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A . PRABHAKARAN Vs. UNION OF INDIA AND ORS.
|
May 17, 2016 |
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A K R CONSULTANTS (P)K LTD & ORS Vs. AIYA KHAN ALIAS SOHAIL KHAN AND ORS
|
September 9, 2016 |
|
A.D. ELECTROSTEEL CO. PVT. LTD Vs. SARRALLE EQUIPMENT (INDIA) PVT. LTD. & ORS.
|
November 16, 2016 |
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A.S. TRADERS Vs. STATE OF WEST BENGAL
|
May 10, 2016 |
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ABCI INFRASTRUCTURE PVT. LTD. Vs. STATE OF WEST BENGAL AND ORS.
|
April 22, 2016 |
|
ABDUL AHAD Vs. THE STATE OF WEST BENGAL & ORS.
|
November 28, 2016 |
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ABDUL BASAR LASKAR Vs. THE STATE OF WEST BENGAL
|
July 19, 2016 |
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ABDUL KHALIL AND OTHERS Vs. MUJIBAR RAHAMAN AND OTHERS
|
March 29, 2016 |
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ABDUL MATALLIB Vs. ABU NAIM SIDDIQUE
|
April 20, 2016 |
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ABDUL RAHAMAN & ANR Vs. THE STATE OF WEST BENGAL
|
June 21, 2016 |
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ABDUL RASHID MIA Vs. SK. AINUDDIN AHMED & ORS.
|
November 3, 2016 |
|
ABDULLA MOLLA Vs. STATE OF WEST BENGAL
|
June 7, 2016 |
|
ABHAY AGARWAL Vs. MAINA DEVO SURANA & ORS.
|
March 17, 2016 |
|
ABHIJIT GHOSH Vs. JAYITA GHOSH
|
September 9, 2016 |
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ABHIJIT GHOSH & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
|
August 11, 2016 |
|
ABHIJIT SHARMA Vs. STATE OF WEST BENGAL & ORS
|
September 21, 2016 |
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ABHISHEK BAGARIA Vs. SUSHIL KUMAR BAGARIA AND ORS.
|
March 9, 2016 |
|
ABIR KUMAR PAL Vs. W. B. POWER DEVELOPMENT CORPORATION LIMITED
|
April 4, 2016 |
|
ABP PVT. LTD. AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
April 18, 2016 |
|
ABUL KALAM KHAN Vs. STATE OF WEST BENGAL
|
June 10, 2016 |
|
ACHARYA CITSVARUPANANDA AVADHUTA Vs. STATE OF WEST BENGAL
|
February 26, 2016 |
|
ADAMS ELEVATOR CO. PVT. LTD. Vs. CESTAT, KOLKATA
|
February 2, 2016 |
|
ADITYA GANGULY Vs. UNION OF INDIA AND ORS.
|
April 22, 2016 |
|
ADITYA KUMAR MAL Vs. STATE OF WEST BENGAL & ORS
|
August 24, 2016 |
|
AGENT, KLIDASPUR PROJECT, EASTERN COALFIELDS LTD Vs. BASANTI CHATTERJEE
|
September 9, 2016 |
|
AIR INDIA LIMITED Vs. UNION OF INDIA AND ORS.
|
March 4, 2016 |
|
AJAI KUMAR JAIN AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
May 4, 2016 |
|
AJAY BORAL & ORS. Vs. APURBA SARKAR & ORS.
|
January 21, 2016 |
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AJIT KUMAR MANNA AND ORS. Vs. THE STATE OF WEST BENGAL
|
February 25, 2016 |
|
AJIT KUMAR MUKHERJEE AND ANOTHER Vs. BEDANTA BHATTACHARYA AND OTHERS
|
February 9, 2016 |
|
AJIT KUMAR SARDAR Vs. SMT. RUPA MONDAL ALIAS RUPA BACHHAR
|
April 15, 2016 |
|
AKASH SINHA Vs. THE STATE OF WEST BENGAL & ORS
|
July 20, 2016 |
|
AKD BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Vs. EXIDE INDUSTRIES LIMITED
|
June 9, 2016 |
|
AKIB MONDAL Vs. STATE OF WEST BENGAL & ORS
|
June 23, 2016 |
|
AKMAL HOSSAIN Vs. STATE OF WEST BENGAL & ORS
|
December 1, 2016 |
|
AKRITI VYAPAAR PRIVATE LIMITED & ORS. Vs. THE KOLKATA MUNICIPAL CORPORATION & ORS.
|
January 5, 2016 |
|
AKRITI VYAPAAR PRIVATE LIMITED AND ORS. Vs. THE KOLKATA MUNICIPAL CORPORATION AND ORS.
|
January 15, 2016 |
|
AKSHARA PROJECTS PVT LTD Vs. DIPALI NASKAR & ORS
|
September 7, 2016 |
|
AKSHYA KUMAR SARANGI Vs. THE HIGH COURT ADMINISTRATION
|
November 4, 2016 |
|
AL SAIF INTERNATIONAL Vs. UNION OF INDIA
|
December 20, 2016 |
|
ALAUDDIN KHA @ KHAN Vs. BADRUDDIN KHA @ KHAN
|
August 18, 2016 |
|
ALCOVE CONSTRUCTION PRIVATE LIMITED Vs. LALIT KUMAR PRANSUKHKA & ORS.
|
November 28, 2016 |
|
ALKA SEHGAL & ORS. Vs. STATE OF WEST BENGAL & ANR.
|
February 11, 2016 |
|
ALL INDIA UCO BANK STAFF FEDERATION & ANR. Vs. UCO BANK & ANR.
|
December 1, 2016 |
|
ALOK KUMAR GHOSH Vs. UNIVERSITY OF KALYANI & ORS.
|
November 23, 2016 |
|
ALOK MAHATO Vs. STATE OF WEST BENGAL
|
March 11, 2016 |
|
ALOK RANJAN KAYAL Vs. UNION OF INDIA
|
June 8, 2016 |
|
ALOKA SINGHA Vs. SURYA KANTA SINGHA AND ANOTHER
|
August 10, 2016 |
|
ALOKE KUMAR JALDATA Vs. STATE OF WEST BENGAL
|
May 18, 2016 |
|
ALOY KUMAR CHANDA AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
February 3, 2016 |
|
ALPANA @ UMA CHOUDHURY Vs. ALOKE CHOUDHURY
|
January 15, 2016 |
|
AMAL KUMAR BALLAV & ANR Vs. JURAN KRISHNA MAZUMDAR
|
August 19, 2016 |
|
AMAL KUMAR JANA & ORS. Vs. UNION OF INDIA & ORS.
|
February 11, 2016 |
|
AMAL NATH Vs. STATE OF WEST BENGAL
|
February 10, 2016 |
|
AMALA CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS
|
August 24, 2016 |
|
AMAR MAJI Vs. STATE OF WEST BENGAL
|
November 30, 2016 |
|
AMAR MONDAL & ORS Vs. THE STATE OF WEST BENGAL
|
July 27, 2016 |
|
AMARENDRA MOHAN MITRA AND ORS. Vs. THE STATE OF WEST BENGAL
|
March 29, 2016 |
|
AMARENDRA PRASAD SINGH Vs. UNION OF INDIA AND OTHERS
|
June 13, 2016 |
|
AMARNATH JAISWAL Vs. BISWANATH AGRAWAL
|
March 16, 2016 |
|
AMAZON TRANSPORTATION SERVICES PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
June 14, 2016 |
|
AMBAY COKE INDUSTRIES PVT. LTD. Vs. STATE BANK OF INDIA
|
August 29, 2016 |
|
AMINA KHATUN AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 12, 2016 |
|
AMIRUL ISLAM KHAN @ NASIM KHAN & ANR Vs. THE STATE OF WEST BENGAL
|
March 4, 2016 |
|
AMIT AGARWAL Vs. THE STATE OF WEST BENGAL & ORS.
|
April 19, 2016 |
|
AMIT BANERJEE Vs. SHRI MANOJ KUMAR
|
March 10, 2016 |
|
AMIT KUMAR CHAMARIA & ANR. Vs. BIJAY KUMAR SINGH & ORS.
|
May 13, 2016 |
|
AMIT KUMAR CHAMARIA AND ORS. Vs. RAM BRICH SINGH
|
April 20, 2016 |
|
AMIT KUMAR SINGH AND ANOTHER Vs. DURGAPUR MUNICIPAL CORPORATION AND OTHERS
|
August 4, 2016 |
|
AMIT TIWARI Vs. MARCO POLO RESTAURANT PVT. LTD
|
April 12, 2016 |
|
AMITAVA BANDYOPADHYAY Vs. STATE OF WEST BENGAL & OTHERS
|
August 12, 2016 |
|
AMITAVA DE BHOWMICK Vs. BABLU KARMAKAR
|
September 5, 2016 |
|
AMITAVA HATI Vs. UNION OF INDIA & ORS
|
September 2, 2016 |
|
AMIYA KUMAR CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS
|
April 11, 2016 |
|
AMRIT HATCHERIES PRIVATE LIMITED Vs. SAASTA FARMS
|
June 8, 2016 |
|
ANANDA BAZAR PATRIKA LTD. Vs. THE STATE OF WEST BENGAL AND ORS.
|
May 6, 2016 |
|
ANANDA GHOSH Vs. CHITTARANJAN GHOSH & ORS
|
September 27, 2016 |
|
ANANDALOK WELFARE ASSOCIATION Vs. KOLKATA MUNICIPAL CORPORATION
|
November 28, 2016 |
|
ANANGADEV BARMAN Vs. JAGADISH CHANDRA MAITY & ANR
|
July 27, 2016 |
|
ANATH BANDHU HALDER Vs. INDU BHUSAN MONDAL
|
August 23, 2016 |
|
ANDAMAN AND NICOBAR ADMINISTRATION & OTHERS Vs. MS. TASNEEM ABID AND OTHERS
|
February 17, 2016 |
|
ANGEL DISTRIBUTION CO. PVT. LTD. Vs. KOTAK MAHINDRA BANK LTD.
|
May 20, 2016 |
|
ANGIRA BHATTACHARYA Vs. STATE OF WEST BENGAL & ORS
|
September 21, 2016 |
|
ANIL ARI AND ORS. Vs. THE STATE OF WEST BENGAL
|
April 19, 2016 |
|
ANIL CHANDRA DEBNATH Vs. STATE OF WEST BENGAL
|
June 28, 2016 |
|
ANIL KAMAL SINGH Vs. THE STATE OF WEST BENGAL & ORS.
|
December 15, 2016 |
|
ANIL KANTI DEB & ORS. Vs. THE STATE OF WEST BENGAL & ANR.
|
April 29, 2016 |
|
ANIL KUMAR AGARWAL @ ANIL GOEL Vs. UNION OF INDIA
|
July 29, 2016 |
|
ANIL KUMAR AND ORS. Vs. THE STATE OF WEST BENGAL
|
January 15, 2016 |
|
ANIMA BERA & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
|
February 2, 2016 |
|
ANINDITA MITRA Vs. SALIL MITRA
|
July 26, 2016 |
|
ANINDYA GUHA Vs. STATE OF WEST BENGAL & ORS.
|
August 19, 2016 |
|
ANIRBAN PARIA & ANOTHER Vs. CAMELLIA PRODUCTIONS PRIVATE LIMITED & ANOTHER
|
December 23, 2016 |
|
ANITA BHATTACHARYYA Vs. STATE OF WEST BENGAL
|
January 20, 2016 |
|
ANITA NIGAM & ANR. Vs. THE STATE OF WEST BENGAL & ORS
|
September 16, 2016 |
|
ANITESH DAS Vs. ASHOKA GHOSE (NEE DAS)
|
August 12, 2016 |
|
ANJAN BISWAS Vs. CENTRAL BANK OF INDIA AND ORS.
|
January 18, 2016 |
|
ANJAN BISWAS Vs. CENTRAL BANK OF INDIA & ORS
|
August 19, 2016 |
|
ANJAN BISWAS Vs. CENTRAL BANK OF INDIA AND OTHERS
|
June 24, 2016 |
|
ANJAN CHAKRABORTY Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 27, 2016 |
|
ANJANA Vs. THE A.P. VARDHAMAN (MAHILA) CO-OPERATIVE URBAN BANK LIMITED AND ORS.
|
February 16, 2016 |
|
ANNAPURNA CAST LIMITED Vs. AKSHAYA TECHNOLOGIES PVT. LTD. AND ORS.
|
March 11, 2016 |
|
ANSAR AHMED & ORS Vs. THE KOLKATA MUNICIPAL CORPORATION & ORS.
|
July 11, 2016 |
|
ANSAR MISTRY ALIAS KUCHO Vs. THE STATE OF WEST BENGAL AND OTHERS
|
February 25, 2016 |
|
ANUPAM SAMANTA Vs. STATE OF WEST BENGAL & ORS
|
November 24, 2016 |
|
ANUSUYA PARIDA Vs. STATE OF W.B. & ORS.
|
August 5, 2016 |
|
APURBA DAS Vs. STATE OF WEST BENGAL AND OTHERS
|
February 10, 2016 |
|
APURBA KUMAR SAHA AND ORS. Vs. EAST INDIA SPIRITS AND BEER PRIVATE LIMITED
|
March 4, 2016 |
|
ARABUL MOLLA @ ARA Vs. STATE OF WEST BENGAL
|
September 22, 2016 |
|
ARATI SAHU AND OTHERS Vs. SMT. BIJOY LAKSMI SUIN AND OTHERS
|
August 9, 2016 |
|
ARIJIT GUIN Vs. STATE OF WEST BENGAL & ORS
|
September 20, 2016 |
|
ARINDAM JOARDAR Vs. TARUN RAHA AND ORS.
|
March 3, 2016 |
|
ARINDAM SINGH ROY Vs. THE STATE OF WEST BENGAL & ORS
|
August 17, 2016 |
|
ARJAUL HOQUE Vs. THE STATE OF WEST BENGAL & ORS.
|
August 4, 2016 |
|
ARJUN PALIT Vs. WEST BENGAL FINANCIAL CORPORATION & ORS.
|
December 16, 2016 |
|
ARJUN SINGH AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
March 18, 2016 |
|
ARNAB DAS & ORS Vs. STATE OF WEST BENGAL & ORS
|
September 29, 2016 |
|
ARUN KUMAR GUPTA Vs. SUKLA BASAK & ORS
|
September 5, 2016 |
|
ARUN KUMAR GUPTA & ORS Vs. CLYDE STORE PVT LTD
|
August 26, 2016 |
|
ARUN KUMAR JANA AND OTHERS Vs. RABINDRA PARTRA AND OTHERS
|
August 30, 2016 |
|
ARUN KUMAR MOHATA Vs. KAISER PARWEZ & ORS
|
September 26, 2016 |
|
ARUN MONDAL Vs. DIRECTOR, DIRECTORATE OF HEALTH SERVICES AND ORS.
|
January 15, 2016 |
|
ARUN PRAKASH SAHA Vs. ASIT BARAN DE & ANR.
|
December 23, 2016 |
|
ARVIND AND COMPANY Vs. COMMISSIONER OF INCOME TAX- XV KOLKATA.
|
June 21, 2016 |
|
ARVIND P SHAH Vs. MUSSAMAT ZOHRA HASANI
|
May 18, 2016 |
|
ASARAF ALI Vs. THE STATE OF WEST BENGAL
|
April 7, 2016 |
|
ASGAR ALI MONDAL Vs. MOMTAJ BIBI AND ANOTHER
|
March 2, 2016 |
|
ASH MOHAMMAD AND ORS. Vs. THE STATE OF WEST BENGAL
|
March 8, 2016 |
|
ASHIS GHOSH AND ANR Vs. AJAY KUMAR GHOSH
|
September 16, 2016 |
|
ASHIS ROY Vs. THE CHAIRMAN, UBI
|
June 7, 2016 |
|
ASHIS SAHIS Vs. THE STATE OF WEST BENGAL
|
June 23, 2016 |
|
ASHISH BANIK @ ASIS KUMAR BANIK Vs. STATE OF WEST BENGAL
|
June 15, 2016 |
|
ASHOK KUMAR AGARWAL Vs. UNION OF INDIA
|
February 22, 2016 |
|
ASHOK KUMAR MARDA & ORS Vs. THE STATE OF WEST BENGAL & ANR
|
October 6, 2016 |
|
ASHOK KUMAR SINGH Vs. STATE OF WEST BENGAL
|
May 19, 2016 |
|
ASHOK MAJUMDER @ ASHOKE MAJUMDER Vs. THE STATE OF WEST BENGAL & ANR
|
September 6, 2016 |
|
ASHOK SAHA Vs. STATE OF WEST BENGAL
|
September 15, 2016 |
|
ASHOK SURANA Vs. COMMISSIONER OF INCOME TAX-XX, KOLKATA
|
April 15, 2016 |
|
ASHOKE KUMAR NAR Vs. MANAS KUMAR NAR & ORS
|
August 19, 2016 |
|
ASHUTOSH KHANRA Vs. THE STATE OF WEST BENGAL AND ANOTHER
|
June 24, 2016 |
|
ASHWIN DESAI Vs. BIJAY KUMAR MANISH KUMAR HUF
|
September 5, 2016 |
|
ASHWIN DESAI Vs. BIJAY KUMAR MANISH KUMAR HUF
|
November 15, 2016 |
|
ASIAN FREIGHT (UNIT OF ESAN FREIGHT & TRAVEL PVT L Vs. PRINCIPAL COMMISSIONER OF CUSTOMS (AIRPORT & ADMIN
|
August 30, 2016 |
|
ASIM KUMAR GIRI AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
March 18, 2016 |
|
ASIS KANTI KARAN Vs. THE STATE OF WEST BENGAL & OTHERS
|
December 5, 2016 |
|
ASISH BHAUMIK Vs. UNION OF INDIA AND ORS.
|
April 4, 2016 |
|
ASISH KUMAR LAHA & ANR Vs. SANDIP SINHA & ORS
|
September 22, 2016 |
|
ASMA KHATUN Vs. STATE OF WEST BENGAL & ORS
|
September 2, 2016 |
|
ASOKE GHOSHAL CHOUDHURI Vs. THE STATE OF WEST BENGAL AND ORS.
|
March 18, 2016 |
|
ASOKE KUMAR MITTRA Vs. THE WEST BENGAL STATE ELECTRICITY BOARD AND ORS.
|
April 7, 2016 |
|
ASRAF BISWAS Vs. THE STATE OF WEST BENGAL
|
August 11, 2016 |
|
ATANU BASAK Vs. SGHIBA PROSAD MUKHERJEE & ORS
|
May 11, 2016 |
|
ATASI NASKAR (DAS) Vs. STATE OF WEST BENGAL AND ORS
|
September 29, 2016 |
|
AUDREY CHRISTINNE BHATTACHARYYA Vs. THE STATE OF WEST BENGAL & ORS.
|
January 5, 2016 |
|
AUKAT ALI GAYEN Vs. STATE OF WEST BENGAL
|
August 4, 2016 |
|
AULIE BANERJEE Vs. MAULANA ABUL KALAM AZAD UNIVERSITY AND ORS.
|
March 18, 2016 |
|
AVNEET KAUR CHOPRA Vs. STATE
|
December 23, 2016 |
|
AYAN GARAI Vs. GARAI
|
August 16, 2016 |
|
AYUB ANSARY Vs. MEHBUB GAZI AND OTHERS
|
June 7, 2016 |
|
AYUB ANSARY Vs. MEHBUB GAZI AND ORS
|
June 6, 2016 |
|
AYUSH CHANDRA & ORS. Vs. SECRETARY, MINISTRY OF DEFENCE AND OTHERS
|
February 2, 2016 |
|
AZMAT ALI Vs. STATE OF WEST BENGAL
|
February 8, 2016 |
|
B. M. S. ENGINEERS Vs. CALCUTTA TRAMWAYS CO. (1978) LTD.
|
June 7, 2016 |
|
BABAJI SHIVRAM CLEANING & CARRIERS (P) LTD & ORS Vs. EXIDE INDUSTRIES LTD
|
March 29, 2016 |
|
BABLU SINGHA Vs. SUBHRA PRAKASH DAS
|
May 26, 2016 |
|
BABUN RAHA Vs. UNION OF INDIA
|
June 6, 2016 |
|
BADLU DAS & ORS Vs. THE STATE OF WEST BENGAL
|
December 23, 2016 |
|
BAHN-TECHNOLOGY PRIVATE LIMITED AND ORS. Vs. UNION OF INDIA AND ORS.
|
January 20, 2016 |
|
BAJORIA APPLIANCES PVT. LTD Vs. KINOVA HOME APPLIANCES PVT. LTD. & ANR.
|
November 17, 2016 |
|
BAJRANGLAL SHARMA Vs. DEBABRATA DUTTA & ORS
|
September 19, 2016 |
|
BALODEV PAL Vs. SURENDER SINGH
|
July 29, 2016 |
|
BANAMALI RAUL Vs. THE STATE OF WEST BENGAL
|
March 8, 2016 |
|
BANARSI DAS Vs. UNION OF INDIA
|
April 7, 2016 |
|
BANGLAR MANABADHIKAR SURAKSHA MANCHA Vs. UNION OF INDIA
|
April 1, 2016 |
|
BANI DHAR AND ORS. Vs. RINA DHAR AND ORS.
|
May 20, 2016 |
|
BANI SAHA Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 7, 2016 |
|
BANK OF BORODA Vs. TIRUPATI ASSETS PVT. LTD.
|
November 25, 2016 |
|
BANKIM CHANDRA ADHIKARY & ORS Vs. STATE OF WEST BENGAL & ORS
|
October 5, 2016 |
|
BANSIBADAN KOLEY Vs. GURUPADA KOLEY & ORS
|
August 16, 2016 |
|
BANSIDHAR MAJHI Vs. STATE OF WEST BENGAL AND OTHERS
|
August 4, 2016 |
|
BANSIDHAR MAJHI Vs. STATE OF WEST BENGAL
|
June 2, 2016 |
|
BAPI BAGDI Vs. THE STATE OF WEST BENGAL
|
April 26, 2016 |
|
BAPI HALDER Vs. THE STATE OF WEST BENGAL
|
April 22, 2016 |
|
BAPI HALDER & ORS Vs. MONORANJAN NASKAR & ORS
|
September 15, 2016 |
|
BAPPADITYA GHOSH Vs. STATE OF WEST BENGAL AND ORS.
|
January 19, 2016 |
|
BAR ASSOCIATION, HIGH COURT, CALCUTTA Vs. UNION OF INDIA
|
March 31, 2016 |
|
BARUN GHOSH Vs. THE STATE OF WEST BENGAL AND ORS.
|
February 3, 2016 |
|
BARUN SHOME Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 13, 2016 |
|
BASANTA BARIK Vs. RAJNARAYAN BASU MALLICK & ANR
|
September 23, 2016 |
|
BASANTI DEVI SHAW AND ORS. Vs. CHANDRA PRAKASH GUPTA AND ORS.
|
February 15, 2016 |
|
BASUDEB MUKHERJEE AND ORS. Vs. THE STATE OF WEST BENGAL
|
February 15, 2016 |
|
BASUDEB NANDI @ SABU Vs. THE STATE OF WEST BENGAL
|
September 1, 2016 |
|
BEDARUL ISLAM Vs. THE STATE OF WEST BENGAL
|
March 17, 2016 |
|
BELAL @ RADHESHYAM MONDAL Vs. THE STATE OF WEST BENGAL
|
November 18, 2016 |
|
BERGER PAINTS INDIA LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
September 15, 2016 |
|
BHABOTOSH MAITY & ORS Vs. JOGENDRA NATH BHUNIA & ORS
|
September 6, 2016 |
|
BHAGABATI MANNA Vs. THE STATE OF WEST BENGAL
|
March 8, 2016 |
|
BHAGIRATH DAS & ORS Vs. THE STATE OF WEST BENGAL
|
June 21, 2016 |
|
BHAGWAN SHAW Vs. STATE OF WEST BENGAL
|
June 21, 2016 |
|
BHARAT OVERSEAS PVT LTD & ANR Vs. SUCHITTRA PROPERTIES (PVT ) LTD & ORS
|
August 17, 2016 |
|
BHASKAR SARDAR Vs. STATE OF WEST BENGAL & ORS
|
August 31, 2016 |
|
BHATIA COAL WASHERIES LTD. AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
|
March 1, 2016 |
|
BHAYARANI MUKHERJEE & ORS. Vs. ORIENTAL INSURANCE CO. LTD. & ANR.
|
February 4, 2016 |
|
BHIKAM CHAND DUDHERIA Vs. PRAN GOPAL SAHA
|
November 21, 2016 |
|
BHOLANATH BAURI Vs. THE STATE OF WEST BENGAL
|
March 7, 2016 |
|
BHOLANATH RAY Vs. UNION OF INDIA
|
December 20, 2016 |
|
BHUPATI Vs. STATE OF WEST BENGAL
|
April 19, 2016 |
|
BIBHABATI GHOSH (BANGAL) AND ORS. Vs. TARAPADA GHOSH (BANGAL) AND ORS.
|
January 7, 2016 |
|
BIBRATA BISWAS Vs. UNION OF INDIA & ORS
|
August 30, 2016 |
|
BIDHAN GHOSH Vs. THE STATE OF WEST BENGAL
|
January 29, 2016 |
|
BIDHAN ROY Vs. THE STATE OF WEST BENGAL AND ORS.
|
March 16, 2016 |
|
BIDYUT KUMAR GAYEN & ORS Vs. THE STATE OF WEST BENGAL & ORS
|
September 14, 2016 |
|
BIHARI MAJHI @ HANSDA Vs. STATE OF WEST BENGAL
|
February 26, 2016 |
|
BIJAY AGARWAL Vs. STATE OF WEST BENGAL
|
July 1, 2016 |
|
BIJOY KRISHNA MISHRA & ANR Vs. CHITTARANJAN DAS BERA & ORS
|
August 22, 2016 |
|
BIJOY LAKSHMI SAHAROY & ORS Vs. MANIKLAL DUTTA & ANR
|
August 10, 2016 |
|
BIKASH CHANDRA MAHATA Vs. THE STATE OF WEST BENGAL & ORS.
|
September 26, 2016 |
|
BIKASH CHANDRA NANDY & ORS Vs. DHARMADAS PAUL
|
September 23, 2016 |
|
BIKASH CHANDRA NANDY AND ORS. Vs. SRI DHARMADAS PAUL
|
June 23, 2016 |
|
BIKASH MONDAL Vs. STATE OF WEST BENGAL AND OTHERS
|
August 24, 2016 |
|
BIKRAM DASGUPTA & ORS Vs. STATE OF WEST BENGAL & ORS
|
December 22, 2016 |
|
BIMAL CHANDRA SAHA & ANR Vs. BUDDADEB DAS & ORS
|
August 31, 2016 |
|
BIMAL KAPOOR Vs. AFTAB HUSSAIN KHAN
|
September 23, 2016 |
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BIMAL KUMAR DAS Vs. THE STATE OF WEST BENGAL & ORS.
|
July 5, 2016 |
|
BIMALA HATI AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
December 12, 2016 |
|
BIMAN KUMAR PAL & ORS Vs. RAMJIBAN GHOSH & ORS
|
April 12, 2016 |
|
BINA GHOSH & ORS. Vs. MOHANLAL GHOSH & ORS.
|
July 15, 2016 |
|
BINA KUMAR AND ORS. Vs. SRI JANARDAN ROY (SINCE DECEASED), REPRESENTED BY DR. SWAPNA KUMAR ROY AND ORS.
|
August 18, 2016 |
|
BINA RANI RADHAKRISHNAN NAIR Vs. STATE OF WEST BENGAL AND ORS.
|
January 18, 2016 |
|
BINAPANI BAIRAGI Vs. STATE OF WEST BENGAL
|
June 27, 2016 |
|
BINAPANI HALDER AND ORS. Vs. BINOY KRISHNA BANIK AND ORS.
|
February 8, 2016 |
|
BINAPANI KANJI Vs. ASHUTOSH HALDER & ORS
|
September 8, 2016 |
|
BINDESWAR @ SUSHANTA BARMAN & ORS. Vs. THE STATE OF WEST BENGAL
|
August 19, 2016 |
|
BINOY KUMAR CHAKRABORTY Vs. SABITA DAS
|
January 5, 2016 |
|
BINOY SARKAR @ BINAY SARKAR Vs. THE STATE OF WEST BENGAL AND ANR.
|
June 6, 2016 |
|
BIPLAB DAS Vs. STATE OF WEST BENGAL
|
March 17, 2016 |
|
BIPLAB DAS & ORS Vs. STATE & ANR
|
September 6, 2016 |
|
BIPLAB KARMAKAR @ DILLA Vs. STATE OF WEST BENGAL
|
May 16, 2016 |
|
BIRBHUM DISTRICT PRIMARY SCHOOL COUNCIL AND ANR. Vs. GOLAM MURTOZA AND ORS.
|
July 22, 2016 |
|
BIRENDRA NATH MAITY AND ANR. Vs. STATE OF WEST BENGAL
|
November 22, 2016 |
|
BIRESH BHATTACHARJEE & ORS Vs. THE EMPLOYEES STATE INSURANCE CORPORATION
|
September 6, 2016 |
|
BIRESH PODDAR Vs. THE STATE OF WEST BENGAL
|
March 7, 2016 |
|
BIRNAGAR MUNICIPALITY & ORS Vs. RAKESH KUMAR DAS & ORS
|
September 20, 2016 |
|
BISHAD KUMAR JANA Vs. SMT. ANJALI JANA AND ORS.
|
October 4, 2016 |
|
BISHNU DUTT AGARWAL Vs. SALES TAX OFFICER, SILIGURI CHARGE
|
February 17, 2016 |
|
BISHNU KUMAR YADAV Vs. M/S. M.L. SONI & SONS
|
May 12, 2016 |
|
BISTUPADA MONDAL Vs. STATE OF WEST BENGAL
|
October 5, 2016 |
|
BISWAJIT JANA Vs. STATE OF WEST BENGAL & ORS.
|
February 26, 2016 |
|
BISWAJIT ROY Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
|
March 7, 2016 |
|
BISWAMBHAR DINDA TRUST ESTATE Vs. PALLAB KANTI DAS
|
February 2, 2016 |
|
BISWANANDA NASKAR & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
August 5, 2016 |
|
BISWANATH DEY Vs. SHILA HALDER
|
May 10, 2016 |
|
BISWANATH HALDER AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
August 4, 2016 |
|
BISWANATH KARMAKAR Vs. STATE OF WEST BENGAL
|
April 19, 2016 |
|
BISWANATH SAHA Vs. THE STATE OF WEST BENGAL & ORS.
|
May 16, 2016 |
|
BISWARANJAN MAITY Vs. ANJANA SENGUPTA & ORS
|
April 26, 2016 |
|
BLUE DREAMZ ADVERTISING PVT. LTD. Vs. THE KOLKATA MUNICIPAL CORPORATION & ORS.
|
December 23, 2016 |
|
BOARD OF TRUSTEES, PORT OF CALCUTTA Vs. STATE OF WEST BENGAL
|
March 30, 2016 |
|
BOWREAH JUTE MILLS PRIVATE LIMITED Vs. HOOGHLY MILLS COMPANY LIMITED & ORS
|
December 20, 2016 |
|
BRIDGE & ROOF CO (INDIA) LTD Vs. AIEN MEREN ENTERPRISES
|
September 28, 2016 |
|
BUDHU SINGH SARDAR Vs. THE STATE OF WEST BENGAL
|
July 12, 2016 |
|
BULBUL SIRCAR RAY Vs. STATE OF W.B. AND ORS.
|
December 23, 2016 |
|
BURN STANDARD COMPANY LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
September 26, 2016 |
|
BUSINESS HORIZON (P) LIMITED Vs. STATE OF WEST BENGAL
|
May 24, 2016 |
|
BYOM MONDAL Vs. STATE OF WEST BENGAL
|
March 29, 2016 |
|
C E S C LTD Vs. PINTURANJANDEY & ORS
|
August 16, 2016 |
|
C.D. GURUNG Vs. UNION OF INDIA
|
May 17, 2016 |
|
C.E.S.C. LTD. Vs. SHRI SANTAN PRASAD SINGH
|
March 4, 2016 |
|
C.E.S.C. LTD. Vs. CHIEF ENGINEER, CRM CELL, WEST BENGAL STATE ELECTRICITY AND DISTRIBUTION COMPANY LTD.
|
July 21, 2016 |
|
C.I.T. KOL-II Vs. DUNCAN INDUSTRIES LTD.
|
May 13, 2016 |
|
C.I.T. KOLKATA- III Vs. INDIAN ALUMINIUM CO. LTD.
|
January 8, 2016 |
|
C.I.T., KOLKATA-I Vs. M/S. TATA METALIKS LTD., KOLKATA
|
August 3, 2016 |
|
C.P. RE-ROLLERS LIMITED AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 2, 2016 |
|
CALCUTTA MUNICIPAL CORPORATION & ANR Vs. CRICKET ASSOCIATION OF BENGAL & ORS
|
August 9, 2016 |
|
CALCUTTA STOCK EXCHANGE LTD. AND ORS. Vs. SECURITY AND EXCHANGE BOARD OF INDIA AND ORS.
|
April 12, 2016 |
|
CANADIAN COMMERCIAL CORPORATION Vs. COAL INDIA LIMITED
|
September 21, 2016 |
|
CAPRICORN ISPAT UDYOG PVT. LTD. Vs. DAMODAR VALLEY CORPORATION
|
May 26, 2016 |
|
CENTRAL BOARD, EMPLOYEES PROVIDENT FUND ORGANISATION Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL & ANR
|
June 15, 2016 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. MADAN GOPAL MITRA
|
November 3, 2016 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. PRANAB KUMAR MUKHARJEE
|
June 17, 2016 |
|
CESC LIMITED Vs. APPELLATE AUTHORITY
|
June 6, 2016 |
|
CHAITALI DUTTA & ORS Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY & ORS
|
October 5, 2016 |
|
CHAITALI SAMANTA & ORS Vs. STATE OF WEST BENGAL & ORS
|
August 9, 2016 |
|
CHALIMULLAH SK @ SALIM SK. @ BAPAN & ORS. Vs. UNION OF INDIA
|
September 1, 2016 |
|
CHAMPDANY MUNICIPALITY & ANR. Vs. SUSHIL CHANDRA DEB & ORS.
|
December 22, 2016 |
|
CHANCHAL KUMAR PATRA Vs. STATE OF WEST BENGAL & ORS
|
September 20, 2016 |
|
CHANDAN KUMAR SAHA Vs. ANIL KUMAR J. BAVISHI & ORS
|
December 16, 2016 |
|
CHANDAN KUMAR SINGHA & ORS. Vs. SWAMI BHABANANDAJI MAHARAJ @ SUMIT MAHARAJ
|
March 15, 2016 |
|
CHANDAN MAITI Vs. STATE OF WEST BENGAL
|
June 2, 2016 |
|
CHANDAN MUKHERJEE Vs. THE STATE OF WEST BENGAL AND ORS
|
August 5, 2016 |
|
CHANDAN SAMANTA Vs. BIJAY KUMAR JANA & ANR
|
September 28, 2016 |
|
CHANDAN SINGHA Vs. STATE OF WEST BENGAL
|
June 2, 2016 |
|
CHANDMONI MAJHIN Vs. COAL INDIA LTD. AND ORS.
|
April 29, 2016 |
|
CHANDNI KHATOON @ CHANDI KHATOON Vs. THE STATE OF WEST BENGAL
|
September 2, 2016 |
|
CHANDRA BHUSHAN DWIVEDI Vs. STATE OF WEST BENGAL & ORS
|
December 20, 2016 |
|
CHANDRA KANTA GANGULI Vs. STATE OF WEST BENGAL
|
May 20, 2016 |
|
CHANDRA PRAKASH JHUNJHUNWALA Vs. UNI SYSTEMS PRIVATE LIMITED
|
January 8, 2016 |
|
CHANDRAMALLIKA SUPPLIERS PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
October 5, 2016 |
|
CHAYANIKA BHATTACHARYA Vs. UNIVERSITY OF CALCUTTA AND ORS.
|
April 29, 2016 |
|
CHHANDA HAZRA Vs. MANI PRASAD HAZRA & ANR
|
February 19, 2016 |
|
CHIEF MANAGER, STATE BANK OF INDIA, STRESSED ASSETS RECOVERY BRANCH, RUSSELL STREET & ANR. Vs. SAGAR VILLA APARTMENT OWNERS ASSOCIATION & ORS.
|
June 17, 2016 |
|
CHINMOY DOLUI & ANR Vs. UNION OF INDIA & ORS
|
September 14, 2016 |
|
CHIRA RANJAN BISWAS Vs. STATE OF WEST BENGAL
|
January 8, 2016 |
|
CHIRANJIT GOSWAMI Vs. THE STATE OF WEST BENGAL
|
February 18, 2016 |
|
CHITTA RANJAN GHOSH Vs. UCO BANK
|
May 19, 2016 |
|
CHOTTU KUJUR Vs. THE STATE OF WEST BENGAL
|
April 27, 2016 |
|
CIT Vs. BINANI CEMENT LTD.
|
March 4, 2016 |
|
CIT Vs. M/S SHYAM CENTURY FERROUS LTD.
|
July 22, 2016 |
|
CIT Vs. ITC LIMITED
|
June 22, 2016 |
|
CIT, CENTRAL-1, KOLKATA Vs. M/S. THAKUR PRASAD SAO AND SONS (P) LTD.
|
July 27, 2016 |
|
CLS LIMITED AND ANOTHER Vs. UNION OF INDIA & ORS
|
May 13, 2016 |
|
COAL INDIA LIMITED Vs. SUMIT MAJUMDAR & ORS
|
September 2, 2016 |
|
COLLEGE OF ENGINEERING AND MANAGEMENT, KOLAGHAT AND ORS. Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND ORS.
|
February 19, 2016 |
|
COLONEL M.H.CHOWDHURY Vs. ESTATE OFFICER & STATION COMMANDER
|
March 28, 2016 |
|
COMMISSIOENR OF INCOME TAX, KOLKATA-II Vs. WEST BENGAL RURAL ENERGY DEVELOPMENT CORPN. LTD
|
June 7, 2016 |
|
COMMISSIONER OF C. EX., KOLKATA-IV Vs. ASSAM TUBES LTD.
|
September 22, 2016 |
|
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, DURGAPUR COMMISSIONERATE Vs. ROHIT FERRO TECH LTD. AND ORS.
|
February 3, 2016 |
|
COMMISSIONER OF CUS., EX. & S.T., SILIGURI Vs. NAND KISHORE SOMANI
|
May 12, 2016 |
|
COMMISSIONER OF CUSTOMS Vs. SPECTRA FASHIONS
|
January 11, 2016 |
|
COMMISSIONER OF INCOME TAX Vs. RITIKA LIMITED
|
May 16, 2016 |
|
COMMISSIONER OF INCOME TAX Vs. SHAW WALLACE DISTILLERIES LTD
|
June 6, 2016 |
|
COMMISSIONER OF INCOME TAX, CEN-II, KOL. Vs. RDB INDUSTRIES LTD.
|
June 15, 2016 |
|
COMMISSIONER OF INCOME TAX, CENTRAL-I, Vs. SHREE HANUMAN SUGAR & INDUSTRIES LTD.
|
July 11, 2016 |
|
COMMISSIONER OF INCOME TAX, CENTRAL-I, CALCUTTA Vs. APEEJAY MEDICAL RESEARCH & WELFARE ASSOCIATION (P) LTD.
|
March 18, 2016 |
|
COMMISSIONER OF INCOME TAX, CENTRAL-II, KOL. Vs. SHYAM SEL LIMITED
|
June 28, 2016 |
|
COMMISSIONER OF INCOME TAX, KOL Vs. M/S. EUREKA STOCK & SHARE BROKING SERVICES LTD.
|
August 30, 2016 |
|
COMMISSIONER OF INCOME TAX, KOL-II Vs. MARTIN BURN LTD.
|
January 18, 2016 |
|
COMMISSIONER OF INCOME TAX, KOL-III Vs. SHREE BALAJI GLASS MANUFACTURING PVT. LTD.
|
July 13, 2016 |
|
COMMISSIONER OF INCOME TAX, KOL-IV Vs. M/S. EVERY INDUSTRIES INDIA LTD.
|
June 15, 2016 |
|
COMMISSIONER OF INCOME TAX, KOL-XIX, KOL. Vs. BIJOY KUMAR JAIN
|
June 10, 2016 |
|
COMMISSIONER OF INCOME TAX, KOL.-1 Vs. ITC, INFOTECH INDIA LTD.
|
January 8, 2016 |
|
COMMISSIONER OF INCOME TAX, KOLKATA Vs. BIRLA CORPORATION LIMITED
|
February 2, 2016 |
|
COMMISSIONER OF INCOME TAX, KOLKATA Vs. M/S MORAN TEA CO. LTD.
|
February 2, 2016 |
|
COMMISSIONER OF INCOME TAX, KOLKATA Vs. PILANI INVESTMENT & INDUSTRIES CORPORATION LTD.
|
February 2, 2016 |
|
COMMISSIONER OF INCOME TAX, KOLKATA-I Vs. THE PEERLESS GENERAL FINANCE & INVESTMENT CO. LTD.
|
April 19, 2016 |
|
COMMISSIONER OF INCOME TAX, KOLKATA-IV Vs. M/S. ELITE COMMERCIAL PVT. LTD.
|
June 15, 2016 |
|
COMMISSIONER OF INCOME TAX, KOLKATA-X Vs. SHREEKANT PHUMBHRA
|
July 25, 2016 |
|
COMMISSIONER OF INCOME TAX, KOLKATA-XI Vs. M/S. SYANDAN PAPER UDYOG, KOLKATA
|
June 15, 2016 |
|
COMMISSIONER OF INCOME TAX, KOLKATA-XIV, KOLKATA Vs. M/S. UMBIKA AGENCIES
|
June 9, 2016 |
|
COMMISSIONER OF INCOME TAX-X, KOLKATA Vs. M/S. VIKAS COAL CO.
|
June 24, 2016 |
|
COMMISSIONER OF INCOME-TAX Vs. WEST BENGAL INFRASTRUCTURE DEVELOPMENT FINANCE CORPORATION LTD.
|
June 20, 2016 |
|
COMMISSIONER OF INCOME-TAX Vs. APEEJAY MEDICAL LTD.
|
February 18, 2016 |
|
COMMISSIONER OF INCOME-TAX, CENTRAL - III Vs. M/S. HOWRAH GASES LTD.
|
June 14, 2016 |
|
COMMISSIONER OF INCOME-TAX, CENTRAL-III Vs. MITUL KRISHNA KAPOOR
|
June 9, 2016 |
|
COMMISSIONER OF INCOME-TAX, CENTRAL-III, KOLKATA Vs. M/S. SARAF AGENCIES LTD.
|
June 29, 2016 |
|
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, DURGAPUR COMMISSIONERATE Vs. ANKIT METAL & POWER LTD.
|
February 23, 2016 |
|
COMMUNIST PARTY OF INDIA (MARXIST) Vs. UNITED BANK OF INDIA AND ORS.
|
March 30, 2016 |
|
CONTAI CO-OPERATIVE BANK LTD Vs. UNION OF INDIA & ORS
|
June 16, 2016 |
|
CONTAI CO-OPERATIVE BANK LTD. Vs. UNION OF INDIA & ORS
|
July 19, 2016 |
|
CONTAI COOPERATIVE BANK LTD. & ANR. Vs. ASSISTANT C.I.T.
|
June 21, 2016 |
|
CONTAINER CORPORATION OF INDIA Vs. TRIYOGI NARAYAN SINGH
|
April 7, 2016 |
|
CONVENT OF OUR LADY PROVIDENCE GIRLS HIGH SCHOOL & ORS. Vs. RATNA MITTER & ORS.
|
December 23, 2016 |
|
COURT IN THE CASE OF SHRI GURBAKSH Vs. STATE
|
September 28, 2016 |
|
CREATIVE PROPERTY DEVELOPERS PVT LTD AND ANOTHER Vs. STATE OF WEST BENGAL AND ANOTHER
|
September 1, 2016 |
|
CROMPTON GREAVES LTD. & ORS. Vs. THE STATE OF WEST BENGAL & ANR.
|
November 21, 2016 |
|
CROWN TRANSPORT (P) LTD. Vs. ALPASSO INTERNATIONAL ENGINEERING CO.
|
July 27, 2016 |
|
CRYSTAL CABLE INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., HALDIA
|
May 4, 2016 |
|
D.C. PROJECTS PRIVATE LIMITED Vs. M/S. SOUMITA CONSTRUCTIONS PVT. LTD. & ORS.
|
June 21, 2016 |
|
DAMODAR DEY @ DAMU DEY Vs. THE STATE OF WEST BENGAL & ANR
|
December 21, 2016 |
|
DAN SINGH Vs. SUKDEV SINGH AND ORS.
|
February 11, 2016 |
|
DAROTHI MUKHERJEE (KARMAKAR) Vs. SRI AJOY KUMAR GHOSHA AND ORS
|
November 15, 2016 |
|
DAULAL SARDA Vs. UNION OF INDIA
|
April 15, 2016 |
|
DAYANAND PASWAN Vs. COAL INDIA LTD.
|
May 19, 2016 |
|
DEB KUMAR DAS & ORS Vs. STATE
|
September 29, 2016 |
|
DEB KUMAR SAMANTA Vs. MANIK LAL KARFA & ANR
|
December 2, 2016 |
|
DEBABRATA MISHRA AND ORS. Vs. UNION OF INDIA AND ORS.
|
January 11, 2016 |
|
DEBABRATA SARKAR Vs. M/S. NEON DEVELOPERS PVT. LTD.
|
August 2, 2016 |
|
DEBABRATA SEN Vs. KOLKATA MUNICIPAL CORPORATION
|
September 26, 2016 |
|
DEBANSU BHAUMIK & ANR Vs. STATE OF WEST BENGAL & ORS
|
October 4, 2016 |
|
DEBASHIS BOSE AND OTHERS Vs. PUNJ LIOYD LTD. AND OTHERS
|
January 8, 2016 |
|
DEBASHIS PAUL Vs. COMMANDANT, CISF UNIT, D.S.P, DURGAPUR & ORS.
|
December 9, 2016 |
|
DEBASHIS SAHA Vs. STATE OF WEST BENGAL
|
June 2, 2016 |
|
DEBASIS ROY Vs. ANIL PAUL CHOWDHURY AND OTHERS
|
April 4, 2016 |
|
DEBASISH MUKHERJEE Vs. WEST BENGAL JOINT ENTRANCE EXAMINATION BOARD
|
September 5, 2016 |
|
DEBDAS MUKHERJEE Vs. SMT. GITA GHOSH
|
August 9, 2016 |
|
DEBEN BURMAN Vs. STATE OF WEST BENGAL
|
March 1, 2016 |
|
DEBIKA CHAKRABORTY Vs. PRADIP CHAKRABORTY
|
September 2, 2016 |
|
DEBJANI SANYAL Vs. CHIEF SECRETARY
|
May 20, 2016 |
|
DEBNARAYAN SEN Vs. STATE OF WEST BENGAL
|
June 6, 2016 |
|
DEEPA SINGH Vs. RATNA LAL & ANR
|
April 20, 2016 |
|
DEEPAK MEGHANI Vs. UNION OF INDIA & OTHERS
|
August 3, 2016 |
|
DEEPENDER SINGH SHEKHAWAT Vs. UNION OF INDIA AND ORS.
|
April 28, 2016 |
|
DEPUTY COMMR. OF C.EX., SILIGURI Vs. KISHAN BIRI MFG. CO.
|
February 10, 2016 |
|
DHANESWAR DAS Vs. THE STATE OF WEST BENGAL
|
June 10, 2016 |
|
DHANRAJGRAM DHIBAR SAMABAY SAMITY LTD. Vs. RAJ KUMARTOLA MATSHYAJIBI SAMABAY SAMITY LTD. & ORS.
|
November 29, 2016 |
|
DHANSAR ENGINEERING CO. PVT. LTD. & ANR. Vs. THE NEW INDIA ASSURANCE COMPANY LTD. & ORS.
|
September 15, 2016 |
|
DHANSRI ABASAN PVT LTD Vs. STATE OF WEST BENGAL
|
March 18, 2016 |
|
DHARAM SINGH NEOGI Vs. STATE OF WEST BENGAL & OTHERS
|
August 12, 2016 |
|
DHIRAJ SARKHEL AND ORS. Vs. THE STATE OF WEST BENGAL
|
March 1, 2016 |
|
DHIRAJUDDIN ANSARI Vs. WBSEDCL & ORS.
|
January 6, 2016 |
|
DHIRENDRA NATH MONDAL Vs. CHAIRMAN, HINDUSTHAN COPPER LIMITED AND ORS
|
June 28, 2016 |
|
DHUKHIRAM SHARMA Vs. MARIAM BIBI
|
August 9, 2016 |
|
DIBAKAR ROY AND ORS. Vs. THE STATE OF WEST BENGAL
|
February 25, 2016 |
|
DILIP BAIRAGI Vs. THE STATE OF WEST BENGAL
|
January 8, 2016 |
|
DILIP BAJAJ Vs. RAJ KUMAR AGARWAL AND ORS.
|
April 18, 2016 |
|
DILIP BOSE Vs. ANANDAMOYEE BOSE & ORS
|
September 19, 2016 |
|
DILIP DAS Vs. UNION OF INDIA
|
September 16, 2016 |
|
DILIP DAS Vs. THE STATE OF WEST BENGAL
|
February 1, 2016 |
|
DILIP DAS AND ORS. Vs. THE STATE OF WEST BENGAL
|
March 18, 2016 |
|
DILIP KISHORE DUTTA Vs. N N SHARMA @ NARA NARAYAN SHARMA & ORS
|
September 8, 2016 |
|
DILIP KUMAR DUTTA Vs. THE CHAIRMAN, DUM DUM MUNICIPALITY & ORS.
|
February 29, 2016 |
|
DILIP KUMAR NEOTIA Vs. TARUN KUMAR PATRA & ORS.
|
March 15, 2016 |
|
DILIP KUMAR SINGHA Vs. THE STATE OF WEST BENGAL
|
December 14, 2016 |
|
DILIP RAKSHIT Vs. UNION OF INDIA & ORS
|
September 2, 2016 |
|
DILIP SANKAR DAS AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
February 22, 2016 |
|
DILIP SHAW Vs. RAMLAL DAS
|
August 29, 2016 |
|
DINESH SINHA & ANR Vs. COUNCIL FOR THE INDIA SCHOOL CERTIFICATE EXAMINATIONS & ORS.
|
September 1, 2016 |
|
DIPA CHAKRABORTY & ANR Vs. NETAI BANERJEE
|
February 24, 2016 |
|
DIPAK KUMAR LAHIRI Vs. NATIONAL INSURANCE COMPANY LIMITED
|
May 19, 2016 |
|
DIPAK KUMAR MUKHERJEE Vs. COAL INDIA LTD. & OTHERS
|
May 2, 2016 |
|
DIPAK ROY Vs. C E S C LIMITED
|
August 12, 2016 |
|
DIPIKA BAIRAGI Vs. STATE OF WEST BENGAL
|
August 23, 2016 |
|
DONALD MACARTHY PTE LTD. Vs. THE BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
|
March 2, 2016 |
|
DOZCO (INDIA) PVT. LTD. AND ORS. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-1 AND ORS.
|
February 15, 2016 |
|
DPIL LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 7, 2016 |
|
DR. AMITABHA MUKHERJEE Vs. THE STATE OF WEST BENGAL
|
November 28, 2016 |
|
DR. AMITAVA GUPTA Vs. THE STATE OF WEST BENGAL & ANR.
|
December 1, 2016 |
|
DR. ASIS KUMAR SARKAR Vs. COAL INDIA LIMITED & ORS.
|
January 18, 2016 |
|
DR. DILIP CHOUDHURY Vs. PRATISHRUTI PROJECTS LIMITED & ORS
|
July 26, 2016 |
|
DR. JAYANTA KUMAR & ORS. Vs. ASTHA NURSING HOME PRIVATE LIMITED & ORS.
|
September 14, 2016 |
|
DR. JAYASHREE N. PATEL & ANR. Vs. LIFE INSURANCE CORPORATION OF INDIA & ORS.
|
January 6, 2016 |
|
DR. MD. MOHOSIN BANKA & ORS. Vs. KMC & ORS.
|
May 3, 2016 |
|
DR. NAZRUL ISLAM Vs. STATE OF WEST BENGAL & ORS
|
August 31, 2016 |
|
DR. NILADRI SEKHAR DUTTA Vs. SMT. MAITRAYEE DUTTA AND ANOTHER
|
June 28, 2016 |
|
DR. PRASANTA KUMAR DAS Vs. SUSHANTA KUMAR DAS & OTHERS
|
August 29, 2016 |
|
DR. PROBAL CHATTERJI Vs. MADHUMITA GANGULI AND ANR.
|
December 21, 2016 |
|
DR. SRIDIP CHATTERJEE Vs. DR. GOPA CHAKRABORTY & ORS.
|
December 16, 2016 |
|
DR. SUBHENJIT RAY Vs. STATE OF WEST BENGAL
|
May 17, 2016 |
|
DR. SUBRATA CHAKRABORTY Vs. SUBIR KUMAR CHAKRABORTY AND ORS.
|
February 10, 2016 |
|
DR. SUDHIR KUMAR THAKUR Vs. THE STATE OF WEST BENGAL & ORS
|
July 20, 2016 |
|
DR. TAPAS KUMAR MANDAL Vs. UNION OF INDIA AND ORS.
|
April 27, 2016 |
|
DR. TAPAS RANJAN BANDYOPADHYAY Vs. NATIONAL INSTITUTE OF TECHNOLOGY
|
June 24, 2016 |
|
DULAL CHANDRA MITRA Vs. MALLIKA CHOUDHURY (MUKHERJEE) & ANR
|
August 4, 2016 |
|
DUM DUM RAMKRISHNA AND VIVEKANANDA SEVA PRATISTHAN AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
|
August 5, 2016 |
|
DUNCANS INDUSTRIES LIMITED AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 15, 2016 |
|
DURGA MUDI AND ORS. Vs. SHYAMAL MUDI AND ORS.
|
March 7, 2016 |
|
DURGAMATA COLD STORAGE Vs. THE NEW INDIA ASSURANCE CO. LTD.
|
November 15, 2016 |
|
DURGAPUR STEEL TOWN CABLE TV OPERATORS ASSOCIATION Vs. UNION OF INDIA
|
February 15, 2016 |
|
DURGESH NANDAN BAG RAY Vs. STATE OF WEST BENGAL & ORS
|
August 5, 2016 |
|
DYNAMETIC OVERSEAS PRIVATE LIMITED AND ORS. Vs. STATE BANK OF INDIA AND ORS.
|
April 15, 2016 |
|
EASTERN COALFIELDS LIMITED & ANR. Vs. ORIENTAL CERAMICS & REFRACTORIES (P) LIMITED & ORS.
|
March 17, 2016 |
|
EASTERN COALFIELDS LTD Vs. DEWANTI KUMARI
|
April 12, 2016 |
|
EASTERN COALFIELDS LTD. Vs. EASTERN REGIONAL POWER COMMITTEE & ORS.
|
September 23, 2016 |
|
EASTERN GOLDFIELDS LIMITED Vs. HINDUSTAN COPPER LIMITED
|
May 26, 2016 |
|
EDWARD FOOD RESEARCH & ANALYSIS CENTRE LIMITED Vs. SAROJ KUMAR BANERJEE & ORS
|
November 29, 2016 |
|
EIH LIMITED Vs. NADIA A. VIRJI
|
March 22, 2016 |
|
ELECTRIC CONSTRUCTION & EQUIPMENT COMPANY LTD. Vs. STATE
|
December 21, 2016 |
|
ELECTROSTEEL CASTINGS LIMITED Vs. REACON ENGINEERS (INDIA) PRIVATE LIMITED
|
January 14, 2016 |
|
ELITE PHARMACEUTICALS AND ORS. Vs. INCOME TAX OFFICER
|
February 23, 2016 |
|
ELORA BISOI Vs. STATE OF WEST BENGAL
|
May 13, 2016 |
|
EMADUL GAZI Vs. THE STATE OF WEST BENGAL
|
February 2, 2016 |
|
EMAMI PAPER MILLS LIMITED & ANOTHER Vs. THE UNION OF INDIA & OTHERS
|
December 5, 2016 |
|
EMTA COAL LTD & ANR Vs. WEST BENGAL POWER DEVELOPMENT CORPORATION
|
May 12, 2016 |
|
ENQUIRY OFFICER-FOREST RANGE OFFICER Vs. MD. SAHEB
|
March 21, 2016 |
|
ERNST & YOUNG PVT LTD. Vs. DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -8, KOLKATA & ORS.
|
June 15, 2016 |
|
ESSEN SYNTHETICS PRIVATE LIMITED & ANR. Vs. SHIVRATAN AGARWAL & ORS.
|
December 20, 2016 |
|
EVERGREEN PROPERTIES PVT. LTD. Vs. INDRAJIT MOITRA AND OTHERS.
|
February 2, 2016 |
|
FABWORTH PROMOTERS PVT. LTD. AND ORS. Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.
|
January 6, 2016 |
|
FAGU MONDAL Vs. STATE OF WEST BENGAL
|
May 20, 2016 |
|
FAISAN KHAN Vs. THE STATE OF WEST BENGAL & ANR.
|
September 7, 2016 |
|
FARIDA BIBI Vs. THE STATE OF WEST BENGAL & ORS
|
September 2, 2016 |
|
FARIDA BIBI Vs. THE STATE OF WEST BENGAL & ORS.
|
September 27, 2016 |
|
FATHER SIBY VADAKEL AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 6, 2016 |
|
FERTILISER CORPORATION OF INDIA LIMITED Vs. INDIAN EXPLOSIVE PRIVATE LIMITED AND ORS.
|
March 30, 2016 |
|
FINGERTIPS SOLUTIONS PVT. LTD. Vs. DHANASHREE ELECTRONICS LIMITED
|
April 27, 2016 |
|
FIROZ KHAN Vs. ROOHI KHANAM
|
December 20, 2016 |
|
FOOD CORPORATION OF INDIA Vs. GOPAL CHANDRA MUKHERJEE
|
September 14, 2016 |
|
FRESENIUS KABI ONCOLOGY LTD. Vs. UNION OF INDIA
|
April 12, 2016 |
|
G R S E LTD WORKMENS UNION & ANR Vs. STATE OF WEST BENGAL & ORS
|
December 2, 2016 |
|
G.G.L. HOTELS AND RESORT COMPANY LTD. Vs. COMMISSIONER OF INCOME TAX, WEST BENGAL
|
April 12, 2016 |
|
G.P. PODDAR & BROTHERS AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
April 6, 2016 |
|
GADADHAR MONDAL Vs. STATE OF WEST BENGAL & ORS
|
October 5, 2016 |
|
GAJANAN MINCHEM PRIVATE LIMITED Vs. UNION OF INDIA & ORS.
|
June 13, 2016 |
|
GANESH Vs. THE STATE
|
June 6, 2016 |
|
GANESH CHANDRA PAN AND ANOTHER Vs. LAKSHMI RANI PAN
|
August 4, 2016 |
|
GANGES JUTE PRIVATE LIMITED Vs. UNION OF INDIA
|
June 14, 2016 |
|
GANGES MANUFACTURING COMPANY LIMITED Vs. UNION OF INDIA
|
June 14, 2016 |
|
GANGES RUBBER INDUSTRIES PRIVATE LIMITED & ORS Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
August 30, 2016 |
|
GANGJEE Vs. PUNJAB NATIONAL BANK
|
April 12, 2016 |
|
GARGI CHAKRABORTY Vs. THE STATE OF WEST BENGAL AND ORS.
|
February 26, 2016 |
|
GATEWAY TRANSPORT COM. PVT. LTD. Vs. INDIAN OIL CORPORATION LTD. & ORS
|
July 15, 2016 |
|
GATHA APPARELS PVT. LTD. Vs. TOPLIGHT COMMERCIALS LIMITED AND ANOTHER
|
December 20, 2016 |
|
GAUTAM CHAKRABORTY Vs. BALAKA DAS (NEE CHAKRABORTY)
|
July 5, 2016 |
|
GAUTAM KUMAR PINCHA Vs. ASHA DEVI BAJAJ AND ORS.
|
April 27, 2016 |
|
GAUTAM SADHAN BOSE AND ORS Vs. THE STATE OF WEST BENGAL AND ORS
|
September 28, 2016 |
|
GENA MARKETING PVT LTD Vs. SOMNATH GUIN
|
February 16, 2016 |
|
GENERAL MANAGER (SUBSIDIARY OF COAL INDIA LTD) & ANR Vs. SAMSUN NESSA & ANR
|
July 14, 2016 |
|
GHANSHYAM SARDA Vs. SRI GOVIND KUMAR SARDA & ORS
|
September 15, 2016 |
|
GHOSH & BASU Vs. STATE OF WEST BENGAL
|
April 7, 2016 |
|
GKW LTD. Vs. DEPUTY LABOUR COMMISSIONER & APPELLATE AUTHORITY
|
May 18, 2016 |
|
GLOBAL EXPORTS LIMITED Vs. DALHOUSIE PROPERTIES LIMITED
|
November 22, 2016 |
|
GOLDEN TRUST FINANCIAL SERVICES Vs. UNION OF INDIA
|
May 20, 2016 |
|
GOLFAHAM MONDAL Vs. STATE OF WEST BENGAL & ORS.
|
July 12, 2016 |
|
GOPAL CHANDRA DAS AND ORS. Vs. THE STATE OF WEST BENGAL
|
May 6, 2016 |
|
GOPAL GOEL AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
January 11, 2016 |
|
GOPAL MONDAL Vs. THE STATE OF WEST BENGAL
|
November 25, 2016 |
|
GOPAL SAHA AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
April 28, 2016 |
|
GOPI JIBAN KARMAKAR Vs. THE STATE OF WEST BENGAL
|
July 27, 2016 |
|
GORAKHNATH GUPTA Vs. PRANAB KUMAR DUTTA
|
May 18, 2016 |
|
GOUR CHANDRA GORAI Vs. STATE OF WEST BENGAL
|
November 8, 2016 |
|
GOUR CHANDRA MALLICK @ GOUR MALLIK Vs. STATE OF WEST BENGAL
|
January 20, 2016 |
|
GOUR CHANDRA NANDY AND ANOTHER Vs. HEMANTA KUMAR SETT AND OTHERS
|
October 5, 2016 |
|
GOURANGA DAS Vs. SABITA DAS & ORS
|
December 14, 2016 |
|
GOURHARI JANA Vs. STATE OF WEST BENGAL
|
June 10, 2016 |
|
GOURI CHOWDHURY Vs. STATE
|
March 7, 2016 |
|
GOURI SHANKAR THAKUR Vs. KAZI NUR AHAMED & ORS.
|
July 26, 2016 |
|
GOUTAM BHATTACHARJEE Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.
|
March 31, 2016 |
|
GOUTAM KUMAR AGRAHARI Vs. STOCK HOLDING CORPORATION OF INDIA LTD. & ORS.
|
May 17, 2016 |
|
GOUTAM KUMAR DUTTA & ORS Vs. ARUN KUMAR DUTTA
|
September 27, 2016 |
|
GOUTAM KUMAR PANDA & ORS. Vs. WEST BENGAL TOURISM DEVELOPMENT CORPORATION LIMITED & ORS.
|
July 14, 2016 |
|
GOVERNMENT OF WEST BENGAL Vs. JAYANTA KUMAR KAR
|
April 6, 2016 |
|
GPT HEALTH CARE PRIVATE LIMITED & ANR Vs. STATE OF WEST BENGAL & ORS
|
October 5, 2016 |
|
GREEN HUT PRIVATE LIMITED Vs. THE STATE OF WEST BENGAL AND ORS.
|
May 2, 2016 |
|
GSB TOOLCRAFTS PVT. LTD Vs. CESC LTD.
|
May 18, 2016 |
|
GUNJAN GHOSH AND ORS. Vs. THE STATE OF WEST BENGAL
|
April 26, 2016 |
|
GURMAIL SINGH Vs. LAKHBINDER SINGH
|
June 8, 2016 |
|
GURUPRAKASH KUNDU Vs. STATE OF WEST BENGAL & ORS
|
August 5, 2016 |
|
GURUPRAKASH KUNDU Vs. STATE OF WEST BENGAL
|
May 26, 2016 |
|
GURVINDER SINGH Vs. THE STATE OF WEST BENGAL & ORS
|
August 2, 2016 |
|
GYAN BHARATI VIDYAPITH AND ORS. Vs. THE DIRECTOR OF SCHOOL EDUCATION AND ORS.
|
February 29, 2016 |
|
HABIBAR RAHAMAN SK Vs. THE STATE OF WEST BENGAL & ANR
|
August 23, 2016 |
|
HALDIA PETROCHEMICALS LTD. Vs. JOINT SECRETARY, MINISTRY OF FINANCE
|
November 24, 2016 |
|
HALDIRAM BHUJIWALA LIMITED Vs. TARAK NATH MANNA & ORS.
|
March 8, 2016 |
|
HALONIX LIMITED Vs. KHAITAN ELECTRICALS LIMITED
|
August 19, 2016 |
|
HAMIDA AHMED AND OTHERS Vs. NEHAL AHMED SALEH-JEE AND ANOTHER
|
February 15, 2016 |
|
HAPPY MASSCOMM PVT. LTD. & ANR. Vs. ATCO MANAGEMENT PVT. LTD. & ORS.
|
November 24, 2016 |
|
HARADHAN MAHATO & ORS Vs. THE STATE OF WEST BENGAL
|
September 15, 2016 |
|
HARADHAN PRAMANIK Vs. CHATURBHUJ PRAMANIK & ORS.
|
January 19, 2016 |
|
HARAPADA MONDAL & ORS Vs. NISHIKANTA MONDAL & ORS
|
June 17, 2016 |
|
HARI CHARAN PAL Vs. DHANANJOY GHOSH AND ANR.
|
July 18, 2016 |
|
HARSH POLYFABRIC PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
May 4, 2016 |
|
HARSH VARDHAN LODHA Vs. AJAY KUMAR NEWAR
|
May 19, 2016 |
|
HARU BAURI Vs. STATE OF WEST BENGAL
|
August 17, 2016 |
|
HARVINDER SINGH Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
|
November 18, 2016 |
|
HASAN SARDAR @ MAJIBAR SARDAR Vs. THE STATE OF WEST BENGAL
|
November 3, 2016 |
|
HASI SEN AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
December 7, 2016 |
|
HASNA BANU BIBI Vs. SUNDAR ALI SK.
|
December 16, 2016 |
|
HAZI JAHANGIR MOLLA Vs. MD. ALIM MALLICK & ANR
|
December 6, 2016 |
|
HAZRATUL ISLAM @ HAZRATUL SK. @ HAZATUL SK. & ORS. Vs. THE STATE OF WEST BENGAL
|
December 23, 2016 |
|
HDFC BANK LIMITED Vs. ARUN KUMAR CHAKRABORTY
|
June 7, 2016 |
|
HEMANTA ROY Vs. STATE OF WEST BENGAL
|
February 29, 2016 |
|
HI TECH CHEMICALS PRIVATE LIMITED & ANR. Vs. ALLIED METALLURGICAL PRODUCTS PRIVATE LIMITED
|
July 18, 2016 |
|
HIGHTENSION SWITCHGEARS PRIVATE Vs. COMMISSIONER OF INCOME TAX
|
June 24, 2016 |
|
HIMANI ROY Vs. STATE OF WEST BENGAL AND OTHERS
|
June 28, 2016 |
|
HINDUSTAN PETROLEUM CORPORATION LTD. AND ORS. Vs. MOZAFFAR HOSSAIN KHAN AND ORS.
|
March 28, 2016 |
|
HINDUSTAN UNILEVER LIMITED Vs. THREE LEAVES INDIA PVT. LTD.
|
June 27, 2016 |
|
HINDUSTHAN ENGINEERING AND INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER
|
March 8, 2016 |
|
HIRU GHOSH AND ORS. Vs. THE STATE OF WEST BENGAL
|
April 26, 2016 |
|
HOIMANTI TRIPATHY NEE DEY Vs. PARTHA PRATIM TRIPATHY
|
June 16, 2016 |
|
HOMOEOPATHIC HOSPITAL AND COLLEGE & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
July 28, 2016 |
|
HOOGHLY ALLOY & STEELS COMPANY PVT. LTD. Vs. AXIS BANK LTD. AND ORS.
|
November 18, 2016 |
|
HOOGHLY DOCK AND PORT ENGINEERS LIMITED Vs. CHIEF LABOUR COMMISSIONER (C), GOVERNMENT OF INDIA AND OTHERS
|
October 3, 2016 |
|
HOSENARA BEGUM & ORS. Vs. WBSEDCL & ORS.
|
April 8, 2016 |
|
HOTEL AIRPORT ASHOK (KOLKATA HOTEL PVT. LTD.) Vs. INDUSTRIAL TRIBUNAL AND ORS.
|
January 27, 2016 |
|
HUBERT PROBHAT PEREIRA Vs. NARAYAN ADHYA
|
November 3, 2016 |
|
I.R. TECHNOLOGY SERVICES PVT. LTD. AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
April 22, 2016 |
|
ICICI LOMBARD GENERAL INSURRANCE CO. LTD. Vs. UNION OF THE INDIA AND ORS.
|
August 9, 2016 |
|
IFGL REFRACTORIES LIMITED Vs. LINDSAY INTERNATIONAL PRIVATE LIMITED.
|
December 23, 2016 |
|
IJARUL SK Vs. STATE OF WEST BENGAL
|
June 30, 2016 |
|
IN GOODS OF Vs. TARUN KUMAR MITRA (DECEASED)
|
November 30, 2016 |
|
IN GOODS OF: MOHAN LAL SEAL Vs. INDIRA RAY AND ORS
|
September 9, 2016 |
|
IN RE : MADHABENDU GANGULY Vs. STATE
|
November 2, 2016 |
|
IN RE : SMT. SMRITIKANA BASU MALLICK Vs. STATE
|
September 8, 2016 |
|
IN RE :ANOWAR HOSSAIN FAKIR ALAIS BOTO Vs. STATE
|
October 4, 2016 |
|
IN RE SANT LAL GUPTA @ SANT LAL RAM SHAW Vs. STATE
|
July 14, 2016 |
|
IN RE, ARUP KUMAR GHOSH @ ARUP GHOSH Vs. STATE
|
November 8, 2016 |
|
IN RE, MESSRS G.K. SPORTS Vs. STATE
|
July 26, 2016 |
|
IN RE: MANORANJAN CHAKRABORTY Vs. THE STATE OF WEST BENGAL & ORS.
|
June 7, 2016 |
|
IN RE: PIYUSH SHARAF @ PIYUSH SARAF Vs. STATE
|
April 20, 2016 |
|
IN RE: RAKESH Vs. THE STATE OF WEST BENGAL
|
May 11, 2016 |
|
IN THE GOODS OF : NAND BHERUMAL ADVANI ALIAS NANDU ADVANI (DECEASED) Vs. STATE
|
November 21, 2016 |
|
IN THE GOODS OF : RAMA SENGUPTA (DECEASED) & ORS. Vs. SRI DIPAK KUMAR SENGUPTA
|
August 1, 2016 |
|
IN THE MATTER OF : MITHU ROY & ORS. Vs. NEW INDIA ASSURANCE COMPANY LTD. & ORS.
|
February 24, 2016 |
|
IN THE MATTER OF : SUCHARITA LODH Vs. STATE
|
October 24, 2016 |
|
IN THE MATTER OF : TRIBHANGA GIRI Vs. SUJIT DUTTA & ORS.
|
August 12, 2016 |
|
IN THE MATTER OF APTABUDDIN MUNSI Vs. STATE
|
April 25, 2016 |
|
IN THE MATTER OF: AKSHAY JAIN & ANR. Vs. STATE OF WEST BENGAL & ANR.
|
February 18, 2016 |
|
IN THE MATTEROF MORAFUL SAIKH @ MORFUL SAIKH Vs. STATE
|
November 2, 2016 |
|
INADUL ALAM @ INADUL HAQUE Vs. THE STATE OF WEST BENGAL
|
September 15, 2016 |
|
INDADUL HAQUE Vs. THE STATE OF WEST BENGAL
|
March 8, 2016 |
|
INDIABULLS HOUSING FINANCE LIMITED AND ORS. Vs. CHEMCROWN EXPORTS LIMITED AND ORS.
|
January 14, 2016 |
|
INDIAN ALUMINIUM COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX-III, KOLKATA
|
March 18, 2016 |
|
INDIAN OIL CORPORATION LIMITED Vs. SENIOR JOINT COMMISSIONER, COMMERCIAL TAXES
|
May 20, 2016 |
|
INDIAN OIL CORPORATION LTD Vs. ABHIJIT GHOSH
|
May 26, 2016 |
|
INDIAN OIL OFFICERS ASSOCIATION & ANR. Vs. INDIAN OIL CORPORATION LTD & ORS.
|
June 15, 2016 |
|
INDIAN OIL PETRONAS PRIVATE LIMITED Vs. UNION OF INDIA AND ORS.
|
April 8, 2016 |
|
INDRA KUMAR AGARWAL AND OTHERS Vs. SURESH KUMAR GUPTA AND OTHERS
|
March 16, 2016 |
|
INDRA PRASTHA DEVELOPER Vs. APARNA DEB & ORS
|
September 5, 2016 |
|
INDRAJIT ROY & ORS Vs. REGIONAL PROVIDENT FUND
|
November 11, 2016 |
|
INDRAJIT SINGH Vs. DIPAK DUTTA
|
August 5, 2016 |
|
INDRAJIT TAPADAR Vs. STATE OF WEST BENGAL
|
June 9, 2016 |
|
INSTAKART SERVICES PVT. LTD. Vs. STATE OF WEST BENGAL AND ORS.
|
April 5, 2016 |
|
INTERKRAFTS AUTOCITY PVT.LTD. Vs. RAJU ARYA @ RAJENDRA KUMAR ARYA
|
June 7, 2016 |
|
INTERNATIONAL COMMERCE LIMITED Vs. STEEL AUTHORITY OF INDIA LIMITED
|
May 12, 2016 |
|
INTERNATIONAL SEAPORTS (HALDIA) PVT. LIMITED Vs. STEEL AUTHORITY OF INDIA LIMITED
|
March 22, 2016 |
|
IQBAL AHAMED MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
|
February 5, 2016 |
|
ISAREF LASKAR & ORS Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY & ORS
|
October 5, 2016 |
|
ISHA DISTRIBUTION HOUSE PRIVATE LIMITED Vs. ADITYA BIRLA NUVO LIMITED & ANR.
|
July 28, 2016 |
|
ISRAIL Vs. USHA KUTIA AND OTHERS
|
August 22, 2016 |
|
ISWAR TUDU Vs. STATE OF WEST BENGAL
|
May 13, 2016 |
|
ITU BANERJEE Vs. STATE OF WEST BENGAL
|
May 26, 2016 |
|
JADAB GHOSH Vs. DR. DIPAK RANJAN MONADAL & ANR
|
August 2, 2016 |
|
JAFARULLA LASKAR Vs. THE STATE OF WEST BENGAL
|
August 26, 2016 |
|
JAGANNATH CHAKRABORTY Vs. PARITOSH KUMAR DUTTA & ANR
|
September 22, 2016 |
|
JAGAT NARAYAN ROY Vs. THE STATE OF WEST BENGAL
|
August 16, 2016 |
|
JAGAT ROY & ANR. Vs. THE STATE OF WEST BENGAL
|
July 12, 2016 |
|
JAHAN ARA BEGUM & ORS. Vs. TAMIZUL HAQUE & ORS.
|
June 20, 2016 |
|
JAHANGIR SEIKH Vs. THE STATE OF WEST BENGAL
|
March 29, 2016 |
|
JAHARLAL MUKHERJEE Vs. STATE OF WEST BENGAL & ORS
|
October 5, 2016 |
|
JAI BALAJI INDUSTRIES LTD. Vs. DY. COMMISSIONER OF CUSTOMS (GROUP-IV)
|
September 22, 2016 |
|
JAISHREE DEVI AND ORS. Vs. ASHOK KUMAR RAIDANT AND ORS.
|
February 16, 2016 |
|
JAJODIA ESTATES PVT. LTD Vs. BHANU PRATAP GUPTA
|
March 7, 2016 |
|
JALADHAR KHAN AND ORS. Vs. THE STATE OF WEST BENGAL
|
March 17, 2016 |
|
JALDHI OVERSEAS PTE. LTD Vs. AMBO EXPORTS LIMITED
|
June 13, 2016 |
|
JANAK RAJ DIGRA Vs. UNION OF INDIA & ORS.
|
February 23, 2016 |
|
JANARDAN SAPUI AND ORS. Vs. THE STATE OF WEST BENGAL
|
March 31, 2016 |
|
JANG BAHADUR YADAV Vs. KOLKATA MUNICIPAL CORPORATION
|
June 2, 2016 |
|
JASHODA CHOWDHURY Vs. TARAK CHOWDHURY & ORS
|
February 10, 2016 |
|
JASODA BAR AND ANOTHER Vs. KARTIK MALIK
|
August 16, 2016 |
|
JAVED REHMAN VOHRA Vs. K R JAYRAM
|
August 16, 2016 |
|
JAYANTA HALDER Vs. K. DURGA PRASAD
|
August 26, 2016 |
|
JAYANTA KUMAR GHOSH Vs. STATE OF WEST BENGAL & ORS
|
August 24, 2016 |
|
JAYANTA KUMAR JANA AND ANOTHER Vs. MINA RANI PANJA
|
February 10, 2016 |
|
JAYANTA NANDI Vs. PROBIR NANDY
|
February 10, 2016 |
|
JAYSHREE POLYTEX LIMITED Vs. THE UNION OF INDIA AND ORS.
|
February 2, 2016 |
|
JHUMA KUNDU Vs. STATE OF WEST BENGAL
|
November 25, 2016 |
|
JIAUDDIN MOLLAH Vs. CIT. KOL-XVI
|
June 13, 2016 |
|
JIGAR SHAH Vs. STATE OF WEST BENGAL
|
February 29, 2016 |
|
JINNATUN KHATUN Vs. STATE OF WEST BENGAL
|
January 27, 2016 |
|
JISHU SENGUPTA & OTHERS Vs. THE STATE OF WEST BENGAL & ANR.
|
November 4, 2016 |
|
JITEN CHANDRA GHOSH & ORS. Vs. NIPENDRA CHANDRA GHOSH
|
July 8, 2016 |
|
JOKHI RAM Vs. UNION OF INDIA & ORS
|
September 2, 2016 |
|
JOYDEB DEY AND ANOTHER Vs. MOUSUMI BOSE (DEY) AND OTHERS
|
March 24, 2016 |
|
JOYDEB DUTTA Vs. ATIN LAW
|
April 20, 2016 |
|
JOYDEB ROY Vs. KAKALI MONDAL AND ORS.
|
March 9, 2016 |
|
JOYNAL ABEDIN KHAN & ORS Vs. KADAR SK @ MANIRUDDIN SK & ORS
|
April 15, 2016 |
|
JUGAL KISHORE MONDAL & ANR Vs. BIKASH RANJAN CHANDRA
|
August 4, 2016 |
|
JYOTI PROVA MULLICK AND OTHERS (SINCE DECEASED, REPRESENTED BY HER LEGAL HEIRS AND REPRESENTATIVES) Vs. GOURI SANKAR SARDA @ SAR (SINCE DECEASED, REPRESENTED BY HIS LEGAL HEIR AND REPRESENTATIVE)
|
June 30, 2016 |
|
JYOTI TAMANG Vs. STATE OF WEST BENGAL
|
April 1, 2016 |
|
JYOTSNA MONDAL Vs. STATE OF WEST BENGAL & ORS
|
September 26, 2016 |
|
K A MALLE PHARMACEUTICALS LTD Vs. MSTC LIMITED & ANR
|
August 23, 2016 |
|
K.K. SAHA & CO. PVT. LTD Vs. ASHOK AGARWAL
|
October 6, 2016 |
|
K.S. OILS LIMITED Vs. SREI INFRASTRUCTURE FINANCE LIMITED
|
April 5, 2016 |
|
KABERI MAITRA Vs. THE STATE OF WEST BENGAL AND OTHERS
|
December 5, 2016 |
|
KAILASH CHOWDHURY @ SINGH & ORS Vs. THE STATE OF WEST BENGAL
|
July 19, 2016 |
|
KAINAS MUSTARI Vs. STATE OF WEST BENGAL & ORS
|
August 16, 2016 |
|
KAKALI GHOSH Vs. MADAN MOHAN GHOSH & ANR.
|
December 20, 2016 |
|
KALACHAND MAHANTA & ORS. Vs. TARUN KANTI ADHIKARY & ORS.
|
January 28, 2016 |
|
KALIPADA GHOSH & ORS. Vs. THE STATE OF WEST BENGAL
|
May 18, 2016 |
|
KALIRAM MURMU Vs. COUNCIL FOR THE INDIAN SCHOOL CERTIFICATE EXAMINATIONS, NEW DELHI & ORS.
|
August 31, 2016 |
|
KALO MURMU Vs. STATE OF WEST BENGAL
|
September 6, 2016 |
|
KAMAKSHYA NARAYAN PANDEY Vs. STATE OF WEST BENGAL & ORS.
|
December 16, 2016 |
|
KAMAL BARMAN Vs. THE STATE OF WEST BENGAL
|
April 25, 2016 |
|
KAMAL DEY Vs. THE PRESIDENT, CRICKET ASSOCIATION OF BENGAL & ORS.
|
August 8, 2016 |
|
KAMAL MODI Vs. KOLKATA MUNICIPAL
|
June 2, 2016 |
|
KAMALA TEA CO LTD & ANR Vs. STATE OF WEST BENGAL & ORS
|
September 5, 2016 |
|
KAMALES MALLIK Vs. OCTAVIUS TEA & IND. LTD. AND ORS.
|
April 29, 2016 |
|
KAMINI KAPOOR Vs. PUNJAB NATIONAL BANK
|
December 23, 2016 |
|
KANAI LAL DAS & ORS Vs. KALACHAND BANERJEE & ANR
|
August 29, 2016 |
|
KANAI TUDU @ KONDA Vs. THE STATE OF WEST BENGAL
|
August 26, 2016 |
|
KANAKKANTI @ KANAK KARMAKAR Vs. BHOLANATH ROY & ORS
|
August 12, 2016 |
|
KANISHKA SETHIA & ORS Vs. DR. NARENDRA SETHIA & ORS
|
December 2, 2016 |
|
KANJI SHAVJI PAREKH (CALCUTTA) P. LTD. Vs. DEPUTY COMMR. OF CUSTOMS
|
July 1, 2016 |
|
KANTA MUDI & ORS Vs. THE STATE OF WEST BENGAL
|
August 26, 2016 |
|
KARTICK CHANDA GHOSH Vs. ARUN KUMAR GHOSH
|
November 17, 2016 |
|
KARTICK CHANDRA DAS & ANR. Vs. THE STATE OF WEST BENGAL & ANR.
|
September 29, 2016 |
|
KARTICK CHANDRA GHOSH AND ORS. Vs. KOLKATA MUNICIPAL CORPORTATION AND ORS.
|
March 16, 2016 |
|
KASHI NATH DAS Vs. RAM BILAS RAJAK
|
February 2, 2016 |
|
KASHI NATH KARMAKAR & ORS. Vs. MIRA RANI KARMAKAR & ORS.
|
February 3, 2016 |
|
KASHINATH MONDAL Vs. STATE OF WEST BENGAL & ORS
|
August 24, 2016 |
|
KASHINATH SADHU Vs. LILA TRANSPORT COMPANY & ANR
|
September 29, 2016 |
|
KEDAR NATH SEN Vs. SMT. SULEKHA SEN & ORS.
|
February 26, 2016 |
|
KHAGENDRA BARIK Vs. UNION OF INDIA AND ORS.
|
April 20, 2016 |
|
KHEPU SARKAR Vs. STATE OF WEST BENGAL
|
May 16, 2016 |
|
KHOJA SUNNAT JAMAT AND ORS. Vs. BOARD OF WAQF, WEST BENGAL AND ORS.
|
March 2, 2016 |
|
KHUDIRAM GHORAI & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
February 22, 2016 |
|
KISHORI LAL SAHA Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 31, 2016 |
|
KISHORI MOHAN DAS Vs. SWAPAN KUMAR DAS
|
June 13, 2016 |
|
KISHORI MOHAN GHOSH Vs. MADHABI MAURH
|
May 5, 2016 |
|
KOLKATA MUNICIPAL CORPORATION Vs. BALKRISHNA SHROFF
|
October 4, 2016 |
|
KOLKATA MUNICIPAL CORPORATION Vs. RATHINDRA NATH DE SARKAR
|
August 19, 2016 |
|
KOLKATA MUNICIPAL CORPORATION & ORS Vs. KARNANI PROPERTIES LIMITED & ANR
|
September 19, 2016 |
|
KRISHNA CHANDRA MONDAL & ORS Vs. SAZIRUDDIN SK & ORS
|
December 15, 2016 |
|
KRISHNA DAS Vs. THE STATE OF WEST BENGAL
|
August 11, 2016 |
|
KRISHNA GARAI & ORS Vs. THE STATE OF WEST BENGAL
|
April 19, 2016 |
|
KRISHNA SHAW Vs. NETAI PANDIT
|
April 25, 2016 |
|
KRISHNAMOY GIRI Vs. LAKSHMI RANI PAUL & ORS
|
August 23, 2016 |
|
KULWANT KAUR @ KURWANT KAUR DHILON Vs. STATE OF WEST BENGAL & ORS
|
September 21, 2016 |
|
KUMAR KHAMRI & ORS. Vs. THE STATE OF WEST BENGAL
|
April 29, 2016 |
|
KUNAL SAHA Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 28, 2016 |
|
KUNAL SENGUPTA & ORS Vs. ANISH KUMAR GHOSH & ORS
|
September 26, 2016 |
|
KUNTAL ROY Vs. THE STATE OF WEST BENGAL & ORS
|
September 14, 2016 |
|
KUSUM AGENCY Vs. GOPI KISHAN JHUNJHUNWALA & ANR.
|
January 14, 2016 |
|
LAFARGE INDIA PVT. LTD Vs. EMAMI REALTY LTD. & ANR
|
September 15, 2016 |
|
LAIK Vs. UNION OF INDIA
|
June 30, 2016 |
|
LAKHMI RANJAN BHATTACHARYA Vs. RAMARANJAN BHATTACHARYA
|
September 8, 2016 |
|
LAKHSMAN LET Vs. STATE OF WEST BENGAL & ORS
|
December 22, 2016 |
|
LAKSHMAN CHANDRA DAS Vs. STATE OF WEST BENGAL
|
April 29, 2016 |
|
LAKSHMI KANTA MIRDHYA AND ORS. Vs. THE STATE OF WEST BENGAL
|
April 11, 2016 |
|
LALTU DAS Vs. THE STATE OF WEST BENGAL
|
March 31, 2016 |
|
LALTU FILLINGS STATION Vs. UNION OF INDIA AND ORS.
|
April 6, 2016 |
|
LALTU PRASAD Vs. THE STATE OF WEST BENGAL
|
September 6, 2016 |
|
LANGRA GUDDU @ MD. EKBAL Vs. THE STATE OF WEST BENGAL
|
July 25, 2016 |
|
LARSEN & TOUBRO LTD Vs. ASSISTANT COMMISSIONER OF SERVICE TAX
|
July 1, 2016 |
|
LATIKA BANERJEE Vs. AJOY @ BABLU BANERJEE
|
June 8, 2016 |
|
LAXMIKANTA CHOWDHURY Vs. MADHUSUDAN PAIK & ANR.
|
March 10, 2016 |
|
LCL LOGISTIX INDIA PVT. LTD Vs. UNION OF INDIA
|
March 22, 2016 |
|
LGW LIMITED Vs. UNION OF INDIA & ORS
|
September 15, 2016 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. M/S. B.A. & BROTHERS (EASTERN) LTD.
|
December 9, 2016 |
|
LOKMAN RAHAMAN Vs. SIRAJUL ISLAM & ORS.
|
August 23, 2016 |
|
LUMBINI INDUSTRIES PVT. LTD. Vs. UNION OF INDIA
|
December 15, 2016 |
|
LUXMI TEA CO. LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION LTD. & ANR.
|
July 19, 2016 |
|
M.K. PRODUCTS Vs. M/S. BLUE OCEAN EXPORTS (P) LTD. & ORS.
|
September 1, 2016 |
|
M.N DASTUR & CO. (PVT.) LTD Vs. SRI DHRUVES CHANDRA CHAKRABORTY
|
August 24, 2016 |
|
M/S BHARAT EARTH MOVERS & TRANSPORTERS Vs. EASTERN COALFIELDS LTD. & ORS.
|
August 23, 2016 |
|
M/S HINDUSTAN ENGG. & MARTINE CORPORATION & ANR. Vs. KOLKATA PORT TRUST
|
September 21, 2016 |
|
M/S NEW INDIA ASSURANCE CO. LTD Vs. SHRI I. VENKAT RAO AND ANOTHER
|
January 18, 2016 |
|
M/S RAJ PETRO SPECIALTIES PVT. LTD. & ORS. Vs. DR. SAHA LABORATORY
|
September 7, 2016 |
|
M/S RAMPRASAD OMPRAKSH Vs. LOKNATH CHOUDHURY
|
June 17, 2016 |
|
M/S TRIMURTI CARGO MOVERS PVT. LTD Vs. AUTO CARS AND ORS.
|
August 18, 2016 |
|
M/S VIDEO PLAZA Vs. I.T. OFFICER
|
June 13, 2016 |
|
M/S. ABG KOLKATA CONTAINER TERMINAL PVT. LTD. Vs. S.K. DWIVEDI
|
February 2, 2016 |
|
M/S. ARUN SIGN SERVICE Vs. TRADE WINGS LIMITED
|
May 19, 2016 |
|
M/S. BANSILAL LEISURE PARKS LTD. Vs. THE STATE FISHERIES DEVELOPMENT CORPORATION LTD. & ORS.
|
September 21, 2016 |
|
M/S. BHARAT OVERSEAS PVT. LTD. & ANR Vs. SUCHITTRA PROPERTIES (PVT.) LTD. & ORS.
|
August 17, 2016 |
|
M/S. BHARNOBARI TEA AND INDUSTRIES LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
|
August 3, 2016 |
|
M/S. COOKE AND KELVEY PROPERTIES PVT. LTD. Vs. M/S. EXPO INTERNATIONAL & ANR.
|
December 23, 2016 |
|
M/S. E.C. BOSE & CO. PVT. LTD. Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
|
March 7, 2016 |
|
M/S. EASTERN INDIA ENTERPRISES Vs. THE STATE OF WEST BENGAL AND OTHERS
|
December 16, 2016 |
|
M/S. ELITE PHARMACEUTICALS Vs. INCOME TAX OFFICER
|
August 3, 2016 |
|
M/S. FELGUERA GRUAS INDIA PVT. LTD. Vs. M/S. PHOENIX CONVEYOR BELT INDIA PVT. LTD.
|
June 30, 2016 |
|
M/S. G.K.W. LTD. & ANR. Vs. THE STATE OF WEST BENGAL & ANR.
|
September 8, 2016 |
|
M/S. GAMUDA WCT(I) PVT. LTD. AND ANOTHER Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ANOTHER
|
January 5, 2016 |
|
M/S. HINDUSTAN CABLES LTD. & ORS. Vs. TAPAN KUMAR SARKAR & ORS.
|
August 17, 2016 |
|
M/S. JAL POWER CORPORATION LTD. Vs. TATA POWER TRADING COMPANY LTD. & ORS.
|
December 27, 2016 |
|
M/S. KALYANI MEDICAL STORES Vs. COMMISSIONER OF INCOME TAX, BURDWAN & ANR.
|
June 15, 2016 |
|
M/S. KHERAPATI VANIJYA LIMITED Vs. M/S. LONGVIEW TEA CO. LIMITED
|
December 9, 2016 |
|
M/S. KOTHARI MARKETING PVT LTD Vs. INCOME TAX OFFICER
|
June 29, 2016 |
|
M/S. KREBS MANUFACTURING & SERVICES LTD. & ANR. Vs. VIJOY KUMAR PRASAD
|
March 31, 2016 |
|
M/S. LAXMI BUSINESS PROMOTIONS PVT. LTD. Vs. THE COMMISSIONER OF INCOME TAX CENTRAL I
|
April 15, 2016 |
|
M/S. MISRA & CO. Vs. DAMODAR VALLEY CORPORATION
|
August 9, 2016 |
|
M/S. ORION METAL PVT. LTD. Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
|
December 15, 2016 |
|
M/S. PEARL TREE AGENCIES PVT. LTD. Vs. SMT. RAJU DEVI SARAWGI
|
January 20, 2016 |
|
M/S. POPAT AND KOTECHA PROPERTIES AND ORS. Vs. SWAPAN KUMAR SIL
|
December 7, 2016 |
|
M/S. R.K. TRADING CO. (INDIA) Vs. UNION OF INDIA
|
November 8, 2016 |
|
M/S. R/C. BYSACK Vs. NABA NAGARI CO-OPERATIVE HOUSING SOCIETY LIMITED & ANR.
|
August 4, 2016 |
|
M/S. RAJIB BASU RAY Vs. CARLSBERG INDIA PVT. LTD. & ANR.
|
October 6, 2016 |
|
M/S. RANGALI AGROTECH PVT. LTD. Vs. SMT. GAYATRI DEVI PODDAR & ORS
|
August 24, 2016 |
|
M/S. REMAHAY STORES PVT. LTD. Vs. INCOME TAX OFFICER
|
October 4, 2016 |
|
M/S. S.N. BOSE & CO. Vs. INDIAN OIL CORPORATION LIMITED AND ANOTHER
|
April 19, 2016 |
|
M/S. SIROHIA FINVEST CO. PVT. LTD. Vs. M/S. TIRRIHANNAH CO. LTD.
|
December 7, 2016 |
|
M/S. SOVA SOLAR LTD. & ANR Vs. THE COMMISSIONER OF CUSTOMS
|
July 15, 2016 |
|
M/S. TAMRALIPTA CO-OPERATIVE SPINNING MILLS LIMITED & ORS. Vs. THE STATE & ANR.
|
September 8, 2016 |
|
M/S. TRANSAFE SERVICES LTD Vs. UNION OF INDIA AND OTHERS
|
July 27, 2016 |
|
M/S. UNIVERSAL CONSORTIUM OF ENGINEERS (P) LTD. Vs. SRI BARID BARAN ROY
|
April 5, 2016 |
|
M/S.AKZO NOBEL INDIA LTD Vs. CIT,KOL-IV, KOL AND ANR.
|
June 14, 2016 |
|
MACKEIL ISPAT & FORGINGS LIMITED Vs. DAMODAR VALLEY CORPORATION & ORS
|
August 29, 2016 |
|
MADAN DUTTA Vs. THE STATE OF WEST BENGAL
|
June 7, 2016 |
|
MADAN LALL JAIN AND ORS. Vs. KAMLESH SOGANI AND ORS.
|
February 19, 2016 |
|
MADANLAL PATNI Vs. SMT. GOPA MITRA AND ORS.
|
March 8, 2016 |
|
MADHAB DAWN AND OTHERS Vs. BRAJEN RAY AND OTHERS
|
August 16, 2016 |
|
MADHABI RANI KAR Vs. UNION OF INDIA
|
September 6, 2016 |
|
MADHUMITA CONSTRUCTION PVT. LTD Vs. SANAT KUMAR MONDAL & ORS
|
September 1, 2016 |
|
MADHUSRI KONAR & ANR. Vs. THE NEW CENTRAL BOOK AGENCY PVT. LTD. & ORS.
|
May 17, 2016 |
|
MADHUSUDAN GHOSH Vs. THE STATE OF WEST BENGAL & ORS.
|
August 3, 2016 |
|
MAGMA HDI GENERAL INSURANCE COMPANY LTD. Vs. UNION OF INDIA & ORS.
|
July 14, 2016 |
|
MAGNET CONSTRUCTION PVT LTD Vs. APEX & ORS
|
September 21, 2016 |
|
MAHABIR PRASAD SAROAGI & ORS Vs. STATE OF WEST BENGAL & ORS
|
July 15, 2016 |
|
MAHADEB MAL@ GERU Vs. THE STATE OF WEST BENGAL
|
November 15, 2016 |
|
MAHENDRA KUMAR RUNGTA Vs. THE STATE OF WEST BENGAL & ORS.
|
August 31, 2016 |
|
MAHRONNISHA & ORS. Vs. NEW INDIA ASSURANCE COMPANY & ANR.
|
January 18, 2016 |
|
MAIMUR HOSSAIN MONDAL Vs. UNION OF INDIA AND ORS.
|
January 11, 2016 |
|
MAINAK ROY Vs. ALLAHABAD BANK
|
June 9, 2016 |
|
MAJDIA TALDAHA UNION CO Vs. STATE OF WEST BENGAL & ORS.
|
November 24, 2016 |
|
MAKRU @ MAKAR MAJHI Vs. STATE OF WEST BENGAL
|
May 19, 2016 |
|
MALABIKA MONDAL Vs. STATE OF WEST BENGAL
|
May 20, 2016 |
|
MALAY ACHARYA Vs. SMT. SAMPA ACHARYYA
|
June 9, 2016 |
|
MALAY DUTTA Vs. DEBASHIS DAS
|
June 2, 2016 |
|
MALLIKARJUNA RAO & ORS Vs. THE STATE OF WEST BENGAL
|
July 13, 2016 |
|
MANAB KUMAR BHOWMICK Vs. STATE OF WEST BENGAL
|
June 2, 2016 |
|
MANAS KARMAKAR Vs. JAYPRAKASH PRASAD
|
June 6, 2016 |
|
MANAS MANDAL Vs. THE STATE OF WEST BENGAL & ORS
|
September 1, 2016 |
|
MANI PRASAD SINGH Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 12, 2016 |
|
MANJARI RUNGTA & ANR. Vs. COMMISSIONER OF CENTRAL EXCISE,KOL-II COMMISSIONERATE & ANR.
|
June 27, 2016 |
|
MANJU BHATTACHARJEE Vs. SRI UJJAL KANTI BHATTACHARYYA & ORS.
|
July 27, 2016 |
|
MANOJ RUNGTA Vs. SOUTH DUM DUM MUNICIPALITY
|
May 26, 2016 |
|
MANORANJAN MAHATO & ORS. Vs. THE STATE OF WEST BENGAL
|
November 29, 2016 |
|
MAPLE EXPORTS PVT. LTD. Vs. ADDITIONAL COMMISSIONER, SALES TAXES, CENTRAL REFUND UNIT AND ORS.
|
February 24, 2016 |
|
MARICHIKA GIRI Vs. STATE OF WEST BENGAL & ORS
|
September 2, 2016 |
|
MARTIN BURN INFORMATION TECHNOLOGY PVT. LTD. Vs. DIPANKAR BANERJEE AND ANR.
|
November 25, 2016 |
|
MATADIN AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 22, 2016 |
|
MBL INFRASTRUCTURES LTD. Vs. IRCON INTERNATIONAL LTD.
|
December 19, 2016 |
|
MD . MANZOOR ANSARI Vs. THE STATE OF WEST BENGAL AND ORS.
|
March 3, 2016 |
|
MD HABIB Vs. GOLAM RASUL
|
August 11, 2016 |
|
MD. ABUL ASHADUL HAQUE Vs. THE STATE OF WEST BENGAL & ORS.
|
March 16, 2016 |
|
MD. AFIL Vs. THE STATE OF WEST BENGAL
|
December 21, 2016 |
|
MD. AHMADULLAH Vs. STATE OF WEST BENGAL & ORS.
|
December 14, 2016 |
|
MD. AKBAR KAMAL Vs. TABRAIZ ALAM SIDDIQUI & ORS.
|
April 28, 2016 |
|
MD. ANWAR ALAM KHAN Vs. ZAIBUN NISA
|
September 16, 2016 |
|
MD. ANWARUL HAQUE Vs. THE WEST BENGAL ADMINISTRATIVE TRIBUNAL, CALCUTTA & ORS.
|
December 6, 2016 |
|
MD. AZAD @ GORAIYA & ORS. Vs. JOYDEEP GHOSH @ TINKU & ORS.
|
December 23, 2016 |
|
MD. FIROZ Vs. THE STATE OF WEST BENGAL
|
February 23, 2016 |
|
MD. GHUFRAN Vs. VARUN FINANCE CORPORATION LIMITED & ANR.
|
March 9, 2016 |
|
MD. IRFAN HABIB Vs. STATE OF WEST BENGAL
|
September 23, 2016 |
|
MD. KAYUM ALI SHEIKH @ JULFIKAR Vs. THE STATE OF WEST BENGAL
|
July 27, 2016 |
|
MD. SAHAR ALI SK. Vs. THE STATE OF WEST BENGAL
|
March 18, 2016 |
|
MD. SAYED Vs. STATE OF WEST BENGAL AND ORS.
|
December 15, 2016 |
|
MD. SUIFUDDIN Vs. UNION OF INDIA
|
January 13, 2016 |
|
MEDICAL COUNCIL OF INDIA & ANR. Vs. SIKHA AGARWAL & ORS.
|
December 7, 2016 |
|
MEGHDOOT SERVICES LIMITED Vs. REGISTRAR OF COMPANIES
|
May 11, 2016 |
|
MEHEBUBA BEGUM Vs. THE STATE OF WEST BENGAL & ORS
|
April 29, 2016 |
|
MEHRAS BOOKS PVT. LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION & ORS.
|
August 24, 2016 |
|
MENAKA CHAKRABORTY Vs. DEBASISH MANDAL & ORS
|
March 29, 2016 |
|
MENAKA SAHA Vs. STATE OF WEST BENGAL & ORS.
|
January 18, 2016 |
|
MERLIN DEVELOPERS Vs. KOLKATA MUNICIPAL CORPORATION
|
April 1, 2016 |
|
MESSRS. ABMTM PRIVATE LIMITED Vs. PIC DEPARTMENTAL PVT. LTD
|
May 6, 2016 |
|
METSIL EXPORTS PRIVATE LTD. & ANR. Vs. PUNJAB NATIONAL BANK & ANR.
|
November 10, 2016 |
|
MIHIR DAS AND OTHERS Vs. THE STATE OF WEST BENGAL
|
June 21, 2016 |
|
MILAN SK. AND ORS. Vs. THE STATE OF WEST BENGAL
|
March 30, 2016 |
|
MILLI AL-AMEEN COLLEGE (FOR GIRLS) AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 1, 2016 |
|
MINA DAS @ MINA RANI DAS Vs. STATE OF WEST BENGAL
|
June 7, 2016 |
|
MINA HALDER Vs. SMT. PUSPARANI TRIPATI
|
June 22, 2016 |
|
MINATI DEBI @ MINATI ACHARYA Vs. SUTAPA ROY @ DAS
|
July 27, 2016 |
|
MINTU KARAR & ANR. Vs. LAXMI KANTA SENAPATI
|
March 8, 2016 |
|
MINU BISWAS Vs. THE STATE OF WEST BENGAL AND ORS.
|
July 28, 2016 |
|
MIRA HALDER Vs. THE STATE OF WEST BENGAL & ORS
|
December 23, 2016 |
|
MIRA MAJUMDAR Vs. SUBAL CHANDRA ROY & ORS.
|
December 9, 2016 |
|
MISHRA & MISHRA AGENCIES & ANR. Vs. UNION OF INDIA & ANR.
|
September 15, 2016 |
|
MISS SARAMA ROY & ORS. Vs. SRI HARADHAN DAS
|
August 30, 2016 |
|
MITA DAS Vs. SRI GOUTAMENDRA NATH DAS
|
June 15, 2016 |
|
MITHU ROY AND ORS. Vs. NEW INDIA ASSURANCE CO.LTD AND ORS.
|
February 24, 2016 |
|
MITHU SINGHA Vs. STATE OF WEST BENGAL & ORS.
|
December 19, 2016 |
|
MOHAN LAL SARKAR Vs. POWER GRID CORPORATION OF INDIA
|
July 21, 2016 |
|
MOHAN RAO Vs. S. MEENA KUMARI
|
March 21, 2016 |
|
MOHAN SARDAR Vs. THE STATE OF WEST BENGAL
|
August 11, 2016 |
|
MOHINDER SINGH ARORA Vs. THE COMMISSIONER OF INCOME TAX
|
August 23, 2016 |
|
MOHITOSH DUTTA Vs. MUSTARI BEGUM & ORS
|
August 4, 2016 |
|
MOKSEDUL HAQUE Vs. STATE OF WEST BENGAL AND OTHERS
|
September 1, 2016 |
|
MOLLA MAHMUDER RAHAMAN @ GOLAP Vs. KHONDAKAR MOMINUR RAHMAN AND OTHERS.
|
March 1, 2016 |
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MOLOY KUMAR BISWAS Vs. THE STATE OF WEST BENGAL
|
August 26, 2016 |
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MONARCH INDIA P LIMITED Vs. ASHIRWAD FOOD PRODUCTS PRIVATE LIMITED
|
April 28, 2016 |
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MONORANJAN SARKAR Vs. UNION OF INDIA AND OTHERS
|
June 13, 2016 |
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MONTU MONDAL Vs. STATE OF WEST BENGAL
|
May 13, 2016 |
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MOODY PROPERTIES LIMITED AND ANR. Vs. CESC LIMITED AND ORS.
|
November 24, 2016 |
|
MOTI LAL MAHATO Vs. DAMODAR VALLEY CORPORATION & ORS.
|
February 9, 2016 |
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MPRS LOGISTICS Vs. COMMR. OF CUS. (AIRPORT & ADMN.)
|
November 15, 2016 |
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MR MAHESH KUMAR AGARWAL (PARTNER) Vs. MS. EXPANDABLE ENTERPRISES (P) LTD.
|
June 20, 2016 |
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MR. ANKIT PRAHLADKA Vs. M/S. PARIMALA MERCANTITLE PVT. LTD. & ORS.
|
October 6, 2016 |
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MR. ATIN LAW Vs. MRS. SHELLY ROY CHOWDHURY & ANR.
|
December 21, 2016 |
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MR. SATYENDRA KUMAR RAY Vs. UNION OF INDIA & OTHERS
|
December 12, 2016 |
|
MRITUNJOY GANGULY Vs. H.N. MEMORIAL INSTITUTION
|
February 22, 2016 |
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MRS. FARKHONDEH KHANUM Vs. THE BOARD OF WAKFS, WEST BENGAL & ANR.
|
November 4, 2016 |
|
MRS. MALABIKA BHATTACHARYYA Vs. SHRI AMITAVA MUKHERJEE
|
November 7, 2016 |
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MRS. SAPTAMI KARMAKAR Vs. STATE OF WEST BENGAL & ORS
|
July 15, 2016 |
|
MRS. SHOBHA PARESH KAMPANI Vs. SMT. SARYUR RAJNIKANT KAMPANI & ORS.
|
December 23, 2016 |
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MS. VIJAYALAXMI TIWARI Vs. THE LIEUTENANT GOVERNOR & OTHERS
|
January 15, 2016 |
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MST. ANWARA KHATUN Vs. THE STATE OF WEST BENGAL
|
June 20, 2016 |
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MSTC LTD Vs. MEHERKIRAN ENTERPRISES LTD
|
August 4, 2016 |
|
MUKESH PURSWANI Vs. KARNANI PROPERTIES LTD.
|
July 11, 2016 |
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MUNDIAL EXPORT IMPORT FINANCE (P) LTD. Vs. COMMISSIONER OF INCOME TAX KOLKATA
|
February 2, 2016 |
|
MUNIA KHATUN Vs. SABANA BIBI AND ORS.
|
February 10, 2016 |
|
MUNKIR SK. & ANR Vs. THE STATE OF WEST BENGAL
|
October 5, 2016 |
|
MUNMUN PUTATUNDA & ANR Vs. STATE BANK OF INDIA & ORS
|
August 9, 2016 |
|
MUNNILAL SHAW @ SAU Vs. SANJAY KUMAR AGARWAL
|
May 20, 2016 |
|
MURLIDHAR RATANLAL EXPORTS LIMITED & ANR. Vs. UNION OF INDIA & ORS.
|
December 22, 2016 |
|
MUSHTAQUE AHMED Vs. THE STATE OF WEST BENGAL AND ORS
|
August 4, 2016 |
|
NABA KUMAR BISWAS Vs. BISWARANI BISWAS (DEAD)
|
April 11, 2016 |
|
NABA KUMAR KUNDU AND OTHERS Vs. RUMPA KUNDU
|
February 23, 2016 |
|
NABANITA BELEL Vs. ARUNA CHAKRABORTY AND ORS.
|
December 14, 2016 |
|
NABENDU BISWAS Vs. STATE OF WEST BENGAL
|
September 22, 2016 |
|
NAHIMA MONDAL Vs. THE STATE OF WEST BENGAL AND ORS.
|
March 18, 2016 |
|
NAJNIN KHURSID Vs. STATE OF WEST BENGAL & ORS.
|
October 4, 2016 |
|
NAJRUL ISLAM Vs. THE STATE OF WEST BENGAL
|
June 6, 2016 |
|
NAKTALA ARABINDA SANGHA & ANR. Vs. SMT. KRISHNA BANERJEE & ORS.
|
August 30, 2016 |
|
NALCO CHEMICALS INDIA LTD. Vs. THE COMMISSIONER OF INCOME TAX
|
March 10, 2016 |
|
NALINAKSHA PATRA Vs. RABINDRA NATH MUKHERJEE
|
August 18, 2016 |
|
NANDA RANI SARDAR Vs. THE STATE OF WEST BENGAL
|
June 30, 2016 |
|
NARAYAN MAJUMDER Vs. STATE
|
December 6, 2016 |
|
NARAYAN PRASAD BHOTICA Vs. GANGARAM AGARWALA & SONS
|
August 22, 2016 |
|
NAREN DASGUPTA Vs. SRI DIPAK KUMAR NAG & ORS.
|
February 2, 2016 |
|
NARENDRA DUTTA RAI Vs. UNION OF INDIA & ORS.
|
September 29, 2016 |
|
NARENDRA NATH BHATTACHARYA & OTHERS Vs. PUTUL RANI CHAKRABORTY
|
June 17, 2016 |
|
NARENDRA NATH HAZRA Vs. THE STATE OF WEST BENGAL AND ORS.
|
March 15, 2016 |
|
NARENDRA PRASAD Vs. THE STATE OF WEST BENGAL
|
August 3, 2016 |
|
NASHIM ALI GAZI AND ORS. Vs. STATE OF WEST BENGAL
|
January 19, 2016 |
|
NASIRUDDIN SK. AND ORS. Vs. MAHASIN ALI KHAN
|
January 7, 2016 |
|
NATHURAM SHARMA Vs. PRADIP KUMAR SAHA & ORS
|
September 6, 2016 |
|
NATIONAL HYDROELECTRIC POWER CORPORATION LIMITED Vs. COMMISSIONER OF CUSTOMS
|
April 7, 2016 |
|
NATIONAL INSURANCE CO LTD Vs. DEEPA RANI SARKAR AND ANOTHER
|
November 24, 2016 |
|
NATIONAL INSURANCE CO. LTD. Vs. GOKUL DAS AND ORS.
|
March 3, 2016 |
|
NATIONAL INSURANCE CO. LTD. Vs. ROHAN SINGH AND ANOTHER
|
August 5, 2016 |
|
NATIONAL INSURANCE CO. LTD. Vs. SMT. PROBHATI ADHIKARY AND OTHERS
|
January 19, 2016 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SUJIT KUMAR BANERJEE
|
August 9, 2016 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SMT. SUSHAMA ROY AND OTHERS
|
June 14, 2016 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. TURNER MORRISON LIMITED
|
September 14, 2016 |
|
NAVEEN GOEL Vs. COMMISSIONER OF CUSTOMS (PORT)
|
September 22, 2016 |
|
NAVJEET SINGH SOBTI Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 29, 2016 |
|
NAVYUG ENTERPRISES (P) LTD. Vs. BANGLADESH KRISHI BANK
|
September 1, 2016 |
|
NAYEEM AKHTAR KHAN Vs. BHARAT PETROLEUM CORPORATION LTD AND ORS
|
March 9, 2016 |
|
NAYMUL HAQUE @ NAIMUL HAQUE Vs. ALAUDDIN SK
|
March 3, 2016 |
|
NDIAN POTASH LTD. Vs. JT. SECTY., M.F. (D.R.)
|
December 20, 2016 |
|
NEHARBALA MANNA AND OTHERS Vs. JAGANNATH DEY AND ANOTHER
|
August 18, 2016 |
|
NEMAI CHAND PAUL Vs. SACHINDAN SUKAI AND OTHERS
|
January 25, 2016 |
|
NEPAL GHOSH & ORS Vs. PUTUL RANI PALIT
|
August 22, 2016 |
|
NETAI CHANDRA DAS Vs. JHANTU PANJA AND OTHERS
|
August 10, 2016 |
|
NETAI DAS Vs. THE STATE OF WEST BENGAL
|
October 6, 2016 |
|
NETAI DAS Vs. THE STATE OF WEST BENGAL & ANR.
|
April 28, 2016 |
|
NEW KENILWORTH HOTEL PVT. LTD Vs. COMMISSIONER OF INCOME TAX
|
June 23, 2016 |
|
NIBIR CHAND KARAN Vs. PASCHIM BANGA GRAMIN BANK & ORS
|
October 5, 2016 |
|
NIHAR RANJAN BISWAS Vs. THE STATE OF WEST BENGAL
|
February 25, 2016 |
|
NIHARENDU POLLEY Vs. STATE OF WEST BENGAL & ORS
|
October 5, 2016 |
|
NILIMA DAS Vs. BIJAY KUMAR MANISH KUMAR
|
March 3, 2016 |
|
NIRAPADA BARIK Vs. PRALAY KUMAR BISWAS AND ORS.
|
March 11, 2016 |
|
NIRMAL CHAKRABORTY AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
March 4, 2016 |
|
NIRMAL CHANDRA SARKAR & ANR. Vs. MD. JIYAUL HAQUE
|
February 10, 2016 |
|
NIRMAL KR JAIN Vs. STATE OF WEST BENGAL
|
August 4, 2016 |
|
NIRMAL KUMAR BATABYAL Vs. STATE OF WEST BENGAL
|
April 28, 2016 |
|
NIRMAL KUMAR RAVINDRA KUMAR Vs. COMMISSISONER OF INCOME TAX
|
June 9, 2016 |
|
NIRMAL KUMAR SARKAR Vs. STATE OF WEST BENGAL & ORS
|
September 5, 2016 |
|
NIRMAL NAHA & BEYOND AND ORS. Vs. THE AUTHORISED OFFICER, STATE BANK OF INDIA STRESSED ASSETS RECOVERY BRANCH
|
April 20, 2016 |
|
NIRMALA SAHA AND ORS. Vs. THE STATE OF WEST BENGAL
|
April 18, 2016 |
|
NISHIT KR. MONDAL Vs. WEST BENGAL STATE UNIVERSITY & ORS
|
November 18, 2016 |
|
NOOR MOHAMMAD SK. Vs. KASEM ALI SK. AND ANR.
|
January 19, 2016 |
|
NPR FINANCE LIMITED Vs. DEEPAK JHUNJHUNWALA
|
April 6, 2016 |
|
NUR ISLAM MALLICK @ GUTU Vs. STATE OF WEST BENGAL
|
March 4, 2016 |
|
NURUDDIN SK Vs. THE STATE OF WEST BENGAL
|
September 6, 2016 |
|
NURUL AMIN Vs. STATE OF WEST BENGAL
|
May 26, 2016 |
|
OFEL MONDAL AND ORS. Vs. THE STATE OF WEST BENGAL
|
February 2, 2016 |
|
OMAR ALI ALIAS UMAR ALI Vs. STATE OF WEST BENGAL
|
May 10, 2016 |
|
OMPRAKASH PANDEY Vs. THE STATE OF WEST BENGAL
|
March 2, 2016 |
|
OPEL TRADE CORPORATION Vs. COMM. OF CUSTOMS (PREVENTIVE) WEST BENGAL, KOLKATA
|
June 9, 2016 |
|
ORDINARY ORIGINAL CIVIL JURISDICTION SREI CAPITAL MARKETS LIMITED Vs. GRID CO. LTD.
|
September 8, 2016 |
|
ORIENTAL INSURANCE CO. LTD. Vs. PRATIMA MONDAL & ORS.
|
March 10, 2016 |
|
ORISSA MINERALS DEVELOPMENT CO. Vs. BALBIR SHARMA
|
May 2, 2016 |
|
OSHIYA INDUSTRIES PVT. LTD. Vs. STEEL AUTHORITY OF INDIA LTD. AND ORS.
|
January 21, 2016 |
|
PADMA BAKSHI & ORS Vs. THE STATE OF WEST BENGAL
|
August 24, 2016 |
|
PALASH GHOSH Vs. STATE OF WEST BENGAL
|
May 19, 2016 |
|
PALAY DUTTA AND ORS. Vs. ALI AFSAR AND ORS.
|
April 5, 2016 |
|
PALTU SHIL Vs. THE STATE OF WEST BENGAL
|
January 27, 2016 |
|
PAMPA BANERJEE Vs. SRI MRIDUL BANERJEE
|
July 18, 2016 |
|
PANCHANAN SHIL ( IN JAIL) & ANR. Vs. THE STATE OF WEST BENGAL
|
December 15, 2016 |
|
PANCHU MANDAL Vs. STATE OF WEST BENGAL & ORS
|
September 8, 2016 |
|
PANJATAN SK. & ANR. Vs. THE STATE OF WEST BENGAL
|
June 14, 2016 |
|
PANKAJ KUMAR BAG & ANR Vs. DILIP KUMAR BAG
|
September 7, 2016 |
|
PANKAJ KUMAR MALLICK @ PANKAJ MALLICK Vs. STATE OF WEST BENGAL
|
June 16, 2016 |
|
PANKAJ MINZ Vs. THE STATE OF WEST BENGAL AND ORS.
|
February 25, 2016 |
|
PANKAJ SHUKLA Vs. UNION OF INDIA AND OTHERS
|
July 14, 2016 |
|
PAPIYA MAJUMDAR Vs. THE STATE OF WEST BENGAL & ORS
|
September 15, 2016 |
|
PARAG MUKHERJEE Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 14, 2016 |
|
PARBATI SENAPATI Vs. TOSHAN SENAPATI
|
August 5, 2016 |
|
PARESH CHANDRA MONDAL AND ORS. Vs. THE STATE OF WEST BENGAL
|
March 9, 2016 |
|
PARESH MONDAL Vs. THE STATE OF WEST BENGAL & ORS
|
September 9, 2016 |
|
PARIMAL KUMAR DAS & ORS. Vs. SMT. NILIMA THAKUR @ PAIRA & ORS.
|
April 12, 2016 |
|
PARIMAL KUMAR LODH AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 6, 2016 |
|
PARIVAR ENCLAVE PVT. LTD. Vs. SAMIR DUTTA
|
June 14, 2016 |
|
PARTHA BANDYOPADHYAY AND ORS. Vs. RESERVE BANK OF INDIA AND ORS.
|
April 7, 2016 |
|
PARTHA PRATIM BHATTACHARJEE Vs. KALI KINKAR SINGH AND ANOTHER
|
August 11, 2016 |
|
PARTHA PRATIM MITRA Vs. SMT. SUVRA SOM & ORS
|
March 9, 2016 |
|
PARTHA SARATHI CHAKRABORTY Vs. THE STATE OF WEST BENGAL
|
October 3, 2016 |
|
PARUL CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS
|
October 5, 2016 |
|
PARUL PROJECTS LIMITED & ORS. Vs. DR. MRINAL KANTI BASU & ORS.
|
December 16, 2016 |
|
PARUL PROJECTS LIMITED & ORS. Vs. MANORANJAN BHATTACHARJEE & ORS.
|
December 16, 2016 |
|
PHOOLTAS HARSCO RAIL SOLUTIONS PRIVATE LIMITED Vs. AUTO COMPONENTS PRIVATE LIMITED AND ORS.
|
February 8, 2016 |
|
PHOSPHATE COMPANY LIMITED Vs. EMIRATES TRADING AGENCY LLC
|
September 27, 2016 |
|
PHRISKILA BARLA AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
April 11, 2016 |
|
PHULMAYA TAMANG Vs. ORIENTAL INSURANCE CO. LTD
|
January 29, 2016 |
|
PIC DEPARTMENTAL PRIVATE LIMITED Vs. THE KOLKATA MUNICIPAL CORPORATION & ORS.
|
June 22, 2016 |
|
PINKI DAS (SEN) Vs. SUNIL DAS AND ANOTHER
|
August 12, 2016 |
|
PINTU RANJAN DEY Vs. CESC LIMITED & ORS.
|
April 12, 2016 |
|
PINTU RUIDAS Vs. THE STATE OF WEST BENGAL
|
February 26, 2016 |
|
POLLY CHAKRABORTY NEE ROY Vs. SANJAY CHAKRABORTY
|
August 3, 2016 |
|
PRABAL KUMAR GHOSH Vs. SANCHITA GHOSH
|
October 3, 2016 |
|
PRABHA AGARWAL Vs. ADITI OIL MILL
|
June 10, 2016 |
|
PRABHAS CHANDRA ROY Vs. MANJUSHREE ROY & ANR
|
April 20, 2016 |
|
PRABHAT KUMAR ACHARYA Vs. GOURI RANI BHUNIA AND ORS.
|
March 2, 2016 |
|
PRABIR KUMAR HALDER Vs. SOUDAMINI MAZUMDER & ORS.
|
August 11, 2016 |
|
PRABIR KUMAR KUNDU Vs. MIHIR KUMAR KUNDU AND ORS.
|
February 10, 2016 |
|
PRADIP CHATTERJEE Vs. SMT. IRA DAS
|
January 27, 2016 |
|
PRADIP KUMAR MORE Vs. STATE OF WEST BENGAL
|
May 11, 2016 |
|
PRADIP MANDAL Vs. UNION OF INDIA
|
June 9, 2016 |
|
PRAGMA BUILDTECH PVT. LTD Vs. RANJIT KUMAR SAHA
|
December 6, 2016 |
|
PRAHLAD BHATTACHARYA Vs. THE CIT AND ORS.
|
March 4, 2016 |
|
PRAKASH CHANDRA MONDAL Vs. STATE OF WEST BENGAL & ORS
|
September 19, 2016 |
|
PRAMOD KUMAR NATHANI Vs. UNION OF INDIA
|
May 18, 2016 |
|
PRANAB DAS Vs. PRADIP DAS AND ORS.
|
March 15, 2016 |
|
PRANAB KUMAR RAY Vs. AMAL KUMAR DUTTA
|
April 29, 2016 |
|
PRASANTA JANA Vs. STATE OF WEST BENGAL
|
March 2, 2016 |
|
PRASANTA KARMAKAR Vs. STATE OF WEST BENGAL
|
April 11, 2016 |
|
PRASUN CHAKRABORTY AND ORS. Vs. INDIRA JAISWAL
|
March 10, 2016 |
|
PRATAP KEDIA AND ORS. Vs. DILIP KUMAR AGARWAL AND ORS.
|
March 7, 2016 |
|
PRATAP RAY Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY
|
June 8, 2016 |
|
PRATIMA BANERJEE & ANR Vs. STATE OF WEST BENGAL & ANR
|
September 6, 2016 |
|
PRATIMA SENGUPTA & ANR Vs. GOURI LAHIRI & ORS
|
September 16, 2016 |
|
PRATYAHA NEWS SERVICE PRIVATE LIMITED Vs. PRATIDIN PRAKASHANI PRIVATE LIMITED
|
February 24, 2016 |
|
PRAVASH CHANDRA MAITY Vs. ONKAR INVESTO
|
August 17, 2016 |
|
PRAVAT DAS & ORS Vs. STATE OF WEST BENGAL
|
October 4, 2016 |
|
PRAVIN N.SHAH Vs. STATE OF WEST BENGAL
|
March 7, 2016 |
|
PRECISION PROCESSORS (INDIA) PRIVATE LIMITED Vs. BANK OF INDIA
|
February 1, 2016 |
|
PREM CHAND BARMAN Vs. THE STATE OF WEST BENGAL
|
September 21, 2016 |
|
PREM CHAND DUTTA Vs. STATE OF WEST BENGAL
|
May 20, 2016 |
|
PREM CHAND SHAW Vs. ASSISTANT COMMISSIONER AND ORS.
|
March 4, 2016 |
|
PREMIUM EXCHANGE & FINANCE LTD. & ANR. Vs. M/S. S.N. BAGLA & CO. & ORS.
|
September 2, 2016 |
|
PREMTOSH LODH Vs. UNION OF INDIA AND ORS.
|
January 11, 2016 |
|
PRICE WATER HOUSE AND ANR. Vs. COMMISSIONER OF INCOME TAX
|
December 8, 2016 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX, DURGAPUR Vs. M/S.DUTTA AUTOMOBILES PVT. LTD.
|
May 17, 2016 |
|
PRITAM SARKHEL Vs. THE STATE OF WEST BENGAL AND ANOTHER
|
June 15, 2016 |
|
PRITHA DASGUPTA Vs. THE STATE OF WEST BENGAL
|
February 3, 2016 |
|
PRITI DEY (CHANDRA) Vs. SUBHASISH DEY AND ORS.
|
April 6, 2016 |
|
PRITIKANA SAHAROY Vs. DURGA MONDAL
|
September 29, 2016 |
|
PRIYANKA DAS Vs. SUJIT KUMAR DAS
|
June 23, 2016 |
|
PROPERTY COMPANY LTD. Vs. ROHINTEN DADDY MAZDA
|
December 16, 2016 |
|
PROSENJIT DAS Vs. STATE OF WEST BENGAL AND ORS
|
March 16, 2016 |
|
PROTIVA SEN @ PROTIVA SENGUPTA Vs. PARITOSH KUMAR MUKHOPADHYAY & ORS
|
September 16, 2016 |
|
PROVA CHOWDHURY @ PRAVA CHAUDHURY Vs. DEEPAK CHOWDHURY
|
May 17, 2016 |
|
PUBLIC SERVICE COMMISSION & ANOTHER Vs. ABDUL HAQUE & OTHERS
|
November 3, 2016 |
|
PUNDEO SINGH & ORS Vs. UNION OF INDIA & ORS
|
September 21, 2016 |
|
PURABI CHATTERJEE Vs. SURAJIT BANERJEE & ORS
|
September 23, 2016 |
|
PURAN GIRI Vs. STATE OF WEST BENGAL AND ORS.
|
January 14, 2016 |
|
PURNA CHANDRA SARKAR Vs. STATE OF WEST BENGAL & ORS
|
October 5, 2016 |
|
PURNA SASHI BISWAS Vs. BISHNUPADA MONDAL
|
June 7, 2016 |
|
PURNENDRO MULLICK & ORS. Vs. TAPENDRO MULLICK & ANR.
|
February 24, 2016 |
|
PURNIMA NANDI & ORS Vs. STATE OF WEST BENGAL & ORS
|
August 17, 2016 |
|
PURTI WEST ENCLAVE PRIVATE LIMITED AND ORS. Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.
|
March 31, 2016 |
|
PURUSHOTTAM DASS BANGUR Vs. STATE
|
May 4, 2016 |
|
PUSHPA DEVI BANGUR & ORS Vs. M B COMMERCIAL CO LTD & ANR
|
October 3, 2016 |
|
PUSPA DEVI BAGLA AND ANOTHER Vs. THE STATE OF WEST BENGAL & OTHERS
|
June 30, 2016 |
|
PUSPA SHARMA & ORS Vs. BAIDYANATH PRASAD SINGH & ANR
|
August 23, 2016 |
|
PUTUL GAYEN & ORS. Vs. PIJUSH BAIRAGI & ORS.
|
September 6, 2016 |
|
PUTUL RABIDAS Vs. EASTERN COALFIELDS LIMITED
|
May 18, 2016 |
|
R.A.V. DRAVYA (P) LTD. Vs. CONCAST GLOBAL LTD.
|
March 14, 2016 |
|
R.K. WIRE PRODUCTS LTD. Vs. JT. COMMISSIONER OF SALES TAX AND ORS.
|
February 18, 2016 |
|
RABIN BARAT Vs. STATE OF WEST BENGAL & ORS.
|
May 17, 2016 |
|
RABIN ROY @ BISHU & ANR Vs. STATE OF WEST BENGAL
|
September 9, 2016 |
|
RABINDRA NATH DAS GUPTA AND ORS. Vs. KARNANI PROPERTIES LIMITED
|
April 28, 2016 |
|
RABINDRA NATH MUNSI & OTHERS Vs. THE STATE OF WEST BENGAL & ORS.
|
June 15, 2016 |
|
RABINDRA NATH ROY Vs. STATE OF WEST BENGAL & ORS.
|
August 23, 2016 |
|
RADHE SHYAM Vs. UNION OF INDIA
|
December 16, 2016 |
|
RAFIK MONDAL & ORS Vs. ASHIT GHOSH & ORS
|
September 22, 2016 |
|
RAFIQ & ANR Vs. MUNSHILAL & ANR.
|
June 20, 2016 |
|
RAHAMAT ALI MONDAL Vs. STATE OF WEST BENGAL
|
April 7, 2016 |
|
RAHUL JHAGHARIA Vs. UNION OF INDIA
|
February 1, 2016 |
|
RAHUL SK @ RUHUL SK Vs. STATE OF WEST BENGAL
|
September 6, 2016 |
|
RAIHAN SK & ORS Vs. SABUR SK. & ANR
|
August 2, 2016 |
|
RAILTEL CORPORATION OF INDIA LTD. & ORS. Vs. S.P. TELECOM
|
January 13, 2016 |
|
RAJ KUMAR RAM Vs. THE STATE OF WEST BENGAL
|
April 7, 2016 |
|
RAJA UDYOG PVT. LTD. Vs. RAJA FOOD INDUSTRIES
|
January 27, 2016 |
|
RAJBAHADUR ROY @ RAKESH ROY Vs. SUBHRA ROY
|
August 23, 2016 |
|
RAJEN @ RAJU MONDAL Vs. THE STATE OF WEST BENGAL
|
June 16, 2016 |
|
RAJENDRA NATH GANGULY Vs. SARBANI GANGULY & ANR.
|
March 22, 2016 |
|
RAJENDRA NATH MUKHERJEE Vs. THE BURDWAN MUNICIPALITY AND ORS.
|
November 28, 2016 |
|
RAJESH BAID & ANR. Vs. MOHAMMAD IBRAHIM
|
July 20, 2016 |
|
RAJESH KUMAR PANDEY & ANR Vs. M/S. NILMA VINIMAY PVT. LTD
|
December 23, 2016 |
|
RAJESH KUMAR SHARMA Vs. UNION OF INDIA
|
January 5, 2016 |
|
RAJESH P. THAKKAR Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
|
November 21, 2016 |
|
RAJIB SAHA Vs. MANJUR ALAM MALLICK AND ANR.
|
December 23, 2016 |
|
RAJMANDIR ESTATES PRIVATE LIMITED. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA - III, KOLAKTA
|
May 13, 2016 |
|
RAJU ADHIKARY AND ORS. Vs. THE STATE OF WEST BENGAL
|
April 5, 2016 |
|
RAJU SINGHA Vs. THE STATE OF WEST BENGAL
|
July 14, 2016 |
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RAKESH JAMADAR ALIAS RAKESH ALI Vs. THE STATE OF WEST BENGAL
|
May 5, 2016 |
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RAKESH KUMAR MISHRA Vs. STATE OF WEST BENGAL
|
May 17, 2016 |
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RAM AWTAR KUMAR AND OTHERS Vs. JOY DEB CHANDRA DEY AND OTHERS
|
August 8, 2016 |
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RAM BABU PANDIT & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
|
June 15, 2016 |
|
RAM CHANDRA MONDAL AND ORS. Vs. THE STATE OF WEST BENGAL
|
April 7, 2016 |
|
RAM DUTTA RAM Vs. UNION OF INDIA & ORS
|
July 22, 2016 |
|
RAM EKBAL RAI & ORS Vs. SHAMSHER RAHAMAN & ORS
|
August 11, 2016 |
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RAM GOPAL AGARWALA & ORS Vs. PRASUN GUHA
|
October 5, 2016 |
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RAM KUMAR DEBSHARMA Vs. STATE OF WEST BENGAL & ORS
|
September 19, 2016 |
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RAM PANDEY Vs. RITA PANDEY
|
March 21, 2016 |
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RAM SARAN LALL Vs. MST. DOMINI KUER
|
October 6, 2016 |
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RAMA GHOSH Vs. ANIRBAN MITRA
|
August 19, 2016 |
|
RAMA PAUL @ PAL & ORS. Vs. ALOK NARAYAN CHOWDHURY & ORS.
|
December 2, 2016 |
|
RAMAN CHANDRA MAHATO Vs. SMT. ANJANA MAHATO
|
April 15, 2016 |
|
RAMBHU DEVI Vs. COAL INDIA LIMITED
|
June 7, 2016 |
|
RAMBRIJ MAHATO @ BHOMAL & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
June 30, 2016 |
|
RAMESH KUMAR & COMPANY PRIVATE LIMITED & ANR Vs. BOARD OF TRUSTEES FOR PORT OF KOLKATA & ORS
|
August 19, 2016 |
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RAMESH KUMAR AGARWAL AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
March 31, 2016 |
|
RAMESH SHARMA Vs. SUPERINTENDENT OF POLICE, CBI, ACB KOLKATA AND ANR.
|
September 6, 2016 |
|
RAMESHWAR PROPERTIES PVT. LTD. Vs. KMC AND ORS.
|
March 17, 2016 |
|
RAMJAN ALI Vs. TUHIN DANDAPAT
|
May 10, 2016 |
|
RAMPRASAD GUPTA & ANR Vs. STATE OF WEST BENGAL & ANR
|
September 21, 2016 |
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RAMSARUP INDUSTRIES LTD. Vs. CONTROLLING AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT, 1972 & ORS.
|
December 5, 2016 |
|
RAMSHILA ENTERPRISES PRIVATE LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
March 8, 2016 |
|
RANAJIT GOPAL ROY Vs. THE STATE OF WEST BENGAL & ORS.
|
February 2, 2016 |
|
RANAJIT KUMAR SANTRA Vs. NABADWIP SANTRA & ANR
|
September 13, 2016 |
|
RANGALI AGROTECH PVT LTD & ORS Vs. GAYATRI DEVI PODDAR & ORS
|
August 24, 2016 |
|
RANGLAL BAGARIA HUF AND ORS. Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
|
May 4, 2016 |
|
RANI KISKU Vs. STATE OF WEST BENGAL AND ORS.
|
June 28, 2016 |
|
RANJAN DAS @ RONA Vs. THE STATE OF WEST BENGAL
|
August 11, 2016 |
|
RANJAN NAIK Vs. THE UNION OF INDIA AND OTHERS
|
January 11, 2016 |
|
RANJAN SHARMA @ BUBAI Vs. STATE OF WEST BENGAL
|
May 20, 2016 |
|
RANJIT KUMAR DEB Vs. RANJIT KUMAR GANGULY & ORS
|
August 17, 2016 |
|
RANJIT KUMAR MAZUMDER AND ORS. Vs. THE STATE OF WEST BENGAL
|
March 9, 2016 |
|
RASHMI METALIKS LIMITED Vs. UNION OF INDIA
|
June 2, 2016 |
|
RASHMI METALIKS LTD. Vs. S.B.S. TRANSPOLE LOGISTICS PVT. LTD.
|
July 19, 2016 |
|
RATAN CHANDRA SARKAR Vs. KUSHKANTA SARKAR & ANR.
|
September 2, 2016 |
|
RATAN MAHATO Vs. BHABI SINGH SARDAR & ANR.
|
March 7, 2016 |
|
RATAN SARKAR Vs. SURAJIT LAHIRI
|
September 23, 2016 |
|
RATHINDRA NATH BANDHOPADHYAY Vs. BROADWAY CENTRE AND ORS.
|
March 8, 2016 |
|
RATNA MITTER Vs. STATE OF WEST BENGAL & ORS
|
September 21, 2016 |
|
RATNESH SRIVASTAV Vs. UNION OF INDIA & ORS
|
July 15, 2016 |
|
RAVI UDYOG PRIVATE LIMITED Vs. S.G. PROJECTS LTD.
|
August 18, 2016 |
|
RAVINDRA PRATAP SINGH Vs. RASHID AHMED AND ORS.
|
March 16, 2016 |
|
RAZIA BEGUM Vs. KOLKATA MUNICIPAL CORPORATION
|
May 26, 2016 |
|
RAZIA KHATOON & ANR Vs. THE STATE OF WEST BENGAL & ORS
|
July 28, 2016 |
|
RDB INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
September 29, 2016 |
|
REBATI RANJAN RAY Vs. UNITED BANK OF INDIA & ANR.
|
February 4, 2016 |
|
RECKITT BENCKISER AUSTRALIA PTY. LTD Vs. CONTROLLER OF PATENTS AND DESIGNS & ORS.
|
October 5, 2016 |
|
RELIANCE COMMUNICATIONS LTD. AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
March 28, 2016 |
|
RENU AGARWAL & ORS Vs. SUSHILA DEVI AGARWAL
|
September 23, 2016 |
|
RENUKA KHATUA Vs. STATE OF WEST BENGAL & ORS
|
January 15, 2016 |
|
RICK LUNSFORD TRADE & INVESTMENT LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 17, 2016 |
|
RITA DEY Vs. ASHIT KUMAR SAHA
|
April 4, 2016 |
|
RITA DEY CHOWDHURY NEE NANDY Vs. DR. KALYAN DEY CHOWDHURY
|
September 15, 2016 |
|
ROHIT FERRO TECH LTD Vs. CHIEF COMMISSIONER OF CENTRAL EXERCISE
|
April 1, 2016 |
|
ROMA SENGUPTA Vs. COMMISSIONER OF INCOME TAX - I KOLKATA AND ORS.
|
March 11, 2016 |
|
ROSE VALLEY REAL ESTATES CONSTRUCTIONS LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
January 14, 2016 |
|
ROSHMI BHATTACHARJEE Vs. STATE OF WEST BENGAL & ORS
|
September 16, 2016 |
|
RUCHI SOYA INDUSTRIES LIMITED AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
February 11, 2016 |
|
RUCHI SOYA INDUSTRIES LTD. Vs. UNION OF INDIA
|
February 23, 2016 |
|
RUCHINDUBIKASH DAS MAHAPATRA Vs. STATE OF WEST BENGAL &ORS
|
August 31, 2016 |
|
RUHINI KANTA BARMAN Vs. STATE OF WEST BENGAL AND ORS.
|
July 5, 2016 |
|
RUMA GHOSH @ SABANA BEGUM Vs. STATE OF WEST BENGAL & ORS.
|
February 8, 2016 |
|
RUNU NANDI Vs. NEW INDIA ASSURANCE CO. LTD.
|
May 10, 2016 |
|
RUPA & CO. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER WEST BENGAL
|
August 4, 2016 |
|
S R BATLIBOI & CO. LLP Vs. ASST. COMMISSIONER OF INCOME TAX, CIRCLE 54 KOLKATA
|
March 21, 2016 |
|
S.A. SALIM Vs. THE STATE
|
January 15, 2016 |
|
S.E.H. IMAM AZAM Vs. MAULANA AZAD NATIONAL URDU UNIVERSITY AND ORS.
|
February 10, 2016 |
|
S.K. BASU Vs. PARESH VORA AND ORS.
|
March 15, 2016 |
|
S.K. SHARMA AND ORS. Vs. MAULANA ABUL KALAM AZAD UNIVERSITY OF TECHNOLOGY
|
April 29, 2016 |
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S.N. BOSE & CO. Vs. INDIAN OIL CORPORATION LIMITED AND ORS.
|
April 19, 2016 |
|
S.S. CHATTERJEE Vs. TANIYA BAGUI AND ORS.
|
March 29, 2016 |
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SACHIDANAND SINGH Vs. INDIAN OIL CORPORATION
|
May 11, 2016 |
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SACHINDRA NATH DEY Vs. UNION OF INDIA & ORS.
|
June 8, 2016 |
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SACHINDRA NATH KARMAKAR Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
|
September 19, 2016 |
|
SADANALA RAMAKRISHNA & ORS Vs. NATIONAL INVESTIGATION AGENCY
|
August 26, 2016 |
|
SADHAN GHOSH Vs. THE STATE OF WEST BENGAL
|
January 5, 2016 |
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SADHAN GHOSH & ORS Vs. THE STATE OF WEST BENGAL
|
September 26, 2016 |
|
SADHAN KUMAR KUNDU Vs. UNION OF INDIA AND ORS.
|
March 22, 2016 |
|
SAGAR GHOSH AND ORS. Vs. STATE OF WEST BENGAL
|
February 19, 2016 |
|
SAHADAT HOSSAIN & ORS. Vs. SABIHA BEGUM & ORS.
|
March 16, 2016 |
|
SAHADEV MUDLI Vs. STATE OF WEST BENGAL AND ORS.
|
January 13, 2016 |
|
SAHEB PEADA Vs. THE STATE OF WEST BENGAL
|
March 10, 2016 |
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SAHILA KHATUN Vs. THE STATE OF WEST BENGAL & OTHERS
|
July 15, 2016 |
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SAIFUDDIN SARDAR Vs. STATE OF WEST BENGAL
|
March 11, 2016 |
|
SAILEN GANGULY Vs. STATE OF WEST BENGAL
|
February 5, 2016 |
|
SAIMA KHATUN Vs. STATE OF WEST BENGAL
|
March 1, 2016 |
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SAINUR BIBI Vs. KETABUL SK. & ORS
|
August 9, 2016 |
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SAJAL DUTTA Vs. RESERVE BANK OF INDIA AND ORS.
|
March 16, 2016 |
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SAJEEB GURUNG Vs. THE STATE OF WEST BENGAL
|
April 19, 2016 |
|
SAJET ALI KHAN @ SAZZED ALI KHAN Vs. STATE OF WEST BENGAL
|
June 2, 2016 |
|
SALEMA BIBI Vs. STATE OF WEST BENGAL
|
March 1, 2016 |
|
SALIM BADSHA Vs. MD. NAZIRUDDIN SK.
|
April 27, 2016 |
|
SALMA BEGUM Vs. BARASAT MUNICIPALITY
|
December 15, 2016 |
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SAMAR CHOWDHURY Vs. THE STATE OF WEST BENGAL
|
June 16, 2016 |
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SAMAR SAMANTA Vs. STATE OF WEST BENGAL
|
May 26, 2016 |
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SAMARENDRA BANGAL AND ORS. Vs. PRAFULLA BANGAL
|
January 15, 2016 |
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SAMARENDRA NATH BHATTACHARJEE Vs. STATE BANK OF INDIA AND ORS.
|
January 15, 2016 |
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SAMARENDRA NATH GHOSH Vs. THE STATE OF WEST BENGAL & OTHERS
|
July 15, 2016 |
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SAMARESH SARKAR ALIAS KALU Vs. STATE OF WEST BENGAL AND ANOTHER
|
September 27, 2016 |
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SAMBHU DUSHAD Vs. COAL INDIA LIMITED AND OTHERS
|
January 27, 2016 |
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SAMIR BARIK AND ORS. Vs. STATE OF WEST BENGAL
|
February 3, 2016 |
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SAMIR ROY AND ORS. Vs. SAGAR MATA BUILDERS AND ORS.
|
March 2, 2016 |
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SAMIR SARKAR AND ORS. Vs. THE STATE OF WEST BENGAL
|
February 29, 2016 |
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SAMIRAN MONDAL Vs. STATE OF WEST BENGAL
|
May 31, 2016 |
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SAMREEN ARIF Vs. CALCUTTA UNIVERSITY
|
June 14, 2016 |
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SAMSUL HAQUE SARDAR & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
July 26, 2016 |
|
SANANDA BANERJEE Vs. UNION OF INDIA
|
May 26, 2016 |
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SANATAN GHOSH @ SONA AND ORS Vs. THE STATE OF WEST BENGAL
|
April 26, 2016 |
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SANATAN GHOSH AND ORS. Vs. THE STATE OF WEST BENGAL
|
April 26, 2016 |
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SANATAN MATHURA & ORS Vs. MADAN MAHAN DAS & ORS
|
September 29, 2016 |
|
SANDEEP BERA Vs. CHIEF SECRETARY, GOVERNMENT OF WEST BENGAL & ORS.
|
October 6, 2016 |
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SANDHYA BASU MALLICK & ANR. Vs. SRI PRAMATHA NATH SEN
|
December 15, 2016 |
|
SANDHYA DUTTA & ORS Vs. KHAGENDRA NATH BURMAN
|
June 17, 2016 |
|
SANDIP GHOSH Vs. SUCHITRA BANERJEE
|
July 26, 2016 |
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SANGHAMITRA MONDAL Vs. MAHUA DAS (MONDAL) AND ORS.
|
January 8, 2016 |
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SANJAY HALDER Vs. BUDHAN RAJAK
|
March 30, 2016 |
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SANJAY JAIN Vs. RAJ KUMAR SAHA & ANR.
|
October 4, 2016 |
|
SANJEEV KISHOR Vs. THE STATE
|
January 18, 2016 |
|
SANJEEV KUMAR SINGH Vs. INDIAN INSTITUTE OF TECHNOLOGY
|
May 10, 2016 |
|
SANJIT DAS Vs. STATE OF WEST BENGAL & ORS
|
August 16, 2016 |
|
SANJIT MAJHI Vs. THE STATE OF WEST BENGAL
|
August 26, 2016 |
|
SANJOY KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
June 2, 2016 |
|
SANJOY KUMAR SETT Vs. DHARAMRAJ PRASAD
|
June 13, 2016 |
|
SANKAR BISWAS @ DEEP SARKAR Vs. STATE OF WEST BENGAL
|
August 10, 2016 |
|
SANKAR RANA Vs. STATE OF WEST BENGAL
|
May 10, 2016 |
|
SANKAR ROY AND ORS. Vs. THE STATE OF WEST BENGAL
|
January 15, 2016 |
|
SANTANU BISWAS & ANR Vs. REKHA BEHERA & ANR
|
September 28, 2016 |
|
SANTANU CHATTOPADHYAY Vs. DHIMAN PAL
|
August 18, 2016 |
|
SANTI NAYEK Vs. THE STATE OF WEST BENGAL
|
November 18, 2016 |
|
SANTI SUDHA LAYEK Vs. SOUTH BENGAL STATE TRANSPORT CORPORATION & ORS.
|
September 15, 2016 |
|
SANTIRAM CHOWDHURY AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
|
July 19, 2016 |
|
SANTOSH HALDER Vs. SASWATI HALDER (DUTTA) AND ORS.
|
February 22, 2016 |
|
SANTOSH PROMOTERS PVT. LTD. & ORS. Vs. INTRASOFT TECHNOLOGIES LTD
|
December 9, 2016 |
|
SANWAR AGARWAL Vs. COMMISSIONER OF CUSTOMS (PORT) AND ORS.
|
April 7, 2016 |
|
SAPNA ROY Vs. UNION OF INDIA AND OTHERS
|
February 3, 2016 |
|
SAPTRISHI INFRATRADE PRIVATE LIMITED Vs. SALES TAX OFFICER, SILIGURI RANGE AND ORS
|
February 17, 2016 |
|
SARAF AGENCIES PRIVATE LIMITED Vs. KANORIA JUTE AND INDUSTRIES LIMITED
|
December 22, 2016 |
|
SARAF INFRA PROJECTS LTD. & ANR Vs. THE STATE OF WEST BENGAL & ORS
|
August 19, 2016 |
|
SARDARMULL KANKARIA Vs. KOLKATA IMPROVEMENT TRUST
|
May 20, 2016 |
|
SAROJKUMAR DAS Vs. STATE OF WEST BENGAL
|
June 20, 2016 |
|
SARWAN RAM @ SARWAN SINGH RAM & ANR. Vs. STATE OF WEST BENGAL
|
November 25, 2016 |
|
SASWATI MAJHI Vs. STATE OF WEST BENGAL
|
January 27, 2016 |
|
SASWATI SAHA Vs. STATE OF WEST BENGAL & ORS
|
December 7, 2016 |
|
SATISH CHANDRA MAITY Vs. STATE OF WEST BENGAL
|
April 12, 2016 |
|
SATOSH KUMAR MISHRA Vs. UNION OF INDIA
|
August 2, 2016 |
|
SATTAR SK. AND ORS. Vs. STATE OF WEST BENGAL
|
March 15, 2016 |
|
SATYABRATA ROY Vs. MADHUSRI ROY @ DAS
|
March 30, 2016 |
|
SATYAKI SEN Vs. SMT. RATULA SEN
|
July 28, 2016 |
|
SATYAKI SEN AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
March 14, 2016 |
|
SATYANARAYAN DANGAYACH Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 7, 2016 |
|
SAUMYA INFRAVENTURES PRIVATE LIMITED Vs. L & T FINANCE LTD.
|
June 7, 2016 |
|
SAUMYA MINING LIMITED Vs. SREI EQUIPMENT FINANCE LIMITED
|
January 29, 2016 |
|
SAUROV KUMAR MANDAL Vs. MRS. MADHURA MANDAL
|
September 23, 2016 |
|
SAVITRI PROPERTIES PVT. LTD Vs. AVANI PROJECTS & INFRASTRUCTURE LTD
|
April 29, 2016 |
|
SAW MYOW WIN Vs. THE STATE
|
March 30, 2016 |
|
SAYANI PANDEY Vs. AMITABHA PANDEY
|
June 7, 2016 |
|
SAYANTAN CHATTERJEE Vs. THE STATE OF WEST BENGAL AND ORS.
|
February 29, 2016 |
|
SAYED HASSAN ALI Vs. MAHAMMED SAHIDUL ISLAM
|
August 4, 2016 |
|
SEIKH SAHIDUL & ORS. Vs. SAJAHAN SHEIKH & ORS.
|
August 22, 2016 |
|
SELIM ANSARY Vs. STATE OF WEST BENGAL AND OTHERS
|
February 2, 2016 |
|
SEMIM ALAM AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
|
October 24, 2016 |
|
SENAUL SK. AND ORS. Vs. THE STATE OF WEST BENGAL
|
May 6, 2016 |
|
SENJUTI PAL Vs. THE STATE OF WEST BENGAL & ORS
|
September 27, 2016 |
|
SERAJUL ALI Vs. STATE OF WEST BENGAL
|
May 20, 2016 |
|
SESA INTERNATIONAL LTD. & ANR. Vs. DIRECTOR GENERAL OF FOREIGN TRADE & ORS.
|
October 5, 2016 |
|
SEWERAGE & INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. Vs. SKIPPER LIMITED
|
July 11, 2016 |
|
SEWNARAYAN KHUBCHAND Vs. BAHUBALI ESTATES LTD. AND ORS.
|
April 8, 2016 |
|
SGS MARKETING Vs. UNION OF INDIA
|
July 20, 2016 |
|
SHAFIQUE AHMED Vs. STATE OF WEST BENGAL AND ORS.
|
March 29, 2016 |
|
SHAHI ENCLAVES PRIVATE LIMITED Vs. LALIT KUMAR GANERIWALA AND OTHERS
|
August 22, 2016 |
|
SHAHI ENCLAVES PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
May 2, 2016 |
|
SHAHIRA KHATOON MULLICK Vs. RABIUL HAQUE MULLICK & ORS
|
March 29, 2016 |
|
SHAIKH SARFARAJ HOSSAIN Vs. THE STATE OF WEST BENGAL & ORS.
|
August 23, 2016 |
|
SHAJAN T OOMMEN Vs. STATE
|
January 15, 2016 |
|
SHAKUNTALA DEVI KANODIA & ORS. Vs. GINNI FARMS PVT. LTD. & ORS.
|
February 24, 2016 |
|
SHALIMAR CHEMICAL WORKS LIMITED Vs. USHA HOLDING & ENCLAVE PRIVATE LIMITED AND ANOTHER
|
February 29, 2016 |
|
SHAMBHU NATH DAS Vs. CHAIRMAN, WBSEDCL & ORS
|
September 28, 2016 |
|
SHAMS TABREZ Vs. STATE OF WEST BENGAL
|
July 8, 2016 |
|
SHANKAR AUTO SERVICE & ANR. Vs. INDIAN OIL CORPORATION LTD. & ORS.
|
June 24, 2016 |
|
SHANTI DEVI AGARWAL Vs. W B S E D C L & ORS
|
September 29, 2016 |
|
SHANTI DEVI AND ORS. Vs. KALI PROSAD SHAW
|
May 4, 2016 |
|
SHARAT DEORAH Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.
|
March 15, 2016 |
|
SHARMA AYURVED PVT. LTD. Vs. SWAIKA CENTER RESIDENTS WELFARE ASSOCIATION
|
May 26, 2016 |
|
SHARMILA KAR & ORS. Vs. UCO BANK & ORS.
|
July 20, 2016 |
|
SHASHI SAHA Vs. THE STATE OF WEST BENGAL AND OTHERS
|
March 29, 2016 |
|
SHAUNAK PROPERTIES PVT. LTD. Vs. MANJULA SENGUPTA & ORS.
|
June 21, 2016 |
|
SHEELA GHOSH Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.
|
May 12, 2016 |
|
SHEO KUMAR MISHRA Vs. DEPUTY COMMISSIONER INCOME TAX
|
February 26, 2016 |
|
SHEO SHARAN ROY Vs. GOPAL PRASAD SUNAR
|
September 6, 2016 |
|
SHIBAMOY DUTTA AND ORS. Vs. MANOJ KUMAR
|
January 20, 2016 |
|
SHIBANI CHAKRABORTY Vs. STATE OF WEST BENGAL AND ORS.
|
March 3, 2016 |
|
SHIBAPADA CHAKROBORTY Vs. STATE OF WEST BENGAL
|
January 15, 2016 |
|
SHIBU DAS Vs. STATE OF WEST BENGAL
|
June 2, 2016 |
|
SHILADITYA HALDER Vs. THE STATE OF WEST BENGAL & OTHERS
|
September 29, 2016 |
|
SHILADITYA HALDER Vs. STATE OF WEST BENGAL AND OTHERS
|
December 6, 2016 |
|
SHIRIN FOODS LIMITED & ANR Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
|
October 6, 2016 |
|
SHIV BHAGWAN BAGARIA Vs. SALES TAX OFFICER AND ORS.
|
March 14, 2016 |
|
SHIV SINGH MEENA Vs. UNION OF INDIA
|
February 3, 2016 |
|
SHIVAM DEALCOM PRIVATE LIMITED Vs. MANJU BAGCHI & OTHER
|
March 9, 2016 |
|
SHIVNANDA SINGH Vs. STANDARD CHARTERED BANK AND ORS.
|
February 24, 2016 |
|
SHOELINE TRADING PRIVATE LIMITED AND ANR Vs. SPACE RESORT PRIVATE LIMITED AND OTHERS
|
August 30, 2016 |
|
SHOMENATH ROY CHOWDHURY Vs. ESKAG PHARMA PRIVATE LIMITED
|
May 20, 2016 |
|
SHREE BAHUBALI MERCANTILE PVT. LTD. Vs. SALES TAX OFFICER, CHINA BAZAR CHARGE
|
June 7, 2016 |
|
SHREE BALAJI PLYWOOD AND ORS. Vs. COMMISSIONER OF INCOME TAX AND ORS.
|
February 17, 2016 |
|
SHREE ENTERPRISES COAL SALES PVT. LTD. AND ORS. Vs. COAL INDIA LTD. AND ORS.
|
March 16, 2016 |
|
SHREE GANESH JUTE MILLS PVT. LTD. Vs. AKASH GANGA DEALCOMM PVT. LTD.
|
February 10, 2016 |
|
SHRI DHARAMRAJ Vs. SHRI AKSHAY PANT & OTHERS
|
June 13, 2016 |
|
SHRI KOMAL SINGH Vs. THE CENTRAL BANK OF INDIA & ORS.
|
July 22, 2016 |
|
SHRI MARIAPPAN Vs. THE UNION OF INDIA AND OTHERS
|
December 7, 2016 |
|
SHRI NAGESH RAM Vs. THE STATE
|
February 5, 2016 |
|
SHRI NILANJAN BASU Vs. SMT. CHAYA BASU
|
March 15, 2016 |
|
SHRI R. BALASUBRAMANIAM Vs. SHRI C.H. RAMBABU AND ANOTHER
|
February 29, 2016 |
|
SHRI. RAJEN SUBBA Vs. SMT. PADMA KUMARI RAI & ORS.
|
July 26, 2016 |
|
SHRIMATI ROMA SENGUPTA Vs. COMMISSIONER OF INCOME TAX - I
|
March 11, 2016 |
|
SHRIMATI SOVONA MAHAPATRA Vs. JAGADISH CHANDRA MAHAPATRA & ORS
|
May 12, 2016 |
|
SHWETA DEY Vs. STATE OF WEST BENGAL
|
October 5, 2016 |
|
SHYAM SUNDER JALAN Vs. UNITED BANK OF INDIA
|
May 13, 2016 |
|
SHYAMAL KANTI CHAKRABORTY Vs. PRANABENDU MOHAN CHAKRABORTY AND ORS.
|
January 14, 2016 |
|
SHYAMAL MONDAL Vs. STATE OF WEST BENGAL
|
August 24, 2016 |
|
SHYAMAL ROY Vs. THE STATE OF WEST BENGAL & ANR
|
November 28, 2016 |
|
SHYAMAPADA MANNA Vs. DEBALA RANI MAJHI
|
April 26, 2016 |
|
SHYAMSUNDAR AGARWAL Vs. STATE OF WEST BENGAL
|
June 24, 2016 |
|
SIBA @ SHIBA PROSAD SAHA Vs. BIMAN BIHARI SAHA & ORS.
|
February 15, 2016 |
|
SIBCO OVERSEAS PVT. LTD. Vs. UNION OF INDIA
|
January 28, 2016 |
|
SIBESH MAJUMDER Vs. PUNJAB AND SIND BANK AND ORS.
|
February 1, 2016 |
|
SIKHA DAS Vs. NITAI CHANDRA GHOSE
|
February 10, 2016 |
|
SIMPLEX INFRASTRUCTURES LTD. Vs. UNION OF INDIA
|
June 20, 2016 |
|
SIMPLEX INFRASTRUCTURES LTD. Vs. COMMISSIONER OF SERVICE TAX
|
April 7, 2016 |
|
SINGLO (INDIA) TEA LTD. Vs. COMMISSIONER OF INCOME TAX AND ORS.
|
March 4, 2016 |
|
SIRAJUL ISLAM AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
January 21, 2016 |
|
SISTER LILY Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 25, 2016 |
|
SISTER P. MARY SHANTI Vs. MD.SELIM SK.
|
March 4, 2016 |
|
SISTERS OF ST. JOSEPH OF CLUNY Vs. STATE OF WEST BENGAL & ORS.
|
July 13, 2016 |
|
SITA RAM SHAW Vs. MIRA SINGH & ORS
|
September 29, 2016 |
|
SITARAM AGARWALA Vs. STATE OF WEST BENGAL
|
May 10, 2016 |
|
SITARAM SONKAR Vs. BASANT PROSAD SHAW
|
August 16, 2016 |
|
SK AKBAR ALI Vs. BISWAJIT KARMAKAR, BEING DECEASED REPRESENTED BY H
|
September 28, 2016 |
|
SK KHAIRUL @ MAKHAN SK Vs. STATE OF WEST BENGAL
|
September 2, 2016 |
|
SK LAKU Vs. SK RIAJUDDIN & ORS
|
August 24, 2016 |
|
SK MAHARAM ALI @ SK SAKIL Vs. STATE OF WEST BENGAL
|
October 3, 2016 |
|
SK. ABDUL KADER & ORS. Vs. PHANIBHUSAN SAMANTA & ORS.
|
February 4, 2016 |
|
SK. ABDUL MATLEB Vs. R.P.S. KHALON & ORS.
|
April 1, 2016 |
|
SK. AKBAR ALIAS SK. AKBOR Vs. THE STATE OF WEST BENGAL & ORS.
|
October 5, 2016 |
|
SK. ALAUL HOQUE MONDAL Vs. VISWA BHARATI UNIVERSITY AND ORS.
|
January 6, 2016 |
|
SK. AMINUL Vs. THE STATE OF WEST BENGAL
|
August 10, 2016 |
|
SK. MABUT ALIAS SK. ABDUL MABUD Vs. THE STATE OF WEST BENGAL
|
July 12, 2016 |
|
SK. MANJUR Vs. SK. JAMAL
|
February 18, 2016 |
|
SK. PATAL @ SARIFUDDIN Vs. THE STATE OF WEST BENGAL
|
August 3, 2016 |
|
SK. RAHAMAN AND ORS. Vs. STATE OF WEST BENGAL
|
April 26, 2016 |
|
SK. RAJU Vs. THE STATE OF WEST BENGAL
|
February 19, 2016 |
|
SK. REYAD ALI AND ORS. Vs. THE STATE OF WEST BENGAL
|
April 8, 2016 |
|
SK. SOBUR Vs. THE STATE OF WEST BENGAL
|
December 6, 2016 |
|
SKIPPER LIMITED Vs. AKASH BANSAL AND ORS.
|
February 8, 2016 |
|
SM. KARABI NATH (DEY) Vs. THE STATE OF WEST BENGAL AND ORS.
|
February 24, 2016 |
|
SMC GLOBAL SECURITIES LTD Vs. STATE
|
September 5, 2016 |
|
SMPL INFRA LIMITED Vs. BHUSHAN POWER AND STEEL LIMITED
|
March 9, 2016 |
|
SMT ANURADHA UPADHYAY Vs. M. A. MAJID
|
August 8, 2016 |
|
SMT. AHAMEDI BEGUM & ANR. Vs. NOOR MD. ANSARI @ DOMA
|
June 8, 2016 |
|
SMT. ALOKA BHATTACHARJEE Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
|
November 10, 2016 |
|
SMT. ANUPAMA AGARWAL & ANR. Vs. SOUTH DUM DUM MUNICIPALITY & ORS.
|
December 15, 2016 |
|
SMT. BASANTI GANG Vs. MR. DEBAJYOTI BORAL, THE DISTRICT INSPECTOR OF SCHOOLS, SECONDARY EDUCATION (S.E.)
|
January 15, 2016 |
|
SMT. BUDHI KUJUR Vs. SUPERINTENDING ENGINEER AND OTHERS
|
January 11, 2016 |
|
SMT. DALIYA MAJUMDER NEE DE Vs. STATE OF WEST BENGAL & ORS.
|
September 5, 2016 |
|
SMT. DEBOPRIYA CHATTARAJ @ DEBOPRIYA CHATTERJEE (NEE BANERJEE) Vs. AMIT KUMAR CHATTARAJ @ AMIT KUMAR CHATTERJEE.
|
July 14, 2016 |
|
SMT. DIPANWITA KARMAKAR NEE RANA Vs. PRASANTA KARMAKAR
|
August 24, 2016 |
|
SMT. GITA DAS Vs. SRI. SAMIR DEY & ANR.
|
July 19, 2016 |
|
SMT. GITA RANI DEBNATH Vs. SRI MIHIR KUMAR SEN & ANR.
|
December 20, 2016 |
|
SMT. HELU PAL @ PIRU PAL Vs. MASTER SOUVIK SARKAR & ORS
|
May 5, 2016 |
|
SMT. IRA CHATTERJEE & ORS. Vs. SMT. MADHURI DAS @ MADHURI CHAKRABORTY & ORS.
|
February 11, 2016 |
|
SMT. JAYANTI MUKHOPADHYAY Vs. MAHENDRANATH PANJA & ANR.
|
August 3, 2016 |
|
SMT. JHARNA DEY Vs. INCOME TAX OFFICER, WARD
|
December 21, 2016 |
|
SMT. KALPANA BERA Vs. THE STATE OF WEST BENGAL & ANR.
|
November 25, 2016 |
|
SMT. KAMALA ADHIKARY Vs. SMT. MANIKA DAS
|
April 8, 2016 |
|
SMT. KANKAN MULLICK AND ANOTHER Vs. SRI ISWAR GOPAL JEW AND OTHERS
|
January 14, 2016 |
|
SMT. KIRAN PANDIT Vs. STATE OF WEST BENGAL
|
July 15, 2016 |
|
SMT. LALI MONDAL Vs. SRI SWAPAN KUMAR MONDAL
|
March 21, 2016 |
|
SMT. MADHU CHHANDA BANDYOPADHYAY @ MADHUCHHANDA BANERJEE AND ORS. Vs. SMT. SHANKARI KAYAL
|
November 18, 2016 |
|
SMT. MANJURA KHATUN Vs. NURUL HASAN KHAN @ RAJU & ANR.
|
May 18, 2016 |
|
SMT. MINOTI HAALDER Vs. SMT. SWAPNA BARAT AND OTHERS
|
September 1, 2016 |
|
SMT. MUN MUN GOWAMI NEE SEN Vs. THE STATE OF WEST BENGAL & ORS.
|
February 10, 2016 |
|
SMT. NAMITA MANDAL (MAITY) Vs. THE STATE OF WEST BENGAL & ORS
|
May 18, 2016 |
|
SMT. PARIMAL DAS & ORS. Vs. NARAYAN CHANDRA SARKAR & ORS.
|
January 21, 2016 |
|
SMT. PRIYANKA CHOWDHURY (NEE) PAUL Vs. SRI NARAYAN CHANDRA CHOWDHURY
|
May 3, 2016 |
|
SMT. RATNA BANERJEE Vs. DEBABRATA CHATTERJEE
|
June 29, 2016 |
|
SMT. REBATI MONDAL Vs. SMT. USHA MONDAL AND OTHERS
|
December 1, 2016 |
|
SMT. REKHA AGARWAL Vs. TAPAN KUMAR MISHRA & ORS
|
March 15, 2016 |
|
SMT. RITA PODDAR & ORS. Vs. NEW INDIA ASSURANCE CO. LTD. & ORS.
|
June 28, 2016 |
|
SMT. SABITRI DEBI SHARMA & ANR. Vs. RAJKUMARI DEBI SHARMA
|
April 28, 2016 |
|
SMT. SUNITA KEJRIWAL Vs. UNION OF INDIA
|
March 4, 2016 |
|
SMT. SUTAPA CHAKRABORTY (ADHIKARY) Vs. SRI. ASHIS CHAKRABORTY
|
May 3, 2016 |
|
SMT. SWARNALATA JAIN Vs. RABINDRA KUMAR SARAWAGI
|
November 29, 2016 |
|
SMT. URMILA JANA & ORS Vs. STATE OF WEST BENGAL & ORS
|
July 25, 2016 |
|
SMT. UTTARA MONDAL AND OTHERS Vs. SRI SAMIR MONDAL AND OTHERS
|
August 26, 2016 |
|
SN JHARNA MUDI Vs. STATE OF WEST BENGAL & ORS
|
June 16, 2016 |
|
SNANDY Vs. STATE
|
June 16, 2016 |
|
SOCIETY FOR DIRECT INITIATIVE FOR SOCIAL & HEALTH ACTION & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
|
December 23, 2016 |
|
SOE WIN AND OTHERS Vs. STATE
|
March 21, 2016 |
|
SOM KISKU Vs. STATE OF WEST BENGAL
|
September 1, 2016 |
|
SOM NATH DEY & ORS Vs. NAMITA GARAI & ORS
|
August 22, 2016 |
|
SOMA DAS (MALLICK) Vs. THE STATE OF WEST BENGAL & OTHERS
|
March 9, 2016 |
|
SOME MAJHI Vs. COAL INDIA LTD. AND ORS.
|
April 20, 2016 |
|
SOMESH JANA & OTHERS Vs. THE STATE OF WEST BENGAL & OTHERS
|
July 14, 2016 |
|
SOUMENDRA NATH GHOSH Vs. GITIKA GHOSH
|
August 5, 2016 |
|
SOUMITRA DHAR Vs. ASHIM KUMAR NANDY
|
November 29, 2016 |
|
SOUMMOPRIYO CHAKRABARTI Vs. TWINKLE CHAKRABARTY
|
February 23, 2016 |
|
SOURAV GANGULY Vs. UNION OF INDIA
|
June 30, 2016 |
|
SOURAV PRADHAN Vs. G M S A PVT LTD
|
February 26, 2016 |
|
SOVA SOLAR LTD. Vs. COMMR. OF CUS., C. EX. AND S.T., DURGAPUR
|
July 15, 2016 |
|
SPECIAL STEEL & WIRE WINGS Vs. RADHE SHYAM BHOOTRA
|
October 3, 2016 |
|
SREI CAPITAL MARKETS LIMITED Vs. GRID CORPORATION OF ORISSA LIMITED
|
September 8, 2016 |
|
SREI EQUIPMENT AND FINANCE PVT. LTD. Vs. KHYODA APIK AND ORS.
|
May 20, 2016 |
|
SREI EQUIPMENT FINANCE LIMITED AND ORS. Vs. AKHTAR HUSSAIN AND ORS.
|
March 2, 2016 |
|
SRI AJIT SARKAR Vs. SMT. MALATI DAS
|
July 11, 2016 |
|
SRI AMAR NATH PAUL & ORS Vs. THE STATE OF WEST BENGAL & ORS
|
May 12, 2016 |
|
SRI AMIT AGARAWAL Vs. UNION OF INDIA
|
December 2, 2016 |
|
SRI AMIYA GHOSH Vs. THE UNION OF INDIA & ORS.
|
October 5, 2016 |
|
SRI ANINDYA DEB Vs. SMT. DEBJANI DEB & ANR.
|
June 15, 2016 |
|
SRI ASIM NANDY Vs. STATE OF WEST BENGAL AND OTHERS
|
June 15, 2016 |
|
SRI ATUL CHANDRA GHORAI Vs. SUDHIR CHANDRA CHAKRABORTY AND ORS.
|
March 29, 2016 |
|
SRI BIDYAPATI PAL Vs. STATE OF WEST BENGAL
|
March 11, 2016 |
|
SRI BIHARIJI COLD ROLLERS PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
June 14, 2016 |
|
SRI BIJAN BEHARI MAITI Vs. THE STATE OF WEST BENGAL & ORS
|
August 16, 2016 |
|
SRI DEBIDAS MONDAL AND ORS. Vs. MAYA BHOWMICK AND ORS.
|
July 12, 2016 |
|
SRI GAUTAM PAUL Vs. SMT. RADHA RANI ROY
|
March 21, 2016 |
|
SRI GOUTAM BHATTACHARJEE Vs. THE STATE OF WEST BENGAL & OTHERS
|
August 3, 2016 |
|
SRI GURUBAR BISWAS Vs. SMT. KRISHNA BISWAS
|
March 10, 2016 |
|
SRI HARIDAS MONDAL Vs. STATE OF WEST BENGAL
|
June 22, 2016 |
|
SRI INDRANIL DASGUPTA & ANR. Vs. THE STATE OF WEST BENGAL & ANR.
|
January 21, 2016 |
|
SRI ISWAR GOPAL JEW AND OTHERS Vs. SMT. KANKAN MULLICK AND ANOTHER
|
January 14, 2016 |
|
SRI KANTI GANGULY Vs. STATE OF WEST BENGAL & ORS.
|
July 8, 2016 |
|
SRI KANWAL MANMOHAN SINGH NAGRA Vs. KOLKATA PORT TRUST AND OTHERS
|
April 20, 2016 |
|
SRI LALAN PRASHAD Vs. SRI PARIMAL CHANDRA DAS
|
November 22, 2016 |
|
SRI LALIT KUMAR BAGLA & ORS. Vs. RAJIV KUMAR PODDER & ORS.
|
May 20, 2016 |
|
SRI MAHAVIR AGENCY Vs. STATE OF WEST BENGAL
|
June 8, 2016 |
|
SRI NARAYAN MANNA Vs. SRI SUDARSHAN MANNA
|
March 30, 2016 |
|
SRI PRASANTA MALLICK Vs. SRI ASHOKE KUMAR MALLICK & ORS.
|
May 3, 2016 |
|
SRI ROBIN MONDAL Vs. SMT. SOMA MONDAL
|
December 22, 2016 |
|
SRI SAMAR ROY & ORS Vs. THE HONBLE HIGH COURT AT CALCUTTA & ORS.
|
August 16, 2016 |
|
SRI SANDIP GARAI Vs. STATE OF WEST BENGAL & OTHERS
|
August 26, 2016 |
|
SRI SANTOSH KUMAR SAHOO Vs. UNION OF INDIA & ORS.
|
August 3, 2016 |
|
SRI SAPTARSHI BASU Vs. UNION OF INDIA AND ORS.
|
April 19, 2016 |
|
SRI SAUROV KUMAR MANDAL Vs. SMT. MADHURA MANDAL
|
June 24, 2016 |
|
SRI SEBAK KANTI SENGUPTA Vs. UNITED BANK OF INDIA & ORS.
|
December 16, 2016 |
|
SRI SHYAMAL KHELO Vs. THE STATE OF WEST BENGAL
|
November 2, 2016 |
|
SRI SIBU BISWAS Vs. SMT. BHASWATI SENGUPTA & ANR.
|
May 4, 2016 |
|
SRI SOURABH DUTTA Vs. STATE OF WEST BENGAL
|
May 20, 2016 |
|
SRI SUBHASISH CHAKRABORTY Vs. UTTAR BANGA KSHETRIYA GRAMIN BANK AND ORS.
|
February 22, 2016 |
|
SRI SUDEB DAFADAR Vs. STATE OF WEST BENGAL & ANR.
|
February 3, 2016 |
|
SRI TARAKESWAR TEWARI Vs. RAMBAHADUR SHAW & ANR.
|
April 27, 2016 |
|
SRI TARUN SEN Vs. STATE OF WEST BENGAL & ANR
|
March 2, 2016 |
|
SRI UTPAL ROY & ANR Vs. RATUL KRISHNA BANERJEE & ANR
|
August 17, 2016 |
|
SRIJAN REALTY PRIVATE LIMITED Vs. ANOWAR HOSSAIN @ MONDAL & ORS.
|
September 21, 2016 |
|
SRIKANTA SAHA Vs. UNION OF INDIA & ORS.
|
February 22, 2016 |
|
SRIMANTA CHAKRABARTY Vs. STATE OF WEST BENGAL & ORS.
|
February 2, 2016 |
|
SRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. FARIDA BEGUM AND OTHERS
|
February 3, 2016 |
|
ST. MARYS TECHNOLOGICAL FOUNDATION Vs. STATE OF WEST BENGAL
|
May 10, 2016 |
|
STAR TRACK AGENCY PRIVATE LIMITED Vs. EFCALON TIE UP PRIVATE LIMITED
|
May 20, 2016 |
|
STATE BANK OF INDIA Vs. SMT. BULBUL GAYEN
|
October 6, 2016 |
|
STATE BANK OF INDIA & ORS Vs. UJJAL KUMAR DAS & ANR
|
May 5, 2016 |
|
STATE BANK OF INDIA AND ORS. Vs. VIVEK KUMAR KEJRIWAL
|
February 1, 2016 |
|
STATE OF WEST BENGAL Vs. TAPAS MONDAL
|
September 2, 2016 |
|
STATE OF WEST BENGAL Vs. BINITA DAS & ORS.
|
May 20, 2016 |
|
STATE OF WEST BENGAL Vs. BINAY MAJHI
|
May 19, 2016 |
|
STATE OF WEST BENGAL Vs. COMPANION TRADERS PVT. LTD.
|
May 20, 2016 |
|
STATE OF WEST BENGAL Vs. PAM DEVELOPMENTS PVT. LTD.
|
November 3, 2016 |
|
STATE OF WEST BENGAL Vs. SUBHAS BHOWMIK @ BABAN & ORS.
|
August 4, 2016 |
|
STATE OF WEST BENGAL & ORS Vs. NILMADHAB THAKUR & ORS
|
August 5, 2016 |
|
STATE OF WEST BENGAL & ORS Vs. SM. SHILA BHATTACHARYA & ORS
|
August 11, 2016 |
|
STATE OF WEST BENGAL & ORS Vs. KAKALI ROY & ORS
|
September 7, 2016 |
|
STATE OF WEST BENGAL & ORS Vs. GOUTAM KR DUTTA & ORS
|
November 23, 2016 |
|
STATE OF WEST BENGAL & ORS Vs. RAJENDRA NATH KHANRA
|
August 19, 2016 |
|
STATE OF WEST BENGAL & ORS. Vs. APARESH CHANDRA DATTA & ORS.
|
March 8, 2016 |
|
STATE OF WEST BENGAL & ORS. Vs. PRANAB KUMAR MAITY & ORS.
|
November 21, 2016 |
|
STATE OF WEST BENGAL & OTHERS Vs. THE HIGH COURT EMPLOYEES WELFARE ASSOCIATION & OTHERS
|
June 23, 2016 |
|
STATE OF WEST BENGAL AND ANR Vs. ADHIKARY AND ORS
|
January 6, 2016 |
|
STATE OF WEST BENGAL AND ANR. Vs. LAKSHMI KANTA HAZRA AND ANR.
|
August 16, 2016 |
|
STATE OF WEST BENGAL AND ORS. Vs. BORJORA ASHAR ALO AND ORS.
|
November 23, 2016 |
|
STATE OF WEST BENGAL AND OTHERS Vs. SMT. JHARNA BHATTACHARYA AND OTHERS
|
June 28, 2016 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. SMT. JAYSREE BANERJEE & OTHERS
|
August 1, 2016 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. HTC ENGINEERING (1958) PRIVATE LTD.
|
April 25, 2016 |
|
STONE INDIA LTD. Vs. COMMISSIONER OF INCOME-TAX
|
June 23, 2016 |
|
SUBAL CHANDRA BISWAS Vs. INDIAN OVERSEAS BANK & ORS
|
September 2, 2016 |
|
SUBHAS KUMAR DAS Vs. STATE OF WEST BENGAL & ORS
|
October 5, 2016 |
|
SUBHAS SAHA AND ORS. Vs. SOVA SAHA AND ORS.
|
March 22, 2016 |
|
SUBHASH CHANDRA NANDI Vs. THE STATE OF WEST BENGAL
|
August 26, 2016 |
|
SUBHASIS BASU Vs. THE STATE
|
January 29, 2016 |
|
SUBHRANSU SARKAR Vs. INDRANI SARKAR (DAS)
|
December 23, 2016 |
|
SUBINAY DUTTA Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 20, 2016 |
|
SUBODH KUMAR GHOSH & ORS. Vs. ANIL GHOSH & ORS.
|
March 2, 2016 |
|
SUBRATA BANERJEE Vs. PANNALAL PAL & ORS.
|
March 3, 2016 |
|
SUBRATA CHAKRAVARTY Vs. UNION OF INDIA
|
November 25, 2016 |
|
SUBRATA KUMAR CHOWDHURY Vs. PRADIP MUKHERJEE
|
April 27, 2016 |
|
SUBRATA MONDAL Vs. THE UNION OF INDIA & ORS
|
December 16, 2016 |
|
SUCHHANDA SEAL & ANR Vs. SUMIT SEAL
|
September 27, 2016 |
|
SUCHITA RUIA AND ORS. Vs. VIKASH FABRICS PVT. LTD. AND ORS.
|
April 20, 2016 |
|
SUDAM CHANDRA MALAKAR Vs. ARUNDHUTI SEN AND ANR.
|
May 10, 2016 |
|
SUDARSHANA DAS (HAZRA) Vs. REKHA SHAW & ANR.
|
April 4, 2016 |
|
SUDESH CHANDER TALWAR Vs. SEEMA SARIN & ANR.
|
December 15, 2016 |
|
SUDHANGSU DEY Vs. ASHIS DAS
|
February 19, 2016 |
|
SUDHANSHU SAHOO Vs. KALIPADA SAHOO & ORS
|
September 16, 2016 |
|
SUDHENDU BIKASH GHOSH Vs. THE STATE OF WEST BENGAL AND OTHERS
|
December 9, 2016 |
|
SUDHIR CHANDRA DAS Vs. STATE OF WEST BENGAL AND OTHERS
|
February 24, 2016 |
|
SUDHIR KUMAR BHAKAT Vs. STATE OF WEST BENGAL & ORS
|
August 9, 2016 |
|
SUDHIR KUMAR PAL AND ORS Vs. STATE OF WEST BENGAL AND ORS
|
March 8, 2016 |
|
SUDHIR KUMAR SINGH Vs. UNION OF INDIA & ORS
|
April 18, 2016 |
|
SUDIPA DAS Vs. ABHIJIT DAS
|
August 29, 2016 |
|
SUDIPTA SAHA ROY @ TUBAI Vs. DOLA ROY
|
June 14, 2016 |
|
SUDIPTO BANERJEE Vs. MRS. RENUKA BANERJEE
|
August 3, 2016 |
|
SUFAL MONDAL Vs. THE STATE OF WEST BENGAL
|
August 18, 2016 |
|
SUHAS KUMAR GHOSH Vs. STATE OF WEST BENGAL & ORS
|
June 2, 2016 |
|
SUJIT DUTTA Vs. THE STATE OF WEST BENGAL
|
July 18, 2016 |
|
SUJIT GUHA Vs. SMT. ANITA BASU
|
September 28, 2016 |
|
SUJIT KARMAKAR AND OTHERS Vs. STATE OF WEST BENGAL & ORS
|
September 9, 2016 |
|
SUJIT KUMAR CHATTERJEE Vs. COAL INDIA LIMITED & ORS
|
September 2, 2016 |
|
SUJIT KUMAR GHOSH AND ORS. Vs. MILY ROY CHOWDHURY
|
April 8, 2016 |
|
SUJIT KUMAR PAL Vs. STATE OF WEST BENGAL & ANR.
|
November 23, 2016 |
|
SUKANYA DAS Vs. ARINDAM DAS AND ORS.
|
April 7, 2016 |
|
SUKHENDU SAU Vs. STATE OF WEST BENGAL
|
February 15, 2016 |
|
SUKU Vs. THE STATE OF WEST BENGAL
|
February 29, 2016 |
|
SUKUMAR ADAK Vs. BUSINESS HORIZON (P) LIMITED
|
May 17, 2016 |
|
SUKUMAR DAS Vs. BHOLANATH SHIL
|
May 20, 2016 |
|
SUKUMAR PATRA & ANR. Vs. RABISANKAR PATRA & ORS.
|
March 2, 2016 |
|
SUMAN @ ABHIJIT CHOWDHURY Vs. STATE OF WEST BENGAL
|
July 22, 2016 |
|
SUMAN BEZ Vs. SHYAMAL KUMAR DUTTA AND ORS.
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April 11, 2016 |
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SUMAN CHEL Vs. THE STATE OF WEST BENGAL
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March 18, 2016 |
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SUMAN KALYAN NAYAK Vs. THE STATE OF WEST BENGAL & ORS.
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April 5, 2016 |
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SUMANT YADAV Vs. UNION OF INDIA & ORS.
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July 26, 2016 |
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SUMATI DAS Vs. BIDHAN TALUKDAR & ORS
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August 19, 2016 |
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SUMITA BASKE Vs. STATE OF WEST BENGAL
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June 8, 2016 |
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SUNIDHI FINVEST LTD. Vs. MUKESH KUMAR AGARWAL
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August 4, 2016 |
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SUNIL JADAV Vs. THE STATE OF WEST BENGAL
|
September 19, 2016 |
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SUNIL KUMAR GIRI Vs. THE STATE OF WEST BENGAL AND ORS.
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May 4, 2016 |
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SUNIL ROY Vs. STATE OF WEST BENGAL
|
September 9, 2016 |
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SUNIL SRIVASTAVA Vs. PRANAB KUMAR GHOSH
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May 18, 2016 |
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SUNITA SAHA Vs. CHANDAN KUMAR SAHA
|
May 16, 2016 |
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SUPARNA DALUI Vs. BIDHAN MONDAL
|
May 16, 2016 |
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SUPRIYA CHOWDHURY SARCAR @ SUPRIYA SARCAR Vs. HAFIZA BEGUM
|
May 18, 2016 |
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SURAJ BUILDCON PRIVATE LIMITED Vs. SUSHILA ROY & ORS
|
August 8, 2016 |
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SURANJAN MAL Vs. STATE OF WEST BENGAL
|
May 16, 2016 |
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SURENDRA COMMERCIAL SYNDICATE PVT. LTD. Vs. PAWAN KUMAR
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March 18, 2016 |
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SURENDRA NATH KAPOOR & ANR Vs. FAG PRECISION BEARINGS LTD & ORS
|
September 23, 2016 |
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SURESH KUMAR RAY Vs. THE INVESTIGATING OFFICER, NARCOTICS CONTROL BUREAU, KOLKATA ZONAL UNIT &
|
April 12, 2016 |
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SUSANTA SARKAR Vs. SUDIPTA SARKAR
|
April 6, 2016 |
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SUSHAMA RANI ROY CHOWDHURY Vs. BANI ROY AND ORS
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September 29, 2016 |
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SUSHANATA GHOSH Vs. UNION OF INDIA
|
January 5, 2016 |
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SUSMITA BHOWMIK Vs. RENUKA CHANDRA
|
May 10, 2016 |
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SUSMITA BISWAS Vs. APURBA BISWAS
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June 7, 2016 |
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SUTAPA BANERJEE Vs. THE STATE OF WEST BENGAL AND ORS.
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February 15, 2016 |
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SWADHIN GHOSH Vs. THE STATE OF WEST BENGAL
|
January 27, 2016 |
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SWAGATA DUTTA @ SWAGATA DUTTA BHATTACHARYA Vs. GANESH CHANDRA DEY
|
December 12, 2016 |
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SWAPAN KR BANERJEE Vs. STATE OF WEST BENGAL & ORS
|
August 24, 2016 |
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SWAPAN KUMAR MALLICK Vs. UNION OF INDIA AND ORS.
|
April 1, 2016 |
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SWAPAN KUMAR MANDAL Vs. STATE OF WEST BENGAL AND OTHERS
|
May 13, 2016 |
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SWAPAN KUMAR MITRA Vs. STATE OF WEST BENGAL & ORS.
|
January 28, 2016 |
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SWAPAN KUMAR MONDAL & ANR. Vs. HARIPADA DEBNATH & ANR.
|
May 5, 2016 |
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SWAPAN MONDAL Vs. THE STATE OF WEST BENGAL
|
February 4, 2016 |
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SWAPAN ROY Vs. STATE OF WEST BENGAL
|
April 29, 2016 |
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SWAPAN SAHA Vs. UNION OF INDIA
|
June 14, 2016 |
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SWAPNA BAG AND ORS. Vs. NEMAI CHANDRA BAG
|
May 2, 2016 |
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SWASTIK PROJECTS PVT. LTD. AND ORS. Vs. THE KOLKATA MUNICIPAL CORPORATION AND ORS.
|
February 24, 2016 |
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SYED ALI HAIDER & ORS Vs. STATE OF WEST BENGAL & ORS
|
September 16, 2016 |
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SYED MAHAMUDUL MUSWI AND ANOTHER Vs. BRAJOBASHI DAS AND ANOTHER
|
February 22, 2016 |
|
T P ROYCHOWDHURY & COMPANY PRIVATE LTD Vs. CALCUTTA DOCK LABOUR BOARD
|
September 28, 2016 |
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T.P.G. WHOLESALE (P) LTD. Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 29, 2016 |
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TAJEL SK. AND ORS. Vs. THE STATE OF WEST BENGAL
|
March 2, 2016 |
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TALBOT & COMPANY Vs. THE STATE OF WEST BENGAL & ORS.
|
June 14, 2016 |
|
TAMAL CHANDA Vs. THE STATE BANK OF INDIA AND ORS.
|
January 4, 2016 |
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TAMAL DAS & ANR Vs. DILIP KUMAR DAS @ DIPAK DAS
|
September 5, 2016 |
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TAMAL SEN Vs. THE FOOD CORPORATION OF INDIA AND ANR.
|
May 19, 2016 |
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TANMOY MANDAL Vs. STATE OF WEST BENGAL
|
January 29, 2016 |
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TANMOY PATRA Vs. PRIYANKA ADHIKARY AND ORS.
|
April 19, 2016 |
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TAPAN BAURI Vs. THE STATE OF WEST BENGAL
|
March 29, 2016 |
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TAPAN DAS AND ORS. Vs. THE STATE OF WEST BENGAL
|
March 16, 2016 |
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TAPAN KUMAR DUTTA & ORS Vs. STATE OF WEST BENGAL & ORS
|
September 21, 2016 |
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TAPAN KUMAR RAO Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
August 11, 2016 |
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TAPAN SARDAR Vs. THE STATE OF WEST BENGAL
|
February 29, 2016 |
|
TAPAS BISWAS Vs. THE WEST BENGAL STATE ELECTION COMMISSION AND ORS.
|
February 24, 2016 |
|
TAPAS DEY Vs. THE STATE OF WEST BENGAL & ORS.
|
January 19, 2016 |
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TAPAS KARANGA ALIAS HANDA Vs. STATE OF WEST BENGAL
|
May 19, 2016 |
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TAPAS KUMAR GHOSH Vs. THE STATE OF WEST BENGAL AND ORS.
|
March 17, 2016 |
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TAPSILI JATI, ADIBASI, PRAKTAN SAINIK, KRISHI BIKA Vs. TARUN BANERJEE & ORS
|
September 19, 2016 |
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TARAK NATH KAR Vs. STATE OF WEST AND OTHERS
|
February 1, 2016 |
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TARAK SINGHA ROY Vs. STATE OF WEST BENGAL
|
March 17, 2016 |
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TARAKNATH DAS Vs. UNION OF INDIA AND ORS.
|
May 6, 2016 |
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TARIT BARAN TOPDAR Vs. STATE OF WEST BENGAL
|
April 27, 2016 |
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TARUN KUMAR GHOSE Vs. THE CREDIT UNION CO-OPERATIVE ENTERPRISE LTD.
|
May 20, 2016 |
|
TARUN KUMAR GHOSE AND ORS. Vs. THE CREDIT UNION CO-OPERATIVE ENTERPRISES LIMITED
|
April 11, 2016 |
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TARUN KUMAR MAJUMDER Vs. STATE OF WEST BENGAL & ORS
|
September 9, 2016 |
|
TARUN SARKAR Vs. PRAVAKAR ROY AND ORS.
|
June 21, 2016 |
|
TATA KORF ENGINEERING SERVICES LTD. Vs. COMMISSIONER OF INCOME TAX, KOLKATA - I AND ORS.
|
January 19, 2016 |
|
TATA SPONGE IRON LTD & ANR Vs. COAL INDIA LTD. & ORS
|
September 6, 2016 |
|
TATA STEEL LIMITED Vs. LINDSAY INTERNATIONAL (P) LTD
|
November 28, 2016 |
|
TECHNOCARE ENGINEERS Vs. THE INDIAN OIL CORPORATION LTD. AND ORS.
|
May 3, 2016 |
|
TECHNOSHOP PRIVATE LIMITED Vs. MR. CLIVE HUGHES
|
December 8, 2016 |
|
TEJ BAHADUR THAPA Vs. BRANCH MANAGER OF DISTRICT CENTRAL CO-OPERATIVE BANK LTD. & ANR.
|
August 22, 2016 |
|
TEJ PRAKASH SHAMI Vs. STATE OF W. B.
|
May 6, 2016 |
|
THE BENGAL CHAMBER OF COMMERCE & INDUSTRY Vs. INDIAN JUTE MILLS ASSOCIATION
|
April 28, 2016 |
|
THE BOARD OF AUQAF, W.B. Vs. JB. SK. SAFIK & ORS.
|
July 4, 2016 |
|
THE BOARD OF TRUSTEES, FOR THE PORT OF CALCUTTA & ORS. Vs. INDIA TRIDENT MARITIME (PVT.) LTD. & ORS.
|
June 30, 2016 |
|
THE CALCUTTA STOCK EXCHANGE LIMITED Vs. ANURADHA MALIK
|
May 12, 2016 |
|
THE COMMISSIONER OF POLICE, KOLKATA AND ANR. Vs. SUDIPTA MUKHERJEE
|
June 28, 2016 |
|
THE DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. JATI RANJAN BANIK
|
June 10, 2016 |
|
THE GOODS OF SARAJ KUMAR Vs. TRIDIB KUMAR SARKAR
|
December 15, 2016 |
|
THE GOVERNING BODY OF BANKINM SARDAR COLLEGE AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
|
October 6, 2016 |
|
THE INDIA TRADING COMPANY Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
|
March 3, 2016 |
|
THE KOLKATA MUNICIPAL CORPORATION & ANR Vs. FABWORTH PROMOTERS PVT. LTD. & ORS
|
June 30, 2016 |
|
THE KOLKATA MUNICIPAL CORPORATION & ANR. Vs. SRI SANKARSHAN PVT. LTD.
|
August 16, 2016 |
|
THE METRO RAILWAY Vs. PHONOGRAPHIC PERFORMANCE LIMITED
|
November 30, 2016 |
|
THE NATIONAL INSURANCE CO. LTD. Vs. SANDIP ROUTH AND ORS.
|
February 17, 2016 |
|
THE ORIENTAL INSURANCE CO. LTD. Vs. MST. ABEDA BIBI AND ORS.
|
September 12, 2016 |
|
THE REGISTRAR (JUDICIAL SERVICE), HIGH COURT, APPELLATE SIDE AND ORS. Vs. MOUMITA SEN AND ORS.
|
April 19, 2016 |
|
THE STATE OF WEST BENGAL Vs. DEBABRATA DAS
|
March 3, 2016 |
|
THE STATE OF WEST BENGAL Vs. SMT. PARBATI GHOSH
|
June 24, 2016 |
|
THE STATE OF WEST BENGAL & ANR Vs. BASUDEV DAS & ORS
|
September 9, 2016 |
|
THE STATE OF WEST BENGAL & OTHERS Vs. RANJIT CHANDRA BARDHAN & OTHERS
|
August 1, 2016 |
|
THE STATE OF WEST BENGAL & OTHERS Vs. RATAN SARKAR
|
August 3, 2016 |
|
THE STATE OF WEST BENGAL AND ORS. Vs. MOTILAL AGARWALA AND ORS.
|
March 1, 2016 |
|
THE STATE TRADING CORPORATION OF INDIA LTD. Vs. VIJAYA BANK AND ORS.
|
March 29, 2016 |
|
THE WEST BENGAL CENTRAL SCHOOL SERVICE COMMISSION AND ORS. Vs. MUSTAKIN ALI KHAN AND ORS.
|
March 22, 2016 |
|
TIMKEN INDIA LIMITED AND ORS. Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
|
March 28, 2016 |
|
TINKARI DUTTA Vs. STATE OF WEST BENGAL
|
September 1, 2016 |
|
TOSHITH SECURITIES PVT LIMITED Vs. ITC LIMITED & ORS
|
September 13, 2016 |
|
TOUSIF SOHRAB @ TAUSIFF SOHRAB @ SAMBIA Vs. THE STATE OF WEST BENGAL
|
July 20, 2016 |
|
TREND BAGS AND ANOTHER Vs. STATE OF WEST BENGAL AND ANOTHER
|
September 1, 2016 |
|
TRF LIMITED Vs. DAMODAR VALLEY CORPORATION & ANR.
|
August 18, 2016 |
|
TRIBHANGA GIRI Vs. SUJIT DUTTA & ORS.
|
August 12, 2016 |
|
TRILOCHAN MAITY Vs. STATE OF WEST BENGAL
|
September 22, 2016 |
|
TRIVENI ENGICONS PVT. LTD. & ANR. Vs. RITES LTD. & ORS.
|
July 15, 2016 |
|
TROPEL @ MAHIM MAJUMDER Vs. STATE OF WEST BENGAL
|
January 8, 2016 |
|
TRUST ESTATE KHIMJI KESHAWJI Vs. PIONEER MECHANICALS
|
January 15, 2016 |
|
TUFAN CHATTERJEE Vs. RANGAN DHAR
|
March 2, 2016 |
|
TULTUL SK @ NURE HASAN & ANR Vs. STATE OF WEST BENGAL
|
March 30, 2016 |
|
TURNER MORRISON LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
|
September 14, 2016 |
|
TUTUL SK. Vs. THE STATE OF WEST BENGAL
|
January 29, 2016 |
|
UCO BANK & ORS. Vs. NITYANANDA PAUL & ANR.
|
September 29, 2016 |
|
UDAY KARMAKAR Vs. STATE OF WEST BENGAL & ORS
|
September 26, 2016 |
|
UDAY SARKAR Vs. UNION OF INDIA
|
February 5, 2016 |
|
UJJAL CHATTOPADHYAY Vs. AIRPORTS AUTHORITY OF INDIA & ORS
|
June 16, 2016 |
|
UMAPADA JATI AND ORS. Vs. MANAS JATI AND ORS.
|
March 15, 2016 |
|
UMBAR MARKETING PVT. LTD Vs. THE COMMISSIONER OF CUSTOMS (PORT) & ANR
|
March 8, 2016 |
|
UMMEHANI BEWA AND ORS. Vs. THE RELIANCE GENERAL INSURANCE CO. LTD.
|
February 8, 2016 |
|
UNION OF INDIA Vs. SRIKANTA SAHA
|
May 11, 2016 |
|
UNION OF INDIA Vs. PLAZER MACHINE CRAFT PVT. LTD.
|
December 7, 2016 |
|
UNION OF INDIA Vs. R. & P. CONSTRUCTION
|
March 2, 2016 |
|
UNION OF INDIA Vs. NAVIN KR. JHA
|
February 17, 2016 |
|
UNION OF INDIA Vs. SKYLARK FISCAL SERVICES PVT. LTD.
|
June 9, 2016 |
|
UNION OF INDIA & ORS Vs. BARUN KUMAR MALLA
|
December 8, 2016 |
|
UNION OF INDIA & ORS Vs. SUKUMAR MAITY
|
August 31, 2016 |
|
UNION OF INDIA & ORS Vs. SMT. SUMANA GHANTI
|
September 29, 2016 |
|
UNION OF INDIA & ORS Vs. SUSHILA DEVI
|
September 27, 2016 |
|
UNION OF INDIA & ORS. Vs. M.D. BARMAN
|
December 8, 2016 |
|
UNION OF INDIA & OTHERS Vs. NABIN CHANDRA MONDAL & OTHERS
|
May 16, 2016 |
|
UNITED BANK OF INDIA RETIREES WELFARE ASSOCIATION Vs. UNITED BANK OF INDIA & ORS
|
September 26, 2016 |
|
UNITED SPIRITS LTD. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER-I AND ORS.
|
April 12, 2016 |
|
UTTAM DAS @ JHANA DAS Vs. THE STATE OF WEST BENGAL
|
August 16, 2016 |
|
UTTAM HAZRA AND ORS. Vs. THE STATE OF WEST BENGAL
|
April 22, 2016 |
|
UTTAM KUMAR MAJHI Vs. THE STATE OF WEST BENGAL AND ORS.
|
February 23, 2016 |
|
UTTAM KUMAR SARKAR Vs. THE STATE OF WEST BENGAL
|
April 29, 2016 |
|
UTTAM MAITI Vs. STATE
|
March 31, 2016 |
|
UTTAM SARKAR Vs. INDIAN OIL CORPORATION LIMITED & ORS.
|
August 17, 2016 |
|
UTTARA DAS Vs. STATE OF WEST BENGAL
|
November 16, 2016 |
|
V MEGHA RAO Vs. UNION OF INDIA & ORS
|
September 16, 2016 |
|
V.RAVICHANDRAN Vs. K.KANNAIAH
|
June 20, 2016 |
|
VARUN RAJ BAGREE Vs. RATHINDRA NATH BANDHOPADHYAY AND ORS.
|
May 10, 2016 |
|
VASKAR ROY Vs. THE SYNDICATE BANK & OTHERS
|
August 26, 2016 |
|
VERSATILE WIRES LTD. Vs. DIRECTOR GENERAL OF FOREIGN TRADE
|
May 12, 2016 |
|
VIGNESHWARA PROPERTIES PVT. LTD. Vs. RANJIT KUMAR SAHAL
|
December 6, 2016 |
|
VIJAY KUMAR KICHLU Vs. LIFE INSURANCE CORPORATION OF INDIA
|
May 11, 2016 |
|
VIJAY KUMAR RAIJADA Vs. RATAN KUMAR SURANA
|
July 22, 2016 |
|
VIKRAMPORE ENGINEERING AND INFRASTRUCTURAL CO. PVT. LTD. & ANR. Vs. EMPLOYEES STATE INSURANCE CORPORATION & ORS.
|
December 22, 2016 |
|
VINITA SETHIA Vs. VINAY KUMAR SETHIA AND ORS.
|
January 14, 2016 |
|
VINOD KUMAR TEWARI Vs. C.E.S.C. LTD. & ORS.
|
February 29, 2016 |
|
VINOD KUMAR TIWARI Vs. STATE OF WEST BENGAL & ORS
|
August 12, 2016 |
|
VINOD KUNDALIA Vs. KOLKATA MUNICIPAL CORPORATION
|
June 13, 2016 |
|
VIRENDAR KUMAR SURI Vs. UCO BANK & ORS.
|
August 31, 2016 |
|
VISHNUPANT CHABURAO KHAIRE Vs. KAILASH BALBHIR MADAN
|
August 16, 2016 |
|
VIVADA CORPN. P. LTD. Vs. CENTRAL INLAND WATER TRANSPORT CORPN. LTD.
|
December 6, 2016 |
|
VIVEKANANDA SAHA & ORS Vs. SANATAN SAHA & ORS
|
August 29, 2016 |
|
WASIR AHMED AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 22, 2016 |
|
WELCOME CONSTRUCTION Vs. STARCON & ORS
|
September 20, 2016 |
|
WEST BENGAL ELECTRICITY REGULATORY COMMISSION AND ORS. Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED AND ORS.
|
February 1, 2016 |
|
WEST BENGAL HOUSING INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. M/S. IMPRESSION
|
May 18, 2016 |
|
WEST BENGAL MOTOR VEHICLES WEIGHBRIDGE CORPORATION LTD. & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
August 5, 2016 |
|
WEST BENGAL POWER DEVELOPMENT CORPORATION Vs. EMTA COAL LIMITED & ANR.
|
July 21, 2016 |
|
WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD. Vs. THE STATE OF WEST BENGAL AND ORS.
|
February 2, 2016 |
|
WEST BENGAL UNIVERSITY OF TECHNOLOGY & ANR. Vs. DR. GOURI GHOSH & ORS.
|
December 16, 2016 |
|
WESTERN ARYA DIVISION OF RHENUS LOGISTICS (I) PVT LTD Vs. SALES TAX OFFICER, DUBURDIH CHECK POST
|
June 7, 2016 |
|
YASH PLASTOMET PVT. LTD Vs. THE ASSISTANT CONTROLLER OF PATENTS & DESIGNS & ANR.
|
September 2, 2016 |
|
YASMIN PARVIN Vs. STATE OF WEST BENGAL
|
April 15, 2016 |
|
YEASIN SK. & ANR Vs. THE STATE OF WEST BENGAL
|
September 9, 2016 |
|
YUSUF ALI GAZI & ORS. Vs. THE STATE OF WEST BENGAL
|
June 24, 2016 |
|
ZAKIR SHEIKH Vs. MD. ESRAIL & ORS
|
June 27, 2016 |
LOGIN