|
A N E INDUSTRIES PVT LIMITED Vs. EASTERN COALFIELDS LTD & ORS
|
September 22, 2015 |
|
A.N. PANDEY Vs. GOPAL DAS AND ORS.
|
February 4, 2015 |
|
ABANAR MARKETING LTD. Vs. DIAMOND APARTMENTS PVT. LTD.
|
June 3, 2015 |
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ABBAS ALI MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
|
April 9, 2015 |
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ABDUL HALIM Vs. STATE OF WEST BENGAL AND ORS.
|
September 9, 2015 |
|
ABDUL HAMID Vs. RUPVAN NESSA BIBI
|
December 10, 2015 |
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ABDUL MAJED MOLLA Vs. THE STATE OF WEST BENGAL AND ORS.
|
December 23, 2015 |
|
ABDUL MATLEB Vs. HALDIA DOCK COMPLEX AND ORS.
|
June 18, 2015 |
|
ABDUR RAHMAN Vs. SK. ABU BAKAR AND ORS.
|
May 8, 2015 |
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ABDUR RAKIB SK & ANR Vs. ABDUL KARIM SK & ORS
|
November 27, 2015 |
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ABDUR RASHID KHAN AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 24, 2015 |
|
ABDUS SAMAD AND ORS. Vs. STATE OF WEST BENGAL
|
April 29, 2015 |
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ABHIJIT BARMAN & ANR Vs. DILIP CHOWDHURY
|
August 14, 2015 |
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ABHIJIT CHAKRABORTY Vs. STATE OF WEST BENGAL
|
December 14, 2015 |
|
ABHIJIT SAHA AND ORS Vs. SANGITA SAHA
|
September 17, 2015 |
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ABHIJIT SEN Vs. THE STATE OF WEST BENGAL AND ORS.
|
October 15, 2015 |
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ABHIRAM MAHATO AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 22, 2015 |
|
ABHISHEK BOSE AND ORS. Vs. IDBI BANK LTD. AND ORS.
|
October 15, 2015 |
|
ABHISHEK KARNANI Vs. KOLKATA MUNICIPAL CORPORATION
|
May 14, 2015 |
|
ABP PVT. LTD. Vs. STATE OF WEST BENGAL
|
December 16, 2015 |
|
ABS MARINE PRODUCTS PVT. LTD. Vs. INDIAN BANK
|
February 3, 2015 |
|
ABU HOSSAIN GAIN Vs. THE STATE OF WEST BENGAL
|
December 23, 2015 |
|
ACHINTYA KUMAR KOLAY & ANR. Vs. SMT. SHANKARI DATTA & ORS.
|
November 17, 2015 |
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ACHINTYA KUMAR MUKHERJEE Vs. STATE OF WEST BENGAL & ORS
|
March 24, 2015 |
|
ACHYUTNANDA MISHRA Vs. STATE OF WEST BENGAL
|
June 17, 2015 |
|
ADHIR KUMAR PRAMANIK Vs. SUDHIR KUMAR PRAMANIK
|
June 16, 2015 |
|
ADHIR RANJAN KAR Vs. ATANU KUMAR MONDAL AND ORS.
|
March 2, 2015 |
|
ADIL Vs. STATE OF WEST BENGAL
|
June 5, 2015 |
|
ADITYA ANAND Vs. STATE OF WEST BENGAL
|
August 13, 2015 |
|
ADITYA INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS (PORT)
|
October 1, 2015 |
|
ADITYA KUMAR GHOSH AND ORS. Vs. SUB-DIVISIONAL LAND AND LAND REFORMS OFFICER AND ORS.
|
November 26, 2015 |
|
ADITYA LAL MUKHERJEE Vs. STATE OF WEST BENGAL
|
February 4, 2015 |
|
ADVENTZ INVESTMENTS AND HOLDINGS LIMITED Vs. BIRLA CORPORATION LIMITED
|
May 15, 2015 |
|
AHMED AND ORS. Vs. CAPTIVE MARKETING & SERVICES LIMITED
|
April 23, 2015 |
|
AI CHAMPDANY INDUSTRIES LIMITED Vs. UNION OF INDIA
|
May 6, 2015 |
|
AINUL HAQUE Vs. THE STATE OF WEST BENGAL AND ORS.
|
July 7, 2015 |
|
AIR INDIA LIMITED Vs. PRESIDING OFFICER
|
June 9, 2015 |
|
AIR INDIA LIMITED Vs. THE PRESIDING OFFICER AND ORS.
|
March 30, 2015 |
|
AJAI PRAKASH LOHIA AND ORS. Vs. AXIS BANK LTD. AND ORS.
|
April 6, 2015 |
|
AJANTA LEATHER FASHIONS PVT. LTD Vs. STATE
|
December 22, 2015 |
|
AJAY KUMAR SARAFF AND ORS. Vs. SUSHIL KUMAR AGARWAL
|
April 24, 2015 |
|
AJAY TEWARI AND ORS. Vs. KISHEN KUNWAR AND ORS.
|
July 6, 2015 |
|
AJIT KUMAR SAHA Vs. SAMPA SAHA
|
December 11, 2015 |
|
AJOY KUMAR SAHOO & ORS Vs. STATE OF WEST BENGAL & ORS
|
September 29, 2015 |
|
AKA LOGISTIC PRIVATE LIMITED Vs. DAMODAR VALLEY CORPORATION
|
July 29, 2015 |
|
AKBAR ALI Vs. THE STATE OF WEST BENGAL
|
August 12, 2015 |
|
AKRITI VYAPAAR PRIVATE LIMITED AND ORS. Vs. THE METRO RAILWAY
|
August 10, 2015 |
|
ALBINUS MINZ AND ORS. Vs. STATE OF WEST BENGAL
|
September 23, 2015 |
|
ALI ABBASUDDIN Vs. BAIDYANATH MONDAL
|
November 23, 2015 |
|
ALL BENGAL PHYSICAL EDUCATION TRAINED
AND TRAINEE Vs. STATE OF WEST BENGAL & ORS
|
December 3, 2015 |
|
ALLAHABAD BANK Vs. DALIA ROY AND ORS.
|
March 20, 2015 |
|
ALLAUDDIN ANSARY AND ORS. Vs. STATE OF WEST BENGAL
|
August 31, 2015 |
|
ALLAUDDIN KHAN Vs. THE STATE OF WEST BENGAL
|
September 1, 2015 |
|
ALLIED-TRIVENI-MODERN (JV) Vs. UNION OF INDIA
|
March 3, 2015 |
|
ALO DAFADAR AND ORS. Vs. THE STATE OF WEST BENGAL
|
July 22, 2015 |
|
ALOK KUMAR DUTT Vs. SUSANTA KUMAR DEY
|
May 11, 2015 |
|
ALPANA BISWAS Vs. BISWANATH BISWAS & ANR
|
September 29, 2015 |
|
ALPANA DAS Vs. SUBRATA DAWN
|
June 16, 2015 |
|
ALPANA DE & ORS Vs. RAIKISHORI SEAL
|
July 23, 2015 |
|
ALPANA PANDIT (GHOSH) Vs. KESTO PANDIT
|
November 16, 2015 |
|
AMAL BISWAS Vs. STATE OF WEST BENGAL
|
January 9, 2015 |
|
AMAL KANTI CHAKRABORTY AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
December 7, 2015 |
|
AMAL KUMAR CHAKRABORTY Vs. DIPAK PARAMANIK AND OTHERS
|
December 4, 2015 |
|
AMAL KUMAR CHAKRABORTY Vs. CHHABI GOSWAMI
|
April 22, 2015 |
|
AMAL KUMAR MITRA Vs. DILIP KUMAR HAZRA AND ORS.
|
April 10, 2015 |
|
AMALENDU BHUNIA & ANR Vs. KANAN BALA SAMANTA & ORS
|
July 13, 2015 |
|
AMAR CHANDRA NAG Vs. THE WEST BENGAL FILM DEVELOPMENT CORPORATION LTD. & ORS.
|
December 23, 2015 |
|
AMAR KUMAR BARIK Vs. UNION OF INDIA
|
October 14, 2015 |
|
AMAR NATH ROY & ORS Vs. STATE OF WEST BENGAL & ORS
|
September 23, 2015 |
|
AMARNATH SANGANARIA Vs. SONALI BANK LTD.
|
May 15, 2015 |
|
AMARTYA MUKHERJEE AND ORS. Vs. BOARD OF COUNCILLORS, SOUTH DUM DUM MUNICIPALITY AND ORS.
|
June 2, 2015 |
|
AMBER MAJUMDAR Vs. STATE OF WEST BENGAL
|
January 20, 2015 |
|
AMBIKESH MAHAPATRA AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
March 10, 2015 |
|
AMBUJ MOHANTI Vs. UNION OF INDIA AND ORS.
|
September 23, 2015 |
|
AMBUJA NEOTIA HOLDINGS PRIVATE LIMITED Vs. PLANET M. RETAIL LIMITED
|
August 7, 2015 |
|
AMIN SK. Vs. THE STATE OF WEST BENGAL
|
August 24, 2015 |
|
AMIRUL ISLAM Vs. UNION OF INDIA & ORS.
|
October 14, 2015 |
|
AMIT CHOWDHURY @ MADHAV CHOWDHURY Vs. STATE OF WEST BENGAL
|
May 6, 2015 |
|
AMIT DORJEE Vs. THE STATE OF WEST BENGAL
|
February 16, 2015 |
|
AMIT KUMAR CHAMARIA Vs. SINGH TYRE
|
July 24, 2015 |
|
AMIT MINES PRIVATE LIMITED Vs. MAITHAN ALLOYS LTD
|
March 13, 2015 |
|
AMIYA SARKAR Vs. THE STATE OF WEST BENGAL
|
October 1, 2015 |
|
AMMA LINES PRIVATE LTD Vs. STATE OF WEST BENGAL
|
July 14, 2015 |
|
ANAMIKA SINGHA ROY Vs. THE STATE OF WEST BENGAL AND ORS.
|
February 23, 2015 |
|
ANAND HOTEL Vs. ARJENDU PRATAP SINGH DEO & ORS
|
December 7, 2015 |
|
ANANDA Vs. THE STATE OF WEST BENGAL
|
April 1, 2015 |
|
ANANDA BISWAS Vs. STATE OF WEST BENGAL
|
February 13, 2015 |
|
ANANDA KOLEY Vs. STATE OF WEST BENGAL
|
October 16, 2015 |
|
ANANDA MOHAN ROY Vs. HARA PRASAD MOOKERJI
|
May 4, 2015 |
|
ANARJAN BIBI & ANOTHER Vs. PROPERTIES PVT LTD
|
September 23, 2015 |
|
ANATH NATH PAUL Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
April 1, 2015 |
|
ANDAMAN AND NICOBAR ADMINISTRATION AND ORS. Vs. AVIS ISLANDS COCONUT PLANTATION COOPERATIVE SOCIETY LTD. AND ORS.
|
June 12, 2015 |
|
ANDAMAN PLANTATION & DEVELOPMENT CORPORATION PRIVATE LIMITED AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
June 11, 2015 |
|
ANGSHUMAN CHAKRABORTY Vs. ARPITA BANERJEE
|
September 18, 2015 |
|
ANIL KUMAR HAZRA Vs. BHAKTA HAZRA
|
June 4, 2015 |
|
ANIL KUMAR JHA @ LALTU Vs. STATE OF WEST BENGAL
|
December 21, 2015 |
|
ANIMESH DAS Vs. STATE OF WEST BENGAL & ORS.
|
June 9, 2015 |
|
ANIRBAN DUTTA Vs. STATE OF WEST BENGAL AND ORS.
|
March 4, 2015 |
|
ANIRBAN SEN Vs. SHRIMATI SREYASHI DAS
|
February 3, 2015 |
|
ANIRUDDHA KAR Vs. THE STATE OF WEST BENGAL AND ORS.
|
February 20, 2015 |
|
ANISHA RAHAMAN & ORS Vs. AKHTARI BEGUM & ORS
|
August 25, 2015 |
|
ANITA SOREN Vs. UNION OF INDIA
|
February 16, 2015 |
|
ANJALI BASU & ORS Vs. CENTRAL REFRIGERATION SERVICES PVT LTD & ANR
|
September 9, 2015 |
|
ANJALI CHAKRABORTY Vs. THE STATE OF WEST BENGAL
|
January 16, 2015 |
|
ANJANA SENGUPTA Vs. CENTRAL BANK OF INDIA & ORS
|
February 12, 2015 |
|
ANOWAR HOSSAIN Vs. STATE OF WEST BENGAL
|
September 18, 2015 |
|
ANSARI KHATOON Vs. GREYROUND CARRIERS
|
February 16, 2015 |
|
ANSUN SYSTEMS CONSULTING PVT. LTD. Vs. COMMISSIONER OF CUS. (PORT)
|
February 16, 2015 |
|
ANU MEHTA Vs. GUNMALA SALES PRIVATE LIMITED
|
October 13, 2015 |
|
ANU MEHTA & ORS. Vs. GUNMALA SALES PRIVATE LIMITED & ANR.
|
September 24, 2015 |
|
ANUKUL SARKAR Vs. STATE OF WEST BENGAL
|
August 25, 2015 |
|
ANUP KUMAR DAS Vs. SHYAMAL KANTI DAS
|
September 15, 2015 |
|
ANUP LODHA AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
July 14, 2015 |
|
ANUPAM DAS MAHAPATRA Vs. DAS MAHAPATRA & ANOTHER
|
October 6, 2015 |
|
ANUPAM MAJHI Vs. MINU MAJHI (HALDER)
|
September 18, 2015 |
|
ANWAR ALAM KHAN Vs. ZAIBUN NISA AND ORS.
|
June 17, 2015 |
|
APOLLO ZIPPER INDIA LTD Vs. W NEWMAN & CO LIMITED
|
October 14, 2015 |
|
ARAB SK Vs. STATE OF WEST BENGAL & ORS
|
June 26, 2015 |
|
ARABIND SHAW Vs. AJAY KUMAR SHAW
|
May 12, 2015 |
|
ARATI DAS Vs. THE NATIONAL INSURANCE COMPANY LIMITED
|
January 13, 2015 |
|
ARBIND GUPTA Vs. THE STATE OF WEST BENGAL AND ORS.
|
November 19, 2015 |
|
ARCHANA DUTTA Vs. NARAYAN CHANDRA SARKAR
|
April 21, 2015 |
|
ARCHANA MUKHERJEE & ORS Vs. TAPAS RANJAN KUNDU CHOWDHURY
|
September 10, 2015 |
|
ARCL ORGANICS LTD & ANR Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 4, 2015 |
|
ARINDAM INVESTMENTS PRIVATE LIMITED Vs. A.I. CHAMPDANY INDUSTRIES LIMITED
|
October 9, 2015 |
|
ARJUN CHANDA Vs. STATE OF WEST BENGAL & ORS
|
November 26, 2015 |
|
ARJUN SINGH Vs. P DHANLAXMI AND ANOTHER
|
July 27, 2015 |
|
ARJUN SINGH Vs. E NAGARAJAN AND ANOTHER
|
July 27, 2015 |
|
AROBINDO SAHA AND OTHERS Vs. NOWSER ALI KHAN
|
December 16, 2015 |
|
ARPITA MUKHERJEE NEE CHATERJEE Vs. DEVA PROSAD GANGULY AND ORS.
|
August 26, 2015 |
|
ARUN BARAN COOMAR Vs. SANJAY KUMAR SHARMA
|
August 4, 2015 |
|
ARUN CHANDRA DEY Vs. DEBASISH GHOSH AND ORS.
|
March 18, 2015 |
|
ARUN CHORONE ROQUITTE AND ORS. Vs. ORIENTAL VENETIAN AND ORS.
|
January 30, 2015 |
|
ARUN MONDAL Vs. STATE OF WEST BENGAL
|
September 16, 2015 |
|
ARUN PANDIT & ANOTHER Vs. STATE OF WEST BENGAL & ORS
|
August 5, 2015 |
|
ARUN RAI Vs. DEORAJ DEWAN
|
July 21, 2015 |
|
ARUP BASU CHOWDHURY Vs. UCO BANK AND ORS.
|
February 20, 2015 |
|
ARUP JANA Vs. KAMALIKA NEOGY
|
December 18, 2015 |
|
ARUP LAL MUKHOPADHYAY Vs. SHANAKAR CHANDRA DASGUPTA
|
January 16, 2015 |
|
ARUPESWAR CHATTERJEE AND ORS. Vs. BANK OF BARODA AND ORS.
|
May 14, 2015 |
|
ARVIND GARACH Vs. PRAGNA GARACH AND ORS.
|
May 14, 2015 |
|
ARVIND KUMAR DEO Vs. UNION OF INDIA
|
July 13, 2015 |
|
ARYA BHANDAR PVT. LTD. Vs. KOTAK MAHINDRA BANK LTD.
|
November 19, 2015 |
|
ASGAR ALI @ RAM KRISHNADEB @ ASGAR ALI MALLICK Vs. STATE OF WEST BENGAL & ORS
|
July 14, 2015 |
|
ASH MOHAMMAD @ AAS MOHAMMED & ANR Vs. SAHEDA BEGUM & ORS
|
August 25, 2015 |
|
ASHA MURARKA AND ORS. Vs. THE KOLKATA MUNICIPAL CORPORATION AND ORS.
|
April 24, 2015 |
|
ASHIM CHAKI Vs. RAMEN DAS & ANR
|
August 24, 2015 |
|
ASHIM GUHA THAKURATA AND ORS. Vs. BENOY KUMAR CHATTERJEE AND ORS.
|
July 28, 2015 |
|
ASHIMA BISWAS Vs. SAMARENDRA NATH SIRKHEL & ORS
|
October 5, 2015 |
|
ASHIS KUMAR BOSE Vs. COMMISSIONER OF CUS. (PREVENTIVE)
|
May 11, 2015 |
|
ASHIS KUMAR GHOSH Vs. REGIONAL TRANSPORT AUTHORITY
|
April 24, 2015 |
|
ASHIS KUMAR JANA Vs. NITYAGOPAL JANA & ORS.
|
December 10, 2015 |
|
ASHISH KUMAR MUKHERJEE Vs. SUDIP BHATTACHARYAY
|
April 29, 2015 |
|
ASHMA KHATOON & ANR Vs. TIPLU GHATAK (BOSE) & ORS
|
July 15, 2015 |
|
ASHMA KHATOON AND ORS. Vs. TIPLU GHATAK (BOSE) AND ORS.
|
June 18, 2015 |
|
ASHOK DAS Vs. STATE OF WEST BENGAL
|
October 7, 2015 |
|
ASHOK KUMAR BHAGNANI Vs. MANSUR AHMED
|
January 13, 2015 |
|
ASHOK KUMAR PODDAR @ ASHOKE KUMAR PODDAR Vs. STATE OF WEST BENGAL & ANR
|
September 3, 2015 |
|
ASHOK OPTICS Vs. ARUN CHORONE ROQUITTE
|
August 25, 2015 |
|
ASHOK ROY Vs. THE STATE OF WEST BENGAL
|
August 12, 2015 |
|
ASHOKA MANUFACTURING LTD & ANR Vs. CESC LTD & ANR
|
July 7, 2015 |
|
ASHOKE GHOSH Vs. DILIP KUMAR ARI
|
August 4, 2015 |
|
ASHOKE KUMAR GUPTA Vs. KANKAN KUMAR DAS AND ORS.
|
April 29, 2015 |
|
ASHOKE SADHYA Vs. STATE OF WEST BENGAL
|
May 13, 2015 |
|
ASHRANT BHARTIA AND ORS. Vs. JAGMOHAN KERJRIWAL AND ORS.
|
March 2, 2015 |
|
ASHRUKANA DAS Vs. RAJ KUMAR DAS
|
August 19, 2015 |
|
ASIM BISWAS Vs. STATE OF WEST BENGAL
|
February 5, 2015 |
|
ASIMA BEGUM Vs. INDIAN OIL CORPORATION LIMITED
|
November 19, 2015 |
|
ASIMA LAHIRI Vs. NATIONAL INSTITUTE OF TECHNOLOGY (UNIVERSITY) AND ORS.
|
January 29, 2015 |
|
ASIRUDDIN MIA & ORS Vs. SUNIL MANDAL & ORS
|
August 25, 2015 |
|
ASISH KUMAR RAY Vs. STATE OF WEST BENGAL
|
February 11, 2015 |
|
ASIT KUMAR ADAK Vs. CENTRAL BUREAU OF INVESTIGATION
|
October 16, 2015 |
|
ASITA MISHRA Vs. GANESH CHANDRA MUKHOPADHYAY
|
May 13, 2015 |
|
ASITOSH BHATTACHARYA Vs. STATE OF WEST BENGAL AND ORS.
|
April 27, 2015 |
|
ASOK KUMAR JOARDAR @ ASOK JOARDAR Vs. STATE OF WEST BENGAL
|
July 9, 2015 |
|
ASSAM ROOFING LTD. & ANR Vs. JSB CEMENT LLP & ANR
|
December 9, 2015 |
|
ASSISTANT ENGINEER (O & M) W.B.S.E.B Vs. MINOR MAHIMA GHOSH
|
May 8, 2015 |
|
ASTAMI BISWAS (DEY) Vs. THE STATE OF WEST BENGAL AND ORS.
|
October 16, 2015 |
|
ASTAMI BISWAS (DEY) AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
February 25, 2015 |
|
ASUTOSH DAS Vs. STATE OF WEST BENGAL
|
June 24, 2015 |
|
ATANU CHOWDHURY Vs. STATE OF WEST BENGAL
|
September 9, 2015 |
|
AUROSHIKHA VINIMAY PVT. LTD Vs. KAI COMMERCIAL PVT. LTD
|
December 14, 2015 |
|
AUTO TRADE & FINANCE CORPORATION Vs. TUSHER KANTI GHOSH AND ORS.
|
August 28, 2015 |
|
AVEEK SARKAR Vs. STATE OF WEST BENGAL AND ORS.
|
April 1, 2015 |
|
AVIJIT BANERJEE Vs. CHAYA GHOSH AND ORS.
|
April 23, 2015 |
|
AVIJIT GHOSH Vs. JAYITA GHOSH
|
February 16, 2015 |
|
AVRADIPTA SINHA Vs. STATE OF WEST BENGAL AND ORS.
|
June 2, 2015 |
|
AYAT ALI SEIKH Vs. THE STATE OF WEST BENGAL
|
January 29, 2015 |
|
AYUB ANSARI & ORS Vs. KAMINI MAHATANI & ORS
|
July 10, 2015 |
|
AZAD ALI Vs. THE STATE OF WEST BENGAL AND ORS.
|
May 15, 2015 |
|
B.P. PROPERTIES LTD. Vs. KOLKATA MUNICIPAL CORPORATION
|
December 21, 2015 |
|
BABLU @ KUBED ALI Vs. STATE OF WEST BENGAL
|
June 29, 2015 |
|
BABLU DUTTA Vs. INDIAN OIL CORPORATION LIMITED AND ORS.
|
November 19, 2015 |
|
BABLU GHOSH Vs. AMRIT FRESH PRIVATE LTD.
|
June 29, 2015 |
|
BABU MOLLA Vs. STATE OF WEST BENGAL
|
February 16, 2015 |
|
BABULAL CHOWDHURY Vs. THE STATE OF WEST BENGAL
|
September 15, 2015 |
|
BACCHU @ SK ABDUL SALAM Vs. STATE OF WEST BENGAL
|
March 4, 2015 |
|
BACHU PUTATUNDA Vs. STATE OF WEST BENGAL
|
July 2, 2015 |
|
BADAL CHATTERJEE Vs. STATE OF WEST BENGAL AND OTHERS
|
August 21, 2015 |
|
BAGADIYA BROTHERS PVT LTD Vs. UNION OF INDIA
|
May 12, 2015 |
|
BAGARIA MORE COMPANY LIMITED Vs. GOVERNMENT OF WEST BENGAL
|
April 8, 2015 |
|
BAIDYANATH HANSDA Vs. UNITED INDIA INSURANCE CO. LTD.
|
January 8, 2015 |
|
BAIDYANATH KHAN Vs. THE STATE OF WEST BENGAL
|
July 31, 2015 |
|
BALKRISHNA GARODIA Vs. NIKUNJ KUMAR LOHIA AND ORS.
|
August 31, 2015 |
|
BANALATA OJHA Vs. STATE OF WEST BENGAL AND ORS.
|
February 11, 2015 |
|
BANANI KAYAL Vs. STATE OF WEST BENGAL & ORS
|
December 18, 2015 |
|
BANGSHI ROUTH Vs. MAMATA SAHA
|
November 17, 2015 |
|
BANGUR BROTHERS LIMITED AND ORS. Vs. OFFICIAL LIQUIDATOR AND ORS.
|
February 27, 2015 |
|
BANSILAL LEISURE PARKS LTD. Vs. THE STATE OF WEST BENGAL AND ORS.
|
September 17, 2015 |
|
BANWARILAL JALAN AND OTHERS Vs. PRAMESWARI DEVI AND OTHERS
|
October 8, 2015 |
|
BAPPA MALIK Vs. THE STATE OF WEST BENGAL
|
September 4, 2015 |
|
BARINDRA NATH SARKAR Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 10, 2015 |
|
BARUN KUMAR BISWAS Vs. STATE OF WEST BENGAL AND ORS.
|
April 29, 2015 |
|
BASANTI DEVI SHAW & ORS Vs. CHANDRA PRAKASH GUPTA & ORS
|
November 19, 2015 |
|
BASANTI GHOSH AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
October 7, 2015 |
|
BASANTI NATH Vs. PARITOSH KAMARU
|
January 27, 2015 |
|
BASANTI SARKAR Vs. SUDHA DEY & ANR
|
August 13, 2015 |
|
BASIR AHAMED Vs. ABDUL KADIR & ORS
|
July 14, 2015 |
|
BASUDEB BISWAS Vs. STATE OF WEST BENGAL AND ORS.
|
October 5, 2015 |
|
BASUDEB DAS Vs. STATE OF WEST BENGAL
|
July 2, 2015 |
|
BASUDEV GHOSH Vs. STATE OF WEST BENGAL AND ORS.
|
April 1, 2015 |
|
BASUDEV HALDER Vs. UCO BANK AND ORS.
|
July 27, 2015 |
|
BASUDEV SANTRA AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
July 9, 2015 |
|
BELIARA JUNIOR HIGH SCHOOL Vs. PARESH KUMAR TEWARI AND ORS.
|
April 17, 2015 |
|
BENGAL BRICK FIELD OWNERS ASSOCIATION & ORS Vs. STATE OF WEST BENGAL & ORS
|
December 1, 2015 |
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BENGAL INDIA GLOBAL INFRASTRUCTURE LTD. Vs. CHAITAINYA ALLOYS PVT. LTD. AND ORS.
|
September 29, 2015 |
|
BENGAL INVESTMENTS LIMITED Vs. ASSISTANT COMMISSIONER(TARC) SERVICE TAX-I & ORS
|
September 16, 2015 |
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BENGAL WATERPROOF LTD Vs. STATE
|
December 7, 2015 |
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BESCO LIMITED (FOUNDRY DIVISION) AND ORS. Vs. THE WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED AND ORS.
|
July 21, 2015 |
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BHABATOSH DAS Vs. THE STATE OF WEST BENGAL AND ORS.
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March 11, 2015 |
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BHADRA MONDAL Vs. THE STATE OF WEST BENGAL
|
March 30, 2015 |
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BHAGABATI CHAKRABORTY Vs. MITA MAITY AND ORS.
|
August 12, 2015 |
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BHAGIRATH PASARI AND ORS. Vs. MUNICIPAL COMMISSIONER, THE KOLKATA MUNICIPAL CORPORATION AND ORS.
|
April 20, 2015 |
|
BHAGWAN SHAW Vs. RAM BAHADUR SHAW
|
August 24, 2015 |
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BHAGWANDAS BISWANATH Vs. THE REGIONAL P.F. COMMISSIONER, A & N ISLANDS AND ORS.
|
November 19, 2015 |
|
BHAGWATI TALWAR Vs. STATE
|
December 4, 2015 |
|
BHARAT COKING COAL LTD Vs. AUROMA COKE LTD
|
April 10, 2015 |
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BHARAT COKING COAL LTD. Vs. TURNER MORRISON LTD. AND ORS.
|
September 30, 2015 |
|
BHARAT PRAMANICK Vs. STATE OF WEST BENGAL
|
October 16, 2015 |
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BHARATIYA JANATA PARTY & ANR. Vs. THE STATE OF WEST BENGAL & ANR
|
August 18, 2015 |
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BHARATIYA JANATA PARTY AND ORS. Vs. WEST BENGAL STATE ELECTION COMMISSION AND ORS.
|
April 23, 2015 |
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BHASKAR BASU Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.
|
January 6, 2015 |
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BHASKAR DASGUPTA & ORS Vs. SUSHMITA GHOSH
|
December 23, 2015 |
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BHATPARA PAPERS PVT. LTD. Vs. THE BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
|
December 23, 2015 |
|
BHIKHAN CHAND BAID Vs. DIPENDRA NATH BANERJEE
|
September 23, 2015 |
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BHRAMOR MONDAL Vs. THE STATE OF WEST BENGAL
|
October 14, 2015 |
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BIBHAS DEBNATH Vs. THE STATE OF WEST BENGAL AND ORS.
|
August 3, 2015 |
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BIBHASHREE KARAN Vs. STATE OF WEST BENGAL AND ORS.
|
April 29, 2015 |
|
BIBHUTI BHUSAN KARMAKAR & ANR Vs. KARTICK CHANDRA KARMAKAR
|
September 16, 2015 |
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BIJAY AGARWAL AND ANOTHER Vs. STATE OF WEST BENGAL AND ANOTHER
|
October 13, 2015 |
|
BIJAY LAL CHOWDHURY Vs. SOMNATH DUTTA AND ORS.
|
February 4, 2015 |
|
BIJON GANGULY Vs. STATE OF WEST BENGAL
|
December 9, 2015 |
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BIJOY ANAND BERA AND ORS. Vs. THE STATE OF WEST BENGAL
|
September 15, 2015 |
|
BIJOY KRISHNA CHANDRA Vs. BISHNUPADA DAS AND ORS.
|
April 9, 2015 |
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BIJOY KUMAR MONDAL Vs. STATE OF WEST BENGAL AND ORS.
|
February 13, 2015 |
|
BIJOY ROY AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
February 20, 2015 |
|
BIJU GURUDASAN Vs. LIEUTENANT GOVERNOR AND OTHERS
|
August 17, 2015 |
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BIKASH CHANDRA KHANRA AND ORS. Vs. UNION OF INDIA AND ORS.
|
June 18, 2015 |
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BIKASH LAKRA Vs. THE STATE OF WEST BENGAL
|
July 29, 2015 |
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BIKASH MURMU AND ORS. Vs. THE STATE OF WEST BENGAL
|
December 23, 2015 |
|
BILAYET HOSSAIN AND ORS. Vs. THE STATE OF WEST BENGAL
|
September 23, 2015 |
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BIMAL KR MONDAL Vs. STATE OF WEST BENGAL
|
May 5, 2015 |
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BIMAL KUMAR MANNA Vs. STATE OF WEST BENGAL
|
December 23, 2015 |
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BIMAL KUMAR MODI Vs. UNION OF INDIA
|
May 15, 2015 |
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BIMAL SARDAR Vs. STATE OF WEST BENGAL
|
January 15, 2015 |
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BINA DEVI BINANI Vs. RAMESH KUMAR GUPTA
|
May 14, 2015 |
|
BINA SARDAR Vs. EMPLOYEES STATE INSURANCE CORPORATION & ORS.
|
July 15, 2015 |
|
BINANI CEMENT LTD. Vs. COMMISSIONER OF INCOME TAX AND ORS.
|
March 23, 2015 |
|
BINAPANI CHATTOPADHYAY & ANR Vs. PARESH NATH BANERJEE & ORS
|
July 24, 2015 |
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BINAYAK ADVERT AGENCY PVT LTD Vs. KOLKATA MUNICIPAL CORPORATION
|
May 12, 2015 |
|
BINDESWARI DUBEY Vs. UTTAMA DEBI
|
June 5, 2015 |
|
BINOD Vs. ANJU SHARMA
|
August 20, 2015 |
|
BINOD KHANNA Vs. STATE OF WEST BENGAL
|
October 7, 2015 |
|
BINOD KUMAR BAGRI Vs. HAFIZ GHULAM SARWAR GULAM RASUL
|
August 6, 2015 |
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BINOD MISHRA Vs. THE STATE FISHERIES DEVELOPMENT CORPORATION LIMITED & ORS.
|
May 11, 2015 |
|
BINOD PRASAD Vs. STATE OF WEST BENGAL AND ORS.
|
April 16, 2015 |
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BIPIN KUMAR Vs. THE STATE OF WEST BENGAL
|
December 2, 2015 |
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BIPLAB PAUL Vs. STATE OF WEST BENGAL AND ORS.
|
November 19, 2015 |
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BIREN SARKAR Vs. THE STATE OF WEST BENGAL
|
February 20, 2015 |
|
BIRENDRANATH PAUL @ BARENDRA KRISHNA PAUL Vs. SANKAR PAUL @ KALI KRISHNA PAUL
|
June 26, 2015 |
|
BIRESHWAR DAS AND ANR. Vs. ARUN KABRA AND ORS.
|
October 5, 2015 |
|
BIRLA CORPORATION LTD. Vs. BHUPEN HALDER
|
June 25, 2015 |
|
BISWAJIT CHAKRABORTY Vs. THE STATE OF WEST BENGAL AND ORS.
|
July 23, 2015 |
|
BISWAJIT DAS Vs. STATE OF WEST BENGAL
|
June 25, 2015 |
|
BISWAJIT GHOSH Vs. THE STATE OF WEST BENGAL AND ORS.
|
December 10, 2015 |
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BISWAJIT JAMADAR AND ORS. Vs. THE STATE OF WEST BENGAL
|
July 15, 2015 |
|
BISWAJIT MONDAL Vs. STATE OF WEST BENGAL
|
May 15, 2015 |
|
BISWAJIT MURMU AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
July 29, 2015 |
|
BISWAJIT PAUL Vs. MENOKA PAUL & ORS
|
July 7, 2015 |
|
BISWAJIT ROY Vs. THE STATE OF WEST BENGAL
|
September 1, 2015 |
|
BISWAJIT SAMANTA Vs. DHAKURIA SERVICE CENTRE AND ORS.
|
November 18, 2015 |
|
BISWANATH DOLUI Vs. TINKARI DOLUI
|
September 7, 2015 |
|
BISWANATH JANA & ORS Vs. STATE OF WEST BENGAL & ANR
|
August 5, 2015 |
|
BISWANATH MONDAL AND OTHERS Vs. MAYARANI PAL AND OTHERS
|
February 23, 2015 |
|
BISWARANJAN MIDYA CHOWDHURY Vs. THE STATE OF WEST BENGAL
|
March 9, 2015 |
|
BIVA MONDAL Vs. UNION OF INDIA AND ORS.
|
April 17, 2015 |
|
BLACKBERRY PROPERTIES PVT. LTD. AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
March 31, 2015 |
|
BOARD OF COUNCILLORS OF KATWA MUNICIPALITY Vs. JYOTSNA ROY CHOWDHURY AND ORS.
|
April 21, 2015 |
|
BOARD OF TRUSTEES FOR PORT OF KOLKATA Vs. DIAMOND HARBOUR MUNICIPALITY
|
June 24, 2015 |
|
BOARD OF TRUSTEES FOR PORT OF KOLKATA Vs. KOLKATA MUNICIPAL CORPORATION
|
May 14, 2015 |
|
BONOMALI MONDAL AND ORS. Vs. THE STATE OF WEST BENGAL
|
September 30, 2015 |
|
BRANDON DESOUZA Vs. STATE OF WEST BENGAL
|
November 26, 2015 |
|
BRC CONSTRUCTION COMPANY PRIVATE LIMITED AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 8, 2015 |
|
BUBAI HALDER AND ORS. Vs. THE STATE OF WEST BENGAL
|
September 15, 2015 |
|
BUDDHADEB PAL Vs. UNION OF INDIA
|
June 30, 2015 |
|
BUDGE BUDGE COMPANY LIMITED Vs. UNION OF INDIA AND ORS.
|
April 10, 2015 |
|
BUDGE BUDGE COMPANY LTD. Vs. THE COMMISSIONER OF INCOME TAX
|
May 13, 2015 |
|
BUDHARU ROY Vs. STATE OF WEST BENGAL
|
December 9, 2015 |
|
BULU MYEA AND ORS. Vs. THE STATE OF WEST BENGAL
|
October 16, 2015 |
|
BUNGE LONDON LIMITED Vs. E. PIYARELLAL IMPORT AND EXPORT LIMITED
|
January 22, 2015 |
|
C I T Vs. MAHESH CHANDRA MANTRI
|
April 8, 2015 |
|
C NAGARAJAN Vs. ANDAMAN & NICOBAR ADMINISTRATION AND OTHERS
|
August 17, 2015 |
|
C.C.E., CUS. & S.T. BHUBANESHWAR Vs. VEDANTA ALUMINIUM LTD.
|
October 1, 2015 |
|
C.E.S.C. LIMITED Vs. NILKAMAL BEZBORUAH TARAZAN AND ORS.
|
April 27, 2015 |
|
C.E.S.C. LIMITED AND ORS. Vs. RAM NIVAS SHAW
|
August 7, 2015 |
|
C.I.T, CENTRAL-II Vs. BALARAMPUR CHINI MILLS LTD.
|
July 2, 2015 |
|
C.I.T. Vs. BRITANNIA INDUSTRIES LTD.
|
April 24, 2015 |
|
C.I.T. Vs. DUNCAN INDUSTRIES LTD.
|
April 23, 2015 |
|
C.K. AGARWAL Vs. UNION OF INDIA AND ORS.
|
May 8, 2015 |
|
C.P. RE-ROLLERS LTD. Vs. UNION OF INDIA
|
May 4, 2015 |
|
CALCOM CEMENT INDIA & ANR Vs. KUMAR BAWRI & ORS
|
September 8, 2015 |
|
CALCUTTA CHROMOTYPE PRIVATE LIMITED Vs. DEPUTY COMMISSIONER, COMMERCIAL TAXES, GROUP-J, BALLYGUNGE CHARGE & ORS
|
January 20, 2015 |
|
CALCUTTA GUJRATI EDUCATION SOCIETY Vs. KOLKATA MUNICIPAL CORPORATION
|
June 15, 2015 |
|
CALCUTTA LADIES GOLF CLUB AND ORS. Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.
|
March 19, 2015 |
|
CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITYS KARMACHARI UNION Vs. CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY
|
March 11, 2015 |
|
CENTRAL BOARD OF TRUSTEES, EPF Vs. UNION OF INDIA
|
January 16, 2015 |
|
CENTRAL BOARD, EMPLOYEES PROVIDENT FUND ORGANISATION AND ORS. Vs. EMPLOYEES P.F. APPELLATE TRIBUNAL AND ORS.
|
November 30, 2015 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. KARAN CHETRI
|
July 9, 2015 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. MADAN GOPAL MITRA
|
May 15, 2015 |
|
CESC LIMITED Vs. THREE CHEERS ENTERTAINMENTS PVT. LTD.
|
June 29, 2015 |
|
CESC LTD Vs. C I T
|
May 14, 2015 |
|
CHAINA DAS Vs. UNION OF INDIA
|
February 16, 2015 |
|
CHAITALI CHATTERJEE Vs. STATE OF WEST BENGAL AND ORS.
|
December 2, 2015 |
|
CHAKIAT SHIPPING SERVICES (P) LTD. Vs. BHUSAN POWER & STEEL LTD. AND ANOTHER
|
August 17, 2015 |
|
CHAMPA RANI BERA Vs. STATE OF WEST BENGAL & ORS
|
July 13, 2015 |
|
CHAN @ CHAND MD. Vs. STATE OF WEST BENGAL
|
June 23, 2015 |
|
CHAND MAHAMMAD Vs. ABDUS SATTAR AND ORS.
|
April 10, 2015 |
|
CHAND NIHARA BEWA Vs. ORIENTAL INSURANCE CO LTD
|
March 23, 2015 |
|
CHANDAN GOWALA Vs. STATE OF WEST BENGAL & ANR.
|
June 3, 2015 |
|
CHANDAN KUMAR MAITY Vs. MONORANJAN MAITY & ORS
|
July 20, 2015 |
|
CHANDAN YADAV AND ORS. Vs. STATE OF WEST BENGAL
|
December 23, 2015 |
|
CHANDANA MONDAL Vs. INDIAN OIL CORPORATION
|
June 4, 2015 |
|
CHANDER BHUSAN SOOD Vs. COAL INDIA LTD & ORS
|
July 29, 2015 |
|
CHANDRA KANTA MISTRI Vs. SAILA BALA MISTRY
|
June 18, 2015 |
|
CHANDRA SEKHAR PUN Vs. SURAJ NARAYAN BANSAL
|
June 2, 2015 |
|
CHANDRAKANT KUMAR Vs. UNION OF INDIA AND ORS.
|
April 7, 2015 |
|
CHARANJIT SEN Vs. THE STATE OF WEST BENGAL
|
September 17, 2015 |
|
CHEN KUMAR TAIN @ K T CHEN & ANR Vs. PRADIP DASGUPTA & ORS
|
October 15, 2015 |
|
CHHABI SADHU Vs. RINA SAHA
|
December 3, 2015 |
|
CHHANDA SINHA Vs. SHYAMAL KR CHATTERJEE
|
December 17, 2015 |
|
CHHATELAL BARNWAL Vs. THE AREA (MANAGER E.C.L.) HARIPUR COLLIERY AREA AND ORS.
|
September 7, 2015 |
|
CHHAYA BHATTACHARYA (ROY) Vs. THE STATE OF WEST BENGAL AND ORS.
|
September 8, 2015 |
|
CHINMAYEE SAHA AND ANR. Vs. RENUKA HALDER AND ORS.
|
October 15, 2015 |
|
CHINMOY RANJAN DAS & ANR Vs. SWAPNA DAS & ORS
|
August 19, 2015 |
|
CHITRANGADA ROY (SINGHA) & ORS Vs. DIPTI BARMAN (SINGHA)
|
August 18, 2015 |
|
CHITTANKU RANJAN DAS Vs. SWATI DAS
|
January 21, 2015 |
|
CHITTARANJAN GHOSH Vs. UCO BANK AND ORS.
|
December 22, 2015 |
|
CHONG HSIN WONG AND ORS. Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
|
December 22, 2015 |
|
CHOWDHURY MAFUZA SULTANA Vs. THE STATE OF WEST BENGAL
|
May 5, 2015 |
|
CHRISTOPHER MINJ Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND ORS.
|
July 6, 2015 |
|
CHUNNILAL JAISWAL Vs. PRABIR KUMAR SEN AND ORS.
|
August 25, 2015 |
|
CINDRELLA MANAGEMENT SERVICES PRIVATE LIMITED Vs. TREND BAGS AND ORS.
|
April 21, 2015 |
|
CIT Vs. WILLIAMSON MAGOR & CO LTD
|
April 8, 2015 |
|
CIT Vs. KHADIM SHOES PVT LTD
|
April 8, 2015 |
|
CIT Vs. MIHIR KANTI HAZRA
|
April 28, 2015 |
|
CLIFF NAVIGATION S A Vs. LMJ INTERNATIONAL LIMITED
|
July 23, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. INDIAN OIL BLENDING LTD. AND ORS.
|
June 5, 2015 |
|
COMMISSIONER OF CUSTOMS (PREVENTIVE) Vs. BABITA DEVI MAURYA
|
March 30, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. SOM DUTT BUILDERS PVT. LTD.
|
May 8, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. H.K. FINANCERS PRIVATE LIMITED
|
May 12, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. CRISH PARK VINCOM LTD.
|
January 6, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. PRASANNA DUGAR
|
January 7, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. ITC LTD.
|
June 1, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. MERLIN HOLDING PRIVATE LIMITED
|
May 12, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. GOLDEN CORPORATION SERVICES
|
May 8, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. KISHORE KUMAR PAUL
|
June 16, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. SHYAMAL SARKAR
|
April 22, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. ORIENT PAPER AND INDUSTRIES LTD.
|
February 6, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. ASHA TRADING CO.
|
June 16, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. CONTAIN COOPERATIVE BANK LIMITED
|
June 2, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. HALLMARK CONSTRUCTION CO. P. LTD.
|
June 2, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. PEERLESS GENERAL FINANCE & INVESTMENT CO. LTD.
|
January 16, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. SAVI COMMERCIAL PVT. LTD.
|
March 19, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. KAMARHATTY COMPANY LTD
|
April 22, 2015 |
|
COMMISSIONER OF INCOME TAX (CENTRAL-I) Vs. HOOGHLY MILLS LTD.
|
February 9, 2015 |
|
COMMISSIONER OF INCOME TAX CAL WEST BENGAL-IV Vs. HANUMAN SUGAR INDUSTRIES LTD.
|
July 17, 2015 |
|
COMMISSIONER OF INCOME TAX, CENTRAL-I Vs. NICCO CORPORATION LTD.
|
July 3, 2015 |
|
COMMISSIONER OF INCOME TAX, CENTRAL-I Vs. MAITHAN INTERNATIONAL
|
January 21, 2015 |
|
COMMISSIONER OF INCOME TAX, CENTRAL-III Vs. BRIJENDRA GUPTA
|
June 8, 2015 |
|
COMMISSIONER OF INCOME TAX, KOL-4 Vs. PHILIPS INDIA LTD.
|
October 9, 2015 |
|
COMMISSIONER OF INCOME TAX, KOLKATA-III Vs. ITC LTD.
|
May 7, 2015 |
|
COMMISSIONER OF INCOME TAX, KOLKATA-III, KOLKATA Vs. NARESH KUMAR & CO PVT LTD
|
April 8, 2015 |
|
COMMISSIONER OF INCOME TAX, KOLKATA-IV Vs. ALCOVE INDUSTRIES LTD.
|
August 17, 2015 |
|
COMMISSIONER OF INCOME TAX, KOLKATA-X, KOLKATA Vs. MINA DEOGUN
|
April 20, 2015 |
|
COMMISSIONER OF SERVICE TAX COMMISSIONERATE Vs. PARIJAT VYAPPAR PRIVATE LIMITED AND ORS.
|
August 7, 2015 |
|
COMMR. OF C. EX. & S.T. Vs. SHYAM STEEL INDUSTRIES LTD.
|
September 9, 2015 |
|
COMPANION TRADERS PVT. LTD. AND ORS. Vs. THE KOLKATA MUNICIPAL CORPORATION AND ORS.
|
December 9, 2015 |
|
CONCAST EXIM LTD Vs. STATE
|
October 16, 2015 |
|
COUNCIL OF ARCHITECTURE AND ORS. Vs. MALA MUKHERJEE AND ORS.
|
October 5, 2015 |
|
CRICKET ASSOCIATION OF BENGAL Vs. CALCUTTA MUNICIPAL CORPORATION
|
April 24, 2015 |
|
CRISS NIRYAT PRIVATE LIMITED AND ORS. Vs. NARESH KUMAR AGARWAL AND ORS.
|
April 20, 2015 |
|
D.P.T. CONSTRUCTION AND ORS. Vs. PRASENJIT CHATTERJEE AND ORS.
|
June 3, 2015 |
|
DABLU MAL Vs. THE STATE OF WEST BENGAL
|
November 27, 2015 |
|
DAL BAHADUR GURUNG Vs. THE STATE OF WEST BENGAL
|
June 26, 2015 |
|
DAL BAHADUR GURUNG Vs. THE STATE OF WEST BENGAL
|
July 31, 2015 |
|
DALHOUSIE INSTITUTE Vs. KOLKATA MUNICIPAL CORPORATION
|
March 9, 2015 |
|
DALHOUSIE PROPERTIES LIMITED Vs. GLOBAL EXPORTS LIMITED
|
April 29, 2015 |
|
DALIM KUMAR DAS Vs. STATE OF WEST BENGAL
|
November 27, 2015 |
|
DALMORE TEA ESTATE PVT. LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER-1 AND ORS.
|
May 4, 2015 |
|
DANKUNI STEELS LTD. Vs. AJIT KUMAR BOTHRA AND ORS.
|
July 29, 2015 |
|
DARVELL INVESTMENT & LEASING (I) PVT LTD Vs. STATE OF WEST BENGAL
|
March 30, 2015 |
|
DAS ORGANOCHEM PVT. LTD. Vs. CALCUTTA BONE MILLS AND FERTILISERS PVT. LTD.
|
March 13, 2015 |
|
DASARATH SAHA Vs. KANAILAL KHANDA & ORS.
|
July 9, 2015 |
|
DASPUR-I AGRICULTURE MARKETING CO-OPERATIVE SOCIETY LTD. Vs. TAPAN BHATTACHARYYA AND ORS.
|
April 6, 2015 |
|
DASU MONDAL Vs. STATE OF WEST BENGAL
|
December 3, 2015 |
|
DAVINDER KAUR Vs. STATE OF WEST BENGAL
|
July 22, 2015 |
|
DB LAB LIMITED Vs. STATE OF WEST BENGAL & OTHERS
|
September 18, 2015 |
|
DCM DECOMETAL GMBH Vs. ROHIT FERRO TECH LIMITED
|
February 17, 2015 |
|
DEB NARAYAN BANERJEE Vs. GITA MUKHERJEE & ORS.
|
June 5, 2015 |
|
DEBABRATA MAITY Vs. BANGIYA GRAMIN VIKASH BANK
|
June 17, 2015 |
|
DEBAKI NANDAN MAITI & ANR. Vs. ANIRUDDHA SEN.
|
July 6, 2015 |
|
DEBAKI SARKAR Vs. SUBHAS BISWAS AND ORS.
|
April 10, 2015 |
|
DEBANGSHU MONDAL Vs. MONOJ ROY & ORS
|
December 2, 2015 |
|
DEBASHIS MAITY Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 29, 2015 |
|
DEBASHIS ROY MAZUMDER Vs. KOLKATA MUNICIPAL CORPORATION
|
June 15, 2015 |
|
DEBASIS BISWAS Vs. UNION OF INDIA
|
March 12, 2015 |
|
DEBASISH BANERJEE Vs. THE LD. DISTRICT JUDGE
|
March 2, 2015 |
|
DEBASISH BATABYAL Vs. CHAITALI BATABYAL AND ORS.
|
July 24, 2015 |
|
DEBASISH BOSE AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
February 4, 2015 |
|
DEBASISH CHAKRABORTY Vs. TRIPTIKANA CHAKRABORTY NEE DHAR
|
April 27, 2015 |
|
DEBASISH DEY ALIAS MUNNA Vs. STATE OF WEST BENGAL
|
July 22, 2015 |
|
DEBASISH KUMAR RAY Vs. UNION OF INDIA AND ORS.
|
October 14, 2015 |
|
DEBPRASAD BHATTACHARYA Vs. PRANAB CHANDRA
|
June 25, 2015 |
|
DEBRABATA MUKHERJEE Vs. ARUP GUHA AND ORS.
|
April 24, 2015 |
|
DEBRAJ SARKAR Vs. STATE OF WEST BENGAL AND ORS.
|
April 23, 2015 |
|
DEBU PRASAD BAG Vs. NIKHIL KUNDU
|
July 9, 2015 |
|
DEEPAK KUMAR SRIVASTAVA Vs. THE UNION OF INDIA AND ORS.
|
March 13, 2015 |
|
DELTA JUTE & INDUSTRIES LTD. STAFF ASSOCIATION AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
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February 2, 2015 |
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DENA BANK AND ORS. Vs. THE OFFICIAL LIQUIDATOR, H.C.
|
January 29, 2015 |
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DERBY SALES PVT. LTD. AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
August 11, 2015 |
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DESHPRAN UNAIDED B.ED. COLLEGE ORGANISERS WELFARE ASSOCIATION AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
June 15, 2015 |
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DEVELOPMENT CORPORATION LTD. Vs. IMPRESSION
|
July 1, 2015 |
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DEVSHAR FASHION PRIVATE LIMITED Vs. STATE BANK OF INDIA AND ORS.
|
September 29, 2015 |
|
DEWANTI KUMARI Vs. M/S. EASTERN COALFIELDS LIMITED & ORS.
|
April 6, 2015 |
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DHARIWAL INFRASTRUCTURE LIMITED Vs. NARESH DHANRAJ JAIN
|
April 30, 2015 |
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DHURJATI PRASAD DAS Vs. THE CHAIRMAN, DIAMOND HARBOUR MUNICIPALITY AND ORS.
|
March 27, 2015 |
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DIAMIAN UDEH AND ANOTHER Vs. THE STATE OF WEST BENGAL
|
December 2, 2015 |
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DIAMOND APARTMENTS PVT. LTD Vs. ABANAR MARKETING LTD
|
June 3, 2015 |
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DILIP KUMAR GOOPTU AND ORS. Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
|
January 28, 2015 |
|
DILIP KUMAR KHAITAN Vs. PRADIP KUMAR KHAITAN & ORS
|
August 6, 2015 |
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DILIP KUMAR SARKAR Vs. STATE & ORS
|
December 15, 2015 |
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DILIP KUMAR SARKAR Vs. UNITED BANK OF INDIA AND ORS.
|
March 4, 2015 |
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DILIP TARAFDAR Vs. STATE OF WEST BENGAL
|
January 29, 2015 |
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DIMENSION REALTORS PRIVATE LIMITED AND ANOTHER Vs. DISTRICT MAGISTRATE, NORTH 24 PARGANAS AND OTHERS
|
September 23, 2015 |
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DINABANDHU MONDAL AND ORS. Vs. JAWED SHAKTI AND ORS.
|
November 19, 2015 |
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DINESH KUMAR Vs. STATE OF WEST BENGAL
|
October 8, 2015 |
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DINESH KUMAR GOYAL AND ORS. Vs. AIR CUSTOMS SUPERINTENDENT AND ORS.
|
February 26, 2015 |
|
DINESH MEHTA Vs. SHANTILAL MEHTA
|
September 24, 2015 |
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DIPAK KUMAR DAS Vs. FOOD CORPORATION OF INDIA
|
January 15, 2015 |
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DIPAK KUMAR LAHIRI Vs. THE STATE OF WEST BENGAL AND ORS.
|
October 15, 2015 |
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DIPAK SARKAR Vs. STATE OF WEST BENGAL
|
May 12, 2015 |
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DIPANWITA ROY Vs. STATE OF WEST BENGAL AND ORS.
|
October 7, 2015 |
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DIPTESH ROY Vs. THE STATE OF WEST BENGAL AND ORS.
|
December 9, 2015 |
|
DIPTI PAIK AND ORS. Vs. JOGESH CHANDRA ROY AND ORS.
|
September 23, 2015 |
|
DIRECTOR OF CENSUS OPERATION, WEST BENGAL Vs. CEIL COMPUTER ENGINEERING PRIVATE LIMITED
|
June 15, 2015 |
|
DIRECTOR OF HEALTH SERVICES Vs. SEVUGAPERUMAL
|
January 19, 2015 |
|
DISTRICT CIVIL BAR ASSOCIATION AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
October 5, 2015 |
|
DODAMGODA REWATHA THERO Vs. PRASANNA JAYASURIYA
|
September 8, 2015 |
|
DODUL PAUL Vs. UNITED INDIA INSURANCE COMPANY LTD.
|
March 23, 2015 |
|
DR. ASIM KUMAR CHATTERJEE Vs. STATE OF WEST BENGAL & ORS.
|
September 17, 2015 |
|
DR. B. SHANMUGAM Vs. CHANDRA SEKHAR GUPTA
|
July 6, 2015 |
|
DR. PROF. PRADIP KUMAR MITRA Vs. LIPI BASU & ANR
|
December 8, 2015 |
|
DR. TAPAN KUMAR GHOSH Vs. SMT. DIPTI GORAI & ANR.
|
October 15, 2015 |
|
DREDGING & DESILTATION CO. PVT. LTD Vs. THE ORIENTAL INSURANCE CO. (P) LTD
|
December 4, 2015 |
|
DULAL AND ORS. Vs. THE STATE OF WEST BENGAL
|
July 16, 2015 |
|
DULAL CHANDRA SARKAR AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 1, 2015 |
|
DULCHAND OMPRAKASH Vs. DHIRENDRO MULLICK AND ORS.
|
March 9, 2015 |
|
DULICHAND FINANCE & LEASING LTD Vs. ABBASUR RAHAMAN
|
February 12, 2015 |
|
DUNCAN INTERNATIONAL LTD. AND ORS. Vs. C.I.T., W.B. - IV AND ORS.
|
April 7, 2015 |
|
DURGA HALDAR Vs. AHAMMAD ALIAS AHAMMED
|
March 20, 2015 |
|
DURGA SHANKAR TRIVEDI Vs. STATE OF WEST BENGAL
|
November 30, 2015 |
|
E C BOSE & COMPANY PVT LTD Vs. GLOBAL ENTERPRISES & ORS
|
October 5, 2015 |
|
EANUS ALI Vs. STATE OF WEST BENGAL
|
August 20, 2015 |
|
EAST COAST FISHERIES PVT LTD Vs. MANJURI BHATTACHARYA
|
February 4, 2015 |
|
EASTERN SCALES (PRIVATE) LTD Vs. MURRAY & CO (P) LTD & ORS
|
September 11, 2015 |
|
EASTERN TRACK UDYOG PVT. LTD Vs. UNION OF INDIA
|
December 7, 2015 |
|
EDWARD FOOD RESEARCH & ANALYSIS CENTRE LIMITED Vs. SAROJ KUMAR BANERJEE AND ORS.
|
August 28, 2015 |
|
EFFLUENT AND WATER TREATMENT ENGINEERS (P) LTD. Vs. UNION OF INDIA
|
January 28, 2015 |
|
EID PARRY (INDIA) LTD. Vs. KOLKATA PORT TRUST
|
January 28, 2015 |
|
EIH LIMITED Vs. BATA INDIA LIMITED
|
July 28, 2015 |
|
ELAI AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
September 22, 2015 |
|
EMCO GENERAL PLASTIC INDUSTRIES (P) LTD Vs. STATE OF WEST BENGAL
|
July 1, 2015 |
|
ESBI HI-FLEX PVT LTD & ANR Vs. VULKAN TECHNOLOGIES PVT LTD
|
September 30, 2015 |
|
ESSJAY ERICSSON PVT. LTD. Vs. DILIP KUMAR KHANDELWAL
|
October 15, 2015 |
|
FAIRDEAL SUPPLIES LTD Vs. R PIYARELAL IRON & STEEL PVT LTD
|
June 9, 2015 |
|
FAIRFEST MEDIA LTD. Vs. ITE GROUP PLC
|
January 8, 2015 |
|
FALGUNI BHATTACHARYA Vs. THE PRINCIPAL, PURNIDEVI CHOWDHURY GIRLS COLLEGE AND ORS.
|
June 18, 2015 |
|
FAROZ ALI MALLICK ALIAS FAROJ MALLICK Vs. SURUTULLA MONDAL & ORS.
|
August 21, 2015 |
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FAST FLOW DEALCOM PVT. LTD. Vs. GRACE COLONIZERS PVT. LTD.
|
September 24, 2015 |
|
FAZAL BARI Vs. STATE OF WEST BENGAL
|
July 22, 2015 |
|
FAZLUL HAQUE ALIAS LALU SK. Vs. STATE OF WEST BENGAL
|
October 6, 2015 |
|
FONA RUBBER PVT LTD Vs. EASTERN CHEMICAL INDUSTRIES
|
February 4, 2015 |
|
FRESENIUS KABI ONCOLOGY LIMITED AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
May 5, 2015 |
|
FROSTEES EXPORT (INDIA) PVT. LTD Vs. SABRI PROPERTIES PVT. LTD. & ORS
|
December 2, 2015 |
|
FULTUSI ROY Vs. STATE OF WEST BENGAL
|
October 13, 2015 |
|
FURKAN S.K. Vs. STATE OF WEST BENGAL
|
October 6, 2015 |
|
G. BARNA BAS Vs. THE STATE
|
March 26, 2015 |
|
GAMMON ENCEE CONSORTIUM JV Vs. RITES LIMITED
|
July 14, 2015 |
|
GANAPATHY Vs. THE STATE
|
September 28, 2015 |
|
GANASHAKTI AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
February 27, 2015 |
|
GANESH GHOSH Vs. STATE OF WEST BENGAL
|
July 22, 2015 |
|
GAUTAM BAG Vs. KALPANA BAG
|
December 11, 2015 |
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GAUTAM CHOWDHURY Vs. THE STATE OF WEST BENGAL
|
February 4, 2015 |
|
GAUTAM DEY Vs. PARESHNATH KAR AND ORS.
|
November 30, 2015 |
|
GAYARAM DHARA & ANR Vs. STATE OF WEST BENGAL
|
September 16, 2015 |
|
GENERAL MANAGER, EASTERN COALFIELDS LIMITED AND AN Vs. BHAGIRATH GHOSH AND OTHERS
|
August 4, 2015 |
|
GENERAL MANAGER, FARAKKA BARRAGE PROJECT Vs. ANIL KUMAR DAS
|
July 15, 2015 |
|
GENERAL MANAGER, METRO RAILWAY Vs. DILIP KUMAR BAJAJ AND ORS.
|
October 9, 2015 |
|
GITA DAS Vs. SAMIR DEY & ANR
|
August 5, 2015 |
|
GITA DEVI AND OTHERS Vs. SHAHNAZ KHAN AND OTHERS
|
August 14, 2015 |
|
GITA DEVI MARULIA Vs. ASANSOL MEDICAL CENTRE
|
August 7, 2015 |
|
GITA DEVI MITTAL AND ORS. Vs. RAMDULAL KUNDU AND ORS.
|
July 9, 2015 |
|
GITA MONDAL AND ORS. Vs. JAGGA SINGH AND ORS.
|
May 11, 2015 |
|
GLOBAL ENTERPRISE AND ORS. Vs. THE BOARD OF TRUSTEES FOR THE PORT OF KOLKATA AND ORS.
|
June 4, 2015 |
|
GOBAL KISKU Vs. THE STATE OF W.B.
|
January 6, 2015 |
|
GOBINDA KUMAR NAG Vs. RANJIT KUMAR BANERJEE
|
April 10, 2015 |
|
GODAVARI MERCANTILE PVT. LTD. Vs. RNR ENTERPRISE
|
February 19, 2015 |
|
GOLAB CHANDRA SHAW Vs. THE STATE OF WEST BENGAL
|
October 16, 2015 |
|
GOLAM MUSTAPHA AND ANR. Vs. THE BOARD OF WAKF, WEST BENGAL
|
December 22, 2015 |
|
GOPAL CHANDRA BHUI Vs. BANKURA ZILLA PARISHAD AND ORS.
|
February 20, 2015 |
|
GOPAL CHANDRA GHOSH Vs. TINKARI RAY
|
October 16, 2015 |
|
GOPAL CHANDRA GHOSH AND ORS. Vs. AMAL KUMAR GHOSH
|
April 10, 2015 |
|
GOPAL DEBNATH Vs. STATE
|
March 27, 2015 |
|
GOPAL GARAI Vs. THE STATE OF WEST BENGAL AND ORS.
|
August 11, 2015 |
|
GOPAL GHOSH Vs. DILIP KUMAR CHATURVEDI & ORS
|
August 7, 2015 |
|
GOPAL KUMAR MAJUMDAR Vs. SK AKBAR ALI & ORS
|
December 11, 2015 |
|
GOPAL MONDAL Vs. THE STATE OF WEST BENGAL
|
July 14, 2015 |
|
GOPAL NASKAR Vs. THE STATE OF WEST BENGAL
|
February 17, 2015 |
|
GOPAL RAM GUPTA Vs. JITENDRA NATH DUTTA AND ORS.
|
August 21, 2015 |
|
GOPESH CHANDRA SAHA Vs. BRINDA RANI SAHA & ORS
|
July 21, 2015 |
|
GORA CHAND HAZRA Vs. STATE OF WEST BENGAL AND OTHERS
|
July 29, 2015 |
|
GORA CHAND HAZRA Vs. STATE OF WEST BENGAL AND ORS.
|
July 30, 2015 |
|
GORA CHAND PAL Vs. NOMITA MONDAL
|
June 1, 2015 |
|
GOUR HARI MONDAL Vs. THE STATE OF WEST BENGAL
|
October 13, 2015 |
|
GOUR SANKAR MAITY Vs. STATE OF WEST BENGAL
|
May 4, 2015 |
|
GOURI ROY Vs. UNION OF INDIA
|
June 24, 2015 |
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GOURI SANKAR MISHRA Vs. THE NEW INDIA ASSURANCE COMPANY LTD. AND ORS.
|
July 7, 2015 |
|
GOUTAM DE Vs. UCO BANK & ORS
|
October 15, 2015 |
|
GOUTAM KUNDU Vs. MANOJ KUMAR
|
July 21, 2015 |
|
GOUTAM PAL Vs. DILIP KUMAR PAL
|
December 14, 2015 |
|
GOUTAM ROY Vs. THE STATE OF WEST BENGAL
|
July 20, 2015 |
|
GOUTAM ROYCHOWDHURY Vs. PURNIMA ROYCHOWDHURY AND ANOTHER
|
September 17, 2015 |
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GOVINDA PRASAD LADIA Vs. WBHIDC LIMITED
|
May 13, 2015 |
|
GOYAL MG GASES PVT. LTD. Vs. UNION OF INDIA
|
August 5, 2015 |
|
GSP PROJECTS PRIVATE LIMITED Vs. ROCKFIELD PAJ REPLICATIONS PVT. LTD.
|
July 21, 2015 |
|
GUJARAT NRE COKE LIMITED & ANR Vs. JINDAL STEEL & POWER LIMITED
|
December 21, 2015 |
|
GUJARAT NRE COKE LIMITED & ANR Vs. JINDAL STEEL & POWER LIMITED & ORS
|
December 3, 2015 |
|
GULAM KABERIA AND ORS. Vs. STATE OF WEST BENGAL
|
June 5, 2015 |
|
GULJAR HOSSAIN Vs. STATE OF WEST BENGAL
|
June 2, 2015 |
|
GULSANARA BEGUM Vs. RAHUL SK. AND ORS.
|
August 28, 2015 |
|
GULU MOHAN ALIM CHANDANI Vs. HARISH MOHAN ALIM CHANDANI AND ORS.
|
June 5, 2015 |
|
GULU MOHAN ALIM CHANDANI Vs. HARISH MOHAN ALIM CHANDANI AND ORS.
|
May 6, 2015 |
|
GULZAR HOSSAIN @ GULZAR MUHAMMAD Vs. THE STATE OF WEST BENGAL
|
November 16, 2015 |
|
GUNAMAY MAHATO Vs. THE STATE OF WEST BENGAL AND ORS.
|
December 18, 2015 |
|
GURUBARI JANA Vs. STATE OF WEST BENGAL
|
March 25, 2015 |
|
GURUPADA PRAMANIK AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
April 10, 2015 |
|
HAFIZUR RAHAMAN ALIAS CHANDAN Vs. STATE OF WEST BENGAL
|
July 14, 2015 |
|
HAHNEMANN LABORATORY LTD. AND ORS. Vs. ALLAHABAD BANK AND ORS.
|
September 24, 2015 |
|
HAMID MONDAL Vs. STATE OF WEST BENGAL
|
July 3, 2015 |
|
HARAN CHANDRA MONDAL ALIAS HARAN MONDAL Vs. STATE OF WEST BENGAL
|
January 16, 2015 |
|
HARAPRASAD GHOSH Vs. THE STATE OF WEST BENGAL AND ORS.
|
September 29, 2015 |
|
HARI OM EXPORT OF MAHABIRSTHAN Vs. THE STATE OF WEST BENGAL
|
June 3, 2015 |
|
HARICHARAN SINGH Vs. THE STATE
|
November 27, 2015 |
|
HARISADHAN SINGHA Vs. THE STATE OF WEST BENGAL
|
March 17, 2015 |
|
HARMUNY ENTERTAINMENT PVT. LTD Vs. STATE
|
December 7, 2015 |
|
HARROW HALL Vs. KARNANI PROPERTIES LTD & ORS
|
July 6, 2015 |
|
HARS BUILDERS & PROMOTERS Vs. CHANDRIKA MAJUMDER & ORS
|
July 6, 2015 |
|
HARUN RASID ANSARI Vs. STATE OF WEST BENGAL
|
May 4, 2015 |
|
HASINA BEWA AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
August 12, 2015 |
|
HAWKINS COOKERS LIMITED Vs. KHAITAN PRESSURE COOKER PVT. LTD.
|
April 10, 2015 |
|
HAYAGRIB NAIYA Vs. DIAMOND HARBOUR MUNICIPALITY AND ORS.
|
April 10, 2015 |
|
HAZRA FILLING STATION Vs. INDIAN OIL CORPORATION LIMITED AND ORS.
|
August 17, 2015 |
|
HDFC BANK LIMITED Vs. ANIMESH BARMAN & ANR
|
December 4, 2015 |
|
HDFC BANK LIMITED AND ORS. Vs. SHIBENDU GHOSH AND ORS.
|
July 31, 2015 |
|
HEAVY ENGINEERING CORPORATION LTD Vs. STANDARD CHARTERED BANK
|
October 16, 2015 |
|
HI-TECH SYSTEMS & SERVICES LTD Vs. SUPRABHAT RAY
|
June 17, 2015 |
|
HIGH COURT LEGAL SERVICES COMMITTEE Vs. ICICI BANK LTD.
|
May 7, 2015 |
|
HIMANGSHU BASU RAY Vs. STATE OF WEST BENGAL
|
July 7, 2015 |
|
HIMATSINGKA CHEMICALS PRIVATE LIMITED AND ORS. Vs. DYNAMIC HERBIKEM INDIA PRIVATE LIMITED
|
March 31, 2015 |
|
HINDUJA LEYLAND FINANCE LIMITED Vs. AKASH ROAD CARRIER AND ANOTHER
|
June 22, 2015 |
|
HINDUSTAN CONTROLS & EQUIPMENT PVT. LTD Vs. TARUN KUMAR DEY
|
December 1, 2015 |
|
HINDUSTAN ENGINEERING INDUSTRIES LTD. AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
September 10, 2015 |
|
HINDUSTAN PETROLEUM CORPORATION LIMITED AND ORS. Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA AND ORS.
|
April 29, 2015 |
|
HINDUSTAN PETROLEUM CORPORATION LTD. AND ORS. Vs. DHARAMNATH SINGH AND ORS.
|
May 5, 2015 |
|
HIRALAL PROSAD Vs. SATYA NARAYAN SINGH
|
February 17, 2015 |
|
HIRANMOY BHATTACHRJEE Vs. GOPAL CHANDRA GHOSH
|
March 6, 2015 |
|
HIREN THAKUR Vs. THE STATE OF WEST BENGAL
|
April 29, 2015 |
|
HOUSING DEVELOPMENT FINANCE CORPORATION LIMITED (HDFC LTD.) AND ORS. Vs. DORJEE DOLMA BHUTIA AND ORS.
|
September 21, 2015 |
|
HOWRAH DISTRICT PRIMARY SCHOOL COUNCIL AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
July 17, 2015 |
|
HRIDAY GHOSH AND ORS. Vs. THE STATE OF WEST BENGAL
|
March 18, 2015 |
|
HUMAYAN PROPERTIES LTD Vs. M/S DEYS MEDICAL STORES MFG. LTD
|
December 2, 2015 |
|
HUSSAIN & ANR Vs. UNION OF INDIA
|
December 22, 2015 |
|
HUSSAIN AND ORS. Vs. UNION OF INDIA
|
March 17, 2015 |
|
HUTCHISON TELECOM EAST LTD. Vs. COMMISSIONER OF INCOME TAX
|
May 12, 2015 |
|
ICI INDIA LTD. Vs. FIRST INDUSTRIAL TRIBUNAL AND ORS.
|
September 4, 2015 |
|
ILLIASH MONDAL AND ORS. Vs. THE STATE OF WEST BENGAL
|
November 23, 2015 |
|
IMPEX METAL & FERRO ALLOYS LTD. Vs. UNION OF INDIA
|
February 3, 2015 |
|
IN RE : GOLU VERMA Vs. STATE
|
July 3, 2015 |
|
IN RE BISWARUP DAS Vs. STATE
|
January 5, 2015 |
|
IN RE CENTRAL BUREAU OF INVESTIGATION Vs. STATE
|
November 5, 2015 |
|
IN RE RAKIBUL SK. @ ISLM Vs. STATE
|
May 13, 2015 |
|
IN RE SAFIUR RAHAMAN Vs. STATE
|
January 15, 2015 |
|
IN RE SANJAY MAKHAL @ JADU MAKHAL @ RAJU Vs. STATE
|
March 17, 2015 |
|
IN RE SK MUNNA ALI Vs. STATE
|
October 28, 2015 |
|
IN RE: AKKAS ALI & ORS. Vs. STATE
|
August 12, 2015 |
|
IN RE: R.A.V. DRAVYA (P) LTD. Vs. STATE
|
October 16, 2015 |
|
IN RE: SATYENDRA NATH NANDI Vs. STATE
|
April 22, 2015 |
|
IN RE: SURENDRA COMMERCIAL SYNDICATE PVT. LTD. AND ORS. Vs. STATE
|
July 22, 2015 |
|
IN THE GODS OF : SISIR KUMAR BHATTACHARJEE Vs. DIPTI CHATTERJEE AND OTHERS
|
March 4, 2015 |
|
IN THE MATTER OF Vs. ANURAG JALAN
|
February 25, 2015 |
|
IN THE MATTER OF : ADITYA JELOKA Vs. STATE
|
April 6, 2015 |
|
IN THE MATTER OF : RATAN KARMAKAR Vs. STATE
|
September 24, 2015 |
|
IN THE MATTER OF TANU MIAN Vs. STATE
|
February 11, 2015 |
|
IN THE MATTER OF: ABANI GHOSH Vs. STATE
|
December 22, 2015 |
|
IN THE MATTER OF: FIRE & GENERAL INSURANCE CO.LTD.(IN LIQUIDATION) Vs. STATE
|
December 18, 2015 |
|
IN THE MATTER OF: SADAGAR SHEIKH @ SK Vs. STATE
|
January 6, 2015 |
|
INDIA POWER CORPORATION LIMITED AND ORS. Vs. WEST BENGAL ELECTRICITY REGULATORY COMMISSION AND ORS.
|
August 17, 2015 |
|
INDIAN OIL CORPORATION LIMITED Vs. SRAWAN KUMAR HIMATSINGKA
|
September 8, 2015 |
|
INDIAN OIL CORPORATION LTD & ORS Vs. OLIVE GHOSH & ORS
|
November 18, 2015 |
|
INDIAN OIL CORPORATION LTD. Vs. RAM MIRCHANDANI
|
March 13, 2015 |
|
INDIAS SMILE AND ORS. Vs. UNION OF INDIA
|
January 20, 2015 |
|
INDIRA RAY Vs. RAIKISHORI SEAL & ORS
|
July 23, 2015 |
|
INDOFIL CHEMICALS COMPANY Vs. STATE OF WEST BENGAL AND ORS.
|
January 30, 2015 |
|
INDRAJIT ROY Vs. BANK OF BARODA AND ORS.
|
September 4, 2015 |
|
INDU BHUSAN JANA Vs. UNION OF INDIA AND ORS
|
November 28, 2015 |
|
INNOVESTMENT IMPEX LTD. Vs. COMMISSIONER OF INCOME TAX
|
September 11, 2015 |
|
ISMAIL BASHA Vs. UNION OF INDIA
|
July 23, 2015 |
|
ISWAR SATYANARAYANJEE & ORS Vs. SANTRAM PATWA & ORS
|
October 9, 2015 |
|
ISWAR SRI DAMODAR JEWS REP. BY TARAPADA MAJI AND OTHERS Vs. BANSARI MOHAN AND OTHERS
|
May 13, 2015 |
|
ISWAR SRIDHAR NARAYAN MADAN GOPAL JIEW Vs. SUNIL KUMAR ROY & ORS
|
October 6, 2015 |
|
ITC LIMITED Vs. CHOWRINGHEE RESIDENCY PRIVATE LIMITED
|
January 16, 2015 |
|
J.K. INDUSTRIES LTD. Vs. UPENDRA CHOWDHURY AND ORS.
|
August 6, 2015 |
|
J.S. CHANDHOK (DEVELOPERS) PVT. LTD. Vs. J. SEN & SONS PVT. LTD.
|
September 18, 2015 |
|
JADAVPUR UNIVERSITY Vs. SWAPAN KANTI PAUL
|
February 6, 2015 |
|
JAGABANDHU MUKHOPADHYAY AND ORS. Vs. PURNO LAKSHMI HALDER AND ORS.
|
December 4, 2015 |
|
JAGADAMBA SINGH Vs. KALAWATI DEVI AND ORS.
|
September 14, 2015 |
|
JAGADISH CHANDRA BHUNIA Vs. THE STATE OF WEST BENGAL & ORS.
|
August 11, 2015 |
|
JAGADISH CHANDRA BHUNIA Vs. THE STATE OF WEST BENGAL AND ORS.
|
August 21, 2015 |
|
JAGADISH PROSAD AWASTHI Vs. ALLAHABAD BANK AND ORS.
|
January 29, 2015 |
|
JAGDISH SARDA Vs. STATE BANK OF INDIA AND ORS.
|
November 18, 2015 |
|
JAI KISHORE SINGH Vs. STATE OF WEST BENGAL
|
December 16, 2015 |
|
JAISHREE DEVI AND ORS. Vs. ASHOK KUMAR RAIDANI AND ORS.
|
June 26, 2015 |
|
JAMINIKANTA MONDAL AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
November 19, 2015 |
|
JANHARA BIBI @ JAHANARA BIBI AND OTHERS Vs. STATE OF WEST BENGAL
|
September 24, 2015 |
|
JASODHARA BAGCHI Vs. JOYGOPAL BHATTACHARYA
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January 16, 2015 |
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JATI RANJAN BANIK Vs. THE STATE OF WEST BENGAL
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October 13, 2015 |
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JAWAHAR SINGH AND ORS. Vs. THE UNITED BANK OF INDIA AND ORS.
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August 6, 2015 |
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JAY BEE PROPERTIES PRIVATE LIMITED AND ORS. Vs. PAWAN KUMAR BUDHIA AND ORS.
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December 22, 2015 |
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JAYABRATA AICH AND ORS Vs. STATE OF WEST BENGAL & ANR
|
September 10, 2015 |
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JAYANTA HALDER Vs. UNION OF INDIA
|
December 3, 2015 |
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JAYDEEP MAJUMDAR AND ORS. Vs. WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LIMITED AND ORS.
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February 19, 2015 |
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JAYPRAKASH SEN Vs. STATE OF WEST BENGAL
|
October 1, 2015 |
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JEEVA SHIVA MISSION KIRAN CHANDRA GIRLS HIGH SCHOOL Vs. THE WEST BENGAL BOARD OF SECONDARY EDUCATION
|
January 21, 2015 |
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JEEVAN DIESEL & ELECTRICAL LIMITED AND ORS. Vs. THE STATE BANK OF INDIA AND ORS.
|
September 23, 2015 |
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JETAGE CONSTRUCTION PVT LTD Vs. ABDUL KHALIQUE AND SONS RESTAURANT
|
March 25, 2015 |
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JETAGE CONSTRUCTION PVT. LTD. AND ORS. Vs. THE KOLKATA MUNICIPAL CORPORATION AND ORS.
|
February 17, 2015 |
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JETAGE CONSTRUCTION PVT. LTD. AND ORS. Vs. ALLAUDDIN AND ORS.
|
December 4, 2015 |
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JHARNA BERA Vs. SAMAR KUMAR ROY
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October 15, 2015 |
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JIBAN KRISHNA GHOSAL AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
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April 1, 2015 |
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JITENDRA DEBNATH & ANR Vs. LALUGOPAL DEBNATH & ORS
|
September 8, 2015 |
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JOGESH CHANDRA MONDAL Vs. UNION OF INDIA
|
March 26, 2015 |
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JOINT COMMISSIONER OF INCOME TAX Vs. BAJRANGLAL CHOWDHURY
|
January 7, 2015 |
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JOLEMAN SK. AND ORS. Vs. THE STATE OF WEST BENGAL
|
November 30, 2015 |
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JOSHMINA KHATUN Vs. STATE OF WEST BENGAL BOARD & 0RS
|
November 23, 2015 |
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JOY CHOWDHURY Vs. KUMKUM RAY
|
May 6, 2015 |
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JOY JACOB Vs. STATE
|
June 9, 2015 |
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JOYANTI SADHUKHAN Vs. STATE OF W B & ANR
|
September 17, 2015 |
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JOYDEB GHOSH Vs. STATE OF WEST BENGAL
|
June 8, 2015 |
|
JOYDEB MONDAL Vs. SUKANTA SAU
|
August 12, 2015 |
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JOYDIP MAJUMDAR Vs. PRANAB RANJAN DUTTA
|
October 6, 2015 |
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JUGESH KUMAR SINGH Vs. STATE OF WEST BENGAL AND ORS
|
July 15, 2015 |
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JUPITER BROKERAGE SERVICES LTD Vs. EKTARA EXPORTS PVT LTD
|
October 13, 2015 |
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JUTE TEXTILES WORKERS UNION AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
March 24, 2015 |
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JUTHIKA RANI MONDAL (DAS) AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
September 23, 2015 |
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JYOTIRMOY PANDA AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
June 26, 2015 |
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JYOTIRMOY UTHASINI Vs. THE CALCUTTA PORT TRUST AND ORS.
|
June 2, 2015 |
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JYOTSNA BALA MAITY AND ORS. Vs. HANSIBALA PRAMANIK AND ORS.
|
June 19, 2015 |
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K APPA RAO Vs. MANAGING DIRECTOR, ANIIDCO LTD AND ANOTHER
|
September 28, 2015 |
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K. HYDROOS Vs. P.K. HASSAN ALI
|
September 3, 2015 |
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KAAISER OILS PVT. LTD. Vs. ALLAHABAD BANK
|
July 8, 2015 |
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KABITA BANERJEE Vs. KRISHNANANDA BANERJEE
|
July 14, 2015 |
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KABITA MUKHERJEE Vs. SOUMEN MUKHERJEE AND ANOTHER
|
November 16, 2015 |
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KAFEEL AHMED Vs. COMMISSIONER OF INCOME TAX AND ORS.
|
April 21, 2015 |
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KAILASHPATI JHA Vs. STATE OF WEST BENGAL & OTHERS
|
December 4, 2015 |
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KAILASHPATI YADAV Vs. NEW INDIA ASSURANCE CO LTD
|
March 23, 2015 |
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KAJALI MONDAL Vs. NEW INDIA ASSURANCE CO LTD
|
March 23, 2015 |
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KAJI ABDUR RAJJAK Vs. STATE OF WEST BENGAL AND ANOTHER
|
July 16, 2015 |
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KAJI FARUK AHMED Vs. STATE OF W.B.
|
July 23, 2015 |
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KAKALI ROY Vs. STATE OF WEST BENGAL
|
May 13, 2015 |
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KAKAN DUTTA Vs. STATE OF WEST BENGAL
|
January 13, 2015 |
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KALA RAMAN Vs. RAVI RANGANATHAN
|
January 21, 2015 |
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KALAM AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
December 10, 2015 |
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KALIMUDDIN MIA AND ORS. Vs. THE STATE OF WEST BENGAL
|
September 22, 2015 |
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KALLOL KUMAR SHOME Vs. STATE OF WEST BENGAL & ORS
|
March 30, 2015 |
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KALOSONA GARAI @ KHOKAN Vs. STATE OF WEST BENGAL
|
July 2, 2015 |
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KALPANA INDUSTRIES LTD Vs. DY COMMISIONER OF INCOME TAX
|
April 20, 2015 |
|
KALYAN BANDYOPADHYAY Vs. MRIDUL DE
|
October 13, 2015 |
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KALYAN ROY Vs. PRIYANKA ROY
|
July 27, 2015 |
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KALYANI BHATTACHARYYA Vs. STATE OF WEST BENGAL
|
March 9, 2015 |
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KALYANI MAITE AND ORS. Vs. SHRIDAM MAITE
|
April 2, 2015 |
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KAMAL DEY AND ORS. Vs. DIRECTOR GENERAL, ARCHEOLOGICAL SURVEY OF INDIA AND ORS.
|
July 3, 2015 |
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KAMAL MAJUMDER Vs. INDIAN OVERSEAS BANK AND OTHERS
|
March 24, 2015 |
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KAMAL MOHAMMAD KIBRIA Vs. DAG CREATIVE MEDIA PVT. LTD.
|
December 21, 2015 |
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KAMLAPUR SUGAR AND INDUSTRIES LTD Vs. OFFICIAL LIQUIDATOR
|
January 29, 2015 |
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KANAILAL GHOSH AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
July 23, 2015 |
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KANAILAL MONDAL Vs. NEW INDIA ASSURANCE COMPANY LTD. AND ORS.
|
April 9, 2015 |
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KANCHAN DUTTA AND ORS. Vs. SITARAM AGARWALA AND ORS.
|
November 23, 2015 |
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KANTI DEVI BHUTORIA & ORS Vs. SRILA DUTTA & ANR
|
October 16, 2015 |
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KARTICK BANERJEE Vs. BHOLANATH BHATTACHARYA & ORS
|
July 29, 2015 |
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KARTICK CHAKRABORTY AND ORS. Vs. BARUN SEAL AND ORS.
|
September 7, 2015 |
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KARTICK CHANDRA CHANDRA Vs. C.E.S.C. LTD. AND ORS.
|
April 16, 2015 |
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KARTICK CHANDRA DAS Vs. ALPANA BANERJEE & ORS
|
December 15, 2015 |
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KARTICK DEBNATH AND ORS. Vs. THE NATIONAL INSURANCE COMPANY LIMITED AND ORS.
|
December 14, 2015 |
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KARTICK MONDAL AND ORS. Vs. THE STATE OF WEST BENGAL
|
February 16, 2015 |
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KARTICK ROY Vs. STATE OF WEST BENGAL
|
November 23, 2015 |
|
KARTIK DUTTA Vs. BASANTI PAUL (DUTTA) & ANR
|
September 30, 2015 |
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KARUNA KATAN SINHA Vs. STATE OF WEST BENGAL
|
April 8, 2015 |
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KASHI NATH BANERJEE Vs. MANTU BANERJEE (BAIRAGI)
|
October 6, 2015 |
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KASHINATH CHAKRABORTY Vs. CENTRAL BANK OF INDIA AND ORS.
|
August 28, 2015 |
|
KAUSHIK DEY Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
|
August 7, 2015 |
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KAUSHIK PRASANNA MUKHERJEE Vs. STATE OF WEST BENGAL
|
September 18, 2015 |
|
KAUSHIK SADHUKHAN AND ORS. Vs. THE STATE OF WEST BENGAL
|
August 21, 2015 |
|
KAZI ABU TASIM @ KAZI ABU TAMIM Vs. STATE OF WEST BENGAL & ANR
|
November 26, 2015 |
|
KEDIA SABHA TRUST Vs. RAJ KUMAR KEDIA
|
July 10, 2015 |
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KENARAM MONDAL Vs. THE STATE OF WEST BENGAL
|
February 23, 2015 |
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KESHAB ANKUREH Vs. THE STATE OF WEST BENGAL AND ORS.
|
December 9, 2015 |
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KESORAM INDUSTRIES LTD. Vs. E.S.I. CORPORATION AND ORS.
|
August 31, 2015 |
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KEYPEE ENTERPRISE Vs. SANTOSH KUMAR SARAOGI AND ORS.
|
February 4, 2015 |
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KHABIRUL ISLAM MALLICK AND OTHERS Vs. STATE OF WEST BENGAL AND ANOTHER
|
September 3, 2015 |
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KHAGENDRA NATH DAS & ORS Vs. PURNIMA DAS (RUIDAS) & ORS
|
September 9, 2015 |
|
KHALID ABDULLAH & ORS Vs. SUNDARAJ & ORS
|
October 6, 2015 |
|
KHAN MOHAMAD KHAN Vs. JAM MOHAMMAD KHAN
|
June 11, 2015 |
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KHOKAN CHANDRA DUTTA Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION AND ORS.
|
March 3, 2015 |
|
KHURSHID AHMED ANSARI Vs. AFZAL
|
November 19, 2015 |
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KIRAN CHANDRA DAS Vs. JADAVPUR UNIVERSITY AND ORS.
|
January 27, 2015 |
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KISHOR BEHERA Vs. THE UNION OF INDIA AND ORS.
|
March 13, 2015 |
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KISHORI MOHAN GHOSH Vs. SMT. MADHABI MAURH
|
July 20, 2015 |
|
KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY Vs. SONMOHAN CHATTERJEE & ORS
|
August 4, 2015 |
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KOLKATA MUNICIPAL CORPORATION Vs. SRI RAMA PRASANNA MITRA
|
December 11, 2015 |
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KOLKATA MUNICIPAL CORPORATION Vs. SUNIL KUMAR AGARWAL
|
June 9, 2015 |
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KOUSTAV DEY Vs. SUDHIR CHANDRA DAS
|
April 28, 2015 |
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KRISH MICRO MINERALS LLP Vs. UNION OF INDIA & ORS
|
July 9, 2015 |
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KRISHNA Vs. ASHOKE RANJAN DUTTA
|
July 31, 2015 |
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KRISHNA BERA Vs. BUDDHADEB MUDLI AND ORS.
|
June 4, 2015 |
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KRISHNA CHANDRA DUTTA (COOKME) PVT. LTD Vs. SURAJIT DUTTA
|
December 1, 2015 |
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KRISHNA KHATUA Vs. STATE OF WEST BENGAL AND ORS.
|
February 19, 2015 |
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KRISHNA KR. SOOD AND ORS. Vs. KAMAL KR. AGARWALLA
|
June 30, 2015 |
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KRISHNA MONDAL AND ORS. Vs. THE STATE OF WEST BENGAL
|
August 11, 2015 |
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KRISHNA PADA CHAKRABORTY Vs. STATE OF WEST BENGAL
|
May 7, 2015 |
|
KRISHNA PRASAD @ KRISHNA PADA MAHANTY & ORS; Vs. BHIM MONDAL & ORS.
|
September 1, 2015 |
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KRISHNA SENGUPTA (DAS) Vs. ASHOK RANJAN SENGUPTA
|
March 19, 2015 |
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KRISHNAKALI MITRA (NEE DUTT) Vs. STATE OF WEST BENGAL AND ORS.
|
August 19, 2015 |
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KRISHNAPADA CHANDA Vs. COMMISSIONER OF INCOME TAX XI
|
March 31, 2015 |
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KUMAR CHATTOPADHYAY Vs. STATE OF WEST BENGAL AND ORS.
|
March 19, 2015 |
|
KUMARI SOVA DAS Vs. SMT. GOURI PATRA & ORS.
|
September 30, 2015 |
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KUMARJIT DAS Vs. MARTIN LIAO @ LIAO WEE FUND MARTIN & ANR
|
October 9, 2015 |
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KUMKUM MITTAL AND ORS. Vs. ROBIN PAUL AND ORS.
|
February 23, 2015 |
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KUNAL KUMAR GHOSH Vs. STATE
|
September 7, 2015 |
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KUNAL SAHA Vs. STATE OF WEST BENGAL AND ORS.
|
September 10, 2015 |
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KUSHI CONSTRUCTION AND ANOTHER Vs. PORT BLAIR MUNICIPAL COUNCIL & OTHERS
|
July 10, 2015 |
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KUSUM ROY Vs. CALCUTTA MUNICIPAL CORPORATION
|
June 15, 2015 |
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KWALITY ICE CREAM INDIA LTD. Vs. KALPANA SADHKHAN AND ORS.
|
September 23, 2015 |
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L & T FINANCE LIMITED Vs. RATAN NAG & ANR.
|
December 4, 2015 |
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LABANYA SHEE Vs. STATE OF WEST BENGAL AND ORS.
|
June 5, 2015 |
|
LACHMI @ LAKSHMI KANTA KAMATH Vs. STATE OF WEST BENGAL
|
September 16, 2015 |
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LACHMI @ LAKSHMI KANTA KAMATH Vs. STATE OF WEST BENGAL
|
March 4, 2015 |
|
LAKJAN BIBI & ORS Vs. IDRIS ALI & ORS
|
August 10, 2015 |
|
LAKSHMAN SARKAR Vs. STATE OF WEST BENGAL
|
October 16, 2015 |
|
LAKSHMI KANTA HAZRA AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
September 15, 2015 |
|
LALAN PRASAD GUPTA Vs. STATE OF WEST BENGAL
|
January 13, 2015 |
|
LALIT KUMAR BAGLA AND ORS. Vs. RAJIV KUMAR PODDAR AND ORS.
|
September 23, 2015 |
|
LALIT KUMAR PRAHLADKA Vs. SALTEE CONSTRUCTION PVT LTD & ORS
|
December 17, 2015 |
|
LALIT KUMAR SIKRI Vs. STATE OF WEST BENGAL
|
June 19, 2015 |
|
LALIT MOHAN GHOSH Vs. LALA NETAI CHANDRA BABU AND ORS.
|
July 10, 2015 |
|
LALITA ALMAL (DEC.), THROUGH HER LEGAL REPRESENTATIVES Vs. THE STATE OF WEST BENGAL AND ORS.
|
February 18, 2015 |
|
LALITA DEVI Vs. NATIONAL ASSURANCE CO LTD
|
March 23, 2015 |
|
LALITA MONDAL (BARMAN) Vs. STATE OF WEST BENGAL & ORS
|
November 17, 2015 |
|
LALMOHAN BISWAS Vs. STATE OF WEST BENGAL
|
July 22, 2015 |
|
LALWANI FERRO ALLOYS LIMITED Vs. MAHESWARI STEEL SUPPLY AND ORS.
|
January 14, 2015 |
|
LATA BISWAS Vs. SHANTI RANJAN BISWAS
|
June 17, 2015 |
|
LATE SUSHIL MODI Vs. CIT
|
April 1, 2015 |
|
LAXMI HOUSING UDYOG PVT. LTD Vs. SHARAD SUBRAMANYAN
|
July 31, 2015 |
|
LAXMI SARDAR AND ORS. Vs. THE STATE OF WEST BENGAL
|
July 31, 2015 |
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LAXMI TUDU Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LT
|
July 2, 2015 |
|
LIEUTENANT COLONEL C K AGARWAL Vs. UNION OF INDIA
|
May 8, 2015 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. JYOTSNA DAWN
|
March 27, 2015 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. SUN SIGNS PVT. LTD.
|
August 6, 2015 |
|
LINA DATTA Vs. SUKUMAR BERA AND ORS.
|
December 17, 2015 |
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LMJ INTERNATIONAL LIMITED Vs. SWISS SINGAPORE OVERSEAS ENTERPRISES PTE. LIMITED
|
March 27, 2015 |
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LOKDEEP ROY Vs. NIHAR KUMAR ROY
|
May 4, 2015 |
|
LOKNATH DHAL Vs. GITA RANI ROY
|
October 15, 2015 |
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LUTFAR RAHMAN Vs. SUPRABHAT SOME
|
April 9, 2015 |
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LUXMI TOWNSHIP LIMITED Vs. ASIF IQBAL HUSSAIN AND ORS.
|
August 11, 2015 |
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M. GANESHAN Vs. THE MANAGING DIRECTOR, ANIIDCO LTD. AND ORS.
|
September 28, 2015 |
|
M. SRINIVAS RAO Vs. JANAKI
|
October 16, 2015 |
|
M.A.V. RAJU Vs. STATE OF WEST BENGAL AND ORS.
|
May 7, 2015 |
|
M.R. NIRMAN PVT. LTD. Vs. UNION OF INDIA
|
February 19, 2015 |
|
M/S. B.D. AGARWAL & CO. & ANR. Vs. NARYAN PRASAD BHOTICA & ANR.
|
August 11, 2015 |
|
M/S. BRG IRON & STEEL COMPANY PVT. LTD Vs. STATE
|
December 7, 2015 |
|
M/S. DILIP KUMAR DUTTA Vs. CHIEF EXECUTIVE OFFICER, WEST BENGAL STATE CONSUMERS CO-OPERATIVE FEDERATION LTD.
|
May 15, 2015 |
|
M/S. PRAMOD INTERNATIONAL PVT. LTD Vs. STATE
|
December 7, 2015 |
|
MA BAGLAMUKHEE BRICK INDUSTRIES AND COMPANY & ANR Vs. ARABINDA ADHIKARY (MINOR)
|
September 15, 2015 |
|
MAA ENTERPRISE Vs. UNION OF INDIA
|
July 16, 2015 |
|
MADAN LALL JAIN Vs. KAMLESH SOGANI
|
July 23, 2015 |
|
MADAN MANDAL Vs. STATE OF WEST BENGAL
|
November 30, 2015 |
|
MADAN MOHAN CHATTERJEE Vs. SHYAMALI CHATTERJEE
|
July 6, 2015 |
|
MADHAB DAS Vs. STATE OF WEST BENGAL & ORS
|
August 28, 2015 |
|
MADHAV GOENKA AND ORS. Vs. ALLAHABAD BANK AND ORS.
|
December 2, 2015 |
|
MADHU SK & ORS Vs. STATE OF WEST BENGAL
|
July 30, 2015 |
|
MADHUMITA BHATTACHARJEE Vs. STATE OF WEST BENGAL & ORS.
|
September 24, 2015 |
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MADHUMITA RAHUT Vs. STATE OF WEST BENGAL
|
February 5, 2015 |
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MADHUMITA RAHUT Vs. STATE OF WEST BENGAL AND ORS.
|
February 4, 2015 |
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MADHURI AGARWAL AND ORS. Vs. VED PRAKASH TANEJA AND ORS.
|
July 29, 2015 |
|
MAERSK LINE U.K. LTD. AND ORS. Vs. THE DEPUTY DIRECTOR OF INCOME TAX AND ORS.
|
December 22, 2015 |
|
MAGAN MAL SETHIA AND ORS. Vs. PIJUSH SAHA
|
March 4, 2015 |
|
MAGMA FINCORP LIMITED Vs. DINESH MEHRA & ORS
|
December 4, 2015 |
|
MAGMA FINCORP LTD Vs. RAMKY INFRASTRUCTURE LTD
|
December 3, 2015 |
|
MAGMA FINCORP LTD Vs. UNION OF INDIA & ORS
|
September 23, 2015 |
|
MAHABUB ALAM Vs. TAUHIDUNESSA BEGUM & ORS
|
September 3, 2015 |
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MAHAMMAD ALI MONDAL Vs. SNEHASISH MUKHOPADHYAY AND ORS.
|
March 19, 2015 |
|
MAHENDRA KUMAR JALAN Vs. ANIL KUMAR J. BAVISHI & ORS.
|
July 13, 2015 |
|
MAHESH AGARWAL Vs. M B DEVELOPERS
|
March 24, 2015 |
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MAHESH KUMAR GOYAL AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
April 20, 2015 |
|
MAHESH KUMAR KEJRIWAL Vs. RAMESH KUMAR KEJRIWAL AND ORS.
|
January 14, 2015 |
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MAHESH SINGH Vs. UNION OF INDIA AND ORS.
|
April 20, 2015 |
|
MAHESHWARY ISPAT LIMITED Vs. TATA CAPITAL FINANCIAL SERVICES LIMITED
|
April 17, 2015 |
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MAHESWAR PRAMANICK AND ORS. Vs. CHABI RANI SADHUKHAN AND ORS.
|
March 9, 2015 |
|
MAHIMA MANAGEMENT SERVICES PRIVATE LIMITED Vs. CREATIVE PROPERTY DEVELOPERS PRIVATE LIMITED
|
April 21, 2015 |
|
MAIMUR HOSSAIN MONDAL Vs. UNION OF INDIA & ORS
|
January 11, 2015 |
|
MAINUDDIN ALI Vs. STATE OF WEST BENGAL
|
July 14, 2015 |
|
MAITHAN ALLOYS LIMITED Vs. AMIT MINES PVT. LTD.
|
April 22, 2015 |
|
MAITHAN ALLOYS LIMITED & ANR Vs. STATE
|
December 8, 2015 |
|
MAKA KUMAR AND ORS. Vs. THE STATE OF WEST BENGAL
|
January 29, 2015 |
|
MAKBUL ZAMADAR Vs. NOOR MOHAMMAD ZAMADAR (KALO)
|
June 17, 2015 |
|
MALABIKA MAITY Vs. TARGET CONSTRUCTION AND ANR.
|
September 7, 2015 |
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MALABIKA MONDAL Vs. ANIL KUMAR DAS
|
September 7, 2015 |
|
MALLIKA PAL AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
August 14, 2015 |
|
MAN MOHAN KEDIA & ORS Vs. KAILASH KUMAR KEDIA & ORS
|
September 22, 2015 |
|
MANAGING COMMITTEE, MAHISEGERIA A.M.A. HIGH MADRASAH Vs. STATE OF WEST BENGAL
|
June 17, 2015 |
|
MANAGING COMMITTEE, SALJHATI TARA SANKAR Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION & ORS
|
December 3, 2015 |
|
MANAGING DIRECTOR Vs. ROSHANLAL MITTAL & ORS
|
August 12, 2015 |
|
MANAKAMNA FOOD PROCESSING PVT. LTD. AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
March 10, 2015 |
|
MANAS KUMAR BEHERA Vs. UNION OF INDIA AND ORS.
|
July 7, 2015 |
|
MANBASA DEVI Vs. CALCUTTA LANDING & SHIPPING CO. LTD. AND ORS.
|
July 1, 2015 |
|
MANBHULA MAHATO Vs. STATE OF WEST BENGAL
|
May 15, 2015 |
|
MANDIRA GHOSH Vs. THE STATE OF WEST BENGAL AND ORS.
|
October 9, 2015 |
|
MANGAL HEMBRAM Vs. THE STATE OF WEST BENGAL
|
July 30, 2015 |
|
MANGAL SAHA Vs. SAMIR SAHA AND ORS.
|
July 6, 2015 |
|
MANGLA MURMU ALIAS KHARE MURMU Vs. STATE OF WEST BENGAL
|
August 11, 2015 |
|
MANI SQUARE LTD. Vs. ADDITION AL REGISTRAR OF ASSURANCES-1 AND ORS.
|
March 18, 2015 |
|
MANIK KUMAR HALDER Vs. THE STATE OF WEST BENGAL AND ORS.
|
June 3, 2015 |
|
MANIK MALIK Vs. STATE OF WEST BENGAL
|
June 15, 2015 |
|
MANIK PAUL Vs. COAL INDIA LIMITED
|
July 7, 2015 |
|
MANIKANCHAN JEWELLERS PVT LTD & ANR Vs. UNION OF INDIA & ORS
|
December 23, 2015 |
|
MANIKUNTALA SARKAR Vs. ASIATIC SOCIETY
|
June 19, 2015 |
|
MANINDRA NATH MONDAL Vs. THE CALCUTTA MUNICIPAL CORPORATION AND ORS.
|
April 24, 2015 |
|
MANJU DEVI AGARWAL & ORS Vs. STATE OF WEST BENGAL & ANR
|
September 21, 2015 |
|
MANJU GUPTA AND ORS. Vs. ANDHRA BANK AND ORS.
|
July 14, 2015 |
|
MANJU MAJUMDER Vs. THE NATIONAL INSURANCE COMPANY LIMITED AND ORS.
|
July 16, 2015 |
|
MANJU RAI Vs. THE UTTAR PRADESH STATE MINERAL DEVELOPMENT CORPORATION LTD.
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January 28, 2015 |
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MANOJ JANA Vs. THE STATE OF WEST BENGAL AND ORS.
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February 27, 2015 |
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MANOJ KUMAR DAS Vs. STATE OF WEST BENGAL
|
August 20, 2015 |
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MANOJ KUMAR KEDIA Vs. MANISHA KEDIA
|
February 24, 2015 |
|
MANOJ KUMAR SINGH Vs. NEW HARIYANA TRANSPORT COMPANY
|
April 23, 2015 |
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MANOJ RATHI Vs. STATE OF WEST BENGAL
|
February 12, 2015 |
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MANOTOSH KUMAR BARMAN Vs. THE STATE OF WEST BENGAL AND ORS.
|
December 10, 2015 |
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MANPREET DOAD Vs. THE STATE OF WEST BENGAL AND ORS.
|
October 13, 2015 |
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MANSUR HAQUE Vs. STATE OF WEST BENGAL
|
May 8, 2015 |
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MATANG SINH Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 7, 2015 |
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MAXLUX HOLDINGS LTD. Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY
|
January 16, 2015 |
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MAYA RANI HALDER Vs. MRITYUNJOY KAYAL AND ORS.
|
May 6, 2015 |
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MAYURAKSHI COTTON MILLS EMPLOYEES UNION AND ORS. Vs. THE 9TH INDUSTRIAL TRIBUNAL, DURGAPUR AND ORS.
|
July 28, 2015 |
|
MCNALLY BHARAT ENGINEERING COMPANY LIMITED Vs. MAHARASHTRA STATE POWER GENERATION COMPANY LTD
|
June 11, 2015 |
|
MD AHMED Vs. CAPTIVE MARKETING & SERVICES LIMITED
|
April 23, 2015 |
|
MD ALI SK Vs. STATE OF WEST BENGAL
|
March 19, 2015 |
|
MD ALI SK Vs. STATE OF WEST BENGAL
|
April 29, 2015 |
|
MD ASHFAQUE HUSSAIN Vs. AZIM AHMED & ORS
|
September 30, 2015 |
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MD BABU ALI @ AKBAR ALI Vs. KOLKATA MUNICIPAL CORPORATION
|
May 6, 2015 |
|
MD BASIR MIA @ MD BASIR Vs. TOKIR MAIA & ORS
|
October 13, 2015 |
|
MD JAMALUDDIN AHMED Vs. SABERA ISLAM
|
September 10, 2015 |
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MD MANZUR ALAM Vs. STATE OF WEST BENGAL
|
May 15, 2015 |
|
MD MEHMOOD & ORS Vs. NARGIS BEGUM
|
July 27, 2015 |
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MD MIR ALI MONDAL Vs. MD YUSUF ALI & ORS
|
October 9, 2015 |
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MD MOSLEMUDDIN & ORS Vs. STATE OF WEST BENGAL
|
July 24, 2015 |
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MD NASIR @ DABLU Vs. STATE OF WEST BENGAL
|
May 7, 2015 |
|
MD NURUL KUDDUS Vs. UNIVERSITY OF CALCUTTA & ORS
|
September 8, 2015 |
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MD RAHIM SK Vs. STATE OF WEST BENGAL & ORS
|
September 4, 2015 |
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MD SALAUDDIN Vs. STATE OF WEST BENGAL
|
June 26, 2015 |
|
MD SUHAIL Vs. AZTEC MINERAL EXPORTS PRIVATE LIMITED
|
June 19, 2015 |
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MD TANWEER ALAM ANSARI Vs. MAGMA LEASING LIMITED
|
November 27, 2015 |
|
MD. ANIS Vs. MD. ASLAM & ORS.
|
August 25, 2015 |
|
MD. KAMRUJJAMAN Vs. SUKUMAR RUIDAS & ORS.
|
December 15, 2015 |
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MD. NAYABUDDIN Vs. UNION OF INDIA
|
October 14, 2015 |
|
MD. TAHUR & ORS Vs. THE STATE OF WEST BENGAL
|
October 6, 2015 |
|
MEGHDOOT SERVICES LTD. Vs. THE REGISTRAR OF COMPANIES , WEST BENGAL
|
July 21, 2015 |
|
MEHRAS BOOKS PRIVATE LIMITED Vs. RANDOM HOUSE PUBLISHERS INDIA PRIVATE LIMITED
|
September 23, 2015 |
|
MEI POWER PVT LTD Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
|
June 29, 2015 |
|
MENOKA MONDAL Vs. ORIENTAL INSURANCE CO. LTD.
|
May 5, 2015 |
|
MENOKA SANTRA & ORS Vs. NATIONAL INSURANCE COMPANY LTD & ANR
|
September 11, 2015 |
|
METAL SCRAP TRADING CORPORATION Vs. COMMISSIONER OF SERVICE TAX, SERVICE TAX COMMISSIONERATE
|
December 2, 2015 |
|
MIJANUR ALAM Vs. THE STATE OF WEST BENGAL AND ORS.
|
May 4, 2015 |
|
MILLENNIUM COMMODITIES PVT. LTD Vs. STATE OF WEST BENGAL
|
December 22, 2015 |
|
MIMA FLOUR MILLS PVT. LTD. Vs. FOOD CORPORATION OF INDIA
|
March 13, 2015 |
|
MINATI DAS Vs. NEW INDIA ASSURANCE CO LTD & ANR
|
July 9, 2015 |
|
MIR JAMALUDDIN Vs. NAJERA HOSSAIN
|
October 1, 2015 |
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MIRA DAS CHOWDHURY Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.
|
June 26, 2015 |
|
MIRA KOLEY @ DIPTI KOLEY Vs. UJJALA JANA
|
May 14, 2015 |
|
MIRA MONDAL Vs. JYOTIRMOY MONDAL
|
March 20, 2015 |
|
MIRA RANI MAHATO Vs. STATE OF WEST BENGAL AND ORS.
|
June 18, 2015 |
|
MITA BASU Vs. AJOY KUMAR DUTTA AND ORS.
|
June 2, 2015 |
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MITALI PANDA AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
March 20, 2015 |
|
MITHIL KUMAR SARKAR & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
February 26, 2015 |
|
MITRA REAL ESTATE PVT. LTD. Vs. STATE OF WEST BENGAL AND ORS.
|
August 26, 2015 |
|
MODULAR STRUCTURALS PVT. LTD Vs. STATE OF WEST BENGAL & ORS
|
December 4, 2015 |
|
MOHAMMAD MUSLEM Vs. KHODAIZA BANO
|
November 27, 2015 |
|
MOHAMMED ALAM Vs. JAMSHED ALAM
|
July 15, 2015 |
|
MOHAMMED UMER Vs. UNION OF INDIA & ORS
|
November 19, 2015 |
|
MOHAN DEVELOPERS & ORS Vs. CHANDRAMA PRASAD VERMA & ORS
|
July 21, 2015 |
|
MOHAN LAL KUNDU Vs. KORBAN ALI LASKAR & ORS
|
October 9, 2015 |
|
MOHAN LAL SINGHI Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 21, 2015 |
|
MOHAN SUBBA Vs. UNION OF INDIA AND ORS.
|
July 14, 2015 |
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MOHANLAL RAJGARHIA Vs. STATE OF WEST BENGAL AND ORS.
|
February 23, 2015 |
|
MOHINI DEVI BAJORIA & ORS Vs. BAL BINODE BAJORIA & ANR
|
December 9, 2015 |
|
MOHIRUDDIN SHAIK Vs. THE STATE OF WEST BENGAL
|
August 20, 2015 |
|
MOJAFFAR SK. Vs. STATE OF WEST BENGAL AND OTHERS
|
August 7, 2015 |
|
MOJAM ALI MONDAL AND ORS. Vs. YOUNUS ALI MOLLA AND ORS.
|
September 16, 2015 |
|
MOMITA GHOSH Vs. PARTHA PRATIM GHOSH
|
April 1, 2015 |
|
MOMTAZ BEGUM Vs. MADAN HAIT
|
August 19, 2015 |
|
MONA GREWAL Vs. KARAN SINGH GREWAL AND ORS.
|
July 29, 2015 |
|
MONIKA KARMAKAR Vs. UNION OF INDIA AND ORS.
|
October 1, 2015 |
|
MORTUJA Vs. THE STATE OF WEST BENGAL
|
October 16, 2015 |
|
MORTUJA @ DULAL MOMIN @ MORTUJA MOMIN Vs. STATE OF WEST BENGAL
|
October 16, 2015 |
|
MOSLEMA BIBI Vs. ALEYA BIBI
|
March 20, 2015 |
|
MOSLEMUDDIN AND ORS. Vs. THE STATE OF WEST BENGAL
|
July 24, 2015 |
|
MOTILAL RANA Vs. THE STATE OF WEST BENGAL
|
September 16, 2015 |
|
MOUMITA SEN AND ORS. Vs. PUBLIC SERVICE COMMISSION AND ORS.
|
July 29, 2015 |
|
MOUSUMI BASAK Vs. SOMNATH BASAK
|
October 7, 2015 |
|
MOUSUMI MONDAL Vs. ANIRUDDHA MONDAL & ANR
|
July 30, 2015 |
|
MOZAFFAR HOSSAIN KHAN Vs. UNION OF INDIA AND ORS.
|
December 8, 2015 |
|
MPS RESORT & HOTELS PVT LTD & ORS Vs. BHASKAR DASGUPTA & ORS
|
December 23, 2015 |
|
MR. AMIT RANJAN ROY Vs. THE NATIONAL INSURANCE COMPANY LIMITED & ORS.
|
July 16, 2015 |
|
MRIDULA GHOSH AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
March 25, 2015 |
|
MRINAL KANTI GHOSH Vs. MANGO DEBI
|
February 24, 2015 |
|
MRINMOY CHATTERJEE Vs. THE STATE OF WEST BENGAL AND ORS.
|
July 2, 2015 |
|
MRINMOY KUMAR KAR Vs. SAKTIPADA MAJI & ORS
|
August 3, 2015 |
|
MRITUNJOY MANNA Vs. STATE OF WEST BENGAL
|
October 1, 2015 |
|
MRITYUNJAY MITRA Vs. REGISTRAR GENERAL OF MARRIAGES
|
September 8, 2015 |
|
MRS. SARA MOIZ KHYRULLAH & ORS. Vs. SRI DILIP KUMAR SINGH & ORS.
|
July 9, 2015 |
|
MUKTARUL MONDAL Vs. STATE OF WEST BENGAL & ANR.
|
September 4, 2015 |
|
MUNAWAR BEGUM Vs. ASIF ALI AND ORS.
|
July 21, 2015 |
|
MUNIRUL HAQUE AND ORS. Vs. THE KOLKATA MUNICIPAL CORPORATION AND ORS.
|
April 24, 2015 |
|
MUNMUN MUKHERJEE & ANR Vs. RAJEEB CHATTERJEE
|
July 15, 2015 |
|
MUNSILAL RAI Vs. AMAR NATH SEN & ANR.
|
September 14, 2015 |
|
MURARI MOHAN DAS Vs. UNION OF INDIA AND ORS.
|
August 12, 2015 |
|
MUSTAFA MONDAL AND ORS. Vs. STATE OF WEST BENGAL
|
October 6, 2015 |
|
MUSTAK HOSSAIN Vs. STATE OF WEST BENGAL
|
February 12, 2015 |
|
MUSTAK HOSSAIN Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 17, 2015 |
|
MUSTARI KHATOON Vs. MALLICK HUSSAIN AND ORS.
|
March 18, 2015 |
|
N.Y. MOHAMMED ALI AND ORS. Vs. THE STATE BANK OF INDIA AND ORS.
|
February 11, 2015 |
|
NABA KUMAR MANDAL Vs. STATE OF WEST BENGAL
|
July 24, 2015 |
|
NABA KUMAR MONDAL & ANR Vs. CHHABI MONDAL
|
December 14, 2015 |
|
NABA NAGARI CO-OPERATIVE HOUSING SOCIETY LTD. Vs. R/C BYSACK AND ORS.
|
December 22, 2015 |
|
NABAKUMAR MONDAL AND ORS. Vs. SISIR KUMAR MONDAL AND ORS.
|
December 18, 2015 |
|
NABARUN Vs. THE STATE OF WEST BENGAL
|
October 1, 2015 |
|
NADU PANDIT Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 10, 2015 |
|
NAGENDRA RAI Vs. HOWRAH IMPROVEMENT TRUST AND ORS.
|
February 23, 2015 |
|
NAIDU SK Vs. THE STATE OF WEST BENGAL
|
October 1, 2015 |
|
NAKFURU SK. AND ORS. Vs. THE STATE OF WEST BENGAL
|
October 15, 2015 |
|
NAKUL DAS Vs. H.R. INFRACAL LIMITED
|
September 18, 2015 |
|
NAKUL MONDAL Vs. STATE OF WEST BENGAL AND ORS.
|
April 30, 2015 |
|
NAMITA MAHANTA SARKAR Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 27, 2015 |
|
NAMITA NANDI Vs. SUSANTA KUMAR NANDI AND ORS.
|
October 16, 2015 |
|
NAMITA SAHA Vs. SHYAMAL KANTI SAHA
|
May 15, 2015 |
|
NAND KISHORE BHAGAT AND ORS. Vs. BISWAKANTHA DEY AND ORS.
|
January 16, 2015 |
|
NANDA ROY AND ORS. Vs. GYNANIDHI TRUST AND ORS.
|
September 9, 2015 |
|
NANDA TUDU Vs. STATE OF WEST BENGAL
|
September 23, 2015 |
|
NANDIGRAM BRAJAMOHAN TEWARY SIKSHANIKETAN (H.S.) Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
|
January 27, 2015 |
|
NARAINPUR MISSION GIRLS JUNIOR BASIC SCHOOL & ANR Vs. STATE OF WEST BENGAL
|
December 18, 2015 |
|
NARAYAN BHUSAN DEB AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
May 11, 2015 |
|
NARAYAN CHANDRA DEY Vs. KABITA DEY
|
April 1, 2015 |
|
NARAYAN PRASAD SEN Vs. STATE OF WEST BENGAL
|
June 23, 2015 |
|
NAREN SARKAR Vs. STATE OF WEST BENGAL & ANOTHER
|
October 1, 2015 |
|
NARENDRA KUMAR SINGH AND ORS. Vs. GURSHARAN KAUR AND ORS.
|
June 5, 2015 |
|
NARENDRA NATH SPECIAL SCHOOL FOR VISUALLY HANDICAPPED AND MENTALLY RETARDED AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
October 9, 2015 |
|
NARESH KUMAR AND ORS. Vs. STATE OF WEST BENGAL
|
February 16, 2015 |
|
NASIM AKHTAR Vs. UNION OF INDIA AND ORS.
|
January 19, 2015 |
|
NASIM US SABA Vs. STATE OF WEST BENGAL
|
May 15, 2015 |
|
NATHUNI GIRI Vs. THE CESE LIMITED AND ORS.
|
March 20, 2015 |
|
NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIAN LTD. Vs. R. PIYARELALL IMPORT & EXPORT LTD.
|
August 28, 2015 |
|
NATIONAL GENS H.S. SCHOOL Vs. JAGANNATH DEGA
|
January 28, 2015 |
|
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. B. SEENAIAH & COMPANY (PROJECTS) LTD.
|
March 13, 2015 |
|
NATIONAL INSURANCE CO LTD Vs. MALATI SARDAR
|
July 3, 2015 |
|
NATIONAL INSURANCE CO LTD Vs. KUSUM DEVI
|
July 3, 2015 |
|
NATIONAL INSURANCE CO. LTD. Vs. CHANDI BANERJEE
|
January 6, 2015 |
|
NATIONAL INSURANCE COMPANY LTD Vs. RUMA GHOSH
|
March 25, 2015 |
|
NATOBAR DUTTA PRORPERTIES LTD Vs. OFFICIAL LIQUIDATOR
|
December 1, 2015 |
|
NATURAL AGRO PRODUCTS LTD Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 5, 2015 |
|
NAVIN HANSDA @ NABIN @ LABIN HASDA Vs. STATE OF WEST BENGAL
|
July 6, 2015 |
|
NAVIN KUMAR AGARWAL Vs. COMMISSIONER OF INCOME TAX , KOLKATA
|
May 12, 2015 |
|
NAVODAYA CONSULTANTS LTD. Vs. ASST. COMMR., DESIGNATED AUTHORITY (VCES), S.T.-II
|
June 22, 2015 |
|
NEENA DEVI RATERIA Vs. SUNILA SETH
|
June 23, 2015 |
|
NEMAI CHANRDA BASURI Vs. CHANDRA MOHAN GHOSH
|
November 19, 2015 |
|
NEMAI HEMBRAM Vs. THE STATE OF WEST BENGAL
|
December 2, 2015 |
|
NEPA AGENCY CO PVT LTD Vs. UNION OF INDIA
|
May 13, 2015 |
|
NETAI MONDAL Vs. STATE OF WEST BENGAL
|
July 3, 2015 |
|
NETAI MONDAL & ANR Vs. STATE OF WEST BENGAL
|
October 5, 2015 |
|
NEW INDIA ASSURANCE CO LTD Vs. MANJURI BIBI AND OTHERS
|
November 16, 2015 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SANKAR BISWAS BARMAN AND ORS.
|
August 5, 2015 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. ANITA BHADURI
|
June 29, 2015 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. MALA DAS AND ORS.
|
February 20, 2015 |
|
NEYCER INDIA LIMITED Vs. GMB CERAMICS LIMITED
|
October 14, 2015 |
|
NIBEDITA MUKHERJEE & ORS Vs. PRABIR MUKHERJEE
|
December 21, 2015 |
|
NIKHIL CHANDRA ROY Vs. UNION OF INDIA
|
January 16, 2015 |
|
NIKHIL MAZUMDER Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
April 28, 2015 |
|
NIL KAMAL SINGH Vs. STATE OF WEST BENGAL AND ORS.
|
April 30, 2015 |
|
NILA HAMID Vs. STATE OF WEST BENGAL
|
August 31, 2015 |
|
NILIMARANI GHOSH Vs. STATE OF WEST BENGAL
|
March 23, 2015 |
|
NILKANTA PRADHAN AND ORS. Vs. SRIMATYA GITA PRADHAN AND ORS.
|
June 2, 2015 |
|
NIMAI MONDAL Vs. BIMAL KRISHNA MONDAL
|
October 5, 2015 |
|
NIRANJAN LAL TODI Vs. NANDALAL TODI AND ORS.
|
July 1, 2015 |
|
NIRMAL DAS Vs. STATE OF WEST BENGAL
|
September 11, 2015 |
|
NIRMAL KUMAR CHANDA Vs. STATE OF WEST BENGAL
|
May 12, 2015 |
|
NIRMAL ROY Vs. THE STATE OF WEST BENGAL AND ORS.
|
February 11, 2015 |
|
NIRMAL ROY Vs. STATE OF WEST BENGAL
|
October 6, 2015 |
|
NIRMAL UTTHASINI AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
October 16, 2015 |
|
NIRMALA CHAKRABORTY Vs. STATE OF WEST BENGAL
|
July 17, 2015 |
|
NIRMALA PANDEY Vs. GOURI RAHA AND ORS.
|
March 18, 2015 |
|
NIRUPAMA SAHA Vs. THE STATE OF WEST BENGAL AND ORS.
|
March 25, 2015 |
|
NISAN FERRO CAST LTD Vs. COMMR OF CENTRAL EXCISE
|
April 7, 2015 |
|
NISHA GHOSH Vs. THE STATE OF WEST BENGAL
|
July 15, 2015 |
|
NITA KANOI Vs. PARIDHI AND ORS.
|
January 13, 2015 |
|
NITAI CHANDRA ROY Vs. KAMALESH SINGH DEVI & ORS
|
August 4, 2015 |
|
NORTH POINT SENIOR SECONDARY BOARDING SCHOOL Vs. RAHAN ALI MALLICK AND ORS.
|
December 10, 2015 |
|
NOUSED ALI Vs. STATE OF WEST BENGAL AND ORS.
|
February 10, 2015 |
|
NRIPANKA SHEKHAR DAS AND ORS. Vs. MITALI GUHA AND ORS.
|
October 1, 2015 |
|
NUMAZAR DORAB MEHTA & ORS. Vs. ASSAM COMPANY INDIA LTD.
|
October 8, 2015 |
|
NUOVA ELETTROMECCANICA SUD S.P.A. Vs. MODERN MALLEABLES LIMITED
|
February 26, 2015 |
|
NURUZZAMAN KHAN Vs. STATE OF WEST BENGAL
|
February 4, 2015 |
|
OCTAVIUS TEA & INDUSTRIES LTD Vs. NEW INDIA ASSURANCE COMPANY LTD
|
February 24, 2015 |
|
OM PRAKASH CHAURASIA & ORS. Vs. THE STATE OF WEST BENGAL
|
January 30, 2015 |
|
OMEVATI DEVI AGARWAL Vs. C.E.S.C. LIMITED AND ORS.
|
September 30, 2015 |
|
ORDINARY ORIGINAL CIVIL JURISDICTION MAHESWAR PRAMANICK Vs. CHABI RANI SADHUKHAN
|
March 9, 2015 |
|
ORIENT BLACKSWAN PVT. LTD. AND ORS. Vs. SANDIP NAYAK AND ORS.
|
December 23, 2015 |
|
ORIENTAL INSURANCE CO. LTD. Vs. NAYANTARA MAL
|
June 18, 2015 |
|
ORIENTAL INSURANCE CO. LTD. Vs. PRADIP DAS AND ORS.
|
November 16, 2015 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. KADAMBINI PATRA & ORS.
|
April 17, 2015 |
|
P. ALAMBARI Vs. THE STATE
|
March 25, 2015 |
|
PABITRA DAS & ORS Vs. RUMA DAS & ANR.
|
July 30, 2015 |
|
PABITRA KUMAR BASU AND ORS. Vs. THE CALCUTTA MUNICIPAL CORPORATION
|
February 23, 2015 |
|
PABITRA KUMAR MANDAL Vs. STATE OF WEST BENGAL & 0RS
|
November 26, 2015 |
|
PALASH MONDAL Vs. STATE OF WEST BENGAL & ORS
|
November 19, 2015 |
|
PALASH MONDAL Vs. THE STATE OF WEST BENGAL
|
October 16, 2015 |
|
PALSONS DERMA PRIVATE LIMITED & ANR. Vs. UNION OF INDIA & ORS.
|
June 8, 2015 |
|
PANCHKARI CHOUDHURY Vs. AMARENDRA NATH CHOUDHURY
|
July 8, 2015 |
|
PANIHATI MUNICIPALITY Vs. MANJUSRI BRAHMA
|
March 10, 2015 |
|
PANNALAL MAHATO Vs. THE STATE OF WEST BENGAL AND ORS.
|
July 30, 2015 |
|
PANNALAL OJHA AND ORS. Vs. SHAMBHU BHATTACHARJEE AND ORS.
|
September 16, 2015 |
|
PARIMAL DEY Vs. ANITA AGARWAL AND ORS.
|
May 15, 2015 |
|
PARIMAL KUMAR BOSE Vs. UNION OF INDIA AND OTHERS
|
July 7, 2015 |
|
PARIMAL MISTRY Vs. THE UNION OF INDIA AND ORS.
|
July 14, 2015 |
|
PARIMAL MONDAL AND ORS. Vs. UNION OF INDIA AND ORS.
|
July 24, 2015 |
|
PARIMAL RAY AND ORS. Vs. THE COMMISSIONER OF CUSTOMS (PORT), CUSTOMS HOUSE AND ORS.
|
February 17, 2015 |
|
PAROMITA MAJUMDAR Vs. THE STATE OF WEST BENGAL AND ORS.
|
December 23, 2015 |
|
PARTHA BHATTACHARYA AND ORS. Vs. JATI RANJAN BANIK AND ORS.
|
August 21, 2015 |
|
PARTHA PRATIM BASU Vs. ARUP GHOSH & ORS
|
November 23, 2015 |
|
PARTHA SARATHI DHAR Vs. KOTKATA METROPOLITAN DEVELOPMENT AUTHORITY AND ORS.
|
January 15, 2015 |
|
PARTHA SARATHI MAHANTI Vs. THE STATE OF WEST BENGAL AND ORS.
|
February 23, 2015 |
|
PARTHA SARATHI SINHA Vs. THE STATE OF WEST BENGAL AND ORS.
|
August 6, 2015 |
|
PARVEZ KHAN Vs. RELIANCE CAPITAL LTD & ANR
|
September 17, 2015 |
|
PASCHIMBANGA RESHAM SHILPI SAMABAYA MAHESANGHA LTD. & ANR. Vs. TARUN KANTI MONDAL & ORS.
|
March 13, 2015 |
|
PASUPATI DUTTA Vs. KALPANA DUTTA
|
May 13, 2015 |
|
PATHA BHAVAN SOCIETY Vs. STATE OF WEST BENGAL
|
January 19, 2015 |
|
PAWAN KHAITAN Vs. RAHUL COMMERCE PRIVATE LIMITED
|
April 23, 2015 |
|
PAWAN KUMAR AGARWAL Vs. STATE OF WEST BENGAL AND ORS.
|
April 29, 2015 |
|
PAWAN PROPROTIES Vs. PROHLAD RAI DHANANIA
|
February 23, 2015 |
|
PEERLESS GENERAL FINANCE & INVESTMENT CO. LTD. Vs. COMMISSIONER OF INCOME TAX
|
February 18, 2015 |
|
PEERLESS GENERAL FINANCE & INVESTMENT COMPANY LIMI Vs. INCOME TAX SETTLEMENT COMMISSION, ADDITIONAL BENCH
|
September 23, 2015 |
|
PHALGUNI SARKAR Vs. THE STATE OF WEST BENGAL AND ORS.
|
October 9, 2015 |
|
PIJUSH GIRI Vs. STATE OF WEST BENGAL
|
May 12, 2015 |
|
PILANI INVESTMENT AND INDUSTRIES CORPORATION LIMIT Vs. STEEL AUTHORITY OF INDIA LIMITED
|
October 7, 2015 |
|
PIYALI DAS Vs. GURUDAS CHAKRABORTY
|
December 21, 2015 |
|
PIYUSH PODDAR Vs. THE COMMISSIONER OF INCOME TAX
|
January 14, 2015 |
|
POLYMAC THERMOFORMERS PVT. LTD. AND ANR. Vs. THE WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD. AND ORS.
|
September 10, 2015 |
|
POOJA SAHA BHOWMICK NEE SAHA Vs. DIPENDU SAHA BHOWMICK
|
June 9, 2015 |
|
POST MASTER GENERAL GPO, KOLKATA Vs. GURUDWARA CHOTA SINGH SANGAT
|
June 23, 2015 |
|
POWER GRID CORPORATION OF INDIA LIMITED Vs. MUSLUCK CORPORATION AND ORS.
|
May 5, 2015 |
|
POWER MAX (INDIA) PRIVATE LIMITED Vs. GEMINI EQUIPMENT AND RENTALS PRIVATE LIMITED
|
December 1, 2015 |
|
PRABHAT KUMAR DIDWANIA Vs. JUTHIKA NATH AND ORS.
|
April 2, 2015 |
|
PRABHAT PAN AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
February 25, 2015 |
|
PRABHAWATI SHARMA Vs. USHA PANDEY
|
September 9, 2015 |
|
PRABHAWATI SHARMA AND ORS. Vs. USHA PANDEY AND ORS.
|
December 8, 2015 |
|
PRABIR KUMAR GHOSH AND ORS. Vs. JHARNA GHOSH AND ORS.
|
August 20, 2015 |
|
PRABIR KUMAR HALDER Vs. SUBIR KUMAR HALDAR
|
September 11, 2015 |
|
PRABIR MITRA Vs. DUTTA GUPTA AND OTHERS
|
October 6, 2015 |
|
PRADESH KUMAR GHOSH AND ORS. Vs. THE CHAIRMAN, KOLKATA PORT TRUST AND ORS.
|
July 3, 2015 |
|
PRADIP DAS Vs. STATE OF WEST BENGAL AND OTHERS
|
June 24, 2015 |
|
PRADIP KUMAR DEY @ PRADIP DEY Vs. STATE OF WEST BENGAL
|
June 4, 2015 |
|
PRADIP KUMAR HAZRA AND ORS. Vs. SEKHAR CHANDRA LAW AND ORS.
|
October 8, 2015 |
|
PRADIP KUMAR PARIA Vs. TUSHAR KANTI BANDOPADHYAY
|
July 24, 2015 |
|
PRADIPTA PADHA Vs. LAXMI KANTA MAITY
|
March 9, 2015 |
|
PRAFULLA KUMAR MAITY Vs. SHRIHARI PRADHAN & ANR
|
July 7, 2015 |
|
PRAKASH KUMAR SANKI & ORS Vs. SWAPAN KUMAR BHOWMICK
|
September 30, 2015 |
|
PRAKASH ROADLINES CORPORATION Vs. COAL INDIA LIMITED AND ORS.
|
July 1, 2015 |
|
PRAMILA SAHARIA Vs. MAHESH KUMAR SAHARIA
|
May 15, 2015 |
|
PRAMOD MITTAL AND ORS. Vs. GL ASIA MAURITUS II LTD. AND ORS.
|
October 16, 2015 |
|
PRANAB KUMAR MAITY AND ORS. Vs. TAPAS KUMAR BHATTACHARYA
|
April 10, 2015 |
|
PRANOY ROY Vs. STATE OF WEST BENGAL AND ORS.
|
April 16, 2015 |
|
PRASANTA CHOWDHURY Vs. THE STATE OF WEST BENGAL AND ORS.
|
September 24, 2015 |
|
PRASANTA GHOSH Vs. STATE OF WEST BENGAL AND ORS.
|
December 21, 2015 |
|
PRASANTA KUMAR CHAKRABORTY AND OTHERS Vs. KALYANI KALI AND OTHERS
|
March 11, 2015 |
|
PRASANTA KUMAR DAS Vs. STATE OF WEST BENGAL
|
September 8, 2015 |
|
PRASANTA KUMAR RAY MUKHERJEE AND ORS. Vs. THE STATE OF WEST BENGAL
|
October 7, 2015 |
|
PRASANTA KUMER KUNDU AND ORS. Vs. KANAILAL KHAN
|
March 11, 2015 |
|
PRASANTA MONDAL @ KANCHIRAM Vs. STATE OF WEST BENGAL
|
February 9, 2015 |
|
PRASANTA SAHA AND ORS. Vs. SUSANTA KUMAR SAHA AND ORS.
|
March 20, 2015 |
|
PRASANTA SARKAR Vs. THE STATE OF WEST BENGAL
|
August 17, 2015 |
|
PRASANTA SETT Vs. ALO MOOKERJEE
|
March 19, 2015 |
|
PRASENJIT DAS Vs. THE STATE OF WEST BENGAL
|
January 21, 2015 |
|
PRATAP DAS Vs. UNION OF INDIA
|
January 13, 2015 |
|
PRATAP SENAPATI Vs. PRATIMA SENAPATI
|
June 5, 2015 |
|
PRATIBHA SUNDARI DEVI Vs. ANUPAMA ROY CHOUDHURY
|
October 16, 2015 |
|
PRATIMA BANERJEE AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
June 2, 2015 |
|
PRAVESH MITTAL AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
July 31, 2015 |
|
PREM PRAKASH PANDEY Vs. DIPAK DAS GUPTA
|
November 18, 2015 |
|
PRITIMOY HORE Vs. THE STATE OF WEST BENGAL AND ORS.
|
February 23, 2015 |
|
PRIYA LODH Vs. SUBHANKAR LODH
|
August 20, 2015 |
|
PROFESSOR (DR.) CHANDRA SEKHAR CHAKRABARTI Vs. STATE OF WEST BENGAL & ORS.
|
July 8, 2015 |
|
PROMIT SEN Vs. STATE OF WEST BENGAL AND ANOTHER
|
November 27, 2015 |
|
PROMITA DUTTA Vs. STATE OF WEST BENGAL AND ORS.
|
May 4, 2015 |
|
PROVAT KUMAR DAS Vs. STATE OF WEST BENGAL
|
November 19, 2015 |
|
PRTIMA BAGCHI Vs. SWAPAN GUHA & ANR
|
November 26, 2015 |
|
PULAK MUKHERJEE Vs. SANTOSH MUKHERJEE AND ORS.
|
April 22, 2015 |
|
PULAKNATH SANYAL Vs. THE STATE OF WEST BENGAL
|
August 17, 2015 |
|
PULIN BEHARI PAHARI Vs. GOUR SUNDER JANA
|
August 20, 2015 |
|
PUNEET Vs. STATE OF WEST BENGAL AND ORS.
|
December 22, 2015 |
|
PUNIT DAS Vs. STATE OF W.B. AND ORS.
|
June 24, 2015 |
|
PUNJAB & SIND BANK AND ORS. Vs. JOGESWAR MUKHERJEE
|
February 23, 2015 |
|
PURNA CHANDRA DAS Vs. DULAL CHANDRA PARYA
|
October 1, 2015 |
|
PURNENDU SAMANTA Vs. THE STATE OF WEST BENGAL
|
January 29, 2015 |
|
PURNIMA MAZUMDAR Vs. UNITED BANK OF INDIA AND ORS.
|
August 26, 2015 |
|
PURNIMA SHARMA Vs. THE STATE OF WEST BENGAL AND ORS.
|
February 25, 2015 |
|
PURSHOTTOM DUBEY Vs. UNION OF INDIA
|
March 19, 2015 |
|
PUSPITA SADHUKHAN AND ORS. Vs. THE KOLKATA MUNICIPAL CORPORATION AND ORS.
|
August 7, 2015 |
|
R MANIKANDAN Vs. ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
|
December 18, 2015 |
|
R. CHIDAMBARAM Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND ORS.
|
July 6, 2015 |
|
R. PIYARELALL IMPORT & EXPORT LTD. Vs. GLENCORE GRAIN B.V.
|
March 20, 2015 |
|
R.P. RAJ Vs. THE STATE
|
June 26, 2015 |
|
R.S.FUEL PVT. LTD. & ANR Vs. UNION OF INDIA
|
December 2, 2015 |
|
RABINDRA NATH DE SARKAR Vs. NETAI CHANDRA ADAK
|
June 24, 2015 |
|
RADHA GOBINDA SAHA @ SANTI SAHA Vs. CHANDAN SAHA & ORS.
|
August 13, 2015 |
|
RADHA KANTA SARKAR Vs. THE STATE OF WEST BENGAL AND ORS.
|
September 30, 2015 |
|
RADHA KANTA SHEET Vs. THE STATE OF WEST BENGAL
|
February 16, 2015 |
|
RADHYASHAM PRASAD Vs. THE STATE OF WEST BENGAL
|
April 1, 2015 |
|
RAFIQUE ANWAR ANSARI Vs. ABDUL RAZZAQUE ANSARI AND ORS.
|
April 22, 2015 |
|
RAGHUNATH HALDER Vs. GITA BALA HALDER AND ORS.
|
July 8, 2015 |
|
RAGHUNATH SOREN @ KURORAM Vs. STATE OF WEST BENGAL
|
February 13, 2015 |
|
RAHIM KHAN Vs. KHODIJA
|
October 15, 2015 |
|
RAHIM SK. Vs. THE STATE OF WEST BENGAL AND ORS.
|
September 4, 2015 |
|
RAHUL HEIGHTS LIMITED AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
December 4, 2015 |
|
RAJ KUMAR AGARWAL Vs. STATE OF WEST BENGAL
|
January 16, 2015 |
|
RAJ KUMAR SHAW Vs. RAM PYARI DEVI
|
December 17, 2015 |
|
RAJ SHEKHAR AGARWAL AND ORS. Vs. CITYSTAR INFRASTRUCTURES LTD. AND ORS.
|
February 13, 2015 |
|
RAJ SHEKHAR AGRAWAL Vs. STATE OF WEST BENGAL AND ORS.
|
October 16, 2015 |
|
RAJA CHATTERJEE Vs. STATE OF WEST BENGAL AND ORS.
|
August 17, 2015 |
|
RAJARAM BOHRA Vs. UNION OF INDIA
|
May 4, 2015 |
|
RAJASTHAN GUEST HOUSE Vs. KOLKATA MUNICIPAL CORPORATION
|
May 14, 2015 |
|
RAJEEV BERIWAL Vs. PRABEER SEAAL
|
February 4, 2015 |
|
RAJENDRA JAISWAL AND OTHERS Vs. PREMNARAYAN JAISWAL
|
July 20, 2015 |
|
RAJENDRA KUJUR Vs. THE STATE OF WEST BENGAL AND ORS.
|
March 3, 2015 |
|
RAJENDRA KUMAR JAIN ALIAS LUNIA & ANR Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
May 14, 2015 |
|
RAJESH HALDAR Vs. THE STATE OF WEST BENGAL
|
October 16, 2015 |
|
RAJIB DUTTA AND ORS. Vs. STATE OF WEST BENGAL
|
October 15, 2015 |
|
RAJIB MUKHERJEE Vs. CHANDRANI MUKHERJEE
|
February 18, 2015 |
|
RAJIM SK & ANR Vs. STATE OF WEST BENGAL
|
September 4, 2015 |
|
RAJIV CHAKRABORTY Vs. STATE OF WEST BENGAL AND ANOTHER
|
September 11, 2015 |
|
RAJIV KUMAR MUKHERJEE & ORS Vs. STATE OF WEST BENGAL & ANR
|
September 10, 2015 |
|
RAJJAK ALI MONDAL Vs. NURISLAM MONDAL AND ORS.
|
February 20, 2015 |
|
RAJU Vs. TOBREJ AND ORS.
|
October 1, 2015 |
|
RAJU DAS AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
September 4, 2015 |
|
RAKESH KUMAR Vs. THE STATE OF WEST BENGAL
|
September 22, 2015 |
|
RAKESH KUMAR AGARWAL AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
February 23, 2015 |
|
RAKESH KUMAR DAS Vs. KAKALI MAZUMDAR
|
September 28, 2015 |
|
RAKESH KUMAR DAS Vs. KAKALI MAZUMDAR
|
September 22, 2015 |
|
RAKESH KUMAR GHATAK Vs. UNIVERSITY OF CALCUTTA
|
March 27, 2015 |
|
RAKESH MALO Vs. STATE OF WEST BENGAL & ORS
|
September 15, 2015 |
|
RAKHEE GOYAL Vs. UNION OF INDIA
|
May 6, 2015 |
|
RAKHI ARORA Vs. STATE OF WEST BENGAL
|
May 8, 2015 |
|
RAM CHANDRA TATOA (PRASAD) Vs. PRAKASH CHANDRA TATOA (PRASAD)
|
April 28, 2015 |
|
RAM KRISHNA KHATUA & ANR Vs. STATE OF WEST BENGAL
|
December 3, 2015 |
|
RAM KRISHNA PAL AND ORS. Vs. KAMALA DEVI AND ORS.
|
December 9, 2015 |
|
RAM KUMAR SHIT & ORS Vs. CHITTA RANJAN JANA & ANR
|
July 14, 2015 |
|
RAM SARUP MAHATO Vs. STATE OF WEST BENGAL
|
July 29, 2015 |
|
RAMA BOSE Vs. NARESH BAZAZ
|
September 3, 2015 |
|
RAMA KANTA CHOWDHURY Vs. UNION OF INDIA AND ORS.
|
May 4, 2015 |
|
RAMANANDA PAITANDI Vs. STATE OF WEST BENGAL AND ORS.
|
August 21, 2015 |
|
RAMAPADA MONDA Vs. STATE OF WEST BENGAL
|
October 9, 2015 |
|
RAMCHANDRA DEY AND ORS. Vs. SUROBALA DAS AND ORS.
|
October 5, 2015 |
|
RAMDEO YADAV Vs. KUMARI ARATI SARKAR
|
January 19, 2015 |
|
RAMESH CHANDRA SHARMA Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 29, 2015 |
|
RAMESHWAR DAS Vs. THE UNION OF INDIA AND ORS.
|
February 2, 2015 |
|
RAMESWAR PRAMANIK Vs. STATE OF WEST BENGAL
|
October 9, 2015 |
|
RAMNATH JHUNJHUNWALA Vs. SWIL LIMITED & ORS.
|
August 14, 2015 |
|
RAMNATH MONDAL Vs. THAKUR RANI MONDAL
|
June 29, 2015 |
|
RAMPADA PANDIT Vs. STATE OF WEST BENGAL
|
June 22, 2015 |
|
RAMRAHIT SINGH Vs. DHANANJOY SINGH AND ORS.
|
April 8, 2015 |
|
RANA PRATAP SINGH Vs. STATE
|
October 9, 2015 |
|
RANAJIT BHATTACHARYA Vs. BIDHAN CHANDRA KRISHI VISWAVIDYALAYA AND ORS.
|
April 24, 2015 |
|
RANATISH SAHA Vs. SOMA SAHA AND ORS.
|
September 24, 2015 |
|
RANBEER AUTOMOBILES Vs. STATE OF WEST BENGAL
|
February 9, 2015 |
|
RANDHIR SINGH BHUTORIA Vs. FOOD CORPORATION OF INDIA
|
February 2, 2015 |
|
RANI LEASING & FINANCE LTD. Vs. C.I.T., W.B. - I
|
March 30, 2015 |
|
RANI LEASING & FINANCE LTD. Vs. SANJAY KHEMANI
|
March 19, 2015 |
|
RANJAN CHAKRABORTY Vs. REGISTRAR GENERAL, HIGH COURT, CALCUTTA & ANR
|
March 24, 2015 |
|
RANJAN GOSWAMI Vs. COAL INDIA LTD. & ORS.
|
November 26, 2015 |
|
RANJAN KUMAR SHOW Vs. STATE OF WEST BENGAL
|
November 23, 2015 |
|
RANJEET SINGH Vs. UNION OF INDIA
|
April 7, 2015 |
|
RANJIT KUMAR MONDAL Vs. PANKOJ MUKHOPADHYAY AND ORS.
|
December 23, 2015 |
|
RANJIT KUMAR RISHI Vs. UNION OF INDIA & ORS
|
November 19, 2015 |
|
RANJIT MAHATO AND ORS. Vs. THE STATE OF WEST BENGAL
|
December 23, 2015 |
|
RASH BEHARI PATRA Vs. STATE OF WEST BENGAL & OTHERS
|
December 4, 2015 |
|
RASHMI METALIKS LTD. AND ORS. Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.
|
March 24, 2015 |
|
RASHMI METALIKS LTD. AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
March 13, 2015 |
|
RATAN BALA GHOSH AND ORS. Vs. GOPAL GHOSH AND ORS.
|
January 27, 2015 |
|
RATAN CHANDRA DAS Vs. RAHAMAN MOLLA & ANR
|
September 21, 2015 |
|
RATAN DAS Vs. THE STATE OF WEST BENGAL
|
August 21, 2015 |
|
RATAN KUMAR BERA & ORS. Vs. JYOTIRINDRA NATH BERA & ORS.
|
September 7, 2015 |
|
RATAN KUMAR DAS Vs. GOUTAM DEB AND ORS.
|
March 3, 2015 |
|
RATAN ROY Vs. STATE OF WEST BENGAL
|
June 16, 2015 |
|
RATHIN GHOSH Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
|
June 29, 2015 |
|
RATHIN PAL Vs. THE STATE OF WEST BENGAL AND ORS.
|
June 2, 2015 |
|
RATHINADRA NATH ACHARYA Vs. SMT. MALA ACHARYA
|
August 13, 2015 |
|
RAVI KANT SRIVASTAVA Vs. ASHOK KUMAR CHAKRABORTY
|
December 11, 2015 |
|
RAVI RANGANATHAN Vs. KALA RAMAN
|
September 17, 2015 |
|
RAYEES ALAM Vs. ABHAY BHATIKA AND ORS.
|
October 15, 2015 |
|
REBA KALYAN MITRA Vs. THE STATE OF WEST BENGAL
|
March 18, 2015 |
|
RECKITT BENCKISER HEALTH CARE (INDIA) PVT. Vs. EMAMI LTD. AND ORS.
|
July 16, 2015 |
|
RECKITT BENCKISER HEALTHCARE INDIA LIMITED Vs. EMAMI LIMITED
|
January 29, 2015 |
|
REGIONAL PROVIDENT FUND COMMISSIONER, JALPAIGURI Vs. DARJEELING DOOARS PLANTATION (TEA) LIMITED
|
June 16, 2015 |
|
REGISTRAR GENERAL-CUM-SECRETARY, SELECTION BOARD Vs. DWIJENDRANATH ROY BARMAN
|
April 8, 2015 |
|
REI AGRO LTD Vs. STATE
|
February 12, 2015 |
|
REKHA MONDAL Vs. BROJEN MONDAL AND ORS.
|
February 23, 2015 |
|
REKHA ROM Vs. ABHIJIT AND ORS.
|
January 30, 2015 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. MAJDA KHATOON AND ORS.
|
June 5, 2015 |
|
RELIANCE INDUSTRIES LTD & ORS Vs. SURESH KUMAR AGARWAL & ANR
|
October 16, 2015 |
|
RELIANCE INDUSTRIES LTD. Vs. STATE BANK OF INDIA
|
May 11, 2015 |
|
RENUKA DHAR AND ORS. Vs. PRAVAT KUMAR JANA AND ORS.
|
August 12, 2015 |
|
RENUKA HANSDA Vs. STATE OF WEST BENGAL
|
February 26, 2015 |
|
RENUKA PANDA Vs. RAM KRISHNA PANDA AND ORS.
|
September 22, 2015 |
|
RINA ROY Vs. THE STATE OF WEST BENGAL AND ORS.
|
February 17, 2015 |
|
RIPLEY & CO. STEVEDORING & HOLDING PVT. LTD. AND ORS. Vs. THE BOARD OF TRUSTEES FOR THE PORT OF KOLKATA AND ORS.
|
December 9, 2015 |
|
RITA BANDOPADHYAY Vs. ABHIK BANDOPADHYAY
|
June 15, 2015 |
|
RITA DAS Vs. STATE OF WEST BENGAL
|
November 26, 2015 |
|
RITA ROY AND ORS. Vs. UNION OF INDIA AND ORS.
|
July 29, 2015 |
|
RIVU DUTTA Vs. THE STATE OF WEST BENGAL AND ORS.
|
September 24, 2015 |
|
ROAD BUILDER (M) SDN BHD Vs. TANTIA CONSTRUCTIONS LIMITED
|
June 4, 2015 |
|
ROHAN SARKAR & ORS Vs. PRADIP KUMAR SARKAR & ORS
|
December 21, 2015 |
|
ROHINI KUMAR JANA Vs. STATE OF WEST BENGAL
|
September 3, 2015 |
|
ROOPREKHA SALES PVT. LTD. Vs. NAVKAR BUILDWELL PVT. LTD.
|
September 24, 2015 |
|
ROSE VALLEY REAL ESTATE AND CONSTRUCTIONS LTD Vs. UNION OF INDIA
|
March 30, 2015 |
|
ROYAL CALCUTTA GOLF CLUB Vs. LALIT KUMAR JHALARIA
|
August 12, 2015 |
|
RUHUL AMIN SEKH Vs. STATE OF WEST BENGAL
|
June 16, 2015 |
|
RUKNUDDIN Vs. THE HONBLE HIGH COURT AT CALCUTTA AND ORS.
|
April 2, 2015 |
|
RUKSANA KHATUN @ JOHRI Vs. ASRAF ALI SARKAR
|
January 13, 2015 |
|
RUPA DAS Vs. STATE OF WEST BENGAL & ANR
|
September 30, 2015 |
|
RUPAM BASAK & ANR Vs. BURN STANDARD COMPANY LIMITED & ORS
|
October 9, 2015 |
|
RUPAM BHAKTA Vs. STATE OF WEST BENGAL
|
October 14, 2015 |
|
RUPCHAND MURMU Vs. THE STATE OF WEST BENGAL
|
July 13, 2015 |
|
RUPENDRA NATH KUMAR Vs. ASSISTANT COMMISSIONER EMPLOYEES PROVIDENT FUND
|
November 30, 2015 |
|
S B CONSTRUCTION AND ORS Vs. STATE OF WEST BENGAL AND ORS
|
May 5, 2015 |
|
S K SARAWAGI AND COMPANY PRIVATE LTD Vs. UNION OF INDIA
|
May 12, 2015 |
|
S SAHA Vs. SUDHIR KUMAR GOSWAMI
|
September 9, 2015 |
|
S.V.S. MARWARI HOSPITAL Vs. STATE OF WEST BENGAL AND ORS.
|
March 4, 2015 |
|
SAARTHAK VANIJYA INDIA LTD. AND ORS. Vs. THE CHIEF COMMISSIONER OF INCOME TAX AND ORS.
|
May 21, 2015 |
|
SABINA YEASMIN AND ORS. Vs. THE BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD. AND ORS.
|
June 30, 2015 |
|
SABIR ALI Vs. STATE OF WEST BENGAL
|
January 15, 2015 |
|
SABITA BANERJEE Vs. MAHENDRA YASHWANT BAL
|
May 15, 2015 |
|
SABITA BENG AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
September 1, 2015 |
|
SABITA GUHA @ GUHATHAKURTA Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
January 6, 2015 |
|
SABITA ROY Vs. STATE OF WEST BENGAL
|
August 17, 2015 |
|
SABUJ SEAL Vs. SHRABANI SEAL AND ORS.
|
March 4, 2015 |
|
SABYASACHI ROY & ORS Vs. STATE OF WEST BENGAL
|
November 19, 2015 |
|
SACHAL GHOSH AND OTHERS Vs. KHOKAN GHOSH
|
August 10, 2015 |
|
SADDAM SK. Vs. STATE OF WEST BENGAL
|
May 11, 2015 |
|
SADHAN MAHATO & ORS Vs. STATE OF WEST BENGAL
|
December 4, 2015 |
|
SADHANA BALA DAS Vs. NIYOTI SEN
|
March 11, 2015 |
|
SADHU BARMAN Vs. THE STATE OF WEST BENGAL
|
March 19, 2015 |
|
SADHU CHARAN MAHANTI Vs. STATE
|
January 14, 2015 |
|
SAFIQUL ISLAM Vs. STATE OF WEST BENGAL
|
May 12, 2015 |
|
SAHAJ E-VILLAGE LTD & ANR Vs. CSC E-GOVERNANCE SERVICES INDIA LTD
|
October 14, 2015 |
|
SAHAJ-E-VILLAGE Vs. ORACLE INDIA PRIVATE LIMITED
|
February 20, 2015 |
|
SAHARIA SK Vs. STATE OF WEST BENGAL
|
June 16, 2015 |
|
SAHEB SK Vs. STATE OF WEST BENGAL
|
September 4, 2015 |
|
SAHIL SK Vs. STATE OF WEST BENGAL
|
August 21, 2015 |
|
SAI VYAPAAR PVT. LTD Vs. UNION OF INDIA
|
December 3, 2015 |
|
SAIBAR RAHAMAN Vs. MUNSI MD. HEDAYATULLA
|
January 8, 2015 |
|
SAIFUL MANDAL ALIAS RAJESH Vs. NIL
|
September 17, 2015 |
|
SAIKAT DEY Vs. DUKHIRAM PAUL AND ORS.
|
July 1, 2015 |
|
SAIKAT SARKHEL Vs. STATE OF WEST BENGAL
|
June 19, 2015 |
|
SAILENDRA KUMAR DUTTA & ORS Vs. ARINDAM CHATTERJEE & ORS
|
July 31, 2015 |
|
SAINAM COMMERCIAL PRIVATE LIMITED Vs. UNION OF INDIA
|
December 3, 2015 |
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SAINATH DEALCOM PVT. LTD. & ANR Vs. UNION OF INDIA
|
December 3, 2015 |
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SAJAL GUHA Vs. MANIKLAL GHOSH
|
December 3, 2015 |
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SAJAN PAUL Vs. UNION OF INDIA
|
January 13, 2015 |
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SAJEDA KHATUN Vs. MD. ABDUL KADIR
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September 16, 2015 |
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SAJJAD ALI Vs. STATE OF WEST BENGAL
|
April 29, 2015 |
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SAKET KUMAR Vs. STATE OF WEST BENGAL AND ORS.
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March 25, 2015 |
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SAKET PRAKASH Vs. STATE OF WEST BENGAL
|
January 15, 2015 |
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SAKTI MANNA Vs. GAYATRI MANNA
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July 29, 2015 |
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SAKTI PADA GHOSH Vs. STATE OF WEST BENGAL
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January 16, 2015 |
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SAKTINATH MUKHERJEE Vs. SHRI ARUN KUMAR BANIK AND OTHERS
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October 16, 2015 |
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SAKTIPADA BOURI Vs. THE STATE OF WEST BENGAL
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September 22, 2015 |
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SALIL Vs. BIJOY KRISHNA PANDIT AND ORS.
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July 13, 2015 |
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SAMADHI PAL Vs. KAJAL BASAK & ORS
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July 8, 2015 |
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SAMAR BARIK & ANR Vs. STATE OF WEST BENGAL
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September 16, 2015 |
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SAMAR KUMAR BISWAS Vs. NIRMAL KUSHARI AND ORS.
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December 18, 2015 |
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SAMAR SANTRA Vs. MOTILAL DAS
|
December 23, 2015 |
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SAMARENDRA NATH DAS @ SAMAR DAS Vs. BENGAL CENTRAL BUILDING SOCIETY LIMITED
|
May 6, 2015 |
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SAMARESH CHAKRABORTY & ORS Vs. SANTINIKETAN SONAR TAREE PHASE II
|
October 6, 2015 |
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SAMBHU NATH JAISWAL Vs. SANKAR PROSAD JADAV
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May 12, 2015 |
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SAMIN AHMED Vs. THE STATE OF WEST BENGAL AND ORS.
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July 13, 2015 |
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SAMINATH ROY AND ORS. Vs. THE STATE OF WEST BENGAL
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December 3, 2015 |
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SAMIR BHATTACHARYYA & ANR Vs. S. C. SEHGAL & ORS.
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September 3, 2015 |
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SAMIR KUMAR MITRA AND ORS. Vs. SUJAY GANGULY AND ORS.
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March 18, 2015 |
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SAMIR KUMAR MITRA AND ORS. Vs. SAJAY GANGULY AND ORS.
|
April 1, 2015 |
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SAMIR RANJAN CHANDRA Vs. LIPIKA CHANDRA
|
March 10, 2015 |
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SAMIR ROY Vs. STATE OF WEST BENGAL & ORS.
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October 16, 2015 |
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SAMIR SAHA Vs. MAYA RANI PAUL & ANR.
|
August 3, 2015 |
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SAMSUDDIN Vs. THE STATE OF WEST BENGAL
|
July 8, 2015 |
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SAMVARDHANA MOTHERSON REFRIGERATION PRODUCT LTD. Vs. WEST BENGAL STATE MARKETING BOARD
|
September 3, 2015 |
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SANAT MONDAL Vs. STATE OF WEST BENGAL
|
October 9, 2015 |
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SANATAN BAHADUR Vs. PASCHIM BANGA GRAMIN BANK AND ORS.
|
August 19, 2015 |
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SANAULLAH SK. Vs. STATE OF WEST BENGAL
|
February 20, 2015 |
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SANAULLHA AND OTHERS Vs. JAYANTA NAYEK AND OTHERS
|
August 13, 2015 |
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SANDIP NAYAK Vs. STATE OF WEST BENGAL
|
January 13, 2015 |
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SANGHA PRIYA CONSTRUCTION CO Vs. GLUCONATE HEALTH LIMITED & ANR
|
September 9, 2015 |
|
SANGITA PAL Vs. SUMANTRA PAL & ANR
|
October 5, 2015 |
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SANJAY PODDAR Vs. DEPUTY COMMISSIONER, SALES TAX, DUBURDIH CHECKPOST
|
January 2, 2015 |
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SANJAY PRASAD Vs. THE NEW INDIA ASSURANCE COMPANY LTD. AND ORS.
|
August 20, 2015 |
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SANJAY SAMAJPATI Vs. THE STATE
|
March 26, 2015 |
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SANJEEV KUMAR & BROTHERS Vs. THE CALCUTTA TRAMWAYS COMPANY (1978) LTD. AND ORS.
|
July 31, 2015 |
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SANJIB KRISHNA DAS SHARMA Vs. UJJAL KRISHNA DAS SARMA & ORS
|
October 13, 2015 |
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SANJIB KUMAR GHOSH Vs. DOLON ADHIKARI AND ORS.
|
September 10, 2015 |
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SANJIB KUMAR GHOSH Vs. DOLON ADHIKARI AND ORS.
|
August 28, 2015 |
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SANJOY RATHI Vs. THE STATE OF WEST BENGAL AND ORS.
|
February 23, 2015 |
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SANJU DAS @ SUNJU DAS Vs. THE STATE OF WEST BENGAL
|
September 8, 2015 |
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SANKAR CHANDRA SOREN @ SANKAR SAREN @ SHANKAR SARE Vs. DHANI SAREN @ MUNI SAREN
|
September 11, 2015 |
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SANKAR CHINNA Vs. TAPAN KRISHNA SAHA
|
February 2, 2015 |
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SANKAR DAS Vs. RABINDRA CHANDRA DAS
|
July 20, 2015 |
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SANKAR NEOGY & ORS Vs. SWAPNA NEOGY & ORS
|
July 23, 2015 |
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SANKHA BISWAS Vs. STATE OF WEST BENGAL AND ORS.
|
July 17, 2015 |
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SANTA DAS Vs. KISHORE KUMAR BURMAN
|
February 10, 2015 |
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SANTANA MONDAL Vs. STATE OF WEST BENGAL
|
March 10, 2015 |
|
SANTANU MUKHERJEE Vs. STATE OF WEST BENGAL & ANR
|
September 29, 2015 |
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SANTI RANJAN DAS & ANR Vs. ANIKA GHOSAL
|
August 19, 2015 |
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SANTILATA DAS & ANR Vs. RABINDRA CHANDRA SARKAR & ORS
|
September 22, 2015 |
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SARADHA PRINTING AND PUBLICATIO PVT. LTD Vs. RUPAK GOSWAMI
|
December 4, 2015 |
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SARAF INFRA PROJECTS LTD. AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
March 20, 2015 |
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SARAN SINGH Vs. UNION OF INDIA
|
June 9, 2015 |
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SARATHI MAJUMDAR Vs. INCOME TAX OFFICER
|
April 27, 2015 |
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SARKHEL ENTERPRISE AND ORS. Vs. JAGANNATH MAITY AND ORS.
|
August 11, 2015 |
|
SARMISTHA DUTTA (BORAL) Vs. SUVENDU DUTTA
|
July 24, 2015 |
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SAROJ BANERJEE AND ORS. Vs. THE STATE OF WEST BENGAL
|
July 10, 2015 |
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SAROJ MANDAL AND OTHERS Vs. STATE OF WEST BENGAL AND ANOTHER
|
December 10, 2015 |
|
SASADHAR BAR AND ORS. Vs. MONORANJAN BAR AND ORS.
|
February 4, 2015 |
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SASANKA SEKHAR MITRA Vs. SITAL KUMAR BANERJEE AND ORS.
|
December 3, 2015 |
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SATARUPA GHOSH Vs. THE STATE OF WEST BENGAL AND ORS.
|
March 12, 2015 |
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SATINATH GHOSH AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 17, 2015 |
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SATISH CHANDRA UPADHYAY Vs. ESTATE MANAGER, INDIAN MARITIME UNIVERSITY
|
January 5, 2015 |
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SATISH KUMAR MODI Vs. STATE OF WEST BENGAL AND ORS.
|
August 26, 2015 |
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SATISH KUMAR SHARMA Vs. UNION OF INDIA AND ORS.
|
August 17, 2015 |
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SATISH KUMAR SHARMA Vs. UNION OF INDIA AND ORS.
|
September 10, 2015 |
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SATTAR SK AND OTHERS Vs. STATE OF WEST BENGAL
|
September 7, 2015 |
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SATYA NARAYAN DATTA Vs. W B S E B & ORS
|
July 29, 2015 |
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SATYA SADHAN GIRI Vs. NAROTTAM GIRI AND ANOTHER
|
October 6, 2015 |
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SATYABRATA MUKHERJEE AND ORS. Vs. MANORANJAN BAIDYA AND ORS.
|
December 18, 2015 |
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SATYABRATA NARAYAN CHAUDHURI Vs. DEBABRATA NARAYAN CHAUDHURI
|
August 31, 2015 |
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SATYANARAIN FATEHPURIA Vs. CESC LTD. AND ORS.
|
April 8, 2015 |
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SATYANARAYAN CHAKRABORTY AND ORS. Vs. THE STATE OF WEST BENGAL
|
April 1, 2015 |
|
SATYENDRA NATH NANDI SINCE DECEASED
SANKAR NATH RO Vs. STATE
|
April 22, 2015 |
|
SAURABH GHOSAL AND ORS. Vs. ANUPAMA ROY CHOUDHURY AND ORS.
|
October 16, 2015 |
|
SAWAGAT ALI MULLICK Vs. SK. AKBAR ALI AND ORS.
|
December 11, 2015 |
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SAYED EKHTIARUL KABIR @ KABIR AHMED CHOWDHURY @ KARIMUDDIN & ANR. Vs. STATE OF WEST BENGAL
|
August 19, 2015 |
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SAYEN ALI Vs. UNION OF INDIA & OTHERS
|
July 7, 2015 |
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SCHEFIELDS INTERNATIONAL PVT. LTD. Vs. UNION OF INDIA
|
January 19, 2015 |
|
SECRETARY, FACULTY OF LAW, UNIVERSITY OF CALCUTTA Vs. BISHAL KUMAR PRASAD & ORS.
|
December 21, 2015 |
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SELAMUDDIN MIA AND ORS. Vs. DINESH CHANDRA KARMAKAR
|
June 5, 2015 |
|
SELINA YEASMIN Vs. STATE OF WEST BENGAL & ORS
|
July 15, 2015 |
|
SEN PET (INDIA) LIMITED Vs. DEVELOPMENT COMMISSIONER AND ORS.
|
March 20, 2015 |
|
SENSEA MARINE PVT. LTD. Vs. THE SHIPPING CORPORATION OF INDIA
|
February 25, 2015 |
|
SENTU MONDAL Vs. STATE
|
June 30, 2015 |
|
SENTU MONDAL Vs. STATE OF WEST BENGAL
|
May 13, 2015 |
|
SEPHALI MAJHI Vs. STATE OF WEST BENGAL AND ORS.
|
July 17, 2015 |
|
SETAB SK. AND ORS. Vs. THE STATE OF WEST BENGAL
|
November 27, 2015 |
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SETH SOORAJMUL JALAN TRUST Vs. TOLARAM JALAN AND ORS.
|
September 1, 2015 |
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SHAILENDRA SINGH AND ORS. Vs. THE STATE OF WEST BENGAL
|
October 15, 2015 |
|
SHAKTI RANJAN MONDAL Vs. AJAY KUMAR AGARWAL
|
July 14, 2015 |
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SHALIMAR PAINTS LTD. Vs. THE BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
|
December 23, 2015 |
|
SHAMPA SHEE Vs. STATE OF WEST BENGAL
|
June 5, 2015 |
|
SHANKAR DASGUPTA Vs. GAUTAM BANERJEE & ANR
|
July 9, 2015 |
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SHANKARI NASKAR Vs. KOLKATA PORT TRUST AND ORS.
|
December 4, 2015 |
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SHANTANU BANERJEE Vs. THE STATE OF WEST BENGAL AND ORS.
|
February 26, 2015 |
|
SHANTI DEVI AGARWAL AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
November 19, 2015 |
|
SHARMILA SHETTY Vs. SOMNATH CHATTERJEE
|
May 8, 2015 |
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SHIB NARAYAN DAS Vs. THE STATE OF WEST BENGAL AND ORS.
|
July 30, 2015 |
|
SHIB SHANKAR DAS Vs. STATE OF WEST BENGAL
|
October 5, 2015 |
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SHIBA PRASAD ROY AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
November 26, 2015 |
|
SHILADITYA BASU Vs. ANKUR BASU
|
September 23, 2015 |
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SHINEUP FIBRES LTD. Vs. PREMIER THREADS PRIVATE LIMITED AND ORS.
|
April 29, 2015 |
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SHIPRA CHATTERJEE Vs. UNION OF INDIA
|
May 11, 2015 |
|
SHIPRA DEY AND ORS. Vs. SANDHYA DEY AND ORS.
|
May 4, 2015 |
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SHIV PUJAN GWALIA Vs. STATE BANK OF INDIA
|
January 15, 2015 |
|
SHIVAM TRADING CO. Vs. ALLAHABAD BANK
|
March 3, 2015 |
|
SHREE HARI AGRO INDUSTRIES LTD Vs. DEEPAK VEGPRO PRIVATE LIMITED
|
September 14, 2015 |
|
SHREE JAGANNATH CARGO & COURIER Vs. UNION OF INDIA
|
May 8, 2015 |
|
SHREE KRISHAN BINANI Vs. PROGRESSIVE CONSTRUCTIONS LIMITED
|
August 5, 2015 |
|
SHREE VENKATESH FILMS PVT. LTD Vs. TATA COMMUNICATIONS LTD
|
December 7, 2015 |
|
SHRI SHIRAZ K. NOBLE Vs. THE LIEUTENANT GOVERNOR
|
December 21, 2015 |
|
SHRIKANT MANTRI Vs. SAVITRI DEVI MANTRI AND ORS.
|
August 28, 2015 |
|
SHRUTI WOOD & WOODS PVT. LTD Vs. STATE
|
December 7, 2015 |
|
SHYAM BURLAP COMPANY LTD. Vs. COMMISSIONER OF INCOME TAX
|
September 4, 2015 |
|
SHYAM SABAR Vs. STATE OF WEST BENGAL
|
May 7, 2015 |
|
SHYAM SEL & POWER LTD Vs. COAL INDIA LIMITED
|
May 5, 2015 |
|
SHYAM STEEL INDUSTRIES Vs. DEPUTY COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, DURGAPUR DIV-I
|
June 19, 2015 |
|
SHYAMA PRASAD DEY Vs. BANGIYA GRAMIN VIKASH BANK
|
August 7, 2015 |
|
SHYAMA SARAN BHALOTIA AND ORS. Vs. FORTUNE ENTERPRISES PRIVATE LIMITED AND ORS.
|
March 31, 2015 |
|
SHYAMAL BISWAS Vs. STATE OF WEST BENGAL
|
September 8, 2015 |
|
SHYAMAL CHATTERJEE Vs. STATE OF WEST BENGAL
|
October 16, 2015 |
|
SHYAMAL KUMAR MITRA Vs. STATE OF WEST BENGAL
|
August 28, 2015 |
|
SHYAMAL MAJUMDAR Vs. STATE OF WEST BENGAL AND ORS.
|
March 13, 2015 |
|
SHYAMAL NANDI AND ORS. Vs. DEBENDRA NATH MAITY AND ORS.
|
February 23, 2015 |
|
SHYAMAL SARKAR Vs. UNITED BANK OF INDIA
|
July 29, 2015 |
|
SHYAMAL SIRCAR AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
August 31, 2015 |
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SHYAMAL SIRCAR AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
|
August 28, 2015 |
|
SHYAMALI BANKURA (MAKAR) Vs. THE STATE OF WEST BENGAL & ORS.
|
August 6, 2015 |
|
SHYAMALI DAS Vs. DEBASIS MALI
|
June 1, 2015 |
|
SIBCO INVESTMENT PVT. LTD. Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA
|
March 13, 2015 |
|
SIBSANKAR BANERJEE Vs. THE STATE OF WEST BENGAL
|
February 11, 2015 |
|
SICPA INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
April 1, 2015 |
|
SICPA INDIA PVT LTD Vs. UNION OF INDIA
|
April 9, 2015 |
|
SIDDHARTHA CHATTERJEE Vs. ADRITA CHATTERJEE
|
October 1, 2015 |
|
SIDDHARTHA ROY KARMAKAR Vs. STATE OF WEST BENGAL
|
December 21, 2015 |
|
SIKHA KAR (BAIDYA) Vs. THE STATE OF WEST BENGAL AND ORS.
|
August 21, 2015 |
|
SILVIDASAN Vs. ANTHONY AMMAL
|
September 28, 2015 |
|
SIMPLEX INFRASTRUCTURES LTD. Vs. COMMISSIONER OF SERVICE TAX
|
January 14, 2015 |
|
SIRIN PARVIN AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
June 25, 2015 |
|
SISIR KUMAR BHATTACHARJEE AND ORS. Vs. DIPTI CHATTERJEE AND ORS.
|
March 4, 2015 |
|
SITA DEVI AGARWALA AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
May 13, 2015 |
|
SK HANNAN ALI Vs. STATE OF WEST BENGAL & OTHERS
|
August 25, 2015 |
|
SK RIYASAT ALI Vs. SK SAFIUDDIN AHAMED
|
June 25, 2015 |
|
SK SABIR ALI & ORS Vs. SAFIUDDIN MIDDYA & ORS
|
October 6, 2015 |
|
SK SOLEMAN Vs. STATE OF WEST BENGAL
|
June 17, 2015 |
|
SK. KHURSED AND ORS. Vs. SK. MANTAJUDDIN AND ORS.
|
December 21, 2015 |
|
SK. KORBAN ALIAS SEKH ABDURARUP & ANR. Vs. KAZI ABDUL GAFFAR & ORS.
|
September 23, 2015 |
|
SK. SAJHAN ALI Vs. SK. SABER ALI
|
March 10, 2015 |
|
SMRITI BISWAS (MONDAL) Vs. AMULYA DEBNATH & ORS
|
July 10, 2015 |
|
SMRITI DAS Vs. BODHISATWA SRIMANY
|
June 15, 2015 |
|
SMT BANASHREE @ BANASRI CHATTERJEEE & ORS. Vs. NATIONAL INSURANCE COMPANY & ANR.
|
April 10, 2015 |
|
SMT. AMITA PAUL AND OTHERS Vs. SMT. CHAMALI DUTTA AND OTHERS
|
June 30, 2015 |
|
SMT. NANDA RANI DAS Vs. THE STATE OF WEST BENGAL & OTHERS
|
April 8, 2015 |
|
SMT. PRITIKANA SAHA ROY Vs. SMT. DURGA MONDAL & ORS.
|
July 8, 2015 |
|
SMT. SHEFALI MAITY & ANR. Vs. SMT. MINATI MAITY & ORS.
|
March 3, 2015 |
|
SMT. SUPRIYA DAS (KUNDU) Vs. MANAS DAS
|
July 2, 2015 |
|
SOATA CONSTRUCTION Vs. DILIP KUMAR DAS
|
May 12, 2015 |
|
SOLEX CHEMICALS PRIVATE LIMITED Vs. STATE
|
December 8, 2015 |
|
SOMA CHATTERJEE Vs. STATE OF WEST BENGAL & ANR
|
October 13, 2015 |
|
SOMA GHOSH & ORS Vs. STATE OF WEST BENGAL & ORS
|
September 15, 2015 |
|
SOMANY FOAM LIMITED & ANR Vs. STATE
|
December 18, 2015 |
|
SOMESH JANA AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
August 4, 2015 |
|
SOMNATH MERCHANDISE PRIVATE LIMITED Vs. ROSELABS BIOSCIENCE LIMITED
|
August 20, 2015 |
|
SONAMONI HANSDA Vs. BIDHAN CHANDRA KRISHI VISWAVIDYALAYA & ORS
|
August 12, 2015 |
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SONY KABUSHIKI KAISHA Vs. SONY TRADE LINKS (INDIA) PVT. LTD.
|
January 14, 2015 |
|
SOUMEN KUMAR DE Vs. MALA DEY & ORS
|
August 17, 2015 |
|
SOUMEN MALLICK Vs. STATE OF WEST BENGAL & ANR
|
December 4, 2015 |
|
SOUMITRA KUNDU Vs. STATE OF WEST BENGAL & ANR
|
August 12, 2015 |
|
SOURABH MUKHERJEE & ORS Vs. ARCHANA DAS & ANR
|
October 8, 2015 |
|
SOURENDRA BAG AND ORS. Vs. SAPTAMI BAG AND ORS.
|
February 4, 2015 |
|
SOUTH BENGAL STATE TRANSPORT CORPORATION Vs. MANIK LAL MANJHI & ORS.
|
July 31, 2015 |
|
SOUTHERN COOLING TOWERS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
April 22, 2015 |
|
SPECTRA FASHIONS Vs. UNION OF INDIA
|
January 20, 2015 |
|
SPML INFRA LTD. Vs. SOUTH BIHAR POWER DISTRIBUTION CO. LTD. AND ORS.
|
April 8, 2015 |
|
SREE KRISHNA WELDING WORKS Vs. AMIT KUMAR CHAMARIA AND ORS.
|
August 7, 2015 |
|
SREEJIT KUMAR TAGORE Vs. RADHA KISSEN BHATTER & ORS
|
September 23, 2015 |
|
SREI EQUIPMENT FINANCE LIMITED Vs. HIND CONCRETE PRODUCTS PRIVATE LIMITED & ANR
|
December 3, 2015 |
|
SREI EQUIPMENT FINANCE LIMITED Vs. KARAN DEVELOPMENT SERVICES PVT. LTD
|
December 2, 2015 |
|
SREI EQUIPMENT FINANCE LIMITED Vs. DEBABRATA DALOI & ANR
|
December 2, 2015 |
|
SREI EQUIPMENT FINANCE LTD Vs. PALOGIX INFRASTRUCTURE PVT. LTD
|
December 2, 2015 |
|
SREI EQUIPMENT FINANCE LTD Vs. RAJESH AGARWAL AND ANR
|
December 3, 2015 |
|
SREI EQUIPMENT FINANCE LTD. Vs. SHASHI MINES & MINERALS
|
March 4, 2015 |
|
SRI BALAJI METALS & MINERAL PVT LTD Vs. URAL INDIA LTD & ORS
|
September 14, 2015 |
|
SRI CHANDRESWAR PRASAD SHAW & ANR. Vs. SRI CHANDRA SEKHAR BISWAS
|
June 15, 2015 |
|
SRI KASI NATH SADHUKHAN Vs. THE STATE OF WEST BENGAL AND ANOTHER
|
August 5, 2015 |
|
SRI NABAKUMAR MONDAL & ORS Vs. SRI SISIR KUMAR MONDAL & ORS
|
December 18, 2015 |
|
SRI NAREN ROY AND ANR. Vs. NATIONAL INSURANCE COMPANY LTD. AND ANR.
|
July 3, 2015 |
|
SRI SRI HARIHAR & SRI LAXIMATA THAKURANI Vs. KARUNA NASKAR
|
February 12, 2015 |
|
SRI SRI ISWAR GAJA LAKSHMIMATA THAKUR & ORS Vs. MARSHALL SONS AND CO. (INDIA) LTD
|
December 2, 2015 |
|
SRIJAN NIRMAN PVT. LTD. Vs. COMMISSIONER OF INCOME TAX, KOLKATA - 3 AND ORS.
|
March 3, 2015 |
|
SRIKANT BAGLA Vs. COMMISSIONER OF CUSTOMS AND ORS.
|
April 20, 2015 |
|
SRIKUMAR MUKHERJEE Vs. AVIJIT MUKHERJEE AND ORS.
|
July 10, 2015 |
|
STANDARD PHARMACEUTICALS LTD. Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.
|
April 29, 2015 |
|
STARLIGHT REAL ESTATE (ASCOT) MAURITIUS LIMITED AND ORS. Vs. JAGRATI TRADE SERVICES PRIVATE LIMITED AND ORS.
|
May 14, 2015 |
|
STATE Vs. MARIYANUS KERKETTA
|
August 17, 2015 |
|
STATE BANK OF INDIA Vs. SWATI MUKHERJEE
|
May 6, 2015 |
|
STATE BANK OF INDIA Vs. RAMKRISHNA BUILDERS
|
July 3, 2015 |
|
STATE OF W B Vs. ANAMUL HAQUE MIRZA
|
May 14, 2015 |
|
STATE OF WEST BENGAL Vs. SOMESUBHRA DE
|
December 3, 2015 |
|
STATE OF WEST BENGAL Vs. JAYDEB SADHUKHAN AND ORS.
|
April 24, 2015 |
|
STATE OF WEST BENGAL Vs. RAKESH KUMAR SINGH
|
June 24, 2015 |
|
STATE OF WEST BENGAL Vs. AJAY PODDAR
|
March 11, 2015 |
|
STATE OF WEST BENGAL Vs. BABU MOLLA
|
December 7, 2015 |
|
STATE OF WEST BENGAL Vs. DIPANKAR GHOSE
|
October 15, 2015 |
|
STATE OF WEST BENGAL Vs. RAKESH SINGH
|
June 29, 2015 |
|
STATE OF WEST BENGAL Vs. LALTU MAHAPATRA
|
October 16, 2015 |
|
STATE OF WEST BENGAL Vs. LAXMIKANTA KARMAKAR
|
June 5, 2015 |
|
STATE OF WEST BENGAL Vs. SANJAY
|
March 30, 2015 |
|
STATE OF WEST BENGAL Vs. DWIJABANDHU SARKAR
|
February 3, 2015 |
|
STATE OF WEST BENGAL Vs. SUKUMAR DAS
|
May 5, 2015 |
|
STATE OF WEST BENGAL Vs. DEBENDRA NATH KARSHARMA AND ORS.
|
September 14, 2015 |
|
STATE OF WEST BENGAL Vs. GOUTAM DEY
|
May 5, 2015 |
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STATE OF WEST BENGAL Vs. BIMAL SARDAR
|
July 13, 2015 |
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STATE OF WEST BENGAL AND ORS. Vs. M.S. ENGINEERING
|
June 17, 2015 |
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STATE OF WEST BENGAL AND ORS. Vs. AVIJIT KORAN AND ORS.
|
October 5, 2015 |
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STATE OF WEST BENGAL AND OTHERS Vs. CHAITALI DAS
|
August 7, 2015 |
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STATE TRADING CORPORATION OF INDIA LIMITED AND ORS. Vs. GLENCORE GRAIN B.V.
|
March 24, 2015 |
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STEEL AUTHORITY OF INDIA Vs. EMPLOYEES STATE INSURANCE CORPORATION AND ORS.
|
March 25, 2015 |
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STEEL AUTHORITY OF INDIA LTD. Vs. MACKINNON MACKENZIE & CO. LTD. AND ORS.
|
May 8, 2015 |
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STOCK HOLDING CORPORATION OF INDIA LIMITED Vs. INDUSIND BANK LIMITED AND ORS.
|
April 29, 2015 |
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SUBAL CHANDRA GHOSH AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
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July 27, 2015 |
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SUBAL KUMAR SEN Vs. HARICHARAN HAZRA (SINCE DECEASED) & ORS
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August 21, 2015 |
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SUBASH CHANDRA MALLICK AND ORS. Vs. THE CHAIRMAN, A&N FOREST & PLANTATION DEVELOPMENT CORPORATION LIMITED AND ORS.
|
July 27, 2015 |
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SUBHADRA MONDAL Vs. STATE OF WEST BENGAL
|
December 23, 2015 |
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SUBHAJIT BAG Vs. LIFE INSURANCE CORPORATION OF INDIA & ORS.
|
May 4, 2015 |
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SUBHAJIT GUHA Vs. UNION OF INDIA AND OTHERS
|
March 12, 2015 |
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SUBHANKAR KUNDU Vs. MUNICIPAL RETURNING OFFICER AND ORS.
|
August 6, 2015 |
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SUBHANKAR SARKAR Vs. STATE OF WEST BENGAL
|
April 1, 2015 |
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SUBHAS BOSE & ORS Vs. STATE OF WEST BENGAL & ANR
|
November 26, 2015 |
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SUBHAS CHANDRA BAR Vs. STATE BANK OF INDIA AND ORS.
|
January 29, 2015 |
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SUBHAS CHANDRA SAHA Vs. THE STATE OF WEST BENGAL AND ORS.
|
December 9, 2015 |
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SUBHAS MONDAL AND ORS. Vs. MONORANJAN SAMANTA AND ORS.
|
March 3, 2015 |
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SUBHASH CHANDRA PARAKH Vs. SANANDA CONSTRUCTION PVT LTD
|
July 21, 2015 |
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SUBHASH KUIRY @ SUBHAS CHANDRA KUIRI & ORS Vs. NARAN BAURI
|
September 29, 2015 |
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SUBHENDU MAITY Vs. SUSHMA NAYAK
|
April 7, 2015 |
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SUBHENDU PAUL Vs. SATARUPA DAS MAJUMDAR
|
August 21, 2015 |
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SUBHRA SAHA Vs. RANJIT DEB
|
June 3, 2015 |
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SUBHRASUKTISWARNAKAR Vs. STATE OF WEST BENGAL
|
June 4, 2015 |
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SUBIMAL KANTI PAUL Vs. PARIMAL PAUL AND ORS.
|
April 23, 2015 |
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SUBIR KUMAR ROY Vs. UNION OF INDIA
|
October 8, 2015 |
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SUBIR SAHA Vs. SANKARLAL MITRA AND ORS.
|
August 7, 2015 |
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SUBRATA MAZUMDER AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
August 3, 2015 |
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SUBRATA MUKHOPADHYAY Vs. AMRITA MUKHOPADHYAY
|
January 16, 2015 |
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SUCHANDRA BHUTORIA Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 28, 2015 |
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SUCHARITA MUKHERJEE Vs. STATE OF WEST BENGAL
|
July 16, 2015 |
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SUDAN ROY Vs. STATE OF WEST BENGAL
|
June 19, 2015 |
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SUDARSAN DASADHIKARY Vs. THE STATE OF WEST BENGAL AND ORS.
|
December 18, 2015 |
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SUDASHCHO TECHNOHUB PRIVATE LIMITED AND ORS. Vs. CITY INFOSYSY
|
July 1, 2015 |
|
SUDESHNA CHAKRAVARTY Vs. PROMIT SEN
|
June 5, 2015 |
|
SUDHIR GOPAL BISWAS Vs. KHARAGPUR MUNICIPALITY
|
May 13, 2015 |
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SUDHIR MONDAL Vs. THE STATE
|
March 26, 2015 |
|
SUDHIR SINGHA Vs. JAYANTA KUMAR SINGHA AND ORS.
|
August 10, 2015 |
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SUFIAR RAHAMAN @ SK SUFIAR RAHAMAN Vs. STATE OF WEST BENGAL
|
July 6, 2015 |
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SUJAY MITRA Vs. STATE OF WEST BENGAL
|
June 17, 2015 |
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SUJIT DASGUPTA Vs. STATE BANK OF INDIA AND ORS.
|
July 23, 2015 |
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SUJIT KUMAR SINGH Vs. RESERVE BANK OF INDIA & ORS
|
September 4, 2015 |
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SUJIT PAL Vs. WEST BENGAL STATE ELECTION COMMISSION AND ORS.
|
April 8, 2015 |
|
SUJIT SAHA Vs. UNION OF INDIA AND ORS.
|
July 10, 2015 |
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SUKANTA MUKHERJEE Vs. FOREST BEAT OFFICER, KHAYRASOLE BEAT, DUBRAJPUR RA
|
August 19, 2015 |
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SUKANTA SHARMA Vs. STATE OF WEST BENGAL AND OTHERS
|
October 14, 2015 |
|
SUKHCHAND MAITY Vs. STATE OF WEST BENGAL
|
November 23, 2015 |
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SUKLA BOSE Vs. AKJ ENGINEERING PVT. LTD. AND ORS.
|
December 22, 2015 |
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SUKTI BANERJEE Vs. STATE OF WEST BENGAL AND ORS.
|
July 6, 2015 |
|
SUMIT GHOSHAL & ANR. Vs. THE STATE OF WEST BENGAL & ANR.
|
August 3, 2015 |
|
SUMIT KUMAR BOSE Vs. SUMITA BOSE @ CHAWDHURY
|
December 4, 2015 |
|
SUMIT MAJUMDAR Vs. COAL INDIA LTD
|
May 13, 2015 |
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SUMITA KUMARI Vs. THE STATE OF WEST BENGAL & ORS.
|
July 1, 2015 |
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SUNDAR DUTTA Vs. THE STATE OF WEST BENGAL AND ORS.
|
August 19, 2015 |
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SUNIL DHAK Vs. THE STATE OF WEST BENGAL
|
September 10, 2015 |
|
SUNIL GUPTA & ORS. Vs. DR. ANIL KUMAR GUPTA
|
December 7, 2015 |
|
SUNIL KANTA GOSWAMI Vs. STATE OF WEST BENGAL
|
July 23, 2015 |
|
SUNIL KUMAR Vs. STATE OF WEST BENGAL
|
February 13, 2015 |
|
SUNIL KUMAR GHOSH AND ORS. Vs. THE STATE OF WEST BENGAL
|
August 26, 2015 |
|
SUNIL KUMAR SAMANTA Vs. BISHNUPADA GHOSH AND ORS.
|
August 6, 2015 |
|
SUNIRMAY VINIMAY PRIVATE LIMITED AND ORS. Vs. CESC LIMITED AND ORS.
|
July 31, 2015 |
|
SUNITA TANNERY AND ORS. Vs. BEEKAY NIRYAT (P) LTD.
|
May 5, 2015 |
|
SUPRIYA BANERJEE Vs. MOUMITA BANERJEE
|
September 21, 2015 |
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SUPRIYA DUTTA Vs. THE STATE OF WEST BENGAL AND ORS.
|
November 19, 2015 |
|
SURAI MURMU Vs. THE STATE OF WEST BENGAL AND ORS.
|
July 31, 2015 |
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SURAKSHIT ADVISORY PRIVATE LIMITED & ANR Vs. UNION OF INDIA
|
December 3, 2015 |
|
SURESH BAURI Vs. STATE OF WEST BENGAL
|
September 10, 2015 |
|
SURESH SRIBASTAV & ORS Vs. STATE OF WEST BENGAL & ORS
|
September 15, 2015 |
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SURESH TULSHAN AND ORS. Vs. MARCO POLO RESTAURANT PVT. LTD.
|
July 30, 2015 |
|
SUSAMA SAHA Vs. THE KOLKATA MUNICIPAL CORPORATION AND ORS.
|
December 2, 2015 |
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SUSANTA GHOSH Vs. THE STATE OF WEST BENGAL
|
December 22, 2015 |
|
SUSANTA KUMAR DAS Vs. BHIKHARI MOHAN DAS AND ORS.
|
December 1, 2015 |
|
SUSANTA KUMAR MUNDA Vs. STATE OF WEST BENGAL & ORS
|
August 21, 2015 |
|
SUSANTA ROY Vs. STATE OF WEST BENGAL
|
August 5, 2015 |
|
SUSHANTA MALIK Vs. SREI EQUIPMENT FINANCE LTD.
|
March 9, 2015 |
|
SUSHANTA MALIK Vs. SREI EQUIPMENT FINANCE LIMITED AND ORS.
|
September 8, 2015 |
|
SUSHIL DAS Vs. STATE OF WEST BENGAL AND ANOTHER
|
November 27, 2015 |
|
SUSHIL KUMAR GAYEN Vs. JANJALI GAYEN
|
October 6, 2015 |
|
SUSHIL KUMAR MISHRA Vs. SHATRUGHNA PRASAD SINGH
|
July 8, 2015 |
|
SUSHIL MODI Vs. C.I.T.
|
April 1, 2015 |
|
SUSHMA SARKAR Vs. PARIMAL MALLICK
|
October 14, 2015 |
|
SUVENDU MALLICK Vs. SHILPI MALLICK
|
August 7, 2015 |
|
SWAPAN DEBNATH Vs. STATE OF WEST BENGAL
|
January 16, 2015 |
|
SWAPAN GUHA Vs. PRATIMA BAGCHI
|
May 15, 2015 |
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SWAPAN KUMAR BANKURA Vs. UNION OF INDIA AND ORS.
|
March 27, 2015 |
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SWAPAN KUMAR CHATTERJEE Vs. UNITED BANK OF INDIA & ANOTHER
|
December 1, 2015 |
|
SWAPAN KUMAR DASGUPTA Vs. UNION OF INDIA
|
May 13, 2015 |
|
SWAPAN MAITY @ SWAPAN KUMAR MAITY & ANR. Vs. STATE OF WEST BENGAL
|
March 23, 2015 |
|
SWAPAN ROY Vs. THE STATE OF WEST BENGAL
|
August 20, 2015 |
|
SWAPNA CHATTERJEE Vs. MAHENDRA JYOTI HAZRA
|
November 27, 2015 |
|
SWAPNA CHATTERJEE & ORS Vs. MIRA SHAW
|
July 13, 2015 |
|
SWARNENDU DAS GUPTA Vs. SADHANA BANERJEE
|
January 9, 2015 |
|
SWETA SINGH AND ORS. Vs. ALL INDIA MEDICAL COUNCIL OF INDIA AND ORS.
|
September 30, 2015 |
|
SWISS SINGAPORE OVERSEAS ENTERPRISES PTE LIMITED Vs. LMJ INTERNATIONAL LIMITED
|
March 27, 2015 |
|
SYED MOHAMMED ATIQUE Vs. ARUP KUMAR TODI
|
May 15, 2015 |
|
SYED RAHATUL KARIM Vs. THE STATE OF WEST BENGAL AND ORS.
|
November 26, 2015 |
|
SYNDICATE BANK Vs. THE OFFICIAL LIQUIDATOR (SHREE MANJUSHA PAPER MILLS LIMITED) AND ORS.
|
April 17, 2015 |
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SYNDICATE BANK AND ORS. Vs. KALIJI ENGINEERING WORKS AND ORS.
|
March 31, 2015 |
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T K WAREHOUSING ENTERPRISE PVT LTD Vs. JUTE & EXPORTS LIMITED
|
September 29, 2015 |
|
T.T. YUSUF Vs. STATE
|
November 24, 2015 |
|
TAISEI CORPORATION Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO. LTD.
|
January 14, 2015 |
|
TAJMUL HOSSEIN Vs. KHODA NAWAJ AND ORS.
|
October 13, 2015 |
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TALAT SAHMID Vs. THE W.B.S.E. DISTRIBUTION CO. LTD. AND ORS.
|
April 28, 2015 |
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TAMIJUL HAQUE Vs. TAHAMMUL HAQUE & ORS
|
June 15, 2015 |
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TANMAY GHOSH AND ORS. Vs. STATE OF W.B.
|
February 11, 2015 |
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TAPAN DAS Vs. THE STATE OF WEST BENGAL AND ORS.
|
March 27, 2015 |
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TAPAN DEY SARKAR Vs. STATE OF WEST BENGAL
|
June 24, 2015 |
|
TAPAN GAYEN Vs. STATE OF WEST BENGAL & ORS
|
December 18, 2015 |
|
TAPAN KUMAR CHAKRABORTY Vs. CHATTER SINGH BAID
|
July 9, 2015 |
|
TAPAN KUMAR DEB Vs. THE SECRETARY, PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT, GOVERNMENT OF WEST BENGAL AND ORS.
|
August 26, 2015 |
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TAPAN KUMAR SARKAR Vs. UNION OF INDIA
|
June 19, 2015 |
|
TAPAN KUMAR SRIMANI Vs. THE STATE OF WEST BENGAL AND ORS.
|
October 13, 2015 |
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TAPAN KUNDU Vs. THE STATE OF WEST BENGAL & ORS.
|
November 19, 2015 |
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TAPAN PATTANAYAK Vs. TATA IRON & STEEL CO. LTD
|
February 2, 2015 |
|
TAPAN PAUL Vs. ANJU PAUL
|
January 28, 2015 |
|
TAPAN SEN Vs. STATE OF WEST BENGAL AND OTHERS
|
June 29, 2015 |
|
TAPAS DHARA & ANR Vs. SHYAMALI ROY
|
August 3, 2015 |
|
TAPAS HAZRA AND ORS. Vs. SUBIR MULLICK
|
July 16, 2015 |
|
TAPAS KUMAR DEY Vs. THE UNION OF INDIA AND ORS.
|
January 30, 2015 |
|
TAPAS KUMAR LAHA Vs. BIRENDRA NATH AUDDY & ORS.
|
October 5, 2015 |
|
TAPAS PANDA Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 10, 2015 |
|
TARA SINGH Vs. UNION OF INDIA AND ORS.
|
July 16, 2015 |
|
TARUN KANTI GHOSH Vs. NATIONAL INSURANCE COMPANY LTD.
|
January 20, 2015 |
|
TARUN KUMAR DAS Vs. THE STATE OF WEST BENGAL AND ORS.
|
July 17, 2015 |
|
TASHMITA PAL Vs. SUMAN PAL AND ORS.
|
July 23, 2015 |
|
TATA CHEMICALS LTD. Vs. UNION OF INDIA
|
January 7, 2015 |
|
TATA MOTORS FINANCE LTD Vs. AKBAR ALI & ANR
|
November 27, 2015 |
|
TAYEB ALI Vs. STATE OF WEST BENGAL
|
October 8, 2015 |
|
TEPCON INTERNATIONAL (I) LTD. AND ORS. Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
|
November 30, 2015 |
|
TEXMACO LTD. AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
March 9, 2015 |
|
THE ASSISTANT ENGINEER (O & M) W.B.S.E.B. AND ORS. Vs. MAHIMA GHOSH AND ORS.
|
May 8, 2015 |
|
THE BIRBHUM DIST. PRIMARY SCHOOL COUNCIL AND ORS. Vs. KALYANI BHATTACHARYYA AND ORS.
|
June 17, 2015 |
|
THE BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Vs. N/S - COSTAL ROADWAYS LTD.
|
August 19, 2015 |
|
THE BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Vs. UNION OF INDIA AND ORS.
|
September 16, 2015 |
|
THE CENTRAL BUREAU OF INVESTIGATION Vs. MADAN GOPAL MITRA
|
November 19, 2015 |
|
THE CHIEF ENGINEER AND ORS. Vs. SURENDRA INFRASTRUCTURE (P) LIMITED AND ORS.
|
September 18, 2015 |
|
THE CHIEF EXECUTIVE OFFICER, BOARD OF WAKF, WEST BENGAL Vs. ABDUL RASHID BUTT
|
September 16, 2015 |
|
THE CHIEF EXECUTIVE OFFICER, BOARD OF WAKF, WEST BENGAL Vs. ANJUMAN-E-ISLAMIA
|
September 16, 2015 |
|
THE EXECUTIVE ENGINEER (A.I.) JALPAIGURI/AGRI/IRRIGATION DIVISION Vs. DHAIRYADHAR GHOSH AND ORS.
|
September 29, 2015 |
|
THE GOVERNING BODY, DURGAPUR INSTITUTE OF ADVANCE TECHNOLOGY AND MANAGEMENT AND ORS. Vs. SUBHANGSHUMAN DE AND ORS.
|
July 14, 2015 |
|
THE INDIAN IRON AND STEEL COMPANY LIMITED Vs. THE STATE OF WEST BENGAL AND ORS.
|
February 1, 2015 |
|
THE INSPECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE (NORTH) AND ORS. Vs. G.C. BILARWAN, DEPUTY COMMANDANT AND ORS.
|
July 7, 2015 |
|
THE LD. REGISTRAR GENERAL, HIGH COURT AND ORS. Vs. ANANYA BANDYOPADHYAY AND ORS.
|
December 11, 2015 |
|
THE LD. REGISTRAR GENERAL, HIGH COURT AND ORS. Vs. ANANYA BANDYOPADHYAY AND ORS.
|
November 12, 2015 |
|
THE LIEUTENANT GOVERNOR AND ORS. Vs. CHRISTOPHER MINJ
|
August 10, 2015 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. SITARANI JANA AND OTHERS
|
April 21, 2015 |
|
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. NARAYAN BASU AND ORS.
|
April 9, 2015 |
|
THE STATE Vs. LAXMI HALDER
|
March 30, 2015 |
|
THE STATE Vs. SAMEER KUJUR
|
December 21, 2015 |
|
THE STATE OF WEST BENGAL AND ORS. Vs. ASHUTOSH ROY
|
August 5, 2015 |
|
THE STATE TRADING CORPORATION OF INDIA LTD. AND ORS. Vs. ALOK KUMAR GHOSAL AND ORS.
|
April 27, 2015 |
|
THE VICE CHANCELLOR, JADAVPUR UNIVERSITY AND ORS. Vs. JOLLY DEY BOSE AND ORS.
|
July 27, 2015 |
|
TIRTHANKAR GHOSH Vs. SUPERINTENDENT (SIV), SERVICE TAX - II KOLKATA
|
November 26, 2015 |
|
TIRTHANKAR GHOSH Vs. SUPERINTENDENT (SIV) SERVICE TAX
|
December 22, 2015 |
|
TIRUPATI NIRIYAT PVT. LTD. AND ORS. Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.
|
August 4, 2015 |
|
TOLLYGUNGE ESTATE PRIVATE LIMITED Vs. ITC LIMITED
|
April 8, 2015 |
|
TONGANAGAON TEA COMPANY PRIVATE LIMITED Vs. ASSOCIATED TEA INDUSTRIES
|
June 25, 2015 |
|
TONGANAGAON TEA COMPANY PRIVATE LIMITED Vs. ASSOCIATED TEA INDUSTRIES
|
June 26, 2015 |
|
TONIC AND ORS. Vs. THE STATE OF WEST BENGAL
|
February 20, 2015 |
|
TOORSA COLD STORAGE PVT. LTD. Vs. STATE BANK OF INDIA
|
October 15, 2015 |
|
TRACTOR INDIA LIMITED Vs. STATE OF WEST BENGAL AND ORS.
|
February 27, 2015 |
|
TRADE APARTMENT LTD. Vs. COMMISSIONER OF INCOME TAX
|
February 12, 2015 |
|
TRIDIB KUMAR CHAKRABORTY Vs. RADHA GOBINDA JEW THAKUR
|
October 6, 2015 |
|
TRIDIB MAJUMDAR Vs. JOYEETA MAJUMDER
|
December 14, 2015 |
|
TRIPTI ROY Vs. STATE OF WEST BENGAL & ORS.
|
August 4, 2015 |
|
TRIPTIKANA GHOSH & ANR Vs. GORA CHAND AUDDY & ORS
|
December 18, 2015 |
|
TRON VIDEOTIX (P.) LTD. Vs. GAURI GANESH INFRASTRUCTURE (P.) LTD.
|
August 13, 2015 |
|
TUFF DRILLING PVT. LTD. Vs. SREI INFRASTRUCTURE PVT. LTD.
|
February 13, 2015 |
|
TURNER MORRISON & CO LIMITED Vs. HUNGERFORD INVESTMENT TRUST
|
April 7, 2015 |
|
TURNER MORRISON & CO LTD Vs. PRAKASH BAKSHI
|
February 24, 2015 |
|
TUSHAR DEY BISWAS Vs. SEFALI GANGULY AND ANR.
|
December 16, 2015 |
|
TUSHAR KANTI KOLE Vs. STATE OF WEST BENGAL & ORS
|
October 14, 2015 |
|
TYRE CORPORATION OF INDIA LTD Vs. DIPAK SAHA & RABINDRA LAL DATTA
|
December 1, 2015 |
|
UJJALA MAITY & ANR Vs. STATE OF WEST BENGAL
|
September 30, 2015 |
|
UJJWAL BARTER PVT. LTD. AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
July 15, 2015 |
|
UJJWAL KANTI BANDYOPADHYAY AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
March 13, 2015 |
|
ULUBERIA COKE OVEN PLANT AND ORS. Vs. CORPORATION BANK AND ORS.
|
August 3, 2015 |
|
UMA PADA SEN & ORS. Vs. DEBASIS SEN & ORS.
|
July 10, 2015 |
|
UMAPRASANNA CHOWDHURY Vs. THE STATE OF WEST BENGAL
|
February 16, 2015 |
|
UNION OF INDIA Vs. MANJU GUHA AND ORS.
|
February 6, 2015 |
|
UNION OF INDIA Vs. BISWANATH AGARWAL
|
February 25, 2015 |
|
UNION OF INDIA Vs. AMITAVA PAUL
|
March 4, 2015 |
|
UNION OF INDIA & ANR Vs. KAPANI BROTHERS
|
December 21, 2015 |
|
UNION OF INDIA AND ORS. Vs. LAKHAN SINGH
|
September 11, 2015 |
|
UNION OF INDIA AND ORS. Vs. JITENDRA SINGH AND ORS.
|
August 28, 2015 |
|
UNION OF INDIA AND ORS. Vs. SUBAL CHANDRA KANDARI AND ORS.
|
April 2, 2015 |
|
UNION OF INDIA AND OTHERS Vs. JOYDEV GHATAK
|
March 2, 2015 |
|
UNITED BANK OF INDIA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL, KOLKATA AND ORS.
|
September 23, 2015 |
|
UNITED BANK OF INDIA RETIREES WELFARE ASSOCIATION AND ORS. Vs. UNITED BANK OF INDIA AND ORS.
|
March 4, 2015 |
|
UNITED CREDIT LTD Vs. C I T
|
April 17, 2015 |
|
UNITED CUSTOMS HOUSE AGENCY PVT. LTD. Vs. UNION OF INDIA
|
January 27, 2015 |
|
UNITED INDIA INSURANCE CO LTD AND OTHERS Vs. SABITA BASU AND OTHERS
|
October 7, 2015 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. BINOD SINGH AND ORS.
|
August 19, 2015 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. BURO MAHARA AND ORS.
|
April 6, 2015 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. SHRI BURO MAHARA AND ORS.
|
March 13, 2015 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. ARUN KUMAR MAITI AND ORS.
|
July 9, 2015 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PRATIMA MURMU BESRA AND ORS.
|
March 11, 2015 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. SK MONOWAR HOSSAIN
|
March 18, 2015 |
|
UNITED MACHINERY & APPLIANCES Vs. GREAVES COTTON LIMITED
|
September 16, 2015 |
|
UPEN MANDI Vs. THE UNION OF INDIA AND ORS.
|
March 13, 2015 |
|
USHA R DESAI Vs. TARUN KUMAR MITRA & ORS
|
November 23, 2015 |
|
UTPAL BAKSHI Vs. REGISTRAR GENERAL, HIGH COURT, CALCUTTA
|
June 19, 2015 |
|
UTTAM CHAND SURANA Vs. PRABIR GUHA
|
August 4, 2015 |
|
UTTAM GHOSH Vs. MOUMITA GHOSH
|
July 17, 2015 |
|
UTTAM MALAKAR Vs. UNION OF INDIA
|
January 13, 2015 |
|
UTTAM MALLICK AND ORS. Vs. STATE OF WEST BENGAL
|
July 29, 2015 |
|
UTTAM PRAMANICK Vs. STATE OF WEST BENGAL
|
October 6, 2015 |
|
UTTORAYON RESIDENCY APARTMENT OWNERS ASSOCIATION AND ORS. Vs. MEGA BUILDERS AND ORS.
|
July 29, 2015 |
|
VANDANA AGARWAL Vs. THE STATE OF WEST BENGAL AND ORS.
|
September 16, 2015 |
|
VEDANTA LTD. Vs. COMMISSIONER OF CUSTOMS (PORT)
|
August 19, 2015 |
|
VENKY HI-TECH ISPAT LTD. AND ORS. Vs. CUSTOMS AND CENTRAL EXCISE SETTLEMENT COMMISSION AND ORS.
|
July 6, 2015 |
|
VENUS DRUG CENTRE Vs. DINABANDHU HAJRA AND ORS.
|
December 21, 2015 |
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VIJAY LAXMI DAGA Vs. THE STATE OF WEST BENGAL AND ORS.
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December 3, 2015 |
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VIKRANT FORGE LIMITED AND ORS. Vs. OFFICIAL LIQUIDATOR AND ORS.
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February 27, 2015 |
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VISHAK BHATTACHARYA AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
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June 1, 2015 |
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VISHWARUPA STEEL PVT. LTD. Vs. CRACKERS INDIA (ALLOYS) LTD.
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January 29, 2015 |
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WEST BENGAL BOARD OF SECONDARY EDUCATION AND ORS. Vs. BHAGAWANDAS HARALALKA AND ORS.
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April 21, 2015 |
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WEST BENGAL SCHEDULED CASTES & SCHEDULED TRIBES DE Vs. SUDIP KUMAR CHOWDHURY
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December 16, 2015 |
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WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. UTTAM KUMAR BHAKAT
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May 15, 2015 |
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WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. KASHINATH CHAKRABORTY
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March 13, 2015 |
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WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED AND ORS. Vs. ASHIM GARAI AND ORS.
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February 18, 2015 |
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WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD. AND OTHERS Vs. PRANAB KR. SARKAR
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December 22, 2015 |
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WEST BENGAL STATE ELECTRICITY REGULATORY Vs. IMPEX FERRO LTD. AND ORS.
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April 29, 2015 |
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WONDER DECOR PVT. LTD Vs. COMMISSIONER OF CUSTOMS & ANOTHER
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December 2, 2015 |
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WRINKLE MARKETING PVT. LTD. Vs. ROSELABS POLYMERS LTD.
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August 20, 2015 |
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XENETIS INFOTECH LTD Vs. TATA STEEL PROCESSING AND DISTRIBUTION LTD
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December 1, 2015 |
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YASH TRADERS Vs. INSPIRATION CLOTHES & U
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April 21, 2015 |
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ZEAUR RAHMAN Vs. THE STATE OF WEST BENGAL AND ORS.
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May 15, 2015 |
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ZIAUR RAHMAN Vs. STATE OF WEST BENGAL & ANR
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October 14, 2015 |
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ZURIKA MITRA Vs. STATE OF WEST BENGAL & ORS
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September 15, 2015 |