REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A. MARUDUPANDIAN Vs. ANDAMAN & NICOBAR ADMINISTRATION	June 16, 2014
ABDUL BARI KHAN Vs. STATE OF WEST BENGAL	November 10, 2014
ABDUL HAMID Vs. UNION OF INDIA	April 2, 2014
ABDUL HANNAN KABIRAJ Vs. UNION OF INDIA	December 19, 2014
ABDUL KARIM SEIKH Vs. STATE OF WEST BENGAL	March 25, 2014
ABDUL KHELAK Vs. RAHUL AMEN MALLICK	September 19, 2014
ABDUL LATIF HAZARI Vs. KAMASUNNESA BIBI	January 15, 2014
ABDUL MOMEN Vs. STATE OF WEST BENGAL	June 13, 2014
ABDUL MOTIN Vs. MANISANKAR MAITI	December 24, 2014
ABDUL RAHAMAN KUNJI Vs. STATE OF WEST BENGAL	November 14, 2014
ABDUL RASHID MUNSHI AND OTHERS Vs. SMT. TAZEMA BIBI AND OTHERS	December 10, 2014
ABDUL SAMAD SANFUI Vs. JOYNAL SANFUI	March 3, 2014
ABDUL SARIF SHAIKH Vs. JIRAT COLONY HIGH SCHOOL	August 21, 2014
ABDUR RAHAMAN MOLLA Vs. STATE OF WEST BENGAL	July 11, 2014
ABDUR RAHIM MOLLAH Vs. STATE OF WEST BENGAL	March 7, 2014
ABDUR RASHID @ MD. ABDUR RASHID Vs. RAJU MONDAL	April 4, 2014
ABDUR ROUF Vs. STATE OF WEST BENGAL	July 18, 2014
ABDUS SALAM MALLICK Vs. ABDUL HAFIZ MALLICK	November 7, 2014
ABG INFRALOGISTICS LTD Vs. PSA INDIA PTE LTD	April 1, 2014
ABHA MUKHERJEE Vs. STATE OF WEST BENGAL	August 6, 2014
ABHIJIT KARAN Vs. STATE OF WEST BENGAL	November 25, 2014
ABHISHEK TEA INDUSTRIES Vs. ASPEN PROJECTS INDIA LTD. & ORS.	July 28, 2014
ABJER ALI MALLICK Vs. RAHIMA BIBI	December 9, 2014
ABL INTERNATIONAL LTD. Vs. INDIAN OIL CORPORATION LTD.	September 25, 2014
ABL INTERNATIONAL LTD. Vs. SAJJAN KUMAR TANTIA	August 14, 2014
ABU SAJED @ SAYED Vs. STATE OF WEST BENGAL	November 28, 2014
ABUL KALAM AZAD Vs. STATE OF WEST BENGAL	October 29, 2014
ADARSH BHAGIRATH BAGARIA Vs. SREI EQUIPMENT FINANCE PRIVATE LIMITED	October 31, 2014
ADARSHA BIDYA BHAWAN Vs. SHRIMATI GAYATRI BOSE	November 14, 2014
ADHIR KUMAR MONDAL Vs. BIMAL CHANDRA SANFUI	January 22, 2014
ADITI GHOSH Vs. O K INDUSTRIES	November 7, 2014
AFDUL BEG Vs. ARABINDA MONDAL	December 19, 2014
AFSAR ALI BAIDYA Vs. AJIJUL HOQUE BAIDYA	March 12, 2014
AHSAN WARIS Vs. COMMISSIONER OF CUSTOMS	March 5, 2014
AINAL MONDAL Vs. STATE OF WEST BENGAL	September 26, 2014
AINAL MONDAL Vs. STATE OF WEST BENGAL	September 29, 2014
AIR CONSTRUCTION CONSULTANTS PRIVATE LIMITED Vs. REENA DAS	August 13, 2014
AIRPORTS AUTHORITY OF INDIA AND ORS. Vs. GAUTAM DAS AND ORS.	August 21, 2014
AJAY PRASAD KHAITAN Vs. THE STATE OF WEST BENGAL	September 9, 2014
AJIJUR RAHAMAN Vs. SK ABDUL JABBAR	November 21, 2014
AJIT KUMAR KHAN Vs. STATE OF WEST BENGAL	June 18, 2014
AJIT KUMAR MODAK Vs. UNION OF INDIA	October 29, 2014
AJOY BAHADUR SINGH Vs. STATE OF WEST BENGAL	March 7, 2014
AJOY BAIDYA Vs. ANJANA RAKSHIT	September 19, 2014
AJOY BAKLI Vs. STATE OF WEST BENGAL	July 7, 2014
AJOY BAKLI Vs. THE STATE OF WEST BENGAL	September 22, 2014
AJOY GHOSH Vs. STATE OF WEST BENGAL	March 21, 2014
AJOY KUMAR ACHARYA Vs. THE SECRETARY (JT. SECRETARY ADMINISTRATIVE), COUNCIL OF SCIENTIFIC & INDUSTRIAL RESEARCH	August 22, 2014
AJOY SHARMA Vs. STATE OF WEST BENGAL	August 18, 2014
AKHIL BANDHU SAHA Vs. STATE OF WEST BENGAL	March 20, 2014
AKHT AR HOSSAIN Vs. MD NASIRUDDIN	December 9, 2014
AKHTAR AHMED Vs. STATE OF WEST BENGAL	March 20, 2014
AKKAS SARDAR Vs. NEMAI CHAND MONDAL	July 18, 2014
AKRITI VYAPAAR PRIVATE LIMITED AND ORS. Vs. UNION OF INDIA AND ORS.	May 13, 2014
ALEXANDER JOSEPH Vs. UNION OF INDIA	January 9, 2014
ALL INDIA UCO BANK STAFF FEDERATION Vs. UCO BANK	March 4, 2014
ALOK KUMAR KAJARIA Vs. UNION OF INDIA	April 11, 2014
ALOKE KUMAR SATNALIWALA Vs. BHARAT PETROLEUM CORPORATION LIMITED	December 9, 2014
ALOKE RANJAN ROY Vs. TAPAN KUMAR GHOSH	September 16, 2014
AMAL KHATUA Vs. STATE OF WEST BENGAL	February 28, 2014
AMAL KUMAR GHOSH Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 21, 2014
AMALA PALIT Vs. RATNA BOSE	April 10, 2014
AMALESH MONDAL Vs. ANIMESH MANDAL	December 19, 2014
AMAR CHANDRA NAG Vs. WEST BENGAL FILM DEVELOPMENT CORPORATION LTD	November 5, 2014
AMAR DHANUK Vs. STATE OF WEST BENGAL	June 25, 2014
AMAR NATH MITRA Vs. ARINDAM GANGULI	October 31, 2014
AMBRISH PARASAD SINGH Vs. UNION OF INDIA	May 7, 2014
AMERUL SHEIKH ALIAS MONDAL Vs. STATE OF WEST BENGAL	June 11, 2014
AMIT BASU Vs. CONTROLLER	March 14, 2014
AMIT DAS GUPTA Vs. UNION OF INDIA	June 2, 2014
AMIT DEB @ AMIT ARDHENDU DEB Vs. STATE OF WEST BENGAL	March 5, 2014
AMIT KHEMKA Vs. STATE OF WEST BENGAL	April 3, 2014
AMIT KUMAR BISWAS Vs. STATE OF WEST BENGAL	March 25, 2014
AMIT KUMAR ROY Vs. STATE OF WEST BENGAL	April 28, 2014
AMITAVA GHOSH Vs. STATE OF WEST BENGAL	September 15, 2014
AMITAVA MITTER Vs. ROYAL CALCUTTA GOLF CLUB & ORS.	April 29, 2014
AMIYA KUMAR GIRI Vs. TEACHER-IN-CHARGE, RAMNAGAR COLLEGE	February 13, 2014
AMIYA SAHA Vs. STATE OF WEST BENGAL	April 25, 2014
AMRITA BISHNU Vs. STATE OF WEST BENGAL	July 4, 2014
ANADI @ BHOMBAL KAITY Vs. STATE OF WEST BENGAL	January 27, 2014
ANAND COLLECTION PVT LTD Vs. STATE OF WEST BENGAL	October 29, 2014
ANANDA PRASAD MAJI Vs. CHEPU KAIBARTA	July 23, 2014
ANANDA SAHA Vs. THE STATE OF WEST BENGAL & ORS.	February 3, 2014
ANANTA BARUI Vs. STATE OF WEST BENGAL	January 20, 2014
ANANTA ROY Vs. KALIPADA GAYEN	September 12, 2014
ANANYA DALAL Vs. MIRA DALAL	December 23, 2014
ANANYA MUKHERJEE Vs. STATE OF WEST BENGAL	March 5, 2014
ANDAMAN & NICOBAR ADMINISTRATION Vs. ZOHRA BIBI	June 9, 2014
ANDAMAN AND NICOBAR ADMINIST RATION Vs. JAVED HUSSAIN	November 20, 2014
ANDEW YULE AND COMPANY LTD Vs. COMMR OF C EX	September 25, 2014
ANEHAQUE SK Vs. STATE OF WEST BENGAL	July 23, 2014
ANIL BARAN BHATTACHARJEE Vs. SUNIL BARAN BHATTACHARJEE	June 24, 2014
ANIL BISWAS & KALPANA RANI BISWAS Vs. STATE OF WEST BENGAL	December 2, 2014
ANIL CHANDRA GHOSH Vs. STATE OF WEST BENGAL	July 28, 2014
ANIL KUMAR BANERJEE Vs. UNION OF INDIA	March 3, 2014
ANIL KUMAR JOSHI Vs. COAL INDIA LIMITED	September 26, 2014
ANIL KUMAR MONDAL Vs. SRIMATYA GOURI RANI BERA	November 18, 2014
ANIL KUMAR PRASAD Vs. FOOD CORPORATION OF INDIA	January 29, 2014
ANIL KUMAR ROY Vs. ALOKA GHOSH	August 5, 2014
ANIL KUMAR SAU Vs. STATE OF WEST BENGAL	November 14, 2014
ANIL MONDAL Vs. SUBARNAMOY GHOSH	February 6, 2014
ANIL RAI Vs. STATE OF WEST BENGAL	April 10, 2014
ANIL ROY Vs. STATE OF WEST BENGAL	August 20, 2014
ANIMA MOKTAM @ ANIMA LAMA Vs. STATE OF WEST BENGAL	March 5, 2014
ANIRUDH KAJARIA Vs. STATE OF WEST BENGAL	March 5, 2014
ANIRUDH MOHTA Vs. STATE OF WEST BENGAL	December 11, 2014
ANITA KATYAL Vs. STATE OF WEST BENGAL	October 9, 2014
ANJALI ROY Vs. SREEKANT ROY	December 24, 2014
ANJAN KUMAR BHATTACHARJEE Vs. KOLKATA MUNICIPAL CORPORATION	July 17, 2014
ANJAN KUMAR MONDAL Vs. STATE OF WEST BENGAL	July 8, 2014
ANKIT METAL AND POWER LTD. Vs. SETTLEMENT COMMISSION	August 26, 2014
ANN K AUGUSTINE Vs. UNIVERSITY OF CALCUTTA	December 23, 2014
ANOWARA BIBI Vs. SK. NASIRUDDIN	February 26, 2014
ANSUMAN BERA Vs. ANJAN DUTTA	November 20, 2014
ANU KONAI Vs. STATE OF WEST BENGAL	June 10, 2014
ANU MEHTA Vs. GUNMALA SALES PRIVATE LIMITED	March 26, 2014
ANUP KUMAR ROY Vs. UTPAL CHAKRABORTY	August 29, 2014
ANUP RAY Vs. STATEOF WEST BENGAL	March 18, 2014
ANUPAM SEN Vs. STATE OF WEST BENGAL	December 17, 2014
APARNA GHOSH Vs. CHITRA HORE	September 24, 2014
APARNA MAKHAL Vs. STATE OF WEST BENGAL	January 21, 2014
APARNA PAL AND ORS. Vs. THE ORIENTAL INSURANCE CO. LTD. AND ORS.	April 10, 2014
APEEJAY TEA LTD Vs. COMMISSIONER OF INCOME TAX	March 14, 2014
APEEJAY TEA LTD. Vs. COMMISSIONER OF INCOME TAX AND ORS.	July 3, 2014
APOLLO GLENEAGLES HOSPITALS LIMITED Vs. DAVID MANTOSH	July 24, 2014
ARABINDA SAHA Vs. AUTHORISED OFFICER, CENTRAL BANK OF INDIA	November 28, 2014
ARATI DAS Vs. COLLECTOR, LAND ACQUISITION	September 25, 2014
ARATIPRAVANASKAR Vs. STATE OF WEST BENGAL	March 21, 2014
ARC INSULATION AND INSULATORS PVT. LTD. Vs. GYARSI LAL SHAH	September 17, 2014
ARCHANA MANDAL Vs. STATE OF WEST BENGAL	November 25, 2014
ARINDAM INVESTMENTS PVT LTD Vs. AI CHAMPDANY INDUSTRIES LTD	November 13, 2014
ARINDITA SARKAR Vs. STATE OF WEST BENGAL	July 24, 2014
AROBINDA MAITY Vs. SHRIMATI KRISHNA BASAK	January 16, 2014
ARPA FUEL PRIVATE LIMITED Vs. COAL INDIA LIMITED	April 11, 2014
ARPITA MUKHERJEE Vs. STATE OF WEST BENGAL	August 26, 2014
ARPITA SAHA Vs. STATE OF WEST BENGAL	December 18, 2014
ARUN BARUA Vs. STATE OF WEST BENGAL	March 28, 2014
ARUN CHANDRA DEBNATH Vs. STATE OF WEST BENGAL	September 9, 2014
ARUN CHORONE ROQITTE Vs. ORIENTAL VENETIAN BLINDS	November 27, 2014
ARUN KANTI BISWAS Vs. PINTU RANJAN ROY	September 3, 2014
ARUN KUMAR MAJHI Vs. UNITED BANK OF INDIA	June 2, 2014
ARUN KUMAR NANDI Vs. STATE OF WEST BENGAL	February 28, 2014
ARUN PRASAD MONDAL Vs. KARTICK GOSWAMI	July 7, 2014
ARUP KUMAR GHOSH Vs. STATE OF WEST BENGAL	January 8, 2014
ARUP KUMAR SHEE Vs. THE STATE OF WEST BENGAL AND ORS.	February 26, 2014
ARUP NANDI Vs. UNION OF INDIA & ANR	March 12, 2014
ASCON AGRO PRODUCTS LTD. Vs. UNION OF INDIA	August 8, 2014
ASHIM KUMAR KHAN Vs. STATE OF WEST BENGAL	January 22, 2014
ASHIM MOULICK Vs. STATE OF WEST BENGAL	March 31, 2014
ASHISH KUMAR BHARTI Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION	February 21, 2014
ASHOK HAZRA Vs. STATE OF WEST BENGAL	November 10, 2014
ASHOK KAPRI Vs. KRISHNAPADA MONDAL	February 11, 2014
ASHOK KUMAR Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD.	September 10, 2014
ASHOK KUMAR BHOTIKA Vs. ASHA RAO	August 29, 2014
ASHOK KUMAR GHOSH Vs. STATE OF WEST BENGAL	March 5, 2014
ASHOK KUMAR JAISWAL Vs. ASHIM KUMAR KAR	February 13, 2014
ASHOK KUMAR ROY Vs. STATE OF WEST BENGAL	May 15, 2014
ASHOKA MITRA Vs. NANKU GUPTA	March 12, 2014
ASHOKE ENAMEL AND GLASS WORK PVT. LTD. Vs. UNION OF INDIA	May 15, 2014
ASHUPATI NATH DHANDANIA Vs. UNION OF INDIA	February 25, 2014
ASHUTOSH GHOSH @ ASHOK GHOSH Vs. PRABIR SARKAR	March 27, 2014
ASIATIC OXYGEN LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4, KOLKATA	September 30, 2014
ASIATIC OXYGEN LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 29, 2014
ASIM BHATTACHARYA Vs. UNION OF INDIA	August 13, 2014
ASIS MITRA Vs. SIBANI DUTTA	January 20, 2014
ASISH DEY CHOWDHURY Vs. STATE OF WEST BENGAL	March 6, 2014
ASISH RANJAN MIDYA Vs. STATE OF WEST BENGAL	February 7, 2014
ASIT KRISHNA SAHA Vs. UNION OF INDIA	April 29, 2014
ASIT KUMAR ROY Vs. BANGIYA GRAMIN VIKASH BANK	August 1, 2014
ASLAM MUNSI Vs. STATE OF WEST BENGAL	November 25, 2014
ASOK KUMAR DAS Vs. PASCHIM BANGA GRAMIN BANK	May 15, 2014
ASOK KUMAR DE Vs. PIJUSH PAL	September 1, 2014
ASOKE KUMAR BHATTACHARYYA Vs. SERAMPORE MUNICIPALITY AND OTHERS	September 3, 2014
ASOKE KUMAR BHATTACHARYYA Vs. TAPAN BHATTACHARYYA	August 21, 2014
ASOKE KUMAR DEY Vs. WBSEDCL	July 14, 2014
ASSISTANT PROVIDENT FUND COMMISSIONER, CC-I, EMPLOYEES PROVIDENT FUND ORGANISATION Vs. BISWAMATA HEEMGHAR PRIVATE LIMITED	December 11, 2014
ASSOCIATED CEMENT COMPANIES LTD Vs. G.S. FERTILISERS PVT. LTD	September 22, 2014
ASUTOSH GHOSH Vs. STATE OF WEST BENGAL	February 10, 2014
ASWINI KUMAR SAHOO Vs. STATE OF WEST BENGAL	December 12, 2014
ASWINI KUMAR SAMANTA Vs. ADITYA KUMAR SAMANTA	January 30, 2014
ATANU CHAKRABORTY Vs. STATE OF WEST BENGAL	June 9, 2014
ATIAR RAHAMAN MALLICK Vs. STATE OF WEST BENGAL	January 16, 2014
ATUL BISWAS Vs. STATE OF WEST BENGAL	June 18, 2014
ATUL CHANDRA BERA Vs. ASHOKA ALIAS SWAPNA DAS MAHAPATRA	March 6, 2014
ATUL CHANDRA JANA Vs. STATE OF WEST BENGAL	March 21, 2014
AURANGADABAD BIRI MERCHANTS ASSOCIATION Vs. STATE OF WEST BENGAL	May 6, 2014
AVIJIT MUKHOPADHYAY Vs. ASHIS KUMAR BOSE	November 17, 2014
AVIJIT SAHA Vs. STATE OF WEST BENGAL	March 4, 2014
AVIS ISLAND COCONUT PLANTATION COOPERATIVE SOCIETY LTD. Vs. ANDAMAN AND NICOBAR ADMINISTRATION	August 5, 2014
AZAD HOSSAIN Vs. STATE OF WEST BENGAL	September 24, 2014
AZIMGANJ ESTATES P. LTD. Vs. COMMISSIONER OF INCOME TAX	July 15, 2014
B.C. SHAW Vs. UNION OF INDIA	September 16, 2014
B.C. SHAW & SONS Vs. UNION OF INDIA & ORS.	November 17, 2014
B.S. PROGRESSIVE PVT. LIMITED Vs. M/S S.G. SALES CORPORATION	January 30, 2014
BABAN UPADHYAY Vs. STATE OF WEST BENGAL	December 19, 2014
BABITA DEVI MAURYA Vs. THE COMMISSIONER OF CUSTOMS (PREVENTIVE), KOLKATA AND ORS.	December 4, 2014
BABLU KARMAKAR Vs. STATE OF WEST BENGAL	August 21, 2014
BABLU MALLICK Vs. STATE OF WEST BENGAL	November 19, 2014
BABLU SARDAR Vs. STATE WEST BENGAL	February 28, 2014
BABU GAZI Vs. STATE OF WEST BENGAL	September 26, 2014
BACHHU ALIAS ADAESHA PANDA Vs. STATE OF WEST BENGAL	November 19, 2014
BADAL KUMAR PAUL Vs. STATE	July 18, 2014
BAIDYANATH DAS @ BEDI Vs. STATE OF WEST BENGAL	January 20, 2014
BAIDYANATH KAHAR Vs. STATE OF WEST	May 14, 2014
BAIDYANATH PAL AND OTHERS Vs. UTTAM MANNA AND OTHERS	July 4, 2014
BAISAKHI MODAK Vs. SURAJIT MODAK	February 13, 2014
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. STATE LEGAL SERVICES AUTHORITY WEST BENGAL	April 22, 2014
BAJRANG PRASAD JALAN Vs. MADHURI JALAN	October 31, 2014
BAL KISHAN KEDIA Vs. CESC LIMITED	November 12, 2014
BALAI KHANRA Vs. SHYAMAL GIRI	October 29, 2014
BALAI KUMAR SANFUI Vs. STATE OF WEST BENGAL	February 25, 2014
BALAI SETH Vs. SUKESH PRADHAN	November 11, 2014
BALURGHAT LAW COLLEGE SOCIETY Vs. STATE OF WEST BENGAL	January 16, 2014
BAMDEV ROY Vs. STATE OF WEST BENGAL	February 7, 2014
BANALATA HAZRA Vs. ANITA MUKHERJEE	July 9, 2014
BANAMALI DAS Vs. SALMA KHATUN	July 24, 2014
BANANI MISHRA AND OTHERS Vs. ORIENTAL INSURANCE CO LTD ANOTHER	April 4, 2014
BANDANA DEY Vs. STATE OF WEST BENGAL	May 15, 2014
BANK OF BARODA Vs. ASIM KUMAR BASU	December 24, 2014
BANKE BIHARI ENCLAVE PVT. LTD. AND ORS. Vs. PRASANTA MONDAL AND ORS.	November 10, 2014
BANKIM CHANDRA BACHAR Vs. RATHIN BACHAR	November 19, 2014
BANKIM CHANDRA NASKAR Vs. STATE OF WEST BENGAL	February 24, 2014
BANKIM SARDAR COLLEGE Vs. SWARUPA BANDOPADHYAY	September 26, 2014
BAPI BHATTACHARYA @ BHATTACHARYA @ MONOJ Vs. STATE OF WEST BENGAL	March 5, 2014
BAPI CHATTERJEE Vs. ARATI HALDER	November 14, 2014
BAPI CHATTERJEE Vs. ARATI HALDER	September 14, 2014
BARANAGORE JUTE FACTORY PLC Vs. OFFICIAL LIQUIDATOR HIGH COURT, CALCUTTA	August 14, 2014
BARANAGORE JUTE FACTORY PLC. Vs. SHREEKISHAN OMPRAKASH	August 14, 2014
BARDINARAYAN ALLOY & STEEL LTD. Vs. ARIJIT CHAKRABARTI	October 31, 2014
BARMAN DAS PATTANAYAK Vs. UNION OF INDIA	January 20, 2014
BARNWAL MARKETING Vs. GEE PEE INFOTECH PVT. LTD.	November 7, 2014
BARUA & CHOWDHURI Vs. UNION OF INDIA	November 19, 2014
BARUN KUMAR CHAKRABORTY Vs. STATE OF WEST BENGAL AND OTHERS	June 11, 2014
BARUNJYOTI ROY Vs. STATE OF WEST BENGAL	June 10, 2014
BASABI RAI CHOWDHURY Vs. METRO RAILWAYS KOLKATA	February 26, 2014
BASABI RAICHAUDHARY Vs. STATE OF WEST BENGAL	March 11, 2014
BASANTA KR. GUCHHAIT Vs. WEST BENGAL REGIONAL SCHOOL SERVICE COMMISSION, WESTERN REGION	August 13, 2014
BASANTI MOURI Vs. NEW INDIA ASSURANCE CO. LTD.	March 27, 2014
BASU DEB SHAW Vs. GITA MANIK	May 14, 2014
BASU DEB SHAW Vs. GITA MANIK	April 14, 2014
BASUDEB MALLICK Vs. STATE OF WEST BENGAL	May 29, 2014
BASUDEB PAUL Vs. STATE OF WEST BENGAL & ORS	November 19, 2014
BASUDEV Vs. SMTI P VASUMATHI	January 6, 2014
BAZLER RAHAMAN MUNSI Vs. STATE OF WEST BENGAL	September 5, 2014
BEAUTY KHATUN Vs. RELIANCE GENERAL INSURANCE COMPANY LTD.	March 4, 2014
BEER BIKRAM KUMAR SINGH Vs. DATEX-OHMEDA (INDIA) PVT. LTD.	March 21, 2014
BENGAL MERLIN HOUSING LIMITED Vs. KOLKATA MUNICIPAL CORPORATION	July 31, 2014
BENGAL SHRACHI HOUSING DEVELOPMENT LIMITED Vs. UNION OF INDIA	May 15, 2014
BENGUDEB SHARMA Vs. MOHINI MOHAN DEBSHARMA	February 21, 2014
BETA INDIA LIMITED Vs. UNION OF INDIA	July 3, 2014
BHABA SHANKAR DAS Vs. SATYA SHANKAR DAS	December 9, 2014
BHABESH MONDAL Vs. STATE OF WEST BENGAL	December 3, 2014
BHAGABATI SADHUKHAN Vs. STATE OF WEST BENGAL	March 19, 2014
BHAGAWATI ENTERPRISES Vs. PRAKASH ENGINEERING WORKS	December 2, 2014
BHAGGI @ BHAGUDDIN @ DAGGU SK. Vs. STATE OF WEST BENGAL	February 7, 2014
BHAGIRATH GHOSH Vs. STATE OF WEST BENGAL	July 8, 2014
BHAGWAN SINGH Vs. THE ANDAMAN & NICOBAR ADMINISTRATION	December 16, 2014
BHARAT CHANDRA DAS Vs. KAMAL KUMAR KEDIA	March 13, 2014
BHARAT COKING COAL LTD Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT ASSANSOL	March 14, 2014
BHARAT DAS Vs. STATE OF WEST BENGAL	February 19, 2014
BHARAT FOOD PRODUCTS & BISCUIT CO. P. LTD. Vs. UNION OF INDIA	April 1, 2014
BHARAT HEAVY ELECTRICALS LTD. Vs. UNION OF INDIA	April 30, 2014
BHARAT QUMAR NANDY Vs. STATE OF WEST BENGAL	January 8, 2014
BHARATI GHORAI Vs. STATE OF WEST BENGAL	April 4, 2014
BHARATI KOLEY Vs. PRANTIK DAS	March 26, 2014
BHARTIA STEEL & ENGINEERING CO PVT LTD Vs. DINA NATH PAROLIA	December 9, 2014
BHASKAR DASGUPTA Vs. STATE OF WEST BENGAL	September 25, 2014
BHASKAR TEA AND INDUSTRIES LIMITED Vs. EMPLOYEES' REGIONAL PROVIDENT FUND ORGANIZATION	February 26, 2014
BHIM BAG @ BHIM CHANDRA BAG Vs. STATE OF WEST BENGAL	September 15, 2014
BHOMBAL CHATTERJEE ALIAS DIPAK Vs. STATE OF WEST BENGAL	June 5, 2014
BHRINGURAM MONDAL Vs. BIRENDRA NATH DAS	April 21, 2014
BHUSHAN POWER & STEEL LIMITED Vs. KANISKA ENGINEERING INDUSTRIES LIMITED	September 1, 2014
BHUTORIA DEALERS PVT LTD Vs. ALLAHABAD BANK	November 14, 2014
BHUVAN KAPOOR Vs. NATIONAL INSTITUTE OF TECHNOLOGY, DURGAPUR	January 13, 2014
BIBHAS BARDHAN Vs. STATE OF WEST BENGAL	November 25, 2014
BIBHAS KUMAR DAS Vs. STATE OF WEST BENGAL	September 18, 2014
BIDHAN CHANDRA MONDAL Vs. STATE	July 24, 2014
BIDYUT KUMAR PANJA Vs. WEST BENGAL BOARD OF PRIMARY EDUCATION	September 1, 2014
BIG BOSS INFOTECH LTD. Vs. STATE BANK OF INDIA	March 18, 2014
BIJALI GOSWAMI Vs. STATE OF WEST BENGAL	April 23, 2014
BIJOLI CHATTOPADHYAY Vs. KOLKATA MUNICIPAL CORPORATION	April 25, 2014
BIJON KUMAR MALLICK Vs. ASSOCIATED BUILDERS CORPORATION	December 12, 2014
BIJOY KRISHNA JANA AND ANR. Vs. STATE OF WEST BENGAL AND ORS	July 14, 2014
BIKAS SEN Vs. STATE OF WEST BENGAL	August 7, 2014
BIKASH RANJAN MAHATO Vs. BASUDEB GHOSH	February 3, 2014
BIKASH SAHA Vs. STATE OF WEST BENGAL	December 19, 2014
BIMAL CHANDRA KAR Vs. WEST BENGAL STATE ELECTRICITY BOARD	February 17, 2014
BIMAL KR KHANNA Vs. STATE OF WEST BENGAL	December 17, 2014
BIMAL KUMAR BARUI Vs. NIRMAL PANDIT	September 1, 2014
BIMAL KUMAR MODI Vs. UNION OF INDIA	April 11, 2014
BIMAL KUMAR SARKAR Vs. STATE OF WEST BENGAL AND ORS.	November 3, 2014
BIMAL MAJUMDAR Vs. LIEUTENANT GOVERNOR	July 31, 2014
BIMAL SINGH KOTHARI Vs. G RADHAKRISHNA	April 22, 2014
BINA BAG Vs. NATIONAL INSURANCE CO LTD	February 25, 2014
BINA DAS Vs. STATE OF WEST BENGAL	March 5, 2014
BINOD KHANNA Vs. SUNNY SALES	May 14, 2014
BINOY KRISHNA MONDAL Vs. STATE OF WEST BENGAL	April 30, 2014
BINOY RANJAN CHOWDHARY Vs. STATE OF WEST BENGAL	June 17, 2014
BIPAD DAS Vs. STATE OF WEST BENGAL	April 16, 2014
BIPAN DAS Vs. STATE OF WEST BENGAL	July 7, 2014
BIPASHA BHOWAL Vs. BIPLAB BHOWAL	May 15, 2014
BIPUL PARUA Vs. STATE OF WEST BENGAL	March 5, 2014
BIRAHI GANGA HYDRO POWER LIMITED Vs. INSTITUTION OF ENGINEERS (INDIA)	March 21, 2014
BIRCHAND MONDAL Vs. STATE OF WEST BENGAL	June 30, 2014
BIRLA CORPORATION LTD. Vs. MAHABIR PRASAD SHARMA	June 19, 2014
BIRLA CORPORATION LTD. Vs. COMMISSIONER OF INCOME TAX	February 7, 2014
BIRLA CORPORATION LTD. Vs. MAHABIR PRASAD SHARMA	June 18, 2014
BISHNU DEVI SHAW Vs. FEDERAL BANK LTD.	January 20, 2014
BISHNUDAS BABAJI AND ORS. Vs. SRI SRI NETAI GOURANGA TRUST AND ANR.	May 2, 2014
BISHNUPADA GHOSH Vs. STATE OF WEST BENGAL	September 1, 2014
BISWAJIT BASU Vs. NARENDRA SINGH SODHI @ NARINDER SINGH SODHI	July 3, 2014
BISWAJIT MAITY Vs. STATE OF WEST BENGAL	February 7, 2014
BISWAJIT MAITY Vs. THE STATE OF WEST BENGAL	November 21, 2014
BISWAJIT MAJI Vs. COAL INDIA LTD.	March 31, 2014
BISWAJIT OJHA Vs. STATE OF WEST BENGAL	June 18, 2014
BISWAMATA HEEMGHAR PVT. LTD. Vs. UOI	July 17, 2014
BISWANATH DAS Vs. STATE OF WEST BENGAL	June 10, 2014
BISWANATH KARMAKAR Vs. STATE OF WEST BENGAL	October 29, 2014
BISWANATH KHATUA Vs. ASOK GHOSH	March 20, 2014
BISWANATH PAL Vs. SATYA PRASAD CHANDRA	August 13, 2014
BISWANATH SAMANTA Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD.	October 29, 2014
BMA STAINLESS LTD Vs. STATE OF WEST BENGAL	April 9, 2014
BNM ORGANICS (P) LTD. Vs. UNION OF INDIA	March 7, 2014
BOARD OF TRUSTEES FOR PORT OF KOLKATA Vs. RIPLEY & CO STEVEDORING PRIVATE LIMITED	September 4, 2014
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. PANCHU GOPAL BOSE	February 25, 2014
BOARD OF TRUSTEES OF THE PORT OF KOLKATA Vs. LOUIS DREYFUS ARMATURES SAS	September 29, 2014
BODHISATTA GHOSH Vs. STATE OF WEST BENGAL	June 9, 2014
BRG IRON STEEL CO. PVT. LTD. AND ORS. Vs. UNION OF INDIA AND ORS.	November 14, 2014
BRITANNIA INDUSTRIES LTD Vs. CONTROLLER OF PATENTS AND DESIGNS	May 8, 2014
BUDDHADEB MODAK Vs. STATE OF WEST BENGAL	August 13, 2014
BULA DEY Vs. THE STATE OF WEST BENGAL	December 12, 2014
BULBUL GUPT Vs. STATE OF WEST BENGAL	June 18, 2014
BULUBALA Vs. AVIMUNYA BARIK	July 14, 2014
BUXA DOOARS TEA COMPANY (INDIA) LTD Vs. HONGKONG & SHANGHAI BANKING CORPORATION LTD.	June 6, 2014
C.C. (AIRPORT & ADMIN.) Vs. RAVINDRA KAMALAKANT SUKLA	January 24, 2014
C.I.T. Vs. GANGA ROPE CO. LTD.	April 11, 2014
C.I.T. WB-III CAL. Vs. UNITED BANK OF INDIA	June 20, 2014
C.I.T.W.B. Vs. CHLORIDE INDUSTRIES LTD.	June 9, 2014
C.M.G. DUCTILES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	December 17, 2014
CALCUTTA DOCK LABOUR BOARD Vs. CHITTARANJAN DAS	December 18, 2014
CALCUTTA PORT TRUST Vs. TRILOK SINGH	December 17, 2014
CAMELIA Vs. PEYARAN BIBI	April 7, 2014
CAPRICORN OILS LTD Vs. OM PRAKASH AGARWAL	April 3, 2014
CBI Vs. PRATEEK BHALOTIA	April 24, 2014
CENTRAL BANK OF INDIA Vs. DEPUTY COMMISSIONER OF CENTRAL EXCISE	November 25, 2014
CENTRAL BANK OF INDIA Vs. R.K. AGENCIES LIMITED	July 30, 2014
CENTRAL BUREAU OF INVESTIGATION Vs. BINOY KUMAR SARKAR	July 25, 2014
CENTRAL BUREAU OF INVESTIGATION Vs. RATHIN DANDAPATH	May 15, 2014
CENTRAL BUREAU OF INVESTIGATION Vs. SUDIPTA GHOSH	March 20, 2014
CENTRAL BUSINESS SERVICES LTD Vs. INDIA INFOLINE LIMITED	February 28, 2014
CESC LIMITED Vs. DIPAK ROY	September 24, 2014
CESC LIMITED AND ANOTHER Vs. APPELLATE AUTHORITY AND ANOTHER	May 7, 2014
CHAIRMAN, ORDNANCE FACTORY BOARD Vs. KANU CHANDRA SARKAR	June 16, 2014
CHAITU BOURI Vs. STATE OF WEST BENGAL	June 5, 2014
CHANCHAL BHATTACHARJEE Vs. SRIKUMAR BHATTACHARJEE	March 21, 2014
CHANCHALA MUNDA ALIAS CHANCHALA KARMAKAR Vs. STATE OF WEST BENGAL	March 21, 2014
CHANDAN BERA Vs. STATE OF WEST BENGAL	March 25, 2014
CHANDAN GIRI Vs. STATE OF WEST BENGAL	February 26, 2014
CHANDAN KUMAR MALAKAR Vs. MILAN TALUKDAR	March 24, 2014
CHANDRA PRAKASH AGARWAL Vs. PRAHLAD RAI KHAITAN	March 7, 2014
CHANDRAWATI Vs. CHINTAMANI	January 31, 2014
CHATTER SINGH BAID Vs. STATE OF WEST BENGAL	December 24, 2014
CHELLAPERUMAL Vs. AUTHORISED OFFICER	July 4, 2014
CHHAYA BANERJEE Vs. STATE OF WEST BENGAL AND ORS.	July 16, 2014
CHIEF EXECUTIVE OFFICER, BURDWAN CENTRAL CO-OPERATIVE BANK LTD. Vs. STATE OF WEST BENGAL	March 5, 2014
CHIEF SECRETARY, GOVT OF WEST BENGAL Vs. NAZRUL ISLAM	November 25, 2014
CHIEF SECRETARY, STATE OF WEST BENGAL Vs. DIPAK KUMAR BASU	March 14, 2014
CHINMOY BHATTACHARJEE Vs. INDIAN OIL CORPORATION LTD.	July 24, 2014
CHINMOY DEY Vs. STATE OF WEST BENGAL	July 23, 2014
CHINNAREDDY Vs. DIRECTOR OF TRANSPORT	July 31, 2014
CHIRAG VINCOM P. LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 16, 2014
CHITTA RANJAN DAS Vs. UNION OF INDIA & ORS.	April 29, 2014
CHITTARANJAN CHAKRABORTY Vs. STATE OF WEST BENGAL	April 1, 2014
CHITTARANJAN CHATTERJEE Vs. SADHAN BANERJEE	September 29, 2014
CHITTARANJAN LOCOMOTIVE WORKS COOPERATIVE STORES LIMITED Vs. THE UNION OF INDIA	September 26, 2014
CHITTARANJAN MONDAL Vs. TAPAN KUMAR ADHIKARI	November 17, 2014
CHOWRINGHEE RESIDENCY PVT LTD Vs. ITC LIMITED	November 3, 2014
CIT Vs. EIH LTD.	March 31, 2014
CIT Vs. ELLORA MERCANTILE PVT. LTD.	March 7, 2014
CIT Vs. ELLORA MERCANTILE PVT LTD	March 7, 2014
CLASSIC BUILDERS AND TRADERS Vs. STATE OF WEST BENGAL	April 8, 2014
COASTAL INDIA TRADING SYSTEMS LIMITED Vs. I M C LIMITED	July 23, 2014
COLLECTOR (L.A.) SOUTH ANDAMAN DISTRIC Vs. HIMANGSHU MONDAL	September 25, 2014
COMMERCIAL PROPERTIES & MERCHANDISE LTD Vs. NANALAL M VERMA & CO PVT LTD	November 21, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. BHARAT PETROLEUM CORPORATION LTD.	February 10, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. KUSUM PRODUCTS LTD.	February 17, 2014
COMMISSIONER OF CENTRAL EXCISE, BOLPUR Vs. SOUMYA ALLOY INDUSTRIES LTD.	June 4, 2014
COMMISSIONER OF CENTRAL EXCISE, BOLPUR Vs. ULTRA TECH CEMENT LTD.	May 13, 2014
COMMISSIONER OF CUS. (PORT), KOLKATA Vs. IBP COMPANY LTD.	December 24, 2014
COMMISSIONER OF CUSTOMS (PORT) Vs. SINGHAL ENTERPRISES	March 25, 2014
COMMISSIONER OF CUSTOMS (PORT) Vs. AKS MINERALS PVT. LTD.	June 18, 2014
COMMISSIONER OF CUSTOMS (PORT), KOLKATA Vs. BALAJI COMMODITIES	April 1, 2014
COMMISSIONER OF CUSTOMS (PREVENTIVE) Vs. AHSAN WARIS	November 19, 2014
COMMISSIONER OF INCOME TAX Vs. TRIMLINE VYAPAAR (P.) LTD.	March 24, 2014
COMMISSIONER OF INCOME TAX Vs. SILIGURI REGULATED MARKET COMMITTEE	February 13, 2014
COMMISSIONER OF INCOME TAX Vs. J.E. ENTERPRISES P. LTD.	May 2, 2014
COMMISSIONER OF INCOME TAX Vs. CHANDELA TRADING CO. P. LTD.	October 30, 2014
COMMISSIONER OF INCOME TAX Vs. MIDDLETON INVESTMENT & TRADING CO LTD	January 15, 2014
COMMISSIONER OF INCOME TAX Vs. BINANI INDUSTRIES LTD.	November 19, 2014
COMMISSIONER OF INCOME TAX Vs. ANKIT METAL AND POWER LTD.	November 20, 2014
COMMISSIONER OF INCOME TAX Vs. MANISH ENTERPRISES	August 21, 2014
COMMISSIONER OF INCOME TAX Vs. RAKSHIT TRANSPORT	February 28, 2014
COMMISSIONER OF INCOME TAX Vs. PANORAMA DEVELOPERS PVT. LTD	February 17, 2014
COMMISSIONER OF INCOME TAX Vs. KARAM CHAND THAPAR & BROS. (COAL SALES) LTD	February 17, 2014
COMMISSIONER OF INCOME TAX Vs. AKZO NOBEL INDIA LIMITED	March 3, 2014
COMMISSIONER OF INCOME TAX Vs. RITESH KUMAR BOYED	April 4, 2014
COMMISSIONER OF INCOME TAX Vs. GUJARAT NRE COKE LIMITED	March 6, 2014
COMMISSIONER OF INCOME TAX Vs. INBUILT MERCHANT PVT. LTD.	March 14, 2014
COMMISSIONER OF INCOME TAX Vs. KUSUM PRODUCTS LTD.	January 20, 2014
COMMISSIONER OF INCOME TAX Vs. ORISSA MINERALS DEVELOPMENT CO. LTD.	April 25, 2014
COMMISSIONER OF INCOME TAX Vs. SUBRATA ROY	March 21, 2014
COMMISSIONER OF INCOME TAX Vs. TRADE APARTMENTS LTD.	March 10, 2014
COMMISSIONER OF INCOME TAX Vs. CHANAKYA FINVEST PVT. LTD.	April 11, 2014
COMMISSIONER OF INCOME TAX Vs. CHANG HING TANNERY	April 25, 2014
COMMISSIONER OF INCOME TAX Vs. DILIP KUMAR ROY	April 28, 2014
COMMISSIONER OF INCOME TAX Vs. GREEN PLY INDUSTRIES LTD.	April 8, 2014
COMMISSIONER OF INCOME TAX Vs. PHILIPS ELECTRONICS INDIA LTD.	April 24, 2014
COMMISSIONER OF INCOME TAX Vs. STRESCON INDUSTRIES LTD.	May 13, 2014
COMMISSIONER OF INCOME TAX Vs. BALJIT SECURITIES PVT. LTD.	March 12, 2014
COMMISSIONER OF INCOME TAX Vs. BISWANATH PASARI	January 29, 2014
COMMISSIONER OF INCOME TAX Vs. MCLEOD RUSSEL (INDIA) LTD.	February 10, 2014
COMMISSIONER OF INCOME TAX SILIGURI Vs. SHELCON PROPERTYIES LTD	January 16, 2014
COMMISSIONER OF INCOME TAX, CENTRAL- I, KOLKATA Vs. M/S. J. L. MORRISON (INDIA) LTD.	May 15, 2014
COMMISSIONER OF INCOME TAX, CENTRAL-II, KOLKATA Vs. M/S. GLASS EQUIPMENT (INDIA) LTD	May 16, 2014
COMMISSIONER OF INCOME-TAX Vs. NANDADEVI SALES AGENCY	February 13, 2014
COMMISSIONER OF INCOME-TAX Vs. MANAKSIA LTD.	January 10, 2014
COMPETENT AUTHORITY, CALCUTTA Vs. DAVID MANTOSH	July 24, 2014
CONCEPT APARTMENTS PVT. LTD. Vs. KANAK BOSE	April 3, 2014
CONSTRUCCIONES Y. AUXILIAR DE FEERROCARRILES S.A. (C.A.F.) AND OTHERS Vs. KOLKATA METRO RAIL CORPORATION LIMITED	October 14, 2014
CONSULTING ENGINEERING SERVICES PVT LTD Vs. GOVERNMENT OF WEST BENGAL	April 30, 2014
CORPORATION BANK Vs. SAHYOGI DISTRIBUTORS LTD.	January 8, 2014
COTTON CASUALS PVT LTD Vs. WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LTD	April 3, 2014
CSTC EMPLOYEES CO OPERATIVE CREDIT SOCIETY LTD. Vs. STATE OF WEST BENGAL	February 17, 2014
CYGNET INDIA PVT. LTD. Vs. SPOREIMEX PTE LTD.	February 14, 2014
D N DE HOMOEOPATHIC MEDICAL COLLEGE & HOSPITAL EMPLOYEES UNION Vs. STATE OF WEST BENGAL	August 1, 2014
DAMODAR VALLEY POWER CONSUMERS ASSOCIATION Vs. WEST BENGAL ELECTRICITY REGULATORY COMMISSION	December 3, 2014
DARSAN SARKAR Vs. STATE OF WEST BENGAL	December 12, 2014
DARVELL INVEST MENT & LEASING (INDIA) PVT LTD Vs. STATE OF WEST BENGAL	November 25, 2014
DAUD MIA Vs. STATE OF WEST BENGAL	June 3, 2014
DAYARAM BARMA Vs. THE STATE OF WEST BENGAL AND ORS.	September 9, 2014
DCM DECOMETAL GMBH Vs. ROHIT FERRO TECH LIMITED	July 23, 2014
DEB KUMAR BASU Vs. M/S. AMARPALI BARTER (P) LTD.	April 8, 2014
DEBABRATA MAITY Vs. PRAVANSHU KUMAR MAITY	June 19, 2014
DEBALA MONDAL Vs. STATE OF WEST BENGAL	October 31, 2014
DEBAMITA BARAT NEE SENGUPTA Vs. ANINDYA BARAT	March 21, 2014
DEBAPRIYA BOSE Vs. SECRETARY, GOVERNMENT OF WEST BENGAL, EDUCATION DEPARTMENT	March 20, 2014
DEBASHIS CHOWDHURY @ DEBASIS CHOWDHURY Vs. STATE OF WEST BENGAL	August 14, 2014
DEBASHIS MOULIK Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 29, 2014
DEBASHISH GHATAK Vs. STATE OF WEST BENGAL	August 25, 2014
DEBASIS BANDOPADHYAY Vs. UNION OF INDIA	January 15, 2014
DEBASISH BISWAS Vs. HABRA-II PANCHAYAT SAMITY	April 11, 2014
DEBASISH GHOSH Vs. STATE OF WEST BENGAL	March 21, 2014
DEBASISH SINHA Vs. SANJIB KARMAKAR	November 11, 2014
DEBDAS MANDAL Vs. THE NATIONAL INSURANCE CO. LTD. AND ANR.	April 21, 2014
DEBDULAL BANERJEE Vs. STATE OF WEST BENGAL	August 1, 2014
DEBDULAL MAITY Vs. NATIONAL INSURANCE CO. LTD. AND ORS.	August 7, 2014
DEBKUMAR BAIDYA Vs. STATE OF WEST BENGAL	February 7, 2014
DEBRAJ SARKAR AND ORS. Vs. STATE OF WEST BENGAL	June 20, 2014
DEBSHANKAR KUNDU Vs. JHARNA CHOWDHURY	July 25, 2014
DEBSUNDAR MUKHERJEE Vs. STATE OF WEST BENGAL	March 10, 2014
DEEKAY COCONUT OIL INDUSTRIES Vs. STATE OF WEST BENGAL	March 21, 2014
DEEP JYOTI WAX TRADERS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (PORT)	August 12, 2014
DEEPAK JAISWAL Vs. SANDHYA & SARITA JAISWAL	November 17, 2014
DEEPAK SARDA Vs. STATE	January 10, 2014
DEOLAL SHAW Vs. CENTRAL BUREAU OF INVESTIGATION	September 5, 2014
DEVDULAL PRADHAN Vs. MOUSUMI PRADHAN	March 5, 2014
DHARANI BOURI Vs. STATE OF WEST BENGAL	November 26, 2014
DHIREN MAJI Vs. NARAYONI GHOSH	July 17, 2014
DHRITI KANTA LAHIRI CHOWDHURY Vs. KOLKATA MUNICIPAL CORPORATION	October 31, 2014
DHUKU MONDAL Vs. BLOCK LAND AND LAND REFORMS	June 11, 2014
DILIP KUMAR BISWAS Vs. UNION OF INDIA	January 7, 2014
DILIP KUMAR DEY Vs. STATE OF WEST BENGAL	July 10, 2014
DILIP KUMAR SARKAR Vs. UNIVERSITY OF NORTH BENGAL	June 3, 2014
DILIP SAHA Vs. STATE OF WEST BENGAL	November 20, 2014
DILU GHOSH Vs. STATE OF WEST BENGAL	June 5, 2014
DINABANDHU ROY Vs. STATE OF WEST BENGAL	February 3, 2014
DINESH AGARWAL Vs. KNIGHT DEAL TRADE PVT. LTD. AND ORS.	April 30, 2014
DIPAK BANERJEE Vs. STATE OF WEST BENGAL	June 18, 2014
DIPAK DAS MAJUMDAR Vs. ARUNAVA DAS MAJUMDAR	August 22, 2014
DIPAK KUMAR GHOSH Vs. SUSMITA GHOSH	March 26, 2014
DIPAK KUMAR SINGH Vs. PARK STREET PROPERTIES (P) LIMITED	May 15, 2014
DIPAK RANJAN SARKAR Vs. NATIONAL INSURANCE CO. LTD.	May 7, 2014
DIPAK SAMANTA @ DIPAK KUMAR SAMANTA Vs. APARNA SAMANTA	April 4, 2014
DIPALI SEN Vs. NATIONAL INSURANCE COMPANY LTD	April 25, 2014
DIPANKAR MRIDHA Vs. STATE OF WEST BENGAL	July 9, 2014
DIPANKAR MUKHERJEE & ORS Vs. STATE OF WEST BENGAL & ORS	January 13, 2014
DIPAYAN BHATTACHARYA Vs. STATE OF WEST BENGAL & ORS.	September 25, 2014
DIRECTOR OF TRANSPORT Vs. YESURATHINAM	March 10, 2014
DISTRICT CIVIL BAR ASSOCIATION, PURBA MEDINIPUR DISTRICT COURT Vs. STATE OF WEST BENGAL	December 17, 2014
DISTRICT PRIMARY SCHOOL COUNCIL, HOWRAH Vs. HIMANSHU MONDAL	December 2, 2014
DR. SUNIRMAL SARKAR Vs. UNION OF INDIA AND OTHERS	May 7, 2014
DRONACHARYA MAITY Vs. SATYA RANJAN MAITY	June 27, 2014
DUKHAHARAN SINGH MURA Vs. STATE OF WEST BENGAL	April 22, 2014
DULAL BISWAS Vs. NEW INDIA ASSURANCE COMPANY LTD	June 4, 2014
DULALI BARMAN Vs. THE NATIONAL INSURANCE CO LTD	March 14, 2014
DULCHAND OMPRAKASH Vs. DHIRENDRA MULLICK	March 7, 2014
DUNCAN INTERNATIONAL (IND.) LIMITED AND OTHERS Vs. ANGLO INDIA JUTE MILLS C. LIMITED AND ANOTHER	April 29, 2014
DURGA HAZRA Vs. STATE OF WEST BENGAL	August 1, 2014
DURGAPUR DIESEL SALES & SERVICE Vs. SUPERINT ENDENT (SERVICE T AX) CENTRAL EXCISE	December 15, 2014
DURGESH MERCHANDISE P. LTD Vs. UNION OF INDIA	January 8, 2014
DWARKA PRASAD AGARWAL Vs. THE STATE OF WEST BENGAL	November 18, 2014
DWIJENDRANATH ROY BARMAN Vs. REGISTRAR GENERALCUM-SECRETARY	March 14, 2014
EASTERN SPINNING MILLS & INDUS LTD Vs. COMMR OF C EX	November 10, 2014
EASTERN TRUCKING COMPANY PRIVATE LIMITED Vs. THE NEW INDIA ASSURANCE COMPANY LIMITED	August 5, 2014
EDEN INFRASTRUCTURE PVT. LTD. Vs. EDEN REALTY VENTURES PVT. LTD.	December 17, 2014
EDUCATION WELFARE CHARITABLE TRUST Vs. M/S. ART WORK EXPERT LIMITED	October 30, 2014
EDWARD COSTER Vs. STATE OF WEST BENGAL	September 8, 2014
EIC HOLDING LIMITED Vs. UNION OF INDIA	April 9, 2014
EKRAMUL HAQUE @ YAKUB Vs. STATE OF WEST BENGAL	November 13, 2014
ELAHI SK AND OTHERS Vs. PABITRA TALUKDAR	January 31, 2014
EMAMI LTD. Vs. ASST. COMMR. OF CUS., SPECIAL TAX RECOVERY CELL (PORT)	November 3, 2014
EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL	September 22, 2014
EMPLOYEES STATE INSURANCE CORPORATION Vs. GOPAL CHANDRA SAHA	September 26, 2014
ESAB INDIA LIMITED Vs. SWAPAN KUMAR CHAKRABORTY	January 16, 2014
ESS DEE ALUMINIUM LTD. Vs. UNION OF INDIA	January 31, 2014
EXCEL IMPORT PVT. LTD. Vs. UNION OF INDIA	March 21, 2014
EXHIBITORS SYNDICATE LTD. Vs. SHREE & UTTARA MERCHANTS ASSOCIATION	September 12, 2014
FABWORTH PROMOTERS PVT LTD Vs. KOLKATA MUNICIPAL CORPORATION	December 12, 2014
FANIL DAS Vs. STATE OF WEST BENGAL	July 18, 2014
FATIK CHANDRA MAL Vs. MANINDRA NATH ROY	January 28, 2014
FAUJDAR YADAV Vs. UNION OF INDIA	April 23, 2014
FAZLUR RAHAMAN @ KHA Vs. STATE OF WEST BENGAL	February 24, 2014
FLEMINGO DUTYFREE SHOP PVT. LTD. Vs. UNION OF INDIA	December 17, 2014
FLENDER LIMITED Vs. COMMISSIONER OF INCOME TAX	February 20, 2014
FOOD CORPORATION OF INDIA Vs. TAPAN KUMAR CHOWDHURY	April 10, 2014
FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA Vs. HEARTLAND TRADING COMPANY PVT. LTD	September 22, 2014
FORTUNE INVESTORS & TRADERS LIMITED Vs. PUNJAB NATIONAL BANK	September 29, 2014
FSSAI Vs. HEARTLAND TRADING CO. P. LTD.	September 22, 2014
G. SUKUMAR Vs. SRIE INFRASTRUCTURE FINANCE LIMITED.	January 15, 2014
G.I.S. LIMITED Vs. STATE OF WEST BENGAL	January 20, 2014
G.S. FERTILISERS PRIVATE LTD. Vs. ASSOCIATED CEMENT COMPANIES LTD.	February 7, 2014
GAINWELL ENTERPRISES PVT LTD Vs. ASHOKE KUMAR AGARWAL	February 21, 2014
GAKUL CHANDRA PAUL Vs. STATE OF WEST BENGAL	July 4, 2014
GANAPATI ENTERPRISES Vs. COMMISSIONER OF INCOME TAX	February 3, 2014
GANAPATI INDIA INTERNATIONAL PVT. LTD. Vs. C.C.E.	April 3, 2014
GANESH ADHIKARI Vs. STATE OF WEST BENGAL	November 7, 2014
GANESH CHAND ROY Vs. STATE OF WEST BENGAL	November 11, 2014
GANESH KUMAR GURUNG Vs. STATE OF WEST BENGAL	September 11, 2014
GANGA BALA GHOSH Vs. MIRA PATRA	May 14, 2014
GANGA PRASAD BHAKAT Vs. GANESH LAL BHAKAT	July 25, 2014
GANGA SHAW Vs. STATE OF WEST BENGAL	November 13, 2014
GANGADHAR MAHATO Vs. STATE OF WEST BENGAL	March 14, 2014
GANGAMAYA SUNAR Vs. STATE OF WEST BENGAL	April 1, 2014
GARDENREACH SHIPBUILDERS & ENGINEERS LTD. Vs. AKSHAT COMMERCIAL PVT. LTD.	October 31, 2014
GATEWAY AND COMMODITIES PVT. LTD. Vs. UNION OF INDIA	January 8, 2014
GAUTAM GAZMER Vs. UTTAM GAZMER	October 30, 2014
GAYARAM KOPAT & ORS. Vs. SHYAMAL KOPAT & ORS.	September 11, 2014
GEETEECEE ENGINEERS & CONSTRUCTORS Vs. ALSTOM POWER BOILERS SERVICES LIMITED	December 11, 2014
GERMINDA PVT LTD Vs. ADITYA BIRLA MINUS WORLDWIDE LTD	March 7, 2014
GHANASHYAM DAS Vs. THE KOLKATA MUNICIPAL CORPORATION	July 25, 2014
GHANASHYAM DAS SHAH Vs. BENGAL BONDED WAREHOUSE ASSOCIATION	January 10, 2014
GHANSHYAM SARDA Vs. STATE OF WEST BENGAL	December 14, 2014
GHANSHYAM SARDA Vs. STATE OF WEST BENGAL	November 14, 2014
GHAZANFAR HUSSAIN Vs. STATE OF WEST BENGAL	March 26, 2014
GIPPSAERO PTY LTD. Vs. COMMISSIONER OF CUSTOMS (AIRPORT & ADMIN)	January 21, 2014
GITA DEVI BAGARIA Vs. SIBROTI SHAW	December 3, 2014
GITA DEY Vs. NALINIBALA	August 28, 2014
GITA DEY Vs. NALINIBALA DEY	April 4, 2014
GITA RANI MONDAL Vs. STATE OF WEST BENGAL	December 12, 2014
GLACIER COMMERCE PRIVATE LIMITED Vs. UDAY NATH BEHERA	November 10, 2014
GLOBE FOREX AND TRAVELS LIMITED Vs. SIDDHARTH SETT	December 23, 2014
GLOSTER LIMITED Vs. BOWREAH JUTE MILLS PRIVATE LIMITED	August 5, 2014
GOBINDA Vs. STATE OF WEST BENGAL	September 5, 2014
GOBINDA ARU Vs. STATE OF WEST BENGAL	August 28, 2014
GOBINDA CHANDRA HANRA Vs. STATE OF WEST BENGAL	April 23, 2014
GOBINDA MAHATO Vs. IMRAN ANSARI	September 12, 2014
GOKUL HAZAM Vs. CENTRAL BUREAU OF INVESTIGATION	September 9, 2014
GOLAM SARWAR Vs. STATE OF WEST BENGAL	May 16, 2014
GOPA CHAKRABORTY Vs. JADAVPUR UNIVERSITY	April 16, 2014
GOPAL AGARWAL Vs. STATE OF WEST BENGAL	June 18, 2014
GOPAL CHANDRA SAMANTA Vs. RANJIT PANDIT	January 28, 2014
GOPAL GHOSH @ BROJO GOPAL GHOSH Vs. STATE OF WEST BENGAL	March 14, 2014
GOPAL HALDER Vs. BALAI @ HRISHIKESH HALDER	March 7, 2014
GOPAL KHANDELWAL Vs. RAMSARUP INDUSTRIES LTD.	March 21, 2014
GOPAL KUMAR Vs. STATE OF WEST BENGAL	December 18, 2014
GOPAL LAL MULLICK Vs. SUDARSHAN DAS	May 14, 2014
GOPAL PRAMANIK Vs. STATE OF WEST BENGAL	September 1, 2014
GORKHALAND TERRITORIAL ADMINISTRATION Vs. STATE OF WEST BENGAL	September 25, 2014
GOSTHA BEHARI GHOSH Vs. STATE OF WEST BENGAL	December 12, 2014
GOURANGA SARKAR Vs. DIVISIONAL FOREST OFFICER	August 27, 2014
GOURAV GOENKA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 21, 2014
GOUTAM KUMAR MONDAL Vs. THE STATE OF WEST BENGAL AND ORS.	July 28, 2014
GOVERNING BODY, SALDIHA COLLEGE Vs. KERAMAT ALI	July 22, 2014
GOVIND PRASAD DALMIA Vs. WEST BENGAL STATE ELECTRICITY BOARD	December 12, 2014
GREWAL ASSOCIATES P. LTD. Vs. SMJ EXIMP LTD.	January 22, 2014
GUINESS SECURITIES LIMITED Vs. DEVANG DILIP VYAS	August 4, 2014
GULAI SK Vs. STATE OF WEST BENGAL	May 16, 2014
GURAPRASAD DAS Vs. STATE OF WEST BENGAL	March 5, 2014
GURBIR KAUR Vs. REGIONAL PROVIDENT FUND	December 24, 2014
GURDEEP SINGH Vs. CHAT URBHUJ PANDEY	November 18, 2014
H.V. AXLES LTD. Vs. UNION OF INDIA	January 6, 2014
HAMID MONDAL Vs. STATE OF WEST BENGAL	September 2, 2014
HANIPH SEIKH Vs. THE STATE OF WEST BENGAL	November 26, 2014
HARADHAN JANA Vs. STATE OF WEST BENGAL	November 5, 2014
HARAN CHANDRA HALDER Vs. UNION OF INDIA	April 7, 2014
HARAN GHOSH Vs. KOLKATA MUNICIPAL CORPORATION	March 25, 2014
HAREKRISHNA BALA @ MARAN BALA Vs. UNION OF INDIA	December 15, 2014
HARENDRA KUMAR SINGH Vs. P.K.SINHA	April 10, 2014
HARI MOHAN MALIK Vs. MADAN MOHAN MALIK	July 22, 2014
HARIDHAN PAL Vs. STATE OF WEST BENGAL	September 9, 2014
HARINARAYAN KEWAT Vs. STATE OF WEST BENGAL	March 18, 2014
HARIPADA BISWAS Vs. STATE OF WEST BENGAL	August 11, 2014
HARIPADA PARUI Vs. STATE OF WEST BENGAL	September 26, 2014
HARIPADA ROUTH AND ORS. Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.	February 21, 2014
HASINA KHATUN Vs. STATE OF WEST BENGAL	November 11, 2014
HAYAGRIB NAIYA Vs. DIAMOND HARBOUR MUNICIPALITY	March 27, 2014
HEART LAND TRADING COMPANY PVT. LTD. AND ORS. Vs. UNION OF INDIA AND ORS.	March 13, 2014
HEMANTA KR. AICH Vs. STATE OF WEST BENGAL	April 22, 2014
HI TECH CHEMICALS PVT LTD Vs. TATA AIG GENERAL INSURANCE CO. LTD	January 21, 2014
HIMANDRI DEY @ NEMAI Vs. STATE OF WEST BENGAL	June 5, 2014
HIMANDRI NARAYAN BASU Vs. SHANTA MAHALANOBIS	August 28, 2014
HINDUSTAN FERRO & INDUSTRIES LTD. Vs. SURESH KUMAR JAIN	March 18, 2014
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF INCOME TAX	February 26, 2014
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF INCOME TAX, KOLKATA-II	January 22, 2014
HINDUSTAN MOTORS LTD. Vs. FIRST LABOUR COURT	May 15, 2014
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. THE ASSISTANT COMMISSIONER OF CUSTOMS	December 10, 2014
HINDUSTAN STEELWORKS CONSTRUCTION LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER	August 13, 2014
HINDUSTAN UNILEVER LIMITED Vs. DEPUTY COMMISSIONER, COMMERCIAL TAXES, CORPORATE DIVISION	September 19, 2014
HINDUSTHAN CONSTRUCTION & COMMERCIAL CORPORATION Vs. UNION OF INDIA	January 10, 2014
HINDUSTHAN CONSULTANCY & SERVICES LTD. Vs. STATE OF WEST BENGAL	February 7, 2014
HINDUSTHAN MOTORS LTD Vs. NATIONAL INSURANCE COMPANY LIMITED	December 22, 2014
HINDUSTHAN MOTORS LTD. Vs. NATIONAL INSURANCE CO. LTD.	September 25, 2014
HIRALAL SHAW Vs. STATE OF WEST BENGAL	May 7, 2014
HIRALAL SHAW Vs. GANGA SHAW	June 6, 2014
HIRANMAY KUMAR MAITY Vs. STATE OF WEST BENGAL	January 6, 2014
HIRANMOY DAS Vs. STATE OF WEST BENGAL	September 15, 2014
HIRJEE AUTO CENTRE Vs. DINESH KUMAR AGARWAL	April 23, 2014
HON’BLE HIGH COURT, CALCUTTA Vs. SHRIMATI SUJASHA MUKHERJI	July 4, 2014
HONGKONG AND SHANGHAI BANKING CORPORATION LTD. Vs. JEEVAN DIESELS AND ELECTRICALS LTD.	June 19, 2014
HUMCHA IMPEX PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE HALDIA COMMISSIONERATE	August 6, 2014
HUMCHA IMPEX PVT. LTD Vs. CESTAT	January 29, 2014
HUTHEESING TAGORE CHARITABLE TRUST Vs. AMIT KUMAR DAS	November 12, 2014
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SUBHRA SADHUKHAN	March 3, 2014
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SIPRA DAS AND ORS.	January 27, 2014
IDOL INDIA PROJECTS LTD. Vs. NUPUR GHOSH AND ORS.	November 11, 2014
IFB AGRO INDUSTRIES LIMITED Vs. CHIEF COMMERCIAL MANAGER (FM), EASTERN RAILWAY	August 8, 2014
IMECO LIMITED Vs. KHAGENDRANATH DAS ALIAS K N DAS	August 8, 2014
IMPEX METAL Vs. UNION OF INDIA	March 18, 2014
IMRAN HAQUE MONDAL Vs. PRATIMA BHATTACHARYA	May 16, 2014
IN RE Vs. STATE	June 4, 2014
IN RE Vs. STATE	June 17, 2014
IN RE Vs. STATE	June 18, 2014
IN RE DR MANISANKAR MAITI Vs. STATE	January 20, 2014
IN RE DUM DUM FOUNDRY AND ENGINEERS PVT LTD Vs. STATE	August 8, 2014
IN RE DUM DUM FOUNDRY AND ENGINEERS PVT LTD Vs. STATE	August 7, 2014
IN RE MANJUR ALAM Vs. ABC	May 29, 2014
IN RE MD MUNNA Vs. STATE	January 21, 2014
IN RE SRI RAMJATAN RABIDAS Vs. STATE	May 2, 2014
IN RE: BUDHESWAR SINGH MURA AND ORS. Vs. STATE	March 4, 2014
IN RE: GOLDY SINGH Vs. STATE OF WEST BENGAL	November 5, 2014
IN RE: GOUREPORE CO. LTD. (IN LIQUIDATION) Vs. STATE	July 14, 2014
IN RE: JAGADAMBA GARMENTS MARKETING PVT. LTD. Vs. STATE	April 25, 2014
IN RE: KAMLAPUR SUGAR AND INDUSTRIES LTD. AND ORS. Vs. STATE	January 28, 2014
IN RE: MUNGALI THANDAR Vs. STATE	January 9, 2014
IN RE: SAHEDUL MAHALDAR Vs. STATE	September 18, 2014
IN RE: SANTOSH KUMAR DAS & ORS. Vs. STATE	August 26, 2014
IN THE MATTER OF : ABDUL LATIF Vs. STATE	September 25, 2014
IN THE MATTER OF : AKSHAY JAIN Vs. STATE	November 20, 2014
IN THE MATTER OF : MD. MITHU Vs. STATE	October 29, 2014
IN THE MATTER OF : TAHASEN SK Vs. STATE	August 22, 2014
IN THE MATTER OF AMAR DIGAR Vs. STATE	May 8, 2014
IN THE MATTER OF SUBODH GOPAL BOSE Vs. STATE	November 7, 2014
IN THE MATTER OF: JALAN INTER CONTINENTAL HOTELS PVT. LTD. Vs. ENSEMBLE INFRACOM PVT. LTD.	November 7, 2014
IN THE MATTER OF: THAKURANI SHREE SHREE DURGA MATA NEW TRUST Vs. SIBANI DUTTA	January 20, 2014
INCORPORATED DAUB VERHOEVEN LTD. Vs. UNION OF INDIA	July 8, 2014
INDIA INFOLINE LTD Vs. CENTRAL BUSINESS SERVICES LTD	June 11, 2014
INDIA TRIDENT MARITIME PVT. LTD. Vs. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA	June 25, 2014
INDIAN CHAIN PRIVATE LIMITED Vs. AJIT NAIN	July 28, 2014
INDIAN CHAMBER OF COMMERCE AND ORS. Vs. DIRECTOR OF INCOME TAX (EXEMPTION) AND ORS.	August 6, 2014
INDIAN INSTITUTE OF CHEMICAL ENGINEER Vs. CENTRAL BOARD OF DIRECT TAXES	June 17, 2014
INDIAN OVERSEAS BANK Vs. DIGITAL AVENUE LTD.	July 16, 2014
INDIAN OVERSEAS BANK Vs. JULIEN EDUCATIONAL TRUST	September 10, 2014
INDRAJIT BAIRAGI Vs. DIRECTOR	January 13, 2014
INDRANI CHAKRABORTY Vs. STATE OF WEST BENGAL	September 8, 2014
INDRANI DUTTA Vs. VIDYASAGAR UNIVERSITY	September 2, 2014
INDRANIL BHATTACHARJEE Vs. RIMPA BHATTACHARJEE	November 18, 2014
INDU BHUSAN JANA Vs. THE UNION OF INDIA AND OTHERS	November 28, 2014
INDUS TOWERS LIMITED Vs. THE KOLKATA MUNICIPAL CORPORATION	September 19, 2014
INFINITY INFOTECH PARKS LTD. Vs. UNION OF INDIA	April 30, 2014
INFRATECH REAL ESTATE PRIVATE LIMITED Vs. ANDAMAN AND NICOBAR ADMINISTRATION	June 13, 2014
INLAND VIKAS LIMITED Vs. CENTRAL INLAND WATER TRANSPORT CORPORATION LTD	August 20, 2014
INSPIRATION CLOTHS & U Vs. YASH TRADERS	December 22, 2014
INSTITUTE FOR STEEL DEVELOPMENT & GROWTH Vs. STATE OF WEST BENGAL	April 30, 2014
ISHWARI PRASAD SINGH ROY Vs. INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS	February 19, 2014
ISHWARI PRASAD SINGH ROY Vs. INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS	September 12, 2014
ISLAMUL HAQUE @ ASLAM Vs. STATE OF WEST BENGAL	November 10, 2014
ITC LIMITED Vs. CHOWRINGHEE RESIDENCY PRIVATE LIMITED	September 3, 2014
ITC LTD. Vs. COMMISSIONER OF INCOME TAX	February 3, 2014
J P GLASS INDUSTRIES Vs. PRAMODE KUMAR NATHANI	April 30, 2014
J. THOMAS & COMPANY PVT. LTD. Vs. KANSHIRAM JUGAL KISHORE	March 21, 2014
J.J. EXPORTERS LIMITED Vs. DEPUTY COMMISSIONER, CENTRAL EXCISE, BISHNUPUR DIVISION	January 17, 2014
J.J.OFFSET PRINTERS Vs. ANDAMAN AND NICOBAR ADMINISTRATION	August 8, 2014
JABBAR RICE MILL Vs. STATE OF WEST BENGAL	August 13, 2014
JAGANNATH ADHIKARY Vs. WEST BENGAL STATE ELECTRICITY BOARD	February 28, 2014
JAGANNATH BISWAS Vs. STATE OF WEST BENGAL	October 31, 2014
JAGANNATH SASMAL Vs. BANKIM CHANDRA MAITY	July 1, 2014
JAGDISH DAS Vs. THE ANDAMAN & NICOBAR ADMINISTRATION	June 12, 2014
JAHANARA BEGUM Vs. STATE OF WEST BENGAL	November 20, 2014
JAHARLAL GHOSH Vs. STATE OF WEST BENGAL	July 4, 2014
JAI BALAJI INDUSTRIES LTD Vs. COAL INDIA LTD	June 19, 2014
JAI BALAJI INDUSTRIES LTD. Vs. SOUTHERN ROAD CARRIERS LTD.	April 30, 2014
JAI BALAJI INDUSTRIES LTD. Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL EAST ZONAL BENCH	April 30, 2014
JAKIR HOSSAIN Vs. STATE OF WEST BENGAL	July 21, 2014
JANGLI Vs. THE STATE OF WEST BENGAL	October 30, 2014
JASPAL SINGH CHANDHAK Vs. ASHOKE KR. PODDAR	July 3, 2014
JASPAL SINGH CHANDHOK Vs. ASHOKE KUMAR PODDAR	May 6, 2014
JAWAHAR SINGH Vs. UNITED BANK OF INDIA	August 21, 2014
JAWAHAR SINGH Vs. UNITED BANK OF INDIA	August 25, 2014
JAWAHAR SINGH Vs. UNION OF INDIA AND ORS.	December 9, 2014
JAYANTA CHATTERJEE Vs. NILA CHATTERJEE	August 12, 2014
JAYANTA CHATTERJI Vs. KOLKATA MUNICIPAL CORPORATION	September 26, 2014
JAYANTA KUMAR MONDAL Vs. PRATIMA MONDAL	August 22, 2014
JAYANTA KUMAR SAHA Vs. UNION OF INDIA	January 15, 2014
JAYPEE TRADING CO. LTD Vs. OFFICIAL LIQUIDATOR	August 29, 2014
JAYSHREE CHEMICALS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 11, 2014
JEEVAN DIESELS AND ELECTRICALS Vs. HONGKONG & SHANGHAI BANKING CORPORATION LIMITED	December 2, 2014
JHANTU GHOSH Vs. STATE OF WEST BENGAL	August 21, 2014
JHANTU RUDRA Vs. UNION OF INDIA	June 19, 2014
JHARNA RANI GHOSH Vs. PRABIR KUMAR GHOSH	August 22, 2014
JIAGANJ AZIMGNJ BOATMAN FERRY GHAT COOPERATIVE TRANSPORT SOCIETY LTD. Vs. STATE OF WEST BENGAL	July 10, 2014
JIARUL MALLICK Vs. STATE OF WEST BENGAL	July 4, 2014
JIBENDRA NATH BISWAS Vs. SWADESH GHOSH	August 11, 2014
JITENDRA KUMAR KHAN Vs. STATE OF WEST BENGAL	August 19, 2014
JITENDRA KUMAR MOHANLAL Vs. STATE OF WEST BENGAL	April 3, 2014
JOGENDRA KRISTO DUTT Vs. NRIPENDRA KRISTO DUTT	February 27, 2014
JOGESH CHANDRA KIRTANIA Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION	November 7, 2014
JOHAD SHEIKH Vs. STATE OF WEST BENGAL	November 26, 2014
JOHN BARLA Vs. THE MANAGING DIRECTOR	November 21, 2014
JOY JACOB Vs. STATE	June 9, 2014
JOYDEB GHATAK Vs. RAILWAY PROTECTION FORCE EASTERN RAILWAY	May 2, 2014
JOYKRISHNA PAL Vs. GOLAK KUMAR KUNDU	August 12, 2014
JOYNAL MIRDHA @ JOYNAL MIRDDA Vs. STATE OF WEST BENGAL	February 21, 2014
JOYRATH PROJECTS PVT. LTD Vs. SALES TAX OFFICER	April 25, 2014
JUGAL KISHORE YADAV Vs. IN MATTER OF: GOUREPORE CO LTD	July 14, 2014
JUTHIKA TOKDAR Vs. STATE OF WEST BENGAL	October 29, 2014
JYOTIRMOY GHOSH Vs. ALLAHADI NASKAR	January 24, 2014
JYOTIRMOY MUKHOPADHYAY Vs. STATE OF WEST BENGAL	December 24, 2014
K. CHANDER SHAKAR RAO Vs. THE STATE	December 16, 2014
K.C. DAS DIAMOND AND JEWELLERS Vs. JEWAL INDIA	July 30, 2014
K.C. GOPE Vs. STATE OF WEST BENGAL	May 8, 2014
K.N.D. ENGINEERING TECHNOLOGIES LTD Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL	January 28, 2014
K.R.CHATTERJEE Vs. STATE OF WEST BENGAL	January 27, 2014
KABERI (DUTTA) SANTRA Vs. THE STATE OF WEST BENGAL	November 21, 2014
KABIR SK Vs. STATE OF WEST BENGAL	February 21, 2014
KABIRUDDIN MALLICK Vs. ABDUL SATTAR MALLICK	July 16, 2014
KABITA PRAMANIK Vs. STATE OF WEST BENGAL	August 26, 2014
KAIL LTD. Vs. UNION OF INDIA	November 21, 2014
KAIZER BASU Vs. MAHUA BASU	July 4, 2014
KAJAL KUMARI Vs. UNION OF INDIA	September 25, 2014
KAJAL MISHRA Vs. STATE OF WEST BENGAL	February 7, 2014
KAJARIA INVESTMENT & PROPERTIES PVT. LTD. Vs. CHHOTELAL PURSHOTTAM SHAH	March 19, 2014
KAJI MAJID Vs. STATE OF WEST BENGAL	August 7, 2014
KAJOLI BOURI Vs. COAL INDIA LTD	January 7, 2014
KAKDWIP SHISU SHIKSHAYATAN HIGH SCHOOL Vs. STATE OF WEST BENGAL	June 27, 2014
KALACHAND GORAI Vs. STATE OF WEST BENGAL	May 14, 2014
KALIPADA Vs. KOLKATA MUNICIPAL CORPORATION	March 18, 2014
KALIPRASAD SINGHA ROY Vs. CHANDRA KUMAR HALDER	September 9, 2014
KALIRAM MAHATA AND ORS. Vs. STATE OF WEST BENGAL	May 15, 2014
KALPANA MAJUMDAR Vs. LAKSHMI PRIYA SHAW	July 24, 2014
KALYAN BISWAS Vs. STATE OF WEST BENGAL	January 15, 2014
KALYAN BISWAS Vs. KOLKATA MUNICIPAL CORPORATION	May 15, 2014
KALYAN DEY Vs. STATE OF WEST BENGAL	March 5, 2014
KALYAN KUMAR PAUL Vs. THE STATE OF WEST BENGAL	November 25, 2014
KAMAL CHATTERJEE Vs. SAILEN SADHUKHAN	July 3, 2014
KAMAL CHOWDHURY Vs. STATE OF WEST BENGAL	June 10, 2014
KAMAL KRISHNA GHOSH Vs. STATE OF WEST BENGAL	February 3, 2014
KAMAL KUMAR MITRA Vs. ARUN KUMAR CHATTERJEE	November 12, 2014
KAMALA ADHIKARI AND OTHERS Vs. MANJU DAS AND OTHERS	November 14, 2014
KAMALA PROPERTIES LIMITED Vs. SUCHISMITA ROY & ORS	March 7, 2014
KAMALESH CHAKRABARTI AND ORS. Vs. ASHIS PATRA AND ORS.	October 31, 2014
KAMALESH GURMUKH ADVANI Vs. WEST BENGAL SMALL INDUSTRIES DEVELOPMENT CORPORATION	August 8, 2014
KAMARAJ ENGLISH MEDIUM SCHOOL Vs. ANDAMAN AND NICOBAR ADMINISTRATION	December 19, 2014
KAMARHATTY POWER LIMITED Vs. STATE OF WEST BENGAL	September 11, 2014
KAMLAPUR SUGAR & INDUSTRIES LTD.(IN LIQN.) Vs. DENA BANK LTD.	January 28, 2014
KANAI LAL DUTTA Vs. BABU DAS BAIRAGYA	November 7, 2014
KANAILAL DAS Vs. PURNENDU SEKHAR KAR	June 5, 2014
KANAILAL DEY Vs. STATE OF WEST BENGAL	March 11, 2014
KANAK BALA MONDAL Vs. ANJALI KARMAKAR	September 11, 2014
KANAK BALA MONDAL Vs. ANJALI KARMAKAR	September 4, 2014
KANCO ENTERPRISES LTD Vs. STATE BANK OF INDIA	August 18, 2014
KANNAN Vs. ANDAMAN AND NICOBAR ADMINISTRATION S	March 7, 2014
KANOI PAPER INDUSTRIES LTD. Vs. COMMISSIONER I. TAX	June 19, 2014
KANWALDEEP SINGH SIDHU Vs. UNION OF INDIA AND ORS.	May 8, 2014
KAPIL SHROFF Vs. ADDITIONAL DIRECTORATE GENERAL	December 9, 2014
KARABI GANGULY Vs. STATE OF WEST BENGAL	April 8, 2014
KARAM CHAND THAPAR AND BROS. (C.S.) LTD. AND ANOTHER Vs. EMPLOYEES STATE INSURANCE CORPORATION AND OTHERS	May 8, 2014
KARAN SINHA Vs. STATE OF WEST BENGAL	November 3, 2014
KARTIC CHANDRA MONDAL Vs. UNION OF INDIA	September 19, 2014
KARTICK CHANDRA DAS Vs. STATE OF WEST BENGAL	February 7, 2014
KARTICK CHANDRA GHOSH Vs. PANNA LAL CHATTERJEE	August 7, 2014
KARTICK CHANDRA KAMILA Vs. PRAFULLA KUMAR MALI	March 11, 2014
KARTICK CHANDRA MALI Vs. NAMITA MISTRY	March 6, 2014
KARTICK CHANDRA MANDAL Vs. STATE OF WEST BENGAL AND ORS.	September 11, 2014
KARTIK DEY Vs. STATE OF WEST BENGAL	June 18, 2014
KARUNA HEMBROM Vs. STATE OF WEST BENGAL	November 25, 2014
KASHINATH BISWAS Vs. STATE OF WEST BENGAL	January 31, 2014
KASHINATH CHAKRABORTY Vs. W.B.S.E.B.	February 12, 2014
KAUSHAL KISHORE PRASAD Vs. UNION OF INDIA	January 31, 2014
KAZI MD. FARIDULLA Vs. STATE OF WEST BENGAL	April 4, 2014
KAZI MOHAMMED ARIFF Vs. BOARD OF WAKFS AND ORS., WEST BENGAL	May 14, 2014
KEDAR NATH JAISWAL Vs. STATE OF WEST BENGAL	September 4, 2014
KENT R-O SYSTEMS LTD Vs. SANDEEP AGASRWAL	January 30, 2014
KESMAT ALI MOLLA Vs. STATE OF WEST BENGAL	March 27, 2014
KHOKAN CHANDRA GUIN Vs. STATE OF WEST BENGAL	January 16, 2014
KHOKAN DAS Vs. STATE OF WEST BENGAL	September 17, 2014
KHOKAN SARKAR Vs. CHAIRMAN CALCUTTA STATE TRANSPORT CORPORATION	April 4, 2014
KHURSHID AHMED ANSARI Vs. AFZAL	November 27, 2014
KING & CO.PVT LTD. Vs. STATE OF WEST BENGAL	January 24, 2014
KINGFISHER AIRLINES LIMITED Vs. UNION OF INDIA	August 28, 2014
KINGFISHER AIRLINES LIMITED Vs. UNION OF INDIA	September 26, 2014
KINGFISHER AIRLINES LIMITED Vs. UNION OF INDIA	December 24, 2014
KINGFISHER AIRLINES LTD. Vs. UNION OF INDIA	July 10, 2014
KINNARI MULLICK Vs. GHANSHYAM DAS DAMANI	March 7, 2014
KISHORI LAL AGARWAL Vs. ALLIANCE ENGINEERS P. LTD.	January 27, 2014
KISHORILAL AGARWAL Vs. ALLIANCE ENGINEERS (P.) LTD	March 27, 2014
KOCHIRAM PARAMANIK Vs. STATE OF WEST BENGAL	April 25, 2014
KODYAM KOTI RAGHVAN SRINIVAS Vs. UNION OF INDIA	September 3, 2014
KOJAGORI LAKSHMI MATA THAKURANI Vs. STATE OF W B	April 30, 2014
KOLKATA CUSTOMS MINISTERIAL OFFICERS ASSOCIATION Vs. CHIEF COMMISSIONER OF CUSTOMS	September 24, 2014
KOLKATA MUNICIPAL CORPORATION Vs. BENGAL MERLIN HOUSING LIMITED	October 31, 2014
KOLKATA PORT TRUST AND ORS. Vs. DEPUTY DIRECTOR OF INCOME TAX (EXEMPTION) AND ORS.	August 14, 2014
KOLKATA PORT TRUST RETD. OFFICERS WELFARE ASSOCIATION Vs. BOARD OF TRUSTEES	June 2, 2014
KOUSIK PURKAIT Vs. STATE OF WEST BENGAL	July 31, 2014
KRISHAN KUMAR MANGLA Vs. KOLKATA MUNICIPAL CORPORATION	May 8, 2014
KRISHNA ABASON PVT. LTD. Vs. KRISHNA SARKAR	November 7, 2014
KRISHNA BISWAS Vs. STATE	January 20, 2014
KRISHNA DAS Vs. AUTOTECH SERVICES LTD.	November 11, 2014
KRISHNA PADA MAHATO Vs. STATE OF WEST BENGAL	August 25, 2014
KRISHNA ROY Vs. THE STATE OF WEST BENGAL	September 18, 2014
KRISHNA SHIPPING AGENCY Vs. COMMR. OF CUS.	May 15, 2014
KRISHNAPADA KARMAKAR Vs. STATE OF WEST BENGAL	April 23, 2014
KUDDUS SHEIK Vs. STATE OF WEST BENGAL	June 17, 2014
KULSUM FATEMA Vs. NOORJAHAN BIBI	April 10, 2014
KUM KUM CHATTERJEE Vs. RATAN ROY	February 27, 2014
KUMAR DIPTI DAS Vs. STATE OF WEST BENGAL	November 11, 2014
KUNAL SAHA Vs. STATE OF WEST BENGAL	December 22, 2014
L & T FINANCE LIMITED Vs. ANUP KUMAR BERA	January 20, 2014
L & T FINANCE LIMITED Vs. BABAN MAHATO	June 3, 2014
L. KARUPPAN Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND ORS.	September 12, 2014
LACHMAN KUMAR AGARWALA Vs. PAWAN KUMAR AGARWALA	September 3, 2014
LAGAN CHANDRA PANDEY Vs. STATE OF WEST BENGAL	May 6, 2014
LAGNAJITA SAHA Vs. SWADESH GHOSH	August 11, 2014
LAKHAI MAHALI Vs. STATE OF WEST BENGAL	January 28, 2014
LAKHBINDER SINGH Vs. MAHINDER SINGH	November 27, 2014
LAKHI SANTRA Vs. STATE OF WEST BENGAL	August 13, 2014
LAKSHMI KANTAM Vs. LIEUTENANT GOVERNOR	June 16, 2014
LAKSHMI MUKHERJEE (GOSWAMI) Vs. STATE OF WEST BENGAL	December 12, 2014
LAL BABU SINGH Vs. STATE OF WEST BENGAL	April 1, 2014
LAL CHAND GORAIN Vs. STATE OF WEST BENGAL	June 25, 2014
LALITA SAHA Vs. ARVIND KUMAR SINGH	March 11, 2014
LALU Vs. STATE OF WEST BENGAL	September 15, 2014
LAXMAN BERA Vs. STATE OF WEST BENGAL	August 6, 2014
LAXMI DAS Vs. STATE OF WEST BENGAL	June 13, 2014
LAXMI KANTA PAL Vs. SUDARSHAN PAL	December 24, 2014
LAXMI KANTA ROY Vs. CHITTA RANJAN MONDAL	February 19, 2014
LAXMI PAT BOTHRA Vs. INNOVISION COMPONENTS LTD	September 1, 2014
LAXMI POLLEY Vs. UNION OF INDIA	November 25, 2014
LILA DAS Vs. STATE OF WEST BENGAL	March 7, 2014
LILLY BOOMI Vs. ANDAMAN & NICOBAR ADMINISTRATION	January 10, 2014
LILUFA BIBI Vs. STATE OF WEST BENGAL	April 4, 2014
LINA GHOSH Vs. INDIAN OIL CORPORATION LTD.	March 21, 2014
LINDE INDIA LTD Vs. DUSTAN G ENGINEERS PVT LTD	May 13, 2014
LLOYD INSULATIONS (INDIA) LTD. Vs. STATE OF WEST BENGAL	September 10, 2014
LLOYD INSULATIONS LTD Vs. STATE OF WEST BENGAL	November 3, 2014
LUCKY COKE MANUFACTURERS Vs. UNION OF INDIA	July 11, 2014
LUTFAR RAHAMAN Vs. DIRECTOR OF SCHOOL EDUCATION GOVERNMENT OF WEST BENGAL	June 17, 2014
M A NASIR Vs. ANDAMAN & NICOBAR ADMINISTRATION	March 10, 2014
M. SIDDIQI AND ORS. Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY AND ORS.	July 7, 2014
M.A.K. (INDIA) CHEMICALS PRIVATE LIMITED Vs. KESORAM INDUSTRIES LIMITED	November 12, 2014
M.C. GHATAK Vs. UNION OF INDIA	March 11, 2014
M.C.GHATAK Vs. UNION OF INDIA	June 16, 2014
M.K.SUDHAMANI DEVI Vs. UNION OF INDIA	January 8, 2014
M/S JILCO SECURITIES LTD. Vs. DINESH NAVINCHAND DESAI	July 21, 2014
M/S KRISHNA TRADING CO. Vs. COMMISSIONER OF POLICE & ORS.	December 17, 2014
M/S. BATA INDIA LTD. Vs. SAGAR ROY	October 29, 2014
M/S. G.V.R. ADVERTISING MARKETING Vs. ANDAMAN & NICOBAR ADMINISTRATION	June 10, 2014
M/S. GYAN ENTERPRISES Vs. COAL INDIA LIMITED	April 22, 2014
M/S. HOOGHLY BUILDING & INVESTMENT CO. LTD Vs. JANAB SYED ASGHAR HUSSAIN ISMAIL	November 20, 2014
M/S. KANTA INTERNATIONAL Vs. ANDAMAN & NICOBAR ADMINISTRATION	February 14, 2014
M/S. KARAM CHAND THAPAR & BROS. (C.S.) LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION	May 8, 2014
M/S. POPAT & KOTECHA PROPERTY Vs. ASHIM KUMAR DEY	January 15, 2014
M/S. SAJ INDUSTRIES PVT. LTD. Vs. STATE OF WEST BENGAL	May 8, 2014
M/S. TSG EMERALD VIEW Vs. LIEUTENANT GOVERNOR	April 7, 2014
M/S. UNION ENTERPRISES Vs. UNION OF INDIA	April 22, 2014
MACNEILL ENGINEERING LTD Vs. COMMISSIONER OF CUSTOMS	September 4, 2014
MADAN LAL AGGARWAL Vs. THE BOARD OF TRUSTEES OF THE PORT OF CALCUTTA	August 22, 2014
MADAN MOHAN BISWAS Vs. KARTICK CHANDRA BISWAS	January 16, 2014
MADAN MOHAN DAS Vs. ASHOKE DESWALI	September 26, 2014
MADAN MOHAN HALDER Vs. C.E.S.C. LIMITED	November 25, 2014
MADAN MOHAN SAHA Vs. SRI GOUTAM CHAKRABORTY	September 26, 2014
MADHAB BHATTACHARJEE Vs. STATE OF WEST BENGAL	April 8, 2014
MADHU AGARWALA Vs. GOUTAM KUMAR ROY	June 2, 2014
MADHUMITA CHATTERJEE Vs. STATE OF WEST BENGAL	April 22, 2014
MADHUSUDAN BANERJEE Vs. AHMED HUSSAIN	September 12, 2014
MADHUSUDHAN CHANDRA Vs. RADHA KRISHNA YUGAL MURTI	September 29, 2014
MAGMA LEASING LTD. Vs. KESHAVA NANDAN SAHAYA	October 31, 2014
MAHADEV BISWAS Vs. STATE	June 9, 2014
MAHARAJA KUMAR SADAY CHAND MAHATAB OF BURDWAN Vs. SUSHILA DEVI JAJODIA	March 14, 2014
MAHASIN SK Vs. MAMJAN BEWA	November 18, 2014
MAHENDRA KUMAR SINGH Vs. LINDA EASTWOOD	June 18, 2014
MAHENDRA MAHATO Vs. CENTRAL BANK OF INDIA	August 29, 2014
MAHENDRA NATH NASKAR Vs. OFFICER-IN-CHARGE, BISHNUPUR P S , BISHNUPUR	August 13, 2014
MAHENDRA PERFUMERY WORKS Vs. ASSISTANT CONTROLLER OF PATENT AND DESIGNS	July 11, 2014
MAHENDRA SONI AND ORS Vs. STATE OF WEST BENGAL AND ORS	January 15, 2014
MAHESH KUMAR GOYAL Vs. DIRECTOR OF INCOME TAX	July 10, 2014
MAHESWAR PRAMANICK Vs. CHABIRANI SADHUKHAN	May 6, 2014
MAHESWAR PRAMANIK Vs. SATKARI SADHUKHAN	March 7, 2014
MAHESWARI ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE	December 10, 2014
MAHIMA NASKAR Vs. STATE OF WEST BENGAL	September 9, 2014
MAHMOOD ALAM Vs. JAMSHED ALM	April 23, 2014
MAINAK CHAKI Vs. OFFICER IN CHARGE, SALT LAKE ELECTRONIC COMPLEX	January 24, 2014
MAINO MEJHIAN Vs. EASTERN COALFIELDS LIMITED	November 25, 2014
MAINUL HAQUE Vs. UNION OF INDIA	November 7, 2014
MAITHAN STEEL & POWER LTD. (UNIT Vs. COMMR. OF C. EX., BOLPUR	September 25, 2014
MAJERA BIBI Vs. ORIENTAL INSURANCE CO LTD	February 3, 2014
MAJID @ GOPI @ HAYET NEWAS Vs. STATE OF WEST BENGAL	February 28, 2014
MAKHAN BARMAN Vs. STATE OF WEST BENGAL	March 18, 2014
MAKHAN THAKUR Vs. STATE OF WEST BENGAL	December 2, 2014
MALA MUKHERJEE Vs. UNION OF INDIA	November 10, 2014
MALAY PAHARI Vs. WEST BENGAL CENTRAL SCHOOL SERVICE COMMISSION	December 2, 2014
MALEK HOSSAIN Vs. STATE O WEST BENGAL	January 15, 2014
MALEKA KHATUN Vs. THE STATE OF WEST BENGAL AND ORS.	March 10, 2014
MALINA JANA Vs. PROMODA PAKHIRA	March 26, 2014
MAMATA SINGHA ROY Vs. ARUN BENERJEE	July 7, 2014
MAN MOHAN KEDIA Vs. INCOME TAX OFFICER	August 29, 2014
MANAGING COMMITTEE KANCHRAPARA INDIAN GIRLS HIGH SCHOOL Vs. PARIYA MUKHERJEE	August 28, 2014
MANAGING COMMITTEE KANKINARA HIGH SCHOOL AND ORS. Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION AND ORS.	February 21, 2014
MANAGING COMMITTEE, CONTAI RAHMANIA HIGH MADRASAH Vs. STATE OF WEST BENGAL	March 12, 2014
MANAKAMNA FLOUR MILLS PVT. LTD. Vs. THE STATE OF WEST BENGAL	November 7, 2014
MANASI PANI Vs. BASANTA KUMAR PANI	March 25, 2014
MANDIRA SAHA Vs. USHA RANI	March 21, 2014
MANGALAM FISCAL SERVICES PVT. LTD. Vs. STATE BANK OF INDIA	December 3, 2014
MANGLA HANSDA Vs. STATE OF WEST BENGAL	April 8, 2014
MANI SQUARE LIMITED Vs. STATE OF WEST BENGAL	March 10, 2014
MANIK BARMAN Vs. STATE OF WEST BENGAL	March 31, 2014
MANINDRA NATH BARAM Vs. STATE OF WEST BENGAL	September 12, 2014
MANISH BHATTACHARYYA Vs. SUBRABHAT BHATTACHARYYA	July 9, 2014
MANJU RANI DAS Vs. ORIENTAL INSURANCE CO LTD	January 30, 2014
MANOJ KUMAR BHUTORIA Vs. DEBASISH BANERJEE ALIAS GOUTAM BANERJEE	April 8, 2014
MANORANJAN DAS Vs. STATE OF WEST BENGAL	March 5, 2014
MANSUR ALI @ MANSOOR @ MANSER Vs. STATE OF WEST BENGAL	November 25, 2014
MANTU MALIK Vs. STATE OF WEST BENGAL	September 2, 2014
MANTURAM SAMANTA Vs. STATE OF WEST BENGAL	August 20, 2014
MANU RAI CHAKRABORTY Vs. WEST BENGAL LAND REFORMS @ TENANCY	August 1, 2014
MANZUR HAIDER Vs. UNION OF INDIA	January 13, 2014
MARITIME OVERSEAS Vs. COMMISSIONER OF INCOME TAX	January 28, 2014
MARTIN & HARRIS PVT. LTD. Vs. ORGANON (INDIA) PVT. LTD.	November 3, 2014
MAUD TEA & SEED CO. LTD. Vs. COMMISSIONER OF INCOME TAX	December 24, 2014
MAYA RANI DAS Vs. STATE OF WEST BENGAL	December 19, 2014
MAYA RANI DAS Vs. SUMIT KUMAR BOSE	April 2, 2014
MAYA SARKAR Vs. CONTROLLER OF CALCUTTA THIKA TENANCY	June 4, 2014
MCLEOD RUSSEL (INDIA) LTD Vs. UNION OF INDIA	November 20, 2014
MD ABDUS SALAM GAZI Vs. STATE OF WEST BENGAL	April 9, 2014
MD ABID KHAN Vs. STATE OF WEST BENGAL	December 4, 2014
MD AFZAL Vs. STATE OF WEST BENGAL	April 23, 2014
MD AFZAL HUSSAIN Vs. COAL INDIA LIMITED	July 14, 2014
MD ANWAR ALAM KHAN Vs. ZAIBUN NISA	September 15, 2014
MD HARUL AL RASID Vs. UNION OF INDIA	December 2, 2014
MD ISMAIL MOLLAH Vs. STATE OF WEST BENGAL	July 2, 2014
MD JAMIRUDDIN SK Vs. STATE OF WEST BENGAL	December 18, 2014
MD KAMAL AHMED @ DAROGA Vs. STATE OF WEST BENGAL	November 11, 2014
MD MOAZZAM Vs. SWAPAN KR SADHUKHAN	August 29, 2014
MD NURJAMAN @ KAJJABAN Vs. STATE OF WEST BENGAL	August 20, 2014
MD QUADIR Vs. STATE OF WEST BENGAL	August 12, 2014
MD SAHJAHAN Vs. STATE OF WEST BENGAL	February 27, 2014
MD SAKIMUDDIN SK @ UKKIL Vs. STATE OF WEST BENGAL	February 21, 2014
MD. AKBAR Vs. MD. ISMAIL	February 26, 2014
MD. ANARUL SK. @ ANARUL HAQUE Vs. STATE OF WEST BENGAL	October 30, 2014
MD. ELYASH Vs. UNION OF INDIA	April 1, 2014
MD. GULZAR HUSSAIN Vs. STATE OF WEST BENGAL	April 2, 2014
MD. IMTIYAZ Vs. THE STATE OF WEST BENGAL	September 16, 2014
MD. MANOAR HOSSAIN Vs. SAIAR RAHAMAN	November 26, 2014
MD. MIRAJUL HAQUE Vs. STATE OF WEST BENGAL	March 5, 2014
MD. MUKTARUL ISLAM @ SUMAN Vs. STATE OF WEST BENGAL	March 24, 2014
MD. SALAUDDIN Vs. GORACHAND MONDAL	July 25, 2014
MD. SARIF Vs. MD. MAHAMOOD	March 28, 2014
MD. SHAFIULLAH GAZI Vs. STATE OF WEST BENGAL	March 6, 2014
MD. SIRAJ SIRDAR Vs. PRAFFULLA MONDAL	April 23, 2014
MEDICARE SERVICES (INDIA) PVT. LTD. Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL	January 27, 2014
MEGACITY VINIYOG PVT LTD Vs. HEILGERS PVT	April 11, 2014
MERCURY EXPORTERS AND MANUFACTURING P. LTD Vs. PUNJAB NATIONAL BANK	May 20, 2014
MERCURY EXPORTERS AND MANUFACTURING PVT LTD, Vs. PUNJAB NATIONAL BANK	May 6, 2014
MERLIN ORIHECTS LTD Vs. EDUCO VENTURES PVT. LTD	July 23, 2014
MESSRS MAUD TEA & SEED CO LTD Vs. COMMISSIONER OF INCOME-TAX, WEST BENGAL-II, KOLKATA	December 24, 2014
MESSRS. BUDGE BUDGE FLOOR COVERINGS LTD. Vs. SECOND INDUSTRIAL TRIBUNAL	June 30, 2014
METALOGIC SYSTEMS PRIVATE LIMITED Vs. ULTIMATE DIGITAL SOLUTIONS PRIVATE LIMITED	March 13, 2014
MIHIR KUMAR DAS Vs. AJANTA DUTTA	October 30, 2014
MILAN BIRI FACTORY Vs. REGIONAL PROVIDENT FUND COMMISSIONER, W.B.	July 17, 2014
MILAN CHOWDHURY Vs. STATE OF WEST BENGAL	April 30, 2014
MINAKSHI BIRING Vs. STATE OF WEST BENGAL	March 21, 2014
MINING & ALLIED MACHINERY CORPN. LTD. Vs. THE OFFICIAL LIQUIDATOR	December 2, 2014
MINOR BEAUTY KHATUN Vs. RELIANCE GENERAL INSURANCE COMPANY LIMITED	March 4, 2014
MIRA ROY Vs. RANI CHATTERJEE	March 24, 2014
MITA SEN Vs. STATE OF WEST BENGAL	March 4, 2014
MITALI PAUL Vs. STATE OF WEST BENGAL	June 30, 2014
MITHI MUKHERJEE Vs. STATE OF WEST BENGAL	January 20, 2014
MMTC LTD Vs. LEARNED FOURTH INDUSTRIAL TRIBUNAL	September 26, 2014
MODERN MALLEABLES LTD Vs. NUOVA ELETTROMECCANICA SUD S P A	December 11, 2014
MODI PROJECTS LIMITED Vs. UNION OF INDIA	June 2, 2014
MODULA INDIA Vs. KAMAKHYA SINGHDEO	March 14, 2014
MOHAN BAIRI Vs. DIBYENDU CHANAK	April 22, 2014
MOHAN HANSDA Vs. STATE OF WEST BENGAL	March 21, 2014
MOHAN MONDAL Vs. STATE OD WEST BENGAL	September 15, 2014
MOHAN SINGH Vs. THE STATE OF WEST BENGAL	November 26, 2014
MOHIUDDIN MALLICK ALIAS MOHIDUL MALLICK Vs. STATE	November 14, 2014
MOHTA TECHNOCRATS PVT. LTD. Vs. CESTAT	January 24, 2014
MONDAL BASKEY Vs. STATE OF WEST BENGAL	April 17, 2014
MONOJ BANSFORE Vs. STATE OF WEST BENGAL	September 11, 2014
MONOJ KUMAR GOSWAMI Vs. STATE OF WEST BENGAL	July 28, 2014
MONOJ KUMAR SRIVASTAVA Vs. STATE OF WEST BENGAL	July 16, 2014
MONORANJAN CHOWDHURY Vs. PARITOSH DAS	February 27, 2014
MONORANJAN SINGHA Vs. STATE OF WEST BENGAL	July 9, 2014
MONTOSH KUMAR SAHA Vs. UNION OF INDIA	March 7, 2014
MOQBUL HOSSAIN Vs. STATE	July 22, 2014
MOSLEM MOLLA Vs. STATE OF WEST BENGAL	March 21, 2014
MOSTAFA SK. Vs. STATE OF WEST BENGAL	September 4, 2014
MOUSUMI BIBI Vs. STATE OF WEST BENGAL	January 31, 2014
MRITUNJOY BAG Vs. STATE OF WEST BENGAL	June 11, 2014
MRS. ABANTIKA DEBNATH (GHOSH) Vs. THE STATE OF WEST BENGAL & ORS.	January 10, 2014
MSST ANOWARA BIBI Vs. SK NASIRUDDIN & ANR	February 26, 2014
MUJIBAR ANSARY Vs. STATE OF WEST BENGAL	December 17, 2014
MUKTA MUKHERJEE @ MUKHTA MUKHERJEE Vs. STATE OF WEST BENGAL	February 11, 2014
MUKTARUL MONDAL Vs. STATE OF WEST BENGAL	November 3, 2014
MUKTESWAR SHIT Vs. STATE OF WEST BENGAL	August 20, 2014
MUKUL CHANDRA BHATTACHARYYA Vs. UNION OF INDIA	January 17, 2014
MUMTAZ AHMED Vs. PRIME PRODUCTS LIMITED	September 16, 2014
MUMTAZ BEGUM @ MAINA Vs. STATE OF WEST BENGAL	November 13, 2014
MUNAWAR AHMED Vs. STATE	July 18, 2014
MUNSHI AYUB ALI Vs. SK. ABUL HOSSIAN	October 29, 2014
MURALI DHAR DAS Vs. PROTIVA RANI CHAKRABORTY	June 19, 2014
MURLIDHAR RATANLAL EXPORTS LTD. Vs. STATE OF WEST BENGAL	February 26, 2014
N.C. MAMMUTY Vs. ANDAMAN TIMBER INDUSTRIES LIMITED	June 16, 2014
N.D. DIAMONDS AND ORS. Vs. COMMISSIONER OF INCOME TAX, KOL-XV AND ORS.	August 20, 2014
N.T.P.C. LTD. Vs. UNION OF INDIA	February 28, 2014
NABA KUMAR DAS Vs. STATE OF WEST BENGAL	October 29, 2014
NABA KUMAR GHOSH Vs. STATE OF WEST BENGAL	September 24, 2014
NABA KUMAR KHAN Vs. STATE OF WEST BENGAL	August 12, 2014
NABANITA GANGULY Vs. STATE OF WEST BENGAL	March 21, 2014
NABARUN BHATTACHARJEE Vs. S.P. CBI	September 24, 2014
NABI HUSSAIN ANSARI Vs. MEMUNA PAWAR	August 29, 2014
NADIA ZILLA PARISHAD AND OTHERS Vs. RAJAB MONDAL AND OTHERS	December 15, 2014
NAGARJUNA CONSTRUCTION CO. LTD. Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES, SALT LAKE CHARGE AND ORS.	March 7, 2014
NAGARJUNA CONSTRUCTION CO. LTD. Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES, SALT LAKE CHARGE AND ORS.	July 3, 2014
NAGENDRA RAI Vs. HOWRAH IMPROVEMENT TRUST	September 26, 2014
NAGREEKA EXPORTS LTD. Vs. PUBALI BANK LTD.	April 11, 2014
NAJBUL MONDAL AND ANOTHER Vs. STATE OF WEST BENGAL	August 7, 2014
NAJMUN NESA ANSARI Vs. STATE OF WEST BENGAL	December 24, 2014
NAKUL CHANDRA GHOSH Vs. STATE OF WEST BENGAL	November 12, 2014
NAKUL CHANDRA MISTRY Vs. RADHEY SHYAM MISTRY	August 29, 2014
NAMITA MISTRY Vs. THE ANDAMAN & NICOBAR ADMINISTRATION	February 6, 2014
NAMITA MONDAL Vs. GORACHAND PAUL @ G.C.PAUL	January 15, 2014
NAMITA NASKAR Vs. STATE OF WEST BENGAL	February 24, 2014
NANDA CHATTERJEE Vs. STATE OF WEST BENGAL AND OTHERS	December 8, 2014
NANDALAL DAS @ NANDU Vs. STATE OF WEST BENGAL	December 3, 2014
NANDALAL RATHI Vs. KAMALALAYA CENTRE SHOPS & OFFICE OWNERS ASSOCIATION	March 14, 2014
NANDAN KUMAR BARUA Vs. STATE OF WEST BENGAL	August 13, 2014
NANDITA SARKAR NEE SEN Vs. TILAK SARKAR	October 28, 2014
NANI GOPAL DEB Vs. UNION OF INDIA	June 20, 2014
NANIGOPAL DAS Vs. STATE OF WEST BENGAL	June 18, 2014
NANKI BHAYNA Vs. STATE OF WEST BENGAL	March 21, 2014
NARAYAN CHANDRA DEY Vs. S. M. MUNDIWALA	July 1, 2014
NARAYANI FLABOURS & CHMICALS PVT. LTD. Vs. THE AUTH. OFFICER, FOOD SAFETY STAND AUTH. OF INDIA AND ORS.	March 21, 2014
NARENDRA NATH KARMAKAR Vs. BATA KRISHNA KARMAKAR	March 18, 2014
NARESH KUMAR & CO. PVT. LIMITED Vs. UNION OF INDIA	April 25, 2014
NARESH ROY Vs. STATE OF WEST BENGAL	June 26, 2014
NASERA BIBI Vs. STATE OF WEST BENGAL	August 13, 2014
NASIRUL AHMED KHAN @ BOBBY Vs. STATE OF WEST BENGAL	July 30, 2014
NATIONAL COMMERCIAL CONCERN Vs. SOBHENDU SARKAR	November 24, 2014
NATIONAL COUNCIL FOR TEACHERS' EDUCATION Vs. ATAUL HAQUE	July 8, 2014
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. GAMMON INDIA LTD	August 21, 2014
NATIONAL INSTITUTE OF HOMOEOPATHY Vs. STATE OF WEST BENGAL	September 4, 2014
NATIONAL INSURANCE CO. LTD. Vs. ALPANA JANA & ORS.	April 21, 2014
NATIONAL INSURANCE CO. LTD. Vs. CHHABIRANI SAMANTA AND ORS.	February 24, 2014
NATIONAL INSURANCE CO. LTD. Vs. NIKHIL MONDAL AND ORS.	March 4, 2014
NATIONAL INSURANCE CO. LTD. Vs. SARBANI CHATTERJEE	February 14, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. CONSUMER DISPUTES REDRESSAL FORUM	March 25, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. SABITA DAS	July 2, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. NUR BANU	February 20, 2014
NATIONAL INSURANCE COMPANY LTD Vs. AYESHA SEKH	December 17, 2014
NATIONAL INSURANCE COMPANY LTD. Vs. KULSOMA BEGUM AND ORS.	February 11, 2014
NATIONAL INSURANCE COMPANY LTD. Vs. NIKHIL MONDAL AND ORS.	February 24, 2014
NATIONAL PROJECT CONSTRUCTION AND CORPORATION LIMITED Vs. UNION OF INDIA	September 19, 2014
NATIONAL TEXTILE CORPORATION LIMITED Vs. SANJAY SENGUPTA	February 12, 2014
NAVA NALANDA HIGH SCHOOL Vs. EMPLOYEES PROVIDENT FUND ORGANISATION	January 22, 2014
NAVA NALANDA HIGH SCHOOL AND ANR. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION AND ANR.	June 18, 2014
NAVIN GUPTA Vs. STATE OF WEST BENGAL	September 1, 2014
NAWN ESTATES PVT. LTD. Vs. MAHESWARY ISPAT LTD.	February 11, 2014
NAYAN CHANDRA SARDAR Vs. STATE OF WEST BENGAL	September 9, 2014
NAZIR AHMED Vs. STATE OF WEST BENGAL	December 3, 2014
NAZRUL ISLAM Vs. HON’BLE THE CHIEF JUSTICE OF THE HIGH COURT AT CALCUTTA	June 17, 2014
NEELAMBAR CONSTRUCTION PRIVATE LIMITED Vs. ASHOK KUMAR KANU	August 8, 2014
NEETU RAI Vs. UNION OF INDIA	December 3, 2014
NEMAI CH CHATTERJEE Vs. STATE OF WEST BENGAL	April 30, 2014
NEMAI CHANDRA DEY Vs. PRASANTA CHANDRA	March 25, 2014
NEMAI GHOSH Vs. STATE OF WEST BENGAL	November 5, 2014
NEMAI MAITY Vs. NETAI MAITY	March 14, 2014
NEPA AGENECY & CO. PVT. LTD Vs. UNION OF INDIA	August 4, 2014
NEPAL KRISHNA ROY Vs. STATE OF WEST BENGAL	September 24, 2014
NET 4 COMMUNICATIONS INDIA LTD. Vs. TATA CAPITAL FINANCIAL SERVICES LTD.	September 29, 2014
NETAI MAITY Vs. NEMAI MAITY	January 10, 2014
NEW CENTRAL BOOK AGENCY PVT LTD Vs. MADHUSRI KONAR	November 5, 2014
NEW INDIA ASSURANCE CO LTD Vs. ASIMA GHOSH	June 30, 2014
NEW INDIA ASSURANCE CO LTD Vs. GOMOTI PANDA	February 25, 2014
NEW INDIA ASSURANCE CO LTD Vs. KANIKA MAJI	November 20, 2014
NEW INDIA ASSURANCE COMPANY LTD. Vs. MANASHI CHAKRABORTY	February 13, 2014
NIBEDITA SAHA Vs. KABITA DASGUPTA	January 15, 2014
NILANJANA BISWAS Vs. KOLKATA MUNICIPAL CORPORATION	May 15, 2014
NILOY MUKHERJEE Vs. UNION OF INDIA	June 10, 2014
NIMAI BAURI Vs. COAL INDIA LTD.	June 2, 2014
NIRANJAN KHAN Vs. THAKUR PROSAD BHAGAT	April 16, 2014
NIRANJAN LAL TODI Vs. NANDLAL TODI	May 15, 2014
NIRMAL DAS Vs. THE STATE OF WEST BENGAL	September 19, 2014
NIRMAL KHANDELWAL Vs. TERAI DOOARS TEA CO. PVT. LTD.	November 27, 2014
NIRMALA DEVI SARAP Vs. MAHESHWARY ISPAT LTD.	September 17, 2014
NIRMALA PORWAL Vs. COMMISSIONER OF CENTRAL EXCISE	April 1, 2014
NIRVIK BANERJEE Vs. UNIVERSITY OF BURDWAN	September 1, 2014
NITA DEY CHANDRA Vs. STATE OF WEST BENGAL	December 4, 2014
NITYANANDA DAS Vs. STATE	June 5, 2014
NIVA DEVI Vs. NEW INDIA ASSURANCE COMPANY LTD.	January 29, 2014
NIVEDITA MUKHERJEE Vs. HIRONMOY BANERJEE	September 11, 2014
NORTH CALCUTTA PAINTS (P) LTD Vs. STATE OF WEST BENGAL	December 3, 2014
NORTHBROOK JUTE CO. LTD Vs. UNION OF INDIA	July 25, 2014
NPR FINANCE LTD. Vs. DEEPAK JHUNJHUNWALA	April 30, 2014
NRIPEN DAS Vs. STATE OF WEST BENGAL	September 8, 2014
NT AGRO FOOD PRODUCTS Vs. STATE OF WEST BENGAL	November 17, 2014
NUPUR SARKAR Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA	September 1, 2014
NURASA BIBI Vs. NEW INDIA ASSURANCE CO LTD	June 25, 2014
NURJAHAN BEWA Vs. MANIR S.K.	June 19, 2014
NURJAHAN BIBI Vs. STATE OF WEST BENGAL	January 29, 2014
NURU SK. ALIAS NURUL SK. Vs. STATE OF WEST BENGAL	September 26, 2014
NURUL HAQUE GAZI Vs. STATE OF WEST BENGAL	March 5, 2014
NURUL HUDA Vs. SK BHOLA	April 25, 2014
OCL INDIA LIMITED Vs. UNION OF INDIA	January 24, 2014
OM KUMARI Vs. KANTA KUMARI	November 21, 2014
OM PRAKASH GUPTA Vs. STATE OF WEST BENGAL	August 18, 2014
OM PRAKASH JAISWAL Vs. THE CESC LIMITED	November 21, 2014
OM PRAKASH JHUNJHUNWALA AND ORS. Vs. UCO BANK AND ANR.	January 13, 2014
OM PRAKASH MOHTA Vs. RAJ KUMAR DAGA	December 22, 2014
OM PRAKASH PRASAD Vs. OFFICIAL TRUSTEE OF WEST BENGAL	November 13, 2014
OM PRAKASH SAXENA Vs. BOARD OF TRUSTEES FOR THE PORT OF CULCUTTA	September 9, 2014
ON DEATH OF MD AJIBAR RAHAMAN, MALEKA RAHEMAN AND Vs. STATE OF WEST BENGAL	April 30, 2014
ORBIT TOWERS PVT LTD Vs. LOKENATH FOUNDATION	February 27, 2014
ORGANON (INDIA) P. LTD. Vs. MARTIN AND HARRIS P. LTD.	November 3, 2014
ORIENTAL INSURANCE CO.LTD. Vs. BADALI MONDAL	March 12, 2014
ORIENTAL INSURANCE COMPANY LIMITED Vs. AI CHAMPDANY INDUSTRIES LIMITED	November 25, 2014
ORIENTAL PROPERTY PROMOTERS PVT LTD Vs. URO INFOTECH LTD	April 30, 2014
OTIS ELEVATOR CO LTD Vs. BIRLA INDUSTRIAL & TECHNOLOGICAL MUSEUM	March 24, 2014
P & O NEDLLOYD LTD Vs. ASSISTANT DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION II, KOLKATA	November 7, 2014
P.C. CHANDRA AND SONS (INDIA) P. LTD. AND ORS. Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.	September 18, 2014
P.C. ROY & CO. INDIA PRIAVATE LIMITED Vs. UNION OF INDIA	April 29, 2014
P.K. MANICKAM Vs. THE DIRECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE	December 19, 2014
PABITRA DEB Vs. UTTAM DEB	February 7, 2014
PALASH KUMAR SARKAR Vs. STATE OF WEST BENGAL	April 16, 2014
PANDISWAMY Vs. STATE	June 12, 2014
PANKAJ BISWAS Vs. STATE OF WEST BENGAL	September 18, 2014
PANKAJ GHOSH Vs. STATE OF WEST BENGAL	July 1, 2014
PANKAJ KASERA Vs. ANDAMAN AND NICOBAR ADMINISTRATION	July 31, 2014
PANKAJ KESERA Vs. ANDAMAN AND NOCOBAR ADMINISTRATION	February 21, 2014
PANKAJ PANWAR Vs. LALIT KALA AKADEMI	July 7, 2014
PANLUSH ORAON Vs. STATE OF WEST BENGAL	February 21, 2014
PANNALAL BOSE Vs. RANAGHAT MUNICIPALITY	March 20, 2014
PANNALAL MUKHERJEE Vs. STATE OF WEST BENGAL	May 14, 2014
PAPIYA MANI Vs. PANKAJ KUMAR SINGHA	November 12, 2014
PAPIYA SENGUPTA Vs. STATE OF WEST BENGAL	April 4, 2014
PAPRI DEY Vs. STATE OF WEST BENGAL	July 31, 2014
PARAMA SARDAR Vs. STATE OF WEST BENGAL	April 23, 2014
PARAMANAND AGARWAL Vs. ABL INTERNATIONAL LTD.	January 31, 2014
PARASH CHANDRA GHOSH Vs. STATE OF WEST BENGAL	April 28, 2014
PARESH GHORAI Vs. STETE OF WEST BENGAL	September 25, 2014
PARIJAT VYAPPAR (P.) LTD. Vs. UNION OF INDIA	April 3, 2014
PARIMAL BASAK Vs. STATE OF WEST BENGAL	February 7, 2014
PARIMAL DEY Vs. ANITA AGARWAL	January 10, 2014
PARIMAL DEY Vs. ANITA AGARWAL	June 18, 2014
PARIMAL MAITY @ PARIMAL MAITI Vs. STATE OF WEST BENGAL	February 24, 2014
PARIMAL RAI CHOWDHURY Vs. SADHAN ROY CHOWDHURY	March 14, 2014
PARIMESH TAPALI Vs. STATE OF WEST BENGAL	February 26, 2014
PARITOSH PATRA Vs. ANGUR BALA RANA	February 14, 2014
PARTHA SARATHI BANERJEE Vs. STATE OF WEST BENGAL	July 18, 2014
PARTHA SARATHI DAS Vs. STATE OF WEST BENGAL	February 10, 2014
PARTHA SARATHI MANDAL Vs. STATE OF WEST BENGAL	June 26, 2014
PASTU DEB SINGHA Vs. STATE OF WEST BENGAL & OTHERS	April 30, 2014
PASUPATI DUTTA Vs. KALPANA DUTTA	July 24, 2014
PAWAN KUMAR AGARWAL Vs. STATE OF WEST BENGAL	January 15, 2014
PAWAN KUMAR JHUNJHUNWALA Vs. SANKARLAL JHUNJHUNWALA	March 5, 2014
PAYODHI FOODS PVT. LTD. Vs. UNION OF INDIA	April 4, 2014
PEERLESS GENERAL FINANCE AND INVESTMENT COMPANY LIMITED Vs. BHAGWATI DEVELOPERS PRIVATE LIMITED	June 19, 2014
PHANI BHUSAN MAITY Vs. STATE OF WEST BENGAL	September 29, 2014
PHULMAYA TAMANG Vs. GENERAL INSURANCE CO LTD	November 26, 2014
PIJUSH KANTI BAIN Vs. STATE OF WEST BENGAL	June 30, 2014
PINKI KUMARI SHAW Vs. STATE OF WEST BENGAL	November 25, 2014
PINKI PRAMANIK Vs. STATE OF WEST BENGAL	September 12, 2014
PIYAS BISWAS Vs. THE STATE OF WEST BENGAL	December 9, 2014
POBI TECHNOLOGIES AND CONSTRUCTIONS (P) LTD. Vs. UNION OF INDIA	December 15, 2014
PODDAR SONS EX. L. (P.) LTD. Vs. COMMISSIONER OF INCOME TAX	February 19, 2014
POPAT & KOTECHA PROPERTY Vs. SUPPLIER	December 10, 2014
PRABHAT KUMAR BHATTACHARYA Vs. SUSMITA BHOWMIK	February 21, 2014
PRABHAWATI SHARMA Vs. USHA PANDEY	February 11, 2014
PRABIR KAYAL Vs. THE STATE OF WEST BENGAL	November 12, 2014
PRABIR KISHORE CHAKRAVARTY Vs. SOMA CHAKRAVARTY	February 12, 2014
PRADEEP MONDAL Vs. ANDAMAN AND NICOBAR ADMINISTRATION	February 11, 2014
PRADIP DAS Vs. STATE OF WEST BENGAL	October 28, 2014
PRADIP KUMAR BISWAS Vs. STATE OF WEST BENGAL	May 6, 2014
PRADIP KUMAR JALAN Vs. PRADEEP KISHAN SARAFF	January 13, 2014
PRADIP KUMAR MITRA Vs. UNITED BANK OF INDIA	June 20, 2014
PRADIP ROY Vs. STATE OF WEST BENGAL	November 27, 2014
PRADIP SENGUPTA Vs. STATE OF WEST BENGAL	June 26, 2014
PRADYOT KUMAR DAY @ PRADYUT KUMAR DEY Vs. STATE OF WEST BENGAL	March 18, 2014
PRAFULLA CHANDRA DAS Vs. STATE OF WEST BENGAL	October 29, 2014
PRAHLAD RAI DHANANIA Vs. NARAYANI DEVI DHANANIA	August 5, 2014
PRAIRNA CHOPRA @ PRAIRNA CHOPRA KHULLAR Vs. SHIV RAHUL CHOPRA	March 24, 2014
PRAKASH ENGINEERING WORKS Vs. COMMISSIONER OF INCOME TAX	September 18, 2014
PRAMILA ADHIKARI AND ORS. Vs. NATIONAL INSURANCE CO.LTD. AND ANR.	April 24, 2014
PRAMILA SAHARIA Vs. MAHESH KUMAR SAHARIA	December 9, 2014
PRAMOD KUMAR TEKRIWAL Vs. STATE OF WEST BENGAL	April 29, 2014
PRANAB KUMAR ROY Vs. UNITED BANK OF INDIA	April 1, 2014
PRAPTI FASHIONS PRIVATE LIMITED Vs. MONOJ KUMAR GUPTA	May 7, 2014
PRARTHANA KUMAR ROY Vs. THE STATE OF WEST BENGAL	December 24, 2014
PRASANTA DAS Vs. STATE OF WEST BENGAL	April 7, 2014
PRASANTA KUMAR MITRA Vs. INDIA STEAM LAUNDRY (P) LTD.	February 6, 2014
PRASANTA KUMAR PAHARI Vs. GOUTAM GHOSH	January 6, 2014
PRASENJIT MAITI Vs. STATE OF WEST BENGAL AND ORS.	December 9, 2014
PRATIMA ROY & ANR Vs. UNION OF INDIA & ORS	February 24, 2014
PRATIVA NAYEK (BHUNIA) Vs. STATE OF WEST BENGAL	March 25, 2014
PRATUL KUMAR RAJ Vs. SITA BALA KAYAL	March 12, 2014
PRAVASH CHANDRA SARKAR Vs. STATE OF WEST BENGAL	February 26, 2014
PRAVAT KUMAR MANDAL Vs. STATE OF WEST BENGAL	August 26, 2014
PRAVEEN KUMAR Vs. STATE OF WEST BENGAL	August 21, 2014
PRAVIN TUSNIAL & ANR. Vs. STATE OF WEST BENGAL & ANR.	February 7, 2014
PREM BEHL Vs. SREI EQUIPMENT FINANCE PVT. LTD.	March 14, 2014
PREM LAL JAIN Vs. CHHABI DEY	December 24, 2014
PREMIER ENGINEERING CORPORATION Vs. UNION OF INDIA	July 23, 2014
PRITHU APARTMENT PVT. LTD. Vs. ANIL KUMAR MAHENSARIA	June 20, 2014
PRITHWI CHAND DAS Vs. CENTRAL BUREAU OF INVESTIGATION	September 10, 2014
PRIYAMVADA DEVI BIRLA Vs. PRADIP KUMAR KHAITAN	June 12, 2014
PRIYANKA MAURYA Vs. COMMR OF CUS (PREVENTIVE), KOLKATA	December 4, 2014
PRIYOBRATA GHOSH Vs. STATE OF WEST BENGAL	May 15, 2014
PRODYUT KUMAR SARDAR Vs. ASIT KRISHNA SAHA	December 24, 2014
PRODYUT NASKAR Vs. BANGIYA GRAMIN VIKASH BANK & ORS.	December 12, 2014
PROLLAD DAS Vs. STATE OF WEST BENGAL	April 8, 2014
PROSANTA KUMAR DAS Vs. STATE OF WEST BENGAL	April 28, 2014
PUNJAB NATIONAL BANK Vs. KAMINI KAPOOR	April 22, 2014
PURBANCHAL ESTATES PRIVATE LIMITED Vs. HIRALAL SARAWGEE	July 16, 2014
PURNA CHANDRA JANA Vs. STATE OF WEST BENGAL	May 16, 2014
PURNENDRO MULLICK Vs. DHIRENDRO MULLICK	June 27, 2014
PURNENDU PAL Vs. SECRETARY, DEPARTMENT OF SCHOOL EDUCATION	March 19, 2014
PURNIMA DAS Vs. STATE OF WEST BENGAL	March 19, 2014
PURNIMA GHOSH Vs. STATE OF WEST BENGAL	June 18, 2014
PUSPENDU BISWAS Vs. STATE OF WEST BENGAL	July 9, 2014
PUTCHA PARVATHISEM Vs. HINDUSTAN COPPER LIMITED	December 24, 2014
R. RAKESH KUMAR Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION	December 19, 2014
R.K. PATEL Vs. UNION OF INDIA	August 27, 2014
R.K.B.K. LIMITED Vs. STATE OF WEST BENGAL	August 29, 2014
R.K.P. UDYOG LTD. Vs. HEMRAJ MAHAVIR PROSAD PVT. LTD. & ORS.	April 28, 2014
R.K.P. UDYOG LTD. Vs. HEMRAJ MAHAVIR PROSAD PVT. LTD.	May 6, 2014
R.K.P. UDYOG LTD. Vs. HEMRAJ MAHABIR PRASAD PVT. LTD.	January 29, 2014
RABI KANT BARMAN Vs. DISTRICT INSPECTOR OF SCHOOLS	January 31, 2014
RABI SANKAR Vs. SUMIT KUMAR BOSE	March 27, 2014
RABIN KUMAR MANDAL Vs. STATE OF WEST BENGAL	March 3, 2014
RABINDRA KUMAR BHALOTIA Vs. UNION OF INDIA	September 24, 2014
RABINDRA NATH MONDAL Vs. STATE OF WEST BENGAL	August 20, 2014
RABINDRA NATH MUKHERJEE Vs. TARA SUNDARI PYNE	April 11, 2014
RABINDRANATH MURMU Vs. UNION OF INDIA	September 26, 2014
RABINDRANATH TAPADAR Vs. UNION OF INDIA	January 27, 2014
RACHANA PATRA (PRADHAN) Vs. STATE OF WEST BENGAL	October 28, 2014
RADHA KRISHNA EXPORTS PVT. LTD. Vs. PANDAUL CO-OPERATIVE SPINNING MILLS LTD.	March 18, 2014
RADHA RANI RAY Vs. GAUTAM PAUL	January 15, 2014
RADHAKANTA NAYEK Vs. STATE OF WEST BENGAL	July 31, 2014
RADHAPADA GHOSH Vs. STATE OF WEST BENGAL	August 25, 2014
RAGHO SINGH Vs. MOHAN SINGH	March 10, 2014
RAGHU BESRA Vs. STATE OF WEST BENGAL	June 5, 2014
RAGHU NATH BASAK Vs. MUNNI DEVI JAISWAL	March 27, 2014
RAHUL CHAKRABORTY Vs. UNION OF INDIA	September 25, 2014
RAHUL JHAJHARIA Vs. COMMISSIONER OF CUSTOMS (PORT)	January 7, 2014
RAHUL MONDAL Vs. THE STATE OF WEST BENGAL AND ORS.	March 27, 2014
RAIKVA DEVELOPERS PVT. LTD Vs. STATE OF WEST BENGAL	June 11, 2014
RAJ KAMAL JOHRI Vs. STATE OF WEST BENGAL	February 26, 2014
RAJ KAMAL JOHRI Vs. STATE OF WEST BENGAL	August 19, 2014
RAJ SEKHAR AGARWAL Vs. PRAGATI 47 DEVELOPMENT LTD.	December 12, 2014
RAJA MCGEE Vs. THE STATE OF WEST BENGAL	December 17, 2014
RAJASTHAN FERTILIZERS & CHEMICALS CORPORATION LIMITED Vs. VIJAYA BANK	March 14, 2014
RAJAT FISCAL SERVICES PRIVATE LIMITED Vs. THE ORIENTAL BANK OF COMMERCE	November 14, 2014
RAJEEV DAGA Vs. AMBALAL SARABHAI ENTERPRISE LTD.	March 31, 2014
RAJEEV MAHESHWARI Vs. INDU KOCHAR	November 7, 2014
RAJENDRA KUMAR JAISWAL Vs. KRISHNA MITRA	March 5, 2014
RAJENDRA KUMAR KANDOI ALIAS RAJENDRA KANDOI Vs. STATE OF WEST BENGAL	December 4, 2014
RAJESH KUMAR BANKA Vs. UNION OF INDIA	November 12, 2014
RAJESH PASWAN Vs. STATE OF WEST BENGAL	August 1, 2014
RAJESH PAWAR Vs. UNION OF INDIA	August 19, 2014
RAJESH ROY Vs. STATE OF WEST BENGAL	June 3, 2014
RAJESH VERMA Vs. KOLKATA MUNICIPAL CORPORATION	June 12, 2014
RAJIV KISHANCHAND CHHABRA Vs. SREI EQUIPMENT FINANCE PVT LTD	October 31, 2014
RAJJAK MIAN ALIAS ALI Vs. STATE OF WEST BENGAL	March 19, 2014
RAJJYOTI MONDAL Vs. STATE OF WEST BENGAL	May 16, 2014
RAJKUMARI JADAV Vs. SUNIL KUMAR PURKAIT	March 10, 2014
RAJU BOTHRA ALIAS RAJENDRA BOTHRA ALIAS RAJENDRA KUMAR JAIN Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD	February 26, 2014
RAJU DAS Vs. STATE OF WEST BENGAL	February 7, 2014
RAJU MOHANDAS MAHTANEY Vs. PRIMUS RETAIL PVT. LTD. AND OTHERS	June 4, 2014
RAKES JHA @ RAKESH JHA Vs. STATE OF WEST BENGAL	March 14, 2014
RAKESH AGGARWAL Vs. STATE OF WEST BENGAL	April 25, 2014
RAKESH SINHA @ RAKESH SINGHA Vs. STATE OF WEST BENGAL	February 7, 2014
RAM ASHRE HARIJAN Vs. STATE OF WEST BENGAL	May 13, 2014
RAM CHANDRA PAROLIA Vs. BISHWANATH PAROLIA	June 25, 2014
RAM CHANDRA PRASAD Vs. UNION OF INDIA	September 29, 2014
RAM CHANDRA RUNGTA Vs. RAM SWARUP RUNGTA	December 2, 2014
RAM KRISHNA PATHAK Vs. UNION OF INDIA	September 19, 2014
RAM NARAYAN BHAGAT Vs. STATE OF WEST BENGAL	July 16, 2014
RAM PROSAD SINHA Vs. STATE OF WEST BENGAL	September 29, 2014
RAMAPADA MANNA Vs. UNION OF INDIA	November 27, 2014
RAMAPADA SAHA Vs. STATE OF WEST BENGAL	September 4, 2014
RAMDAS NAW Vs. BANK OF INDIA	June 18, 2014
RAMENDRA KUMAR RAI Vs. MD. JAHANGIR	April 29, 2014
RAMESH CHANDRA DEY Vs. STATE OF WEST BENGAL	December 24, 2014
RAMESH GUPTA Vs. SUBHAS DAS	February 7, 2014
RAMESH THAKUR Vs. C.E.S.C. LIMITED	November 25, 2014
RAMJEE SHAW Vs. DISTRICT INSPECTOR OF SCHOOL (S.E.), HOOGHLY	May 6, 2014
RAMKRISHNA MALLICK Vs. CENTRAL WAREHOUSING CORPORATION	December 8, 2014
RAMNARAYAN SHARMA Vs. STATE OF WEST BENGAL	September 26, 2014
RAMPADA MAHATO Vs. NATIONAL INSURANCE COMPANY LTD.	March 26, 2014
RAMSARUP INDUSTRIES LTD. AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.	September 1, 2014
RAMTARAN CHAKRABORTY Vs. SONALI CHAKRABORTY	September 5, 2014
RAN VIJAI YADAV Vs. UNION OF INDIA	March 28, 2014
RANAJIT MONDAL Vs. STATE OF WEST BENGAL	September 11, 2014
RANENDRANATH DUTTA GUPTA Vs. STATE OF WEST BENGAL	March 20, 2014
RANJANA DUTTA Vs. KOLKATA MUNICIPAL CORPORATION	February 11, 2014
RANJANA TAMANG Vs. STATE OF WEST BENGAL	April 29, 2014
RANJIT DAS Vs. STATE OF WEST BENGAL	March 7, 2014
RANJIT SARKAR Vs. PRADIP DAS	August 8, 2014
RANJIT SINGH KOTHARI Vs. OCTAGON SOFTWEAR PVT. LTD.	March 14, 2014
RASHMI BULK SHIPPING LTD Vs. WEST BENGAL FISHERIES CORPN	May 8, 2014
RASHMI METALIKS LIMITED Vs. STATE OF WEST BENGAL	April 29, 2014
RASHMI METALIKS LIMITED Vs. UNION OF INDIA	September 29, 2014
RASHMI METALIKS LIMITED Vs. WEST BENGAL MINERALS DEVELOPMENT & TRADING CORPORATION LIMITED	June 17, 2014
RASHMI METALIKS LTD &ANR Vs. STATE OF WEST BENGAL &ORS	September 24, 2014
RASHMI METALIKS LTD. Vs. KOLKATA MUNICIPAL CORPORATION	May 29, 2014
RASHMI METALIKS LTD. Vs. UNION OF INDIA	May 8, 2014
RASID ALI MONDAL Vs. STATE OF WEST BENGAL	March 28, 2014
RATAN KUMAR AGARWALA Vs. THE STATE OF WEST BENGAL	November 11, 2014
RATAN LAL JAIN & ANR Vs. UNION OF INDIA	August 1, 2014
RATIK PROPERTIES PVT LTD. Vs. STATE OF WEST BENGAL	June 11, 2014
RATNA MUKHERJEE Vs. STATE OF WEST BENGAL	September 26, 2014
RATNA SAHA Vs. STATE OF WEST BENGAL	September 15, 2014
RAUSHEENA UDYOG LTD. Vs. STATE OF WEST BENGAL	December 4, 2014
RAVI SHANKAR MANGIPUDY Vs. SOMESH BANIK	March 5, 2014
RAVI SHIPPING AGENCY PVT. LTD. Vs. UNION OF INDIA	August 11, 2014
REBA RAY Vs. STATE OF WEST BENGAL	November 14, 2014
REBATIBALA GHOSH Vs. ABHOY PADA DE	July 23, 2014
RECKITT BENCKISER (INDIA) LTD Vs. ADD. COMMISSIONER OF INCOME TAX	December 23, 2014
RECKITT BENCKISER (INDIA) LTD. Vs. HINDUSTAN UNILEVER LTD.	March 14, 2014
REGIONAL P.F. COMMISSIONER, WEST BENGAL Vs. SATHI TRADERS	July 24, 2014
REGIONAL PROVIDENT FUND COMMISSIONER Vs. EMPLOYEES PROVIDENT FUNDS APPELLATE	July 28, 2014
REHANA RIAZ Vs. NAUSHER ALI	September 12, 2014
REHENA PARVIN Vs. STATE OF WEST BENGAL	May 6, 2014
REJA AHAMMAD Vs. STATE OF WEST BENGAL	September 25, 2014
RELIANCE INFRASTRUCTURE LTD Vs. DEPUTY COMMISSIONER, SALES TAX	December 23, 2014
RENU AGARWALA Vs. SUSHILA DEVI AGARWAL	November 7, 2014
RENU MALLIK Vs. KALIPADA DAS	February 21, 2014
RENUKA PRASAD Vs. COMMISSIONER OF CENTRAL EXCISE	April 22, 2014
RESCUWEAR INDIA PRIVATE LTD. Vs. SYED MUZIBUR RAHMAN	March 12, 2014
RESHMI METALIKS LIMITED Vs. UNION OF INDIA	December 24, 2014
RINA MUKERJEE Vs. STATE OF WEST BENGAL	August 14, 2014
RITA CHAKRABORTY Vs. KALIDAS BHATTACHARJEE	August 29, 2014
RITA CHAKRABORTY @ RITA SEN Vs. ANJALI CHAKRABORTY	August 25, 2014
RITA DEVI PRASAD Vs. SAMBHUNATH PRASAD	September 25, 2014
RITA MAJUMDAR (DAS) Vs. STATE OF WEST BENGAL	August 13, 2014
ROCHITA CONSTRUCTION PVT. LTD Vs. STATE OF WEST BENGAL	June 11, 2014
ROHIT FERRO TECH. LTD. Vs. SETTLEMENT COMMISSION	August 26, 2014
ROMA BHAGAT Vs. NOPANY & SONS PVT. LTD.	September 24, 2014
ROSE VALLEY REAL ESTATES & CONSTRUCTIONS LTD Vs. UNION OF INDIA	November 25, 2014
ROYAL CALCUTTA GOLF CLUB AND ANOTHER Vs. KOLKATA MUNICIPAL CORPORATION AND OTHERS	August 7, 2014
RSI PRIVATE LIMITED Vs. UNION OF INDIA AND ORS.	August 12, 2014
RUBI MUKHERJEE Vs. SALIM JAWED	December 23, 2014
RUKNUDDIN Vs. THE HONBLE HIGH COURT	November 13, 2014
RUMA DAS Vs. WEST BENGAL CENTRAL SCHOOL SERVICE COMMISSION	January 27, 2014
RUMA MUNSHI Vs. STATE OF WEST BENGAL	June 19, 2014
RUMA RAHA DUTTA Vs. STATE OF WEST BENGAL	May 16, 2014
RUPA MAJUMDAR Vs. WEST BENGAL UNIVERSITY OF HEALTH SCIENCES	December 22, 2014
RUPA SEN (GANDHIK) Vs. STATE OF WEST BENGAL	December 2, 2014
S P GHOSH @ SHYAMAPADA GHOSH Vs. TARAPADA BHOWMICK	July 16, 2014
S.H. PHARMACEUTICALS LTD. Vs. STATE OF WEST BENGAL	September 10, 2014
S.J. FABRICS PVT. LTD. AND ORS. Vs. UNION OF INDIA AND ORS.	September 22, 2014
S.K. SAYED RAHAMAN Vs. STATE OF WEST BENGAL	August 13, 2014
S.S. BHALOTIA Vs. ESSEM ENTERPRISES PRIVATE LIMITED	April 10, 2014
SABANA KHATUN Vs. STATE OF WEST BENGAL	February 28, 2014
SABITA MONDAL Vs. STATE OF WEST BENGAL	July 21, 2014
SABITRI MAHATO Vs. STATE OF WEST BENGAL	March 12, 2014
SABITRI PAL Vs. RAMENDRA KUMAR DAS	August 5, 2014
SABNAM BEGUM Vs. STATE OF WEST BENGAL	May 15, 2014
SABRI PROPERTIES PVT LIMITED Vs. CTS INDUSTRIES LIMITED	November 12, 2014
SACHCHIDANANDA BANERJEE Vs. MOLY GUPTA	December 2, 2014
SACHI DULAL CHAKRABORTY Vs. RAJENDRA KUMAR MISHRA	March 19, 2014
SACHIN JOTEDAR Vs. STATE OF WEST BENGAL	June 4, 2014
SACHINDER LALL Vs. LIEUTENANT GOVERNOR	April 7, 2014
SADANANDA GOGOI Vs. CENTRAL BUREAU OF INVESTIGATION	November 27, 2014
SADDAM HOSSAIN Vs. STATE OF WEST BENGAL	March 20, 2014
SADIQUE HOSSAIN Vs. JAHANGIR ALAM	June 26, 2014
SAFIKUL ISLAM Vs. STATE OF WEST BENGAL	February 26, 2014
SAGAR DUTTA Vs. CIT	February 17, 2014
SAGORIKA KHATUN Vs. STATE OF WEST BENGAL	December 12, 2014
SAHADAT Vs. STATE OF WEST BENGAL	March 14, 2014
SAHADEB DALUI Vs. STATE OF WEST BENGAL	May 15, 2014
SAHADEB GHOSH Vs. SUCHETA BASU	August 19, 2014
SAHAJ E-VILLAGE LIMITED Vs. ORACLE INDIA PVT LTD	December 3, 2014
SAHARA KHATUN Vs. RABIA BIBI	November 19, 2014
SAHELI PATRA Vs. BHARAT PETROLIEUM CORPORATION LTD	June 27, 2014
SAHELI PATRA (MAITY) Vs. BHARAT PETROLEUM CORPORATION LTD	December 4, 2014
SAIDUL MORSHALIN Vs. STATE OF WEST BENGAL	August 13, 2014
SAIDUL SK Vs. STATE OF WEST BENGAL	August 21, 2014
SAIF IMPEX PVT LTD Vs. KOLKATA MUNICIPAL CORPORATION	July 25, 2014
SAIFUDDIN KHAN CHOWDHURY Vs. STATE OF WEST BENGAL	November 11, 2014
SAIKAT BANDOPADHYAY Vs. JIRAT COLONY HIGH SCHOOL AND ORS.	May 8, 2014
SAILA DAS Vs. STATE OF WEST BENGAL	October 29, 2014
SAJAL KUMAR DAS Vs. STATE OF WEST BENGAL	April 1, 2014
SAJAL KUMAR MITRA Vs. CHANDRALEKHA MITRA	May 6, 2014
SAJANI DEVI BHARTIA Vs. ASHRANT BHARTIA	December 16, 2014
SAJJJAN KUMAR SARAF Vs. KABERI PRIVATE LIMITED	November 25, 2014
SAKTI SADHAN MONDAL Vs. STATE OF WEST BENGAL	March 21, 2014
SALEHA PARVIN Vs. STATE OF WEST BENGAL	April 17, 2014
SALEM SAHA Vs. ARABINDA MONDAL	December 19, 2014
SALIL BOSE Vs. STATE OF WEST BENGAL	December 22, 2014
SALIL KUMAR MAITI Vs. SANTOSH KUMAR KALA	February 18, 2014
SALIMUDDIN AHMED Vs. GOLEHAR BIBI	March 27, 2014
SAMAR DAS Vs. STATE OF WEST BENGAL	February 19, 2014
SAMAR KUMAR BASU Vs. STATE OF WEST BENGAL	December 9, 2014
SAMBHU HALDAR Vs. STATE OF WEST BENGAL	February 24, 2014
SAMIMA AKTARI Vs. STATE OF WEST BENGAL & ORS	February 7, 2014
SAMIMARA KHATUN @ BIBI Vs. STATE OF WEST BENGAL	August 13, 2014
SAMIR BASU Vs. RAM PROSAD RAJBHAR	May 15, 2014
SAMIR DAS Vs. THE STATE OF WEST BENGAL	December 9, 2014
SAMIR HAIT Vs. PRADIP KUMAR GHOSH	March 19, 2014
SAMIR KUMAR MAJUMDER Vs. UNION OF INDIA	April 2, 2014
SAMIR KUMAR PAL Vs. STATE OF WEST BENGAL	August 18, 2014
SAMIR KUMAR SADHUKHAN Vs. ANJANA SADHU KHAN	August 20, 2014
SAMIR KUMAR SAHA Vs. STATE OF WEST BENGAL	September 11, 2014
SAMIR KUMAR SARKAR Vs. THE STATE OF WEST BENGAL	November 19, 2014
SAMIR RANJAN HALDER Vs. NIRMALENDU HALDER	March 24, 2014
SAMIRUL MONDAL Vs. STATE OF WEST BENGAL	August 21, 2014
SAMIUL ISLAM Vs. STATE OF WEST BENGAL	September 29, 2014
SAMPATLAL SHARMA Vs. STATE OF WEST BENGAL	November 14, 2014
SAMRAT @ NILADRI DAS Vs. STATE OF WEST BENGAL	July 3, 2014
SAMSUR NIHAR BIBI Vs. STATE OF WEST BENGAL	March 21, 2014
SANDHA PAUL Vs. REBA MONDAL	December 19, 2014
SANDHIR AGARWAL Vs. CENTRAL BUREAU OF INVESTIGATION	November 24, 2014
SANDHYA RANI DAS Vs. PARIKSHIT DAS	April 2, 2014
SANDIP BANERJEE Vs. NIL MADHAB MAJILYA	December 24, 2014
SANDIP CHANDA Vs. UNION OF INDIA AND OTHERS	July 1, 2014
SANGHAMITRA LODH Vs. MOHAMMAD MAUBAL KHAN	July 25, 2014
SANGITA SINHA Vs. STATE OF WEST BENGAL	July 11, 2014
SANJAY BUDHIA FAMILY TRUST Vs. TRIPURA ENCLAVE RESIDENTS WELFARE ASSOCIATION	May 14, 2014
SANJAY BUDHIA FAMILY TRUST AND ORS Vs. TRIPURA ENCLAVE RESIDENTS WELFARE ASSOCIATION AND ORS	February 21, 2014
SANJAY GUPTA Vs. STATE OF WEST BENGAL	November 17, 2014
SANJAY JAIN Vs. RAJ KUMAR SAHA	December 24, 2014
SANJEEV KUMAR Vs. STATE OF WEST BENGAL	December 4, 2014
SANJIB KUMAR BANERJEE Vs. UNION OF INDIA & ORS.	August 8, 2014
SANJIB KUMAR GHOSH Vs. STATE OF WEST BENGAL	December 17, 2014
SANJITA DAS Vs. SOMNATH DAS	September 9, 2014
SANJOY GHOSH Vs. STATE OF WEST BENGAL	July 25, 2014
SANJOY SARKAR Vs. STATE OF WEST BENGAL	February 13, 2014
SANJOY SONKAR Vs. STATE OF WEST BENGAL	June 5, 2014
SANKAR Vs. STATE OF WEST BENGAL	September 3, 2014
SANKAR PRASAD RAY Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED	March 20, 2014
SANKAR PRASAD VISHWAKARMA Vs. UNITED TRADERS	July 23, 2014
SANKAR ROY Vs. WEST BENGAL STATE ELECTRICITY BOARD	February 21, 2014
SANKARI BALA BISWAS Vs. DHIRENDRANATH BISWAS	August 8, 2014
SANKARI BALA SANTRA Vs. TAPAN KUMAR GHANA	January 15, 2014
SANTI HAZRA Vs. NEW INDIA ASSURANCE COMPANY LIMITED	September 11, 2014
SANTOSH GIRI Vs. STATE OF WEST BENGAL	April 23, 2014
SANTOSH JAISWAL Vs. STATE OF WEST BENGAL	August 27, 2014
SANYASHI SARDAR Vs. THE STATE OF WEST BENGAL	November 7, 2014
SAQUIB KHAN Vs. WE4ST BENGAL BOARD OF SECONDARY EDUCATION	February 21, 2014
SARA BENGLA PRERAK PRERIKA KALTAN SAMITI Vs. UNION OF INDIA	August 29, 2014
SARAD KUMAR BOHRA Vs. UNION OF INDIA	August 21, 2014
SARASWATI MANDAL Vs. STATE OF WEST BENGAL	May 14, 2014
SARASWATI NANDI Vs. NARAYAN CHANDRA DAS	February 14, 2014
SARBESWAR GIRI Vs. STATE OF WEST BENGAL	June 18, 2014
SAREGAMA INDIA LIMITED Vs. STATE OF WEST BENGAL	January 17, 2014
SAREGAMA INDIA LIMITED Vs. SOHAIL MAKLAI ENTERTAINMENT	October 30, 2014
SAREGAMA INDIA LTD Vs. DISHNET WIRELESS LTD	April 7, 2014
SARMISTHA DE Vs. UNIVERSITY GRANTS COMMISSION	August 11, 2014
SARMISTHA GUHA Vs. GOURI GUHA	January 10, 2014
SAROJ KUMAR DUTTA Vs. UNION OF INDIA	February 28, 2014
SARVOPARIIMPEX PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HALDIA	January 22, 2014
SASADHAR MISHRA Vs. NATIONAL INSURANCE COMPANY LTD.	February 28, 2014
SASAN POWER LIMITED Vs. G S ATWAL & CO	October 28, 2014
SASANKA MOHAN SAHA Vs. GOUTAM BASU	September 17, 2014
SASHI DEVI AGARWALA Vs. R.C. ESTATE PRIVATE LTD.	April 3, 2014
SASHIKANTA PARHI Vs. UNION OF INDIA	July 21, 2014
SASWATI BHATTACHARYA Vs. STATE OF WEST BENGAL	July 11, 2014
SASWATI RAY Vs. RIYA ROY (KAR)	August 28, 2014
SATISH CHANDRA MONDAL Vs. SOURAV MONDAL	August 29, 2014
SATISH KUMAR SHARMA Vs. UNION OF INDIA	December 12, 2014
SATISH MAHATO Vs. THE STATE OF WEST BENGAL	November 17, 2014
SATISH TIWARI Vs. AUTHORIZED OFFICER SBI	October 29, 2014
SATYA SANDHI Vs. STATE OF WEST BENGAL	August 7, 2014
SATYA SANDHI Vs. SUBIR GANGULY	January 22, 2014
SATYAM IRON & STEEL CO. PVT. LTD. Vs. COMMISSIONER OF C. EX.	December 10, 2014
SATYANARAYAN PASARI Vs. ASHOK KUMAR PASARI	March 31, 2014
SATYENDRA NATH BASU ROY Vs. MONOJ BISWAS	March 21, 2014
SAUMYA GHOSH Vs. STATE OF WEST BENGAL	April 3, 2014
SAURABH JHUNJHUNWALA Vs. R. PIYARELALL IRON & STEEL PVT. LTD.	March 28, 2014
SAW PAW KEE Vs. STATE	September 16, 2014
SAYED NAUSHAD ALI Vs. SIDDHARTHA SANKAR DEY	January 15, 2014
SAYTASAI PROPERTIES AND INVESTMENT P. LTD. Vs. COMMISSIONER OF INCOME TAX	February 10, 2014
SCOPE COMMODEAL PRIVATE LIMITED Vs. KRISHNAKANT BALKISHAN LADDHA	March 12, 2014
SECRETARY, GOVERNMENT OF WEST BENGAL Vs. SHYAMAL KANTI DUTTA	January 17, 2014
SEIKH AJHARUDDIN Vs. STATE OF WEST BENGAL	July 4, 2014
SEKHAR KUMAR KANJILAL Vs. UNION OF INDIA	October 29, 2014
SEKHAR NATH DAS Vs. STATE OF WEST BENGAL	August 11, 2014
SENDOZ COMMERIAL PVT. LTD. Vs. COAL INDIA LIMITED	May 22, 2014
SEPHALI DAS Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.	February 14, 2014
SETHI CONSTRUCTIONS Vs. KOLKATA WEST INTERNATIONAL CITY PRIVATE LIMITED	June 24, 2014
SHAKESPEAR FREE CAR PARKING SERVICING AND CONSTRUCTION CO-OPERATIVE SOCIETY LTD. Vs. KOLKATA MUNICIOAL CORP.	August 29, 2014
SHAKTI SHIPPING AND AGENCY Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION	September 12, 2014
SHAKUNTALA JAISWAL Vs. ALLAHABAD BANK	December 2, 2014
SHAKUNTALA PANDIYA Vs. RUSSEL ESTATE CORPORATION	August 14, 2014
SHAMBHUNATH NATH GHOSH Vs. STATE OF WEST BENGAL	April 11, 2014
SHAMIT SANYAL Vs. STATE OF WEST BENGAL	July 28, 2014
SHANKAR LAL LADIA Vs. COMMISSIONER OF PAYMENTS (JUTE)	January 16, 2014
SHANKAR LAL SARAF & SWEETY TODI Vs. MADHU DEVI SARAF	November 7, 2014
SHANKAR ROY Vs. STATE OF WEST BENGAL	July 2, 2014
SHANTIDEVI RAM Vs. JANARDAN RAM	September 11, 2014
SHARAD KUMAR HISARIA Vs. STATE OF WEST BENGAL	March 28, 2014
SHARMILA SHETTY Vs. HEMENDRA BAROOAH BENEVOLENT AND FAMILY TRUST	September 9, 2014
SHARMISTHA BISWAS Vs. NANIGOPAL DEB	January 30, 2014
SHEELA BAI Vs. ANDAMAN AND NICOBAR ADMINISTRATION S	March 6, 2014
SHEIKA TAMIJUDDIN Vs. CHAIRMAN WBSEB	March 20, 2014
SHEIKH SAMSUDDIN MOLLA @ AK SAMSUDDIN Vs. ARATI ROY	August 29, 2014
SHEKHAR CHANDRA DAS Vs. STATE OF WEST BENGAL	August 4, 2014
SHELTER INFRA PROJECTS LIMITED Vs. STATE OF WEST BENGAL	November 7, 2014
SHIB NATH BANERJEE Vs. DAYAMOYEE DEVI	May 15, 2014
SHIBA PADA SARKAR Vs. THE UNION OF INDIA	December 24, 2014
SHIBU GIRI Vs. STATE OF WEST BENGAL	September 3, 2014
SHIKA DHARA Vs. NEW INDIA ASSURANCE COMPANY LIMITED	March 13, 2014
SHIPPING AND CLEARING (AGENTS) PVT. LTD. Vs. UNION OF INDIA	June 10, 2014
SHIVANI PROPERTIES PRIVATE LIMITED Vs. UNITED BANK OF INDIA	April 30, 2014
SHIVANI PROPERTIES PVT. LTD. Vs. UNITED BANK OF INDIA	February 20, 2014
SHIW PRAKASH KAJARIA Vs. JUGAL KISHORE KAJARIA	June 2, 2014
SHREE GANESH FORGING CO Vs. UNION OF INDIA	April 30, 2014
SHREE GANESH FORGING CO. Vs. UNION OF INDIA	August 27, 2014
SHREE GANESH FORGING COMPANY Vs. UNION OF INDIA	January 21, 2014
SHREE OM METALS LTD. Vs. UNION OF INDIA	January 21, 2014
SHREE TULSI COMMERCIAL CO. LTD Vs. FOOD CORPORATION OF INDIA	July 24, 2014
SHRI KISHEN LALL Vs. THE LIEUTENANT GOVERNOR AND OTHERS	March 5, 2014
SHRI THAMBUSWAMY Vs. STATE	January 20, 2014
SHRIMATI SATU BALA DASSI Vs. CHATURANAN SAHA	March 21, 2014
SHYAM PADA DAS Vs. BOARD OF PRACTICAL TRAINING EASTERN REGION	September 26, 2014
SHYAM RETAILS INDIA PVT LIMITED Vs. BAJAJ INFRACON PRIVATE LIMITED	April 29, 2014
SHYAM SEL AND POWER LTD (SID UNIT-II), Vs. UNION OF INDIA	May 15, 2014
SHYAM SUNDAR GHOSH Vs. BAIDYANATH MONDAL	March 5, 2014
SHYAM SUNDAR RATHI Vs. KIRAN SARAOGI	August 8, 2014
SHYAMAL BARMAN Vs. STATE OF WEST BENGAL	August 21, 2014
SHYAMAL KUMAR DAS GUPTA Vs. BANGIYA GRAMIN VIKASH BANK	November 17, 2014
SHYAMAL KUMAR MAJUMDER Vs. BANK OF INDIA	January 31, 2014
SHYAMAL PAUL Vs. L.I.C. HOUSING FINANCE LTD.	March 7, 2014
SHYAMAL PAUL Vs. STATE OF WEST BENGAL	March 27, 2014
SHYAMAL SARKAR Vs. KOLKATA MUNICIPAL CORPORATION	November 10, 2014
SIBANI DAS Vs. ATGHARA NOAPARA BAROARY PUJA COMMITTEE	January 21, 2014
SIDDHESWAR BANERJEE Vs. KESHARSHYAM CONSTRUCTIONS PVT LTD	February 26, 2014
SIGMA POWER PRODUCT PVT. LTD. Vs. ADDL. COMMR. OF CUSTOMS	March 21, 2014
SIGMA SEARCH LIGHTS LTD. Vs. TELEKRIK ELECTRICALS (NAGPUR) PVT. LTD.	July 10, 2014
SIKHA DEY Vs. STATE OF WEST BENGAL	January 31, 2014
SIKKIM MANIPAL UNIVERSITY Vs. CHIEF COMMISSIONER, INCOME TAX	December 24, 2014
SILA ROY Vs. SAILENDRANATH MUKHERJEE	April 8, 2014
SIRICHAI SASANARAKHIT Vs. THE STATE OF WEST BENGAL	December 24, 2014
SIRICHAI SASANARAKHIT Vs. STATE OF WEST BENGAL	December 17, 2014
SIRMOUR REMEDIES PRIVATE LIMITED Vs. KEPLER HEALTHCARE PRIVATE LIMITED	January 31, 2014
SISHAAN INTERTRADE PVT. LTD. Vs. STATE OF WEST BENGAL	June 11, 2014
SISHIR BISWAS Vs. ANDAMAN AND NICOBAR ADMINISTRATION S	March 11, 2014
SISIR BAURI Vs. STATE OF WEST BENGAL	April 3, 2014
SISIR KUMAR GANGULY Vs. STATE OF WEST BENGAL	July 16, 2014
SISIR MONDAL Vs. STATE OF WEST BENGAL	March 20, 2014
SISIR SONAR Vs. STATE OF WEST BENGAL	July 8, 2014
SITAL MAHATO Vs. STATE OF WEST BENGAL	September 16, 2014
SK RABIUL ALAM Vs. DINESH KUMAR GOYAL	December 4, 2014
SK. ABDUL SABIR Vs. UNION OF INDIA	November 7, 2014
SK. ABDUL SALAM Vs. MD. ABU ZAFAR MALLICK	March 26, 2014
SK. ANISUR Vs. THE STATE OF WEST BENGAL	December 2, 2014
SK. ASHRAF ALI Vs. STATE OF WEST BENGAL	March 28, 2014
SKYLARK FISCAL SERVICE PVT. LTD. Vs. UNION OF INDIA	April 10, 2014
SLEEPWELL INDUSTRIES CO. LTD. Vs. LMJ INTERNATIONAL LTD.	December 4, 2014
SMT. DIPALI ROY Vs. THE STATE OF WEST BENGAL & ORS.	January 29, 2014
SMT. JESSY JOHN Vs. MINISTRY OF SMALL SCALE INDUSTRIES AND OTHERS	July 9, 2014
SMT. MINA MONDAL Vs. THE STATE OF WEST BENGAL & ORS.	February 7, 2014
SNEHA SAHA Vs. STATE OF WEST BENGAL	June 13, 2014
SNEHASISH PAUL Vs. BHARAT PETROLEUM CORP. LTD.	July 7, 2014
SOCIETY FOR COMPREHENSIVE REHABILITATION SERVICE Vs. STATE OF W.B.	July 10, 2014
SOLUX GALFAB PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX	November 24, 2014
SOMNATH DAS Vs. STATE OF WEST BENGAL	June 18, 2014
SOMNATH MONDAL Vs. MURARI MONDAL	January 30, 2014
SOMNATH ORAO Vs. STATE OF WEST BENGAL	August 1, 2014
SONAMUKHI MAHANTA Vs. STATE OF WEST BENGAL	August 13, 2014
SOROKHYBAM MEMCHA DEVI @ SOROKKHAIBAM OMITA DEVI @ UMITA @ OMITA Vs. NATIONAL INVESTIGATION AGENCY	July 8, 2014
SOUMEN DAS Vs. STATE OF WEST BENGAL	August 14, 2014
SOUMYA DATTA Vs. STATE BANK OF INDIA	January 6, 2014
SOUMYA GHOSH Vs. SAYANTANI GHOSH	April 3, 2014
SOUMYAJIT SENGUPTA Vs. STATE OF WEST BENGAL	February 7, 2014
SOURAV GANGULY Vs. COMMISSIONER OF SERVICE TAX	February 3, 2014
SOUTH EASTERN COALFIELDS LIMITED Vs. VIDEOCON INDUSTRIES LIMITED	May 15, 2014
SOUTH INDIAN BANK LTD. Vs. MESSRS. SHROFF CREDIT CO.	March 11, 2014
SOUTHERN ROAD CARRIERS LIMITED Vs. JAI BALAJI INDUSTRIES LIMITED	July 16, 2014
SOUTHERN ROAD CARRIERS LTD. Vs. JAI BALAJI INDUSTRIES LTD. (NO. 1)	April 30, 2014
SOUVIK MUKHERJEE Vs. STATE OF WEST BENGAL	February 17, 2014
SOVA RANI PAL Vs. ASHIMA SAHA	February 24, 2014
SPARK DEALERS PRIVATE LIMITED Vs. THE OFFICIAL LIQUIDATOR	November 18, 2014
SPS STEEL ROLLING MILLS LTD Vs. CESTAT	March 20, 2014
SRABONTI GANGULI Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA	March 6, 2014
SREE BALAJI COAL TRADERS LTD. Vs. GREWAL ASSOCIATES P. LTD.	February 17, 2014
SREEMAYEE BANDHOPADHYAY Vs. KABITA ADDYA	December 18, 2014
SREI EQUIPMENT FINANCE LTD Vs. MAAVE ELECTRONICS PVT LTD	June 3, 2014
SREI EQUIPMENT FINANCE LTD. Vs. RAJESHWARI EARTH MOVERS & BLUE METALS	June 3, 2014
SREI INFRASTRUCTURE FINANCE LTD. Vs. VIOLET ARCH CAPITAL ADVISORS LTD	June 2, 2014
SREI INFRASTRUCTURE FINANCE LTD. Vs. VIOLET ARCH CAPITAL ADVISORS PVT. LTD	January 13, 2014
SRI SHIBMOHAN BOSE Vs. UNION OF INDIA AND ORS.	February 7, 2014
SRI SITAL KUMAR PODDAR Vs. SRI AMIT KUMAR SAHA	May 16, 2014
SRI SUNIL MONDAL & ORS. Vs. STATE OF WEST BENGAL & ORS.	July 2, 2014
SRIBAS SAMANTA Vs. STATE OF WEST BENGAL	April 17, 2014
SRIKANTA BAGLA Vs. COMMISSIONER OF CUSTOMS	July 9, 2014
SRIKANTA BAIDYA Vs. IDBI BANK LIMITED	December 24, 2014
SRILAL SARKAR Vs. NATIONAL INSURANCE COMPANY LTD	January 31, 2014
SSS LOHA MARKETING PRIVATE LIMITED Vs. BIBBY FINANCIAL SERVICE INDIA PRIVATE LIMITED	December 2, 2014
SST MEDIA PRIVATE LIMITED Vs. OFFICIAL LIQUIDATOR	December 16, 2014
STANDARD PHARMACEUTICALS LTD Vs. STATE OF WEST BENGAL	May 15, 2014
STATE Vs. ORAVASH CHANDRA SARKAR	February 26, 2014
STATE Vs. ZAHRUL SHEIKH	June 16, 2014
STATE OF JHARKHAND Vs. BANK OF BARODA	January 16, 2014
STATE OF WEST BENGAL Vs. KALYAN GANGULY	September 11, 2014
STATE OF WEST BENGAL Vs. NEPAL KRISHNA ROY	May 6, 2014
STATE OF WEST BENGAL Vs. RASHMI METALIKS LIMITED	September 24, 2014
STATE OF WEST BENGAL Vs. M/S. BANSILAL LEISURE PARKS LTD.	May 6, 2014
STATE OF WEST BENGAL Vs. NAZRUL ISLAM	February 25, 2014
STATE OF WEST BENGAL Vs. MD NASIM	April 23, 2014
STATE OF WEST BENGAL Vs. GANESH SAMANTA	January 21, 2014
STATE OF WEST BENGAL Vs. ASOKE BOSE	December 22, 2014
STATE OF WEST BENGAL Vs. NEPAL KRISHNA ROY	December 3, 2014
STATE OF WEST BENGAL Vs. ILA GIRI	May 6, 2014
STATE OF WEST BENGAL Vs. SOMNATH PAL	September 11, 2014
STATE OF WEST BENGAL Vs. GOPAL MALLICK	August 20, 2014
STATE OF WEST BENGAL Vs. SUKHENDU SUR	March 13, 2014
STATE OF WEST BENGAL Vs. NRIPEN LOHAR KARMAKAR	March 21, 2014
STATE OF WEST BENGAL Vs. TONMOY MONDAL	August 22, 2014
STATE OF WEST BENGAL Vs. BIMAN MISHRA	June 9, 2014
STATE OF WEST BENGAL AND ANOTHER Vs. MD. SABIR AHAMED KHAN AND OTHERS	February 20, 2014
STEEL AUTHORITY OF INDIA LIMITED Vs. NCC LIMITED	November 19, 2014
STEEL AUTHORITY OF INDIA LTD Vs. T D KUMAR & BROS PVT LTD	July 16, 2014
SUB-INSPECTOR Vs. RAJENDRA PRASAD JAISWAL	July 11, 2014
SUBHAJIT SARKAR Vs. THE GENERAL MANAGER, EASTERN RAILWAY	February 7, 2014
SUBHANGSHUMAN DE Vs. STATE OF WEST BENGAL	August 12, 2014
SUBHARUP GUHA Vs. STATE OF WEST BENGAL	September 4, 2014
SUBHAS CHANDRA BAR Vs. STATE BANK OF INDIA	August 22, 2014
SUBHAS CHANDRA SADHUKHAN Vs. SANDHA RANI SADHUKHAN	June 19, 2014
SUBHAS RAY CHAUDHURI Vs. UNIVERSITY OF CALCUTTA	November 14, 2014
SUBHASHIS GHOSE Vs. CENTRAL BUREAU OF INVESTIGATION	April 22, 2014
SUBHASHIS GHOSH Vs. UNION OF INDIA	June 26, 2014
SUBHASHISH BAGCHI Vs. UNION BANK OF INDIA	February 20, 2014
SUBHENDRA JHA Vs. C E S C LTD	September 10, 2014
SUBHENDU MUKHOPADHYAY Vs. STATE OF WEST BENGAL	September 17, 2014
SUBHRA MUKHERJEE Vs. M/S. BENGAL MEDIA PVT. LTD.	January 10, 2014
SUBHRAJIT BISWAS Vs. STATE OF WEST BENGAL	June 13, 2014
SUBIR DUTTA Vs. NATIONAL BOOK TRUST	December 17, 2014
SUBIR GOEL Vs. THE UNION OF INDIA & ORS.	April 29, 2014
SUBODH GOPAL BOSE Vs. ALOKE SEN	November 7, 2014
SUBODH KUMAR MAITI Vs. STATE OF WEST BENGAL	May 13, 2014
SUBODH SARDAR Vs. SOUL CHANDRA NASKAR	September 3, 2014
SUBRATA GUHASARKER & ANR Vs. UNION OF INDIA & ANR	August 4, 2014
SUBRATA KUMAR DAS Vs. STATE OF WEST BENGAL	November 18, 2014
SUDAM CHANDRA ADHIKARI Vs. STATE OF WEST BENGAL	February 7, 2014
SUDARSHAN DAS @ LAL THAKUR @ KASHINATH DAS Vs. STATE OF WEST BENGAL	September 29, 2014
SUDARSHAN MAJHI Vs. THE STATE OF WEST BENGAL	November 12, 2014
SUDHA KHEMKA Vs. CENTRAL BANK OF INDIA	April 8, 2014
SUDHA RANI DAS Vs. UNION OF INDIA	January 29, 2014
SUDHIR RAI Vs. REGISTRAR OF COMPANIES	September 19, 2014
SUDHIR RAI Vs. REGISTRAR OF COMPANIES	June 20, 2014
SUDIPTA GHOSH Vs. SHAKUNTALA ROY CHOWDHURY	August 8, 2014
SUDIPTA KUMAR MAITY Vs. UNIVERSITY GRANTS COMMISSION	August 11, 2014
SUDIPTA NANDY Vs. ANIMA SABUI	February 19, 2014
SUDIPTA RAY Vs. STATE OF WEST BENGAL	July 31, 2014
SUDIPTO SARKAR Vs. AIR INDIA LIMITED	April 11, 2014
SUFAL MATHUR Vs. BASUDEV SARDAR	September 17, 2014
SUGATA MOHAN BOSE Vs. BHAGIRATH PASARI	April 4, 2014
SUJAUDDIN MOLLA Vs. STATE OF WEST BENGAL	July 25, 2014
SUJIT KUMAR BANERJEE Vs. NATIONAL INSURANCE COMPANY LIMITED	December 2, 2014
SUJIT KUMAR MUKHOPADHYAY Vs. INDIA ASSURANCE COMPANY LTD	January 30, 2014
SUKANTA GORAI Vs. SECRETARY, FOOD & SUPPLIES, GOVERNMENT OF WEST BENGAL	February 3, 2014
SUKESH CH. KALA Vs. AHINDRANATH NATH KALA	April 2, 2014
SUKHENDU SUR Vs. STATE OF WEST BENGAL	March 13, 2014
SUKUMAR GUCHHAIT Vs. THE STATE OF WEST BENGAL AND ORS.	February 3, 2014
SUKUMAR JANA Vs. WBSEDCL AND OTHERS	March 10, 2014
SUKUMAR KALSAR Vs. RAHSEKHAR MONDAL	June 19, 2014
SUKUMAR MALLICK Vs. UNION OF INDIA	December 24, 2014
SUKUMAR MUKHERJEE Vs. MEDICAL COUNCIL OF INDIA	August 8, 2014
SUKUMAR PAL Vs. UNION OF INDIA	May 15, 2014
SUKUR ALI KHAN Vs. STATE OF WEST BENGAL	January 30, 2014
SULEKHA KARATI Vs. STATE OF WEST BENGAL	November 20, 2014
SUMAN BAKSHI Vs. ARANDHANA INVESTMENT LTD.	May 15, 2014
SUMAN KHAWAS Vs. NATIONAL INSURANCE CO LTD	March 27, 2014
SUMATHI HALDER Vs. SURAJ BAHADUR	February 21, 2014
SUMER AGARWAL Vs. UNION OF INDIA	June 18, 2014
SUNDARLAL & SONS Vs. CHATTERJEE POLK PRIVATE LIMITED	February 28, 2014
SUNDER GUPTA Vs. SUNIL VASUDEVA	September 24, 2014
SUNIL DAS Vs. STATE OF WEST BENGAL	August 27, 2014
SUNIL GHOSH Vs. STATE OF WEST BENGAL	February 7, 2014
SUNIL GHOSH Vs. NATIONAL INDURANCE CO LTD	June 25, 2014
SUNIL KUMAR AGARWAL Vs. COMMISSIONER OF INCOME TAX	March 13, 2014
SUNIL KUMAR MANNA Vs. STATE OF WEST BENGAL	January 22, 2014
SUNIRMAL SARKAR Vs. UNION OF INDIA	May 7, 2014
SUNITI KUMAR GHOSAL Vs. UNION OF INDIA	April 25, 2014
SUNITY CHAKRABORTY Vs. UNION OF INDIA	March 11, 2014
SUNNY SALES & OT HERS Vs. BINOD KHANNA	November 10, 2014
SUPREME & CO. Vs. NETAI BHADURI	August 1, 2014
SURAI MAJHI Vs. ALLAHABAD BANK	May 15, 2014
SURAJIT ROY Vs. REGISTRAR GENERAL	July 22, 2014
SURENDRA PRASAD GUPTA Vs. STATE OF WEST BENGAL	April 4, 2014
SURESH KUMAR GUPTA Vs. SAMARENDRA NATH SHAW	March 6, 2014
SURESH KUMAR GUPTA Vs. SAMARENDRA NATH SHAW	May 15, 2014
SUROJIT BOSE Vs. THE STATE OF WEST BENGAL	November 7, 2014
SURYA ALLOY INDUSTRIES LIMITED Vs. UNION OF INDIA	January 31, 2014
SURYA ALLOY INDUSTRIES LIMITED Vs. UNION OF INDIA	January 28, 2014
SUSAMA RANA Vs. SEPHALI RANA	August 1, 2014
SUSANTA DAS Vs. STATE OF WEST BENGAL AND ORS.	February 13, 2014
SUSANTA KUMAR PATTANAYAK Vs. STATE OF WEST BENGAL	May 13, 2014
SUSANTA MONDAL Vs. STATE OF WEST BENGAL	February 21, 2014
SUSANTA SARKAR Vs. STATE OF WEST BENGAL	November 27, 2014
SUSHANTA DATTA Vs. STATE OF WEST BENGAL	November 3, 2014
SUSHIL KUMAR PAUL Vs. BIJOY KUMAR THAKUR	February 24, 2014
SUSHIL MOHATA Vs. STATE OF WEST BENGAL	August 20, 2014
SUSMITA MUKHOPADHYAY Vs. CHANDERNAGORE MUNICIPAL CORPORATION	September 26, 2014
SUTAPA DAS Vs. SATYABRATA DAS	November 18, 2014
SUTAPA KUNDU Vs. STATE OF WEST BENGAL	January 16, 2014
SWADESH RANJAN NAYAK Vs. STATE OF WEST BENGAL	July 7, 2014
SWAPAN CHATTERJEE @ SWAPAN CHATTOPADHAY @ SWAPAN KR.CHATTOPADHYAYA Vs. STATE OF WEST BENGAL	June 3, 2014
SWAPAN KUMAR DAS Vs. BISWAJIT MAJI	December 23, 2014
SWAPAN KUMAR DUTTA Vs. UNION OF INDIA & OTHERS	August 8, 2014
SWAPAN KUMAR SAHA AND ORS. Vs. STATE BANK OF INDIA	March 18, 2014
SWAPAN MAITY Vs. STATE OF WEST BENGAL & ANR.	February 7, 2014
SWAPAN ROY Vs. STATE OF WEST BENGAL	November 14, 2014
SWAPAN SAREN Vs. BHARAT PETROLEUM CORPORATION LIMITED AND ORS.	June 13, 2014
SWAPAN SARKAR Vs. STATE OF WEST BENGAL	July 4, 2014
SWAPNA ADHHIKARI Vs. STATE OF WEST BENGAL	March 20, 2014
SWAPNA DAS Vs. STATE OF WEST BENGAL	July 1, 2014
SWAPNIL SINGH Vs. BHARAT PETROLEUM CORPORATION LTD.	April 3, 2014
SWAR SANGAM Vs. CHIEF COMMISSIONER OF INCOME TAX	September 12, 2014
SWARAN KAUR CHANDHAK Vs. BIPLAB MOHAN GHOSH	March 26, 2014
SWARNALATA PARIDA Vs. NEW INDIA ASSURANCE COMPANY LIMITED	September 11, 2014
SWARUP DAPTARI Vs. STATE OF WEST BENGAL	November 27, 2014
SWARUP MAZUMDAR Vs. STATE OF WEST BENGAL	December 3, 2014
SWARUP PRAKASH DHARA Vs. STATE OF WEST BENGAL	June 10, 2014
SWASTYAYAN AGRO INDUSTRIES Vs. UNION OF INDIA	July 24, 2014
SYAMAL GANGULI Vs. UNITED INDIA INSURANCE CO. LTD.	June 2, 2014
SYED AFTABUR RAHAMAN Vs. STATE OF WEST BENGAL	April 25, 2014
SYNDICATE BANK Vs. VIKAS KUMAR SINGH	July 1, 2014
SYNERGY ISPAT PRIVATE LIMITED Vs. ORISSA MANGANESE AND MINERALS LIMITED	May 16, 2014
T JAYA Vs. STATE	February 21, 2014
TAJAMUL HAQUE @ TAJAMMAL HOQUE Vs. STATE OF WEST BENGAL	November 18, 2014
TANDRA SIL SARKAR Vs. STATE OF WEST BENGAL	August 29, 2014
TANMAY MAITY Vs. TUSHAR KANTI	March 24, 2014
TANMOY BISWAS Vs. STATE OF WEST BENGAL	March 6, 2014
TANUMOY BASU Vs. UNITED BANK OF INDIA	April 30, 2014
TANUMOY BASU Vs. UNITED BANK OF INDIA	September 29, 2014
TAPAN ADAK Vs. THE STATE OF WEST BENGAL	November 10, 2014
TAPAN BARMAN Vs. STATE OF WEST BENGAL	July 15, 2014
TAPAN GUHA ROY Vs. STATE OF WEST BENGAL	March 7, 2014
TAPAN KUMAR HAZRA Vs. STATE OF WEST BENGAL	September 15, 2014
TAPAN KUMAR MANDAL Vs. THE STATE OF WEST BENGAL	November 3, 2014
TAPAN KUMAR PATRA Vs. STATE OF WEST BENGAL	February 20, 2014
TAPAN KUMAR SAPHUI Vs. STATE OF WEST BENGAL	July 10, 2014
TAPAN NASKAR Vs. STATE OF WEST BENGAL	January 22, 2014
TAPAS DAS Vs. NATIONAL INSURANCE COMPANY LTD	February 27, 2014
TAPAS PAUL Vs. BIPLAB KUMAR CHOWDHURY	September 25, 2014
TAPAS PAUL Vs. BIPLAB KUMAR CHOWDHURY	August 13, 2014
TAPAS SINGHA Vs. MITAIL PAUL	March 13, 2014
TAPASHI MONDAL Vs. BINOY KUMAR BISWAS	November 7, 2014
TARA PROPERTIES PVT. LTD. Vs. ARCL ORGANICS LTD.	September 25, 2014
TARAK CHAKRABORTY Vs. STATE OF WEST BENGAL	April 8, 2014
TARAK SAHANI Vs. STATE OF WEST BENGAL	April 21, 2014
TARAPADA NANDY Vs. SHIB KUMARI DEVI	July 14, 2014
TARIQUE ANWAR Vs. THE STATE OF WEST BENGAL & ORS.	April 23, 2014
TARUN MITRA Vs. STATE OF WEST BENGAL	December 23, 2014
TATA IRON & STEEL CO. LTD. Vs. CRANE LIFTS	April 23, 2014
TATA METALIKS LTD. Vs. C.I.T. III	September 22, 2014
TATA MOTORS FINANCE LIMITED Vs. SAHIDULLAH MALLICK	January 22, 2014
TATHAGATA PARUL Vs. STATE OF WEST BENGAL	March 31, 2014
TEA BOARD Vs. HAROOCHARAI TEA ESTATE	March 18, 2014
TEACHER-IN-CHARGE OF CALCUTTA AIRPORT ENGLISH HIGH SCHOOL Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION	August 4, 2014
TEJ KISHEN SADHU Vs. STATE OF WEST BENGAL	April 3, 2014
TERU MAJHI Vs. STATE OF WEST BENGAL	April 3, 2014
THAKUR SREE SREE ISWAR BONDESWAR MAHADEVA Vs. ARUNABHA HAZRA	November 20, 2014
THAKURANI SHREE SHREE DURGA MATA NEW TRUST AND ASIS MITRA Vs. SIBANI DUTTA.	January 20, 2014
THE CENTRAL BUREAU OF INVESTIGATION Vs. THE CENTRAL INFORMATION COMMISSION	December 15, 2014
THE CENTRE BUREAU OF INVESTIGATION Vs. YOGAVALLI	November 21, 2014
THE MANAGING COMMITTEE, MULTI PEARY SREEMANTA INSTITUTION (H.S.) AND ANOTHER Vs. THE STATE OF WEST BENGAL AND OTHERS	March 12, 2014
THE NEW INDIA ASSURANCE COMPANY LTD Vs. BHAGWANDAS VYAPAR UDYOG LTD	August 8, 2014
THE PEERLESS GENERAL FINANCE AND INVESTMENT COMPANY LIMITED Vs. BHAGWATI DEVELOPERS PRIVATE LIMITED	July 7, 2014
THE UNION OF INDIA Vs. K. MANMAD RAO	November 21, 2014
THE WEST BENGAL COLLEGE SERVICE COMMISSION Vs. BARNALI SEN	November 21, 2014
TIKU SK Vs. STATE OF WEST BENGAL	September 24, 2014
TILAK BOSE Vs. BIMAL @ BIMALENDU KUMAR GHOSH	July 14, 2014
TIMIR BARAN ROY CHOWDHURY Vs. PARIMAL RAI CHOWDHURY @ SADHAN ROY CHOWDHURY	March 14, 2014
TIMKEN INDIA LTD. Vs. COMMISSIONER OF INCOME TAX AND ORS.	July 30, 2014
TIRTHA MONDAL Vs. STATE OF WEST BENGAL	June 11, 2014
TIRTHA MUKHERJEE Vs. DIRECTOR OF SARBA SIKSHA AVIJAN	July 1, 2014
TIVOLI PARK APARTMENTS PRIVATE LIMITED Vs. SHRAWAN KUMAR TODI	July 7, 2014
TM INTERNATIONAL LOGISTICS LTD. Vs. CESTAT	March 25, 2014
TOGHRAL KAMAL Vs. KIRAN SHANKAR PAUL	August 8, 2014
TORAB S.K. Vs. STATE OF WEST BENGAL	July 23, 2014
TOSIUR RAHAMAN Vs. UNION OF INDIA	March 25, 2014
TOZAMMUL HAQUE Vs. STATE OF WEST BENGAL	November 17, 2014
TRILOCHAN MUKHERJEE Vs. ASANSOLE MUNICIPAL CORPORATION	February 17, 2014
TURNER MORRISON LTD. Vs. NATIONAL INSURANCE CO. LTD.	December 12, 2014
TUSHAR KANTI DAS Vs. UNION OF INDIA	February 7, 2014
TUTU KAJI Vs. SARMILA GHOSH	March 6, 2014
U. BINU Vs. UNION OF INDIA	April 3, 2014
UCO BANK Vs. PRECISION ENGINEERING SYSTEMS	March 6, 2014
UCO BANK Vs. CESTAT	February 11, 2014
UCO BANK Vs. SAUMYENDRA ROY CHAUDHURY	May 15, 2014
UCO BANK EMPLOYEES ASSOCIATION Vs. UCO BANK	March 4, 2014
UDIT INFRASTRUCTURE PVT. LTD. Vs. BIJOY KRISHNA PAIK	March 25, 2014
UMA DAS Vs. SECRETARY, MINISTRY OF HUMAN RESOURCE & DEVELOPMENT	August 26, 2014
UMA SHANKAR SHA Vs. ADDYA PROSAD PATHAK	October 29, 2014
UMESH SINGH Vs. UNION OF INDIA AND ORS.	October 28, 2014
UNION OF INDIA Vs. HALDIA BULK TERMINAL PRIVATE LIMITED	April 29, 2014
UNION OF INDIA Vs. U. BINU	August 8, 2014
UNION OF INDIA Vs. BENGAL SHRACHI HOUSING DEVELOPMENT LIMITED	September 9, 2014
UNION OF INDIA Vs. PRABIR KUMAR SARKAR	December 19, 2014
UNION OF INDIA Vs. PANIHATI RUBBER LIMITED	February 28, 2014
UNION OF INDIA Vs. VENUS ENGINEERING CONCERN PVT LTD.	September 5, 2014
UNION OF INDIA Vs. RAMANI MISTRY	June 16, 2014
UNION OF INDIA Vs. SHAKTIVEL	July 3, 2014
UNION OF INDIA Vs. INCOME TAX SETTLEMENT COMMISSION ADDITIONAL BENCH	April 11, 2014
UNION OF INDIA AND ORS. Vs. SEEMA CHAKRABORTY AND ORS.	December 5, 2014
UNITED BANK OF INDIA Vs. STATE OF WEST BENGAL	August 14, 2014
UNITED BANK OF INDIA Vs. PRADYUT KUMAR MITRA	October 31, 2014
UNITED BANK OF INDIA Vs. PRANAB KUMAR BHUIYAN	July 16, 2014
UNITED INDIA INSURANCE CO. LTD. Vs. SIBANI GHOSAL AND ORS.	February 20, 2014
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ANUMITA PAUL	March 7, 2014
UNIVERSITY OF CALCUTTA Vs. CHAKRADHAR LAL AGARWALA	June 25, 2014
UNIVERSITY OF KALYANI Vs. JATINDRANATH BHAKTA	August 19, 2014
UNIWORTH LTD. Vs. JOINT DIRECTOR GENERAL OF FOREIGN TRADE	December 22, 2014
USHA AGARWAL @ USHA GOYAL Vs. KAILASH PROSAD	May 6, 2014
USHA BOSE Vs. STATE OF WEST BENGAL	February 26, 2014
USHA HOWLADAR Vs. STATE OF WEST BENGAL	June 11, 2014
USHANANDA JANA Vs. STATE OF WEST BENGAL	February 24, 2014
UTKARSH TUBES & PIPES LTD. Vs. BHARAT SANCHAR NIGAM LTD.	November 7, 2014
UTKARSH TUBES AND PIPES LIMITED Vs. SIMPLEX INFRASTRUCTURE LIMITED	December 9, 2014
UTKARSH TUBES AND PIPES LIMITED Vs. SIMPLEX INFRASTRUCTURE LIMITED	December 3, 2014
UTPAL PANDEY Vs. STATE OF WEST BENGAL	August 22, 2014
UTPAL ROY Vs. COMMISSIONER OF CENTRAL EXCISE	August 4, 2014
V.K. UDYOG LTD. Vs. UNION OF INDIA	August 13, 2014
VCK SHARE & STOCK BROKING SERVICES LIMITED Vs. BANK OF RAJASTHAN LIMITED	July 11, 2014
VED PRAKASH Vs. I.T.C.	March 14, 2014
VEDANTA ALUMINIUM LTD. Vs. CUS. & C. EX. SETTLEMENT COMMISSION	May 8, 2014
VEDIC TRACOM PRIVATE LIMITED Vs. DHANANJOY JASRAPURIA	June 2, 2014
VENKY HI-TECH ISPAT LTD. AND ORS. Vs. CUSTOMS AND CENTRAL EXCISE SETTLEMENT COMMISSION AND ORS.	August 25, 2014
VENUS CONTROLS AND SWITCHGEAR P. LTD. Vs. GE INDIA INDUSTRIAL P. LTD.	February 6, 2014
VIDEOCON INDUSTRIES LTD Vs. COAL INDIA LTD	February 26, 2014
VIDYASAGAR UNIVERSITY Vs. SUDIP DAS	July 7, 2014
VIJAY KUMAR KEJRIWAL Vs. MURARI MOHAN KEJRIWAL	May 29, 2014
VIJAYA BANK Vs. KAILASH BHUGRA	March 3, 2014
VIJAYSHREE FATS AND OIL PRODUCTS LIMITED Vs. UNION OF INDIA	April 1, 2014
VIKRAM MORDANI Vs. AMRAPALI BARTER PVT. LTD.	March 5, 2014
VINEET SINGH Vs. COAL INDIA LIMITED	March 21, 2014
VINOD KUMAR DUGAR Vs. BIJOY KUMAR LOYALKA	December 19, 2014
VINOD KUMAR JAISWAL @ BINOD KUMAR JAYASWAL Vs. STATE OF WEST BENGAL	June 3, 2014
VIPUL RAJ Vs. UNION OF INDIA	June 30, 2014
VIRENDRA KUMAR JAIN Vs. MUDRIKA IRON PVT. LTD. AND ORS.	September 1, 2014
VISHAL POPAT Vs. MANISH BADANI	August 14, 2014
VISHNU KRISNA Vs. ANDAMAN & NICOBAR ADMINISTRATION	January 31, 2014
VISION COMPTECH INTEGRATORS LTD. Vs. STATE BANK OF INDIA	June 20, 2014
VIVEKANANDA COLLEGE FOR WOMEN Vs. SIKHA TAPASWI	July 28, 2014
WARREN TEA LTD. Vs. COMMISSIONER OF INCOME TAX AND ORS.	July 24, 2014
WEST BENGAL COUNCIL OF HIGHER SECONDARY EDUCATION Vs. MADHURIMA MUKHERJEE	February 19, 2014
WEST BENGAL FOREST DEVELOPMENT CORPORATION LTD Vs. CHITTARANJAN BHUNIA	September 4, 2014
WEST BENGAL SMALL INDUSTRIES CORP. LTD. Vs. M/S. MALL PLAS INDUSTRIES	April 23, 2014
WEST BENGAL SMALL INDUSTRIES CORP. LTD. Vs. M/S. PLASTI PACK	April 7, 2014
WEST BENGAL SMALL INDUSTRIES DEVELOPMENT CORP. LTD. Vs. SONA PROMOTERS PVT. LTD.	September 19, 2014
WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. SUJIT KUMAR KHATUA	September 24, 2014
WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. GOPAL CHANDRA MAITY	March 7, 2014
WOODLAND MANUFACTURERS LTD Vs. SHANKAR PRASAD GARGA	September 12, 2014
WRINKLE MARKETING PVT. LTD. Vs. ROSELABS BIOSCIENCE LTD.	November 7, 2014
YOUNG MENS CHRISTIAN ASSOCIATION OF CALCUTTA Vs. SWARAJ SIRCAR	November 27, 2014
YUDHISTHIR NASKAR Vs. NATIONAL INSURANCE COMPANY LTD.	February 19, 2014
YUSUF COSSIM Vs. MAYA RANI SEN GUPTA	August 7, 2014
ZEESHAN OILS TRADING FZE Vs. OWNERS & PARTIES INTERESTED	May 27, 2014
ZIGMA COMMODITIES PRIVATE LTD Vs. INCOME TAX OFFICER, WARD-5(3), KOLKATA	May 8, 2014
ZIGMA COMMODITIES PVT. LTD. AND ORS. Vs. INCOME TAX OFFICER AND ORS.	August 19, 2014
ZION STEEL LTD. Vs. SUBTLEWEIGH ELECTRIC (INDIA) PVT. LTD.	January 22, 2014

Year 2014 of HIGH COURT OF CALCUTTA

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address