUB Vs. STATE OF WEST BENGAL
|
July 13, 2018 |
|
JIBAN KUMAR SARKAR Vs. UNION OF INDIA AND OTHERS
|
October 10, 2018 |
|
JIBAN MONDAL & ORS Vs. STATE OF WEST BENGAL
|
July 18, 2018 |
|
JIBLAL HAZRA & ORS Vs. STATE OF WEST BENGAL
|
September 27, 2018 |
|
JITEN SARKAR Vs. STATE OF WEST BENGAL & ORS
|
January 30, 2018 |
|
JITEN SARKAR ALIAS JITENDRA NATH SARKAR Vs. STATE OF WEST BENGAL
|
January 15, 2018 |
|
JITENDRA NATH PARIA ALIAS GHOSH & OTHERS Vs. AJIT KUMAR GHOSH & OTHERS
|
May 8, 2018 |
|
JITENDRA SINGH Vs. CHANDANNAGAR MUNICIPAL CORPORATION & ANR
|
November 14, 2018 |
|
JITENDRANATH BISWAS Vs. THE STATE OF WEST BENGAL & ORS.
|
June 6, 2018 |
|
JITU ROY & ORS Vs. STATE OF WEST BENGAL
|
June 20, 2018 |
|
JIWIT PROSAD ARYA Vs. CHIEF SECURITY COMMISSIONER, RAILWAY PROTECTION FORCE AND OTHERS
|
September 27, 2018 |
|
JIYAD ALI MOLLA Vs. ABDUL KHALEK MOLLA & ORS.
|
January 3, 2018 |
|
JOGESWAR MAHATO & OTHERS Vs. CHANDRA MAHATO & OTHERS
|
July 5, 2018 |
|
JOYASREE ROY CHOWDHURY Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
December 3, 2018 |
|
JOYDEB MALIK Vs. STATE OF WEST BENGAL
|
July 10, 2018 |
|
JOYDEB SAHA Vs. MIHIRLAL MUKHERJEE
|
January 4, 2018 |
|
JOYDEB SARDER Vs. STATE OF WEST BENGAL
|
August 24, 2018 |
|
JOYDEB SARDER Vs. STATE OF WEST BENGAL
|
August 20, 2018 |
|
JOYDEV DAS ADHIKARI Vs. STATE OF WEST BENGAL & ORS
|
February 1, 2018 |
|
JUI CHATTERJEE Vs. THE STATE OF WEST BENGAL AND ORS.
|
August 30, 2018 |
|
JULIEN DAY SCHOOL AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
|
February 14, 2018 |
|
JUPITER TRADING COMPANY AND ANOTHER Vs. UNION BANK OF INDIA AND OTHERS
|
May 16, 2018 |
|
JUTE CORPORATION OF INDIA LTD Vs. ABL INTERNATIONAL LTD
|
April 23, 2018 |
|
JYOTI DEY & ORS Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
June 22, 2018 |
|
JYOTI DEY & ORS Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
November 28, 2018 |
|
JYOTI PRAKASH HAR Vs. STATE OF WEST BENGAL & ORS
|
December 13, 2018 |
|
JYOTI PRASAD BANDYOPADHYAY & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
June 18, 2018 |
|
JYOTISH BHOWMICK @ JYOTISH CHANDRA BHOWMIK Vs. STATE OF WEST BENGAL
|
July 5, 2018 |
|
JYOTISH CHANDRA DAS Vs. STATE OF WEST BENGAL & ORS
|
September 14, 2018 |
|
JYOTSNA RANI DAS Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 25, 2018 |
|
K B /B R BHARATIYA JANATA PARTY & ANR Vs. STATE ELECTION COMMISSION AND OTHERS
|
April 11, 2018 |
|
KABERI HAZRA Vs. STATE OF WEST BENGAL AND OTHERS
|
July 19, 2018 |
|
KABERI SEN & ORS Vs. SUTANDRO CHOWDHURY & ORS
|
January 29, 2018 |
|
KACHI HANSDA Vs. LAXMAN MURMU & ORS.
|
January 3, 2018 |
|
KAILASH MARJIT Vs. THE STATE OF WEST BENGAL
|
September 7, 2018 |
|
KAJAL LATA DAS Vs. STATE OF WEST BENGAL & ORS
|
January 20, 2018 |
|
KAKALI BERA Vs. UNION OF INDIA & ORS.
|
January 17, 2018 |
|
KAKALI GHOSH Vs. STATE OF WEST BENGAL AND OTHERS
|
August 2, 2018 |
|
KALACHAND BISWAS AND ANOTHER Vs. STATE OF WEST BENGAL
|
August 7, 2018 |
|
KALAM SK Vs. STATE OF WEST BENGAL
|
September 20, 2018 |
|
KALI CHOWDHURY Vs. THE KOLKATA MUNICIPAL CORPORATION AND ORS.
|
January 29, 2018 |
|
KALI KRISHNA BANERJEE AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
July 12, 2018 |
|
KALIKINKAR BHATTACHARJEE Vs. KAMARHATI MUNICIPALITY & ORS
|
November 14, 2018 |
|
KALIMATA ISPAT INDUSTRIES PVT LTD Vs. UNION OF INDIA & ANR
|
June 27, 2018 |
|
KALIRAM DAS & ORS Vs. GURUPRASAD JANA & ORS
|
June 22, 2018 |
|
KALLOL COOPERATIVE HOUSING SOCIETY LIMITED AND ORS. Vs. STEEL AUTHORITY OF INDIA LIMITED AND ORS.
|
July 18, 2018 |
|
KALO BARAN DAS Vs. STATE OF WEST BENGAL & ORS
|
February 14, 2018 |
|
KALPANA DINDA & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
January 15, 2018 |
|
KALPANA RANI MANDAL Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 15, 2018 |
|
KALPANA SARKAR Vs. STATE OF WEST BENGAL AND OTHERS
|
August 20, 2018 |
|
KALYANI GUPTA Vs. STATE OF WEST BENGAL AND OTHERS
|
July 17, 2018 |
|
KALYANI SARKAR Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 19, 2018 |
|
KAMAKSHYA NARAYAN PANDEY Vs. STATE OF WEST BENGAL & ORS.
|
June 8, 2018 |
|
KAMAL ADHIKARI Vs. STATE OF WEST BENGAL & ORS
|
June 4, 2018 |
|
KAMAL BAIRAGI Vs. STATE OF WEST BENGAL
|
September 3, 2018 |
|
KAMAL KANATI GHOSH Vs. STATE OF WEST BENGAL & ORS
|
August 10, 2018 |
|
KAMAL KUMAR BHAUMIK Vs. THE STATE OF WEST BENGAL AND ORS.
|
October 9, 2018 |
|
KAMAL KUMAR SANTRA Vs. SUSANTA MONDAL AND BALARAM PAN
|
July 11, 2018 |
|
KAMAL SK ALIAS KAMALUDDIN SK & ORS Vs. STATE & ANR
|
January 16, 2018 |
|
KAMALA BALA JANA Vs. UNION OF INDIA & ORS
|
January 29, 2018 |
|
KAMALA CHAKRABORTY & ANR Vs. MUKTI SINGHA & ORS
|
August 8, 2018 |
|
KAMALA KANTA HANSDA Vs. STATE OF WEST BENGAL AND ORS.
|
July 25, 2018 |
|
KAMALA RESTAURANT & BAR AND ANOTHER Vs. THE LIEUTENANT GOVERNOR AND OTHERS
|
July 16, 2018 |
|
KAMALESH CHANDRA DEB ROY Vs. STATE OF WEST BENGAL & ORS
|
September 27, 2018 |
|
KAMESHWAR PRASAD Vs. STATE OF WEST BENGAL
|
December 11, 2018 |
|
KAMLESH KUMAR Vs. THE UNION OF INDIA AND ORS.
|
June 5, 2018 |
|
KAMLESH PHUMBRA & ORS Vs. WOODBURN PARK CO-OPERATIVE HOUSING SOCIETY LTD & ORS
|
September 25, 2018 |
|
KANAI LAL DUTTA Vs. SRI BABU DAS BAIRAGYA
|
January 29, 2018 |
|
KANAK PROJECTS LIMITED Vs. HOOGHLY PRINTING COMPANY LIMITED
|
February 14, 2018 |
|
KANDURA PAUL AND OTHERS Vs. MANORANJAN SAHA & OTHERS
|
February 6, 2018 |
|
KAPIRUDDIN MONDAL AND ANOTHER Vs. MAGMA FINCORP LIMITED
|
February 8, 2018 |
|
KARABI NASKAR Vs. TANUSREE PRATIHAR
|
December 18, 2018 |
|
KARMATULLAH KHAN AND ANOTHER Vs. ZAFRULLAH KHAN
|
August 24, 2018 |
|
KARNANI PROPERTIES LTD. Vs. KAILASH PRASAD JHUNJHUNWALA
|
February 5, 2018 |
|
KARTICK CHAKRABORTY Vs. PAMPA CHAKRABORTY
|
June 4, 2018 |
|
KARTICK CHANDRA DAS Vs. STATE OF WEST BENGAL AND ORS.
|
July 24, 2018 |
|
KARTICK MONDAL Vs. STATE OF WEST BENGAL
|
May 18, 2018 |
|
KARTICK PAUL Vs. STATE OF WEST BENGAL
|
July 2, 2018 |
|
KARTIK CH. PAL Vs. THE STATE OF WEST BENGAL & ORS.
|
July 24, 2018 |
|
KASEM MOLLA @ KASEM ALI MOLLA Vs. STATE OF WEST BENGAL
|
June 18, 2018 |
|
KASHINATH BHATTACHARYYA Vs. STATE OF WEST BENGAL & ORS.
|
August 2, 2018 |
|
KASHINATH DAS Vs. STATE OF WEST BENGAL
|
January 2, 2018 |
|
KASIMUDDIN AHAMMAD & ORS Vs. RAJJAK ALI & ANR
|
February 9, 2018 |
|
KAYAN AGRO INDUSTRIES & CO PVT LTD & ANR Vs. JOINT COMMISSIONER, COMMERCIAL TAXES, SILIGURI CIRCLE & ORS
|
July 2, 2018 |
|
KAZI ANSAR ALI & ANR Vs. KOHINOOR BEGUM & ORS
|
October 5, 2018 |
|
KAZI KAMALUDDIN AND OTHERS Vs. STATE OF WEST BENGAL AND ORS.
|
January 30, 2018 |
|
KENJAKURA WEAVERS CO Vs. THE STATE OF WEST BENGAL AND ORS.
|
July 13, 2018 |
|
KESHAB LAL PRADHAN Vs. STATE OF WEST BENGAL AND ORS.
|
January 8, 2018 |
|
KESHABANANDA PAUL AND ANR Vs. STATE OF WEST BENGAL & OTHERS
|
February 16, 2018 |
|
KEYA CHAKRABORTY Vs. SUDIP BHATTACHARYA
|
September 18, 2018 |
|
KEYA KAR Vs. STATE OF W B & ORS
|
July 19, 2018 |
|
KEYA KAR Vs. STATE OF WEST BENGAL & ORS
|
December 20, 2018 |
|
KHAGEN MONDAL Vs. STATE OF WEST BENGAL
|
August 7, 2018 |
|
KHALEDA BEGAM Vs. STATE AND ORS.
|
July 24, 2018 |
|
KHALIL SK & ANR Vs. STATE OF WEST BENGAL & ANR
|
November 26, 2018 |
|
KHARDAH MUNICIPALITY & ANR Vs. TAPAN KUMAR SADHUKHAN & ORS
|
February 7, 2018 |
|
KHATIZA BEGUM & ORS. Vs. MD. ISHAQUE & ANR.
|
July 5, 2018 |
|
KHOSH MOHAMMAD SEIKH Vs. STATE OF WEST BENGAL & ORS
|
August 28, 2018 |
|
KHUDIRAM @ KHORA BAURI Vs. STATE OF WEST BENGAL
|
August 2, 2018 |
|
KIRAN SHARMA Vs. SATNAM SINGH & ORS
|
June 11, 2018 |
|
KISHOR KUMAR Vs. UNION OF INDIA & ORS
|
July 25, 2018 |
|
KISHORE KUMAR MONDAL Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED & ORS
|
June 12, 2018 |
|
KLASSIC WHEELS PRIVATE LTD Vs. ASSISTANT CONTROLLER OF PATENTS AND DESIGNS
|
June 4, 2018 |
|
KMDA & ANR Vs. RIDDHI SIDDHI MALL MANAGEMENT PVT LTD & ORS
|
August 28, 2018 |
|
KOELIA BISWAS NEE DE Vs. PINAKEE BISWAS
|
February 12, 2018 |
|
KOHLBROS COMMUNICATION PVT LTD Vs. SANDEEP TRADEX PVT LTD
|
April 30, 2018 |
|
KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY Vs. AMAR NATH PAUL & ORS
|
February 6, 2018 |
|
KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY & ORS Vs. DINABANDHU ANDREWS INSTITUTE OF TECHNOLOGY MANAGEMENT & ANR
|
December 14, 2018 |
|
KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY & ORS Vs. ABHA SRIVASTAVA
|
August 9, 2018 |
|
KOLKATA MUNICIPAL CORPORATION Vs. KRISHNA KUMAR HAZRA
|
November 22, 2018 |
|
KOLKATA MUNICIPAL CORPORATION Vs. ROHIT KUMAR AGARWAL AND ANR
|
December 12, 2018 |
|
KOLKATA MUNICIPAL CORPORATION Vs. SUSHIL KUMAR AGARWAL AND ANR
|
December 12, 2018 |
|
KOLKATA MUNICIPAL CORPORATION Vs. RAM NARAYAN JOSHI
|
December 12, 2018 |
|
KOLKATA MUNICIPAL CORPORATION Vs. ANUPAMA JAIN
|
December 12, 2018 |
|
KOLKATA MUNICIPAL CORPORATION Vs. RAJAT MUKLANIA
|
December 12, 2018 |
|
KOLKATA MUNICIPAL CORPORATION Vs. VIVEK KUMAR AGARWAL AND ANR
|
December 12, 2018 |
|
KOLKATA MUNICIPAL CORPORATION & ORS Vs. HINDUSTAN LEVER LIMITED & ORS
|
May 1, 2018 |
|
KOLKATA MUNICIPAL CORPORATION AND OTHERS Vs. UNION OF INDIA & OTHERS
|
May 18, 2018 |
|
KOTAK MAHINDRA BANK LTD. Vs. BHUTESWAR PLASTICS PVT. LTD. AND ORS.
|
July 27, 2018 |
|
KOTAK MAHINDRA BANK LTD. Vs. THE BOARD OF TRUSTEES FOR CAMELIA EDUCARE TRUST AND ANOTHER
|
June 22, 2018 |
|
KRISHNA CHANDRA POREL Vs. STATE OF WEST BENGAL & ORS
|
September 3, 2018 |
|
KRISHNA GOPAL MONDAL Vs. RAJPURSONARPUR MUNICIPALITY & ORS
|
February 7, 2018 |
|
KRISHNA KANTA HALDER Vs. STATE OF WEST BENGAL
|
September 3, 2018 |
|
KRISHNA KUMAR KOTHARI AND ANR. Vs. NIKHIL NISCHAL BAGREE AND ORS.
|
January 25, 2018 |
|
KRISHNA KUMAR MINTRI & ORS. Vs. UNION OF INDIA & ORS.
|
May 31, 2018 |
|
KRISHNA METALLICS PRIVATE LTD & ANR Vs. DHURMTOLLAH PROPERTIES PRIVATE LTD & ORS
|
April 30, 2018 |
|
KRISHNA MURARI CHOUDHARY Vs. STATE OF WEST BENGAL
|
December 3, 2018 |
|
KRISHNA PADA PRAMANIK Vs. STATE OF WEST BENGAL
|
February 1, 2018 |
|
KRISHNA PANDA Vs. RADHA GOBINDA PANDA
|
January 11, 2018 |
|
KRISHNA ROY CHOWDHURY Vs. STATE OF WEST BENGAL & ORS
|
September 3, 2018 |
|
KRISHNA ROYCHOWDHURY Vs. STATE OF WEST BENGAL & ORS
|
November 27, 2018 |
|
KRISHNA SAHA & ANR Vs. HOWRAH MUNICIPAL CORPORATION & ORS
|
February 12, 2018 |
|
KRISHNA SINGH SARDAR Vs. STATE OF WEST BENGAL
|
September 28, 2018 |
|
KRISHNA SINGHA Vs. THE STATE OF WEST BENGAL
|
January 25, 2018 |
|
KSHUDIRAM PAUL Vs. WEST BENGAL FINANCIAL CORPORATION & ANR
|
September 7, 2018 |
|
KULEN BARMAN Vs. STATE OF WEST BENGAL
|
February 5, 2018 |
|
KULTALI FOOD MARKETING PVT LTD Vs. BARUN GHOSH & ORS
|
September 25, 2018 |
|
KUMAR SHARMA & ANR Vs. JAGDISH MULCHANDANI
|
May 8, 2018 |
|
KUMED MURA Vs. STATE OF WEST BENGAL
|
July 24, 2018 |
|
KUNAL SAHA Vs. PRINCIPAL SECRETARY, DEPARTMENT OF HEALTH AND FAMILY WELFARE, GOVERNMENT OF WEST BENGAL AND ANOTHER
|
February 2, 2018 |
|
KUNTI DEVI BARBARA Vs. STATE OF WEST BENGAL
|
November 19, 2018 |
|
KUSHAL SAMADDAR Vs. GENERAL MANAGER, METRO RAILWAY
|
September 19, 2018 |
|
KUSHAPATI MAL Vs. STATE OF WEST BENGAL
|
January 18, 2018 |
|
L & T FINANCE LIMITED Vs. DIPAK KUMAR BANERJEE & ANR
|
October 9, 2018 |
|
LA OPALA R G LTD Vs. CELLO PLAST & ORS
|
October 11, 2018 |
|
LAKHOTIA TRANSPORT COMPANY PVT. LTD. Vs. STATE BANK OF INDIA AND ANOTHER
|
July 19, 2018 |
|
LAKSHAN BAIDYA Vs. STATE OF WEST BENGAL & ORS
|
August 6, 2018 |
|
LAKSHMAN LAL DAS Vs. CHIEF COMMISSIONER OF CUSTOMS & ORS
|
September 17, 2018 |
|
LAKSHMI RANI NASKAR & ORS Vs. STATE OF WEST BENGAL & ORS
|
February 15, 2018 |
|
LAKSHMI SINGH & ANR Vs. OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA
|
January 16, 2018 |
|
LAL BAHADUR SINGH Vs. AMIT KUMAR CHAMARIA AND ANOTHER
|
January 31, 2018 |
|
LALU MAJHI Vs. STATE OF WEST BENGAL
|
August 23, 2018 |
|
LAND AND BRICKS AND ENTERTAINMENTS LIMITED & ANR. Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
|
September 14, 2018 |
|
LARIKA RESORTS PVT. LTD. AND ANR. Vs. WEST BENGAL TOURISM DEVELOPMENT CORPORATION AND ANR.
|
September 10, 2018 |
|
LATIKA MAJUMDER AND ORS Vs. STATE OF WEST BENGAL & ANR
|
April 12, 2018 |
|
LAXMAN BISWAS Vs. STATE OF WEST BENGAL
|
October 4, 2018 |
|
LAXMI KANTA CHAKRABORTY & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
January 16, 2018 |
|
LAXMI NIWAS MITTAL Vs. LINDSAY INTERNATIONAL PRIVATE LIMITED
|
January 16, 2018 |
|
LAXMI PAT SURANA Vs. CHAIRMAN, WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED & ORS
|
July 2, 2018 |
|
LAXMI PAT SURANA Vs. VOLTAS LTD
|
December 6, 2018 |
|
LEE MEMORIAL SCHOOL Vs. STATE OF WEST BENGAL
|
December 18, 2018 |
|
LENIN @ LELIN SK Vs. STATE OF WEST BENGAL
|
December 4, 2018 |
|
LIANG MIAO SHENG & ORS Vs. STATE OF WEST BENGAL & ORS
|
September 19, 2018 |
|
LIEUTENANT GOVERNOR AND OTHERS Vs. V. TRIMURTHY AND OTHERS
|
June 20, 2018 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. 1ST LAND ACQUISITION COLLECTOR, CALCUTTA
|
August 24, 2018 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. FLURY S SWISS CONFECTIONERY PRIMATE LIMITED
|
February 8, 2018 |
|
LIPIKA DAS (NASKAR) Vs. STATE OF WEST BENGAL AND OTHERS
|
August 21, 2018 |
|
LIYAKAT ALI SAHA Vs. STATE OF WEST BENGAL
|
November 12, 2018 |
|
LMJ INTERNATIONAL LTD. Vs. AJIT KUMAR PATNI
|
July 17, 2018 |
|
LOHARAM GHOSH Vs. STATE OF WEST BENGAL
|
August 24, 2018 |
|
LOKNATH PRASAD @ KAHAR Vs. SMT. LAXMI DEBI (SINCE DECEASED)
|
August 29, 2018 |
|
LONG ISLAND NATURE HOTEL AND RESORT PRIVATE LIMITED Vs. THE ANDAMAN AND NICOBAR ISLANDS INTEGRATED DEVELOPMENT CORPORATION LIMITED AND OTHERS
|
July 10, 2018 |
|
M E S CIVILIAN EMPLOYEES UNION Vs. UNION OF INDIA & OTHERS
|
December 6, 2018 |
|
M.P. SINGH Vs. SRIKANT YADAV
|
July 17, 2018 |
|
M/S AGARWAL & SONS PVT. LTD. & ANR Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
|
January 31, 2018 |
|
M/S J.J. OFFSET PRINTERS Vs. A & N ADMINISTRATION & OTHERS
|
January 18, 2018 |
|
M/S PRABHAT ZARDA FACTORY INDIA PRIVATE LTD. Vs. THE LIEUTENANT GOVERNOR AND ORS.
|
January 16, 2018 |
|
M/S RAINBOW MARKETING AND EXPORTS AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHER
|
September 11, 2018 |
|
M/S. AMBIA Vs. STATE OF WEST BENGAL AND ORS.
|
June 22, 2018 |
|
M/S. BALARAM BASAK & CO. LTD. & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
January 4, 2018 |
|
M/S. BERGER PAINTS INDIA LTD. Vs. COMM OF CENTRAL EXCISE COMMISSIONERATE & ORS.
|
January 10, 2018 |
|
M/S. BERGER PAINTS INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,COMMISSIONERATE & ORS.
|
February 14, 2018 |
|
M/S. BHAIRAMALL GOPIRAM Vs. PIONEER PACKAGING INDUSTRIES PRIVATE LIMITED
|
July 17, 2018 |
|
M/S. BINSYS TECHNOLOGIES PVT. LTD. & ANR. Vs. HIGH COURT AT CALCUTTA & ORS.
|
July 13, 2018 |
|
M/S. BRAITHWAITE & CO. LTD. Vs. UNION OF INDIA AND ORS.
|
June 20, 2018 |
|
M/S. CALPRIN ADS PVT. LTD. Vs. M/S. K.C. EXIM (P) LTD.
|
July 17, 2018 |
|
M/S. CALPRIN ADS PVT. LTD. Vs. M/S. K.C. EXIM (P) LTD.
|
August 24, 2018 |
|
M/S. CORPORATE WAVE BUILDERS Vs. STATE OF WEST BENGAL
|
January 12, 2018 |
|
M/S. DEECON INDIA PVT. LTD. Vs. UNION OF INDIA (CPWD)
|
January 3, 2018 |
|
M/S. DUTTA LAHIRI AND COMPANY Vs. SMT. RATNA SUR
|
August 24, 2018 |
|
M/S. EASTERN TRADERS AND ANOTHER Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE)
|
June 22, 2018 |
|
M/S. GANPAT RAI SHRI RAM & CO. Vs. THE COMMISSIONER OF CUSTOMS (PORT) & ORS.
|
January 31, 2018 |
|
M/S. IVRCL LIMITED Vs. SREI EQUIPMENT FINANCE LIMITED (SEFL)
|
January 25, 2018 |
|
M/S. KEDARNATH AGARWALA & BROS. Vs. HINDUSTHAN PETROLEUM CORPORATION LTD. & ORS.
|
June 14, 2018 |
|
M/S. KEDARNATH AGARWALLA & BROTHERS & ANR. Vs. UNION OF INDIA & ORS.
|
August 1, 2018 |
|
M/S. MEDIWEL LABORATORIES (I) PVT. LTD. Vs. STATE OF WEST BENGAL & ORS.
|
June 26, 2018 |
|
M/S. N.C. HORE & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
January 30, 2018 |
|
M/S. NEWS TRAVEL AGENCY PVT. LTD. & ANR. Vs. STATE BANK OF INDIA & ORS.
|
January 25, 2018 |
|
M/S. NOPANY & SONS PVT. LTD. Vs. ROMA BHAGAT
|
January 12, 2018 |
|
M/S. OTA FALLOONS FORWARDERS PVT. LTD. Vs. UNION OF INDIA & ANR.
|
June 5, 2018 |
|
M/S. PANTHAR SECURITY SERVICES Vs. WEST BENGAL POWER DEVELOPMENT CORPORATION AND OTHERS
|
August 23, 2018 |
|
M/S. PHOENIX OVERSEAS LTD. AND ANOTHER Vs. THE UNION OF INDIA AND OTHERS
|
June 27, 2018 |
|
M/S. PUSHKAR IMPEX PVT. LTD. AND ANR. Vs. UNION OF INDIA AND ORS.
|
July 17, 2018 |
|
M/S. RAGASUMUM CONSTRUCTORS & ANOTHER Vs. THE ASST. PROVIDENT FUND COMMISSIONER & OTHERS
|
July 6, 2018 |
|
M/S. RAGASUMUM CONSTRUCTORS AND ANR. Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER AND ANR.
|
May 8, 2018 |
|
M/S. RAJA ENTERPRISE Vs. DAYARAM PATEL & ORS.
|
August 9, 2018 |
|
M/S. REBORN CASTLE CLEANING PRIVATE LIMITED AND ANOTHER Vs. UNION OF INDIA AND ORS.
|
January 25, 2018 |
|
M/S. RELIANCE JUTE MILLS (INTRNATIONAL) LIMITED Vs. M/S. ORIENTAL INSURANCE COMPANY LIMITED
|
July 6, 2018 |
|
M/S. S.R.K. METAL AND INDUSTRIES Vs. DEPUTY COMMISSIONER OF CUSTOMS
|
June 19, 2018 |
|
M/S. SAJ FOOD PRODUCTS PRIVATE LIMITED Vs. SRI PRASANTA SEN
|
July 23, 2018 |
|
M/S. SATARK SECURITY SERVICES Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
May 3, 2018 |
|
M/S. SATARK SECURITY SERVICES Vs. EMPLOYEES PROVIDENT FUND ORGANIZATIONS
|
April 4, 2018 |
|
M/S. SHALIMAR CHEMICAL WORKS PVT. LTD. Vs. USHA HOLDING AND ENCLAVE PVT. LTD.
|
August 10, 2018 |
|
M/S. SHREE KRISHNA PROPERTIES AND ANR. Vs. THE KOLKATA MUNICIPAL CORPORATION AND ORS.
|
January 9, 2018 |
|
M/S. SHREE UMA IRON FOUNDRY Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA
|
January 3, 2018 |
|
M/S. SPPL HOTELS PVT. LIMITED & ANR. Vs. ALLAHABAD BANK & ORS.
|
May 1, 2018 |
|
M/S. SURENDRA INFRASTRUCTURE (PVT) LTD Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
|
January 17, 2018 |
|
M/S. SYNERGY ELECTRIC PVT. LTD (UNIT Vs. THE COMMISSIONER OF CENTRAL EXCISE, SERVICE TAX & CUSTOMS, DURGAPUR COMMISSIONERATE & ORS.
|
January 3, 2018 |
|
M/S. TRIMURTI CARGO MOVERS PVT. LTD. Vs. M/S. AUTO CARS & ORS.
|
September 19, 2018 |
|
M/S. VIVEK ENTERPRISES Vs. UNION OF INDIA AND OTHERS
|
August 14, 2018 |
|
M/S. YAO SHING TANNERY Vs. UNION OF INDIA & ORS.
|
August 21, 2018 |
|
M/S. YONA SMELTERS LIMITED Vs. M/S. ALLOY & METAL (INDIA)
|
August 29, 2018 |
|
M/S. UNITED ENTERPRISE & ANR. Vs. THE STATE OF WEST BENGAL
|
November 22, 2018 |
|
MA SARASWATI CONSTRUCTION Vs. STATE OF WEST BENGAL & ORS
|
February 6, 2018 |
|
MACHURAN BIBI AND OTHERS Vs. USHA SINGH AND OTHERS
|
August 2, 2018 |
|
MACKEIL & COMPANY PRIVATE LIMITED Vs. STATE BANK OF INDIA & ORS
|
May 17, 2018 |
|
MADAN MOHAN KARAK Vs. STATE OF WEST BENGAL AND OTHERS
|
February 9, 2018 |
|
MADAN MOHAN MISHRA Vs. STATE OF WEST BENGAL & ORS
|
July 23, 2018 |
|
MADHAB CHANDRA NEOGI Vs. STATE OF WEST BENGAL & ORS
|
November 13, 2018 |
|
MADHAB KUMAR PAUL Vs. ASHIM KUMAR DUTTA & ORS.
|
August 14, 2018 |
|
MADHAB MANDAL @ MALKHAN SINGH Vs. STATE OF WEST BENGAL
|
July 25, 2018 |
|
MADHAI RAI Vs. STATE OF WEST BENGAL
|
August 31, 2018 |
|
MADHU KANT BAJORIYA Vs. MANORANJAN DAS AND ORS.
|
July 27, 2018 |
|
MADHUMITA CONSTRUCTION PVT LTD Vs. PATRABAD MATSYAJIBI SAMABAY SAMITY LIMITED & ORS
|
December 21, 2018 |
|
MADHURIMA BISWAS AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
December 18, 2018 |
|
MADHUSRI KONAR & HIRALA KONAR Vs. CENTRAL BOOK AGENCY PRIVATE LIMITED AND ANOTHER
|
August 19, 2018 |
|
MADHUSUDAN GHOSH Vs. UNION OF INDIA AND OTHERS
|
October 5, 2018 |
|
MADHUSUDAN MAHES Vs. STATE OF WEST BENGAL & ORS
|
August 17, 2018 |
|
MADHUSUDAN TELI Vs. STATE OF WEST BENGAL
|
September 19, 2018 |
|
MADRAS ENGINEERING WORKS Vs. ALLIED RESINS & CHEMICALS
|
February 7, 2018 |
|
MAGMA FINCORP LIMITED Vs. SAHUL FINANCE LIMITED & ORS.
|
February 6, 2018 |
|
MAGMA FINCORP LIMITED Vs. NISHA SEKH & ANR.
|
October 10, 2018 |
|
MAGMA FINCORP LIMITED Vs. JMD MEGA AND INFRASTRUCTUTES LTD. & ORS.
|
July 25, 2018 |
|
MAGMA FINCORP LTD Vs. SRINIVASA STEEL PRODUCTS & ORS
|
February 2, 2018 |
|
MAGMA FINCORP LTD. Vs. BHUTESWAR PLASTICS PVT. LTD.
|
January 19, 2018 |
|
MAGMA FINCORP LTD. Vs. SABBU & ANR.
|
July 9, 2018 |
|
MAGNUM ENTERPRISE Vs. THE KOLKATA MUNICIPAL CORPORATION AND ORS.
|
September 13, 2018 |
|
MAHADEB AUTOMOBILES & ANR Vs. INDIAN OIL CORPORATION LTD & ORS
|
December 14, 2018 |
|
MAHADEB KHAN & ORS Vs. STATE OF WEST BENGAL & ORS
|
September 5, 2018 |
|
MAHADEB ROY Vs. PRASANTA KUMAR MONDAL & ANR
|
February 14, 2018 |
|
MAHAVIR PROPERTIES PRIVATE LIMITED Vs. ISWAR GAJALAKSHMI MATA THAKURANI & ORS
|
May 18, 2018 |
|
MAHAVIR PROPERTIES PVT LTD Vs. ISWAR GAJALAKSHMI MATA THAKURANI AND OTHERS
|
November 30, 2018 |
|
MAHESH CHANDRA CHOUDHARY Vs. SECRETARY, WEST BENGAL BOARD OF SECONDARY EDUCATION & ORS
|
August 23, 2018 |
|
MAHESH TEKRIWAL Vs. MOHUN BAGAN ATHLETIC CLUB & ORS.
|
July 19, 2018 |
|
MAHIBUR RAHAMAN & ANR Vs. STATE OF WEST BENGAL
|
November 16, 2018 |
|
MAHID AHMED Vs. STATE OF WEST BENGAL
|
May 17, 2018 |
|
MAHMUD @ MAHUD ALAM MOLLA Vs. NASIRUDDIN MOLLA
|
January 11, 2018 |
|
MAITREYEE MUKHOPADHYAY Vs. DISTRICT INSPECTOR OF SCHOOLS, (SECONDARY EDUCATION), BARRACKPORE & ORS
|
July 6, 2018 |
|
MAJEN RAY @ ROY Vs. STATE OF WEST BENGAL
|
May 14, 2018 |
|
MALA KAURI Vs. THE STATE OF WEST BENGAL & ORS.
|
June 7, 2018 |
|
MALAY PAHARI Vs. WEST BENGAL CENTRAL SCHOOL SERVICE COMMISSION & OR
|
May 4, 2018 |
|
MALTI DEVI Vs. AMIRA DEVI & ORS
|
October 10, 2018 |
|
MALVIKA FOUNDATION & ORS Vs. RAMA PRASAD BANERJEE & ANR
|
June 26, 2018 |
|
MAMATA BANERJEE & ANR Vs. EASTERN COALFIELDS LTD & ORS
|
January 8, 2018 |
|
MAMONI BHOWMIK Vs. STATE OF WEST BENGAL & ORS.
|
August 2, 2018 |
|
MAMTAJ BIBI AND OTHERS Vs. BAHAR MIR AND OTHERS
|
May 7, 2018 |
|
MAN PRAKASH PROJECTS PVT. LTD. Vs. HARISH CHOPRA & ORS.
|
January 4, 2018 |
|
MAN PRAKASH PROJECTS PVT. LTD. Vs. HARISH CHOPRA AND OTHERS
|
August 21, 2018 |
|
MANAGING COMMITTEE OF SHREE BALKRISHNA VITHALNATH Vs. STATE OF WEST BENGAL & ORS
|
May 15, 2018 |
|
MANAGING COMMITTEE, KHAIRA HIGH SCHOOL Vs. STATE OF WEST BENGAL & ORS
|
January 31, 2018 |
|
MANAGING COMMITTEE, LALBANDH HOSSAINIA SR HIGH MADRASAH & ANR Vs. STATE OF WEST BENGAL & ORS
|
November 30, 2018 |
|
MANAGING DIRECTOR, WEST BENGAL DAIRY AND POULTRY DEVELOPMENT CORPORATION LIMITED Vs. JAYANTI BOSE & ORS
|
April 26, 2018 |
|
MANAS BERA Vs. STATE OF WEST BENGAL & ORS
|
July 12, 2018 |
|
MANAS KUMAR GARAI Vs. THE STATE OF WEST BENGAL & ORS.
|
August 3, 2018 |
|
MANAS NEOGY AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
|
September 12, 2018 |
|
MANASARAM HEMBRAM & ANR Vs. STATE OF WEST BENGAL
|
July 26, 2018 |
|
MANASH KUMAR MAJI & ORS Vs. SUMAN MAJI & ANR
|
December 17, 2018 |
|
MANGAL SOREN Vs. STATE OF WEST BENGAL
|
December 12, 2018 |
|
MANGALRASHI BARTER PRIVATE LIMITED & ANR Vs. KOLKATA MUNICIPAL CORPORATION & OTHERS
|
March 12, 2018 |
|
MANI MAJUMDAR Vs. STATE OF WEST BENGAL & ANR
|
August 28, 2018 |
|
MANIJA BEGUM AND ORS Vs. STATE OF WEST BENGAL
|
August 14, 2018 |
|
MANIK CHANDRA BHAR Vs. STATE OF WEST BENGAL & ORS.
|
August 1, 2018 |
|
MANIKA GHOSH Vs. STATE OF WEST BENGAL & ORS
|
June 14, 2018 |
|
MANINDRA KUMAR BISWAS Vs. STATE OF WEST BENGAL & ORS
|
February 6, 2018 |
|
MANINDRA KUMAR SINHA Vs. THE STATE OF WEST BENGAL & ORS.
|
July 24, 2018 |
|
MANINDRANATH SHARANGI Vs. THE STATE OF WEST BENGAL AND ORS.
|
July 26, 2018 |
|
MANIRUL SK @ KALU Vs. STATE OF WEST BENGAL
|
August 27, 2018 |
|
MANISHA GIRI & ANR Vs. STATE OF WEST BENGAL & ORS
|
December 13, 2018 |
|
MANISHA SINHA Vs. MEDICAL COUNCIL OF INDIA
|
December 6, 2018 |
|
MANJU RANI DAS Vs. THE STATE OF WEST BENGAL & ORS.
|
January 2, 2018 |
|
MANJU RANI MAHAPATRA Vs. STATE OF WEST BENGAL AND ORS.
|
July 4, 2018 |
|
MANJULA DEVI DUGAR Vs. SOUTH CALCUTTA DIESELS PVT. LTD.
|
July 26, 2018 |
|
MANNAN MOLLA Vs. STATE OF WEST BENGAL
|
October 9, 2018 |
|
MANO RANJAN DAS Vs. STATE OF WEST BENGAL & ORS
|
January 11, 2018 |
|
MANOHAR LAL & CO Vs. AXIS BANK LTD
|
October 4, 2018 |
|
MANOHAR LAL & CO Vs. AXIS BANK LIMITED
|
July 19, 2018 |
|
MANOJ DHUPELIA STOCK BROKING SERVICES LLP Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
August 16, 2018 |
|
MANOJ KR ANIL KR ENGINEERING PVT LTD Vs. VINOD KUMAR AGGARWAL
|
September 27, 2018 |
|
MANOJ KR CHAKRABORTY AND ORS Vs. STATE OF WEST BENGAL AND ORS
|
February 14, 2018 |
|
MANOJ KUMAR Vs. COAL INDIA LIMITED & ORS
|
February 12, 2018 |
|
MANOJ KUMAR CHOWBEY AND ANOTHER Vs. RAM SEVAK CHOWBEY AND OTHERS
|
June 27, 2018 |
|
MANOJ KUMAR GAYEN & ANR Vs. STATE OF WEST BENGAL & ORS
|
June 19, 2018 |
|
MANORANJAN ROY Vs. THE STATE OF WEST BENGAL
|
July 19, 2018 |
|
MANSURA BEGAM Vs. STATE OF WEST BENGAL AND OTHERS
|
June 12, 2018 |
|
MANTU BOURI Vs. STATE OF WEST BENGAL
|
July 10, 2018 |
|
MANTU GHOSH AND ORS. Vs. RAIGANJ UNIVERSITY AND ORS.
|
July 25, 2018 |
|
MARCO SHIPPING AGENCY Vs. R PIYARELALL INTERNATIONAL PVT LTD
|
January 30, 2018 |
|
MARIAN COEDUCATIONAL SCHOOL AND OTHERS Vs. STEPHANIE FERNANDES MONDAL AND OTHERS
|
February 28, 2018 |
|
MARUT DEVELOPERS PVT LTD & ANR Vs. HOWRAH MUNICIPAL CORPORATION & ORS
|
February 7, 2018 |
|
MASIUR RAHAMAN MALLICK @ MULLICK & ORS Vs. SK NURANGAGASE & ORS
|
January 16, 2018 |
|
MASWOOD ZAHEDI Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
July 4, 2018 |
|
MATADI TRADECOM PRIVATE LIMITED Vs. PLASTOLENE POLYMERS PRIVATE LIMITED
|
July 6, 2018 |
|
MATANG SINH Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 29, 2018 |
|
MAYA DEBI (SHAW) & ANR Vs. STATE OF WEST BENGAL & ORS
|
December 17, 2018 |
|
MAYA SINHA & ORS Vs. SOMENDRA SINGH
|
May 11, 2018 |
|
MAYARANI GHOSH Vs. SUNIL GHOSH
|
September 12, 2018 |
|
MAYUKH SAHA Vs. PRESIDENCY UNIVERSITY & ORS
|
April 23, 2018 |
|
MAZAMMEL HAQUE MONDAL AND ANR Vs. DILIP KUMAR ROY AND ORS
|
January 9, 2018 |
|
MCNALLY BHARAT ENGINEERING CO LTD Vs. MARG LIMITED AND ANOTHER
|
April 30, 2018 |
|
MD ABDUR RASHID Vs. UNION OF INDIA & OTHERS
|
October 10, 2018 |
|
MD AHAD ALI KAZI ALIAS KACHI Vs. STATE OF WEST BENGAL
|
November 15, 2018 |
|
MD AYUB NURUDDIN SK Vs. STATE OF WEST BENGAL
|
July 30, 2018 |
|
MD AZAHAR HOSSAIN Vs. STATE OF WEST BENGAL & ORS
|
December 21, 2018 |
|
MD BAJAUL @ BAJAUL SK Vs. STATE OF WEST BENGAL
|
May 3, 2018 |
|
MD BASIRUL HASSAN Vs. STATE OF WEST BENGAL AND OTHERS
|
August 20, 2018 |
|
MD BOZLUR RAHAMAN Vs. DHAN MIA AND OTHERS
|
August 8, 2018 |
|
MD ENTAJUL KHAN & ORS Vs. STATE OF WEST BENGAL & ORS
|
April 23, 2018 |
|
MD GHIASUDDIN MULLICK Vs. STATE OF WEST BENGAL & ORS
|
May 17, 2018 |
|
MD HASIMUDDIN Vs. STATE OF WEST BENGAL
|
January 20, 2018 |
|
MD JAKARIA @ ABU TAHEB @ MD KHALED Vs. STATE OF WEST BENGAL
|
June 6, 2018 |
|
MD JAVED Vs. STATE OF WEST BENGAL
|
November 22, 2018 |
|
MD JUBER ALAM Vs. SHABANA BEGUM & ORS
|
May 16, 2018 |
|
MD KAMARUZZAMAN Vs. STATE OF WEST BENGAL & OTHERS
|
November 26, 2018 |
|
MD KURBAN Vs. STATE OF WEST BENGAL
|
March 14, 2018 |
|
MD MUMTAZ KHAN Vs. STATE OF WEST BENGAL
|
September 3, 2018 |
|
MD SAFIUL ISLAM Vs. STATE OF WEST BENGAL & OTHERS
|
November 26, 2018 |
|
MD SARFULLA Vs. STATE OF WEST BENGAL
|
September 3, 2018 |
|
MD SERAJUDDIN Vs. STATE OF WEST BENGAL AND OTHERS
|
November 13, 2018 |
|
MD SHAHEER AHMED Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
August 3, 2018 |
|
MD SHAHEER AHMED Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
December 10, 2018 |
|
MD SHAHID AMIN Vs. KOLKATA MUNICIPAL CORPORATION & OTHERS
|
March 12, 2018 |
|
MD SHARIF QURESHI Vs. RABINDRA NATH SARKAR & ORS
|
April 6, 2018 |
|
MD SULTAN KHAN Vs. STATE OF WEST BENGAL & ORS
|
February 14, 2018 |
|
MD TOHIDUR RAHAMAN Vs. STATE OF WEST BENGAL & ORS
|
January 18, 2018 |
|
MD. ABDUL GAFUR Vs. THE STATE OF WEST BENGAL & ORS.
|
January 8, 2018 |
|
MD. AJIJUR RAHAMAN RAHIMI Vs. STATE OF WEST BENGAL AND ORS.
|
July 24, 2018 |
|
MD. AKTAR HOSSAIN AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
May 18, 2018 |
|
MD. AMIN & ORS. Vs. BHARATIYA JANATA PARTY & ORS.
|
September 26, 2018 |
|
MD. ANWAR ALAM KHAN Vs. MD. SAYED JAN, SINCE DECEASED, REPRESENTED BY MRS. MD. SAYED JAN AND ORS.
|
June 14, 2018 |
|
MD. FAZLUR RAHMAN Vs. THE STATE OF WEST BENGAL & ORS.
|
January 8, 2018 |
|
MD. FEROJ MONDAL Vs. STATE OF WEST BENGAL AND OTHERS
|
July 25, 2018 |
|
MD. FOYEZ HOSSAIN Vs. STATE OF WEST BENGAL AND ORS.
|
July 24, 2018 |
|
MD. MAJRUL HOSSAIN Vs. THE STATE OF WEST BENGAL & ORS.
|
January 3, 2018 |
|
MD. MOSTAFA @ MD. MOSTAFA MONDAL Vs. THE STATE OF WEST BENGAL AND ORS.
|
June 15, 2018 |
|
MD. MOSTAQIM Vs. THE STATE OF WEST BENGAL & ORS.
|
January 8, 2018 |
|
MD. MUJIBAR SARDAR Vs. THE STATE OF WEST BENGAL & ORS.
|
June 14, 2018 |
|
MD. MUNSUR ALI Vs. STATE BANK OF INDIA AND ORS.
|
June 22, 2018 |
|
MD. RAFIQUL ISLAM Vs. STATE OF WEST BENGAL AND OTHERS
|
October 5, 2018 |
|
MD. SABBIR ALI AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
June 15, 2018 |
|
MD. SHAFI Vs. RASHIDA BEGUM
|
August 2, 2018 |
|
MD. SHAHNAWAZ KHAN AND ANOTHER Vs. SHAIK SHAJAHAN HOSSAIN AND OTHERS
|
August 29, 2018 |
|
MD. SOMIRUL ISLAM Vs. WEST BENGAL BOARD OF PRIMARY EDUCATION AND ORS.
|
June 26, 2018 |
|
MD. WAHEDUJJAMAN AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
June 15, 2018 |
|
MD. ZAKARIA Vs. MD. IDRIS MALLICK AND ORS.
|
October 3, 2018 |
|
MEDI CARRIER PVT LTD Vs. AMIRA PURE FOODS PVT LTD
|
November 20, 2018 |
|
MEENAKSHI MUKHERJEE Vs. THE STATE OF WEST BENGAL AND ORS.
|
June 12, 2018 |
|
MEERA SINGH Vs. ARVIND KUMAR SINGH & ORS
|
December 21, 2018 |
|
MEGHALAYA SOVA ISPAT ALLOYS LTD. Vs. ADDL. COMMR. OF C. EX.
|
July 25, 2018 |
|
MEGHDOOT GHOSH Vs. STATE OF WEST BENGAL & ORS
|
December 17, 2018 |
|
MEGHNAD MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
|
January 17, 2018 |
|
MEHTAB BIBI Vs. STATE OF WEST BENGAL
|
February 2, 2018 |
|
MERAJ KHAN Vs. STATE OF WEST BENGAL & ORS
|
January 20, 2018 |
|
MESSERS LAKSHMI PROMOTERS & DEVELOPERS (P) LIMITED Vs. SHRI SRIDHAR PANDAY AND OTHERS
|
August 1, 2018 |
|
MESSRS. ACME ESTATE PRIVATE LTD. Vs. RAMSAKAL YADAV
|
November 19, 2018 |
|
METAL AND ENGINEERING WORKERS UNION & ANR Vs. UNION OF INDIA & ORS
|
February 8, 2018 |
|
METAL PRINTERS COMPANY Vs. SMT. SHILA DE
|
August 1, 2018 |
|
MGI INFRA PVT. LTD. Vs. ASSISTANT COMMISSIONER OF SGST
|
July 9, 2018 |
|
MIHIR KUMAR RANO Vs. STATE OF WEST BENGAL AND ORS.
|
July 25, 2018 |
|
MILAN KHAN Vs. STATE OF WEST BENGAL
|
October 5, 2018 |
|
MILAN PAL Vs. STATE OF WEST BENGAL & ANR
|
September 20, 2018 |
|
MILAN SEKH @ MILAN SK. Vs. STATE OF WEST BENGAL & ORS.
|
June 26, 2018 |
|
MILON BISWAS Vs. STATE OF WEST BENGAL
|
January 3, 2018 |
|
MILON ROY CHOWDHURY Vs. ASHIS KUMAR SAHA & ORS
|
August 31, 2018 |
|
MINA PERWEEN Vs. STATE OF WEST BENGAL & ORS
|
June 25, 2018 |
|
MINATI AND GOURI CHAKRABORTY AND OTHERS Vs. BIPLAB AND NANU GANGULY
|
February 16, 2018 |
|
MINATI BANIK & ANR Vs. STATE OF WEST BENGAL & ORS
|
June 12, 2018 |
|
MINATI DAS Vs. THE STATE OF WEST BENGAL & ORS.
|
July 25, 2018 |
|
MINATI DUTTA Vs. STATE OF WEST BENGAL & ANR
|
September 13, 2018 |
|
MINATI MAZUMDAR Vs. THE STATE OF WEST BENGAL AND ORS.
|
July 26, 2018 |
|
MINOR PAROMITA MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
|
January 9, 2018 |
|
MINOTI HALDER Vs. SWAPNA BARAT & ORS
|
November 19, 2018 |
|
MINTU BANIK Vs. STATE OF WEST BENGAL
|
August 3, 2018 |
|
MIR AURANGZAB Vs. UNION OF INDIA & ORS
|
February 7, 2018 |
|
MIRA MAJUMDAR Vs. SUBAL CHANDRA ROY & ORS
|
May 11, 2018 |
|
MIRA RANI BISWAS Vs. STATE OF WEST BENGAL
|
May 4, 2018 |
|
MIRA SARKAR Vs. STATE OF WEST BENGAL & ORS
|
July 26, 2018 |
|
MITA KAMILA Vs. THE STATE OF WEST BENGAL
|
January 12, 2018 |
|
MITA MUKHERJEE & ORS Vs. COAL INDIA LIMITED AND ORS
|
December 14, 2018 |
|
MITHU BHOWMICK (BISWAS) Vs. SURAJIT BHOWMICK AND ANOTHER
|
July 13, 2018 |
|
MITHUN MADRAJI Vs. STATE OF WEST BENGAL AND OTHERS
|
September 17, 2018 |
|
MITHUN THANDAR Vs. STATE OF WEST BENGAL & ORS.
|
August 1, 2018 |
|
MIZANUL MONDAL @ AKKASH Vs. STATE OF WEST BENGAL
|
December 13, 2018 |
|
MMC EXPORTS LIMITED & ORS. Vs. DIRECTOR, DIRECTORATE OF ENFORCEMENT & ORS.
|
June 19, 2018 |
|
MODERN AGENCY & ANR Vs. CHIEF COMMISSIONER OF CUSTOMS & ORS
|
August 28, 2018 |
|
MODERN CONSTRUCTION Vs. STATE OF WEST BENGAL & ORS
|
February 8, 2018 |
|
MOHAN HALDER Vs. STATE OF WEST BENGAL
|
October 12, 2018 |
|
MOHAN LAL SHARMA Vs. STATE OF WEST BENGAL
|
January 17, 2018 |
|
MOHIDUL MOLLA Vs. STATE OF WEST BENGAL
|
June 5, 2018 |
|
MOHINDRA TUBES PVT LTD & ANR Vs. STATE OF WEST BENGAL & ORS
|
July 2, 2018 |
|
MOHINI MOHAN MAHATA Vs. STATE ELECTRICITY BOARD & ORS
|
May 8, 2018 |
|
MOHIT Vs. UNION OF INDIA & ORS
|
February 15, 2018 |
|
MOJIBUR RAHAMAN Vs. STATE OF WEST BENGAL AND OTHERS
|
June 25, 2018 |
|
MOJIBUR RAHAMAN Vs. STATE OF WEST BENGAL & ORS
|
February 28, 2018 |
|
MOKBUL HOSSAIN Vs. MR. CHITTARANJAN MONDAL & ANR.
|
October 5, 2018 |
|
MOKSHEDUL MIA & ORS Vs. STATE OF WEST BENGAL
|
September 5, 2018 |
|
MOMINUL ISLAM Vs. SM. DEBALINA CHATTERJEE AND ORS.
|
August 17, 2018 |
|
MONALISA KOLEY Vs. SOURAV SASARU
|
July 13, 2018 |
|
MONALISHA KHATUN Vs. STATE OF WEST BENGAL & OTHERS
|
November 26, 2018 |
|
MONEYWISE FINANCIAL SERVICES LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 28, 2018 |
|
MONORANJAN MONDAL & ORS Vs. STATE OF WEST BENGAL & ORS
|
June 26, 2018 |
|
MONORANJAN SENAPATI Vs. CHABI KARAN & ANR
|
January 16, 2018 |
|
MONSUR ALAM AZAD Vs. MD RAHIMUL HOQUE & ORS
|
November 30, 2018 |
|
MOORE & MOORE ESTATES FINANCE PVT. LTD. Vs. THE KOLKATA MUNICIPAL CORPORATION
|
October 10, 2018 |
|
MOSIBAR RAHAMAN GAZI AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
July 25, 2018 |
|
MOSLEM MOLLA Vs. STATE OF WEST BENGAL & ORS
|
September 28, 2018 |
|
MOSTAFA MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
|
May 8, 2018 |
|
MOTILAL GUPTA @ MOTILAL GUPTA Vs. CESC LIMITED AND ORS
|
January 18, 2018 |
|
MOUNJERA BIBI Vs. THE STATE OF WEST BENGAL & ORS.
|
January 15, 2018 |
|
MOUNTAIN INN HOTEL PVT. LTD. AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
|
October 26, 2018 |
|
MOUSUMI DAS Vs. THE STATE OF WEST BENGAL AND ORS.
|
August 8, 2018 |
|
MR. ALOK MUKHERJEE Vs. DR. MAHIM RANJAN SARKAR
|
January 9, 2018 |
|
MR. AMINUL ISLAM Vs. ASSISTANT PROVIDENT FUND COMMISSIONER AND ORS
|
January 9, 2018 |
|
MR. BUDDHADEB SAMANTA Vs. THE STATE OF WEST BENGAL AND ORS.
|
June 26, 2018 |
|
MR. SWAPAN DEY Vs. SMT. ARUNDHATI DEY NEE PATRA AND ORS.
|
June 14, 2018 |
|
MRIGANKA MONDAL Vs. ASITABHA DAS & ORS
|
October 12, 2018 |
|
MRINMOY CHANDAN DUTTA & ORS Vs. STATE OF WEST BENGAL & ORS
|
February 15, 2018 |
|
MRITYUNJAY SINGHA Vs. UNITED BANK OF INDIA AND OTHERS
|
June 27, 2018 |
|
MRITYUNJOY CHOWDHURY Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
August 3, 2018 |
|
MRITYUNJOY MONDAL & ANR Vs. ARUN MONDAL & ORS
|
December 17, 2018 |
|
MRS. KANIKA BISWAS Vs. THE STATE OF WEST BENGAL & ORS.
|
January 25, 2018 |
|
MS. ANAMIKA BERA Vs. THE STATE OF WEST BENGAL AND ORS.
|
February 12, 2018 |
|
MS. SABITA SOM (SEN) Vs. STATE OF WEST BENGAL AND OTHERS
|
June 8, 2018 |
|
MS. SUMANA DE Vs. THE WEST BENGAL COLLEGE SERVICE COMMISSION AND ORS.
|
August 10, 2018 |
|
MSC MEDITERRANEAN SHIPPING COMPANY S.A. & ANR. Vs. BRG IRON AND STEEL COMPANY PRIVATE LIMITED & ORS.
|
September 26, 2018 |
|
MUGHDHA BHATTACHARJEE Vs. SAMIR CHAKRABORTY
|
July 30, 2018 |
|
MUKLAL SUKUL Vs. HOOGHLY CHINSURAH MUNICIPALITY & ORS
|
May 10, 2018 |
|
MUKSETUL SK & ANR Vs. STATE OF WEST BENGAL
|
December 20, 2018 |
|
MUKTIMOYEE PAL (DEY) Vs. STATE OF WEST BENGAL & ORS
|
December 21, 2018 |
|
MUKUL MAITRA Vs. STATE OF WEST BENGAL & ORS
|
January 29, 2018 |
|
MUKUL ROY Vs. THE STATE OF WEST BENGAL & ORS.
|
July 20, 2018 |
|
MUKUL ROY Vs. BUDDHADEB BHATTACHARJEE & ORS.
|
June 11, 2018 |
|
MUNPRAKASH PROJECTS PVT. LTD. Vs. AMAL DAS GUPTA
|
June 13, 2018 |
|
MUNSHI MATIAR RAHAMAN Vs. STATE OF WEST BENGAL
|
July 17, 2018 |
|
MUNSHI MD. SALEHIN Vs. STATE OF WEST BENGAL AND OTHERS
|
August 27, 2018 |
|
MURSALEEN MOHAMMAD Vs. UNION OF INDIA
|
June 19, 2018 |
|
MUSTAFA SK & ANR Vs. STATE OF WEST BENGAL & ORS
|
January 20, 2018 |
|
N.C. ENTERPRISERS Vs. CONCAST STEEL AND POWER LIMITED
|
January 3, 2018 |
|
NAAZ KHAN SINGH Vs. THE STATE OF WEST BENGAL & ORS.
|
August 14, 2018 |
|
NABADWIP MUNICIPALITY Vs. NABADWIP JALAPATH PARIBAHAN CO-OPERATIVE SOCIETY L
|
May 18, 2018 |
|
NADIA COOPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LIMITED & ANR Vs. GOLAK CHANDRA GHOSH & ORS
|
December 12, 2018 |
|
NADIA DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED & ANR Vs. RAMPRASAD DASGUPTA & ORS
|
July 9, 2018 |
|
NAFIS KHAN Vs. TATA MOTORS FINANCE LTD
|
February 6, 2018 |
|
NAGENDRA NATH SAREN Vs. THE DISTRICT INSPECTOR OF SCHOOLS (S.E.), DAKSHIN DINAJPUR & ORS.
|
June 25, 2018 |
|
NAIHATI MUNICIPALITY Vs. TARUN MUKHERJEE & ORS
|
December 4, 2018 |
|
NAIMOUZA SUB Vs. STATE OF WEST BENGAL AND OTHERS
|
July 30, 2018 |
|
NAJMINA KHATUN Vs. STATE OF WEST BENGAL & ORS
|
June 8, 2018 |
|
NAKUL BERA Vs. STATE OF WEST BENGAL
|
June 13, 2018 |
|
NAMIRAH ENTERPRISE & ANR. Vs. UNION OF INDIA & ORS.
|
June 13, 2018 |
|
NAMITA CHANDRA Vs. ASIT BEJ & ORS.
|
June 14, 2018 |
|
NAMITA JETTY & ORS. Vs. M/S. ANDUL ENGINEERING WORKS & ORS.
|
February 8, 2018 |
|
NAMITA RANI BANERJEE Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 18, 2018 |
|
NAND KISHORE RAI Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 27, 2018 |
|
NANDA DULAL ROY Vs. STATE AND ORS.
|
January 9, 2018 |
|
NANDALAL MANDAL Vs. STATE OF WEST BENGAL AND ORS.
|
January 16, 2018 |
|
NANDITA DAS & ANOTHER Vs. UNION OF INDIA & ORS
|
July 19, 2018 |
|
NANDITA DAS AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
May 21, 2018 |
|
NANI GOPAL DHOWREY & ORS Vs. STATE OF WEST BENGAL
|
June 21, 2018 |
|
NANI GOPAL SEN Vs. UNIVERSITY OF BURDWAN & ORS.
|
June 28, 2018 |
|
NANIGOPAL MAHAPATRA Vs. THE STATE OF WEST BENGAL & ORS.
|
January 8, 2018 |
|
NARAYAN CHANDRA DEY Vs. DIPALI RANA & ORS
|
June 21, 2018 |
|
NARAYAN CHANDRA MAJI Vs. UNION OF INDIA
|
January 2, 2018 |
|
NARAYAN SAHA AND OTHERS Vs. THE BLOCK LAND AND LAND REFORMS OFFICER, SODPUR, BARRACKPORE, BLOCK
|
October 12, 2018 |
|
NARAYAN SINGH @ NARAYAN SINGHA ROY AND ORS Vs. STATE OF WEST BENGAL
|
August 6, 2018 |
|
NARENDRA DUTTA RAI Vs. UNION OF INDIA
|
June 22, 2018 |
|
NARESH BAJAJ AND OTHERS Vs. KOLKATA MUNICIPAL CORPORATION AND OTHERS
|
August 3, 2018 |
|
NASIMA NAQI Vs. TODI TEA COMPANY LIMITED AND OTHERS
|
December 19, 2018 |
|
NASIRUDDIN AHMED Vs. STATE OF WEST BENGAL & ORS.
|
January 9, 2018 |
|
NATIONAL FED. OF INSURANCE FIELD WORKERS OF INDIA AND ORS. Vs. LIFE INSURANCE CORPORATION OF INDIA
|
January 19, 2018 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA (NHIA) & ANR Vs. BELA DAS & ORS
|
September 4, 2018 |
|
NATIONAL HYDROELECTRIC POWER CORPORATION LTD. Vs. COMMISSIONER OF CUSTOMS (PORT)
|
May 11, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. GITA PAHAN & ORS
|
August 31, 2018 |
|
NATIONAL INSURANCE CO. LTD Vs. BIDYUT ANKURAY
|
December 18, 2018 |
|
NATIONAL INSURANCE CO. LTD. Vs. SADHANA SHAW & ORS.
|
June 5, 2018 |
|
NATIONAL INSURANCE CO. LTD. Vs. MSTT. HOSENEARA VARA & ORS.
|
July 31, 2018 |
|
NATIONAL INSURANCE CO. LTD. (CR) Vs. SRI. SUBHASHISH MANNA AND ANOTHER
|
June 28, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SMT. SANDHYA BARMAN AND ANOTHER
|
May 8, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SMT. KABERI KARMAKAR & ORS.
|
June 26, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. STATE OF WEST BENGAL AND OTHERS
|
February 2, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SWAPNA SHIL & ANR
|
January 4, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. MALLICA BISWAS & ANR.
|
January 2, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. KUSUM AGARWAL AND ORS.
|
January 9, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SARMISTHA SIKDAR & ORS
|
July 20, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SHAKTI BHATTA AND ORS
|
December 12, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SHILA DEBI AND OTHERS
|
December 7, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. DIPANNITA ACHARYA & ORS
|
October 12, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. JAYANTI BARIK & ANR.
|
September 11, 2018 |
|
NATIONAL INSURANCE COMPANY LTD. AND ANOTHER Vs. SHRABANI ROY AND ORS.
|
May 4, 2018 |
|
NATWARLAL MEHTA AND OTHERS Vs. GOSWAMINI RUKMINI BAHUJI MAHARAJ
|
June 18, 2018 |
|
NAUSHAD AHMED & ORS Vs. MD SULTANUL HAQUE
|
September 11, 2018 |
|
NAVIN CHANDRA THACKER & ORS Vs. UNION OF INDIA & ORS
|
January 12, 2018 |
|
NAVNEET KUMAR Vs. UNION OF INDIA & ORS
|
July 10, 2018 |
|
NAYMUL HAQUE @ NAINUL HAQUE Vs. ALLAUDDIN SK
|
August 8, 2018 |
|
NAZMA SULTANA Vs. THE STATE OF WEST BENGAL AND ORS.
|
July 27, 2018 |
|
NAZRUL ALAM BISWAS @ NAZRUL BISWAS@ NAZU Vs. STATE OF WEST BENGAL
|
August 27, 2018 |
|
NEMAI CHANDRA GUIN Vs. THE STATE OF WEST BENGAL & ORS.
|
January 8, 2018 |
|
NEMAI CHANDRA KUNDU Vs. KALYAN DAS AND ORS.
|
August 21, 2018 |
|
NEMAI CHANDRA KUNDU & ORS Vs. CHAIRMAN
|
December 17, 2018 |
|
NEMAI CHANDRA KUNDU & ORS Vs. CHAIRMAN, ARAMBAGH MUNICIPALITY & ORS
|
March 9, 2018 |
|
NEPAL DAS & ORS Vs. STATE OF WEST BENGAL
|
February 8, 2018 |
|
NEPAL MAITY Vs. STATE OF WEST BENGAL
|
March 22, 2018 |
|
NETAI ROY AND ANOTHER Vs. GOURANGA ROY AND ANOTHER
|
February 1, 2018 |
|
NEW CENTRAL JUTE MILLS COMPANY LTD Vs. SHALIMAR INDUSTRIES LTD
|
October 1, 2018 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BIMAL KUMAR SHAH & ANR
|
July 20, 2018 |
|
NIKHIL CHANDRA KAR Vs. STATE OF WEST BENGAL AND ORS.
|
July 24, 2018 |
|
NIKHIL CHANDRA SAPUI Vs. THE STATE OF WEST BENGAL AND OTHERS
|
June 8, 2018 |
|
NIL KAMAL GHOSH Vs. ANSAR ALI KAZI
|
August 27, 2018 |
|
NIL KAMAL HALDER & ANR Vs. DIRECTOR OF FISHERIES AND EX-OFFICIO & ORS
|
August 8, 2018 |
|
NILA ALIAS LILA DAS AND ORS Vs. MIRA DAS AND ANR
|
August 23, 2018 |
|
NILAMBU SEN Vs. PRASANTA GHOSH
|
May 18, 2018 |
|
NILMONI DAS Vs. STATE OF WEST BENGAL AND ORS.
|
July 25, 2018 |
|
NILOTPAL GUCHHAIT Vs. STATE OF WEST BENGAL & OTHERS
|
November 26, 2018 |
|
NIRANJAN KUMAR BISWAS Vs. STATE OF WEST BENGAL & ORS.
|
January 8, 2018 |
|
NIRANJAN MAITY AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 19, 2018 |
|
NIRANJAN PRAMANIK @ TELYA Vs. STATE OF WEST BENGAL
|
July 3, 2018 |
|
NIRANJAN SARKAR Vs. STATE OF WEST BENGAL
|
August 7, 2018 |
|
NIRMAL BANERJEE & ANR Vs. PROJESH KANTI MAZUMDER ALIAS PRAJESH KANTI MAJUMDAR
|
February 12, 2018 |
|
NIRMAL KUMAR SAHA & ANR Vs. DIPANKAR SAHA & ORS
|
May 17, 2018 |
|
NIRMAL SARKAR Vs. STATE OF WEST BENGAL AND ORS.
|
August 29, 2018 |
|
NIRMALYA SENGUPTA Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ORS.
|
June 14, 2018 |
|
NIRUPAMA MONDAL Vs. STATE OF WEST BENGAL & OTHERS
|
November 26, 2018 |
|
NISHA PODDAR Vs. BANWARI LAL SHARMA
|
August 7, 2018 |
|
NISHIR MAL @ NISIR MAL Vs. STATE OF WEST BENGAL
|
July 30, 2018 |
|
NITYANANDA HAZRA Vs. STATE OF WEST BENGAL AND ORS.
|
July 24, 2018 |
|
NOOR JAHAN BEGUM AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 3, 2018 |
|
NOOR NABI SK AND ANOTHER Vs. STATE
|
February 16, 2018 |
|
NOORJAHAN BIBI & ANR Vs. MUSARRAT JAHAN & ORS
|
December 10, 2018 |
|
NOPANY & SONS PVT LTD & ANR Vs. ROMA BHAGAT
|
January 12, 2018 |
|
NOUSENARA KHATUN & ORS Vs. STATE OF WEST BENGAL & ORS
|
February 14, 2018 |
|
NRIPENDRA CHANDRA GHOSH Vs. STATE OF WEST BENGAL & ORS
|
January 18, 2018 |
|
NUPURPADA MONDAL Vs. STATE OF WEST BENGAL AND ORS.
|
July 24, 2018 |
|
NUR ALAM @ NOOR Vs. STATE OF WEST BENGAL
|
June 25, 2018 |
|
NUREJA KHATUN Vs. STATE OF WEST BENGAL AND ORS.
|
May 1, 2018 |
|
NUSRAT JAHAN RUHI AND OTHERS Vs. SHYAM STEEL INDUSTRIES LTD. AND OTHERS
|
October 12, 2018 |
|
OCTAVIUS TEA & INDUSTRIES LTD Vs. LAKSHMI CHAND GARG & ORS
|
October 10, 2018 |
|
OFFICIAL TRUSTEE OF WEST BENGAL Vs. JEWISH GIRLS SCHOOL AND ANR
|
June 4, 2018 |
|
OFFICIAL TRUSTEE OF WEST BENGAL Vs. WARDENS OF ARMENIAN HOLY CHURCH OF NAZARETH IN KOLKATA
|
July 4, 2018 |
|
OM DAYAL EDUCATIONAL AND RESEARCH SOCIETY AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
September 13, 2018 |
|
OMPRAKASH DARUKA & ANR Vs. STATE OF WEST BENGAL & ORS
|
January 4, 2018 |
|
ON DEATH OF RABINDRANATH DAS ADHIKARI (SINCE DECEASED), HIS LEGAL HEIRS AND REPRESENTATIVES & ORS Vs. ISWAR KISHORE KISHORI JEW, ISWAR BRAJO KISHORE JEW AND ISWAR GOPINATH JEW THAKUR & ORS
|
January 11, 2018 |
|
OPG IRON AND STEEL PRIVATE LIMITED Vs. NTPC LIMITED AND ANR.
|
August 28, 2018 |
|
OPIUM BAR-CUM-RESTAURANT & ORS Vs. STATE OF WEST BENGAL & & ORS
|
September 3, 2018 |
|
OREINT EXPORTS (PVT.) LTD. Vs. MARITIME COMMISSIONER
|
September 3, 2018 |
|
ORIENTAL CERAMICS & REFRACTORIES (P) LTD. Vs. COAL INDIA LTD & ORS.
|
August 31, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. SIMA SARKAR & ORS
|
June 7, 2018 |
|
OTA FALLOONS FORWARDERS PVT LTD Vs. UNION OF INDIA & ANR
|
June 5, 2018 |
|
OTA KANDLA PVT. LTD. Vs. THE VESSEL M.V. NEPENTHE & ORS.
|
January 24, 2018 |
|
OWNERS & PARTIES INTERESTED IN VESSEL MV NEPENTHE Vs. OTA KANDLA PVT LTD & ORS
|
February 7, 2018 |
|
P.P. BAFNA VENTURES PRIVATE LIMITED AND ANR. Vs. WEST BENGAL TEXT BOOK CORPORATION LIMITED AND ANR.
|
June 20, 2018 |
|
PALAS BISWAS Vs. STATE OF WEST BENGAL & ORS
|
June 18, 2018 |
|
PALASH DAS Vs. STATE OF WEST BENGAL
|
November 22, 2018 |
|
PAM DEVELOPMENTS PRIVATE LIMITED Vs. STATE OF WEST BENGAL, THROUGH SECRETARY, PUBLIC WORKS
|
August 8, 2018 |
|
PANCHANAN BERA Vs. STATE OF WEST BENGAL & ORS
|
June 13, 2018 |
|
PANCHU HALDER & ORS. Vs. STATE OF WEST BENGAL
|
September 13, 2018 |
|
PANKAJ KUMAR GOEL Vs. B P PROJECTS PVT LTD
|
November 27, 2018 |
|
PANKAJ KUMAR SANTRA Vs. ASISH NAG
|
January 11, 2018 |
|
PANNALAL ASH & ORS Vs. STATE OF WEST BENGAL
|
July 26, 2018 |
|
PANNALAL BASU Vs. UJJALA DAS
|
July 30, 2018 |
|
PAPAI KHAN ALIAS KUMARDIP KHAN Vs. MIR DARBESH ALI & ORS
|
June 12, 2018 |
|
PARAG MUKHERJEE Vs. SALIL BHATTACHARYYA
|
January 12, 2018 |
|
PARAMITA KUNDU Vs. STATE OF WEST BENGAL & OTHERS
|
December 20, 2018 |
|
PARAMOUNT BLUE CHIPS LTD. Vs. SREI EQUIPMENT FINANCE LTD.
|
June 28, 2018 |
|
PARAS NATH YADAV Vs. UNION OF INDIA AND OTHERS
|
October 5, 2018 |
|
PARAS MARKETING COMPANY PVT.LTD. Vs. CATHAY PACIFIC AIRWAYS LTD. & ANR.
|
May 4, 2018 |
|
PARBATI MISHRA Vs. THE STATE OF WEST BENGAL & ORS.
|
January 29, 2018 |
|
PARESH CHANDRA GHOSH @ PARESH GHOSH Vs. STATE OF WEST BENGAL & ORS
|
July 18, 2018 |
|
PARESH DEY AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
August 29, 2018 |
|
PARESH NATH DAS Vs. THE REGISTRAR OF CO
|
January 15, 2018 |
|
PARESH NATH KAR AND OTHERS Vs. LATIKA RANI DEY AND OTHERS
|
September 14, 2018 |
|
PARIMAL GHOSH Vs. HARIDAS SAHA & OTHERS
|
December 21, 2018 |
|
PARIMAL MALLICK @ PRASANTA MALLICK @ PORE Vs. STATE OF WEST BENGAL
|
January 17, 2018 |
|
PARMESHWAR DAS AGARWAL Vs. PARMANAND AGARWAL & ORS.
|
February 1, 2018 |
|
PARTHA BHATTACHARJEE Vs. STATE OF WEST BENGAL AND OTHERS
|
August 23, 2018 |
|
PARTHA NARAYAN SARDAR & ANR Vs. STATE OF WEST BENGAL & ANR
|
September 11, 2018 |
|
PARTHA PAL Vs. STATE OF WEST BENGAL
|
July 31, 2018 |
|
PARTHA PRATIM BHATTACHARJEE Vs. STATE OF WEST BENGAL
|
December 14, 2018 |
|
PARTHA PRATIM PRAMANICK AND ANOTHER Vs. SUTAPA PRAMANICK AND ANOTHER
|
August 28, 2018 |
|
PARTHA SARATHI PAL Vs. STATE OF WEST BENGAL & ORS
|
October 1, 2018 |
|
PARTY FOR DEMOCRATIC SOCIALISM (PDS) & ANR Vs. WEST BENGAL STATE ELECTION COMMISSION & ORS
|
May 11, 2018 |
|
PARTY FOR DEMOCRATIC SOCIALISM (PDS) AND ANR. Vs. WEST BENGAL STATE ELECTION COMMISSION AND ORS.
|
May 1, 2018 |
|
PARUL PODDER Vs. STATE OF WEST BENGAL AND ORS.
|
January 19, 2018 |
|
PASHUPATI RAJWAR & ORS Vs. STATE OF WEST BENGAL
|
June 8, 2018 |
|
PAWAN KUMAR DHOOT Vs. DEO KUMAR SARAF AND ORS.
|
July 19, 2018 |
|
PAWAN KUMAR DHOOT Vs. DEO KUMAR SARAF AND OTHERS
|
August 9, 2018 |
|
PAWAN KUMAR DHOOT Vs. DEO KUMAR SARAF & ORS
|
June 18, 2018 |
|
PAWAN KUMAR JALAN Vs. STATE OF WEST BENGAL
|
January 12, 2018 |
|
PAWAN KUMAR PODDAR Vs. UTKASH INDIA LIMITED
|
December 10, 2018 |
|
PAWAN KUMAR RUIA Vs. STATE OF WEST BENGAL & ORS
|
August 29, 2018 |
|
PAYEL BAG Vs. STATE OF WEST BENGAL & OTHERS
|
November 26, 2018 |
|
PEERLESS GENERAL FINANCE & INVESTMENT CO Vs. COMMISSIONER OF INCOME TAX, KOLKATA 1
|
August 8, 2018 |
|
PEERLESS GENERAL FINANCE AND INVESTMENT CO. LTD. Vs. COMMISSIONER OF INCOME TAX, KOLKATA – I
|
July 11, 2018 |
|
PEYARI DEBI BARMA & ORS Vs. ARATI BASU & ORS
|
November 14, 2018 |
|
PHOENIX OVERSEAS LTD & ANR Vs. UNION OF INDIA & ORS
|
June 27, 2018 |
|
PIC DEPARTMENTALS PVT. LTD. Vs. SREELEATHERS LTD.
|
October 9, 2018 |
|
PIJUSH PAUL Vs. CALCUTTA STATE TRANSPORT CORPORATION AND ORS.
|
July 13, 2018 |
|
PINAKI RANJAN BHARATI Vs. THE STATE OF WEST BENGAL & ORS.
|
June 7, 2018 |
|
PINAKI RANJAN DAS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 20, 2018 |
|
PINAKI ROY CHOUDHURY Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
May 16, 2018 |
|
PINCON SPIRIT LIMITED Vs. STATE OF WEST BENGAL & ANR
|
February 9, 2018 |
|
PINTU KARAR Vs. STATE OF WEST BENGAL & ORS
|
January 12, 2018 |
|
PINTU MAHATO Vs. STATE OF WEST BENGAL & OTHERS
|
November 26, 2018 |
|
PINTU MANDAL & ORS Vs. STATE OF WEST BENGAL
|
December 12, 2018 |
|
PINTU MONDAL Vs. STATE OF WEST BENGAL
|
July 19, 2018 |
|
PODDAR COMMODITIES PVT LTD & ANR Vs. ARMS & ANR
|
May 1, 2018 |
|
POLYMAC THERMOFORMERS PVT LTD & ANR Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO LTD & ORS
|
August 28, 2018 |
|
POONAM AGARWAL Vs. POOJA CONSTRUCTION COMPANY LIMITED AND OTHERS
|
August 16, 2018 |
|
PR COMMISSIONER OF INCOME TAX Vs. SHREELEKHA DAMANI
|
November 27, 2018 |
|
PRABHAT KUMAR ADHIKARY Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 29, 2018 |
|
PRABHAT KUMAR DUTTA Vs. STATE OF WEST BENGAL & ORS.
|
June 26, 2018 |
|
PRABHAT MUKHOPADHYAY Vs. STATE OF WEST BENGAL & ORS
|
September 11, 2018 |
|
PRABHU DAYAL LOHIA Vs. SHANKAR LAL FATEH CHANDAK AND OTHERS
|
July 5, 2018 |
|
PRABIR AGASTY & ORS Vs. STATE OF WEST BENGAL & ORS
|
May 1, 2018 |
|
PRABIR GHOSH AND ANOTHER Vs. SMT. SOVA SEN AND OTHERS
|
July 17, 2018 |
|
PRABIR KUMAR SASMAL Vs. STATE OF WEST BENGAL & ORS
|
December 13, 2018 |
|
PRABIR ROY CHOWDHURY AND OTHER Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.
|
July 25, 2018 |
|
PRABODH CHANDRA SAMANTA Vs. STATE OF WEST BENGAL AND ORS.
|
October 1, 2018 |
|
PRADEEP KUMAR JHA & ORS Vs. STATE
|
January 24, 2018 |
|
PRADEEP KUMAR MISRA Vs. UNION OF INDIA & OTHERS
|
October 1, 2018 |
|
PRADHAN, GRAM PANCHAYAT, SASANGA Vs. JYOTSNA GHOSH AND ORS.
|
July 24, 2018 |
|
PRADHAN, GRAM PANCHAYAT, SASANGA Vs. JYOTSNA GHOSH & ORS
|
August 14, 2018 |
|
PRADIP & KUMKUM GHOSH FAMILY FOUNDATION & ANR Vs. PANIHATI MUNICIPALITY & ORS
|
July 4, 2018 |
|
PRADIP @ BABU DAS Vs. STATE OF WEST BENGAL
|
January 3, 2018 |
|
PRADIP GOENKA AND ANOTHER Vs. RAJIB GOENKA
|
June 29, 2018 |
|
PRADIP KR AND KUMKUM GHOSH Vs. RAMA KRISHNA VIVEKANANDA MISSION
|
November 28, 2018 |
|
PRADIP KUMAR KARAK & ORS Vs. STATE OF WEST BENGAL & ORS
|
May 4, 2018 |
|
PRADIP KUMAR SARDA Vs. KALURAM SARDA & GRANDSONS
|
December 19, 2018 |
|
PRAFULLA KUMAR SINHA AND ANR. Vs. SUJATA SINHA @ SUJATA SINHA THAKUR AND ORS.
|
August 1, 2018 |
|
PRAKASH KUMAR GUCHHAIT @ PRAKASH CHANDRA GUCHHAIT Vs. STATE OF WEST BENGAL AND ORS
|
July 10, 2018 |
|
PRALAY CHOWDHURY Vs. STATE OF WEST BENGAL & ORS
|
December 20, 2018 |
|
PRALAY SANKAR MAJUMDER Vs. STATE OF WEST BENGAL & ORS
|
August 28, 2018 |
|
PRAMOD JAJOO Vs. PUNAM JAJOO
|
October 4, 2018 |
|
PRAMOD KUMAR JAISWAL Vs. UNION OF INDIA & ORS
|
October 3, 2018 |
|
PRAN KRISHNA DEY & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
August 14, 2018 |
|
PRANAB KANTI DE Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD. AND OTHERS
|
May 17, 2018 |
|
PRANAB KUMAR MITRA & ORS Vs. STATE OF WEST BENGAL & ORS
|
December 7, 2018 |
|
PRANESH CHANDRA DEBNATH Vs. STATE OF WEST BENGAL & ORS
|
September 6, 2018 |
|
PRANIT SHIL @ PANIT SHIL @ SHILL Vs. STATE OF WEST BENGAL
|
January 3, 2018 |
|
PRANJAL BANERJEE Vs. SOUMI BANERJEE
|
July 19, 2018 |
|
PRASAD MALIK Vs. DULAL CHANDRA GHOSH ALIAS DULAL GHOSH & ORS
|
July 12, 2018 |
|
PRASANTA BAURI Vs. STATE OF WEST BENGAL
|
January 10, 2018 |
|
PRASANTA KARMAKAR Vs. UNION OF INDIA & OTHERS
|
April 20, 2018 |
|
PRASANTA KUMAR CHATTOPADHYAY SINCE DECEASED Vs. GITARANI PAL & ORS
|
December 17, 2018 |
|
PRASANTA KUMAR DAS & ORS Vs. STATE OF WEST BENGAL & ORS
|
January 29, 2018 |
|
PRASANTA KUMAR GOSWAMI Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS
|
June 14, 2018 |
|
PRASANTA KUMAR MITRA & ORS Vs. INDIA STEAM LAUNDRY (P) LTD & ORS
|
September 5, 2018 |
|
PRASENJIT BISWAS & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
July 16, 2018 |
|
PRASENJIT HAZRA AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
October 9, 2018 |
|
PRASENJIT KARAR Vs. AMAL MONDAL & ORS
|
June 11, 2018 |
|
PRASENJIT MONDAL ALIAS ASTAM MONDAL AND OTHERS Vs. STATE OF WEST BENGAL
|
July 24, 2018 |
|
PRASHANT JHAWAR OTHERS Vs. STATE BANK OF INDIA AND OTHERS
|
July 16, 2018 |
|
PRASHANTA MAHATO Vs. STATE OF WEST BENGAL AND OTHERS
|
November 30, 2018 |
|
PRASUN DAS Vs. CHIEF ELECTION COMMISSION & ORS.
|
June 8, 2018 |
|
PRATAP BISWAS & ORS Vs. SAMBHU NATH BHATTACHARYA
|
February 5, 2018 |
|
PRATAP NARAYAN GIRI Vs. ASIT BARAN GIRI
|
July 10, 2018 |
|
PRATAP RAY Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY AND ORS.
|
February 2, 2018 |
|
PRATIMA GHOSH AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
January 12, 2018 |
|
PRATIMA SARDAR Vs. STATE OF WEST BENGAL & ORS.
|
January 16, 2018 |
|
PRATIVA MONDAL Vs. STATE OF WEST BENGAL & OTHERS
|
July 27, 2018 |
|
PRAVASH CHANDRA MANNA Vs. WEST BENGAL FILM DEVELOPMENT CORPORATION AND OTHERS
|
June 29, 2018 |
|
PRAVASH PAUL Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED & ORS
|
November 13, 2018 |
|
PRAVAT KUMAR BHATTACHARYYA Vs. STATE OF WEST BENGAL AND ORS.
|
August 31, 2018 |
|
PRECISION POLYPLAST PRIVATE LIMITED & ANR Vs. REGIONAL PROVIDENT FUND COMMISSIONER & ORS
|
September 12, 2018 |
|
PREM CHANDRA GOYAL ALILAS PREM CHAND GOYAL Vs. PEE VEE ISPAT PRIVATE LIMITED
|
January 9, 2018 |
|
PRINCIPAL COMMISSIOENR OF INCOME TAX-5, KOLKATA Vs. L G W LIMITED
|
February 13, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME Vs. JEEVAN DIESELS & ELECTRICALS
|
February 2, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. ANJALI JEWELLERS(PVT) LTD.
|
May 15, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S A. P. EXPORT
|
June 27, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. STATE FISHERIES DEVELOPMENT CORPORATION LTD.
|
May 14, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. LINDE INDIA LTD
|
January 15, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. DR.MURARI MOHAN KOLEY
|
July 18, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SRI UDAY CHAKRABORTY
|
July 18, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. TIL LIMITED
|
May 3, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. OBEROI HOTELS PVT. LTD.
|
June 22, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. OBEROI HOTELS PVT. LTD.
|
July 16, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-2 Vs. DEVANSHI CONSULTANTS (P) LTD
|
February 9, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX -12, KOLKATA Vs. MORE INTERNATIONAL
|
February 8, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX OFFICER, BURDWAN Vs. M/S. SUBARNA RICE MILL
|
June 20, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL Vs. GRAPHITE INDIA LTD.
|
July 4, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL Vs. KPC MEDICAL COLLEGE AND HOSPITAL
|
June 19, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL-2, KOLKATA Vs. S A SUPPLIERS PVT LTD
|
January 19, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX, JALPAIGURI Vs. UTTARBANGA KSHETRIYA GRAMIN BANK
|
May 7, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA Vs. INFINITY INFOTECH PARKS LIMITED
|
July 18, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA Vs. BRITANNIA INDUSTRIES LIMITED
|
July 19, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA Vs. M/S. SPBP TEA PLANTATION LIMITED
|
January 17, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA-4, KOLKATA Vs. AKZO NOBLE INDIA LIMITED (FORMERLY KNOWN AS ICI INDIA LIMITED)
|
May 15, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA-5 Vs. WEST BENGAL HOUSING INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED
|
August 9, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA-I, KOLKATA Vs. ROHIT FERRO TECH LIMITED
|
February 2, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX,(CENTRAL)KOLKATA-2 Vs. M/S. JANKI TEXTILE & INDUSTRIES LIMITED
|
January 17, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-4, KOLKATA Vs. SHALIMAR CHEMICAL WORKS LTD
|
June 12, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-I, KOLKATA Vs. SHYAM STEEL INDUSTRIES LIMITED
|
May 7, 2018 |
|
PRINCIPAL, BELDA COLLEGE Vs. STATE OF WEST BENGAL AND OTHERS
|
May 4, 2018 |
|
PRIYANKA DEY Vs. UNION OF INDIA & ORS.
|
August 24, 2018 |
|
PROBHAT BAURI Vs. STATE OF WEST BENGAL & ORS.
|
January 16, 2018 |
|
PROBODH CHAKRABORTY AND ANOTHER Vs. AMBIKA BANERJEE AND OTHERS
|
August 16, 2018 |
|
PRODIP KUMAR DAS Vs. STATE AND ORS.
|
July 6, 2018 |
|
PROLAY NASKAR Vs. STATE OF WEST BENGAL & ORS
|
October 11, 2018 |
|
PROSAD RANJAN BISWAS Vs. HIJLI CO
|
September 14, 2018 |
|
PROSUN MANDAL & ORS Vs. SANAT BANERJEE (BANDOPADHYAY) & ORS
|
December 10, 2018 |
|
PROVINCIAL DAUGHTERS OF CROSS ST VINCENTS HOME AND OTHERS Vs. HASI SEN AND OTHERS
|
September 19, 2018 |
|
PUJA BASAK Vs. ASHISH AGARWAL
|
June 26, 2018 |
|
PUJA DAS Vs. STATE OF WEST BENGAL & ORS
|
January 18, 2018 |
|
PULPULI HEMBRAM Vs. STATE OF WEST BENGAL AND OTHERS
|
July 11, 2018 |
|
PURABI CHAKRABORTY AND ORS. Vs. RAMA CHAKRABORTY
|
November 30, 2018 |
|
PURNA CHANDRA MONDAL & ANR Vs. STATE OF WEST BENGAL
|
September 13, 2018 |
|
PURNA CHANDRA MONDAL & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
February 15, 2018 |
|
PURNA MONDAL & ORS. Vs. STATE OF WEST BENGAL
|
August 14, 2018 |
|
PURNENDU BHUSAN DINDA Vs. THE STATE OF WEST BENGAL AND ORS.
|
June 7, 2018 |
|
PURNIMA MITRA Vs. STATE OF WEST BENGAL & ORS
|
January 30, 2018 |
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PURNIMA SARKAR Vs. THE STATE OF WEST BENGAL AND OTHERS
|
July 26, 2018 |
|
PURTI WEST ENCLAVE PVT LIMITED & ANR Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
July 16, 2018 |
|
PUSHAN MAJUMDAR Vs. UNION OF INDIA & ORS
|
May 10, 2018 |
|
PUSPITA SAHU (BASU) Vs. MUNICIPAL COMMISSIONER, KOLKATA MUNICIPAL CORPORATION & ORS
|
January 3, 2018 |
|
QUICK TIME GENERAL TRADING LLC Vs. OWNERS AND PARTIES INTERESTED IN VESSEL M T AQUARIUS
|
August 21, 2018 |
|
R K GHOSH & BROS Vs. UNION OF INDIA & ORS
|
July 2, 2018 |
|
R.A.V. DRAVYA PVT. LTD. Vs. CONCAST STEEL & POWER LTD
|
January 3, 2018 |
|
R.K.B.K. LIMITED & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
September 6, 2018 |
|
RABINDRA NATH ADAK Vs. STATE OF WEST BENGAL & & ORS
|
September 10, 2018 |
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RABINDRA NATH ADAK Vs. THE STATE OF WEST BENGAL AND ORS.
|
February 1, 2018 |
|
RABINDRA NATH BERA Vs. STATE OF WEST BENGAL
|
December 21, 2018 |
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RABINDRA NATH KUNDU & ANR Vs. SUDHIR HIRA & ANR
|
April 23, 2018 |
|
RABINDRA NATH MONDAL & ORS Vs. STATE OF WEST BENGAL
|
October 11, 2018 |
|
RABINDRA NATH SINGHA & ORS Vs. STATE OF WEST BENGAL & ORS
|
February 8, 2018 |
|
RABINDRANATH BALA Vs. STATE OF WEST BENGAL & ORS
|
December 13, 2018 |
|
RABINDRANATH BANERJEE Vs. STATE OF WEST BENGAL & ORS
|
June 19, 2018 |
|
RABINDRANATH BHUNIA Vs. SABITA GIRI & ANR
|
May 8, 2018 |
|
RABINDRANATH DAS ADHIKARI (DEAD) Vs. SRI SRI ISWAR KISHORE KISHORI JEW
|
January 11, 2018 |
|
RABIUL ISLAM SARKAR Vs. STATE OF WEST BENGAL AND OTHERS
|
July 30, 2018 |
|
RADHA GOBINDA GHOSH Vs. THE STATE OF WEST BENGAL AND OTHERS
|
October 11, 2018 |
|
RADHYSHYAM BANSAL Vs. KOLKATA MUNICIPAL CORPORATION AND OTHERS
|
August 14, 2018 |
|
RAFIKUDDIN AHAMED & ANOTHER Vs. BASIR MUHAMMAD @ BASIR ALI MASEENI
|
August 1, 2018 |
|
RAFIKUL ISLAM SARDAR Vs. STATE OF WEST BENGAL AND OTHERS
|
June 25, 2018 |
|
RAFIQ QURESHI Vs. NARCOTIC CONTROL BUREAU, EASTERN ZONAL UNIT
|
April 17, 2018 |
|
RAHIM BADSHA Vs. STATE OF WEST BENGAL
|
November 27, 2018 |
|
RAHIMA BIBI & ORS Vs. STATE OF WEST BENGAL & ORS
|
September 20, 2018 |
|
RAHUL BANSAL Vs. UNION OF INDIA AND OTHERS
|
May 21, 2018 |
|
RAHUL CHOWDHURI Vs. STATE OF WEST BENGAL AND OTHERS
|
January 24, 2018 |
|
RAILWAY CONTRACTORS AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
August 27, 2018 |
|
RAINBOW CONSTRUCTION AND ORS. Vs. UNION OF INDIA AND ORS.
|
May 31, 2018 |
|
RAINBOW MARKETING AND EXPORTS AND ANOTHER Vs. STATE OF WEST BENGAL
|
September 11, 2018 |
|
RAJ KISHORE @ HELKU SAHISH Vs. STATE OF WEST BENGAL
|
August 21, 2018 |
|
RAJ KUMAR DEY Vs. STATE BANK OF INDIA & ORS
|
February 5, 2018 |
|
RAJ KUMAR DHARA Vs. M/S. BUDGE BUDGE CO. LTD. & ORS.
|
July 13, 2018 |
|
RAJ KUMAR GHOSH & ANR Vs. JAYASHREE GHOSH & ORS
|
August 16, 2018 |
|
RAJ KUMAR MISHRA Vs. KALINATH SASMAL
|
January 30, 2018 |
|
RAJ KUMAR SONI AND ANR. Vs. NAND KISHORE SONI AND ORS.
|
July 25, 2018 |
|
RAJ NARAYAN MANNA & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
|
January 9, 2018 |
|
RAJA CHATTERJEE Vs. STATE OF WEST BENGAL & ORS
|
July 2, 2018 |
|
RAJA RAM DAS ALIAS NISHAD RAJA RAM DAS Vs. STATE OF WEST BENGAL & ORS
|
February 12, 2018 |
|
RAJAB ALI @ ANAI Vs. STATE OF WEST BENGAL
|
August 2, 2018 |
|
RAJASHI DEY Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
|
January 10, 2018 |
|
RAJDA INDUSTRIES AND EXPORTS PRIVATE LIMITED & ORS Vs. MAHESH KUMAR PRAHLADKA & ORS
|
November 14, 2018 |
|
RAJEEB KOTHARI Vs. STATE OF WEST BENGAL & ANR
|
April 27, 2018 |
|
RAJEEV KUMAR SINHA Vs. STATE OF WEST BENGAL & ORS
|
June 20, 2018 |
|
RAJENDRA KUMAR AGARWAL Vs. THE SALES TAX OFFICER, SALKIA CHARGE AND ORS.
|
January 2, 2018 |
|
RAJENDRA MURMU Vs. STATE OF WEST BENGAL
|
August 9, 2018 |
|
RAJENDRA PRASAD PANSARI Vs. SHIV NATH PRASAD & ANOTHER
|
January 10, 2018 |
|
RAJENDRA PRASAD RAI Vs. GANESH REAL ESTATES PVT LTD & ORS
|
February 6, 2018 |
|
RAJENDRA YADAV Vs. ARATI PLASTIC & ANR
|
January 4, 2018 |
|
RAJESH CHATTERJEE AND ANOTHER Vs. STATE OF WEST BENGAL AND ANOTHER
|
August 21, 2018 |
|
RAJESH KUMAR JAIN Vs. SMT. ANNAPURNA SAHA AND ORS.
|
August 10, 2018 |
|
RAJESH KUMAR SURANA Vs. STATE OF WEST BENGAL & ORS.
|
July 11, 2018 |
|
RAJESH SK Vs. STATE OF WEST BENGAL
|
January 9, 2018 |
|
RAJESWAR RABHA Vs. UNION OF INDIA & ORS.
|
February 2, 2018 |
|
RAJIB DEY Vs. STATE OF WEST BENGAL AND OTHERS
|
June 22, 2018 |
|
RAJIB LOCHAN DAS Vs. INDIAN OIL CORPORATION LIMITED & OTHERS
|
April 30, 2018 |
|
RAJPATI Vs. STATE OF WEST BENGAL & ORS
|
September 6, 2018 |
|
RAJU BAYEN Vs. STATE OF WEST BENGAL
|
January 18, 2018 |
|
RAJU CHOWDHURY & ORS Vs. STATE OF WEST BENGAL & ORS
|
January 25, 2018 |
|
RAJU GHOSH AND ANOTHER Vs. KALIDASI NASKAR AND OTHERS
|
July 31, 2018 |
|
RAJU LOHAR Vs. STATE OF WEST BENGAL
|
May 1, 2018 |
|
RAJU PASWAN & ANR Vs. STATE OF WEST BENGAL
|
August 23, 2018 |
|
RAJU SEKH Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED AND ORS.
|
June 26, 2018 |
|
RAJYASHREE CHAUDHURI Vs. THE STATE OF WEST BENGAL AND ORS.
|
August 16, 2018 |
|
RAJYASHREE CHAUDHURI Vs. STATE OF WEST BENGAL & ORS.
|
August 21, 2018 |
|
RAKESH GAJI @ RAKESH GAJI AND OTHERS Vs. THE STATE OF WEST BENGAL AND ANOTHER
|
July 27, 2018 |
|
RAKESH HELA Vs. SUBASH BOSE
|
November 26, 2018 |
|
RAKESH KUMAR GUPTA Vs. SUPARNA GHOSH AND OTHERS
|
January 18, 2018 |
|
RAKSHAK SUBIDHA (P) LTD. Vs. STATE OF WEST BENGAL & ORS.
|
January 3, 2018 |
|
RAM BABU YADAV & ORS Vs. MANAGING COMMITTEE, ARSH VIDYA NIKETAN & ANR
|
October 10, 2018 |
|
RAM BHADRA Vs. STATE OF WEST BENGAL
|
April 11, 2018 |
|
RAM BILAS RAJAK Vs. KASHINATH DAS
|
May 7, 2018 |
|
RAM CHANDRA SHARMA Vs. STATE OF WEST BENGAL & ORS
|
January 19, 2018 |
|
RAM ISHWAR TEWARI Vs. ANIL MUKHIA & ORS
|
March 20, 2018 |
|
RAM JIBAN MAHATO Vs. STATE OF WEST BENGAL & ORS.
|
September 27, 2018 |
|
RAM JOARDAR Vs. STATE OF WEST BENGAL
|
November 14, 2018 |
|
RAM SANKAR SAHOO Vs. THE STATE OF WEST BENGAL & ORS.
|
May 15, 2018 |
|
RAMAKRISHNA SAHOO & ORS. Vs. NAMITA SAHOO
|
January 8, 2018 |
|
RAMAPRASAD MAITY Vs. MITRA MAITY & ANR
|
November 30, 2018 |
|
RAMENDRA KUMAR DAS Vs. UNION OF INDIA & ORS
|
January 30, 2018 |
|
RAMESH CHANDRA KUSHWAHA Vs. PRINCIPAL COMMISSIONER OF CUSTOMS (AIRPORT)
|
August 31, 2018 |
|
RAMESH CHND KOIRI Vs. CHANDAN KOIRI & ORS
|
September 19, 2018 |
|
RAMESH SARKAR Vs. STATE OF WEST BENGAL & ORS
|
August 14, 2018 |
|
RAMESH SINGHAL Vs. UNITED BANK OF INDIA
|
June 6, 2018 |
|
RAMKRIPAL HELLA & ORS Vs. STATE OF WEST BENGAL & ORS
|
February 15, 2018 |
|
RAMPRASAD DAS Vs. STATE OF WEST BENGAL & ORS.
|
January 5, 2018 |
|
RAMPRASAD DASGUPTA Vs. NADIA DISTRICT CENTRAL COOPERATIVE BANK LTD. AND ORS.
|
May 15, 2018 |
|
RANA BOURI Vs. STATE OF WEST BENGAL & ORS
|
October 11, 2018 |
|
RANA SAHA Vs. THE STATE OF WEST BENGAL AND OTHERS
|
August 3, 2018 |
|
RANAJIT KUMAR MITRA Vs. STATE OF WEST BENGAL & ORS
|
August 27, 2018 |
|
RANGMAHAL QUORANIA HIGH MADRASAH AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
|
August 30, 2018 |
|
RANJANA MAHAPATRA (KANU) Vs. CHAIRMAN, WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED AND ORS
|
February 6, 2018 |
|
RANJANA NATH (DAS) Vs. STATE OF WEST BENGAL & ORS
|
August 17, 2018 |
|
RANJEETA KUMARI Vs. UNION OF INDIA AND OTHERS
|
June 18, 2018 |
|
RANJIT DUTTA Vs. JATINDRA MOHAN SEN.
|
January 2, 2018 |
|
RANJIT HALDER AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
July 31, 2018 |
|
RANJIT KUMAR NAYEK Vs. THE STATE OF WEST BENGAL AND OTHERS
|
June 27, 2018 |
|
RANJIT KUMAR PAUL AND ORS. Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED AND ORS.
|
August 9, 2018 |
|
RANJIT KUMAR PRAMANIK Vs. STATE OF WEST BENGAL & OTHERS
|
November 26, 2018 |
|
RANJIT KUMAR RISHI Vs. UNION OF INDIA & ORS.
|
July 18, 2018 |
|
RANJIT KUMAR RISHI Vs. UNION OF INDIA & ORS
|
January 17, 2018 |
|
RANJIT MULLICK Vs. APARESH MULLICK & ANR.
|
August 14, 2018 |
|
RANJIV KUMAR & ANR. Vs. SANJIV KUMAR & ANR.
|
February 13, 2018 |
|
RANJIV KUMAR AND ANOTHER Vs. SANJIV KUMAR AND ANOTHER
|
May 8, 2018 |
|
RANJU GOPAL MUKHERJEE & ANR Vs. STATE OF WEST BENGAL & ORS
|
January 25, 2018 |
|
RANU BALA PAUL Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 9, 2018 |
|
RASHIDA HAMID (AHMED) Vs. ZUBAIDA HAMID & ORS
|
January 3, 2018 |
|
RASHIDA HAMID (AHMED) Vs. JUBAIDA HAMID & ORS
|
July 2, 2018 |
|
RASHMI BANSAL Vs. LION PAPER PRODUCTS & ANR
|
June 4, 2018 |
|
RASIK CHANDRA MONDAL & ANR Vs. STATE OF WEST BENGAL
|
January 5, 2018 |
|
RASIKLAL CHUNILAL BHYANI Vs. MD SULTANUL HAQUE
|
September 11, 2018 |
|
RASOMANJORI DAS Vs. STATE OF WEST BENGAL & ORS.
|
June 20, 2018 |
|
RATAN DAS & ORS Vs. STATE OF WEST BENGAL & ORS
|
August 7, 2018 |
|
RATAN KUMAR BANSH Vs. UNION OF INDIA & OTHERS
|
August 3, 2018 |
|
RATAN NAYEK Vs. STATE OF WEST BENGAL & ORS
|
July 26, 2018 |
|
RATAN ROY DAKUA & ANR Vs. STATE OF WEST BENGAL
|
July 10, 2018 |
|
RATNA CHATTERJEE Vs. SOVAN CHATTERJEE
|
August 20, 2018 |
|
RATNA GHOSH & ORS Vs. KHALIL AHMED
|
January 16, 2018 |
|
RATNABALI BANERJEE & ORS Vs. UTTARPARA KOTRUNG MUNICIPALITY & ORS
|
July 30, 2018 |
|
RAVI BHARTIA AND ORS. Vs. STATE BANK OF INDIA
|
January 17, 2018 |
|
RAVI K. BAGARIA Vs. SUDARSHAN KUMAR NAYAR @ S.K. NAYAR AND ANOTHER
|
October 11, 2018 |
|
RAVI KANT JAJODIA & ORS Vs. MAHARAJ KUMAR SADAY CHAND MAHATAB & ORS
|
December 21, 2018 |
|
RAZI AHMED Vs. M GEETHA KUMARI & ANR
|
January 17, 2018 |
|
RDB TEXTILES LIMITED Vs. UNION OF INDIA & ORS
|
January 18, 2018 |
|
RDB TEXTILES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 25, 2018 |
|
RE : SUMITA DUTTA Vs. THE KOLKATA MUNICIPAL CORPORATION AND OTHERS
|
November 1, 2018 |
|
RE: BARANAGORE JUTE FACTORY PLC Vs. OFFICIAL LIQUIDATOR AND ANOTHER
|
June 12, 2018 |
|
RE: M/S. R A A ARSALAN ENTERPRISE PVT. LTD. Vs. M/S. B.D. ENTERPRISES
|
July 31, 2018 |
|
REACON ENGINEERS (INDIA) PVT. LIMITED Vs. UNION OF INDIA
|
September 5, 2018 |
|
REBA MONDAL Vs. SANDHYA PAUL & ANR
|
September 6, 2018 |
|
REBA RANI BAL & ANR Vs. MALAY KRISHNA BAL & ORS
|
February 5, 2018 |
|
RECOVERY NURSING HOME PVT. LTD. Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.
|
September 7, 2018 |
|
REENA DASGUPTA Vs. STATE AND ORS.
|
June 29, 2018 |
|
REGIONAL PROVIDENT FUND COMMISSIONER & ORS Vs. UTTARPARA CHILDRENS OWN HOME HIGH SCHOOL & ORS
|
February 15, 2018 |
|
REHANA BIBI Vs. STATE OF WEST BENGAL & ORS
|
May 3, 2018 |
|
REKHA CHATTERJEE Vs. STATE OF WEST BENGAL & ORS
|
December 21, 2018 |
|
REKHA KUNDU AND ORS. Vs. SUJIT KUMAR MUKHERJEE AND ORS.
|
July 25, 2018 |
|
REKHA RANI NANDY Vs. CHANDANNAGORE MUNICIPAL CORPORATION & ORS
|
January 15, 2018 |
|
RELIANCE COMMERCIAL FINANCE LTD. Vs. SANJAY BISWAS AND ANOTHER
|
January 2, 2018 |
|
RELIANCE GENERAL INSURANCE CO. LTD Vs. KRANTI KUMARI RAM AND ANOTHER
|
September 11, 2018 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. PINKI GUHA (RAJAK) AND ORS.
|
January 11, 2018 |
|
RENESCO INDIA PVT. LTD. Vs. EASTERN COALFIELDS LIMITED AND OTHERS
|
July 12, 2018 |
|
RENTU SK. AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
September 7, 2018 |
|
RENUKA P GANDHI Vs. ORIENTAL GEMS PVT LTD
|
January 12, 2018 |
|
RINA DASGUPTA Vs. STATE OF WEST BENGAL AND OTHERS
|
November 13, 2018 |
|
RINA MANNA NEE DEY Vs. STATE OF WEST BENGAL AND OTHERS
|
October 5, 2018 |
|
RINKI PLASTICS PRIVATE LIMITED Vs. GD PETRO CHEMICALS PRIVATE LIMITED
|
August 24, 2018 |
|
RINKI PLASTICS PRIVATE LIMITED Vs. YESHPAL AJITSARIA
|
August 24, 2018 |
|
RISHIMA SA INVESTMENTS LLC Vs. SHRISTI INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED & ANR.
|
October 11, 2018 |
|
RITA BASU & ANR Vs. STATE OF WEST BENGAL & ORS
|
October 11, 2018 |
|
RITESH KUMAR DUTTA Vs. UNION OF IINDIA & ORS
|
February 7, 2018 |
|
RITUPARNA SARKAR DUTTA Vs. THE STATE OF WEST BENGAL & ANR.
|
May 3, 2018 |
|
RITWIK Vs. STATE OF WEST BENGAL & ORS.
|
October 11, 2018 |
|
RITZU GHOSAL Vs. WEST BENGAL STATE ELECTION COMMISSION & ORS
|
May 4, 2018 |
|
RITZU GHOSAL Vs. WEST BENGAL STATE ELECTION COMMISSION & ORS
|
April 24, 2018 |
|
RIYA DAS Vs. STATE OF WEST BENGAL
|
October 11, 2018 |
|
RIZWANUL HASAN Vs. STATE OF WEST BENGAL
|
December 3, 2018 |
|
ROBERT LAKRA AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
October 12, 2018 |
|
ROBIN BARTHOLOMEW Vs. UCO BANK & ORS.
|
January 16, 2018 |
|
ROHIT DAS & ANR Vs. STATE OF WEST BENGAL
|
May 16, 2018 |
|
ROHIT FERRO TECH LIMITED Vs. AUROMA COKE LIMITED
|
July 26, 2018 |
|
ROMIT MITRA Vs. THE KOLKATA MUNICIPAL CORPORATION AND ORS.
|
January 25, 2018 |
|
ROOPCHAND PRASAD Vs. UNION OF INDIA
|
December 18, 2018 |
|
ROYAL BANK OF SCOTLAND PLC (PREVIOUSLY KNOWN AS ROYAL BANK OF SCOTLAND N V ) Vs. IMPRESSIONS & ANR
|
July 5, 2018 |
|
ROYAL BANK OF SCOTTLAND N V Vs. SURAJIT SEN
|
November 20, 2018 |
|
RUBY LAW AND OTHERS Vs. RAJLUXMI INVESTMENT & TRADING CO (P) LTD. AND OTHERS
|
July 25, 2018 |
|
RUDRA NARAYAN CHATTOPADHYAY & ORS Vs. DURGAPUR MUNICIPAL CORPN & ORS
|
January 29, 2018 |
|
RUDRA VYAPARCHEM PVT. LTD. Vs. UNION OF INIDA AND ANOTHER
|
June 15, 2018 |
|
RUHI SAHINA Vs. SYED MASIDUR RAHMAN
|
August 28, 2018 |
|
RUMA KHATUN BIBI Vs. STATE OF WEST BENGAL & ORS
|
November 1, 2018 |
|
RUMA RAHA ROY & ORS Vs. UNITED INDIA INSURANCE COMPANY LTD & ANR
|
October 3, 2018 |
|
RUMKI BISWAS Vs. STATE OF WEST BENGAL AND ORS.
|
October 1, 2018 |
|
RUPOSHREE GANGULI Vs. STATE OF WEST BENGAL & ORS.
|
January 4, 2018 |
|
RUSSIAN FEDERATION (ROSEMUSHESTVO) Vs. SARAF AGENCIES PVT. LTD.
|
February 5, 2018 |
|
S R BATLIBOI & CO & ANR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 17, 2018 |
|
S WALI MOHD BROS & CO Vs. SK NAZRUL ISLAM & ORS
|
June 27, 2018 |
|
S.K. AHMAD ABDUL MUTTALIB Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.
|
January 10, 2018 |
|
S.K. JALALUDDIN Vs. STATE OF WEST BENGAL
|
January 17, 2018 |
|
S.S. BINU Vs. STATE OF WEST BENGAL & ANR.
|
May 3, 2018 |
|
SABBAM HARI Vs. THE AUTHORISED OFFICER AND ORS.
|
September 13, 2018 |
|
SABITA DEBNATH (BIBI) Vs. THE PRINCIPAL SECRETARY, DEPARTMENT OF EXCISE & ORS.
|
August 30, 2018 |
|
SABITA GHOSH Vs. THE STATE OF WEST BENGAL & ORS.
|
January 5, 2018 |
|
SABITRI BARMAN Vs. STATE OF WEST BENGAL
|
July 25, 2018 |
|
SABYASACHI SENGUPTA Vs. SUBHANKA SENGUPTA (DAS) & ANR
|
June 25, 2018 |
|
SACHI GOPAL DAS Vs. UNION OF INDIA & ORS
|
December 5, 2018 |
|
SACHI GOPAL DAS Vs. UNION OF INDIA & ORS
|
December 20, 2018 |
|
SACHIN KATKA & OTHERS Vs. STATE OF WEST BENGAL
|
June 28, 2018 |
|
SACHIN MAHATO AND ORS. Vs. PROBODH CHANDRA MAHATO AND ORS.
|
July 24, 2018 |
|
SACHIN SEN Vs. STATE OF WEST BENGAL
|
January 20, 2018 |
|
SACHINDRA NATH MITRA Vs. RAM BHARAT PANDEY & ORS
|
February 1, 2018 |
|
SADANANDA DAS Vs. STATE OF WEST BENGAL
|
November 27, 2018 |
|
SADDAN KHAN & ANR Vs. ARIFF RAHMAN & ORS
|
June 5, 2018 |
|
SADEK AHMED BISWAS @ SADEK AHMED @ BADAL SHEIK Vs. STATE OF WEST BENGAL AND ANR
|
January 20, 2018 |
|
SADGURU FORWARDERS PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
May 14, 2018 |
|
SADGURU FORWARDERS PVT LTD Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA & ANR
|
May 8, 2018 |
|
SADHAN MONDAL Vs. STATE OF WEST BENGAL & ANR
|
July 18, 2018 |
|
SADHANA GHOSH Vs. PARBATI LAHA
|
November 30, 2018 |
|
SADIP MUKHERJEE @ MUKHOPADHYAY Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD. AND OTHERS
|
July 30, 2018 |
|
SAGAR DEY Vs. STATE OF WEST BENGAL & ORS.
|
July 11, 2018 |
|
SAGARIKA BAPARI Vs. STATE OF WEST BENGAL & OTHERS
|
July 27, 2018 |
|
SAGARIKA SARDAR Vs. THE STATE OF WEST BENGAL AND OTHERS
|
August 27, 2018 |
|
SAHEB GHOSE @ BHUDEY GHOSH & ORS Vs. STATE OF WEST BENGAL
|
January 2, 2018 |
|
SAHID ALI MOLLA & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
July 11, 2018 |
|
SAHIDUL MONDAL Vs. JAKIR HOSSAIN MONDAL & ORS
|
October 3, 2018 |
|
SAHIRUL ISLAM KHAN & ORS. Vs. ISRAT BEGUM & ORS.
|
January 16, 2018 |
|
SAHIUDDIN SEKH Vs. HDB FINANCIAL SERVICES LIMITED
|
August 2, 2018 |
|
SAHUJAIN CHARITABLE SOCIETY & ANR Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
April 26, 2018 |
|
SAHYOG Vs. THE UNION OF INDIA AND OTHERS
|
June 18, 2018 |
|
SAIDUL MULLICK Vs. SANTANU
|
April 5, 2018 |
|
SAIDUL MULLICK Vs. STATE OF WEST BENGAL AND OTHERS
|
March 23, 2018 |
|
SAIFUDDIN DHALI & ORS Vs. STATE OF WEST BENGAL AND ORS
|
January 29, 2018 |
|
SAIFUDDIN GAZI @ SAHABUDDIN Vs. STATE OF WEST BENGAL
|
August 16, 2018 |
|
SAIKAT GIRI Vs. THE STATE OF WEST BENGAL AND OTHERS
|
June 7, 2018 |
|
SAIL (ISP) BURNPUR & ORS. Vs. SRI BISWANATH MAJHI & ANR.
|
July 19, 2018 |
|
SAILENDRANATH ADHIKARI (BOIRAGYA) & ANR Vs. BHIM ADHIKARY & ORS
|
May 10, 2018 |
|
SAJ FOOD PRODUCTS PVT. LTD. Vs. HABIGANJ AGRO LTD. AND ANR.
|
July 18, 2018 |
|
SAJAL DEY Vs. STATE OF WEST BENGAL & ORS
|
December 3, 2018 |
|
SAJEDA BEGUM Vs. STATE OF WEST BENGAL & ORS
|
December 12, 2018 |
|
SAKET ENCLAVE PRIVATE LIMITED AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
June 29, 2018 |
|
SALEMA BIBI & ORS Vs. STATE OF WEST BENGAL
|
January 9, 2018 |
|
SALEMA BIBI DALANETRI AND/OR HEAD OF SAREHA MOTHER TERIJA SWANIRVHAR DAL Vs. STATE OF WEST BENGAL & ORS
|
February 7, 2018 |
|
SALEMA KHATUN Vs. THE STATE OF WEST BENGAL AND ORS.
|
June 11, 2018 |
|
SALIL DAS Vs. THE STATE OF WEST BENGAL & OTHERS
|
February 28, 2018 |
|
SALIM AKTER Vs. UNION OF INDIA & ORS
|
April 26, 2018 |
|
SALIM MONDAL @ SELIM MONDAL @ SALIM SK Vs. STATE OF WEST BENGAL
|
December 18, 2018 |
|
SALMA SEIKH AND ORS. Vs. NEW INDIA ASSURANCE CO. LTD. AND ANR.
|
August 2, 2018 |
|
SALT LAKE SECTOR FIVE HAWKERS WELFARE ASSOCIATION AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
|
July 30, 2018 |
|
SAM JACOB Vs. STATE OF WEST BENGAL
|
January 8, 2018 |
|
SAMAR KUMAR BASU AND ANR. Vs. RAJESH KUMAR BANGUR AND ORS.
|
July 27, 2018 |
|
SAMAR ROY & ORS Vs. PARTHA SARATHI SEN & ORS
|
May 11, 2018 |
|
SAMARENDRA ROY Vs. THE STATE OF WEST BENGAL AND OTHERS
|
September 18, 2018 |
|
SAMARENDRA ROY Vs. THE STATE OF WEST BENGAL OTHERS
|
July 24, 2018 |
|
SAMARESH DAS Vs. STATE OF WEST BENGAL & ORS
|
July 12, 2018 |
|
SAMBHU MAHATO Vs. STATE OF WEST BENGAL
|
April 4, 2018 |
|
SAMBHU NATH DIRGHANGI @ DHIRANGI Vs. STATE OF W.B. AND ORS.
|
February 1, 2018 |
|
SAMBHU RAI Vs. STATE OF WEST BENGAL
|
March 21, 2018 |
|
SAMENUR BEGAM AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
August 8, 2018 |
|
SAMIP DAS & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
July 16, 2018 |
|
SAMIR GHOSAL AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
|
June 8, 2018 |
|
SAMIR GUHA ROY & ANOTHER Vs. STATE OF WEST BENGAL & ORS
|
January 30, 2018 |
|
SAMIR KUMAR PAL AND ANOTHER Vs. BHASKAR SARDAR
|
July 11, 2018 |
|
SAMIRAN KABASI Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED & ORS
|
October 9, 2018 |
|
SAMITA GANGULY @ GANGULI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
December 12, 2018 |
|
SAMPA PODDER Vs. STATE OF WEST BENGAL & ORS
|
June 13, 2018 |
|
SAMUDRA VINIMOY PRIVATE LIMITED & ANOTHER Vs. INDUSIND BANK LIMITED AND OTHERS
|
April 27, 2018 |
|
SANAT BANERJEE Vs. TAKI MUNICIPALITY & ORS
|
May 17, 2018 |
|
SANAT HANSDA Vs. STATE OF WEST BENGAL & ORS.
|
January 9, 2018 |
|
SANATAN PURKAIT & ANR Vs. STATE OF WEST BENGAL & ORS
|
November 28, 2018 |
|
SANATAN PURKAIT & ANR Vs. STATE OF WEST BENGAL & ORS
|
August 14, 2018 |
|
SANDHYA JANA (BEJ) Vs. STATE OF WEST BENGAL & ORS
|
October 11, 2018 |
|
SANDHYA PAL Vs. THE STATE OF WEST BENGAL & ORS.
|
January 5, 2018 |
|
SANDHYA PAL & ANR Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
December 17, 2018 |
|
SANDHYA RANI DAS Vs. THE STATE OF WEST BENGAL & ORS.
|
January 8, 2018 |
|
SANDHYA RANI NANDA Vs. STATE OF WEST BENGAL AND ORS.
|
October 1, 2018 |
|
SANDHYA RANI SINGHA AND OTHERS Vs. TARAK SINGHA AND OTHERS
|
January 25, 2018 |
|
SANDIP DAS Vs. STATE OF WEST BENGAL
|
August 31, 2018 |
|
SANDIP MUKHERJEE Vs. MR. IRSHAD ALI KHAN AND ANOTHER
|
January 24, 2018 |
|
SANDIP SAMANTA Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
June 7, 2018 |
|
SANDIP SAMANTA Vs. KOLKATA MUNICIPAL CORPORATION
|
November 28, 2018 |
|
SANDIP SANTRA & ANOTHER Vs. STATE OF WEST BENGAL & ORS
|
January 18, 2018 |
|
SANJAY KUMAR BHUWALKA Vs. UNION OF INDIA
|
July 9, 2018 |
|
SANJAY KUMAR PATWARI Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 16, 2018 |
|
SANJAY MONDAL Vs. STATE OF WEST BENGAL AND OTHERS
|
July 18, 2018 |
|
SANJAY SINGH @ CHOTU Vs. STATE OF WEST BENGAL
|
July 18, 2018 |
|
SANJAY SRIVASTAVA @ SRIVASTAB & ANR Vs. NANDALAL GUPTA & ORS
|
January 16, 2018 |
|
SANJIB @ CHOTO BAG Vs. STATE OF WEST BENGAL
|
September 28, 2018 |
|
SANJIB KUMAR BOSE Vs. SMT. ROMA BOSE & ORS.
|
May 3, 2018 |
|
SANJIB KUMAR HALDER @ SANJIB HALDER Vs. THE UNION OF INDIA AND ORS.
|
April 11, 2018 |
|
SANJIB MALLICK Vs. STATE OF WEST BENGAL & ORS
|
July 12, 2018 |
|
SANJIB RATAN SAHA Vs. INSTITUTE OF COST ACCOUNTANT OF INDIA AND OTHERS
|
June 25, 2018 |
|
SANJIT BARMAN & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
November 26, 2018 |
|
SANJIT BISWAS & ANR Vs. ANIL KUMAR BISWAS
|
December 17, 2018 |
|
SANJIT SARKAR Vs. THE STATE OF WEST BENGAL AND OTHERS
|
June 5, 2018 |
|
SANJOY DEBNATH Vs. STATE OF WEST BENGAL
|
February 2, 2018 |
|
SANJOY DEY AND ANOTHER Vs. MA PLAZA PVT. LTD. AND OTHERS
|
September 4, 2018 |
|
SANJOY KUMAR CHAKRABORTY Vs. UNION OF INDIA & ORS.
|
July 18, 2018 |
|
SANJOY KUMAR SHARMA Vs. STATE BANK OF INDIA & ORS
|
September 12, 2018 |
|
SANJOY PAUL & ANR Vs. STATE OF WEST BENGAL
|
February 12, 2018 |
|
SANJOY ROY SARKAR AND OTHERS Vs. SUSHIL ROY SARKAR AND OTHERS
|
January 17, 2018 |
|
SANKAR BADGI Vs. STATE OF WEST BENGAL & ORS
|
November 15, 2018 |
|
SANKAR BASAK @ SANAT BASAK Vs. STATE OF WEST BENGAL
|
January 10, 2018 |
|
SANKAR DAS Vs. STATE OF WEST BENGAL & ORS.
|
January 29, 2018 |
|
SANKAR HALDAR AND ORS Vs. STATE OF WEST BENGAL
|
October 1, 2018 |
|
SANKAR KUMAR DEY AND OTHERS Vs. SAMAR KUMAR CHATTERJEE AND OTHERS
|
February 12, 2018 |
|
SANKAR PODDER Vs. STATE OF WEST BENGAL
|
November 28, 2018 |
|
SANKAR PROSAD GARGA AND ANR. Vs. WOODLAND MANUFACTURERS LIMITED
|
June 12, 2018 |
|
SANKAR SARKAR Vs. STATE OF WEST BENGAL & ORS
|
September 25, 2018 |
|
SANKAR SOREN Vs. STATE OF WEST BENGAL
|
July 31, 2018 |
|
SANKARI JANA Vs. STATE OF WEST BENGAL
|
June 27, 2018 |
|
SANKU LAMA Vs. STATE OF WEST BENGAL AND OTHERS
|
August 30, 2018 |
|
SANMARG PRIVATE LIMITED Vs. UNION OF INDIA & ORS.
|
October 5, 2018 |
|
SANTA KANUNGO Vs. THE STATE OF WEST BENGAL & ORS.
|
September 5, 2018 |
|
SANTANU CHATTOPADHYAY Vs. JOYMALYA BAGCHI & ORS
|
April 6, 2018 |
|
SANTANU CHATTOPADHYAY Vs. HONBLE JUSTICE JOYMALYA BAGCHI & ORS
|
April 2, 2018 |
|
SANTANU MANNA & ORS Vs. STATE OF WEST BENGAL & ORS
|
September 27, 2018 |
|
SANTAPUR BANGABATI MATSHAJIBI SAMABAI SAMITY Vs. STATE OF WEST BENGAL & ORS
|
January 11, 2018 |
|
SANTAPUR BANGABATI MATSHAJIBI SAMABAI SAMITY & ANR Vs. STATE OF WEST BENGAL & ORS
|
October 12, 2018 |
|
SANTAPUR BANGABATI MATSHAJIBI SAMABAI SAMITY & ANR Vs. STATE OF WEST BENGAL & ORS
|
November 27, 2018 |
|
SANTI MONDAL @ SHAALAM @ SHAHALAM MONDAL Vs. STATE OF WEST BENGAL
|
August 16, 2018 |
|
SANTILATA ADHYA Vs. DEBA PRASAD ADHYA & ORS
|
November 14, 2018 |
|
SANTOSH KUMAR NATH Vs. STATE OF WEST BENGAL & ORS.
|
January 5, 2018 |
|
SANTU MANDAL Vs. STATE OF WEST BENGAL & OTHERS
|
November 26, 2018 |
|
SARADA SEVA TRUST AND ANR Vs. STATE OF WEST BENGAL & OTHERS
|
February 16, 2018 |
|
SARAF Vs. FEDERAL
|
May 14, 2018 |
|
SARAF RESIN & CHEMICAL PRIVATE LIMITED Vs. DEB PAINTS PRIVATE LIMITED & ANR
|
September 28, 2018 |
|
SARALA DEVI DERASARIA Vs. MANIK LAL SHARMA
|
January 18, 2018 |
|
SARANAN MAL & ORS Vs. STATE OF WEST BENGAL
|
January 31, 2018 |
|
SAREGAMA INDIA LIMITED Vs. EROS DIGITAL FZ LLC AND ANR
|
May 16, 2018 |
|
SARMISTHA CHAKRABORTY (NEE DEBNATH) Vs. ABHIJIT CHAKRABORTY
|
January 5, 2018 |
|
SAROJ KUMAR BANERJEE Vs. THE STATE OF WEST BENGAL AND ORS.
|
July 24, 2018 |
|
SARVOPARI IMPEX PVT. LTD. Vs. UNION OF INDIA AND ANR.
|
January 10, 2018 |
|
SASANKA PROSAD SEN Vs. UNION OF INDIA AND ORS.
|
February 16, 2018 |
|
SATADAL SAHA GHOSH AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
|
July 25, 2018 |
|
SATI BALA MONDAL Vs. LIEUTENANT GOVERNOR AND OTHERS
|
February 9, 2018 |
|
SATINATH PANDIT Vs. STATE OF WEST BENGAL
|
March 21, 2018 |
|
SATTAR SK @ ABDUS SATTAR SK Vs. STATE OF WEST BENGAL
|
August 28, 2018 |
|
SATYADEO PRASAD & ANR Vs. STATE OF WEST BENGAL & ORS
|
April 30, 2018 |
|
SATYADEO PRASAD & ANR Vs. STATE OF WEST BENGAL & ORS
|
September 4, 2018 |
|
SATYAJIT CHAKRABORTY Vs. STATE OF WEST BENGAL & OTHERS
|
December 5, 2018 |
|
SATYAJIT DATTA Vs. STATE OF WEST BENGAL & ORS
|
July 12, 2018 |
|
SATYAKI SEN Vs. STATE OF WEST BENGAL
|
November 19, 2018 |
|
SATYAVEER SINGH Vs. MAGMA FINCORP LTD.
|
August 9, 2018 |
|
SAURENDRA MOHAN CHANDRA & ORS Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
June 4, 2018 |
|
SAURENDRA MOHAN CHANDRA ORS Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
November 26, 2018 |
|
SAYANTANI BEJ Vs. STATE OF WEST BENGAL & OTHERS
|
November 26, 2018 |
|
SAYED MATLEB ALI & ORS Vs. STATE OF WEST BENGAL
|
February 5, 2018 |
|
SAYED SAHABUDDIN Vs. THE STATE OF WEST BENGAL AND OTHERS.
|
August 9, 2018 |
|
SAYERA BIBI Vs. KOTULPUR FARMERS SERVICE CO-OPERATIVE SOCIETY LTD AND OTHERS
|
November 19, 2018 |
|
SBPL INFRASTRUCTURE Vs. STATE OF WEST BENGAL & ORS
|
June 25, 2018 |
|
SBPL INFRASTRUCTURE LTD & ANR Vs. STATE OF WEST BENGAL & ORS
|
September 24, 2018 |
|
SCOPE VINCOM INDUSTRIES PRIVATE LIMITED Vs. SITARAM SULTANIA
|
January 3, 2018 |
|
SECRETARY, IRRIGATION AND WATERWAYS DEPARTMENT, GOVERNMENT OF WEST BENGAL & ORS Vs. SRINANDA BAISHNAB & ORS
|
July 16, 2018 |
|
SECRETARY, MANAGING COMMITTEE, MAHARISHI VIDYA MANDIR Vs. VISWADHARA NAG & ORS
|
July 31, 2018 |
|
SEFALIKA PATRA & OTHERS Vs. BONBEHARI JANA & OTHERS
|
December 17, 2018 |
|
SEKHAR SARKAR Vs. HOWRAH MUNICIPAL CORPORATION & ORS
|
June 27, 2018 |
|
SERINA BEGUM Vs. SK ALAUDDIN
|
December 5, 2018 |
|
SERINA MONDAL ALIAS PIYADA Vs. STATE OF WEST BENGAL AND ORS.
|
June 25, 2018 |
|
SHAGUFTA BEGUM Vs. THE KOLKATA MUNICIPAL CORPORATION & ORS.
|
January 5, 2018 |
|
SHALIMAR PAINTS LTD Vs. STATE OF WEST BENGAL & ORS
|
January 30, 2018 |
|
SHAMBHU NATH & BROTHERS & ORS Vs. IMRAN KHAN
|
October 3, 2018 |
|
SHAMBHU NATH AND BROTHERS AND ORS. Vs. PARAS NATH SHARRAF
|
July 4, 2018 |
|
SHAMPA DEY NEE DATTA Vs. STATE OF WEST BENGAL AND OTHERS
|
August 2, 2018 |
|
SHANAWAZ Vs. STATE OF WEST BENGAL
|
December 20, 2018 |
|
SHAPOOR P MISTRY Vs. STATE OF WEST BENGAL & ANR
|
September 10, 2018 |
|
SHARMA AYURVED PVT. LTD. Vs. SHARMA CHEMICALS AND ANR.
|
January 2, 2018 |
|
SHEEL NIDHI JHA Vs. UNION OF INDIA & OTHER
|
April 23, 2018 |
|
SHEPHALI RANI MAHAPATRA Vs. STATE OF WEST BENGAL & ORS
|
February 5, 2018 |
|
SHIB SHANKAR MISHRA AND OTHERS Vs. MR. HARENDRANATH MONDAL AND OTHERS
|
September 4, 2018 |
|
SHIBANI MANDI & ANR Vs. MATHA GRAM PANCHAYAT & ORS
|
February 14, 2018 |
|
SHIBANI SARDAR NEE PRADHAN @ SHIBANI SARDER Vs. STATE OF WEST BENGAL & ANR
|
September 11, 2018 |
|
SHIBASIS LAYEK Vs. BANGIYA GRAMIN VIKASH BANK & ORS
|
February 1, 2018 |
|
SHIBDAS @ BHABEN BANERJEE @ SHIBDAS BANERJEE & ANOTHER Vs. STATE OF WEST BENGAL
|
February 6, 2018 |
|
SHIBNATH DAS & ORS Vs. STATE OF WEST BENGAL & ORS
|
January 16, 2018 |
|
SHIBNATH SANTRA AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 19, 2018 |
|
SHIKHA KARMAKAR Vs. BIMAL CHANDRA MANDAL & ORS.
|
June 11, 2018 |
|
SHILTU SHAW Vs. BANK OF INDIA & ORS
|
December 4, 2018 |
|
SHINING VYAPAAR PVT. LTD. Vs. KESHAR MULTIYARN MILL LIMITED
|
January 16, 2018 |
|
SHIPRA BARMA Vs. BHARAT PETROLEUM CORPORATION LTD.
|
November 20, 2018 |
|
SHISHIR GANGULY Vs. STATE OF WEST BENGAL AND OTHERS
|
February 7, 2018 |
|
SHISHUPAL MANDAL Vs. STATE OF WEST BENGAL & ORS
|
January 15, 2018 |
|
SHIV KUMARI DEVI Vs. ARVIND SAHU & ORS
|
September 3, 2018 |
|
SHIVA SAHU Vs. UNION OF INDIA & ORS
|
June 15, 2018 |
|
SHIVANI PROPERTIES PRIVATE LIMITED Vs. RAJEEV LOCHAN
|
January 25, 2018 |
|
SHREE COAL ENTERPRISES INDIA PVT LTD & ANR Vs. COAL INDIA LIMITED & ORS
|
May 1, 2018 |
|
SHREE ENTERPRISES COAL SALES PVT. LTD. & ORS. Vs. COAL INDIA LTD. & ORS.
|
January 4, 2018 |
|
SHREE LAXMI IRON & STEEL WORKS PVT LTD Vs. RESEARCH DESIGNS & STANDARD ORGANISATION (RDSO)& O
|
May 18, 2018 |
|
SHREE MAHESHWARI VIDYALAYA (HS), KOLKATA & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
|
September 6, 2018 |
|
SHREE SHREE ISWAR SATYANARYANJI & ORS Vs. SARAD KUMAR BURMAN & ORS
|
April 6, 2018 |
|
SHREE VARI MULTIPLAST INDIA PVT LTD Vs. DEPUTY CONTROLLER OF PATENTS & DESIGNS
|
August 30, 2018 |
|
SHRI ABDUL MAJEED Vs. THE UNION OF INDIA AND OTHERS
|
August 16, 2018 |
|
SHRI AJIT KUMAR AND ANOTHER Vs. THE STATE
|
July 3, 2018 |
|
SHRI AKSHAY PANT Vs. UNION OF INDIA AND OTHERS
|
August 9, 2018 |
|
SHRI AMIYO BHUSAN DAS Vs. UNITED BANK OF INDIA
|
August 20, 2018 |
|
SHRI ANIL KUMAR MRIDHA Vs. THE CHIEF SECRETARY & OTHERS
|
July 5, 2018 |
|
SHRI ANIL KUMAR MRIDHA Vs. THE CHIEF SECRETARY AND OTHERS
|
January 16, 2018 |
|
SHRI ATUL KUMAR GUPTA Vs. SHRI SARDAR HARJIT SINGH AND ANOTHER
|
July 20, 2018 |
|
SHRI ATUL KUMAR GUPTA Vs. SHRI DILIP KUMAR KHURANA AND ANOTHER
|
July 20, 2018 |
|
SHRI AVINASH NANDA AND ORS. Vs. LIEUTENANT GOVERNOR/ADMINISTRATOR, A & N ISLANDS AND ORS.
|
July 25, 2018 |
|
SHRI C.G. SAJI KUMAR Vs. A N ADMINISTRATION & OTHERS
|
January 18, 2018 |
|
SHRI DIPAK KUMAR DAS Vs. MD. IRSHAD QAMAR & ORS.
|
September 26, 2018 |
|
SHRI GAURAV KUMAR JAIN Vs. UNION OF INDIA & ORS.
|
August 24, 2018 |
|
SHRI GOUTAM MUKHERJEE Vs. STATE OF WEST BENGAL AND OTHERS
|
September 27, 2018 |
|
SHRI MANINDRANATH JOYDHAR Vs. STATE
|
September 4, 2018 |
|
SHRI MANOJ PAUL Vs. UNION TERRITORY, ADMINISTRATION OF ANDAMAN AND NICOBAR ISLANDS AND ANOTHER
|
August 7, 2018 |
|
SHRI NARATTAM PANDEY Vs. UNION OF INDIA AND ORS.
|
July 24, 2018 |
|
SHRI P.S. SAIGHAL Vs. THE DIRECTOR GENERAL, ALL INDIA RADIO & OTHERS
|
July 6, 2018 |
|
SHRI PRADIP KUMAR SAHA Vs. SHRI RAJESH RAJAK AND OTHERS
|
January 31, 2018 |
|
SHRI PREM KUMAR AGARWAL AND OTHER Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
|
August 16, 2018 |
|
SHRI R. RAGHU @ R. RAGU Vs. SHRI NARAYANASAMY MURALI AND OTHERS
|
October 1, 2018 |
|
SHRI R.B. RAJESH Vs. THE CHIEF ENGINEER AND OTHERS
|
June 20, 2018 |
|
SHRI RAVI Vs. THE GENERAL MANAGER, SYNDICATE BANK & OTHER
|
January 18, 2018 |
|
SHRI SANIL KUMAR Vs. THE STATE
|
August 17, 2018 |
|
SHRI SANJIB CHOWDHURY Vs. SHRI NISHIKANTA MONDAL AND ANR.
|
January 19, 2018 |
|
SHRI V. KARUNANIDHI Vs. THE PORT BLAIR MUNICIPAL COUNCIL AND OTHERS
|
January 18, 2018 |
|
SHRI V. YOGEE AND ANOTHER Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND ANOTHER
|
July 5, 2018 |
|
SHRI V.TRIMURTHY AND OTHERS Vs. THE LIEUTENANT GOVERNOR/ADMINISTRATOR AND OTHERS
|
January 19, 2018 |
|
SHRI. JEEBAN BISWAS Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
|
August 17, 2018 |
|
SHRI. KUNJI MOHAMMED Vs. THE STATE
|
August 20, 2018 |
|
SHRI. SABYASACHI SENGUPTA Vs. SMT. SUBHANKA SENGUPTA (DAS) AND ANOTHER
|
June 25, 2018 |
|
SHRI. SUMAN SAHA Vs. ANDAMAN AND NICOBAR ADMINISTRATION OTHERS
|
August 8, 2018 |
|
SHRIDHAR VYAPAAR PRIVATE LIMITED Vs. GAMMON INDIA LIMITED
|
August 9, 2018 |
|
SHRIKANT MOHTA Vs. COMMISSIONER OF INCOME TAX, CENTRAL II, KOLKATA
|
June 25, 2018 |
|
SHUVAM CHOUDHURY Vs. STATE OF WEST BENGAL & ORS.
|
August 27, 2018 |
|
SHYAM MONDAL & ANR Vs. STATE OF WEST BENGAL
|
August 13, 2018 |
|
SHYAMAL SIRCAR & ORS Vs. STATE OF WEST BENGAL & ORS
|
April 26, 2018 |
|
SHYAMALI MANDAL Vs. STATE OF WEST BENGAL
|
December 18, 2018 |
|
SHYAMAPADA BHOWMICK & ANR Vs. BHUDEB KUMAR MIDDYA & ANR
|
January 11, 2018 |
|
SHYAMLAL SUKUL Vs. MUKLAL SUKUL & ORS
|
November 28, 2018 |
|
SIBADAS MONDAL Vs. THE STATE OF WEST BENGAL AND OTHERS
|
August 1, 2018 |
|
SIDDHARTH AGARWAL & ORS Vs. STATE BANK OF INDIA & ORS
|
May 2, 2018 |
|
SIDDHARTH GUPTA Vs. SOMDEO GUPTA & OTHERS
|
April 30, 2018 |
|
SIDDHARTHA CHAUDHURY AND OTHER Vs. MUN MUN CHAUDHURY AND OTHER
|
August 16, 2018 |
|
SIDDHARTHA SANKAR MONDAL Vs. STATE OF WEST BENGAL & ORS
|
August 23, 2018 |
|
SIFANDROS CARRIER LTD Vs. LMJ INTERNATIONAL LTD
|
October 3, 2018 |
|
SIKHA CHATTERJEE Vs. STATE OF WEST BENGAL AND OTHERS
|
February 8, 2018 |
|
SILMAYEE MANDAL Vs. STATE OF WEST BENGAL & ORS
|
February 1, 2018 |
|
SIMON, S.A.U. Vs. THE CONTROLLER OF PATENT & DESIGNS AND ANR.
|
September 27, 2018 |
|
SIMPLEX INFRASTRUCTURES LTD & ANR Vs. COMMISSIONER OF SERVICE TAX COMMISSIONERATE
|
December 12, 2018 |
|
SINDHU RANI Vs. TAPAN KUMAR DAS
|
December 21, 2018 |
|
SINGUR THANA LARGE SIZED PRIMARY AGRICULTURAL CO Vs. STATE OF W.B. AND OTHERS
|
July 18, 2018 |
|
SIRAJUL HAQUE & ORS Vs. STATE OF WEST BENGAL
|
January 20, 2018 |
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SISIR KUMAR BISWAS AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
August 3, 2018 |
|
SISIR KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
March 20, 2018 |
|
SISIR KUMAR HALDAR Vs. STATE OF WEST BENGAL & ORS
|
January 3, 2018 |
|
SITAL CHATTOPADHYAY @ SITAL KUMAR CHATTERJEE AND ANOTHER Vs. DEB KISHORE CHATTOPADHYAY
|
January 4, 2018 |
|
SITANKUR SAHA AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
May 2, 2018 |
|
SITARAM BASKEY Vs. STATE OF WEST BENGAL
|
January 11, 2018 |
|
SK ANOWAR Vs. STATE OF WEST BENGAL
|
October 3, 2018 |
|
SK ANSARUL @ SK ANSAR Vs. STATE OF WEST BENGAL
|
August 29, 2018 |
|
SK ASGAR @ PUJA HIZRA Vs. STATE OF WEST BENGAL
|
December 14, 2018 |
|
SK AZAD ALI Vs. TAPAN KUMAR ROY
|
August 29, 2018 |
|
SK DIPU @ DIPUA SK NAZIR HOSSAIN Vs. STATE OF WEST BENGAL
|
March 9, 2018 |
|
SK GOLAM KIBRIA Vs. STATE OF WEST BENGAL & ORS
|
July 20, 2018 |
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SK IMRAN ALI Vs. STATE OF WEST BENGAL & OTHERS
|
November 26, 2018 |
|
SK KALU @ RAHUL & ORS Vs. TAPAN MOHAN PATRA & ORS
|
January 31, 2018 |
|
SK MAIFUZ ALI Vs. STATE OF WEST BENGAL & OTHERS
|
November 26, 2018 |
|
SK NAWKAT ALI Vs. NIRUP PARUI & ORS
|
August 1, 2018 |
|
SK SABIR ALI Vs. ASHOKE CHANDA & ORS
|
September 3, 2018 |
|
SK SONARUDDIN @ SONARDI Vs. STATE OF WEST BENGAL
|
September 20, 2018 |
|
SK SUKUR AND 2 OTHERS Vs. STATE OF WEST BENGAL
|
July 10, 2018 |
|
SK. ABDUL SABIR Vs. IDBI BANK LTD. AND OTHERS
|
January 24, 2018 |
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SK. BASIR Vs. THE STATE OF WEST BENGAL & ORS
|
August 16, 2018 |
|
SK. DISCO @ SK. AFSAR Vs. STATE OF WEST BENGAL
|
January 12, 2018 |
|
SK. EKRAMUDDIN Vs. SRI BASUDEB GHOSH AND OTHERS
|
May 15, 2018 |
|
SK. HARUN Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 18, 2018 |
|
SK. MD. ANISUR RAHAMAN Vs. THE STATE OF WEST BENGAL AND ORS.
|
June 25, 2018 |
|
SK. MOSADDEK HOSSAIN Vs. SK. TAHARUL HAQUE AND OTHERS
|
August 23, 2018 |
|
SK. MOTIBAR RAHMAN AND OTHERS Vs. SK. MD HAFIZUDDIN AND ANOTHER
|
July 18, 2018 |
|
SK. MUJIBAR RAHAMAN Vs. THE KOLKATA MUNICIPAL CORPORATION AND ORS.
|
September 20, 2018 |
|
SK. NIZAMUDDIN Vs. DURGAPUR PROJECTS LIMITED & ORS.
|
July 20, 2018 |
|
SK. RAMJAN ALI Vs. HUMAYUN MOLLA ALIAS MADHU AND OTHERS
|
August 17, 2018 |
|
SLEEPWELL INDUSTRIES CO LTD Vs. LMJ INTERNATIONAL LTD
|
July 9, 2018 |
|
SLEEPWELL INDUSTRIES CO. LTD. Vs. LMJ INTERNATIONAL LTD.
|
September 6, 2018 |
|
SM. ABHA CHAKRABORTY Vs. THE STATE OF WEST BENGAL & ORS.
|
January 24, 2018 |
|
SM. RATNA ROY AND ANOTHER Vs. SRI. RAMESH CHANDRA BISWAS AND ANOTHER
|
June 25, 2018 |
|
SMRITI DAS Vs. STATE OF WEST BENGAL & ORS.
|
July 24, 2018 |
|
SMT PUSHPA KAURA Vs. SHRI SARDAR HARJIT SINGH AND ANOTHER
|
September 26, 2018 |
|
SMT RANU PAL AND ORS Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.
|
July 11, 2018 |
|
SMT. ABHA SRIVASTAVA Vs. KMDA AND ORS.
|
June 26, 2018 |
|
SMT. ACHARNA DAS AND ORS. Vs. PRABHU DAYAL AGARWALLA AND ANR.
|
June 7, 2018 |
|
SMT. ALOKA BHATTACHARJEE Vs. NORTH BENGAL STATE TRANSPORT CORPORATION AND ORS.
|
August 10, 2018 |
|
SMT. ANIMA DAS (SAHA) AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
|
July 9, 2018 |
|
SMT. ANITA DAS Vs. SMT. SARAJU BALA DAS AND OTHERS
|
June 28, 2018 |
|
SMT. ANITA DAS Vs. SMT. SARAJU BALA DAS AND OTHERS
|
July 26, 2018 |
|
SMT. ANNAPURNA PATRA Vs. KODALIA NO. 1, GRAM PANCHAYAT AND ANOTHER
|
January 5, 2018 |
|
SMT. APARNA MANNA & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
January 11, 2018 |
|
SMT. ARATI CHAKRABORTY Vs. THE STATE OF WEST BENGAL & ORS.
|
September 3, 2018 |
|
SMT. ARCHANA MUKHERJEE & ORS. Vs. ORIENTAL INSURANCE CO. LTD. & ANR.
|
January 30, 2018 |
|
SMT. ARCHANA SEAL AND ORS. Vs. THE LAND ACQUISITION COLLECTOR, NORTH 24
|
January 25, 2018 |
|
SMT. ARPITA GUIN Vs. SRI DIPANKAR ROY & ORS.
|
September 19, 2018 |
|
SMT. BANDANA MAITY PAL Vs. THE STATE OF W.B. & ORS.
|
January 3, 2018 |
|
SMT. BELA DAS Vs. UNION OF INDIA AND OTHERS
|
February 12, 2018 |
|
SMT. BINITA BHOUMIK (MALAKAR) Vs. SRI SOUMEN BHOUMIK
|
June 25, 2018 |
|
SMT. BINODINI ROY Vs. STATE OF WEST BENGAL AND ORS.
|
July 6, 2018 |
|
SMT. BIVA PYNE & ANR. Vs. CHUNILAL PYNE & ORS.
|
July 25, 2018 |
|
SMT. CHANDRA KALA GUPTA Vs. CHEDILAL SHAW & ORS.
|
August 7, 2018 |
|
SMT. CHINA GHOSH Vs. SRI SUBHODIP ADHIKARI
|
January 25, 2018 |
|
SMT. CHITRA ADHIKARI SHROFF Vs. SRI GAUTAM SHROFF AND ORS.
|
July 25, 2018 |
|
SMT. DIPALI DUTTA Vs. WEST BENGAL STATE
|
January 17, 2018 |
|
SMT. DIPALI PAUL & ORS. Vs. THE NEW INDIA ASSURANCE CO. LTD. & ORS.
|
June 7, 2018 |
|
SMT. DIPANWITA MAHATA (BANIK) Vs. SRI SHIB SANKAR BANIK
|
July 2, 2018 |
|
SMT. IPSITA CHAKRABARTI NEE DUA Vs. STATE OF WEST BENGAL AND ORS.
|
May 3, 2018 |
|
SMT. KAJAL LATA DAS Vs. STATE OF WEST BENGAL AND ORS.
|
January 20, 2018 |
|
SMT. KEYA KAR Vs. THE STATE OF W.B. AND ORS.
|
July 19, 2018 |
|
SMT. KRISHNA CHOWDHURY AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
January 19, 2018 |
|
SMT. LACHH MANI DEVI AND ANR. Vs. SK. SAMAD AND ORS.
|
July 17, 2018 |
|
SMT. LYNDA CARMEN KETTING AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
August 8, 2018 |
|
SMT. MAITREYEE CHATTERJEE Vs. ARUNAVA CHATTERJEE
|
September 19, 2018 |
|
SMT. MAMATA BANERJEE & ANR. Vs. EASTERN COALFIELDS LTD. & ORS.
|
January 8, 2018 |
|
SMT. MANJU DEVI AND OTHERS Vs. THE ANDAMAN & NICOBAR ADMINISTRATION & OTHERS
|
August 14, 2018 |
|
SMT. MAUMITA BHATTACHARYA Vs. THE STATE OF WEST BENGAL AND OTHERS
|
July 26, 2018 |
|
SMT. MAUMITA BHATTACHARYA Vs. STATE OF WEST BENGAL AND OTHERS
|
September 27, 2018 |
|
SMT. MINU RANI SAHA @ MINU SAHA AND OTHERS Vs. SMT. MANJU ROY
|
May 3, 2018 |
|
SMT. MIRA SARKAR Vs. STATE OF WEST BENGAL AND ORS.
|
July 26, 2018 |
|
SMT. MOUSUMI BAKSHI Vs. THE STATE OF WEST BENGAL & ORS.
|
January 8, 2018 |
|
SMT. MOUSUMI ROY (SADHUKHAN) AND OTHERS Vs. STATE AND OTHERS
|
August 2, 2018 |
|
SMT. NEELAM DEVI AND ORS. Vs. P.A. SIDDIQUE, DIRECTOR OF PENSION AND ORS.
|
September 28, 2018 |
|
SMT. NEETU AND OTHERS Vs. SHAKTI KUMAR JHA AND OTHERS
|
July 31, 2018 |
|
SMT. P. RENU Vs. THE STATE BANK OF INDIA & OTHERS
|
August 14, 2018 |
|
SMT. POLY PAUL & ANR. Vs. CANARA BANK
|
January 10, 2018 |
|
SMT. RAKHI CHOUDHURY AND ANOTHER Vs. UNITED INDIA INSURANCE COMPANY LTD. AND OTHERS
|
October 9, 2018 |
|
SMT. RANI BALA DAS Vs. SMT. BIBHA NASKAR
|
September 7, 2018 |
|
SMT. RANU MATHUR Vs. THE STATE OF WEST BENGAL AND OTHERS
|
September 11, 2018 |
|
SMT. REKHA AGARWAL Vs. MR. TAPAN KUMAR MISHRA AND ANOTHER
|
June 25, 2018 |
|
SMT. RENUKA PATRA Vs. THE STATE OF WEST BENGAL & ORS
|
January 11, 2018 |
|
SMT. RUNU BASU & ANR. Vs. BIDYUT MUKHERJEE & ORS.
|
June 21, 2018 |
|
SMT. SABITA BISWAS Vs. DR. NARAYAN CHANDRA BISWAS
|
July 16, 2018 |
|
SMT. SANJUKTA SAHA & ORS. Vs. SMT. CHANDANA SAHA & ORS.
|
June 18, 2018 |
|
SMT. SARALA DEVI DERASARIA Vs. MANIK LAL SHARMA & ANR.
|
January 18, 2018 |
|
SMT. SHANTI DEY @ SANTI DEY Vs. SRI SUVODEEP SAHA
|
January 2, 2018 |
|
SMT. SHANTI SEN Vs. KALYANI BASU
|
July 12, 2018 |
|
SMT. SHETA DUTTA AND ORS. Vs. BIRPUR FISHERMENS CO
|
June 25, 2018 |
|
SMT. SHYAMALI CHANDRA & ANR. Vs. SMT. REBA ADAK & ORS.
|
September 14, 2018 |
|
SMT. SONALI KUMAR Vs. STATE OF WEST BENGAL AND OTHERS
|
June 13, 2018 |
|
SMT. SUCHITRA SEN AND ANOTHER Vs. THE STATE OF WEST BENGAL AND ANOTHER
|
June 29, 2018 |
|
SMT. SUDIPA BANDYOPADHYAY AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
July 3, 2018 |
|
SMT. SUKHLA DAS Vs. SUCHINTA KUMAR DAS
|
January 9, 2018 |
|
SMT. SUNITA Vs. THE LIEUTENANT GOVERNOR & OTHERS
|
September 28, 2018 |
|
SMT. SUSMITA BHOWMIK Vs. EMPLOYEES STATE INSURANCE CORPORATION AND ORS.
|
May 3, 2018 |
|
SMT. TANDRA DAS Vs. SRI RAJIB LOCHAN DAS AND OTHERS
|
June 25, 2018 |
|
SMTI. MADHUSRI KONARDR. HIRALA KONAR Vs. CENTRAL BOOK AGENCY PRIVATE LIMITED
|
September 19, 2018 |
|
SNANDY Vs. STATE OF WEST BENGAL
|
November 26, 2018 |
|
SNIGDHA BASAK & ANR Vs. BARANAGAR MUNICIPALITY & ORS
|
July 18, 2018 |
|
SNIGDHA MUKHERJEE & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
January 2, 2018 |
|
SNIGDHENDU GHOSH Vs. STATE OF WEST BENGAL & ORS.
|
January 3, 2018 |
|
SNIGDHENDU GHOSH Vs. STATE OF WEST BENGAL & ORS.
|
July 19, 2018 |
|
SOCIETY OF INDIAN AUTOMOBILE MANUFACTURERS & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
September 11, 2018 |
|
SOHAN LAL MANPURIA & ORS. Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
|
June 28, 2018 |
|
SOHAN THAPA Vs. STATE OF WEST BENGAL
|
January 31, 2018 |
|
SOMA BHATTACHARJEE Vs. NIBEDITA CHAKRABORTY & ORS
|
September 3, 2018 |
|
SOMA BHATTACHARYYA Vs. STATE OF WEST BENGAL & ORS.
|
June 26, 2018 |
|
SOMA CLEARING AGENTS PRIVATE LTD. & ANR. Vs. CUSTOMS, CENTRAL EXCISE AND SERVICE TAX APPELLATE TRIBUNAL, EASTERN REGIONAL BENCH, KOLKATA & ORS.
|
July 2, 2018 |
|
SOMA DAS(MALLICK) Vs. STATE OF WEST BENGAL
|
August 24, 2018 |
|
SOMEN BAL Vs. STATE OF WEST BENGAL
|
September 11, 2018 |
|
SOMENATH JANA Vs. STATE OF WEST BENGAL
|
June 22, 2018 |
|
SOMNATH CHAKRABORTY Vs. RINKI CHAKRABORTY
|
September 18, 2018 |
|
SOMNATH DAS Vs. STATE OF WEST BENGAL & ORS
|
August 20, 2018 |
|
SOMNATH MAJI Vs. THE COAL INDIA LIMITED & ORS.
|
September 6, 2018 |
|
SOMNATH NASKAR Vs. STATE OF WEST BENGAL & ORS
|
January 19, 2018 |
|
SONA VETS PRIVATE LIMITED Vs. UNKNOWN
|
January 19, 2018 |
|
SONALI NANDI Vs. THE WEST BENGAL NURSING COUNCIL
|
January 12, 2018 |
|
SONAMUI KSHIRODAMAYEE BALIKA VIDYALA Vs. CHITTA RANJAN SAMANTA & ORS
|
January 29, 2018 |
|
SOUGATA MUKHERJEE Vs. PAROMITA MUKHERJEE
|
June 21, 2018 |
|
SOUKAT ALI Vs. STATE OF WEST BENGAL
|
January 17, 2018 |
|
SOUMEN ADHIKARY @ KHOCHO Vs. STATE OF WEST BENGAL
|
February 1, 2018 |
|
SOUMEN MULLICK & ANR Vs. SOMENATH MULLICK & ORS
|
May 17, 2018 |
|
SOUMEN SENGUPTA & ORS Vs. ASIA HEART FOUNDATION & ORS
|
April 30, 2018 |
|
SOUMIK GOSWAMI & ORS Vs. STATE OF WEST BENGAL & ORS
|
May 17, 2018 |
|
SOUMITRA SENGUPTA Vs. STATE OF WEST BENGAL & ORS
|
January 15, 2018 |
|
SOUMYA SENGUPTA Vs. STATE OF WEST BENGAL AND OTHERS
|
August 31, 2018 |
|
SOUNYA MALLICK Vs. STATE OF WEST BENGAL AND ANR
|
January 20, 2018 |
|
SOURAV DUTTA & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
|
October 10, 2018 |
|
SOUTH EASTERN RAILWAY MENS TRINAMUL CONGRESS AND ANOTHER Vs. SOUTH EASTERN RAILWAY MENS CONGRESS AND OTHERS
|
July 2, 2018 |
|
SOUVIK DATTA & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
September 19, 2018 |
|
SOUVIK SINHA Vs. STATE OF WEST BENGAL AND OTHERS
|
October 5, 2018 |
|
SOVANA DHAR AND ANR. Vs. THE NEW INDIA ASSURANCE COMPANY LIMITED AND ANR.
|
January 9, 2018 |
|
SPML INFRA LIMITED Vs. CHIEF MANAGER
|
February 6, 2018 |
|
SPX FLOW TECHNOLOGY SINGAPORE PTE LTD. Vs. SANJAY JAIN
|
September 18, 2018 |
|
SREE SREE ISWAR RADHA BEHARI JEW AND SREE SREE ISWAR SALGRAM JEW REPRESENTED BY BASUDEB DAS Vs. MALATI P SONI
|
September 5, 2018 |
|
SREE SREE JATESWAR SHIB THAKUR Vs. UNION OF INDIA AND OTHERS
|
July 26, 2018 |
|
SREI EQUIPMENT FINANCE LIMITED Vs. NAV DURGA ABASAN CO. PVT. LTD. AND ANOTHER
|
August 14, 2018 |
|
SREI EQUIPMENT FINANCE LIMITED Vs. VASISTHA EQUIPMENTS AND ORS.
|
July 6, 2018 |
|
SREI EQUIPMENT FINANCE LIMITED Vs. KAMAR INFRASTRUCTURE (P) LTD.
|
July 25, 2018 |
|
SREI EQUIPMENT FINANCE LIMITED Vs. RANISH WORLD PVT. LTD. AND ANR.
|
January 9, 2018 |
|
SREI EQUIPMENT FINANCE LIMITED Vs. SANTOSH KUMAR SINGHAL & ANR.
|
February 2, 2018 |
|
SREI EQUIPMENT FINANCE LIMITED Vs. MEENAKSHI TRADING COMPANY
|
January 9, 2018 |
|
SREI EQUIPMENT FINANCE LIMITED Vs. NARAYAN JEE & ANR.
|
January 9, 2018 |
|
SREI EQUIPMENT FINANCE LIMITED Vs. KAMAR INFRASTRUCTURE(P) LTD. & ANR.
|
October 12, 2018 |
|
SREI EQUIPMENT FINANCE LIMITED Vs. RAJI NAIK & ANR
|
January 24, 2018 |
|
SREI EQUIPMENT FINANCE LIMITED Vs. RAMDARSH YADAV
|
February 5, 2018 |
|
SREI EQUIPMENT FINANCE LIMITED & ANR Vs. UNION OF INDIA & ORS
|
August 20, 2018 |
|
SREI EQUIPMENT FINANCE LTD Vs. MARTHA RODRINGUES, PROPRIETOR OF M/S GOA MINING
|
February 13, 2018 |
|
SREI EQUIPMENT FINANCE LTD Vs. SANDIP DNYANOBA DABHADE AND ANR.
|
January 16, 2018 |
|
SREI EQUIPMENT FINANCE LTD Vs. MOHAMMAD ARIFA AND ANR.
|
January 25, 2018 |
|
SREI EQUIPMENT FINANCE LTD Vs. M/S. ANEES AHAMED KHAN AND OTHERS
|
July 31, 2018 |
|
SREI EQUIPMENT FINANCE LTD Vs. RANA IRON & POWER LTD & ANR
|
June 27, 2018 |
|
SREI EQUIPMENT FINANCE LTD. Vs. PRAMOD SINGH & ANR.
|
January 9, 2018 |
|
SREI EQUIPMENT FINANCE LTD. Vs. GSCO INFRASTRUCTURE PVT. LTD. AND ORS.
|
August 16, 2018 |
|
SREI EQUIPMENT FINANCE LTD. Vs. T. KRISHNAN AND ANR.
|
January 25, 2018 |
|
SREI EQUIPMENT FINANCE LTD. Vs. KALANDI CHARAN KHUNTIA AND ANR.
|
January 25, 2018 |
|
SREI EQUIPMENT FINANCE LTD. Vs. BISWAJIT MOHANTY AND ANR.
|
January 25, 2018 |
|
SREI EQUIPMENT FINANCE LTD. Vs. BINDUSEN BARIK AND ANR.
|
January 25, 2018 |
|
SREI EQUIPMENT FINANCE LTD. Vs. MITHU YADAV
|
January 25, 2018 |
|
SREI EQUIPMENT FINANCE LTD. Vs. NASIR HUSSAIN AND ANR.
|
January 25, 2018 |
|
SREI EQUIPMENT FINANCE LTD. Vs. VIJETA PROJECTS & INFRASTRUCTURES LTD. & ORS.
|
October 9, 2018 |
|
SREI EQUIPMENT FINANCE LTD. Vs. ALPESH BHAU PALIT AND ANR.
|
January 9, 2018 |
|
SREI EQUIPMENT FINANCE LTD. Vs. DINESH KUMAR & ANR.
|
January 16, 2018 |
|
SREI EQUIPMENT FINANCE LTD. Vs. LAKSHMIDHAR MOHANTY & ANR.
|
January 16, 2018 |
|
SREI EQUIPMENT FINANCE LTD. Vs. ABDUL VAHEED & ANR.
|
February 1, 2018 |
|
SREI EQUIPMENT FINANCE LTD. Vs. AQUA TRANSLINERS PVT. LTD.
|
January 24, 2018 |
|
SREI EQUIPMENT FINANCE LTD. Vs. APEX MRI CENTRE PVT. LTD.
|
August 23, 2018 |
|
SREI EQUIPMENT FINANCE LTD. Vs. LALATKISHORE NAHAK AND ANR.
|
July 24, 2018 |
|
SREI INFRASTRUCTURE FINANCE LIMITED Vs. CANDOR GURGAON TWO DEVELOPERS AND PROJECTS PVT LTD
|
July 12, 2018 |
|
SREI INFRASTRUCTURE FINANCE LIMITED Vs. CANDOR GURGAON TWO DEVELOPERS AND PROJECTS PVT LTD
|
July 19, 2018 |
|
SRI (DR.) KALYAN KUMAR GHOSH Vs. SRI PRABIR BISWAS
|
September 19, 2018 |
|
SRI SUKANTA SARKAR Vs. WEST BENGAL COLLEGE SERVICE COMMISSION
|
January 25, 2018 |
|
SRI ABANI NAARAYAN DAS Vs. THE STATE OF WEST BENGAL AND OTHERS
|
June 27, 2018 |
|
SRI ALIK SUNDAR MAJUMDAR Vs. SMT. ADITI MAJUMDAR (ROY)
|
January 10, 2018 |
|
SRI ANUPAM PAUL Vs. UTTARPARA KOTRUNG MUNICIPALITY & ORS.
|
January 8, 2018 |
|
SRI ANUTOSH BHAKTA Vs. THE KOLKATA MUNICIPAL CORPORATION AND ORS.
|
July 9, 2018 |
|
SRI ASHUTOSH BANDHOPADHYAY Vs. SMT. MUKTA BANDHOPADHYAY
|
July 31, 2018 |
|
SRI ASIM KUMAR BHATTACHARYYA Vs. SHRI KAUSHIK CHATTERJEE & ORS.
|
January 16, 2018 |
|
SRI ASIM KUMAR PAL Vs. SMT. URMILA SARKAR AND OTHERS
|
September 3, 2018 |
|
SRI ATUL CHANDRA GARAI AND ORS. Vs. STATE OF WEST BENGAL & ORS.
|
August 10, 2018 |
|
SRI AVINANDAN MITRA Vs. THE COMMISSIONER OF CUSTOMS (PREVENTIVE), WEST BENGAL, KOLKATA AND OTHERS
|
July 16, 2018 |
|
SRI BACHASPATI CHAKRABORTY Vs. SRI MUKUNDA CHANDRA MAITY @ MUKUNDA MAITY & ORS.
|
January 8, 2018 |
|
SRI BALARAM JANA Vs. SRI MADAN MOHAN JANA & ORS.
|
January 10, 2018 |
|
SRI BIJON MUKHERJEE Vs. THE STATE OF WEST BENGAL & ORS.
|
July 11, 2018 |
|
SRI BIKASH GUPTA @ BIKASH KUMAR GUPTA & ORS. Vs. SRI PRAKASH CHANDRA GUPTA & ORS.
|
May 15, 2018 |
|
SRI BIMAL KONER Vs. THE STATE OF WEST BENGAL & ORS.
|
May 16, 2018 |
|
SRI BIRAJ BHATTACHARYA Vs. INDIAN CULTURE CENTRE AND OTHERS
|
August 8, 2018 |
|
SRI BISWAJIT AICH & ORS. Vs. THE BIDHAN NAGAR MUNICIPAL CORPORATION & ORS.
|
January 8, 2018 |
|
SRI BUDDHADEV SAMANTA Vs. UNION OF INDIA
|
November 20, 2018 |
|
SRI CHAITAN CHOUDHURY Vs. OFFICIAL LIQUIDATOR
|
January 11, 2018 |
|
SRI DEBASISH DE BHOWMICK AND ANOTHER Vs. M/S TIRUPATI AWAS PRIVATE LIMITED AND ANOTHER
|
August 14, 2018 |
|
SRI DHIRAJ KUMAR PATHAK Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 11, 2018 |
|
SRI DILIP BHATTACHARJEE Vs. SRI SUDIP KUMAR KANJILAL & ORS.
|
August 3, 2018 |
|
SRI DIPAK KUMAR MUKHERJEE Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
|
July 31, 2018 |
|
SRI DIPAK KUMAR SAHA Vs. STATE OF WEST BENGAL AND OTHERS.
|
June 27, 2018 |
|
SRI DIPAK KUMAR SAMANTA AND OTHERS Vs. STATE OF WEST BENGAL AND ORS.
|
June 20, 2018 |
|
SRI EKADASHI MONDAL Vs. SRI SANTOSH SAMANTA AND OTHERS
|
June 28, 2018 |
|
SRI GOPINATH MOULICK Vs. SMT. SUBHA BHAGAT
|
September 5, 2018 |
|
SRI GOURAV V. SANGVI Vs. SRI VIMAL J. BAVISHI AND OTHERS
|
September 27, 2018 |
|
SRI HAREKRISHNA PAL AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
July 31, 2018 |
|
SRI HEMANTA BAIRAGYA Vs. THE STATE OF WEST BENGAL & ORS.
|
January 4, 2018 |
|
SRI INDRANATH PAL Vs. SMT. BIMALA PAL & ORS
|
January 25, 2018 |
|
SRI INDRANIL MUKHERJEE Vs. THE STATE OF WEST BENGAL & ORS.
|
July 27, 2018 |
|
SRI JAGAT SINGH CHOPRA & ANR. Vs. RAJ SINGH CHOPRA
|
May 4, 2018 |
|
SRI JAIDEO ALIAS JOYDEB PRASAD GUPTA Vs. SMT. SAKUNTALA GUPTA
|
August 10, 2018 |
|
SRI JOGA SINGH Vs. SMT. SHASHI BALA SINHA
|
August 8, 2018 |
|
SRI KAMAL KANTI CHATTOPADHYAY Vs. STATE OF WEST BENGAL AND OTHERS
|
July 25, 2018 |
|
SRI KANCHAN PANDEY Vs. STATE OF WEST BENGAL AND ORS.
|
May 3, 2018 |
|
SRI KANTILAL BHANUDAS DUKARE Vs. UNION OF INDIA & ORS.
|
January 10, 2018 |
|
SRI KARTICK CHANDRA ROY Vs. THE STATE OF WEST BENGAL AND OTHERS
|
June 27, 2018 |
|
SRI LAKSHMI KANTA SHIT AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
July 25, 2018 |
|
SRI MAHESH CHANDRA CHOUDHARY Vs. THE SECRETARY, WEST BENGAL BOARD OF SECONDARY EDUCATION AND OTHERS
|
August 23, 2018 |
|
SRI MANORANJAN SAHA AND OTHERS Vs. RATILAL SINGHA AND OTHERS
|
August 27, 2018 |
|
SRI PALTU GURIA ALIAS PALTU KUMAR GURIA Vs. SRI PRAVANSHU GURIA & ORS.
|
January 2, 2018 |
|
SRI PRABIR AGASTY & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
May 1, 2018 |
|
SRI PRADIP ACHARYYA Vs. SRI MURARI MONDAL
|
January 29, 2018 |
|
SRI PRANAB CHAKRABORTY Vs. STATE OF WEST BENGAL
|
August 27, 2018 |
|
SRI PRANAB DUTTA Vs. SMT. PARAMITA MANDAL
|
June 19, 2018 |
|
SRI PRATAP DHENKI Vs. STATE BANK OF INDIA AND OTHERS
|
July 25, 2018 |
|
SRI PRATAP RAY Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY AND ORS.
|
January 24, 2018 |
|
SRI RABI CHANDRA Vs. THE MAHABODHI SOCIETY OF INDIA
|
September 14, 2018 |
|
SRI RAJ KUMAR PRADHAN Vs. STATE OF WEST BENGAL & ORS.
|
August 16, 2018 |
|
SRI SAMBHUNATH SANTRA Vs. THE STATE OF WEST BENGAL
|
November 28, 2018 |
|
SRI SANJAY SRIVASTAVA @ SRIVASTAB & ANR. Vs. SRI NANDALAL GUPTA & ORS.
|
January 16, 2018 |
|
SRI SANJOY BERA Vs. STATE OF WEST BENGAL AND ORS.
|
July 2, 2018 |
|
SRI SANTANU BHADURI Vs. SRI GOUTAM GHOSH AND ANR.
|
January 11, 2018 |
|
SRI SANTIPADA MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
|
January 4, 2018 |
|
SRI SATYA NARAYAN DATTA Vs. THE STATE OF WEST BENGAL AND OTHERS
|
June 27, 2018 |
|
SRI SHIBASIS LAYEK Vs. BANGIYA GRAMIN VIKASH BANK & ORS.
|
February 1, 2018 |
|
SRI SRI ANNAPURNA DEBI MATA THAKURANI Vs. SRI ARABINDA MONDAL AND OTHERS
|
February 8, 2018 |
|
SRI SRIKUMAR GHOSH Vs. THE STATE OF WEST BENGAL AND OTHERS
|
June 27, 2018 |
|
SRI SUBH KARAN SHARMA @ RIDHKARAN SHARMA AND ANOTHER Vs. SHREE SHREE ISHWAR LAKSHMI NARAYAN JEW AND SHREE SHREE ISHWAR CHANDI THAKURANI
|
July 31, 2018 |
|
SRI SUBHAS CHANDRA BARMAN (BACHAR) Vs. SRI BALARA BARMAN (BACHAR) & ORS.
|
January 3, 2018 |
|
SRI SUBRATA SAHA AND ORS. Vs. SRI RADHA GOBINDA SAHA AND ORS.
|
August 10, 2018 |
|
SRI SUDHIR KUMAR CHAKRABORTY Vs. THE STATE OF WEST BENGAL AND OTHERS
|
June 27, 2018 |
|
SRI SUKANTA SARKAR Vs. THE WEST BENGAL COLLEGE SERVICE COMMISSION & ORS.
|
January 31, 2018 |
|
SRI SUKDEB BARMAN Vs. SMT. KAKALI BARMAN (MANNA)
|
June 5, 2018 |
|
SRI SUMANT YADAV Vs. UNION OF INDIA & ORS.
|
January 4, 2018 |
|
SRI SURBJEET KUMAR SINGH Vs. UNION OF INDIA & ORS.
|
July 30, 2018 |
|
SRI TAPAN KUMAR GURIA AND ANOTHER Vs. THE STATE OF WEST BENGAL AND OTHERS
|
August 29, 2018 |
|
SRI TAPAN KUMAR SAHA Vs. UNION OF INDIA & ORS.
|
January 3, 2018 |
|
SRI TAPAN PAL Vs. BAPI DHARA @ ASHIM DHARA & ORS.
|
August 14, 2018 |
|
SRI UJJAL GHOSH Vs. PRABIR KUMAR CHATTOPADHYAY & OTHERS
|
September 13, 2018 |
|
SRI. AKHILESH GUPTA Vs. JAMALPUR THANA CO
|
June 22, 2018 |
|
SRI. DIPENDRA NATH BASU AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
|
June 20, 2018 |
|
SRI. SANTOSH MUKHERJEE Vs. THE STATE OF WEST BENGAL AND OTHERS
|
August 3, 2018 |
|
SRI. SATYA RANJAN DEY Vs. STATE OF WEST BENGAL AND ORS.
|
July 24, 2018 |
|
SRI. SRI GARBESWAR MAHADEB REPRESENTED BY SEBAIT SRI. PRABODH CHANDRA SINGHA Vs. SRI. ANANDA MUNDA AND OTHERS
|
September 5, 2018 |
|
SRIBAS CHANDRA MAHATO & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
January 9, 2018 |
|
SRIBAS KUMAR MAJUMDAR & ORS Vs. GOUR MOHAN BISWAS & ORS
|
February 9, 2018 |
|
SRIKANTA CHARAN KANP & ANR Vs. STATE OF WEST BENGAL & ORS
|
September 13, 2018 |
|
SRIKANTA HALDER Vs. STATE OF WEST BENGAL & ORS
|
July 11, 2018 |
|
SRIKANTA MAITY Vs. THE STATE OF WEST BENGAL & ORS.
|
August 27, 2018 |
|
SRIKRISHNA KANTA SINGH Vs. PARAMESWAR ACHUTANAN NAIR & ORS
|
January 18, 2018 |
|
SRIKRISHNA KANTA SINGH Vs. PARAMESWAR ACHUTANAN NAIR & ORS
|
May 4, 2018 |
|
SRILEKHA GHOSH & ANR Vs. SHANKAR GHOSH & ANR
|
September 4, 2018 |
|
SRIMANTA KUMAR JANA @ SANJIB KUMAR JANA Vs. BISWAJIT JANA & ORS
|
December 17, 2018 |
|
ST TERESAS SECONDARY SCHOOL & ORS Vs. HASI SEN & ORS
|
September 20, 2018 |
|
STATE BANK OF INDIA Vs. VISA STEEL LIMITED & ORS
|
March 28, 2018 |
|
STATE BANK OF INDIA & ORS. Vs. SHRI RATAN KUMAR RABABI & ORS.
|
July 30, 2018 |
|
STATE OF CHHATTISGARH Vs. SHRI SUDARSHAN DAS AND ORS.
|
January 9, 2018 |
|
STATE OF WEST BENGAL Vs. SUKOL TUDU ALIAS CHHATTU
|
September 27, 2018 |
|
STATE OF WEST BENGAL Vs. KALI SINGH AND OTHERS
|
October 4, 2018 |
|
STATE OF WEST BENGAL Vs. PRADIP KUMAR BISWAS & ORS
|
October 5, 2018 |
|
STATE OF WEST BENGAL Vs. SARITA TIWARI (PANDEY)
|
July 18, 2018 |
|
STATE OF WEST BENGAL Vs. PARAN CHANDRA DAS
|
January 3, 2018 |
|
STATE OF WEST BENGAL Vs. KRISHNENDU MUKHERJEE
|
July 11, 2018 |
|
STATE OF WEST BENGAL Vs. SANGITA SAHU @ SHAW
|
July 5, 2018 |
|
STATE OF WEST BENGAL Vs. SANDIP MUKHERJEE & ANR
|
January 30, 2018 |
|
STATE OF WEST BENGAL Vs. NARENDRA NATH KUNDU
|
July 10, 2018 |
|
STATE OF WEST BENGAL Vs. DEBJIT SARKAR
|
January 11, 2018 |
|
STATE OF WEST BENGAL & ANR Vs. SUSHIL KUMAR FOMRA & ORS
|
February 22, 2018 |
|
STATE OF WEST BENGAL & ANR Vs. NIYATI BOURI & ORS
|
January 31, 2018 |
|
STATE OF WEST BENGAL & ANR Vs. BIDYUT BARAN MANNA
|
December 21, 2018 |
|
STATE OF WEST BENGAL & ANR Vs. BISHESWAR DAS & ORS
|
August 29, 2018 |
|
STATE OF WEST BENGAL & ANR Vs. ANANDA GOPAL GHOSH & ORS
|
August 29, 2018 |
|
STATE OF WEST BENGAL & ANR Vs. ASHOK TANTI & ORS
|
August 29, 2018 |
|
STATE OF WEST BENGAL & ANR Vs. BIJOY MUKHERJEE & ORS
|
August 29, 2018 |
|
STATE OF WEST BENGAL & ORS Vs. AJIT KUMAR AGARWALA & ORS
|
August 30, 2018 |
|
STATE OF WEST BENGAL & ORS Vs. ASHALATA DHALI & ORS
|
September 4, 2018 |
|
STATE OF WEST BENGAL & ORS Vs. SUBRATA CHATTERJEE & ANR
|
May 4, 2018 |
|
STATE OF WEST BENGAL & ORS Vs. SUNIL KUMAR MAHATA & ANR
|
January 3, 2018 |
|
STATE OF WEST BENGAL & ORS Vs. SOUMYA KUNDU & ORS
|
August 10, 2018 |
|
STATE OF WEST BENGAL & ORS Vs. SHUDIR CHANDRA GHOSH & ORS
|
August 8, 2018 |
|
STATE OF WEST BENGAL & ORS Vs. BIMAL MUKHERJEE & ORS
|
August 8, 2018 |
|
STATE OF WEST BENGAL & ORS Vs. SHIBNATH BASAK & ORS
|
August 8, 2018 |
|
STATE OF WEST BENGAL & ORS Vs. UMA KANTA GHOSH & ORS
|
August 8, 2018 |
|
STATE OF WEST BENGAL & ORS Vs. SANTANU CHATTERJEE & ORS
|
January 3, 2018 |
|
STATE OF WEST BENGAL & ORS Vs. FARMILA PARVEEN
|
January 31, 2018 |
|
STATE OF WEST BENGAL & ORS Vs. RAMKRISHNA SAHOO & ORS
|
January 16, 2018 |
|
STATE OF WEST BENGAL & ORS Vs. CHIRANJILAL (MINERAL) INDUSTRIES OF BAGANDIH & ANR
|
October 4, 2018 |
|
STATE OF WEST BENGAL & ORS Vs. BISWAJIT CHA SANTI CERAMICS PRIVATE LIMITED & ANR
|
October 11, 2018 |
|
STATE OF WEST BENGAL & ORS Vs. SONALI KHATUN
|
September 12, 2018 |
|
STATE OF WEST BENGAL & ORS Vs. BISWAJIT CHA BISWAJIT CHAKRABORTY
|
September 13, 2018 |
|
STATE OF WEST BENGAL & ORS Vs. AMAR NATH PAUL & ORS
|
February 6, 2018 |
|
STATE OF WEST BENGAL & ORS Vs. RAMKRISHNA SAHOO & ORS
|
December 14, 2018 |
|
STATE OF WEST BENGAL & ORS Vs. SUSANTA SINGHA MAHAPATRA
|
December 10, 2018 |
|
STATE OF WEST BENGAL & ORS Vs. NORTH FRONTIER RAILWAY & ORS
|
November 29, 2018 |
|
STATE OF WEST BENGAL & ORS Vs. MANISH SINGHAL
|
February 13, 2018 |
|
STATE OF WEST BENGAL & ORS Vs. SUJON ROY
|
January 29, 2018 |
|
STATE OF WEST BENGAL & ORS Vs. MANOJ KUMAR MONDAL
|
January 29, 2018 |
|
STATE OF WEST BENGAL & ORS Vs. BISWAJIT CHA
|
September 27, 2018 |
|
STATE OF WEST BENGAL & ORS Vs. RAHUL BANSAL ORS
|
June 18, 2018 |
|
STATE OF WEST BENGAL & ORS. Vs. UNION OF INDIA & ORS.
|
September 14, 2018 |
|
STATE OF WEST BENGAL & ORS. Vs. BRAMHACHARI SATYANAND & ANR.
|
August 2, 2018 |
|
STATE OF WEST BENGAL & ORS. Vs. NIMAI CHANDRA MONDAL & ORS.
|
June 22, 2018 |
|
STATE OF WEST BENGAL AND ANR. Vs. ALOK MAJUMDAR AND ORS.
|
January 10, 2018 |
|
STATE OF WEST BENGAL AND ORS Vs. MD EKRAMUZZAMAN AND ORS
|
February 12, 2018 |
|
STATE OF WEST BENGAL AND OTHERS Vs. GOUTAM PATRA
|
June 15, 2018 |
|
STATE OF WEST BENGAL AND OTHERS Vs. SMT. KUSUM AGARWAL AND ANOTHER
|
September 27, 2018 |
|
STATE OF WEST BENGAL REPRESENTED BY SECRETARY, DEPARTMENT OF FISHERIES AND ANOTHER Vs. BANSILAL LEISURE PARKS LTD AND ANOTHER
|
July 18, 2018 |
|
STATE OF WEST BENGAL; AMAL BARUI@ KUCHE, SUMAN DAS @ BHUBAN & TAPAS BISWAS; SUMAN SARKAR; SHYAMAL KARMAKAR; SOMNATH SARDAR, RATAN SAMADDAR & TARAK DAS; POLY MAITY & SISIR MUKHERJEE @ SANKU Vs. STATE OF WEST BENGAL; SHYAMAL KARMAKAR AND ORS
|
February 9, 2018 |
|
STATE PROJECT DIRECTOR & ANR. Vs. MANAGING COMMITTEE, FULBARI HIGH SCHOOL & ANR.
|
January 9, 2018 |
|
STEEL AUTHORITY OF INDIA LIMITED Vs. AMIYA STEEL PRIVATE LIMITED
|
December 12, 2018 |
|
STEEL AUTHORITY OF INDIA LIMITED Vs. THE UNION OF INDIA
|
December 19, 2018 |
|
STEEL PRODUCTS LTD. & ANR. Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
|
August 1, 2018 |
|
SUBASH PROJECTS & MARKETING LIMITED Vs. STATE BANK OF HYDERABAD
|
February 6, 2018 |
|
SUBH KARAN SHARMA @ RIDHKARAN SHARMA AND ANOTHER Vs. SHREE SHREE ISHWAR LAKSHMI NARAYAN JEW AND SHREE SHREE ISHWAR CHANDI THAKURANI
|
July 31, 2018 |
|
SUBHA KUMAR GHOSH Vs. STATE OF WEST BENGAL AND OTHERS
|
February 2, 2018 |
|
SUBHADIP SADHUKHAN Vs. STATE OF WEST BENGAL & ORS
|
July 27, 2018 |
|
SUBHADIP SARKAR Vs. RAHUL CHAKRABORTY
|
May 1, 2018 |
|
SUBHAS CHANDRA BHUNIA Vs. STATE OF WEST BENGAL AND ORS.
|
August 28, 2018 |
|
SUBHAS CHANDRA MURTHY Vs. UNION OF INDIA & ORS
|
November 30, 2018 |
|
SUBHAS CHANDRA SAHA AND OTHERS Vs. THE STATE OF WEST BENGAL AND ORS.
|
September 18, 2018 |
|
SUBHAS KRISHNA BHADURY & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
August 1, 2018 |
|
SUBHAS KUMAR DAS Vs. PARVEZ SIDDIQUE & ORS.
|
June 13, 2018 |
|
SUBHAS MUNDARI @ SABAR & ORS Vs. STATE OF WEST BENGAL
|
July 12, 2018 |
|
SUBHAS RANJAN GHOSHAL SINCE DECEASED Vs. HOWRAH MUNICIPAL CORPORATION & ORS.
|
July 18, 2018 |
|
SUBHAS ROY Vs. STATE OF WEST BENGAL AND OTHERS
|
September 6, 2018 |
|
SUBHASH CHANDRA BARJATYA Vs. CENTRAL BUREAU OF INVESTIGATION, ANTI CORRUPTION
|
February 1, 2018 |
|
SUBHASH KUMAR & ORS. Vs. INDIAN INSTITUTE OF TECHNOLOGY, KHARAGPUR (IIT KHARAGPUR) & ORS.
|
August 20, 2018 |
|
SUBHASHIS SAHA & ORS Vs. STATE OF WEST BENGAL & ORS
|
April 4, 2018 |
|
SUBHASISH GHOSH @ BACHCHU GHOSH Vs. STATE OF WEST BENGAL AND ANR
|
December 17, 2018 |
|
SUBHENDU BHARATI & ORS Vs. STATE OF W B & ORS
|
October 10, 2018 |
|
SUBHOJIT MONDAL Vs. THE STATE OF WEST BENGAL & ANR.
|
January 8, 2018 |
|
SUBIR BHOWMICK Vs. STATE OF WEST BENGAL & ORS
|
October 11, 2018 |
|
SUBIR KUMAR BOSE @ SUBIR KUMAR BASU Vs. LIFE INSURANCE CORPORATION OF INDIA
|
July 30, 2018 |
|
SUBIR KUMAR KUNDU CHOWDHURY Vs. STATE OF WEST BENGAL & ORS.
|
January 8, 2018 |
|
SUBIR MONDAL Vs. STATE OF WEST BENGAL & ORS
|
February 7, 2018 |
|
SUBIR SARKAR AND OTHERS Vs. BHASKAR GHOSH
|
November 27, 2018 |
|
SUBJIT MUKHERJEE Vs. IRANI CHAKRABORTY AND OTHERS
|
September 5, 2018 |
|
SUBODH KUMAR BHADRA Vs. STATE OF WEST BENGAL & ORS
|
October 5, 2018 |
|
SUBODH KUMAR KUNDU Vs. THE STATE OF WEST BENGAL & ORS.
|
July 23, 2018 |
|
SUBODH SARKAR Vs. STATE OF WEST BENGAL
|
August 9, 2018 |
|
SUBRATA BHATTACHARYA Vs. STATE OF WEST BENGAL & ORS
|
December 3, 2018 |
|
SUBRATA DAS Vs. STATE OF WEST BENGAL AND ORS
|
June 4, 2018 |
|
SUBRATA DAS Vs. STATE OF WEST BENGAL & ORS
|
November 26, 2018 |
|
SUBRATA KANRAR Vs. STATE OF WEST BENGAL & ORS
|
July 18, 2018 |
|
SUBRATA KAR Vs. INDIAN OIL CORPORATION LIMITED AND OTHERS
|
August 9, 2018 |
|
SUBRATA SEN Vs. THE KOLKATA MUNICIPAL CORPORATION AND ORS.
|
November 26, 2018 |
|
SUCCESS NIRYAT PVT LTD AND ANR Vs. STATE OF WEST BENGAL & ANR
|
January 18, 2018 |
|
SUCHITA MILLENIUM PROJECTS PRIVATE LIMITED AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
|
January 15, 2018 |
|
SUDARSAN BANDYOPADHYAY Vs. UNION OF INDIA AND ORS.
|
May 1, 2018 |
|
SUDARSHAN AGARWAL Vs. SEEMA AGARWAL
|
December 21, 2018 |
|
SUDEB KUMAR BANERJEE Vs. STATE OF WEST BENGAL & ANR
|
July 18, 2018 |
|
SUDHANGSHU BHUSAN DUTTA Vs. JAGGIS FOOD SERVICES PRIVATE LIMITED & ANR
|
February 7, 2018 |
|
SUDHIN CHAKRABARTI AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
July 17, 2018 |
|
SUDHIR JALAN & ADARSH JALAN Vs. STATE OF WEST BENGAL & FESTINO MARKETING COMPANY PVT LTD
|
January 25, 2018 |
|
SUDHIR MONDAL Vs. STATE OF WEST BENGAL AND ANR
|
January 20, 2018 |
|
SUDHIR PRAKASH Vs. STATE OF WEST BENGAL & ANR
|
February 12, 2018 |
|
SUDHIR SIKARI AND ORS Vs. STATE OF WEST BENGAL
|
August 7, 2018 |
|
SUDHIR TUDU Vs. STATE OF WEST BENGAL
|
December 20, 2018 |
|
SUDIN MUKHERJEE Vs. STATE OF WEST BENGAL & ORS
|
February 7, 2018 |
|
SUDIP CHAKRABORTY AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
September 20, 2018 |
|
SUDIP GAYEN Vs. STATE OF WEST BENGAL & ORS
|
June 19, 2018 |
|
SUDIPTA DAS Vs. STATE OF WEST BENGAL & ANR
|
January 31, 2018 |
|
SUDIPTA LODH (SHOME) Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES & ORS
|
December 5, 2018 |
|
SUDIPTA SARKAR Vs. STATE OF WEST BENGAL & OTHERS
|
November 26, 2018 |
|
SUGAM MERCANTILE PVT LTD Vs. SANJAY KUMAR GUPTA & ORS
|
January 19, 2018 |
|
SUJAMMEL HAQUE & ORS Vs. STATE OF WEST BENGAL
|
July 10, 2018 |
|
SUJIT GANTAIT Vs. CALCUTTA STATE TRANSPORT CORPORATION AND ORS.
|
May 4, 2018 |
|
SUJIT KUMAR JATUA Vs. STATE OF WEST BENGAL AND ORS.
|
January 10, 2018 |
|
SUJOY BHOWMIK & ANR. Vs. SRI PRASANTA NANDY
|
February 2, 2018 |
|
SUJOY BIT Vs. UNION OF INDIA & ORS
|
September 18, 2018 |
|
SUJOY MITRA Vs. STATE OF WEST BENGAL AND ANOTHER
|
July 30, 2018 |
|
SUKALYAN BOSE & ANR. Vs. SUBHENDU BIKASH DAS & ORS.
|
January 8, 2018 |
|
SUKANTA GOPE Vs. ITI LIMITED AND ORS.
|
June 28, 2018 |
|
SUKANTA KUMAR MONDAL Vs. NATIONAL JUTE MANUFACTURERS CORPORATION LIMITED AND OTHERS
|
September 27, 2018 |
|
SUKDEB MONDAL & ORS Vs. STATE OF WEST BENGAL
|
November 15, 2018 |
|
SUKHAMAY MONDAL Vs. STATE OF WEST BENGAL
|
August 6, 2018 |
|
SUKUMAR BARAT Vs. STATE OF WEST BENGAL & ORS
|
January 8, 2018 |
|
SUKUMAR BHATTACHARYA Vs. BANK OF INDIA & ORS
|
September 20, 2018 |
|
SUKUMAR MUKHERJEE Vs. STATE OF WEST BENGAL & ORS
|
April 24, 2018 |
|
SUKUMAR SAHOO & ORS Vs. STATE OF WEST BENGAL
|
February 13, 2018 |
|
SUKUMAR SANTRA @ SK SUKUMAR Vs. STATE OF WEST BENGAL
|
January 20, 2018 |
|
SUKUMONI MURMU Vs. DHIRENDRANATH MURMU & ANR
|
August 6, 2018 |
|
SULTAN HOSSAIN MOLLA ORS Vs. STATE OF WEST BENGAL & ORS
|
April 9, 2018 |
|
SULTANA BEGUM & ORS . Vs. JAI RAM PRASAD
|
October 4, 2018 |
|
SUMANA (MITRA) SEN Vs. STATE OF WEST BENGAL & ORS
|
January 15, 2018 |
|
SUMIT DUTTA Vs. STATE BANK OF INDIA AND OTHERS
|
July 19, 2018 |
|
SUMIT KUMAR DATTA & ANR. Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
|
July 27, 2018 |
|
SUMITA BASU Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
June 15, 2018 |
|
SUMITA BASU Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
November 28, 2018 |
|
SUMITA DUTTA Vs. PRINCIPAL SECRETARY OF EXCISE & ORS
|
May 16, 2018 |
|
SUMITA HAIT Vs. THE STATE OF WEST BENGAL
|
September 18, 2018 |
|
SUMITRA HATI & ANR Vs. STATE OF WEST BENGAL & ORS
|
October 11, 2018 |
|
SUN PHARMACEUTICAL INDUSTRIES Vs. STATE OF WEST BENGAL & ORS
|
July 3, 2018 |
|
SUNANDA CHOWDHURY & ORS Vs. STATE OF WEST BENGAL & ORS
|
December 5, 2018 |
|
SUNIL BANSAL Vs. MEETA BANSAL
|
January 11, 2018 |
|
SUNIL KUMAR AGARWAL Vs. GOVIND RAM AGARWAL
|
January 24, 2018 |
|
SUNIL KUMAR AGARWAL Vs. GOVIND RAM AGARWAL & ORS
|
September 27, 2018 |
|
SUNIL KUMAR ROY Vs. STATE OF WEST BENGAL & ORS
|
February 15, 2018 |
|
SUNIL KUMAR YADAV Vs. STATE OF WEST BENGAL
|
October 1, 2018 |
|
SUNIL SHAW Vs. JUBAIDA HAMID & ORS
|
July 2, 2018 |
|
SUNITI KUMAR DAS Vs. THE STATE OF WEST BENGAL AND OTHERS
|
July 24, 2018 |
|
SUNNY RAI Vs. STATE OF WEST BENGAL
|
March 9, 2018 |
|
SUOLIFICIO LINEA ITALIA (INDIA) (P) LTD. Vs. JOINT COMMISSIONER OF INCOME TAX, CIRCLE 8, KOLKATA
|
May 4, 2018 |
|
SUPARNA KUIRI Vs. STATE OF WEST BENGAL & OTHERS
|
November 26, 2018 |
|
SUPER SMELTERS LIMITED Vs. UNION OF INDIA & ANR.
|
September 28, 2018 |
|
SUPPLIERS SYNDICATE AND OTHERS Vs. UNION OF INDIA & ORS
|
January 3, 2018 |
|
SUPRABHAT GHOSH Vs. BHARAT PETROLEUM CORPORATION LTD & ORS
|
July 23, 2018 |
|
SUPRATIK GHOSH Vs. STATE OF WEST BENGAL AND OTHERS
|
June 25, 2018 |
|
SUPREME PAPER MILLS LIMITED Vs. STATE OF WEST BENGAL
|
June 21, 2018 |
|
SUPRIYA MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
|
September 18, 2018 |
|
SURAJIT MUKHERJEE Vs. COLUMBIA GRAIN INTERNATIONAL INC AND ANR.
|
July 12, 2018 |
|
SURAJIT SAHA Vs. STATE OF WEST BENGAL AND OTHERS
|
August 3, 2018 |
|
SURANJAN BISWAS @ BHAJAN BISWAS Vs. SRI ASHOKE KUMAR NATH AND ANOTHER
|
January 29, 2018 |
|
SURENDRA DEBNATH & ORS Vs. STATE OF WEST BENGAL
|
July 27, 2018 |
|
SURENDRALAL GIRDHARILAL MEHTA Vs. UNION OF INDIA & ORS
|
May 17, 2018 |
|
SURESH CHANDRA SARKAR AND ANOTHER Vs. SRI ALOKE KUMAR PAUL
|
August 28, 2018 |
|
SURESH CHOWDHURY @ SURESH CHANDRA CHOWDHURI Vs. STATE OF WEST BENGAL
|
August 14, 2018 |
|
SURESH KUJUR Vs. STATE OF WEST BENGAL
|
July 10, 2018 |
|
SURESH KUMAR AGARWAL Vs. STATE OF WEST BENGAL & ORS
|
July 4, 2018 |
|
SURESH PRASAD GUPTA & ORS Vs. UNION OF INDIA & ORS
|
February 9, 2018 |
|
SURESH RABIDAS Vs. STATE OF WEST BENGAL & ORS
|
February 8, 2018 |
|
SURESWAR BHATTACHARYYA Vs. STATE OF WEST BENGAL AND ORS.
|
July 25, 2018 |
|
SURINDER SINGH KOHLI Vs. STATE OF WEST BENGAL
|
December 21, 2018 |
|
SURJIT SINGH & ANR Vs. UNION OF INDIA
|
October 3, 2018 |
|
SUROJIT DEY @ SURAJIT DEY AND OTHERS Vs. STATE OF WEST BENGAL AND ANOTHER
|
July 31, 2018 |
|
SURYA ALLOY INDUSTRIES Vs. JAY PRESTRESSED PRODUCTS LIMITED
|
March 7, 2018 |
|
SURYA ALLOY INDUSTRIES LTD. AND ANR. Vs. THE WEST BENGAL ELECTRICITY REGULATORY COMMISSION AND ORS.
|
June 14, 2018 |
|
SUSANTA DEY & ORS. Vs. NALINIBALA DEY & ORS.
|
July 13, 2018 |
|
SUSANTA KUMAR MALLICK Vs. JAYANTA MALLICK
|
January 16, 2018 |
|
SUSANTA PAUL Vs. THE STATE OF WEST BENGAL AND OTHERS
|
May 17, 2018 |
|
SUSHANTA ADAK & ORS Vs. STATE OF WEST BENGAL & ORS
|
December 14, 2018 |
|
SUSHANTA KUMAR MISHRA Vs. STATE OF WEST BENGAL AND OTHERS
|
August 1, 2018 |
|
SUSHANTA PATRA Vs. STATE OF WEST BENGAL & ORS
|
December 13, 2018 |
|
SUSHANTA PATRA Vs. STATE OF WEST BENGAL & ORS
|
November 12, 2018 |
|
SUSHEN BHAKTA Vs. STATE OF WEST BENGAL
|
July 24, 2018 |
|
SUSHIL KAR Vs. STATE OF WEST BENGAL AND ORS.
|
June 13, 2018 |
|
SUSHIL KUMAR BANERJEE Vs. BHABANI DASSI & ORS
|
December 17, 2018 |
|
SUSHIL KUMAR PATWARI @ SUSHIL PATWARI & ORS Vs. STATE OF WEST BENGAL & ANR
|
January 30, 2018 |
|
SUSHIL KUMAR ROOJ Vs. THE STATE OF WEST BENGAL & ORS.
|
January 9, 2018 |
|
SUSHIL KUMAR SARAF Vs. STATE OF WEST BENGAL
|
August 29, 2018 |
|
SUSHIL MANKI MUNDA Vs. STATE OF WEST BENGAL
|
March 9, 2018 |
|
SUSHILA MIDYA Vs. THE STATE OF WEST BENGAL AND OTHERS
|
August 1, 2018 |
|
SUSHILABALA DASADHIKARY Vs. STATE OF WEST BENGAL & ORS
|
February 5, 2018 |
|
SUSHMITA DEOSHARAN ROY Vs. STATE OF WEST BENGAL & ANOTHER
|
November 15, 2018 |
|
SUSIL SASMAL Vs. STATE OF WEST BENGAL AND OTHERS
|
February 13, 2018 |
|
SUSMITA CHATTERJEE AND ANR. Vs. MEDICAL COUNCIL OF INDIA AND ORS.
|
July 20, 2018 |
|
SUSMITA NASKAR AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 25, 2018 |
|
SUSOMA BANERJEE AND ORS Vs. CESC LIMITED AND ORS
|
February 6, 2018 |
|
SUTAPA SAHOO @ SK. SUTAPA YASMIN Vs. STATE AND ORS.
|
June 29, 2018 |
|
SUVENDU BIKASH DEY & ORS Vs. STATE OF WEST BENGAL & ORS
|
October 4, 2018 |
|
SUVODEEP CHAKRABORTY Vs. BOARD OF TRUSTEES OF INDIAN MUSEUM AND ORS
|
July 19, 2018 |
|
SVF ENTERTAINMENT PVT LTD Vs. ANUPRIYO SENGUPTA
|
April 30, 2018 |
|
SWADHIN HALDER & ANR Vs. CHHABI KUNDU & ORS
|
January 25, 2018 |
|
SWADHIN SINGHA & ORS Vs. STATE OF WEST BENGAL
|
August 3, 2018 |
|
SWAPAN BAIRAGYA & ORS Vs. STATE OF WEST BENGAL
|
July 12, 2018 |
|
SWAPAN DEBNATH Vs. STATE OF WEST BENGAL
|
January 20, 2018 |
|
SWAPAN GHORA Vs. STATE OF WEST BENGAL
|
June 4, 2018 |
|
SWAPAN KUMAR BANKURA Vs. UNION OF INDIA & ORS
|
May 8, 2018 |
|
SWAPAN KUMAR DAS Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
|
July 13, 2018 |
|
SWAPAN KUMAR DAS Vs. BISWAJIT CHA TARUN AICH & ORS
|
October 12, 2018 |
|
SWAPAN KUMAR GHOSH Vs. UNION OF INDIA & ORS
|
July 2, 2018 |
|
SWAPANA SARKAR Vs. STATE OF WEST BENGAL & ORS
|
June 19, 2018 |
|
SWAPNA ROY Vs. UNION OF INDIA
|
November 15, 2018 |
|
SWARANIKA CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
November 12, 2018 |
|
SWARNAKAMAL DAS Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 8, 2018 |
|
SWARUP BISWAS Vs. STATE OF WEST BENGAL
|
June 12, 2018 |
|
SWARUP PAILAN Vs. STATE OF WEST BENGAL & ORS
|
January 8, 2018 |
|
SWASTIK RAI Vs. STATE OF WEST BENGAL AND ORS.
|
July 26, 2018 |
|
SWATI CHAUDHURI Vs. KAUSHIK CHAUDHDURI
|
February 5, 2018 |
|
SYED MASOON ALI Vs. ABU NAIM SIDDIQUE & ANR
|
June 20, 2018 |
|
SYED SHAFI Vs. THE OWNERS AND PARTIES INTERESTED IN THE VESSEL M.V. VSEVOLOD BELETSKIY & ANR.
|
July 4, 2018 |
|
SYED SHAFI Vs. THE OWNERS AND PARTIES INTERESTED IN THE VESSEL M.V. VSEVOLOD BELETSKIY & ANR.
|
July 2, 2018 |
|
SYEDA JAHANARA KHATUN Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 29, 2018 |
|
TABAN LAGURI & ORS Vs. STATE OF WEST BENGAL
|
March 12, 2018 |
|
TAJMAHAL BIBI Vs. THE STATE OF WEST BENGAL & ORS.
|
January 17, 2018 |
|
TAJRUL GAZI & ORS Vs. STATE OF WEST BENGAL & ANR
|
January 29, 2018 |
|
TAMAL CHATTERJEE AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
|
June 8, 2018 |
|
TAMAL CHOWDHURY Vs. STATE OF WEST BENGAL & ORS.
|
January 25, 2018 |
|
TAMAL KRISHNA GHOSH Vs. STATE OF WEST BENGAL & ORS
|
June 5, 2018 |
|
TAMIZ MIAH & ORS Vs. STATE OF WEST BENGAL
|
August 31, 2018 |
|
TANDRA CHATTOPADHYAYA @ CHATTERJEE Vs. STATE OF WEST BENGAL AND ORS
|
August 17, 2018 |
|
TANDRA DAS Vs. RAJIB LOCHAN DAS & ORS
|
June 25, 2018 |
|
TANIA SEN Vs. WEST BENGAL CENTRAL SCHOOL SERVICE COMMISSION & ORS
|
February 5, 2018 |
|
TANMOY ROY Vs. STATE OF WEST BENGAL & ORS
|
January 30, 2018 |
|
TANUJA BIBI AND ORS. Vs. NATIONAL INSURANCE COMPANY LTD. AND ORS.
|
May 15, 2018 |
|
TANUSHREE BANIK Vs. LOVAN TIKADAR
|
August 7, 2018 |
|
TANVI IMPEX Vs. UNION OF INDIA & ORS.
|
August 28, 2018 |
|
TAPABRATA DHAR Vs. UNION OF INDIA AND OTHERS
|
March 21, 2018 |
|
TAPAN (TAPPU) BHOWMICK Vs. STATE OF WEST BENGAL
|
May 7, 2018 |
|
TAPAN BHATTACHARYA & ORS Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
May 2, 2018 |
|
TAPAN GHOSH Vs. STATE OF WEST BENGAL AND ORS.
|
June 22, 2018 |
|
TAPAN KISKU Vs. STATE OF WEST BENGAL
|
August 21, 2018 |
|
TAPAN KUMAR BHATTACHARYA Vs. STATE OF WEST BENGAL & ORS
|
October 5, 2018 |
|
TAPAN KUMAR BISWAS Vs. STATE OF WEST BENGAL AND OTHERS
|
May 3, 2018 |
|
TAPAN KUMAR DARI Vs. STATE OF WEST BENGAL & ORS
|
April 2, 2018 |
|
TAPAN KUMAR DARI Vs. STATE OF WEST BENGAL & ORS
|
June 25, 2018 |
|
TAPAN MALAKAR Vs. STATE OF WEST BENGAL & ORS
|
May 18, 2018 |
|
TAPAN MUKHERJEE Vs. MEDICAL COUNCIL OF INDIA
|
November 30, 2018 |
|
TAPAN SAHA Vs. STATE OF WEST BENGAL
|
April 3, 2018 |
|
TAPAS BHUNIA Vs. THE STATE OF WEST BENGAL & ORS.
|
June 11, 2018 |
|
TAPAS DEY Vs. BABULAL NARAYAN PATEL & ORS
|
February 2, 2018 |
|
TAPAS KUMAR BASU Vs. STATE OF WEST BENGAL
|
January 3, 2018 |
|
TAPAS KUMAR BHUNEA Vs. JAGADISH PATRA
|
July 18, 2018 |
|
TAPAS KUMAR BHUNIA Vs. JAGADISH PATRA
|
September 26, 2018 |
|
TAPAS MUKHERJEE Vs. STATE OF WEST BENGAL & ORS
|
June 29, 2018 |
|
TAPASH KUMAR GHOSH AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
February 16, 2018 |
|
TAPASHI MONDAL & ANR Vs. BIMALA BAIDYA & ORS
|
August 17, 2018 |
|
TAPATI BANDYOPADHYAY (BHATTACHARYA) WITH OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
July 27, 2018 |
|
TAPATI SAHA & ORS Vs. SUKUMAR DUTTA & ANR
|
January 8, 2018 |
|
TAPSIA ESTATE PVT. LTD. Vs. DEPUTY COMMISSIONER OF CUSTOMS (PORT)
|
May 4, 2018 |
|
TARAK DEY @ DANI Vs. STATE OF WEST BENGAL
|
August 6, 2018 |
|
TARAK FULMALI Vs. STATE OF WEST BENGAL AND ORS.
|
June 5, 2018 |
|
TARAK NATH GHOSH Vs. STATE OF WEST BENGAL & ORS
|
February 1, 2018 |
|
TARAK PAL Vs. JIBAN KRISHNA DEY & ORS
|
January 15, 2018 |
|
TAREQUE BAZIKAR Vs. STATE OF WEST BENGAL
|
May 10, 2018 |
|
TARGET CONSTRUCTION Vs. MALABIKA MAITY AND OTHERS
|
February 13, 2018 |
|
TARIT SAKAR & ORS Vs. STATE OF WEST BENGAL & ANR
|
December 18, 2018 |
|
TARUN BHATTACHARYYA Vs. STATE OF WEST BENGAL
|
December 12, 2018 |
|
TARUN KUMAR CHOWDHURY & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
January 5, 2018 |
|
TARUN KUMAR GHOSH AND OTHERS Vs. CREDIT UNION COOPERATIVE ENTERPRISES LTD.
|
August 14, 2018 |
|
TASLEEMA BEGUM Vs. THE STATE OF WEST BENGAL & ORS.
|
January 4, 2018 |
|
TATA CAPITAL FINANCIAL SERVICES LTD Vs. TEJU KHAN AND ANOTHER
|
February 13, 2018 |
|
TATA CAPITAL FINANCIAL SERVICES LTD Vs. NADU GOPAL JANA & ANR
|
February 5, 2018 |
|
TEESTA DISTRIBUTORS & ORS Vs. UNION OF INDIA & ORS
|
October 10, 2018 |
|
TEPCON INTERNATIONAL (INDIA) LIMITED Vs. UNION OF INDIA & ORS.
|
January 10, 2018 |
|
THE AGENT, KALIPAHIRI GROUP OF MINES, EASTERN COALFIELDS LIMITED Vs. UNION OF INDIA & ORS.
|
August 16, 2018 |
|
THE AIRPORTS AUTHORITY OF INDIA Vs. KUSHAL KUMAR GAUTAM
|
August 17, 2018 |
|
THE ANDAMAN AND NICOBAR ADMINISTRATION Vs. M/S ABS MARINE SERVICES
|
July 11, 2018 |
|
THE BARANAGORE JUTE FACTORY PLC Vs. THE OFFICIAL LIQUIDATOR & ORS.
|
January 9, 2018 |
|
THE BERHAMPORE CONSTRUCTION SYNDICATE PRIVATE LIMITED AND ANOTHER Vs. THE STATE OF WEST BENGAL AND OTHERS
|
June 22, 2018 |
|
THE BOARD OF AUQAF, WEST BENGAL Vs. GOLAM MUSTAPHA & ANOTHER
|
June 15, 2018 |
|
THE CALCUTTA GUJARATI EDUCATION SOCIETY AND ANOTHER Vs. THE KOLKATA MUNICIPAL CORPORATION AND OTHERS
|
April 26, 2018 |
|
THE CHAIRMAN, BIRNAGAR MUNICIPALITY AND OTHERS Vs. SUDHANGSHU SEN AND OTHERS
|
June 19, 2018 |
|
THE CHAIRMAN, DISTRICT PRIMARY SCHOOL COUNCIL, SOUTH 24 Vs. SHERINA KHATOON
|
June 20, 2018 |
|
THE COMMISSIONER OF CUSTOMS (PORT) KOLKATA Vs. M/S.AMAN EXPORTS
|
July 6, 2018 |
|
THE DIRECTOR GENERAL, DIRECTORATE OF REVENUE INTELLIGENCE AND ANOTHER Vs. NAVNEET KUMAR AND OTHERS
|
October 4, 2018 |
|
THE DURGAPUR STEEL PLANT, AN UNIT OF STEEL AUTHORITY OF INDIA LIMITED & ANR. Vs. MD. ELIAS KHAN & ORS.
|
September 4, 2018 |
|
THE HEADMASTER, CHAMPAGACHI HIGH SCHOOL (H.S.) AND ANR. Vs. THE STATE OF W.B. AND ORS.
|
September 18, 2018 |
|
THE INDIAN PERFORMING RIGHT SOCIETY LTD. Vs. VODAFONE IDEA LTD.
|
October 12, 2018 |
|
THE JAGATDAL JUTE AND INDUSTRIES LTD. & ANR. Vs. UNION OF INDIA & ORS.
|
July 9, 2018 |
|
THE NABA BALLYGUNGE MAHAVIDYALAYA AND OTHERS Vs. SRI GOUTAM BASU AND OTHERS
|
June 28, 2018 |
|
THE NATIONAL INSURANCE CO. LTD. Vs. SMT. RINA JANA AND ORS.
|
January 9, 2018 |
|
THE NATIONAL INSURANCE COMPANY LIMITED AND OTHERS Vs. NUR MD. & ORS.
|
January 4, 2018 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. SMT. PRANATI RAY & ORS.
|
July 5, 2018 |
|
THE ORIENTAL INSURANCE CO. LTD. Vs. LAKSHMI ROUTH AND ANOTHER
|
May 17, 2018 |
|
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. SMT. TANUSHREE JANA AND ANOTHER
|
February 6, 2018 |
|
THE PUNJAB PRODUCE AND TRADING CO. PVT. LTD Vs. PILANI INVESTMENT AND INDUSTRIES CORP. LTD AND OTHERS
|
October 12, 2018 |
|
THE ROYAL BANK OF SCOTLAND PLC (FORMERLY KNOWN AS ROYAL BANK OF SCOTLAND N.V.) Vs. IMPRESSIONS AND ORS.
|
July 5, 2018 |
|
THE SECRETARY, UNION PUBLIC SERVICE COMMISSION Vs. SMT S. RAJI AND OTHERS
|
September 25, 2018 |
|
THE STATE OF WEST BENGAL Vs. SRI SHYAMAL KARMAKAR AND ORS.
|
February 9, 2018 |
|
THE STATE OF WEST BENGAL & ANR. Vs. SANMOHAN CHATTERJEE & ORS.
|
June 28, 2018 |
|
THE STATE OF WEST BENGAL & ORS. Vs. UTPAL CHATTOPADHYAY & ORS.
|
June 15, 2018 |
|
THE STATE OF WEST BENGAL & ORS. Vs. DR. NAVAL PATEL & ORS.
|
September 14, 2018 |
|
THE STATE OF WEST BENGAL & ORS. Vs. M/S. M.R. BUILDERS
|
September 4, 2018 |
|
THE STATE OF WEST BENGAL AND ORS. Vs. SABITA GUHA (SARKAR) & ORS.
|
July 6, 2018 |
|
THE STATE OF WEST BENGAL AND ORS. Vs. RAM CHANDRA PAL
|
June 4, 2018 |
|
THE STATE OF WEST BENGAL AND ORS. Vs. BASUDEV DAS AND ORS.
|
July 2, 2018 |
|
THE STATE OF WEST BENGAL AND ORS. Vs. ABDUL HAMID AND ORS.
|
January 19, 2018 |
|
THE STATE OF WEST BENGAL AND ORS. Vs. NIHAR BISWAS AND ORS.
|
October 12, 2018 |
|
THE STATE OF WEST BENGAL AND OTHERS Vs. DR. VALI FARAZ @ VALI FARAZ SARVAR AND OTHERS
|
April 4, 2018 |
|
THE STATE OF WEST BENGAL AND OTHERS Vs. TARAK BASAK AND OTHERS
|
September 3, 2018 |
|
THE UNION OF INDIA, THROUGH COMMISSIONER OF CUSTOMS, (PREVENTIVE) Vs. JITENDRA KUMAR MISHRA
|
January 29, 2018 |
|
THE WEST BENGAL POWER DEVELOPMENT CORPORATION LTD. Vs. UNION OF INDIA & ORS.
|
June 22, 2018 |
|
TIKEN BHUIA Vs. EASTERN COALFIELDS LIMITED
|
November 28, 2018 |
|
TIRRIHANNAH COMPANY LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER & ANR
|
July 13, 2018 |
|
TIRRIHANNAH COMPANY LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ANOTHER
|
July 31, 2018 |
|
TIRUPATI AUTO ENGINEERING WORKS & ANR Vs. EASTERN COALFIELDS LIMITED & ORS
|
October 11, 2018 |
|
TIRUPATI VINIMOY PVT. LTD. Vs. KARNANI PROPERTIES LTD.
|
June 22, 2018 |
|
TOTAN BISWAS Vs. STATE OF WEST BENGAL
|
April 25, 2018 |
|
TRIPATPAL SINGH BEDI Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
September 18, 2018 |
|
TRIPTI CHAKRABORTY Vs. THE STATE OF WEST BENGAL AND ORS.
|
July 3, 2018 |
|
TURTLE LIMITED Vs. M.M. INDUSTRIES
|
July 30, 2018 |
|
TUSAR KANTI BASU CHOWDHURY AND ANOTHER Vs. NIL KAMAL BASU CHOWDHURY
|
June 8, 2018 |
|
TUSHAR KANTI HALDAR & ANR Vs. STATE OF WEST BENGAL & ORS
|
January 3, 2018 |
|
TUSHARKANTI PALIT Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 25, 2018 |
|
TUSTA CHARAN PAL AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
February 16, 2018 |
|
UBAIDU REHMAN Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
|
June 21, 2018 |
|
UCC-STA Vs. COAL INDIA LIMITED AND OTHERS
|
December 14, 2018 |
|
UCO BANK AND OTHERS Vs. SRI DEBADATTA CHOUDHURY AND OTHERS
|
August 27, 2018 |
|
UDAY BAGDI Vs. STATE OF WEST BENGAL
|
July 17, 2018 |
|
UJJAL GHOSH Vs. PRABIR KUMAR CHATTOPADHYAY & OTHERS
|
September 13, 2018 |
|
UJJWAL MAL Vs. STATE OF WEST BENGAL & OTHERS
|
November 26, 2018 |
|
ULTRA TECH CEMENT LTD & ANR Vs. UNION OF INDIA & ORS
|
September 11, 2018 |
|
UMA PRASAD DAS AND OTHERS Vs. DIPALI CHAKRABORTY AND OTHERS
|
January 17, 2018 |
|
UMA SHANKAR GUPTA Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
August 28, 2018 |
|
UMA SHANKAR SHAW Vs. BHOLA NATH SHAW
|
June 29, 2018 |
|
UMESH KUMAR Vs. UNION OF INDIA & ORS
|
January 15, 2018 |
|
UMESH KUMAR MISHRA Vs. THE UNION OF INDIA & ORS.
|
February 8, 2018 |
|
UNILEVER INDUSTRIES PRIVATE LIMITED & ANR Vs. KWALITY LIMITED
|
May 14, 2018 |
|
UNILEVER PLC AND ANR. Vs. ANOY PAUL AND ORS.
|
August 10, 2018 |
|
UNILEVER PLC AND ANR. Vs. ANOY PAUL AND ORS.
|
September 14, 2018 |
|
UNION OF INDIA Vs. CHHABI BAURI & ANR
|
August 24, 2018 |
|
UNION OF INDIA Vs. NABIN DESIGNERS & CONSTRUCTION [P] LTD
|
October 5, 2018 |
|
UNION OF INDIA Vs. WEST BENGAL STATE CONSUMERS CO-OPERATIVE FEDERATION LTD
|
October 9, 2018 |
|
UNION OF INDIA Vs. INDUSTRIAL LAMINATES INDIA PVT LTD
|
August 17, 2018 |
|
UNION OF INDIA Vs. SIB CHARAN SARKAR
|
May 16, 2018 |
|
UNION OF INDIA Vs. TECHMA ENGINEERING ENTERPRISE
|
June 28, 2018 |
|
UNION OF INDIA Vs. A.K. MUKHERJEE
|
August 29, 2018 |
|
UNION OF INDIA & ANR Vs. STATE OF WEST BENGAL & ORS
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June 20, 2018 |
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UNION OF INDIA & ANR Vs. PALM DEVELOPMENT PVT LTD
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September 5, 2018 |
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UNION OF INDIA & ORS Vs. ASHOKE KUMAR NATH
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December 6, 2018 |
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UNION OF INDIA & OTHERS Vs. PARVENDRA KUMAR
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January 17, 2018 |
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UNION OF INDIA AND ANOTHER Vs. M/S. GAGAN FERROTECH LTD. AND OTHERS
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July 24, 2018 |
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UNION OF INDIA AND ANR. Vs. ARYAVRATA STEEL PVT. LTD. AND ORS.
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July 24, 2018 |
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UNION OF INDIA AND ORS. Vs. SRI RAGHUNATH BANERJEE AND ANR.
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April 30, 2018 |
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UNION OF INDIA AND ORS. Vs. SRI DINESH CHANDRA BURMAN AND ORS.
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July 3, 2018 |
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UNION OF INDIA AND ORS. Vs. RAM DUTTA RAM
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October 1, 2018 |
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UNION OF INDIA AND OTHERS Vs. SANTANU DAS AND OTHERS
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October 4, 2018 |
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UNION OF INDIA, MINISTRY OF RAILWAYS & ANR. Vs. M/S.SHYAM SEL & POWER LTD. & ORS.
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July 17, 2018 |
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UNION OF INDIA, MINISTRY OF RAILWAYS AND ANR. Vs. M/S. SHYAM SEL AND POWER LTD. AND ORS.
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July 24, 2018 |
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UNION OF INDIA, THROUGH COMMISSIONER OF CUSTOMS Vs. JITENDRA KUMAR MISHRA
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January 29, 2018 |
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UNIT CONSTRUCTION COMPANY PVT.LTD. Vs. M/S. JYOTI UDYOG
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January 4, 2018 |
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UNITED BANK OF INDIA Vs. INDIA AUTOMOBILES (1960) LTD.
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May 4, 2018 |
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UNITED BANK OF INDIA Vs. BIDYUT BARAN HALDAR & ORS
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January 18, 2018 |
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UNITED BANK OF INDIA Vs. COMMISSIONER OF INCOME TAX, W B -IV, CALCUTTA
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June 27, 2018 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. SMT. RADHIKA MAHATO & ORS.
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February 1, 2018 |
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UNITED SPIRITS LIMITED Vs. COMMISSIONER OF INCOME TAX
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July 20, 2018 |
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UNIVERSITY OF CALCUTTA AND ANOTHER Vs. SMT. SUGIA DEVI AND ANOTHER.
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September 27, 2018 |
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UNIVERSITY OF KALYANI & ORS. Vs. RANJIT SARKAR & ORS.
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July 13, 2018 |
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UPA-PRADHAN, BHARATPUR-II DEBRA GRAM PANCHAYAT NO II & ANR Vs. MUKTAR HOSSAIN & ORS
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September 4, 2018 |
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UPENDRA NATH BARMAN AND ANOTHER Vs. STATE OF WEST BENGAL
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September 3, 2018 |
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URAL INDIA LIMITED AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
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October 12, 2018 |
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URMILA HALDER Vs. NEW INDIA ASSURANCE CO LTD & ORS
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August 9, 2018 |
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USHA BISWAS AND ANOTHER Vs. THE STATE OF WEST BENGAL AND OTHERS
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October 12, 2018 |
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USHA FAN INDUSTRIES Vs. LAKSHMI KANTA CHOWDHURY
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January 30, 2018 |
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USHA GOENKA @ USHA RUNGTA Vs. WEST BENGAL MEDICAL COUNCIL & ORS
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April 20, 2018 |
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USHA HOLDING ENCLAVE PVT. LTD. Vs. INDIRA MAJUMDER AND OTHERS
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August 21, 2018 |
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USHA RANI MAITY Vs. STATE OF WEST BENGAL AND ORS.
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January 30, 2018 |
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UTPAL DATTA Vs. STATE OF WEST BENGAL & ORS
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September 11, 2018 |
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UTTAM BHOWMIK & ORS Vs. STATE OF WEST BENGAL
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May 15, 2018 |
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UTTAM GHOSH & ANR Vs. STATE OF WEST BENGAL
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January 30, 2018 |
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UTTAM JANA Vs. INDIAN INSTITUTE OF SOCIAL WELFARE & ORS
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February 9, 2018 |
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UTTAM JANA Vs. INDIAN INSTITUTE OF SOCIAL WELFARE & ORS
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March 8, 2018 |
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UTTAM KR SHAW & ORS Vs. PARTHA SARATHI SEN & ORS
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June 15, 2018 |
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UTTAM KUMAR NASKAR AND OTHERS Vs. THE STATE OF WEST BENGAL AND ORS.
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June 29, 2018 |
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UTTAM KUMAR SAHA Vs. STATE OF WEST BENGAL & ORS
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July 27, 2018 |
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UTTAM SINGHA Vs. STATE OF WEST BENGAL
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August 3, 2018 |
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UTTAR BANGA KSHETRIYA GRAMIN BANK Vs. SANKAR KUMAR DEB & ORS
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January 10, 2018 |
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V K UDYOG LIMITED Vs. UNION OF INDIA & ANR
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December 4, 2018 |
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VALI FARAZ @ VALI FARAZ SARVAR Vs. THE STATE OF WEST BENGAL
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March 8, 2018 |
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VCK SHARE AND STOCK BROKING SERVICES LTD Vs. BANK OF RAJASTHAN LTD
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April 26, 2018 |
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VEENA DEVI BAID Vs. CHAIRMAN, SOUTH DUM DUM MUNICIPALITY & ORS
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November 26, 2018 |
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VIDYAWATI GUPTA & S C AGARWAL (HUF) & ORS Vs. CIC SOCIETY
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June 26, 2018 |
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VIJAY GUPTA Vs. SANJOY KUMAR GUPTA & ORS
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January 17, 2018 |
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VIJENDRA KUMAR GOEL Vs. J H INDUSTRIAL CORPORATION
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December 6, 2018 |
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VIKASH KUMAR Vs. DIRECTORATE OF REVENUE INTELLIGENCE & ORS
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February 7, 2018 |
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VIKRAM ALMAL & ANR Vs. STATE OF WEST BENGAL & ORS
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August 10, 2018 |
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VIKRAM CHATTERJEE @ BIKRAM CHATTERJEE Vs. STATE OF WEST BENGAL
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November 1, 2018 |
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VIKRAM SOMANY Vs. C.I.T.-VIII
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November 28, 2018 |
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VINCENTS HOME AND OTHERS Vs. MRS. HASI SEN AND OTHERS
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September 19, 2018 |
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VINEET PRIVATE LTD. Vs. ABL INTERNATIONAL LTD.
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April 23, 2018 |
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VINOD AGARWAL Vs. STATE OF WEST BENGAL & ORS
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February 5, 2018 |
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W W A COSSIPORE ENGLISH SCHOOL Vs. STATE OF WEST BENGAL & ORS
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July 31, 2018 |
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W.B.S.E.D.C.L. Vs. RINA MAITY AND OTHERS
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February 13, 2018 |
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W.W.A. COSSIPORE ENGLISH SCHOOL Vs. STATE OF WEST BENGAL & ORS.
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July 31, 2018 |
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WAJAHAT HUSAIN Vs. UNION OF INDIA & ORS
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August 30, 2018 |
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WASHIM AKRAM HOSSAIN Vs. UNION OF INDIA AND OTHERS
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August 21, 2018 |
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WEBEL TECHNOLOGY LTD Vs. COMMISSIONER OF SERVICE TAX, KOLKATA & ORS
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August 3, 2018 |
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WEST BENGAL BOARD OF SECONDARY EDUCATION &ORS Vs. CHARU CHANDRA KARMAKAR&ORS
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July 17, 2018 |
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WEST BENGAL HOUSING BOARD & ORS Vs. SUSHIL KUMAR JAIN & ANR
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January 31, 2018 |
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WEST BENGAL PETROLEUM ASSOCIATION & ANR Vs. UNION OF INDIA & ORS
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December 21, 2018 |
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WEST BENGAL STATE CO-OPERATIVE MARKETING FEDERATION LIMITED (BENFED) & ANR Vs. BENFED PENSION HOLDERS STAFF AND OFFICERS ASSOCIATION & ORS
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July 2, 2018 |
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WEST BENGAL STATE ELECTRICITY BOARD A BODY CORPORATION Vs. SEVOKE PROPERTIES PVT LTD
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November 14, 2018 |
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WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. SHRI SUDARSHAN MAITY & ORS.
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January 10, 2018 |
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WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. BISWANATH PALMAL AND OTHERS
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February 5, 2018 |
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WOODLAND MANUFACTURERS LIMITED Vs. SANKAR PROSAD GARGA AND OTHERS
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May 15, 2018 |
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XPLORE TECH SERVICES PVT. LIMITED & ANR. Vs. WEST BENGAL HOUSING INFRASTRUCTURE DEVELOPMENT COMPANY LTD. & ORS.
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June 18, 2018 |
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YASHIKA REALITY PRIVATE LIMITED AND ORS. Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.
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September 12, 2018 |
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YASHNABI SK @ YIAJNABI SK & ORS Vs. STATE OF WEST BENGAL
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October 5, 2018 |
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YASHVI JAIN Vs. STATE OF WEST BENGAL AND ORS.
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December 7, 2018 |
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YASHVI TREXIM PVT. LTD. & ORS. Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
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January 3, 2018 |
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YASMIN KHALIQUE & ORS Vs. MUKHTAR ALAM
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October 3, 2018 |
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YOGESH SARAF Vs. SHEETAL SARAF & ANOTHER
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July 6, 2018 |
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YOGOMAYA HAZRA. Vs. SYED MD. JASIN @ AZFOR
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January 17, 2018 |
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YUNUS MIR PROPRIETOR OF M/S. GOLDERN NURSARY Vs. THE MANAGER OPERATION, UNITED BANK OF INDIA OVERSEAS BRANCH & ANOTHER
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January 8, 2018 |
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ZONAL ELECTROPLAST PVT LTD Vs. SARAF ENGINEERS PVT LTD
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September 28, 2018 |
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ZUBAIDA HAMID Vs. THE STATE OF WEST BENGAL AND OTHERS
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February 16, 2018 |