RANU BHANDARI Vs. NILIMA DAS
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January 24, 2013 |
A.BHASKARAN @ ARUNACHOLAM BHASKARAN Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 2, 2013 |
ABBAS ALI SHAIKH Vs. UNION OF INDIA & ORS.
|
February 18, 2013 |
ABDUL AWAL Vs. PRESIDENT / CHAIRMAN
|
November 13, 2013 |
ABDUL KALAM Vs. UNION HEALTH SECRETARY
|
February 6, 2013 |
ABDUL MANNAN Vs. STATE OF WEST BENGAL
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December 24, 2013 |
ABDUL SHOKUR MOLLA Vs. STATE OF WEST BENGAL
|
February 4, 2013 |
ABDUR RAHAMAN. Vs. MD. ABDUL HYE
|
June 18, 2013 |
ABHIJIT LAHIRI Vs. ASHOK ROY
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April 2, 2013 |
ABHISHEK GHOSH Vs. STATE OF WEST BENGAL
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July 26, 2013 |
ABID HOSSAIN Vs. ABDUL KUDDUS
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January 31, 2013 |
ABINASH GORAI Vs. UNION OF INDIA
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February 7, 2013 |
ACHINTA ROY @ ACHINTA KUMAR ROY GHATAK CHOWDHURY Vs. STATE OF WEST BENGAL
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August 22, 2013 |
ACHYUT KUMAR BHATTACHARJEE Vs. JARITA BHATTACHARJEE
|
June 7, 2013 |
ADRISHNATH BHATTACHARYA Vs. WEST BENGAL INDUSTRIAL DEVELOPMENT CORP LTD
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July 19, 2013 |
ADRISHNATH BHATTACHARYA Vs. WEST BENGAL INDUSTRIAL DEVELOPMENT CORP. LTD.
|
June 19, 2013 |
AFAQUE ALAM Vs. COMMISSIONER OF CUSTOMS (AIRPORT & ADMINISTRATION)
|
January 10, 2013 |
AGRICULTURE FINANCE CO LTD Vs. MICRO & SMALL ENTERPRISES FACILITATION COUNCIL
|
June 12, 2013 |
AHMED HUSSAIN Vs. COAL INDIA LTD
|
August 12, 2013 |
AISHA BIBI Vs. LIEUTENANT GOVERNOR
|
April 9, 2013 |
AJAY KUMAR Vs. DASA
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March 26, 2013 |
AJAY SINGH Vs. NIK NISH RETAIL LTD
|
September 30, 2013 |
AJIT KUMAR BHAR Vs. PRAKASH CHANDRA SURANA
|
September 24, 2013 |
AJIT KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
September 18, 2013 |
AJIT KUMAR KHAMRAI Vs. STATE OF WEST BENGAL
|
February 7, 2013 |
AJIT KUMAR SEN Vs. STATE OF WEST BENGAL
|
December 4, 2013 |
AJIT MONDAL Vs. TAPAN KUMAR GHANA
|
April 10, 2013 |
AJIT MONDAL Vs. TAPAN KUMAR GHANA
|
April 11, 2013 |
AJOY KUMAR CHOUDHURI Vs. HIGH COURT CALCUTTA
|
June 28, 2013 |
AJOY KUMAR DAS Vs. STATE OF WEST BENGAL
|
June 28, 2013 |
AJOY KUMAR SINGHANIA Vs. STATE OF WEST BENGAL
|
April 23, 2013 |
AJOY SANKAR ROY Vs. SONAR BANGLA DEVELOPERS PVT. LTD
|
November 26, 2013 |
AJOY SARKAR Vs. STATE OF WEST BENGAL
|
February 12, 2013 |
AKA LOGISTIC PVT LTD Vs. DURGAPUR PROJECTS LTD
|
May 7, 2013 |
AKBAR ALI KHAN Vs. UNION OF INDIA
|
February 19, 2013 |
AKHIL BANDHU SAHA Vs. BRANCH MANAGER, STATE BANK OF INDIA
|
April 19, 2013 |
AKHIL BANDHU SAHA Vs. BRANCH MANAGER STATE BANK OF INDIA
|
April 18, 2013 |
AKHTARI BIBI Vs. COAL INDIA LIMITED
|
June 14, 2013 |
AKSHAY BISWAS Vs. STATE OF WEST BENGAL
|
May 14, 2013 |
ALAUDDIN Vs. STATE OF WEST BENGAL
|
February 25, 2013 |
ALCOVE CONSTRUCTION PVT. LTD Vs. RABIYA BIBI
|
September 30, 2013 |
ALI MOHAMMAD Vs. STATE OF WEST BENGAL
|
January 10, 2013 |
ALIAN FISHERMEN CO OPERATIVE SOCIETY LTD Vs. STATE OF WEST BENGAL
|
August 22, 2013 |
ALL B.ED. DEGREE HOLDERS WELFARE ASSOCIATION Vs. STATE OF WEST BENGAL
|
October 3, 2013 |
ALLAUDDIN MOMIN @ MIA Vs. STATE OF WEST BENGAL
|
October 9, 2013 |
ALOKE KUMAR CHATTOPADHYAY Vs. CHIEF ENGINEER (I) IRRIGATION AND WATERWAYS DIRECTORATE
|
April 4, 2013 |
ALUM MOLLA @ ALAM MOLLA Vs. STATE
|
July 25, 2013 |
AMAL BANERJEE Vs. SANJIB KUMAR DEY
|
January 29, 2013 |
AMAL GHOSH & ORS. Vs. THE STATE OF WEST BENGAL
|
July 31, 2013 |
AMAL KANTISOM Vs. CHAIRMAN FOOD CORPORATION OF INDIA
|
August 6, 2013 |
AMAL KUMAR MAITY Vs. STATE OF WEST BENGAL
|
January 8, 2013 |
AMAL KUNDU Vs. SUNIL KUNDU
|
July 23, 2013 |
AMALENDU MUSTAFI Vs. STATE OF WEST BENGAL
|
June 5, 2013 |
AMAR CHAND KUNDU Vs. STATE OF WEST BENGAL
|
April 5, 2013 |
AMARENDRA NATH GHOSH Vs. STATE OF WEST BENGAL
|
December 4, 2013 |
AMBALAL SARABHAI ENTERPRISES LIMITED Vs. RAJEEV DAGA
|
December 5, 2013 |
AMIT DAS & ORS. Vs. THE STATE OF WEST BENGAL & ANR.
|
July 9, 2013 |
AMIT KUMAR MUKHOPADHYAY Vs. HOWRAH MUNICIPAL CORPORATION
|
January 15, 2013 |
AMIT RANJAN ROY Vs. K K DAS
|
May 3, 2013 |
AMITAVA SHIT Vs. BABLU KUNDU
|
November 29, 2013 |
AMIYA KUMAR DAS Vs. TARAK NATH SINHA
|
January 8, 2013 |
AMRITA MUKHOPADHYAY Vs. SUBRATA MUKHOPADHYAY
|
January 29, 2013 |
ANADI NATH PATRA Vs. STATE OF WEST BENGAL
|
June 26, 2013 |
ANADI PRASAD MAHATO Vs. STATE OF WEST BENGAL
|
July 23, 2013 |
ANAMIKA MOULIK Vs. STATE OF WEST BENGAL AND ANOTHER
|
November 12, 2013 |
ANANDA MAY CHATTERJEE Vs. SAIFUL ALI
|
August 12, 2013 |
ANASARUL ISLAM ALIAS ANASARUL ALI Vs. STATE
|
January 29, 2013 |
ANATH CHANDRA CHANDRA Vs. CALCUTTA DOCK LABOUR BOARD
|
January 8, 2013 |
ANATH NATH NASKAR Vs. UNION OF INDIA
|
February 26, 2013 |
ANDAMAN AND NICOBAR ADMINISTRATION Vs. NEWAZESH ALI
|
July 12, 2013 |
ANDHRA BANK Vs. DINESH KUMAR AGARWAL
|
April 23, 2013 |
ANDHRA BANK Vs. DINESH KUMAR AGARWAL
|
April 8, 2013 |
ANGSHUMAN PAHARI Vs. GAUTAM CHANDA
|
September 24, 2013 |
ANGUR BALA GHOSH Vs. GOPAL JEW THAKUR
|
July 22, 2013 |
ANIKUL SK @ NUR ISLAM Vs. STATE OF WEST BENGAL
|
March 13, 2013 |
ANIL KUMAR J. BAVISHI Vs. STATE OF WEST BENGAL
|
March 22, 2013 |
ANIMA DAS Vs. HIND ENGINEERING AND WIRE PRODUCTS
|
January 24, 2013 |
ANINDYA DATTA Vs. NEW INDIA ASSURANCE CO LTD
|
June 12, 2013 |
ANINDYA SUNDAR DAS Vs. STATE OF WEST BENGAL & ORS
|
August 1, 2013 |
ANIRUDDHA MANNA Vs. UNION OF INDIA
|
October 8, 2013 |
ANJALI CHAKRABORTY Vs. LEARNING TREE
|
November 25, 2013 |
ANJALI MONDAL Vs. THE STATE OF WEST BENGAL AND ORS.
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April 1, 2013 |
ANJAN BOSE Vs. STATE OF WEST BENGAL
|
November 27, 2013 |
ANJAN GANGULY Vs. STATE OF WEST BENGAL
|
March 12, 2013 |
ANJAN KUMAR MITRA Vs. HON'BLE HIGH COURT AT CALCUTTA
|
September 9, 2013 |
ANJANA ROY CHOWDHURY Vs. ARUP MONDAL
|
November 26, 2013 |
ANJANA SARKAR Vs. ABC
|
March 22, 2013 |
ANJILI NAG Vs. KMB JAYAPAL
|
February 5, 2013 |
ANJUMAN ARA Vs. SAHIDA KHATOON
|
September 27, 2013 |
ANNAPURNA ENGINEERING WORKS Vs. C.E.S.T.A.T.
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December 4, 2013 |
ANSHUMAN DALMIA Vs. ANSHUMAN DALMIA
|
May 3, 2013 |
ANTHONI CORNALIOUS Vs. USHA CORNALIOUS
|
January 10, 2013 |
ANU MEHTA Vs. GUNMALA SALES PRIVATE LTD.
|
March 13, 2013 |
ANUKUL CHANDRA DAS Vs. ARUP KUMAR DAS
|
December 19, 2013 |
ANUP DUTTA CHOWDHURY Vs. STATE OF WEST BENGAL
|
November 12, 2013 |
ANUPAM Vs. VIVEKANAND KENDRA VIDYALAYA
|
February 5, 2013 |
ANUPAM SAHA Vs. STATE OF WEST BENGAL
|
March 13, 2013 |
ARABINDA SINHA Vs. AMITAVA SINHA
|
August 20, 2013 |
ARATI DAS BHOWMICK Vs. STATE OF WEST BENGAL
|
March 25, 2013 |
ARATI GHOSH Vs. KALPANA PATHAK
|
April 18, 2013 |
ARCHANA BISWAS Vs. BYAPTI BANERJEE
|
June 27, 2013 |
ARINDAM JHA Vs. STATE OF WEST BENGAL
|
February 26, 2013 |
ARITRA CHATTERJEE & ORS. Vs. PRINCIPAL SECRETARY, DEPARTMENT OF HEALTH & FAMILY WELFARE
|
February 14, 2013 |
ARJUN DAS GUPTA Vs. STATE OF WEST BENGAL
|
August 14, 2013 |
ARJUN SINGH Vs. MOHINDRA KUMAR
|
April 10, 2013 |
ARJUN SINGH Vs. STATE OF WEST BENGAL
|
May 3, 2013 |
ARKA UJJWAL MAITI Vs. STATE OF WEST BENGAL
|
February 4, 2013 |
ARMAN Vs. STATE OF WEST BENGAL
|
March 13, 2013 |
ARMEN GEORGE & CO. PVT. LTD Vs. FLAVIEN PROPERTIES PVT LTD
|
March 22, 2013 |
ARTEE OVERSEAS PVT LTD. Vs. UNION OF INDIA
|
July 24, 2013 |
ARUN BISWAS Vs. STATE OF WEST BENGAL
|
April 2, 2013 |
ARUN GUPTA Vs. STATE OF WEST BENGAL & ORS
|
December 19, 2013 |
ARUN KUMAR MANNA Vs. STATE OF WEST BENGAL
|
September 19, 2013 |
ARUNANGSHU CHAKRABORTY Vs. BIDHANNAGAR MUNICIPALITY
|
April 23, 2013 |
ARUNANGSHU CHAKRABORTY Vs. STATE OF WEST BENGAL
|
February 4, 2013 |
ARUNANGSHU CHAKRABORTY Vs. BIDHANNAGAR MUNICIPALITY
|
April 22, 2013 |
ARUNAVA KONAR Vs. STATE OF WEST BENGAL
|
June 28, 2013 |
ARUP KUMAR ATTA Vs. SUSANTA KUMAR GHOSH.
|
July 11, 2013 |
ASARUL HOQUE @ ALI Vs. STATE OF WEST BENGAL
|
May 17, 2013 |
ASHA AUDIO CO. Vs. OM PRAKASH SONIK
|
September 27, 2013 |
ASHA AUDIO COMPANY & ANR. Vs. OM PRAKASH SONIK & ORS.
|
July 1, 2013 |
ASHALATA DEY Vs. ZAMILA KHATTOON
|
April 11, 2013 |
ASHIM BOSE Vs. STATE OF WEST BENGAL
|
March 7, 2013 |
ASHIM KUMAR ADGIRI Vs. STATE OF WEST BENGAL
|
January 30, 2013 |
ASHIM KUMAR BANERJEE Vs. SWAPAN KUMAR MALLICK
|
January 17, 2013 |
ASHIMABHA GHOSH Vs. RATAN GHOSH
|
June 25, 2013 |
ASHIS PAKHIRA Vs. STATE OF WEST BENGAL
|
March 1, 2013 |
ASHIS PATRA Vs. PARWAZ AHMAD SIDDIQUL
|
July 8, 2013 |
ASHIS SAHA @ MILAN Vs. STATE OF WEST BENGAL
|
July 12, 2013 |
ASHOK BANDYOPADHAYA Vs. STATE OF WEST BENGAL
|
September 13, 2013 |
ASHOK DUTTA Vs. ARCHANA JASH
|
January 29, 2013 |
ASHOK HARI Vs. COAL INDIA LIMITED
|
June 19, 2013 |
ASHOK KUMAR Vs. KISHORE KUMAR BHATTACHARJEE
|
February 5, 2013 |
ASHOK KUMAR GUHA Vs. CALCUTTA MUNICIPAL CORPORATION
|
March 15, 2013 |
ASHOK KUMAR GUHA Vs. CALCUTTA MUNICIPAL CORPORATION
|
May 15, 2013 |
ASHOK KUMAR JAISWAL Vs. ASHIM KUMAR KAR
|
February 7, 2013 |
ASHOK KUMAR KAR Vs. THE STATE OF WEST BENGAL AND OTHERS
|
October 8, 2013 |
ASHOK KUMAR SAMANTA Vs. SURJAMUKHI MONDAL
|
November 29, 2013 |
ASHOK KUMAR SINHA ROY Vs. UNIVERSITY OF KALYANI
|
March 8, 2013 |
ASHOKE KUMAR NATH Vs. UNION OF INDIA
|
August 1, 2013 |
ASHRAF HOSSAIN TARAFDAR Vs. STATE OF WEST BENGAL
|
June 26, 2013 |
ASIM KUMAR HAJRAH Vs. STATE OF WEST BENGAL
|
December 24, 2013 |
ASIRUDDIN DALAL Vs. STATE OF WEST BENGAL
|
September 18, 2013 |
ASISH BINDU MAITI Vs. STATE OF WEST BENGAL
|
October 8, 2013 |
ASIT BARAN MAITY Vs. STATE OF WEST BENGAL
|
April 19, 2013 |
ASIT KUMAR BISWAS Vs. STATE OF WEST BENGAL AND ORS.
|
July 22, 2013 |
ASOKE KUMAR BHATTACHARYYA Vs. MANJU BHATTACHARYYA
|
September 12, 2013 |
ASOKE KUMAR CHAUDHURI Vs. KUNAL SAHA
|
July 1, 2013 |
ASSAM CARBON PRODUCTS LIMITED Vs. STATE OF WEST BENGAL
|
June 28, 2013 |
ASSAM COMPANY (INDIA) LTD. Vs. NUMAZAR DORAB MEHTA
|
October 8, 2013 |
ASSET RECONSTRUCTION COMPANY (INDIA) LTD Vs. EXCEL DEALCOMM PVT. LTD
|
March 8, 2013 |
ASTOPADA RIT Vs. STATE OF WEST BENGAL
|
July 29, 2013 |
ASWINI KUMAR MAITY Vs. AMAR NATH DE
|
July 12, 2013 |
ATASHI BARUA Vs. STATE OF WEST BENGAL
|
October 8, 2013 |
ATUL DHANOTHIA Vs. SUPERINTENDING ENGINEER
|
April 11, 2013 |
ATUL ROY Vs. STATE OF WEST BENGAL
|
May 3, 2013 |
AUROMA COKE LTD Vs. COAL INDIA LTD
|
August 27, 2013 |
AVESHAK ROY Vs. STATE OF WEST BENGAL
|
January 24, 2013 |
AVESHAK ROY Vs. STATE OF WEST BENGAL AND ANOTHER
|
April 24, 2013 |
AVIJIT ROY Vs. UNION OF INDIA
|
February 28, 2013 |
AVISHEK GANGULY Vs. REGISTRAR THE UNIVERSITY OF BURDWAN
|
March 22, 2013 |
AVISHEK GANGULY Vs. REGISTRAR, THE UNIVERSITY OF BURDWAN
|
March 26, 2013 |
AWADHESH SINGH Vs. UNION OF INDIA
|
May 17, 2013 |
AXES MULTI DEVELOPERS LTD. Vs. STATE OF WEST BENGAL
|
September 18, 2013 |
AYAN BANERJEE Vs. RABINDRA BHARATI UNIVERSITY
|
April 24, 2013 |
AYUB KHAN Vs. MAHADEB DOLUI
|
April 17, 2013 |
AZIM HASHMI PREMJI Vs. STATE OF WEST BENGAL
|
March 21, 2013 |
B N ELIAS AND CO Vs. STATE
|
July 9, 2013 |
BABITA GHOSH Vs. MUNICIPAL COMMISSIONER
|
January 15, 2013 |
BABULAL ORAON @ URAON Vs. STATE OF WEST BENGAL
|
November 22, 2013 |
BACHA SINGH Vs. CALCUTTA TRAMWAYS COMPANY, (1978) LIMITED
|
January 15, 2013 |
BADAL CH. MAITY Vs. STATE OF WEST BENGAL AND ORS.
|
July 22, 2013 |
BAGRI IMPEX (P.) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 16, 2013 |
BAID MARBLE TILES PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
December 5, 2013 |
BAIDYANATH CHATTERJEE Vs. ANIMA CHATTERJEE
|
December 16, 2013 |
BAIJU KUMAR AGARWAL Vs. STATE OF WEST BENGAL
|
September 2, 2013 |
BAJRUL ISLAM Vs. STATE OF WEST BENGAL
|
August 29, 2013 |
BAJRUL ISLAM Vs. STATE OF WEST BENGAL
|
July 19, 2013 |
BAKYA HALDAR Vs. STATE OF WEST BENGAL
|
March 19, 2013 |
BALARAM GHOSH Vs. SHARDA DEVI
|
August 1, 2013 |
BALARAM GHOSH Vs. STATE OF WEST BENGAL
|
May 16, 2013 |
BALARAM GUPTA Vs. STATE OF WEST BENGAL
|
June 5, 2013 |
BALLY MUNICIPALITY & ORS. Vs. MONORANJAN GHOSH &ORS.
|
February 6, 2013 |
BAMAN DAS PATTANAYAK Vs. UNION OF INDIA
|
January 20, 2013 |
BANAMALI BADYAKAR Vs. STATE OF WEST BENGAL
|
April 24, 2013 |
BANGLAR MANABADHIKAR SURAKSHA MANCHA Vs. STATE OF WEST BENGAL
|
August 30, 2013 |
BANGSODHAR ROY Vs. PUSPA MONDAL
|
August 13, 2013 |
BANGUR BROTHERS LIMITED Vs. PDGD INVESTMENTS & TRADING (P) LTD
|
January 22, 2013 |
BANK OF BARODA Vs. BANWARILAL GUPTA
|
January 22, 2013 |
BANSHI SARDAR Vs. STATE OF WEST BENGAL
|
April 3, 2013 |
BAPI MONDAL Vs. STATE OF WEST BENGAL
|
March 15, 2013 |
BAPPA GHOSH Vs. STATE OF WEST BENGAL
|
February 11, 2013 |
BAPPADITYA MUKHERJEE Vs. STATE OF WEST BENGAL
|
September 17, 2013 |
BARIK MISTRY Vs. THE STATE OF WEST BENGAL
|
June 25, 2013 |
BARUN CHATTERJEE Vs. STATE OF WEST BENGAL
|
August 26, 2013 |
BARUN GHOSH Vs. SHANTI KUMAR GHOSH
|
October 3, 2013 |
BARUN KUMAR SASMAL Vs. STATE OF WEST BENGAL
|
July 30, 2013 |
BARUN MUKHERJEE Vs. STATE
|
April 1, 2013 |
BASA @ BASU DEV @ PRASANTA DEV Vs. STATE OF WEST BENGAL
|
December 3, 2013 |
BASABI RAI CHOWDHURY Vs. UNION OF INDIA
|
June 19, 2013 |
BASABI RAICHOWDHURY Vs. STATE OF WEST BENGAL
|
July 26, 2013 |
BASANA RAHA Vs. STATE OF WEST BENGAL
|
January 11, 2013 |
BASANT PRAN Vs. R.C.WAILA
|
October 9, 2013 |
BASANTI MONDAL Vs. SRIKANTA MONDAL
|
September 26, 2013 |
BASANTI MONDAL Vs. SRIKANTA MONDAL
|
September 25, 2013 |
BASHAB KUMAR CHATTERJEE Vs. STATE OF WEST BENGAL
|
September 19, 2013 |
BASIRUDDIN Vs. STATE OF WEST BENGAL
|
December 25, 2013 |
BASISTHA MUNI OJHA Vs. STATE
|
July 23, 2013 |
BASU HOUSE PRIVATE LIMITED Vs. INDIAN OVERSEAS BANK
|
September 20, 2013 |
BASUDEB GHOSH Vs. SUB-DIVISIONAL OFFICER(SADAR)BURDWAN
|
February 13, 2013 |
BECHARAM GHOSH Vs. STATE OF WEST BENGAL
|
March 21, 2013 |
BECHARAM SAHU Vs. STATE OF WEST BENGAL
|
April 17, 2013 |
BEDANA SUR Vs. NIROD CHANDRA SEAL
|
June 27, 2013 |
BELGHARIA BURASHIBTALA DEBAYATAN SANGRAKSHAN SAMITY Vs. KAMARHATI MUNICIPALITY
|
July 19, 2013 |
BENGAL WATERPROOF LTD Vs. MALVIKA
|
April 12, 2013 |
BENOY BHUSHON CHAKRABORTY Vs. STATE OF WEST BENGAL
|
May 13, 2013 |
BHABANI KARMAKAR Vs. PRADIP RANJAN DEY
|
December 24, 2013 |
BHABATOSH KUMAR BASAK Vs. STATE OF WEST BENGAL
|
June 7, 2013 |
BHAGWATI DEVELOPERS PVT. LTD. Vs. PEERLESS GENERAL FINANCE AND INVESTMENT LTD.
|
June 10, 2013 |
BHAGYRAAJ VYAPAAR PRIVATE LIMITED Vs. REGIONAL DIRECTOR, MINISTRY OF CORPORATE AFFAIRS
|
January 11, 2013 |
BHANDARDAHA BEEL MATSYAJIBI SAMABAY SAMITY LIMITED Vs. STATE OF WEST BENGAL
|
December 23, 2013 |
BHARAT DAS Vs. STATE OF WEST BENGAL
|
March 18, 2013 |
BHARAT DAS Vs. STATE OF WEST BENGAL
|
February 20, 2013 |
BHARAT PETROLEUM CORPORATION LIMITED Vs. AARVEE FINVEST PRIVATE LIMITED
|
September 13, 2013 |
BHARAT PETROLEUM CORPORATION LTD Vs. HOWRAH MOTOR COMPANY LTD
|
April 18, 2013 |
BHARAT PETROLEUM CORPORATION LTD. Vs. HOWRAH MOTOR COMPANY LTD.
|
April 10, 2013 |
BHARAT SANCHAR NIGAM LTD Vs. COMMR. OF C. EX. & SERVICE TAX
|
April 26, 2013 |
BHARATI CHOUDHURI Vs. STATE OF WEST BENGAL AND ORS.
|
July 22, 2013 |
BHARATIYA JANATA PARTY Vs. STATE OF WEST BENGAL
|
September 2, 2013 |
BHARTI AIRTEL LTD. Vs. STATE OF WEST BENGAL
|
June 24, 2013 |
BHARTI TAMANG Vs. C.B.I.
|
August 8, 2013 |
BHAWANI METAL CORPORATION Vs. UNION OF INDIA
|
October 3, 2013 |
BHOLA NATH ROY Vs. STATE OF WEST BENGAL
|
July 12, 2013 |
BHOLA PRASAD MALI Vs. COAL INDIA LIMITED
|
August 6, 2013 |
BHOLANATH BURMAN Vs. SUNIL DUTTA @ CHRISTOPHER ZEORGE
|
February 14, 2013 |
BHRAMAR BHANDARI Vs. VISVA BHARATI
|
October 9, 2013 |
BHUBAN MOHAN PAL Vs. STATE OF WEST BENGAL
|
July 29, 2013 |
BHUTESWAR BHUNIA Vs. STATE OF WEST BENGAL
|
February 7, 2013 |
BIBBY FINANCIAL SERVICES INDIA P. LTD. Vs. SSS LOHA MARKETING P. LTD.
|
February 5, 2013 |
BIBHA MANNA @ BABY MANNA Vs. NEW INDIA ASSURANCE CO LTD
|
August 1, 2013 |
BIBHAS KUMAR DAS Vs. STATE OF WEST BENGAL
|
September 6, 2013 |
BIBHISHAN MAHATO Vs. STATE OF WEST BENGAL
|
April 25, 2013 |
BIBHUTI BISWAS Vs. GOUTAM DAS
|
July 11, 2013 |
BIDHAN NAGAR-1 GRAM PANCHAYAT Vs. BIJAN KUMAR ROY
|
February 12, 2013 |
BIDHAN NIRMAN PVT LTD Vs. STATE OF WEST BENGAL
|
July 18, 2013 |
BIDYA DEVI Vs. TRIBENI SHAW
|
September 17, 2013 |
BIDYASAGAR TIWARY Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
December 4, 2013 |
BIDYUT KAR Vs. STATE OF WEST BENGAL
|
October 8, 2013 |
BIDYUT KUMAR CHAKRABORTY Vs. CALCUTTA DOCK LABOUR BOARD
|
January 8, 2013 |
BIJOY BOURI Vs. COAL INDIA LIMITED
|
June 19, 2013 |
BIKAS KUMAR DAS Vs. STATE OF WEST BENGAL
|
May 10, 2013 |
BILBHADRA BARMAN Vs. STATE OF WEST BENGAL
|
January 4, 2013 |
BIMAL KUMAR KHERIA Vs. ASST. DIRECTOR
|
January 11, 2013 |
BIMAL KUMAR RAJ Vs. BIBHUTI BHUSAN RAJ
|
January 29, 2013 |
BIMAL ROY Vs. STATE OF WEST BENGAL
|
December 17, 2013 |
BIMAL SAHA Vs. MRIGANKA CHOWDHURY
|
August 21, 2013 |
BIMALA DEVI JALAN Vs. SHREE RATH CHEMICALS
|
December 6, 2013 |
BIMALENDU MAZUMDER Vs. NATIONAL INSTITUTE OF TECHNOLOGY
|
February 7, 2013 |
BIMALENDU MAZUMDER Vs. NATIONAL INSTITUTE OF TECHNOLOGY
|
February 27, 2013 |
BINA BANERJEE Vs. STATE OF WEST BENGAL
|
September 13, 2013 |
BINA BASAK Vs. BIPUL KANTI BASAK
|
December 18, 2013 |
BINA GHORUI Vs. CHOTTAN SHAW
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May 17, 2013 |
BINA RANI SARKAR Vs. HANSI RANI GHOSH
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March 22, 2013 |
BINAPANI DAS Vs. SUSHIL KUMAR BISWAS
|
December 10, 2013 |
BINAPANI GHOSH Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
April 3, 2013 |
BINOD KUMAR GUPTA Vs. STATE OF WEST BENGAL
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September 27, 2013 |
BINOD KUMAR KABRA Vs. STATE OF WEST BENGAL
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November 12, 2013 |
BINOY MAHATO Vs. STATE OF WEST BENGAL
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April 2, 2013 |
BIPAK MUNDA Vs. STATE OF WEST BENGAL
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June 27, 2013 |
BIPLAB DAS Vs. MIRA SENGUPTA
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September 20, 2013 |
BIPUL MITRA Vs. MCLEOD RUSSEL INDIA LIMITED
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October 1, 2013 |
BIRLA CORPORATION LIMITED Vs. BIRLA EDUCATION TRUST
|
May 10, 2013 |
BIRLA EDUCATION TRUST Vs. BIRLA CORPORATION LIMITED
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September 16, 2013 |
BISAMBHAR DAS Vs. STATE OF WEST BENGAL
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January 4, 2013 |
BISHAKHA PRAMANIK Vs. ORIENTAL INSURANCE COMPANY LTD
|
December 12, 2013 |
BISHAN SINGH Vs. UNION OF INDIA
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January 9, 2013 |
BISHNU KUMAR GUPTA Vs. STATE OF WEST BENGAL
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January 29, 2013 |
BISHNUPADA SAHOO & ORS Vs. SWAPAN KUMAR PAL & ORS
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December 23, 2013 |
BISWAJIT DAS Vs. STATE OF WEST BENGAL
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February 5, 2013 |
BISWAJIT MITRA Vs. STATE OF WEST BENGAL
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September 10, 2013 |
BISWANATH KABASH Vs. PANCHULAL DAS MODAK
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September 2, 2013 |
BISWANATH KABASH Vs. PANCHULAL DAS MODAK
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September 3, 2013 |
BISWANATH MAITY Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
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March 4, 2013 |
BISWANATH PAUL CHOUDHURY Vs. ABDUL QUAIYUM AZAD
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December 12, 2013 |
BISWANATH SARKAR & ANR. Vs. SUNIT KUMAR SAHA
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March 4, 2013 |
BITAN KAYAL Vs. STATE OF WEST BENGAL
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February 22, 2013 |
BITHI DAS Vs. DEBABRATA MAJUMDAR
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August 2, 2013 |
BMW VENTURES LIMITED Vs. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LIMITED
|
August 8, 2013 |
BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Vs. HALDIA BULK TERMINALS PRIVATE LIMITED
|
March 22, 2013 |
BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Vs. HALDIA BULK TERMINALS PVT. LTD.
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May 14, 2013 |
BODHISATTA GHOSH Vs. STATE OF WEST BENGAL
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June 19, 2013 |
BODRUL ALAM MALLICK Vs. STATE OF WEST BENGAL
|
October 9, 2013 |
BRAHMANAD SINGH @ DUKHI SINGH & ANR Vs. RAJESWAR PRASAD SINGH & ANR
|
December 20, 2013 |
BRAJA GOPAL MAITY Vs. NARENDRA NATH BERA
|
January 30, 2013 |
BRANCH MANAGER, STATE BANK OF INDIA Vs. SURESH RANJAN SINGH
|
July 17, 2013 |
BRISHTI VINIMAY PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE & ORS
|
August 2, 2013 |
BUDDHADEB GAYEN Vs. STATE OF WEST BENGAL
|
January 22, 2013 |
BUDGE BUDGE COLLEGE Vs. UNION OF INDIA
|
July 31, 2013 |
BUDHESWAR BARMAN Vs. STATE OF WEST BENGAL
|
April 3, 2013 |
BULBULI ADHIKARY MAHANTA @ MAMONI Vs. STATE
|
September 18, 2013 |
BURDWAN IRON & STEEL CO. (P) LTD. Vs. C.C.E., COMMISSIONERATE OF BOLPUR
|
July 22, 2013 |
C RAJENDRA PILLAI Vs. STATE OF WEST BENGAL
|
December 2, 2013 |
C RAVICHANDRAN Vs. STATE OF WEST BENGAL
|
October 7, 2013 |
CALCUTTA GUJARATI EDUCATION SOCIETY & ANOTHER Vs. BUDGE BUDGE COMPANY LTD.
|
January 8, 2013 |
CALCUTTA PORT TRUST UNION Vs. HALDIA SHORE SHIP AND TRANSPORT HANDLING
|
April 3, 2013 |
CANNING FARMS PVT LTD Vs. STATE OF WEST BENGAL
|
February 13, 2013 |
CASTRON TECHNOLOGIES LIMITED Vs. CASTRON MINING LIMITED
|
July 12, 2013 |
CASYAB PVT. LTD Vs. CENTRAL BANK OF INDIA
|
March 26, 2013 |
CENTRAL BANK OF INDIA Vs. ALOKE GOENKA
|
December 3, 2013 |
CENTRAL BANK OF INDIA Vs. UNION OF INDIA
|
January 18, 2013 |
CENTRAL BUREAU OF INVESTIGATION Vs. DILIP KUMAR LAHIRI
|
March 1, 2013 |
CENTRAL MINES, PLANNING & DESIGN INSTITUTE LTD. Vs. UNION OF INDIA
|
May 3, 2013 |
CENTURY PLYBOARDS (INDIA) LTD Vs. STATE
|
January 3, 2013 |
CHANCHAL GHOSH Vs. STATE OF WEST BENGAL
|
April 18, 2013 |
CHANCHAL SARKAR Vs. UNION OF INDIA
|
October 8, 2013 |
CHANDAN BAINK Vs. SUPRNA GANGULY BAGCHI
|
August 21, 2013 |
CHANDANA BASU Vs. DIRECTOR OF SCHOOL EDUCATION
|
September 9, 2013 |
CHANDRA SEKHAR JAISWAL Vs. STATE OF WEST BENGAL
|
January 22, 2013 |
CHANDRA TANTI Vs. STATE OF WEST BENGAL & ORS
|
April 11, 2013 |
CHANDRA TANTI Vs. STATE OF WEST BENGAL & ORS
|
August 21, 2013 |
CHANDRAJIT SHAW Vs. STATE OF WEST BENGAL
|
February 11, 2013 |
CHANDRAWATI DEVI Vs. STATE OF WEST BENGAL
|
January 9, 2013 |
CHATTERJEE PETROCHEM (MAURITIUS) CO. Vs. HALDIA PETROCHEMICAL LTD.
|
June 4, 2013 |
CHEYFAR ALI Vs. STATE OF WEST BENGAL
|
March 11, 2013 |
CHHABI SADHU Vs. RINA SAHA
|
November 20, 2013 |
CHHAYA GARAIN Vs. STATE OF WEST BENGAL
|
February 4, 2013 |
CHHAYA SARKAR Vs. ORIENTAL INSURANCE CO. LTD.
|
June 28, 2013 |
CHHOBAN MALLIK Vs. STATE
|
February 11, 2013 |
CHIEF EXECUTIVE OFFICER Vs. BABY DEY
|
February 28, 2013 |
CHINMOY CHATTOPADHYAY Vs. STATE OF WEST BENGAL
|
April 30, 2013 |
CHIRANJIB MUKHERJEE Vs. VICE CHANCELLOR, BISVA BHARATI UNIVERSITY
|
April 24, 2013 |
CHITTA RANJAN GHOSH Vs. UCO BANK
|
September 26, 2013 |
CHITTA RANJAN GHOSH Vs. UCO BANK
|
September 27, 2013 |
CHITTARANJAN KAR Vs. STATE OF WEST BENGAL
|
March 16, 2013 |
CHITTARANJAN LOCOMOTIVE WORKS Vs. UNION OF INDIA
|
July 23, 2013 |
CHITTARANJANKAR Vs. STATE OF WEST BENGAL
|
March 26, 2013 |
CHOBBAN MALLICK Vs. STATE OF WEST BENGAL
|
July 23, 2013 |
CHUNILAL MUKHERJEE Vs. GLUCONATE HEALTH LIMITED
|
October 8, 2013 |
CIPLA LTD. Vs. DEPUTY COMMISSIONER
|
January 3, 2013 |
CIT Vs. AMARDEEP SINGH DHANJAL
|
January 11, 2013 |
CIT Vs. KANORIA CHEMICALS & INDUSTRIES LTD.
|
May 8, 2013 |
COAL INDIA LIMITED Vs. GAJRAJ CHEMICALS
|
January 17, 2013 |
COAL INDIA LIMITED Vs. APEEJAY HOUSE PRIVATE LTD
|
January 16, 2013 |
COAL INDIA LTD Vs. CANADIAN COMMERCIAL CORPORATION
|
January 15, 2013 |
COLLECTOR OF CUSTOMS & DESIGNATED AUTHORITY Vs. J.K. CORPORATION LTD.
|
September 13, 2013 |
COMMERCIAL CLEARING AGENCIES PVT. LTD. Vs. UNION OF INDIA
|
January 15, 2013 |
COMMISSIONER OF CENTRAL EXCISE Vs. VESUVIOUS INDIA LTD.
|
November 28, 2013 |
COMMISSIONER OF CENTRAL EXCISE Vs. BLACK DIAMOND BEVERAGE LTD
|
September 17, 2013 |
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, HALDIA Vs. LUMINO INDUSTRIES LTD.
|
November 27, 2013 |
COMMISSIONER OF CUS. (PREV.), KOLKATA Vs. SNEHANSGSHU GHOSH
|
March 13, 2013 |
COMMISSIONER OF CUSTOMS Vs. LGW LTD
|
February 13, 2013 |
COMMISSIONER OF CUSTOMS Vs. CESTAT
|
February 1, 2013 |
COMMISSIONER OF CUSTOMS (PREVENTIVE), KOLKATA Vs. BALAJI MULTIPLEX PVT. LTD.
|
May 10, 2013 |
COMMISSIONER OF CUSTOMS KOLKATA Vs. A N IMPEX
|
August 8, 2013 |
COMMISSIONER OF INCOME TAX Vs. NISHAN INDO COMMERCE LTD
|
December 2, 2013 |
COMMISSIONER OF INCOME TAX Vs. MITRA LOGISTICS P. LTD.
|
March 25, 2013 |
COMMISSIONER OF INCOME TAX Vs. J.J. LEASING AND HIRING LTD.
|
December 2, 2013 |
COMMISSIONER OF INCOME TAX Vs. RKBK FISCAL SERVICES PVT LTD
|
February 19, 2013 |
COMMISSIONER OF INCOME TAX Vs. MD. JAKIR HOSSAIN MONDAL
|
April 4, 2013 |
COMMISSIONER OF INCOME TAX Vs. SMT. ARATI JANA
|
March 18, 2013 |
COMMISSIONER OF INCOME TAX Vs. MADAN TEATRES LTD
|
May 14, 2013 |
COMMISSIONER OF INCOME TAX Vs. KAMAL KUMAR BANSAL
|
April 3, 2013 |
COMMISSIONER OF INCOME TAX Vs. CRESCENT EXPORT SYNDICATE
|
April 3, 2013 |
COMMISSIONER OF INCOME TAX Vs. HARBANSLAL MALHOTRA & SONS (P.)LTD.
|
April 5, 2013 |
COMMISSIONER OF INCOME TAX Vs. REI AGRO LTD.
|
December 23, 2013 |
COMMISSIONER OF INCOME TAX, CENTRALII Vs. R E I AGRO LTD
|
November 8, 2013 |
COMMISSIONER OF INCOME TAX, KOLKATA-II Vs. M/S. LILY EXPORTERS PVT. LTD.
|
October 8, 2013 |
COMMISSIONER OF INCOME TAX-III Vs. RAJARANI EXPORTS (P.)LTD
|
April 24, 2013 |
COMMISSIONER OF SERVICE TAX Vs. KARMACHAND THAPER
|
August 21, 2013 |
COMPANION TRADERS PVT. LTD Vs. KOLKATA MUNICIPAL CORPORATION
|
December 13, 2013 |
COMPETENT AUTHORITY & ADMINISTRATOR Vs. MANILAL JALAL
|
July 12, 2013 |
COMPTROLLER AND AUDITOR GENERAL OF INDIA Vs. RAM DEBABRATA GHOSH
|
February 14, 2013 |
CONCEPT VENTURES PRIVATE LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
|
October 3, 2013 |
CONTROLLER OF TELECOM STORES BSNL Vs. CHINTAHARAN HALDER
|
October 8, 2013 |
COOKE & KELVEY PROPERTIES PVT. LTD Vs. UNITED BANK OF INDIA
|
February 18, 2013 |
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. MANISH KUMAR SURANA
|
September 13, 2013 |
CREED ENGINEERS PVT LTD. Vs. EASTERN RALWAYS
|
July 1, 2013 |
D & I TAXCON SERVICES PVT. LTD Vs. STATE OF WEST BENGAL
|
July 26, 2013 |
D M KULKARNI @ DILIP M KULKARNI Vs. STATE OF WEST BENGAL
|
July 26, 2013 |
DAMODAR VALLEY CORPORATION Vs. GRAPHITE INDIA LTD
|
January 4, 2013 |
DASA Vs. AJAY KUMAR SINGH
|
November 27, 2013 |
DATRE CORPORATION LIMITED Vs. COMMISSIONER OF CUSTOMS
|
May 2, 2013 |
DAVID JAMES AND SONS LIMITED AND OTHERS Vs. J.J. EXPORTERS LIMITED
|
April 3, 2013 |
DAVID MANTOSH Vs. APOLLO GLENEAGLES HOSPITAL LTD
|
September 27, 2013 |
DAYAMAY MONDAL Vs. STATE OF WEST BENGAL
|
September 18, 2013 |
DEB NARAYAN HALDER Vs. ANUSHREE HALDER
|
November 21, 2013 |
DEBABRATA MONDAL Vs. STATE OF W B
|
February 7, 2013 |
DEBABRATA SAHA Vs. KALPANA
|
January 15, 2013 |
DEBAPRATIM NEOGI Vs. STATE OF WEST BENGAL
|
October 7, 2013 |
DEBASHIS BOSE Vs. S R P CONSTRUCTION PVT LTD
|
July 19, 2013 |
DEBASIS SUTRADHAR Vs. STATE OF WEST BENGAL
|
March 22, 2013 |
DEBDAS BANERJEE Vs. STATE OF WEST BENGAL
|
November 28, 2013 |
DEBDAS MAITY Vs. STATE OF WEST BENGAL
|
July 25, 2013 |
DEBDATTA MAILI Vs. STATE OF WEST BENGAL
|
August 7, 2013 |
DEBENDRA NATH NAYAK Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO LTD
|
November 21, 2013 |
DEBIBRATA CHATTOPADHYAY Vs. JHARNA GHOSH
|
September 9, 2013 |
DEBIDAS MONDAL Vs. SHIB KANTA MONDAL
|
December 2, 2013 |
DEBLEENA GHOSH Vs. STATE OF WEST BENGAL
|
July 2, 2013 |
DEEPAK KUMAR SINGH Vs. STATE OF WEST BENGAL
|
April 16, 2013 |
DESHBANDHU ROY Vs. SUSAMA BANERJEE
|
September 25, 2013 |
DEVIS ISPAT LIMITED Vs. STATE BANK OF INDIA
|
April 26, 2013 |
DHAN DEVI Vs. ANDAMAN AND NICOBAR ADMINISTRATION
|
November 28, 2013 |
DHANANJOY SINGHA Vs. KALYANI SAMANTA
|
December 6, 2013 |
DHANLAXMI BANK LTD Vs. ADITYA BIRLA NUVO LTD
|
November 28, 2013 |
DHURJATI PRASAD DAS Vs. UNION OF INDIA
|
March 8, 2013 |
DHURJATI PROSAD DAS Vs. UNION OF INDIA
|
August 30, 2013 |
DIBYENDU ADHURJYA Vs. BIRENDRA MISHRA
|
August 26, 2013 |
DIBYENDU BISWAS Vs. STATE OF WEST BENGAL
|
March 22, 2013 |
DIBYENDU LALL SEAL Vs. ASISH SEAL
|
May 16, 2013 |
DIBYENDU MONDAL Vs. STATE OF WEST BENGAL
|
March 28, 2013 |
DILIP DUTTA Vs. AJAY KUMAR PAIN
|
April 8, 2013 |
DILIP DUTTA Vs. AJAY KUMAR PAIN
|
April 4, 2013 |
DILIP KR ROY Vs. PREETY SINGHA ROY
|
January 24, 2013 |
DILIP KUMAR GUPTA Vs. KARABI BASU
|
December 10, 2013 |
DILIP KUMAR MONDAL & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
January 4, 2013 |
DILIP KUMAR MUKHERJEE Vs. STATE OF WEST BENGAL
|
October 3, 2013 |
DILIP KUMAR PAL Vs. STATE OF WEST BENGAL
|
March 21, 2013 |
DILIP KUMAR PATIL Vs. STATE OF WEST BENGAL
|
July 1, 2013 |
DILIP KUMAR SINGH Vs. ARUN KUMAR SINHA
|
November 21, 2013 |
DILIP PRAMANIK Vs. STATE OF WEST BENGAL
|
January 9, 2013 |
DINESH KUMAR AGARWAL Vs. STATE OF WEST BENGAL
|
February 1, 2013 |
DINESH KUMAR GOYAL Vs. KOLKATA MUNICIPAL CORPORATION
|
November 6, 2013 |
DINESH PASWAN Vs. UNION OF INDIA
|
October 8, 2013 |
DINESH RANCHHODDAS KAPADIA Vs. MANOJ S KASLIWAL
|
June 11, 2013 |
DIOPHARMA Vs. RABINDRA NATH SADHUKHAN
|
September 26, 2013 |
DIPAK DHAR Vs. HARAN CHANDRA DHAR
|
October 9, 2013 |
DIPAK KUMAR DE Vs. WEST BENGAL UNIVERSITY OF ANIMAL & FISHERY SCIENCES
|
January 21, 2013 |
DIPAK KUMAR DEY Vs. MALA DEY
|
February 20, 2013 |
DIPAK KUMAR GHOSH Vs. THE CALCUTTA TRAMWAYS COMPANY (1978) LIMITED AND ORS.
|
January 15, 2013 |
DIPAK KUMAR ROY KARMAKAR Vs. STATE OF WEST BENGAL
|
September 23, 2013 |
DIPAK SAHA Vs. MA KREENG CONSTRUCTION PVT. LTD
|
April 4, 2013 |
DIPALI PAL Vs. UNITED INDIA INSURANCE CO LTD
|
November 27, 2013 |
DIPANKAR CHAKRABORTY Vs. STATE OF WEST BENGAL
|
April 17, 2013 |
DIPTISRI GHOSH Vs. STATE OF WEST BENGAL
|
January 4, 2013 |
DIRECTOR GENERAL EMPLOYEES STATE Vs. BHARATI BANERJEE
|
March 22, 2013 |
DIRECTOR OF INCOME TAX Vs. MAERSK LINE UK LTD.
|
August 16, 2013 |
DISPLAY SERVICE PROP CO OP PVT LTD Vs. STATE OF WEST BENGAL
|
December 5, 2013 |
DISTANT HORIZON ORCHARD PRIVATE LIMITED Vs. COMMISSIONER (APPEALS)
|
December 17, 2013 |
DISTRICT INSPECTOR OF SCHOOLS Vs. ABHIJIT BAIDYA
|
July 16, 2013 |
DR. ANTARLINA A. GAYEN Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 25, 2013 |
DR. C. PALANIVELU Vs. STATE OF WEST BENGAL
|
December 4, 2013 |
DULALENDU CHATTERJEE Vs. MADHURI DUTTA
|
February 1, 2013 |
DUNLOP INDIA LIMITED Vs. E V MATHAI & SONS
|
January 31, 2013 |
DUNLOP INDIA LIMITED Vs. AMIYA KUMAR KUNDU AND CO.
|
January 31, 2013 |
DURGAPADA CHAKRABORTY Vs. BANKA BEHARI CHAKRABORTY
|
October 9, 2013 |
DURGAPUR PROJECT LTD. Vs. KUMARI PURNIMA BHUI
|
February 22, 2013 |
E P M LIMITED WORKMEN UNION Vs. STATE OF WEST BENGAL
|
June 21, 2013 |
E.S.I. CORPORATION Vs. M/S. MACHINE TOOLS (INDIA) LTD
|
December 3, 2013 |
EASTERN COALFIELDS LTD Vs. DILIP SINGH
|
March 7, 2013 |
EASTERN COALFIELDS LTD Vs. SWADHIN KUMAR BANERJEE
|
July 29, 2013 |
EDEN MEDIA PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
March 13, 2013 |
ELGIE ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 2, 2013 |
ELITE PRESS Vs. SIDDHARTH VINAY KUMAR KANTILAL SHAH
|
September 26, 2013 |
EMPLOYEES' PROVIDENT FUND ORGANISATION Vs. EMPLOYEES' PROVIDENT FUND APPELLATE TRIBUNAL
|
December 11, 2013 |
ENAMUL KHAN Vs. UNION OF INDIA
|
July 9, 2013 |
ESTERN COALFIELDS LIMITED Vs. RAKHI MONDAL
|
August 13, 2013 |
ETILATA KAIBARTA Vs. STATE OF WEST BENGAL
|
March 4, 2013 |
EXOTICA GLOBAL PVT. LTD. Vs. UNION OF INDIA
|
February 11, 2013 |
FALAKATA INDUSTRIES LTD. Vs. ESTATE OFFICER,NORTH FRONTIER RAILWAY
|
July 16, 2013 |
FALGUN EXPORT PVT. LTD. Vs. UNION OF INDIA
|
November 13, 2013 |
FAROJA BIBI Vs. SK MUSTAFA ALI
|
July 17, 2013 |
FATEMA BIBI Vs. ORIENTAL INSURANCE CO LTD
|
January 30, 2013 |
FEROZ KHANDEKAR ALIAS LALTU Vs. STATE OF WEST BENGAL
|
April 9, 2013 |
FERRAZZINI'S BAKERY Vs. AMITAVA MITTER
|
March 15, 2013 |
FIROZ AHMED Vs. UNION OF INDIA
|
August 26, 2013 |
FIROZA BEGUM Vs. STATE OF WEST BENGAL
|
February 7, 2013 |
FOOD CORPORATION OF INDIA Vs. RAM PARIKSHAN RAM
|
August 29, 2013 |
FOOD CORPORATION OF INDIA WORKERS' UNION. Vs. REGISTRAR OF TRADE UNIONS
|
July 12, 2013 |
FROST INTERNATIONAL LTD. Vs. COMMISSIONER OF SALES TAX
|
March 4, 2013 |
FUEL SOURCES INDIA PRIVATE LIMITED Vs. PAREKH ALUMINEX LIMITED
|
November 29, 2013 |
G & S CONSTRUCTION Vs. STATE OF WEST BENGAL
|
November 25, 2013 |
G SATYANARAYANA Vs. STATE
|
April 8, 2013 |
G.S.FERTILIZERS PRIVATE LIMITED Vs. DURGAPUR STEELS LIMITED
|
December 5, 2013 |
GADAI CHAND DEY Vs. STATE OF WEST BENGAL
|
November 26, 2013 |
GANESH COMMERCIAL COMPANY LIMITED Vs. ARUN KUMAR MOHATA
|
August 16, 2013 |
GANESH MONDAL Vs. STATE OF WEST BENGAL
|
March 5, 2013 |
GAUTAM KUNDU Vs. NAZUL ISLAM
|
October 8, 2013 |
GAUTAM PATTANAYAK Vs. STATE OF WEST BENGAL
|
May 6, 2013 |
GAYA PRASAD CHHEDILAL Vs. STATE OF WEST BENGAL
|
February 18, 2013 |
GAYATRI DAS Vs. STATE OF WEST BENGAL
|
April 10, 2013 |
GBM MANUFACTURING PVT LTD Vs. INDIAN OVERSEAS BANK
|
July 1, 2013 |
GE INDIA INDUSTRIAL P. LTD. Vs. VENUS CONTROLS AND SWITCHGEAR P. LTD.
|
June 26, 2013 |
GENERAL OFFICER COMMANDING HEAD QTRS BENGAL AREA Vs. STATE OF WEST BENGAL
|
July 2, 2013 |
GHAZANFAR ALI KHAN Vs. AMJADIA FOOD PRODUCTS (P) LTD
|
November 26, 2013 |
GIRISH JAISWAL Vs. STATE
|
April 1, 2013 |
GITA NASKAR Vs. THE STATE OF WEST BENGAL AND ORS.
|
September 10, 2013 |
GITA RANI KHANRA Vs. CHIEF INFORMATION COMMISSIONER
|
June 13, 2013 |
GLOSTER LIMITED Vs. STATE OF WEST BENGAL
|
July 24, 2013 |
GOBINDA MURMU Vs. STATE OF WEST BENGAL
|
October 9, 2013 |
GOLAM HUSSAIN Vs. RAJESH SAHA
|
July 16, 2013 |
GOPAL CHAKRABORTY Vs. SK RAFIQUE RAHAMAN
|
September 25, 2013 |
GOPAL CHANDRA MONDAL Vs. STATE OF WEST BENGAL
|
July 1, 2013 |
GOPAL DAS Vs. AJOY MUKHERJEE
|
September 26, 2013 |
GOPAL PAL Vs. STATE OF WEST BENGAL
|
April 22, 2013 |
GOPAL PAL Vs. STATE OF WEST BENGAL
|
February 22, 2013 |
GOPI DAS MIMANI Vs. VANDANA REAL ESTATES (P) LTD
|
April 18, 2013 |
GOUR CHANDRA DUTTA Vs. STATE OF WEST BENGAL
|
November 25, 2013 |
GOUR CHANDRA MONDAL Vs. STATE OF WEST BENGAL
|
January 7, 2013 |
GOUR KANTI SAMANTA Vs. STATE OF WEST BENGAL
|
March 22, 2013 |
GOURANGA CHATTERJEE Vs. STATE OF WEST BENGAL
|
July 8, 2013 |
GOURANGA HALDAR Vs. STATE OF WEST BENGAL
|
June 28, 2013 |
GOURI SANKAR ROY Vs. SOUTH BENGAL STATE TRANSPORT CORPORATION
|
October 9, 2013 |
GOUTAM GHOSH Vs. RAJESH BOSE
|
September 11, 2013 |
GOVERNING BODY OF EASTERN DOOARS B-ED TRAINING COLLEGE Vs. UNIVERSITY OF NORTH BENGAL
|
June 28, 2013 |
GOVIND PRASAD Vs. STATE OF WEST BENGAL
|
December 4, 2013 |
GREEN DISTRIBUTORS Vs. U.P. SEEDS & TARAI DEVELOPMENT CORPORATION LTD
|
July 17, 2013 |
GREWAL ASSOCIATES PVT. LTD. Vs. SHREE BALAJI COAL TRADERS LTD.
|
September 16, 2013 |
GUJARAT NRE COKE LTD Vs. GREGARIOUS ESTATES INCORPORATED
|
January 22, 2013 |
GURU CHARAN GHOSH Vs. STATE OF WEST BENGAL
|
January 8, 2013 |
GURUCHARAN KHASPURI Vs. STATE OF BENGAL
|
May 6, 2013 |
GURUNANAK INSTITUTE OF DENTAL SCIENCES & RESEARCH Vs. UNION OF INDIA
|
February 22, 2013 |
GYANENDRA SUNAR Vs. STATE OF WEST BENGAL
|
February 8, 2013 |
H.D.F.C BANK LTD Vs. CHITRA GUPTA
|
December 12, 2013 |
HABIB MUSTAFA AHMED Vs. NARCOTIC CONTROL BUREAU
|
February 13, 2013 |
HABU MAHARA Vs. STATE OF WEST BENGAL
|
May 15, 2013 |
HALESHWAR MAHATO Vs. STATE OF WEST BENGAL
|
July 9, 2013 |
HALESHWAR MAHATO Vs. STATE OF WEST BENGAL
|
July 7, 2013 |
HANJIN SHIPPING CO. LTD Vs. A.TOSH & SONS(I) LTD
|
September 13, 2013 |
HARADHAN BAGDI Vs. STATE OF WEST BENGAL
|
September 18, 2013 |
HARADHAN MALIK Vs. BISWANATH MALIK
|
September 26, 2013 |
HARAN CHANDRA DAS Vs. TAPAN JYOTI GUHA
|
September 19, 2013 |
HARANATH PODDER Vs. THE STATE OF WEST BENGAL AND ORS.
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January 15, 2013 |
HAREKRISHNA MAITY Vs. DIPAK NARAYAN DUTTA
|
September 4, 2013 |
HAREN MONDAL Vs. STATE OF WEST BENGAL
|
November 20, 2013 |
HARI PATRA Vs. STATE OF WEST BENGAL
|
January 7, 2013 |
HARI PRAKASH GUPTA Vs. RAJARAM SHAW
|
November 29, 2013 |
HARI SANKAR DAS Vs. INDIAN OIL CORPORATION
|
February 25, 2013 |
HAZARILAL SHAW Vs. SUBAL CHANDRA GHOSH
|
September 4, 2013 |
HDFC BANK LIMITED Vs. RANJIT KUMAR SAHA
|
September 25, 2013 |
HEMANTA MONDAL Vs. GANESH CHANDRA NASKAR
|
August 1, 2013 |
HERITAGE INSURANCE BROKERS PVT. LTD Vs. INSURANCE REGULATORY AND DEVLOPMENT AUTHORITY
|
February 14, 2013 |
HEWLETT PACKARD INDIA SALES PVT LTD Vs. JALAN INFOTECH (P) LTD
|
July 18, 2013 |
HIMADRI ROY Vs. CONTAI CO-OPERATIVE BANK LTD
|
November 8, 2013 |
HIMALAYA OPTICO Vs. STATE OF WEST BANGAL
|
January 16, 2013 |
HIMANGSHU DEY Vs. NATIONAL INSURANCE COMPANY LTD
|
January 18, 2013 |
HIMANGSHU SHEKHAR BANERJEE Vs. STATE OF WEST BENGAL
|
December 11, 2013 |
HINDUSTAN COPPER LIMITED Vs. DINABANDHU SATAPATHY
|
October 8, 2013 |
HINDUSTAN UNILEVER LTD. Vs. RECKITT BENCKISER (INDIA) LTD.
|
September 23, 2013 |
HINDUSTHAN ARCHITECTS PVT. LTD Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY
|
November 26, 2013 |
HINDUSTHAN CHARITY TRUST Vs. REGIONAL PROVIDENT FUND COMMISSIONER 2 EMPLOYEES PROVIDENT FUND ORGANIZATION
|
July 8, 2013 |
HINDUSTHAN NATIONAL GLASS & INDUSTRIES LTD Vs. RESERVE BANK OF INDIA
|
July 1, 2013 |
HIRALAL @ HIRANAND Vs. COMMISSIONER OF CUSTOMS
|
September 19, 2013 |
HIRALAL SHAW Vs. BHARATI MANNA
|
December 13, 2013 |
HOOGHLY RIVER BRIDGE COMMISSIONER Vs. MEP INFRASTRUCTURE DEVELOPMENT PVT LTD
|
April 12, 2013 |
HOOGHLY RIVER BRIDGE COMMISSIONER & ORS. Vs. M/S. MEP INFRASTRUCTURE DEVELOPMENT PVT. LTD. AND ORS.
|
April 16, 2013 |
HOPNA SOREN Vs. STATE OF WEST BENGAL
|
December 3, 2013 |
HOUSING & URBAN DEVELOPMENT CORPORATION LTD Vs. ROCHITA TOWERS & ESTATES PVT. LTD
|
October 7, 2013 |
HOWRAH ZILA REGULATED MARKET COMMITTEE Vs. SAJ FOOD PRODUCT LIMITED
|
August 6, 2013 |
HSB EDUCATION TRUST Vs. UNION OF INDIA
|
March 8, 2013 |
HULLER SCREENS MANUFACTURING CO. Vs. COMMR. OF C. EX., KOLKATA-I
|
January 31, 2013 |
HUMAYAN PROPERTIES LTD Vs. BHARATI AIRTEL LTD
|
January 14, 2013 |
HUMAYUN MIA Vs. STATE OF WEST BENGAL
|
February 22, 2013 |
HUSNA BANO Vs. MUNNI BANO
|
February 12, 2013 |
HUSSAIN IMMAM Vs. HOWRAH MUNICIPAL CORPORATION
|
January 10, 2013 |
ICICI BANK LTD Vs. DUNLOP INDIA LTD
|
May 2, 2013 |
IN MATTER OF SHIRSENDU GHOSH Vs. STATE OF WEST BENGAL & OTHERS
|
August 14, 2013 |
IN RE BEE PEE JAY FINANCE LIMITED Vs. STATE
|
February 28, 2013 |
IN RE. SUSHIL KUMAR BEHATI Vs. STATE
|
January 28, 2013 |
IN RE: ANANDA GOPAL DHAR & ORS. Vs. STATE
|
September 6, 2013 |
IN RE: B.C. SEN INTERNATIONAL LTD. Vs. STATE
|
June 25, 2013 |
IN RE: BHOLANATH MEHROTRA Vs. STATE
|
August 30, 2013 |
IN RE: DURGAPUR STEELS LTD Vs. STATE
|
July 26, 2013 |
IN RE: HERITAGE HOUSING FINANCE LTD. Vs. STATE
|
July 8, 2013 |
IN RE: LARSEN & TOURBO LTD. Vs. STATE
|
May 2, 2013 |
IN RE: RATNAKAR BANDYAPADHYAY Vs. STATE
|
September 6, 2013 |
IN RE: SHAMBHU NATH CHAKRABORTY Vs. STATE
|
September 4, 2013 |
IN RE: SHIBARAM MAHATO Vs. STATE
|
February 7, 2013 |
IN RE: SHIBARAM MAHATO Vs. STATE
|
March 7, 2013 |
IN RE: SOVANLAL CHANGDER Vs. STATE
|
February 11, 2013 |
IN RE: SUBODH BARMAN Vs. STATE
|
February 12, 2013 |
IN RE: SUNIL KUMAR MANNA Vs. STATE
|
April 26, 2013 |
IN RE: SUSHIL SARKAR Vs. STATE
|
July 22, 2013 |
IN THE GOODS OF BHOLA NATH MEHROTRA Vs. STATE
|
August 30, 2013 |
IN THE MATTER Vs. SUNIL KUMAR MANNA
|
April 26, 2013 |
IN THE MATTER OF Vs. LMJ INTERNATIONAL LTD
|
February 5, 2013 |
IN THE MATTER OF : DHRUBA RAKSHIT Vs. STATE
|
January 9, 2013 |
IN THE MATTER OF : SAHALAM MIA & ANR. Vs. STATE
|
January 17, 2013 |
IN THE MATTER OF : SOMNATH BANERJEE Vs. STATE
|
January 7, 2013 |
IN THE MATTER OF AJIJ MOLLA AND ORS. Vs. STATE
|
January 14, 2013 |
IN THE MATTER OF MMTC LTD. Vs. STATE
|
March 6, 2013 |
IN THE MATTER OF SREEJAYA BHATTACHARJEE Vs. SHREEJAYA TEA AND INDUSTRIES PVT LTD
|
February 22, 2013 |
IN THE MATTER OF SST MEDIA PRIVATE LIMITED Vs. OFFICIAL LIQUIDATOR
|
May 14, 2013 |
IN THE MATTER OF: CHANDRA MOHAN SAREN Vs. STATE OF WEST BENGAL AND ORS.
|
January 22, 2013 |
IN THE MATTER OF: GOUR MOHAN BOSE Vs. TRIPTI GHOSH
|
September 9, 2013 |
INDEPENDENT JOURNALIST SOCIETY Vs. STATE OF WEST BENGAL
|
November 28, 2013 |
INDIA JUTE AND INDUSTRIES LIMITED Vs. MACKINNON MACKENZIE AND COMPANY LIMITED
|
July 1, 2013 |
INDIA JUTE AND INDUSTRIES LTD Vs. MACKINNON MACKENZIE
|
July 3, 2013 |
INDIA MERCANTILE AGENCY Vs. C.C. (AIRPORT & ADMINISTRATION)
|
January 4, 2013 |
INDIAN DRUG MANUFACTURERS ASSOCIATION Vs. STATE OF WEST BENGAL
|
September 27, 2013 |
INDIAN IRON & STEEL CO. LTD Vs. J. G. ENGINERS PVT.LTD
|
January 3, 2013 |
INDIAN JUTE MILLS ASSOCIATION Vs. UNION OF INDIA
|
August 8, 2013 |
INDIAN NATIONAL MINE WORKERS FEDERATION Vs. LIFE INSURANCE CORPORATION OF INDIA.
|
November 7, 2013 |
INDIAN OIL CORPORATION LIMITED Vs. PRESIDING OFFICER
|
October 8, 2013 |
INDIAN OIL CORPORATION LIMITED Vs. UNION OF INDIA
|
January 30, 2013 |
INDIRA CHUNDER Vs. LAXMI CHARAN LAW
|
September 26, 2013 |
INDRAJIT BANERJEE Vs. COMMISSIONER OF WEALTH TAX
|
September 30, 2013 |
INDUMATI MAITY & ANR. Vs. PRIYABRATA MAITY & ANR.
|
July 31, 2013 |
INSAN HOSSAIN Vs. STATE OF WEST BENGAL
|
June 28, 2013 |
INSPIRE EDUCATIONAL SERVICES (P.) LTD. Vs. TRIUMPHANT INSTITUTE OF MANAGEMENT EDUCATION (P.) LTD.
|
June 5, 2013 |
INTER ISLAND SEAMEN'S UNION Vs. LIEUTENANT GOVERNOR
|
February 8, 2013 |
ISHWAR DEALERS PVT. LTD. Vs. MUNICIPAL COMMISSIONER
|
June 20, 2013 |
ISWAR CHANDRA JANA Vs. STATE OF WEST BENGAL
|
January 4, 2013 |
ITC LIMITED Vs. GODFREY PHILLIPS INDIA LTD
|
November 26, 2013 |
J.J. EXPORTERS LIMITED Vs. DAVID JAMES AND SONS LIMITED
|
April 3, 2013 |
JADAB CHANDRA MONDAL Vs. STATE OF WEST BENGAL
|
February 14, 2013 |
JADABENDRA NARAYAN CHOUDHURY Vs. SHITANSHU KUMAR CHOUDHURY @ SUBHENDRA CHOUDHURY
|
January 11, 2013 |
JAGADISH SINGH Vs. SANTOSH IYER
|
August 20, 2013 |
JAGANNATH BAGDI Vs. STATE OF WEST BENGAL
|
February 21, 2013 |
JAGANNATH MONDAL Vs. STATE OF WEST BENGAL
|
February 6, 2013 |
JAGANNATH SAHA Vs. STATE OF WEST BENGAL
|
January 8, 2013 |
JAGAT PATI MATHUR Vs. STATE OF WEST BENGAL
|
June 11, 2013 |
JAGAT SARKAR Vs. STATE OF WEST BENGAL
|
December 24, 2013 |
JAGDISH KUMAR KHEMKA Vs. MADAN MOHAN GOSWAMI
|
September 5, 2013 |
JAHAR LALL PAUL Vs. ASIT KUMAR PAL
|
December 12, 2013 |
JAHARLAL MAITY Vs. SAMAR NATH GIRI
|
February 1, 2013 |
JAHARLAL ROY Vs. SATYABALA PANJA
|
September 9, 2013 |
JAICHANDLAL ASHOK KUMAR & CO. PRIVATE LIMITED Vs. DEEPAK JAIL NAWAB YOSSUF
|
April 17, 2013 |
JAICHANDLAL ASHOK KUMAR & CO.PRIVATE LIMITED Vs. DEEPAK JAIL NAWAB YOSSUF
|
April 11, 2013 |
JAICHANDLAL ASHOK KUMAR AND CO. PVT. LTD. Vs. NAWAB YOSSEF
|
August 22, 2013 |
JAISWAL IMPORT CARGO SERVICES LTD. Vs. C.C.
|
September 30, 2013 |
JALAN CARBON CHEMICALS LIMITED Vs. PASSPORT BRAND CLOTHING COMPANY PRIVATE LIMITED
|
December 24, 2013 |
JARINA BIBI @ KAJAL Vs. STATE OF WEST BENGAL
|
January 24, 2013 |
JAVED AKHTAR Vs. DIBYENDU SEKHOR LAHIRI
|
February 21, 2013 |
JAY PROKASH GHOSH Vs. STATE OF WEST BENGAL
|
March 1, 2013 |
JAY SHREE TEA & INDUSTRIES LIMITED Vs. GENERAL MAGNETS LIMITED
|
November 29, 2013 |
JAYA KARMAKAR ALIAS JAHIDA HOSSAIN Vs. AJMAL HOSSAIN
|
March 21, 2013 |
JAYANTA CHATTERJEE Vs. UNION OF INDIA
|
December 4, 2013 |
JAYANTI BASAK Vs. STATE OF WEST BENGAL
|
July 19, 2013 |
JAYANTI ROY CHAKRABORTY Vs. STATE OF WEST BENGAL
|
February 4, 2013 |
JAYASRI DAS Vs. SOMNATH DAS
|
April 10, 2013 |
JAYASRI GHOSH Vs. STATE OF WEST BENGAL
|
October 9, 2013 |
JENSON NICHOLSON(INDIA)LTD Vs. STATE
|
April 1, 2013 |
JHALDA SATYABHAMA VIDYAPITH Vs. STATE OF WEST BENGAL
|
June 28, 2013 |
JHARIPADA KARMAKAR Vs. YUDHISTHIR BOSE
|
February 12, 2013 |
JHARNA MONDAL Vs. STATE OF WEST BENGAL
|
January 22, 2013 |
JHARU CHARAN SAMANTA @ PARFULLA SAMANTA Vs. UNION OF INDIA
|
December 23, 2013 |
JHUMA PAL Vs. SANKARI PAL
|
November 7, 2013 |
JOGEN CHOWDHURY Vs. STATE OF WEST BENGAL
|
August 21, 2013 |
JOGEN CHOWDHURY AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
August 22, 2013 |
JOGESWAR BHATTACHARYA & ANR. Vs. THE BHATPARA MUNICIPALITY & ORS.
|
January 17, 2013 |
JOHAR ALI Vs. STATE OF WEST BENGAL
|
March 5, 2013 |
JOY CHAND PARAMANIK Vs. STATE OF WEST BENGAL
|
March 15, 2013 |
JOY KRISHNA MURMU Vs. STATE OF WEST BENGAL
|
February 26, 2013 |
JUDICIAL EMPLOYEES ASSOCIATION Vs. Y.M.PANDEY
|
August 6, 2013 |
JYOSTNA RANI SARKAR Vs. KEYA MAJUMDAR ALIAS MITHU MAJUMDAR
|
October 8, 2013 |
JYOTSNA MONDAL Vs. BHIM CHANDRA MONDAL
|
January 22, 2013 |
JYOTSNA PATTANAYAK Vs. STATE OF WEST BENGAL AND ORS.
|
July 22, 2013 |
K. C. NATH & CO. Vs. ANANDA MOHAN BOSE
|
February 5, 2013 |
K.A. KARTHIKEYAN Vs. UNION OF INDIA
|
July 15, 2013 |
K.R. CHATTERJEE Vs. STATE OF WEST BENGAL
|
January 27, 2013 |
KABARI PVT. LTD Vs. SHRIMATI ILA BASU
|
October 9, 2013 |
KABIA BEGUM Vs. NATIONAL INSURANCE COMPANY LTD.
|
April 1, 2013 |
KABIR LAHIRI Vs. COMMISSIONER, HOWRAH MUNICIPAL CORPORATION
|
November 18, 2013 |
KALIPADA MANNA Vs. STATE OF WEST BENGAL
|
March 15, 2013 |
KALIPADA SARDAR Vs. STATE OF WEST BENGAL
|
August 23, 2013 |
KALPANA MAITY Vs. TARAK NATH MONDAL
|
December 18, 2013 |
KALPANA MAJUMDER Vs. PACKARD EXPORTS PVT. LTD.
|
April 19, 2013 |
KALPANA MONDAL Vs. SHYAMALI MONDAL
|
March 19, 2013 |
KALPANA TALUKDAR Vs. ASHOK SARKAR @ GOLAK SARKAR
|
August 8, 2013 |
KALPATARU BAR Vs. STATE OF WEST BENGAL
|
August 8, 2013 |
KALYAN GHOSH Vs. STATE OF WEST BENGAL
|
April 30, 2013 |
KALYAN KUMAR BOSE Vs. STATE
|
April 4, 2013 |
KALYAN KUMAR GHOSH Vs. STATE
|
July 30, 2013 |
KALYAN SARKAR Vs. STATE OF WEST BENGAL
|
July 12, 2013 |
KALYANI DAS Vs. ORIENTAL INSURANCE COMPANY LTD
|
May 14, 2013 |
KALYANI MUKHERJEE Vs. STATE OF WEST BENGAL
|
July 8, 2013 |
KAMAL KANTI PYNE Vs. THE CALCUTTA TRAMWAYS COMPANY (1978) LIMITED AND ORS.
|
January 15, 2013 |
KAMAL NASKAR Vs. STATE OF WEST BENGAL
|
September 18, 2013 |
KAMALA BALA BALA Vs. BASUDEB KHANRA
|
January 29, 2013 |
KAMALA BANERJEE Vs. UNION OF INDIA
|
July 5, 2013 |
KAMALA S. Vs. VIDHYADHARAN M.J.
|
March 20, 2013 |
KAMALA TRANSPORT Vs. STATE OF WEST BENGAL
|
January 7, 2013 |
KAMALAKSHI GHOSH Vs. STATE OF WEST BENGAL
|
July 30, 2013 |
KAMINI KAPOOR Vs. PUNJAB NATIONAL BANK
|
April 23, 2013 |
KANAILAL ROY CHOWDHURY Vs. STATE OF WEST BENGAL
|
March 19, 2013 |
KANAK PROJECTS LIMITED Vs. OIL AND NATURAL GAS CORPORATION LTD
|
December 24, 2013 |
KANGALI DEYASHI Vs. KANAI LAL CHARI
|
August 14, 2013 |
KANGUJAM RAVI KUMAR SINGH Vs. UNION OF INDIA
|
December 24, 2013 |
KANIKA BISWAS Vs. STATE OF WEST BENGAL
|
September 24, 2013 |
KANIKA MONDAL Vs. STATE OF WEST BENGAL
|
March 12, 2013 |
KANIKA MONDAL Vs. STATE OF WEST BENGAL
|
March 20, 2013 |
KANORIA CHEMICALS AND INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
April 10, 2013 |
KARTICK CHANDRA GHOSH Vs. UNION OF INDIA
|
November 18, 2013 |
KARTICK CHANDRA NAHA Vs. AKHIL BANDHU GHOSH
|
January 9, 2013 |
KARTICK CHANDRA PAL Vs. MANTU CHANDRA GHOSH
|
November 22, 2013 |
KARUNA SAPKOTA Vs. UNIVERSITY OF NORTH BENGAL
|
April 22, 2013 |
KASHI NATH NIYOGI Vs. STATE OF WEST BENGAL
|
December 24, 2013 |
KASHINATH BARH Vs. NATIONAL INSURANCE CO LTD
|
December 17, 2013 |
KASHINATH DAS Vs. STATE OF WEST BENGAL
|
January 22, 2013 |
KAUSHIK GHOSE Vs. REBA DAS
|
November 8, 2013 |
KAYAN CONTAINER (P) LTD. @ KAYAN UDYOG LTD. Vs. OFFICIAL LIQUIDATOR, HIGH COURT
|
March 5, 2013 |
KEDAR NATH DAS Vs. STATE OF WEST BENGAL
|
January 7, 2013 |
KEDAR NATH YADAV Vs. STATE OF WEST BENGAL
|
July 11, 2013 |
KESHAB CHANDRA DHARA Vs. STATE OF WEST BENGAL
|
February 14, 2013 |
KESHAV PRASAD GUPTA Vs. SHYAM SUNDAR AGARWALA
|
June 27, 2013 |
KESORAM INDUSTRIES LTD Vs. STATE OF WEST BENGAL
|
August 5, 2013 |
KEYA KAR Vs. STATE OF WEST BENGAL
|
March 26, 2013 |
KEYUR J SHAH Vs. STATE OF WEST BENGAL
|
November 21, 2013 |
KHAGENDRA NATH CHAKRABORTY Vs. RABINDRA NATH GHOSH
|
November 18, 2013 |
KHAGENDRANATH SEN Vs. STATE OF WEST BENGAL AND ORS.
|
April 26, 2013 |
KHAIRUL AMIR Vs. STATE OF WEST BENGAL
|
January 22, 2013 |
KHARAG SINGH Vs. RAMDAS BANSAL
|
March 18, 2013 |
KHARAGPUR TRIBAL B.ED. TRAINING COLLEGE Vs. VIDYASAGAR UNIVERSITY
|
March 14, 2013 |
KISHORI LAL AGARWAL Vs. ALLIANCE ENGINEERS (P.) LTD.
|
August 12, 2013 |
KISHORI MOHAN CHAKRABORTY Vs. COAL INDIA LTD
|
April 19, 2013 |
KOHINOOR KHATUN Vs. STATE OF WEST BENGAL
|
December 24, 2013 |
KOLKATA IMPROVEMENT TRUST Vs. SARDARMULL KANKARIA
|
November 19, 2013 |
KOLKATA MUNICIPAL CORPORATION Vs. SAMBHOO NATH DUTTA
|
December 17, 2013 |
KOLKATA MUNICIPAL CORPORATION Vs. TANIKA ROY
|
December 12, 2013 |
KOLKATA MUNICIPAL CORPORATION Vs. KESHOV PRASAD SHAW
|
December 23, 2013 |
KOTAK MAHINDRA BANK LTD Vs. EASTERN SPINING MILLS & INDUSTRIES LTD
|
February 13, 2013 |
KRIPA NATH GANGULY Vs. STATE OF WEST BENGAL
|
July 24, 2013 |
KRISHNA DAS Vs. STATE OF WEST BENGAL
|
March 18, 2013 |
KRISHNA KANT MAJI Vs. STATE
|
July 25, 2013 |
KRISHNA KANTA MAJHI Vs. STATE OF WEST BENGAL
|
August 14, 2013 |
KRISHNA MANDAL Vs. STATE OF WEST BENGAL
|
December 4, 2013 |
KRISHNA SARKAR Vs. ASHOK KUMAR SARKAR
|
October 10, 2013 |
KRISHNA SARKAR Vs. ASHOK KUMAR SARKAR
|
October 9, 2013 |
KRISHNA TIMBERS PVT. LTD. Vs. UNION OF INDIA
|
January 28, 2013 |
KRISHNAPADA DUTTA Vs. STATE OF WEST BENGAL
|
August 2, 2013 |
KRISHNAPADA MANDAL Vs. ARUP KUMAR SINHA
|
December 9, 2013 |
KRISHNAPADA MURMU Vs. STATE OF WEST BENGAL
|
January 7, 2013 |
KRR NAIR Vs. UNION OF INDIA
|
March 22, 2013 |
KULTALI FOOD MARKETING PVT LTD. Vs. STATE OF WEST BENGAL
|
August 14, 2013 |
KUMAR AMARENDRA SINGH Vs. UNION OF INDIA
|
January 7, 2013 |
KUMAR AMRENDRA SINGH Vs. UNION OF INDIA
|
October 9, 2013 |
KUMAR BROTHERS Vs. SHRIMATI SUSHMA BERLIA
|
November 7, 2013 |
KUMAR EXPORTS Vs. SHARMA CARPETS
|
March 22, 2013 |
KUMAR MUSADDI Vs. STATE
|
February 8, 2013 |
KUMAR NARENDRA Vs. COAL INDIA LIMITED
|
September 10, 2013 |
KUMARI SHANTI MUDI Vs. COAL INDIA LIMITED
|
October 9, 2013 |
LALAN PASWAN Vs. UNION OF INDIA
|
June 6, 2013 |
LALAN SEIKH Vs. STATE OF WEST BENGAL
|
June 7, 2013 |
LAMINATED PRODUCTS INDIA Vs. STATE
|
January 28, 2013 |
LATIKA SAHU Vs. STATE OF WEST BENGAL
|
February 1, 2013 |
LAXMIKANTA DEB SARMA Vs. STATE OF WEST BENGAL
|
February 26, 2013 |
LEGJIN TSHERING Vs. RINCHEN CHAPKHANWALLA
|
September 27, 2013 |
LIGUSRI JEOQUIM MENEZES Vs. SHRIRAM INSIGHT SHARE BROKERS LTD
|
August 21, 2013 |
LOKNATH HANSDA Vs. STATE OF WEST BENGAL
|
June 27, 2013 |
LOLIT KARATI Vs. MENOKARANI DOGRA
|
April 18, 2013 |
LT. GOVERNOR, A & N ISLANDS Vs. ANDAMAN PLANTATIONS & DEVELOPMENT CORPORATION PVT. LTD
|
March 4, 2013 |
LUMNO INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 3, 2013 |
LUTFAR PATOWARY Vs. STATE OF WEST BENGAL
|
October 7, 2013 |
M K ENTERPRISES Vs. STATE OF WEST BENGAL
|
July 30, 2013 |
M S OUTOTEC LTD Vs. DIRECTOR OF INCOME TAX
|
February 11, 2013 |
M.D ENTERPRISE Vs. M/S WHIRLPOOL OF INDIA LTD
|
August 2, 2013 |
M.JOHN Vs. LIEUTENANT GOVERNOR
|
February 4, 2013 |
M.R.SELVAM Vs. ANDAMAN & NICOBAR ADMINISTRATION
|
November 28, 2013 |
M/S AUROMA COKE LTD Vs. COAL INDIA LTD
|
July 24, 2013 |
M/S. DR. P.B'S HEALTH & GLOW CLINIC LTD Vs. ORIENTAL BANK OF COMMERCE
|
December 12, 2013 |
M/S. DURGAPUR CHEMICAL LTD. Vs. CHANDAN MONDAL
|
July 29, 2013 |
M/S. JAIDKA MOTOR CO. LTD. AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
|
April 25, 2013 |
M/S. KUNDU ENTERPRISES Vs. STATE OF WEST BENGAL
|
July 5, 2013 |
M/S. N.M.DASSI & COMPANY Vs. KALIDAS BASAK
|
September 25, 2013 |
M/S. ROSE VALLEY REAL ESTATE & CONSTRUCTION LTD Vs. UNION OF INDIA
|
July 23, 2013 |
M/S. VINDHYA PROJECTS PVT. LTD. Vs. ALOK KUMAR BASU
|
July 27, 2013 |
MA KREENG CONSTRUCTION PVT. LTD Vs. DIPAK SAHA
|
April 4, 2013 |
MAA VAISHNO DEVLOPER Vs. STATE OF WEST BENGAL
|
November 22, 2013 |
MABUD MONDAL Vs. STATE OF WEST BENGAL
|
January 24, 2013 |
MADANLAL AGARWALA @ MANDANLAL AGARWAL Vs. STATE OF WEST BENGAL
|
October 3, 2013 |
MADHAB CHANDRA NEOGI Vs. STATE OF WEST BENGAL AND OTHERS
|
May 10, 2013 |
MADHAB KUMAR BANDHOPADHYAY Vs. STATE CHIEF INFORMATION COMMISSIONER ETC.
|
January 3, 2013 |
MADHAB MILAN GHOSH Vs. STATE OF WEST BENGAL
|
August 14, 2013 |
MADHABI DAS Vs. BISHNUPADA NASKAR
|
November 25, 2013 |
MADHURI ROY Vs. STATE OF WEST BENGAL
|
March 15, 2013 |
MADHUSUDAN MANNA Vs. SANDHYA DEY
|
September 17, 2013 |
MAGMA FINCORP LIMITED Vs. ASSISTANT DIRECTOR, DIRECTOR GENERAL OF CENTRAL EXCISE INTELLIGENCE
|
August 8, 2013 |
MAGMA FINCORP LTD Vs. ASSISTANT DIRECTOR DGCEI KOCHI
|
September 20, 2013 |
MAHAK VYAPAAR PVT. LTD. Vs. REGISTRAR OF COMPANIES, MINISTRY OF CORPROATE AFFAIRS
|
June 19, 2013 |
MAHAMMAD ISA Vs. JOHORA KHATOON
|
March 21, 2013 |
MAHARANI SANTRA Vs. STATE
|
March 21, 2013 |
MAHASIN ALI @ BANGRU Vs. THE STATE OF WEST BENGAL
|
July 8, 2013 |
MAHBUB RAHAMAN Vs. STATE OF WEST BENGAL
|
March 7, 2013 |
MAHESH TULSHIAN Vs. RAJENDRA KUMAR BANKA
|
April 23, 2013 |
MAHESHWARI ISPAT LIMITED Vs. TATA CAPITAL FINANCIAL SERVICES LIMITED
|
March 13, 2013 |
MAHESHWARY ISPAT LTD Vs. CENTRAL BANK OF INDIA
|
August 6, 2013 |
MAHESHWARY ISPAT LTD. Vs. STATE BANK OF PATIALA
|
October 3, 2013 |
MAHFUZ AMED MOLLAH Vs. STATE OF WEST BENGAL
|
September 18, 2013 |
MAKHAN CHANDRA DAS Vs. PARIMAL CHANDRA DAS
|
March 1, 2013 |
MALATI GAIN Vs. STATE OF WEST BENGAL
|
April 17, 2013 |
MALINA BHATTACHARYYA Vs. SABITRI BHATTACHARJEE
|
April 9, 2013 |
MAMTA MAHATO Vs. STATE OF WEST BENGAL
|
April 11, 2013 |
MAMTAZ BIBI Vs. STATE OF WEST BENGAL
|
April 2, 2013 |
MANAGER, DULICHAND FINANCE & LEASING LTD Vs. SUBRATA ROY
|
January 8, 2013 |
MANAGING COMMITTEE OF DUBA KHOKSAN BAIRDANGI K R HIGH SCHOOL Vs. STATE OF WEST BENGAL
|
September 27, 2013 |
MANGAL MAJHI Vs. COAL INDIA LIMITED AND ORS.
|
July 29, 2013 |
MANGALAM EDUCATIONAL SOCIETY Vs. M/S. SHIB SHAKTI ENTERPRISE
|
November 26, 2013 |
MANIK PAUL Vs. COAL INDIA LIMITED
|
June 6, 2013 |
MANIK RUIDAS (IN JAIL) Vs. THE STATE OF WEST BENGAL
|
April 17, 2013 |
MANIMALA GHOSH Vs. STATE OF WEST BENGAL
|
February 8, 2013 |
MANIRUL ISLAM Vs. STATE OF WEST BENGAL
|
December 24, 2013 |
MANISH KUMAR Vs. MANISH SHARMA
|
February 22, 2013 |
MANJEET GABA Vs. STATE OF WEST BENGAL
|
September 27, 2013 |
MANJU BIKASH BASU & ORS. Vs. THE STATE OF WEST BENGAL & ANR.
|
November 29, 2013 |
MANJUSREE DAS Vs. BARUNA MUKHERJEE
|
August 8, 2013 |
MANOJ DAS Vs. STATE OF WEST BENGAL
|
March 7, 2013 |
MANOJ MALAVIYA Vs. UNION OF INDIA
|
February 18, 2013 |
MANOJ NATHNI Vs. REKHA NATHNI
|
July 24, 2013 |
MARAN CHANDRA SHIL Vs. STATE OF WEST BENGAL
|
September 3, 2013 |
MASCHARAK COMMERCIAL P LTD Vs. BENGAL FODDER MILLS PRIVATE LIMITED
|
April 3, 2013 |
MASIH JABU KHALKU Vs. UNION OF INDIA
|
August 13, 2013 |
MASTER SAIRAAJ SARKAR Vs. UNION OF INDIA
|
May 7, 2013 |
MASTER STORES Vs. RAMCHANDRA PAROLIA
|
August 22, 2013 |
MATI SHAW ALIAS MATILAL SHAW Vs. MOHAN SHAW
|
July 4, 2013 |
MAYA GHOSH Vs. STATE OF WEST BENGAL
|
February 5, 2013 |
MAYA MAJEE Vs. STATE OF WEST BENGAL
|
March 1, 2013 |
MAYA PARSHI Vs. MONOROMA PATRA
|
March 21, 2013 |
MD AKBAR ALI Vs. MAIMUM NESHA
|
March 19, 2013 |
MD JAKARIA MONDAL Vs. MUSSMAT HUSNEARA BIBI
|
December 11, 2013 |
MD RAJU Vs. MD SALIM
|
March 3, 2013 |
MD ROUF ALI Vs. UNION OF INDIA
|
September 11, 2013 |
MD. ABDUL @ BAPI Vs. STATE OF WEST BENGAL
|
November 26, 2013 |
MD. IMDADUL HOQUE Vs. STATE OF WEST BENGAL
|
June 27, 2013 |
MD. KALLU Vs. STATE OF WEST BENGAL
|
December 17, 2013 |
MD. MAHASIN AND ANR. Vs. SPL. L.A. OFFICER BIRBHUM AND ORS.
|
November 19, 2013 |
MD. MASUM ALI Vs. MD. SAYEED
|
January 28, 2013 |
MD. MUSTAFA Vs. KOLKATA PORT TRUST
|
October 8, 2013 |
MD. NADIM Vs. STATE
|
January 4, 2013 |
MD. RABIUL HAQUE Vs. UNION OF INDIA
|
January 31, 2013 |
MD. RAFIQUE KHAN Vs. STATE OF WEST BENGAL
|
June 19, 2013 |
MD. RASHID @ BARIWALA Vs. STATE OF WEST BENGAL
|
April 2, 2013 |
MD. SABIR ALIAS MD. SABIR AHMED Vs. UCO BANK
|
December 20, 2013 |
MD. SAHID @ KATTA SAHID Vs. STATE OF WEST BENGAL
|
December 3, 2013 |
MD. USMAN Vs. COAL INDIA LIMITED
|
June 18, 2013 |
MD.KUDDUS Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
June 28, 2013 |
MECHANO PAPER MACHINES LIMITED Vs. ALLAHABAD BANK
|
November 22, 2013 |
MEDICAL COUNCIL OF INDIA Vs. SUKARNA MUKHERJEE
|
July 18, 2013 |
MEGHNATH NASKAR Vs. STATE OF WEST BENGAL
|
June 24, 2013 |
MEGHU MAHATO Vs. STATE OF WEST BENGAL
|
April 18, 2013 |
MEMBER SECRETARY, CENTRAL SILK BOARD Vs. SWAPAN KUMAR CHAKRABORTY
|
April 11, 2013 |
MEMBERS OF MANAGING COMMITTEE REPRESENTED BY THE SECRETARY Vs. PASUPATI DAS
|
October 8, 2013 |
MENAKA SAHOO Vs. STATE OF WEST BENGAL AND ORS.
|
July 22, 2013 |
MERLIN DEVELOPERS Vs. NILAM CHOUDHURY
|
September 30, 2013 |
METROPOLITAN DEVELOPMENT AUTHORITY Vs. BABY DEY
|
February 28, 2013 |
MIDNAPORE AGRICULTURE & RURAL DEVELOPMENT BANK LTD. Vs. SRIKANTA PATRA
|
March 14, 2013 |
MIHIR KUMAR MONDAL Vs. STATE OF WEST BENGAL
|
March 7, 2013 |
MIHIRLAL GHOSH DASTIDAR Vs. ILA ROY
|
December 24, 2013 |
MINERAL METAL CENTRE Vs. DIR. GENERAL OF CENTRAL EXCISE INTELLIGENCE
|
August 7, 2013 |
MINJA SUNDARI Vs. UNITED INDIA INSURANCE COMPANY LTD
|
December 3, 2013 |
MINTU MIA Vs. STATE OF WEST BENGAL
|
June 6, 2013 |
MINTU SARKAR Vs. STATE OF WEST BENGAL
|
June 5, 2013 |
MIR MD.ASFIA Vs. MIR MD. ISMAIL
|
February 11, 2013 |
MITTAN MONDAL Vs. STATE OF WEST BENGAL
|
October 8, 2013 |
MIZANUR RAHAMAN Vs. STATE OF WEST BENGAL
|
June 6, 2013 |
MODERN PACKGING CORPORATION Vs. WEST BENGAL FINANCIAL CORPORATION
|
August 26, 2013 |
MOFIJUL HAQUE Vs. UNION OF INDIA
|
February 14, 2013 |
MOHAN CHAWLA Vs. STATE OF WEST BENGAL
|
November 22, 2013 |
MOHAN LAL BANDOPADHYAY Vs. STATE OF WEST BENGAL
|
April 16, 2013 |
MOHANLAL AGARWALA Vs. BEHARILAL AGARWALA
|
November 20, 2013 |
MOHIT KUMAR SEN Vs. STATE OF WEST BENGAL
|
March 18, 2013 |
MOHITOSH JANA Vs. STATE OF WEST BENGAL
|
June 21, 2013 |
MOIFUL SHEIK Vs. MD. MANSUR ALI.
|
September 30, 2013 |
MOJIBUR SK @ MOJIBUL SK @ BADSHAH @ UJIR SK Vs. STATE OF WEST BENGAL
|
September 18, 2013 |
MOMOTAJ BEGUM Vs. CALCUTTA ELECTRICITY SUPPLY CORPORATION LIMITED
|
November 28, 2013 |
MONALISA DAS Vs. STATE OF WEST BENGAL
|
June 4, 2013 |
MONCHOP ALI MONDAL @ MONSUF ALI MONDAL @ MUNSEF ALI MONDAL Vs. AYUB ALI MOLLA
|
August 22, 2013 |
MONOJ KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
May 7, 2013 |
MONOJ KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
May 17, 2013 |
MONOJIT DALAL Vs. STATE OF WEST BENGAL
|
January 16, 2013 |
MONOJIT DAS Vs. STATE OF WEST BENGAL
|
March 4, 2013 |
MONORANJAN SARKAR Vs. KOLKATA MUNICIPAL CORPORATION
|
October 8, 2013 |
MONOTOSH KANTI DAS Vs. UNION OF INDIA
|
August 16, 2013 |
MONOTOSH MONDAL Vs. STATE OF WEST BENGAL
|
February 13, 2013 |
MONOTOSH PAUL Vs. GOPAL CHANDRA MONDAL
|
April 2, 2013 |
MOTI MD Vs. STATE OF WEST BENGAL
|
July 17, 2013 |
MOUMITA SARKAR Vs. STATE OF WEST BENGAL
|
March 12, 2013 |
MOUSUMI BANERJEE Vs. STATE OF WEST BENGAL
|
July 18, 2013 |
MPS GREENERY DEVELOPERS LIMITED Vs. STATE OF WEST BENGAL
|
September 17, 2013 |
MR. ASISH CHANDRA BAGCHI, MR. SATYAJIT MONDAL AND MS. SWAGATA DATTA Vs. MR. SUBHAS CHANDRA KARAR, MR. MUKTESWAR MAITY AND MR. SURAJIT ROY
|
August 13, 2013 |
MR. MOHD. TABRAIZ Vs. MRS. ANJILI NAG
|
November 26, 2013 |
MR. SHIV SHANKAR BANERJEE, Vs. MR. ANIRUDDHA CHATTERJEE,
|
January 18, 2013 |
MR. SHYAMAL CHAKRABORTY AND MR. BHUSHAN JAIN Vs. MR. PROBAL KUMAR MUKHERJEE AND MR. SABYASACHI SEN
|
January 14, 2013 |
MRIDUL KANTI BASU Vs. CALCUTTA DOCK LABOUR BOARD
|
January 8, 2013 |
MRIDUL KUMAR SINGHA Vs. NETAI CHARAN NANDI
|
November 13, 2013 |
MRINAL KANTI PANDA Vs. AMARENDRA NATH PANDA
|
September 20, 2013 |
MSLEOD & CO LTD Vs. UCO BANK
|
October 8, 2013 |
MST. MUSLIMA BIBI Vs. SK. RAJESH
|
June 21, 2013 |
MUKTI SENGUPTA Vs. GOLAK SAHA
|
March 13, 2013 |
MUKUL BAG Vs. STATE OF WEST BENGAL
|
July 23, 2013 |
MUMTAZ AHMED SIDDIQUE AND ORS. Vs. M/S. SANGANARIA COMPANY PVT. LTD
|
November 7, 2013 |
MUNMUN SINGH Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
February 6, 2013 |
MURARI LAL SHARMA Vs. STATE OF WEST BENGAL
|
June 13, 2013 |
MURARI MOHAN MAITY Vs. STATE OF WEST BENGAL
|
September 19, 2013 |
MURLIDHAR RATANLAL EXPORTS LIMITED Vs. STATE OF WEST BENGAL
|
December 17, 2013 |
MURLIDHAR RATANLAL EXPORTS LTD Vs. BIJAY KUMAR KAJARIA
|
March 22, 2013 |
MURLIMAL SANTRAM & CO. Vs. BATA INDIA LIMITED
|
April 3, 2013 |
MUSLIM II Vs. CALCUTTA DOCK LABOUR BOARD
|
January 8, 2013 |
N ARAVINDAN Vs. STATE OF WEST BENGAL
|
January 10, 2013 |
N.L. BASAK Vs. MANAGING COMMITTEE, SUKCHAAR SWAMI MAHADEVANANDA JUNIOR HIGH SCHOOL
|
September 12, 2013 |
N.V.SUMATRA TOBACCO TRADING CO. Vs. REGISTRAR OF TRADE MARKET
|
May 17, 2013 |
NABA KUMAR ROY Vs. SWAPAN KUMAR DHARA
|
February 27, 2013 |
NABANITA BHATTACHARYA Vs. STATE OF WEST BENGAL
|
January 31, 2013 |
NADIA DISTRICT PRIMARY SCHOOL COUNCIL Vs. RUPUK SENGUPTA
|
August 22, 2013 |
NAFFAR CHANDRA JUTE MILLS LTD. Vs. STATE OF WEST BENGAL
|
March 5, 2013 |
NAGARUKHRA FARMERS' SERVICE CO-OPERATIVE SOCIETY LTD. Vs. SRI ASIT DAS
|
June 21, 2013 |
NAGENDRA PAL SINGH Vs. UNION OF INDIA
|
August 5, 2013 |
NAITIK VINIMAY PVT. LTD Vs. UNION OF INDIA
|
December 23, 2013 |
NANDAN BANIK Vs. SUPARNA GANGULY BAGCHI & ORS
|
August 21, 2013 |
NANDLAL SHAW Vs. NEW INDIA ASSURANCE CO LTD
|
May 3, 2013 |
NANTU ROY @ KALYAN ROY Vs. STATE OF WEST BENGAL
|
December 4, 2013 |
NARASIMHAM Vs. K.KONDAIAH
|
November 29, 2013 |
NARAYAN CHANDRA BERA Vs. BIKASH CHANDRA MANDAL
|
December 24, 2013 |
NARAYAN CHANDRA DAS Vs. STATE OF WEST BENGAL
|
January 31, 2013 |
NARAYAN CHANDRA DAS Vs. SRI ANJAN GHOSH
|
May 3, 2013 |
NARAYAN CHANDRA DEY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
|
January 22, 2013 |
NARAYAN CHANDRA GHOSH & ANR Vs. BISWAJIT LAHIRI
|
July 24, 2013 |
NARAYAN CHANDRA NANDI Vs. STATE OF WEST BENGAL
|
March 21, 2013 |
NARAYAN CHANDRA PAUL Vs. UNION OF INDIA
|
February 20, 2013 |
NARAYAN DEBNATH @ HARINARAYAN Vs. THE STATE OF WEST BENGAL & ORS.
|
January 18, 2013 |
NARAYAN LAL DUTT Vs. HITESH KUMAR A. SANGHVI
|
February 13, 2013 |
NARAYAN MONDAL Vs. STATE OF WEST BENGAL
|
June 27, 2013 |
NARBADA DEVI HARLALKA Vs. KOLKATA MUNICIPAL CORPORATION
|
July 29, 2013 |
NARESH KUMAR AND CO. PVT. LTD. Vs. UNION OF INDIA
|
February 12, 2013 |
NASIRUDIN MOLLA @ NASIR Vs. STATE OF WEST BENGAL
|
February 12, 2013 |
NATIONAL INSURANCE COMPANY Vs. SANJAY CHOWDHURY
|
December 5, 2013 |
NATIONAL INSURANCE COMPANY LIMITED Vs. MOHINI KAMILA
|
December 20, 2013 |
NATIONAL PLYWOOD INDUSTRIES Vs. STATE OF WEST BENGAL
|
March 12, 2013 |
NAWN ESTATES PVT. LTD. Vs. MAHESWARY ISPAT LTD.
|
September 5, 2013 |
NAYAN BHEBLI Vs. BHUTNATH SARDAR
|
March 21, 2013 |
NAZMA BEGUM Vs. UNOIN OF INDIA
|
February 8, 2013 |
NCC LIMITED Vs. UNION OF INDIA
|
December 17, 2013 |
NEERAJ PODDAR Vs. THE STATE OF WEST BENGAL & ANR.
|
August 26, 2013 |
NEERJA LAL Vs. SHRIMATI PHYLLIS ANN VELLIS
|
September 25, 2013 |
NEMAI ENTERPRISE Vs. STATE OF WEST BENGAL
|
February 1, 2013 |
NEMAI MAITY Vs. NETAI MAITY
|
March 14, 2013 |
NEO METALIKS LIMITED Vs. UNION OF INDIA
|
July 3, 2013 |
NEO METALIKS LTD Vs. UNION OF INDIA
|
March 21, 2013 |
NEPAL GHOSH Vs. STATE OF WEST BENGAL
|
February 19, 2013 |
NEW INDIA ASSURANCE CO LTD Vs. NIYATI KUMAR
|
December 2, 2013 |
NEW INDIA ASSURANCE CO LTD Vs. SAHELI SARKAR
|
April 12, 2013 |
NEW INDIA ASSURANCE CO LTD Vs. RENUKA LAHA
|
July 11, 2013 |
NEW INDIA ASSURANCE CO. LTD Vs. SHIBNATH PANDA @ SHEWNATH AND ORS.
|
December 10, 2013 |
NEXT GENERATION BUILDERS PVT. LTD Vs. KOLKATA MUNICIPAL CORPORATION
|
May 14, 2013 |
NIBIR KUMAR SOM Vs. STATE OF WEST BENGAL
|
April 16, 2013 |
NICCO CORPORATION LTD Vs. COMMISSIONER OF SERVICE TAX
|
October 3, 2013 |
NICCO CORPORATION LTD. Vs. COMMISSIONER OF C. EX.
|
August 8, 2013 |
NICHHETTAR MODERN FABRICATION Vs. MUKTAMONI VANIJYA PVT LTD
|
February 13, 2013 |
NICKUNJ EXIMP ENTERPRISES PVT. LTD. Vs. UNION OF INDIA
|
January 9, 2013 |
NIDHIRAM GHOSH Vs. STATE OF WEST BENGAL
|
April 16, 2013 |
NIDHU CHITRAKAR Vs. STATE
|
May 17, 2013 |
NIKITA HITESH SHAH Vs. STATE OF WEST BENGAL
|
August 14, 2013 |
NILADRI GHOSH Vs. SUPERINTENDENT, ESI HOSPITALS, ULUBERIA
|
August 13, 2013 |
NILANJANA RUDRA (MALLICK) Vs. STATE OF WEST BENGAL
|
January 3, 2013 |
NILRATAN MAHAPATRA Vs. STATE OF WEST BENGAL
|
August 30, 2013 |
NILU SHROFF Vs. JOINT SECRETARY GOVT OF INDIA
|
September 24, 2013 |
NIMA WANGDI SHERPA Vs. SANGAY LHAMU SHERPA
|
December 4, 2013 |
NIRAJ KUMAR SUMAN Vs. STATE OF WEST BENGAL
|
November 29, 2013 |
NIRAPADA PANDIT Vs. STATE OF WEST BENGAL
|
May 16, 2013 |
NIRMAL KIUMAR DUTTA Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY
|
March 6, 2013 |
NIRMAL KUMAR BASULI Vs. UNION OF INDIA
|
December 10, 2013 |
NIRMALA DEVI AGARWAL Vs. ICICI LOMBARD GENERAL INSURANCE CO LTD
|
March 25, 2013 |
NIRUPAMA BARMAN Vs. STATE OF WEST BENGAL
|
March 22, 2013 |
NISHKA PROPERTIES PVT LTD Vs. STATE OF WEST BENGAL
|
August 7, 2013 |
NITAI BARMAN @ NETAI BARMAN Vs. STATE OF WEST BENGAL
|
November 12, 2013 |
NOBLE TREXIM PVT. LTD Vs. BASABI DUTTA CHOWDHURY
|
December 9, 2013 |
NOOR JAHAN BEGAM AND ORS. Vs. ASHIQUE HOSSAIN AND ORS.
|
December 24, 2013 |
NOPANY EDUCATION TRUST Vs. STATE
|
November 25, 2013 |
NUKA RAMANA RAO Vs. UNION OF INDIA
|
October 8, 2013 |
NUR HOSSAIN LASKAR Vs. STATE OF WEST BENGAL
|
September 18, 2013 |
O T A FALLOONS FORWARDERS Vs. CUSTOMS EXCISE
|
February 4, 2013 |
OCTOVIOUS TEA AND INDUSTRIES LTD Vs. MONOJLAL SEAL
|
February 14, 2013 |
OLIVE GHOSH Vs. INDIAN OIL CORPORATION LTD
|
March 12, 2013 |
OM PRAKASH AGARWAL Vs. BHARAT PETROLEUM CORPORATION LTD. & ANR.
|
July 30, 2013 |
OM PRAKASH JHUNJHUNWALA Vs. UCO BANK
|
August 2, 2013 |
OM PRAKASH MISHRA Vs. STATE OF WEST BENGAL
|
July 3, 2013 |
ORIENTAL INSURANCE COMPANY LTD Vs. BIKASH KALI MONDAL
|
July 29, 2013 |
ORIENTAL INSURNCE CO.LTD. Vs. TITHI BANERJEE
|
February 13, 2013 |
OUTOTEC(CANADA) LTD Vs. DIRECTOR OF INCOME TAX
|
February 11, 2013 |
P. KRISHNAMARAJU Vs. STATE
|
September 19, 2013 |
PADAM Vs. STATE
|
February 11, 2013 |
PAHARIMATA INDUSTRIAL DEVELOPMENT LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
|
May 17, 2013 |
PAM INFRASTRUCTURE PROJECTS LTD Vs. LOURDES TEXTILE PVT. LTD
|
September 6, 2013 |
PANCHANAN DAS Vs. UNION OF INDIA AND OTHERS
|
August 29, 2013 |
PANCHANAN PAL Vs. STATE OF WEST BENGAL AND OTHERS
|
October 8, 2013 |
PANCHAYAT SAMITI Vs. EXECUTIVE ENGINEER
|
February 4, 2013 |
PANKAJ CHATTERJEE Vs. CHHANDA CHATTERJEE
|
September 12, 2013 |
PANKAJ KUMAR BISWAS Vs. WEST BENGAL UNIVERSITY OF ANIMAL & FISHERY SCIENCES
|
March 25, 2013 |
PANNALAL GUPTA Vs. KIRAN SANKAR JANA
|
April 2, 2013 |
PARA TOPPO Vs. STATE
|
February 11, 2013 |
PARAG MAJMUDAR Vs. STATE OF WEST BENGAL
|
December 24, 2013 |
PARAMANANDA HARALALKA @ P.HARALALKA Vs. VIJAYA BASU
|
November 25, 2013 |
PARAMESWAR GHOSH Vs. ARUN KUMAR GHOSH
|
February 6, 2013 |
PARBATI MAITI Vs. STATE OF WEST BENGAL
|
April 29, 2013 |
PARESH NATH DUTTA Vs. STATE OF WEST BENGAL
|
October 8, 2013 |
PARESH NATH GUPTA Vs. STATE OF WEST BENGAL
|
December 11, 2013 |
PARIMAL MONDAL Vs. STATE OF WEST BENGAL
|
February 7, 2013 |
PARITOSH SAHA Vs. ORIENTAL INSURANCE CO LTD
|
September 18, 2013 |
PARMINDER LALL Vs. STATE
|
March 20, 2013 |
PARTHA HALDER Vs. STATE OF WEST BENGAL
|
April 24, 2013 |
PARTHA MAJUMDAR Vs. MRITYUNJAY KHARA
|
May 8, 2013 |
PARTHA PRATIM GHOSH Vs. JAGADISH DEBNATH
|
November 7, 2013 |
PARTHA PRATIM GHOSH Vs. JAGADISH DEBNATH
|
January 29, 2013 |
PARUL BALA DAS Vs. SOURENDRA KUMAR BHOWMIK
|
September 3, 2013 |
PASANG TAMANG Vs. STATE OF WEST BENGAL
|
May 17, 2013 |
PASCHIM BANGA NARI O SISHU KALYAN SANSTHA Vs. STATE OF WEST BENGAL
|
August 13, 2013 |
PASHUPATI SARDAR Vs. UNION OF INDIA
|
April 11, 2013 |
PASSOLAM BHUTIA (LEPCHA) Vs. STATE OF WEST BENGAL AND ORS.
|
July 22, 2013 |
PAWAN KR. KHAITAN Vs. SUNIL DUTTA @ CHRISTOPHER ZEORGE
|
February 14, 2013 |
PAWAN KUMAR AGARWAL Vs. STATE OF WEST BENGAL
|
September 27, 2013 |
PAWAN KUMAR TIWARY Vs. JAGADAMBA SINGH
|
September 3, 2013 |
PAYAL BARAT Vs. SARMILA SEN
|
July 31, 2013 |
PHANINDRA NATH SARDAR Vs. BUDHISWAR PODDAR
|
August 30, 2013 |
PINTU SEIKH Vs. STATE OF WEST BENGAL
|
March 21, 2013 |
PLABAN MUKHERJEE Vs. THE HONBLE HIGH COURT AT CALCUTTA
|
June 21, 2013 |
PLASTOLENE POLYMERS PVT. LTD. Vs. UNION OF INIDA
|
September 4, 2013 |
PODDAR PROJECTS LTD Vs. CENTRAL BANK OF INDIA
|
October 3, 2013 |
POLAR INDUSTRIES LIMITED Vs. STATE
|
January 16, 2013 |
POLYMAC THERMOFORMERS PVT LTD Vs. STATE OF WEST BENGAL
|
September 19, 2013 |
PORTO MAINA MARITIME SA Vs. OWNERS & PARTIES INTERSTED IN THE VESSEL M.V. GATI MAJESTIC
|
September 24, 2013 |
PRABHAS CHANDRA MONDAL & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
June 14, 2013 |
PRABHAS GAYEN Vs. PANCHANAN JEW THAKUR AND BHUBANESWARI DEBI
|
November 29, 2013 |
PRABHU DAYAL LOHIA Vs. SHANKAR LAL FATEH CHANDAK
|
July 30, 2013 |
PRABIR CHANDRA DEY @ PRABIR DEY Vs. STATE OF WEST BENGAL
|
May 16, 2013 |
PRABIR ROY CHOWDHURY Vs. AGR PLANTATIONS PRIVATE LIMITED
|
February 18, 2013 |
PRADIP ATTA Vs. STATE OF WEST BENGAL
|
July 4, 2013 |
PRADIP KUMAR DAS Vs. UNION OF INDIA
|
September 10, 2013 |
PRADIP KUMAR MITRA Vs. UNITED BANK OF INDIA
|
October 8, 2013 |
PRADIP KUMAR SHAH Vs. UNION OF INDIA
|
January 22, 2013 |
PRADIP SENGUPTA Vs. STATE OF WEST BENGAL
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August 8, 2013 |
PRAFULLA DAS Vs. MAHADEV MAITY
|
September 30, 2013 |
PRAFULLA KUMAR CHAKRABORTY Vs. STATE OF WEST BENGAL
|
January 7, 2013 |
PRAKASH ARTS Vs. ANDAMAN & NICOBAR ADMINISTRATION
|
December 20, 2013 |
PRAKASH PLY CENTRE PRIVATE LIMITED Vs. MINOO H.HIRAMANIK
|
September 11, 2013 |
PRAMATHA RANJAN MONDAL Vs. STATE OF WEST BENGAL
|
July 17, 2013 |
PRAMOD KUMAR KISHORPURIA Vs. SUPERINTENDENT OF POLICE,C.B.I.
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October 8, 2013 |
PRANAB BELEL Vs. STATE OF WEST BENGAL
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February 4, 2013 |
PRANAB KUMAR BHUYAN Vs. UNITED BANK OF INDIA
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April 25, 2013 |
PRANAB KUMAR BHUYAN Vs. UNITED BANK OF INDIA
|
September 19, 2013 |
PRANAB KUMAR KARMAKAR Vs. STATE OF WEST BENGAL
|
March 5, 2013 |
PRAPTI FASHIONS PRIVATE LIMITED Vs. MANOJ KUMAR GUPTA
|
July 5, 2013 |
PRASANTA GIRI Vs. RANJAN BISWAS
|
April 5, 2013 |
PRASANTA PAL Vs. STATE OF WEST BENGAL
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December 4, 2013 |
PRASANTA PAUL Vs. SHRIRAM TRANSPORT FINANCE CO LTD
|
December 5, 2013 |
PRASANTA PRAMANIK Vs. STATE OF WEST BENGAL
|
December 17, 2013 |
PRASUN DATTA Vs. STATE OF WEST BENGAL
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December 17, 2013 |
PRATAP CHANDRA SINHA Vs. STATE OF WEST BENGAL
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July 12, 2013 |
PRATAP KUMAR SADHU Vs. MANOWARA BEGUM
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March 8, 2013 |
PRATIM KUMAR SINGHA RAY Vs. UNION OF INDIA
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May 13, 2013 |
PRATIMA KUNDU Vs. ASHOKE KUMAR TIBRIWAL
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December 11, 2013 |
PRAVIN JAIN Vs. STATE OF WEST BENGAL
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November 19, 2013 |
PRECIOUS CARRYING CORPORATION LTD Vs. SECOND LABOUR COURT
|
October 8, 2013 |
PREETI BAID Vs. UNION OF INDIA
|
January 7, 2013 |
PREM RATAN RATHI Vs. STATE OF WEST BENGAL
|
September 27, 2013 |
PREMCHAND JUTE & INDUSTRIES PVT. LTD Vs. UNION OF INDIA
|
September 30, 2013 |
PREMIER MICA MINING & MANUFACT URING COMPANY Vs. THE COMPETENT AUTHORITY BARRACKPORE
|
December 5, 2013 |
PREMLATA ARYA Vs. AMBALAL SARABHAI ENTERPRISES LTD
|
August 12, 2013 |
PRITIKANA BHUIN Vs. UNIVERSITY OF BURDWAN
|
March 1, 2013 |
PRIVTHRAJ AGARWAL Vs. GOPAL PROSAD BARUI
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September 13, 2013 |
PRIYABRATA CHANDRA Vs. STATE OF WEST BENGAL
|
March 20, 2013 |
PROBHAT KUMAR DAS Vs. UNIVERSITY OF BURDWAN
|
May 16, 2013 |
PROJECT ENGINEERING CONSTRUCTION Vs. M/S. HINDUSTAN STEEL WORKS CONSTRUCTION LTD
|
April 23, 2013 |
PROSENJIT MUHURI Vs. GITA CHAKRABORTY
|
January 17, 2013 |
PROVA BANERJEE Vs. STATE OF WEST BENGAL
|
August 16, 2013 |
PROVAS MONDAL Vs. STATE OF WEST BENGAL
|
January 30, 2013 |
PRYANATH REJ Vs. STATE
|
February 28, 2013 |
PUNAM GHOSH Vs. AMAR NATH ROY
|
December 16, 2013 |
PURBAKOLA BAYAN SILPA SAMABAY SAMITY LTD Vs. STATE OF WEST BENGAL
|
October 8, 2013 |
PURNENDU BAGANI Vs. STATE OF WEST BENGAL
|
September 26, 2013 |
PURNIMA MUKHERJEE Vs. GOPAL PODDER
|
December 20, 2013 |
PUSHPAK MODI Vs. STATE OF WEST BENGAL
|
December 20, 2013 |
PUSPA DEY Vs. JAYANTA KUMAR DEY
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July 22, 2013 |
PUSPA KOTHARI Vs. REKHA MITTER
|
December 10, 2013 |
PUSPAJIT MONDAL Vs. LAP AUTHOMOBILES
|
September 9, 2013 |
R PIYARILAL IMPORT & EXPORT LTD Vs. SUSHIL KUMAR BAJAJ
|
June 26, 2013 |
R. R. AGRO TECH. PVT. LTD Vs. STATE OF WEST BENGAL
|
February 11, 2013 |
R.A.INTERNATIONAL Vs. PRATEEK PLASTO METAL (PVT.) LTD
|
September 12, 2013 |
R.K. MISHRA & CO. Vs. AL-ARAFAH-ISLAMI BANK LTD.
|
June 14, 2013 |
R.M. PACKAGING PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
July 17, 2013 |
R.SOMASEKARAN PILLAI Vs. UNION OF INDIA
|
September 5, 2013 |
R.T.O. CARRIERS PVT. LTD. Vs. STATE OF WEST BENGAL
|
May 14, 2013 |
RABI MONDAL Vs. EASTERN COALFIELDS LTD.
|
July 8, 2013 |
RABI MONDAL Vs. EASTERN COALFIELD LIMITED
|
January 10, 2013 |
RABIAL KHAN Vs. STATE
|
May 2, 2013 |
RABIN MANDAL Vs. SARALA MONDAL
|
April 8, 2013 |
RABINDRA NATH GHOSH Vs. BIKASH KUMAR BISWAS
|
June 27, 2013 |
RABINDRA NATH KUNDU Vs. RATHINDRA NATH KUNDU
|
February 13, 2013 |
RABINDRA NATH PAL Vs. WEST BENGAL STATE INFORMATION COMMISSION
|
March 8, 2013 |
RABINDRANATH DAS Vs. MANMOHAN SARAF
|
December 24, 2013 |
RABINDRANATH GIRI Vs. STATE OF WEST BENGAL
|
March 20, 2013 |
RADHA BAGREE Vs. GHANSHYAM BAGREE
|
April 12, 2013 |
RADHA PAASARI Vs. STATE OF WEST BENGAL
|
March 12, 2013 |
RADHESHYAM JADAV Vs. BISSWAJIT BASU AND OTHERS
|
December 20, 2013 |
RAFI @ RAFIKUL ISLAM FARAJI Vs. STATE
|
January 15, 2013 |
RAGHUNATH MONDAL Vs. STATE OF WEST BENGAL
|
April 3, 2013 |
RAHUL INDUSTRIES Vs. KOTAK MAHINDRA BANK LTD
|
September 11, 2013 |
RAJ GRIHI RAM Vs. ANAND KUMAR SHAW
|
January 4, 2013 |
RAJ KUMAR DAS Vs. DIBAKAR NATH
|
September 26, 2013 |
RAJ KUMAR DAS @ BURO Vs. STATE OF WEST BENGAL
|
September 27, 2013 |
RAJ KUMAR SHAW Vs. CESC LTD
|
November 7, 2013 |
RAJARAMAN RAMAMOORTHY Vs. UNION OF INDIA
|
September 19, 2013 |
RAJAT KANTI DAS Vs. STATE OF WEST BENGAL AND ANOTHER
|
November 7, 2013 |
RAJENDRA SINGH SETHIA @ RAJENDRA SETHIA Vs. CENTRAL BUREAU INVESTIGATION
|
November 8, 2013 |
RAJESH DHANUKA Vs. STATE OF WEST BENGAL
|
September 26, 2013 |
RAJIB KUMAR ADAK Vs. STATE OF WEST BENGAL
|
September 11, 2013 |
RAJTANU BHATTACHARYA Vs. STATE OF WEST BENGAL
|
April 9, 2013 |
RAJU HALDAR Vs. STATE OF WEST BENGAL
|
February 22, 2013 |
RAJU NASKAR Vs. STATE OF WEST BENGAL
|
August 22, 2013 |
RAJYA PPARSHWA SHISHAK Vs. STATE
|
January 16, 2013 |
RAKHAL CHANDRA DAS Vs. STATE OF WEST BENGAL
|
August 20, 2013 |
RAKHAL CHANDRA KUNDU Vs. RATHINDRA NATH KUNDU
|
February 13, 2013 |
RAM CHANDA CHETRI Vs. DISTRICT INSPECTOR OF SCHOOLS
|
January 11, 2013 |
RAM CHANDRA SAHA Vs. UNION OF INDIA
|
February 27, 2013 |
RAM DEO TIWARI Vs. UNION OF INDIA
|
July 14, 2013 |
RAM DEO TIWARI, EX-SUB-INSPECTOR RPF Vs. UNION OF INDIA
|
June 14, 2013 |
RAM NANDAN PRASAD Vs. STATE OF WEST BENGAL
|
June 6, 2013 |
RAM PRASAD BOURI Vs. COAL INDIA LIMITED
|
June 19, 2013 |
RAM PRASAD CHANDRA Vs. BUDGE BUDGE FLOOR COVERINGS LIMITED
|
February 6, 2013 |
RAM PRASAD TAMANG Vs. STATE OF WEST BENGAL AND ORS.
|
July 22, 2013 |
RAM SURAT SINGH Vs. STATE
|
March 20, 2013 |
RAMA BALLAV ROY Vs. KAMALA CHATTERJEE
|
September 30, 2013 |
RAMA GARG Vs. RATAN KUMAR JASRAPURIA
|
March 1, 2013 |
RAMA KANT BURMAN Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
|
March 19, 2013 |
RAMEL INDUSTRIES LTD Vs. STATE OF WEST BENGAL
|
June 19, 2013 |
RAMEL INDUSTRIES LTD. Vs. STATE OF WEST BENGAL
|
July 9, 2013 |
RAMESH CHANDRA DHARA Vs. STATE OF WEST BENGAL
|
December 18, 2013 |
RAMESH HARI Vs. STATE OF WEST BENGAL
|
August 16, 2013 |
RAMESH KUMAR DUBEY Vs. STATE OF WEST BENGAL
|
April 4, 2013 |
RAMESH KUMAR HANSARIA Vs. UNION OF INDIA
|
August 30, 2013 |
RAMESH KUMAR KEJRIWAL Vs. MAHESH KUMAR KEJRIWAL
|
March 12, 2013 |
RAMESH MAITY Vs. STATE OF WEST BENGAL
|
October 7, 2013 |
RAMIL MONDAL Vs. STATE OF WEST BENGAL
|
January 16, 2013 |
RAMKRISHNA GOSWAMI Vs. STATE OF WEST BENGAL
|
September 4, 2013 |
RAMKRISHNA SAHA Vs. STATE OF WEST BENGAL
|
February 22, 2013 |
RAMPO EXPORT IMPORTS PVT LTD Vs. KUSUM PRODUCTS LTD
|
July 26, 2013 |
RAMSEBAK HARJAN Vs. HARBANS HARJAN
|
November 19, 2013 |
RANANJOY BHATTACHARYA Vs. UNION OF INDIA
|
March 19, 2013 |
RANBAXY LABORATORIES LIMITED Vs. STATE OF WEST BENGAL
|
October 8, 2013 |
RANJIT DUTTA Vs. ABHAYA RANI DUTTA
|
September 19, 2013 |
RANJIT HARIJAN Vs. UNION OF INDIA
|
November 18, 2013 |
RANJIT KUMAR DAS Vs. KATWA MUNICIPALITY
|
July 5, 2013 |
RANJIT MONDAL @ RANJIT KUMAR MONDAL Vs. SAMAR MONDAL
|
September 27, 2013 |
RANJIT MONDAL @ RANJIT KUMAR MONDAL Vs. INDIRA PAL
|
September 27, 2013 |
RANJIT NASKAR Vs. STATE OF WEST BENGAL
|
October 9, 2013 |
RANJIT PRASAD ROY Vs. THE STATE OF WEST BENGAL & ORS.
|
January 11, 2013 |
RANOJIT DAS Vs. STATE OF WEST BENGAL
|
August 14, 2013 |
RANOJOY CHATTERJEE Vs. UNIVERSITY OF CALCUTTA
|
March 13, 2013 |
RASHMI METALIKS LTD. & ANR. Vs. K.M.D.A. & ORS.
|
July 11, 2013 |
RATAN CHANDRA DAS ADHIKARI Vs. STATE OF WEST BENGAL
|
July 24, 2013 |
RATAN SIKDAR Vs. STATE OF WEST BENGAL.
|
May 3, 2013 |
RATNA MITRA Vs. STATE OF WEST BENGAL AND ORS.
|
July 22, 2013 |
RATNA MONDAL Vs. ORIENTAL INSURANCE COMPANY LTD
|
July 11, 2013 |
RAUNAKS COIRS LTD Vs. W B STATE ELECTRICITY DISTRIBUTION CO LTD
|
February 1, 2013 |
REBA MUKHERJEE Vs. SANJIB KUMAR MUKHERJEE
|
June 14, 2013 |
REBATI BAIDYA Vs. STATE OF WEST BENGAL
|
October 7, 2013 |
RECKITT BENCHKISER (INDIA) LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
September 3, 2013 |
REGISTRAR GENERAL, HIGH COURT, CALCUTTA Vs. MINAKSHI CHAKRABORTY
|
February 14, 2013 |
REKHA TAMANG Vs. STATE OF WEST BENGAL
|
July 4, 2013 |
RELIANCE INFRASTRUCTURE LTD Vs. DY. COMMISSIONER SALES TAX
|
September 9, 2013 |
RENUKA MONDAL Vs. UNION OF INDIA
|
March 1, 2013 |
RENUKA SEN Vs. JAGDISH PANDEY
|
January 28, 2013 |
RESERVE BANK OF INDIA Vs. KRISHNANANDA BANERJEE
|
August 13, 2013 |
RIGHTECH POWER Vs. UNION OF INDIA
|
January 10, 2013 |
RINTU CHAKRABORTY Vs. STATE OF WEST BENGAL
|
January 8, 2013 |
RISHRA STEEL LTD Vs. ARC HOLDINGS LTD
|
July 24, 2013 |
RITA MUKHERJEE Vs. STATE OF WEST BENGAL
|
October 8, 2013 |
RITU SINGHANIA Vs. STATE OF WEST BENGAL
|
September 27, 2013 |
ROBIN ROY CHOWDHURY Vs. ANIL MUKHERJEE
|
September 9, 2013 |
ROHIMA BIBI Vs. UNITED INDIA INSURANCE COMPANY LTD
|
December 10, 2013 |
ROOPREKHA DAS Vs. LORETO DAY SCHOOL SEALDAH
|
August 29, 2013 |
RUBY GENERAL HOSPITAL LIMITED Vs. SARKAR SOUMITRA & COMPANY
|
February 18, 2013 |
RUDA DEVI Vs. COAL INDIA LTD
|
May 3, 2013 |
RUDAL YADAV Vs. STATE OF WEST BENGAL
|
November 12, 2013 |
RUDRA JYOTI BHATTACHARJEE Vs. UNION OF INDIA
|
September 19, 2013 |
RUHUL MALLICK Vs. STATE OF WEST BENGAL
|
April 5, 2013 |
RUKMINI PROPERTIES PVT LTD Vs. MIRA GHOSH
|
June 25, 2013 |
RUPA MODAK Vs. STATE OF WEST BENGAL
|
July 2, 2013 |
S. LAXMI Vs. M. GANAPATHI @ CHINNA
|
July 5, 2013 |
S.P. PROJECTS Vs. STATE OF WEST BENGAL
|
March 13, 2013 |
S.P. TRADERS Vs. HOOGHLY MILLS CO. LTD.
|
June 20, 2013 |
SABIR SK Vs. STATE OF WEST BENGAL
|
March 13, 2013 |
SABITA SHAW Vs. WEST BENGAL UNIVERSITY OF ANIMAL & FISHERY SCIENCES
|
January 18, 2013 |
SABRATI ALIAS SK.LULU Vs. SABIRUDDIN ALIAS BHADDU
|
July 10, 2013 |
SABYASACHI CHATTERJEE Vs. PRASAD CHATTERJEE
|
July 22, 2013 |
SABYASACHI CHATTERJEE Vs. PRASAD CHATTERJEE
|
February 22, 2013 |
SABYASACHI GHOSH Vs. BATA INDIA LIMITED
|
January 11, 2013 |
SADHAN ROY Vs. MANJU MONDAL
|
August 6, 2013 |
SAFIQUE MONDAL Vs. STATE OF WEST BENGAL
|
November 18, 2013 |
SAGARPARA MONGOLBERIA MATSYAJIBI SAMABAY SAMITY LIMITED AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 25, 2013 |
SAHADEB PAL Vs. LALIT MOHAN BERA
|
March 8, 2013 |
SAHEB ALI MOLLA Vs. STATE OF WEST BENGAL
|
March 1, 2013 |
SAIBAL CHOUDHURY Vs. MAHABIR TEA ESTATE P. LTD.
|
December 4, 2013 |
SAIKAT DAS GUPTA Vs. KOLKATA MUNICIPAL CORPORATION
|
March 25, 2013 |
SAILENDRA SINGH Vs. RABINDRA SINGH
|
August 26, 2013 |
SAJAL KUMAR BANERJEE Vs. UNION OF INDIA
|
September 25, 2013 |
SAJJAN BANSAL Vs. STATE OF WEST BENGAL
|
February 11, 2013 |
SAJJAN KUMAR AGARWAL Vs. MAHIPAL SINGH MOHNOT
|
February 6, 2013 |
SAJJAN KUMAR AGARWALA Vs. JATIA COTTON MILLS LTD
|
January 3, 2013 |
SAKIL ALIAS SAKIL AHMED Vs. STATE OF WEST BENGAL
|
April 11, 2013 |
SAKINA BEWA Vs. AKKEL ALI
|
April 2, 2013 |
SALESH SAHA Vs. GOUR SAHA
|
March 22, 2013 |
SAMAR KUMAR BARAI Vs. STATE OF WEST BENGAL
|
March 7, 2013 |
SAMARESH MONDAL Vs. STATE OF WEST BENGAL
|
June 19, 2013 |
SAMBHU NATH AGARWAL Vs. STATE OF WEST BENGAL
|
September 17, 2013 |
SAMBHUNATH CHATTERJEE Vs. EASTERN COALFIELDS LTD
|
August 8, 2013 |
SAMBHUNATH DAS Vs. STATE OF WEST BENGAL
|
December 3, 2013 |
SAMIR BRAHMACHARY Vs. BOARD OF COUNCILORS, KHARDAH MUNICIPALITY AND ORS.
|
April 30, 2013 |
SAMIR KUMAR PAL Vs. BHASKAR SARDAR
|
October 8, 2013 |
SANAT KARAR Vs. STATE OF WEST BENGAL
|
August 7, 2013 |
SANAT SARDAR Vs. LAKSHMI KANTA SARDAR
|
July 2, 2013 |
SANATAN HANSDA Vs. STATE OF WEST BENGAL
|
August 14, 2013 |
SANCHITA BISWAS Vs. STATE OF WEST BENGAL
|
October 8, 2013 |
SANDHYA BARIK Vs. STATE OF WEST BENGAL
|
January 18, 2013 |
SANDHYA CHAKRABORTY Vs. UNION OF INDIA
|
April 3, 2013 |
SANDHYA MISTRY Vs. UNION OF INDIA
|
March 4, 2013 |
SANDHYA PAL Vs. KOLKATA MUNICIPAL CORPORATION
|
July 22, 2013 |
SANDHYA PODDAR Vs. ALLAHABAD BANK
|
September 20, 2013 |
SANDHYA ROY Vs. BISWANATH MONDAL
|
August 22, 2013 |
SANGANARIA COMPANY PVT. LTD Vs. MUMTAZ AHMED SIDDIQUE
|
September 9, 2013 |
SANGANARIA COMPANY PVT. LTD Vs. MUMTAZ AHMED SIDDIQUE
|
November 7, 2013 |
SANIKA KARKETTA @ BICHA Vs. STATE OF WEST BENGAL
|
March 8, 2013 |
SANJAY KUMAR BASU Vs. STATE
|
January 28, 2013 |
SANJAY PAREEK Vs. STATE OF WEST BENGAL
|
September 27, 2013 |
SANJEEB CHAKRABORTY Vs. STATE OF WEST BENGAL
|
June 17, 2013 |
SANJEEVA ROY Vs. UNION OF INDIA
|
September 19, 2013 |
SANJIB CHATTERJEE Vs. STATE & ORS.
|
June 26, 2013 |
SANJIB DAS Vs. STATE OF W.B.
|
November 27, 2013 |
SANJIB MALLICK AND ANR. Vs. THE STATE OF WEST BENGAL
|
July 5, 2013 |
SANJIB SARKAR Vs. STATE OF WEST BENGAL
|
June 11, 2013 |
SANJIT KUMAR MUKHERJEE @ SANJIT MUKHERJEE Vs. COAL INDIA LIMITED
|
September 3, 2013 |
SANJOY CHOWDHURY Vs. STATE OF WEST BENGAL
|
January 7, 2013 |
SANJOY SANTRA Vs. STATE OF WEST BENGAL
|
January 29, 2013 |
SANKAR BANERJEE Vs. STATE OF WEST BENGAL
|
August 8, 2013 |
SANKAR BANIK Vs. NATIONAL INSURANCE COMPANY LIMITED
|
April 1, 2013 |
SANKAR DATTA Vs. STATE OF WEST BENGAL
|
July 5, 2013 |
SANKAR KARMAKAR Vs. MAHADEB GHOSH
|
January 29, 2013 |
SANKAR KUMAR GAYEL Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LIMITED
|
April 18, 2013 |
SANKAR MAJHI Vs. COAL INDIA LIMITED
|
September 19, 2013 |
SANKAR PRASAD SAHOO Vs. STATE OF WEST BENGAL
|
July 29, 2013 |
SANKUJIT GHOSH Vs. STATE OF WEST BENGAL
|
August 27, 2013 |
SANOKA BARMAN AND OTHERS Vs. UNITED INDIA INSURANCE COMPANY LIMITED AND ANOTHER
|
April 1, 2013 |
SANTANA BARMAN Vs. STATE OF WEST BENGAL
|
July 30, 2013 |
SANTANU GHOSH Vs. STATE BANK OF INDIA
|
June 25, 2013 |
SANTANU GHOSH Vs. STATE BANK OF INDIA
|
June 27, 2013 |
SANTI TARAFDAR Vs. STATE OF WEST BENGAL
|
December 3, 2013 |
SANTOSH CHOUDHURY Vs. STATE OF WEST BENGAL
|
January 17, 2013 |
SANTOSH KUMAR GHATAK Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 26, 2013 |
SANTOSH KUMAR SHARMA Vs. STATE OF WEST BENGAL
|
March 4, 2013 |
SANTOSH MONDAL Vs. STATE OF WEST BENGAL
|
April 8, 2013 |
SANTOSH RAJWAR Vs. COAL INDIA LIMITED
|
June 19, 2013 |
SARADA KANTA PAUL Vs. THE STATE OF WEST BENGAL & ORS.
|
January 7, 2013 |
SARAF IMPEX PVT LTD Vs. FEDERAL BANK LTD
|
April 11, 2013 |
SARAJIT BISWAS Vs. STATE OF WEST BENGAL
|
June 27, 2013 |
SARDA ENERGY & MINERAL LTD. Vs. W.B. POWER DEVELOPMENT CORPORATION LTD.
|
August 26, 2013 |
SARDA ENERGY & MINERALS LIMITED Vs. W B POWER DEVELOPMENT CORPORATION LTD
|
August 20, 2013 |
SAREGAMA INDIA LTD Vs. VIACOM 18 MOTION PICTURES
|
March 1, 2013 |
SARIT KUMAR SARKAR Vs. STATE OF WEST BENGAL
|
April 26, 2013 |
SARMI CHATTERJEE Vs. UDAYAM CHATTERJEE
|
April 3, 2013 |
SARMISTHA GUHA Vs. GOURI GUHA
|
January 10, 2013 |
SAROJ KANTI MUKHERJEE Vs. STATE OF WEST BENGAL
|
December 9, 2013 |
SASHI PRASAD GOENKA Vs. STEELCO SYNDICATE
|
October 8, 2013 |
SATYA RANJAN BARMAN Vs. STAT OF WEST BENGALE
|
February 18, 2013 |
SATYABRATA CHAUDHURI Vs. STATE OF WEST BENGAL
|
February 12, 2013 |
SATYAJEET BURMAN Vs. NUR HOSSAIN MONDAL
|
August 26, 2013 |
SATYAJIT ROY Vs. STATE OF WEST BENGAL
|
March 22, 2013 |
SATYAJIT SARKAR Vs. STATE OF WEST BENGAL
|
July 17, 2013 |
SATYANARAYAN DATTA Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
November 27, 2013 |
SATYENDRA NATH BOSE Vs. STATE OF WEST BENGAL
|
June 3, 2013 |
SAYAN HAZRA Vs. WEST BENGAL UNIVERSITY OF TECHNOLOGY
|
March 25, 2013 |
SBPL INFRASTRUCTURE LIMITED Vs. INDIA MEDIA SERVICES PRIVATE LIMITED
|
May 3, 2013 |
SCOTTLANE POVERTY ERADICATION CENTRE & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
May 17, 2013 |
SEA HAWK INDIA PRIVATE LIMITED Vs. HOTEL NEW SEA HAWK
|
May 17, 2013 |
SEA STREAM NAVIGATION LTD. Vs. LMJ INTERNATIONAL LTD.
|
February 5, 2013 |
SEEMA SARIN Vs. SUDESH CHANDER TALWAR
|
December 4, 2013 |
SEKHAR BANERJEE Vs. STATE OF WEST BENGAL
|
April 16, 2013 |
SELIM SK Vs. STATE OF WEST BENGAL
|
April 5, 2013 |
SELIM SK. Vs. STATE OF WEST BENGAL
|
December 9, 2013 |
SELVEL ADVERTISING PVT LTD Vs. KOLKATA MUNICIPAL CORPORATION
|
August 16, 2013 |
SENTU GHOSH Vs. STATE OF WEST BENGAL
|
April 4, 2013 |
SEPHALI BISWAS Vs. STATE OF WEST BENGAL AND ORS.
|
July 22, 2013 |
SHAKIL AHMED Vs. HAROON RASHID
|
July 26, 2013 |
SHALIGRAM ROY Vs. AMIYA RANJAN KAR
|
October 8, 2013 |
SHAMBHU NATH SHARMA Vs. SAMIRAN CHANDRA MAJUMDER
|
August 29, 2013 |
SHAMPA DEY Vs. STATE OF WEST BENGAL
|
July 3, 2013 |
SHAMPA MALLICK Vs. DIVISIONAL MANAGER UNITED INSURANCE
|
February 26, 2013 |
SHANKARI MONDAL Vs. UNITED BANK OF INDIA
|
September 3, 2013 |
SHANKARLAL PATEL Vs. STATE OF W B
|
March 14, 2013 |
SHANTABRATA MOITRA Vs. STATE OF WEST BENGAL
|
June 14, 2013 |
SHANTIMOY CHATTERJEE Vs. STATE OF WEST BENGAL
|
October 9, 2013 |
SHARMILA SHAW Vs. GENERAL MANAGER, EASTERN RAILWAY
|
December 24, 2013 |
SHELLY MULLICK Vs. SHIBNATH MULLICK
|
October 7, 2013 |
SHIB CHARAN SINGH Vs. UNION OF INDIA
|
August 22, 2013 |
SHIB SHANKAR RUNGTA Vs. POONAM RUNGTA
|
November 29, 2013 |
SHIBALAK ROY Vs. STATE OF WEST BENGAL
|
June 24, 2013 |
SHIBANI GHOSH Vs. STATE BANK OF INDIA
|
January 18, 2013 |
SHIBANI RAKSHIT Vs. KRISHNA KUMAR BANERJEE
|
July 23, 2013 |
SHILPA SANEI Vs. DURGAPUR STEELS LIMITED
|
December 5, 2013 |
SHIV OM POLYNETS PRIVATE LTD. Vs. MARINE FABRICE & ANR.
|
January 21, 2013 |
SHIVAM Vs. STATE OF WEST BENGAL
|
June 4, 2013 |
SHIVANI PROPERTIES PVT LTD Vs. UNITED BANK OF INDIA
|
July 14, 2013 |
SHIVANI PROPERTIES PVT. LTD. Vs. UNITED BANK OF INDIA
|
May 14, 2013 |
SHOBHA PARESH KAMPANI Vs. KOLKATA MUNICIPAL CORPORATION
|
February 6, 2013 |
SHRABANI BHATTACHARYA Vs. STATE OF WEST BENGAL
|
January 17, 2013 |
SHREE APARTMENT FLAT OWNERS ASSOCIATION Vs. STATE
|
September 17, 2013 |
SHREE RENUKA SUGARS LIMITED Vs. STATE OF WEST BENGAL
|
September 10, 2013 |
SHREYA SAHA Vs. STATE OF WEST BENGAL
|
March 1, 2013 |
SHRI BISWAJIT DAS Vs. FOOD CORPORATION OF INDIA
|
June 6, 2013 |
SHRI DEBASHIS BOSE Vs. S.R.P. CONSTRUCTION PVT. LTD
|
July 19, 2013 |
SHRI HARI PATRA Vs. STATE OF WEST BENGAL
|
January 17, 2013 |
SHRI M. PANDI Vs. STATE
|
November 26, 2013 |
SHRI PARIMAL HALDER Vs. UNION OF INDIA
|
March 4, 2013 |
SHRIMATI DIPALI PAL @ DIPURANI PAL @ DIPU PAL Vs. UNITED INDIA INSURANCE CO. LTD.
|
November 27, 2013 |
SHRIMATI GAYATRI DEBI Vs. RAJA RAM DAL MILL
|
October 8, 2013 |
SHRIRAM TRANSPORT FINANCE COMPANY LIMITED Vs. STATE OF WEST BENGAL
|
December 5, 2013 |
SHUKESHWARI ROY Vs. NATIONAL INSURANCE COMPANY LTD
|
January 29, 2013 |
SHUVRANGSHU ROY Vs. DIPANNITA ROY
|
July 16, 2013 |
SHYAM FERRO ALLOYS LTD. Vs. UNION OF INDIA
|
December 3, 2013 |
SHYAM SEL AND POWER LTD Vs. W B MINERALS DEVELOPMENT AND TRADING CORPORATION LTD
|
July 3, 2013 |
SHYAMA ENCLAVE PVT LTD Vs. CENTRAL BANK OF INDIA
|
July 4, 2013 |
SHYAMAL KANTI GOSWAMI Vs. ASHIM MUKHERJEE
|
October 8, 2013 |
SHYAMAL KUMAR BASU @ SHYAMAL BOSE @ SHYAMAL BASU Vs. RABINDRA CHANDRA DHAR
|
January 29, 2013 |
SHYAMAL KUMAR SARKAR AND ORS. Vs. EASTERN COALFIELDS LIMITED
|
October 8, 2013 |
SHYAMAL PRAMANIK Vs. STATE OF WEST BENGAL
|
July 23, 2013 |
SHYAMAL SEN Vs. STATE OF WEST BENGAL
|
July 12, 2013 |
SHYAMALI BERA Vs. NATA KRISHNA PARUA
|
October 8, 2013 |
SHYAMALI GANGULY Vs. STATE OF WEST BENGAL
|
February 14, 2013 |
SHYAMAPADA MURMU Vs. STATE OF WEST BENGAL
|
April 8, 2013 |
SHYAMCHAND MONDAL Vs. ANUP KUMAR HALDAR & ANR.
|
December 5, 2013 |
SIDDHARTHA DASGUPTA Vs. STATE OF WEST BENGAL
|
July 17, 2013 |
SIDDHARTHA SANKAR MITRA Vs. BABLU MITRA
|
December 12, 2013 |
SIDDIQUE SK Vs. STATE OF WEST BENGAL
|
March 19, 2013 |
SIMPLEX INFRASTRUCTURES LTD. AND BANWARI LAL BAJORIA AND OTHERS Vs. REGISTRAR OF COMPANIES, WEST BENGAL
|
June 10, 2013 |
SIPRA KABIRAJ Vs. STATE OF WEST BENGAL
|
July 1, 2013 |
SIPRA MUKHERJEE Vs. STATE OF WEST BENGAL
|
December 18, 2013 |
SIRAJUL HAQUE Vs. MARJINA BIBI
|
February 13, 2013 |
SIRAJUL HAQUE MONDAL Vs. STATE OF WEST BENGAL
|
April 25, 2013 |
SIRAJUL ISLAM Vs. STATE OF WEST BENGAL
|
February 13, 2013 |
SISIR KUMAR MUKHERJEE Vs. STATE
|
April 23, 2013 |
SIYARAM HARIJAN Vs. COAL INDIA LIMITED
|
June 19, 2013 |
SK SHAM SUZ ZAMAN Vs. STATE OF WEST BENGAL
|
April 16, 2013 |
SK. KACHI MD Vs. SATINDRA NARAYAN BAIDYA
|
March 8, 2013 |
SK. MAHAMMAD ALI Vs. CHAIRMAN, BURDWAN MUNICIPALITY & ORS.
|
January 16, 2013 |
SK. MAKSHED Vs. SK. RAHAMAN
|
May 17, 2013 |
SK. MANIRUDDIN Vs. SOMA BANERJEE
|
February 1, 2013 |
SK. NAJMUL ARFIN @ SHEIKH ARFIN @ ARFIN SHEIKH @ ARFIN NAJMUL Vs. STATE OF WEST BENGAL
|
August 16, 2013 |
SK. SULTAN MAHAMMAD Vs. MST. MANSURA BEGAM
|
June 27, 2013 |
SK.AKBAR ALI Vs. SM.GAYATRI GHOSH
|
July 26, 2013 |
SMRITISH DUTTA Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 6, 2013 |
SMT. JHARNA GHOSH Vs. STATE OF WEST BENGAL & ANR.
|
July 12, 2013 |
SMT. JOLLY CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS.
|
January 16, 2013 |
SMT. KIRAN ARYA AND ANR. Vs. AMBALAL SARABHAI ENTERPRISES LTD. AND ORS.
|
August 12, 2013 |
SMT. KRISHNA SARKAR Vs. STATE OF WEST BENGAL AND ORS.
|
July 22, 2013 |
SMT. PRAJAPATI MISHRA Vs. UNION OF INDIA AND ORS.
|
October 8, 2013 |
SMT. SNIGDHA CHAKRABORTY Vs. ASSISTANT GENERAL MANAGER, REGION - III, STATE BANK OF INDIA & ORS.
|
August 29, 2013 |
SMT. USHA RANI DUTTA AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 25, 2013 |
SMTI AKHTARUN-NISA Vs. THE LIEUTENANT GOVERNOR AND OTHERS
|
November 26, 2013 |
SOHARAB GAZI Vs. STATE OF WEST BENGAL
|
September 13, 2013 |
SOMA MUKHERJEE Vs. STATE OF WEST BENGAL
|
November 29, 2013 |
SOMENATH DAS Vs. SOMNATH DAS
|
November 12, 2013 |
SONALI BISWAS Vs. UNION OF INDIA
|
June 5, 2013 |
SOUMEN BISWAS Vs. STATE OF WEST BENGAL
|
July 25, 2013 |
SOUMEN DINDA Vs. STATE OF WEST BENGAL
|
February 21, 2013 |
SOUMEN MONDAL Vs. STATE
|
May 15, 2013 |
SOUMEN PRAMANIK Vs. SUBHENDU PRAMANIK
|
July 16, 2013 |
SOUMENDRA GARAIN Vs. STATE OF WEST BENGAL
|
November 29, 2013 |
SOUMENDRA NATH SEN Vs. STATE OF WEST BENGAL
|
June 28, 2013 |
SOUMENDU SAHA Vs. UNION OF INDIA
|
August 1, 2013 |
SOUMIK DASGUPTA Vs. POULAMI DASGUPTA
|
August 29, 2013 |
SOUMIK DUTTA Vs. UNION OF INDIA
|
June 24, 2013 |
SOUMITRA DEY Vs. ANIMA DEY
|
November 22, 2013 |
SOUMYA DATTA Vs. STATE BANK OF INDIA
|
July 4, 2013 |
SOUMYA GHOSH Vs. STATE
|
May 6, 2013 |
SOUMYENDRA ROY CHOUDHURY Vs. UCO BANK
|
November 29, 2013 |
SOURYENDRA NATH SARKAR Vs. STATE OF WEST BENGAL
|
October 8, 2013 |
SOUVIK MUKHERJEE Vs. STATE OF WEST BENGAL
|
November 18, 2013 |
SOVA RANI DUTTA Vs. ASHIS KUMAR DUTTA
|
August 6, 2013 |
SPARK DEALERS PRIVATE LIMITED Vs. OFFICIAL LIQUIDATOR
|
June 12, 2013 |
SRABAN BANIK @ RAHUL BANIK Vs. STATE OF WEST BENGAL
|
October 9, 2013 |
SREEJAYA BHATTACHARJEE GODFREY AND ANOTHER Vs. SREEJAYA TEA & INDUSTRIES (P.) LTD. AND OTHERS
|
February 22, 2013 |
SRI ADRISHNATH BHATTACHARYA Vs. WEST BENGAL INDUSTRIAL DEVELOPMENT CORP. LTD
|
June 19, 2013 |
SRI AMAR NATH BOSE Vs. GOURI NAG
|
June 27, 2013 |
SRI ANIMESH ROY Vs. STATE OF WEST BENGAL
|
May 16, 2013 |
SRI ASHOK ROY @ ASHOK KUMAR ROY Vs. THE STATE OF WEST BENGAL & ANR.
|
October 8, 2013 |
SRI BALKRISHNA SHROFF Vs. STATE OF WEST BENGAL
|
September 13, 2013 |
SRI BIKASH DAS Vs. STATE OF WEST BENGAL
|
March 1, 2013 |
SRI BISWAJIT JANA Vs. STATE OF WEST BENGAL
|
March 5, 2013 |
SRI GOUTAM BASU Vs. STATE OF WEST BENGAL
|
April 26, 2013 |
SRI JAYANTA CHAKRABORTY Vs. STATE OF WEST BENGAL
|
May 17, 2013 |
SRI MAHAPRASAD JANA Vs. SRI LALIT MOHON BERA
|
March 8, 2013 |
SRI PANCHANAN PAL Vs. THE STATE OF WEST BENGAL AND ORS.
|
October 8, 2013 |
SRI RAMCHANDRA AHIR @ GOPE Vs. STATE OF WEST BENGAL
|
March 15, 2013 |
SRI SAMIRAN GOSWAMI Vs. NATIONAL INSTITUTE OF TECHNICAL TEACHERS TRAINING & RESEARCH, KOLKATA
|
May 16, 2013 |
SRI SANKAR PRASAD GHARA Vs. NIRANJAN GHARA
|
April 24, 2013 |
SRI SHIBNATH KHAN Vs. SMT. SAKUNTALA KUNTI & ANR.
|
September 4, 2013 |
SRI. SWARUP DEBNATH Vs. SMT. SABITA DEBNATH
|
February 7, 2013 |
SRIDAM CHATTERJEE Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
May 15, 2013 |
SRIKANT BAGLA Vs. COMMISSIONER OF CUSTOMS (PORT)
|
December 18, 2013 |
SRIMATI SHILA SANKARI DEVI Vs. SRIMATI LAKSHIRANI KAILTHA
|
December 12, 2013 |
SSS LOHA MARKETING PRIVATE LIMITED Vs. BIBBY FINANCIAL SERVICES INDIA PRIVATE LIMITED
|
February 5, 2013 |
SST MEDIA PRIVATE LIMITED Vs. OFFICER LIQUIDATOR HIGH COURT CALCUTTA
|
May 14, 2013 |
STADMED PRIVATE LTD Vs. INTELLECUAL PROPERTY APPELLATE BOARD
|
July 24, 2013 |
STATE BANK OF INDIA Vs. BIMALENDU CHATTOPADHYAY
|
June 28, 2013 |
STATE OF WEST BENGAL Vs. WEST BENGAL STATE ELECTION COMMISSION
|
May 14, 2013 |
STATE OF WEST BENGAL Vs. CENTRAL CALCUTTA CITIZENS WELFARE ASSOCIATION
|
June 27, 2013 |
STATE OF WEST BENGAL Vs. PURNAM PRADHAN
|
May 2, 2013 |
STATE OF WEST BENGAL Vs. SAGAR DAS @ GADAI
|
May 3, 2013 |
STATE OF WEST BENGAL Vs. GEETA BASOR
|
January 31, 2013 |
STATE OF WEST BENGAL Vs. SILIGURI HINDI HIGH SCHOOL
|
August 13, 2013 |
STATE OF WEST BENGAL Vs. SOMASHREE KHATUN
|
December 6, 2013 |
STATE OF WEST BENGAL Vs. SAIDUR RAHMAN
|
November 26, 2013 |
STATE OF WEST BENGAL Vs. AFCONS PAULING (INDIA) LIMITED
|
September 10, 2013 |
STATE OF WEST BENGAL Vs. ASIS DAS GUPTA
|
September 9, 2013 |
STATE OF WEST BENGAL Vs. PURNAM PRADHAN
|
April 30, 2013 |
STATE OF WEST BENGAL Vs. TAPAS HAZRA AND DEVELOPMENT CONCERN
|
January 4, 2013 |
STATE OF WEST BENGAL Vs. GAUTAM KUMAR ACHARJEE
|
January 28, 2013 |
STATE OF WEST BENGAL Vs. DIPANKAR DEY
|
February 26, 2013 |
STATE OF WEST BENGAL Vs. ARUP KUMAR GANGULY
|
August 2, 2013 |
STATE OF WEST BENGAL Vs. MD. ISLAM
|
June 21, 2013 |
STEEL AUTHORITY OF INDIA Vs. SUKANTA SEN
|
September 17, 2013 |
STEEL AUTHORITY OF INDIA LIMITED Vs. RAM KRISHAN KULWANT RAI
|
August 22, 2013 |
STEEL AUTHORITY OF INDIA LTD Vs. UNIT CONSTRUCTION COMPANY PRIVATE LIMITED
|
April 19, 2013 |
STEEL AUTHORITY OF INDIA LTD Vs. CESTAT
|
January 3, 2013 |
STEEL AUTHORITY OF INDIA LTD Vs. COMMISSIONER OF C. EX.
|
July 24, 2013 |
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
September 19, 2013 |
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 12, 2013 |
STEWARTS & LLOYDS OF INDIA LIMITED Vs. CESTAT
|
January 17, 2013 |
SUBAL MONDAL Vs. GOPAL CHANDRA MONDAL
|
November 29, 2013 |
SUBARNAREKHA PROPERTIES PVT. LTD Vs. AKBAR ALI KHAN
|
September 16, 2013 |
SUBASINI SAHOO Vs. BALISAI NO.7 GRAM PANCHAYET
|
November 28, 2013 |
SUBHADEEP CHANDA Vs. ADITI CHANDA NEE ROY
|
July 4, 2013 |
SUBHANGSHUMAN DE Vs. STATE OF WEST BENGAL
|
March 26, 2013 |
SUBHANKAR MISHRA ALIAS SHUBHANKAR MISHRA Vs. STATE OF WEST BENGAL
|
June 18, 2013 |
SUBHAS CHANDRA MAHATA Vs. STATE OF WEST BENGAL
|
September 27, 2013 |
SUBHAS CHANDRA MONDAL Vs. STATE OF WEST BENGAL
|
October 9, 2013 |
SUBHAS CHANDRA SAHA Vs. HARIDAS SAHA
|
November 7, 2013 |
SUBHASIS GUPTA Vs. SRITAMA KAR
|
September 5, 2013 |
SUBHOJIT DUTTA Vs. UNION OF INDIA
|
September 11, 2013 |
SUBHRA HALDER Vs. DISTRICT MAGISTRATE,MURSHIDABAD
|
April 9, 2013 |
SUBIMAL CHATTERJEE Vs. SARASWATI BARDHAN
|
February 21, 2013 |
SUBODH MITRA Vs. UNION OF INDIA
|
February 25, 2013 |
SUBRATA DAS Vs. STATE OF WEST BENGAL
|
May 17, 2013 |
SUBRATA DEB Vs. STATE OF WEST BENGAL
|
November 25, 2013 |
SUBRATA DUTTA Vs. MITHU DUTTA NEE SARKAR
|
July 24, 2013 |
SUBRATA GHOSE Vs. STATE OF WEST BENGAL
|
October 8, 2013 |
SUBRATA GUHA SARKAR Vs. UNION OF INDIA
|
January 16, 2013 |
SUBRATA MAJUMDAR Vs. UNION OF INDIA
|
August 7, 2013 |
SUBRATA SANKAR BAGCHI Vs. STATE OF WEST BENGAL
|
February 12, 2013 |
SUBRATA SARDAR Vs. STATE OF WEST BENGAL
|
January 24, 2013 |
SUBRATA SARKAR Vs. UNITED BANK OF INDIA
|
June 5, 2013 |
SUDAKSHINA CHOWDHURY Vs. STATE OF WEST BENGAL
|
May 10, 2013 |
SUDAM CHANDRA MALAKAR Vs. ARUNDHUTI SEN AND ANOTHER
|
April 9, 2013 |
SUDEB CHOWDHURY Vs. STATE OF WEST BENGAL
|
October 9, 2013 |
SUDHANSHU KUMAR BISWAS Vs. STATE OF WEST BENGAL
|
November 29, 2013 |
SUDIP CHAKRABORTY Vs. STATE OF WEST BENGAL
|
February 7, 2013 |
SUDIP DAS Vs. UNION OF INDIA (UOI)
|
August 7, 2013 |
SUDIP MAZUMDAR Vs. STATE
|
December 24, 2013 |
SUDIPTA GHOSH Vs. STATE OF WEST BENGAL
|
June 26, 2013 |
SUDIPTA ROY Vs. STATE
|
February 6, 2013 |
SUFAL MONDAL ALIAS SUBAL Vs. STATE OF WEST BENGAL
|
July 24, 2013 |
SUJIT KUMAR NASKAR Vs. STATE OF WEST BENGAL
|
April 4, 2013 |
SUJOY ROY Vs. STATE OF WEST BENGAL AND ANR
|
September 11, 2013 |
SUJOY SAHA Vs. STATE OF WEST BENGAL
|
February 19, 2013 |
SUKANTA MALLICK Vs. UNION OF INDIA
|
April 9, 2013 |
SUKESH CHANDRA JATUA Vs. PRAFULLA KUMAR JATUA
|
September 3, 2013 |
SUKESH CHANDRA JATUA Vs. PRAFULLA KUMAR JATUA
|
September 2, 2013 |
SUKHMANI DEVELOPERS PVT. LTD Vs. RAVINDER SINGH
|
September 19, 2013 |
SUKU @ NIKUNJA BIHARI BISWAS Vs. STATE OF WEST BENGAL
|
February 14, 2013 |
SUKUMAR BHATTACHARYA Vs. RENUKA HAZRA & ORS
|
September 26, 2013 |
SUKUMAR DAWN Vs. COAL INDIA LIMITED
|
April 30, 2013 |
SUKUMAR MAHALDAR Vs. STATE OF WEST BENGAL
|
May 13, 2013 |
SULAGNA BHADURI Vs. STATE OF WEST BENGAL
|
July 17, 2013 |
SULOCHANA Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH
|
February 27, 2013 |
SUMANA DE Vs. STATE OF WEST BENGAL
|
September 18, 2013 |
SUMERMAL JAIN Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 24, 2013 |
SUMERMAL SURANA Vs. PREMLATA KAKRANIA
|
September 12, 2013 |
SUMIT BARAN GHOSH Vs. STATE OF WEST BENGAL
|
June 14, 2013 |
SUMIT MAJUMDAR Vs. COAL INDIA LTD
|
June 25, 2013 |
SUMIT SEN Vs. STATE OF WEST BENGAL
|
January 22, 2013 |
SUNANDHYA BALA @ KAUSLYA SARKAR Vs. HARI SINGH
|
November 26, 2013 |
SUNIL BARAN DUTTA Vs. KAMALA BALA DUTTA
|
May 17, 2013 |
SUNIL KUMAR MANNA Vs. SOUMITRA DAS
|
April 26, 2013 |
SUNIL KUMAR SAMMADAR Vs. UNION OF INDIA
|
February 8, 2013 |
SUNIL KUMAR SANTRA Vs. SECRETARY, FINANCE (REVENUE) DEPT. GOVERNMENT OF WEST BENGAL
|
September 11, 2013 |
SUPRAKAS SAHU Vs. STATE OF WEST BENGAL
|
January 31, 2013 |
SUPRAKAS SAHU Vs. STATE OF W B
|
January 13, 2013 |
SUPRIYA KUMAR SAHA AND ORS Vs. UNION OF INDIA AND ORS
|
December 24, 2013 |
SURAJ PAUL DIAS Vs. VELOCITY NETWORKS P. LTD.
|
May 2, 2013 |
SURAVI BOSE Vs. UNION OF INDIA
|
May 17, 2013 |
SURESH KUMAR AGARWALLA Vs. SANKAR LAL AGARWALLA
|
January 29, 2013 |
SURYA NARAYAN MISHRA Vs. STATE OF WEST BENGAL
|
March 25, 2013 |
SUSAMA ROY PRAMANIK Vs. STATE OF WEST BENGAL
|
April 9, 2013 |
SUSANT @ JOSEPH TOPPO Vs. STATE
|
July 18, 2013 |
SUSANTA DUTTA Vs. UNION OF INDIA
|
July 25, 2013 |
SUSANTA DUTTA Vs. UNION OF INDIA
|
July 26, 2013 |
SUSANTA GHOSH Vs. STATE OF WEST BENGAL
|
May 17, 2013 |
SUSANTA PRAMANIK Vs. THE STATE OF WEST BENGAL
|
May 8, 2013 |
SUSHANTA BISWAS Vs. PAMPA MONDAL
|
August 12, 2013 |
SUSHIL JHA Vs. STATE OF WEST BENGAL
|
April 2, 2013 |
SUSMITA BASU Vs. KOLKATA MUNICIPAL CORPORATION
|
December 17, 2013 |
SUSMITA DAS Vs. STATE OF WEST BENGAL
|
December 11, 2013 |
SUSMITA MAZUMDAR Vs. STATE
|
April 5, 2013 |
SUSMITA SARKAR Vs. STATE OF WEST BENGAL
|
April 18, 2013 |
SUSOVAN PANDA Vs. CHAIRMAN UCO BANK
|
July 22, 2013 |
SUTAPA CHATTERJEE Vs. UCO BANK
|
March 12, 2013 |
SUTAPA CHATTERJEE Vs. UCO BANK
|
March 7, 2013 |
SUTAPA SAHA Vs. NIVEDITA BISWAS
|
December 18, 2013 |
SUTNA STONE AND LIME CO LTD Vs. AMJAD ALI
|
July 17, 2013 |
SUTTON & SONS INDIA PVT LTD. Vs. INCOME TAX OFFICER
|
July 23, 2013 |
SUVRA KUMAR DEY Vs. THE STATE OF WEST BENGAL & ORS.
|
October 9, 2013 |
SWADESH MONDAL Vs. DIPTI MONDAL
|
August 20, 2013 |
SWAPAN BISWAS & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
July 19, 2013 |
SWAPAN DAS Vs. STATE OF WEST BENGAL
|
January 29, 2013 |
SWAPAN GHOSH @ BABU GHOSH Vs. STATE OF WEST BENGAL
|
July 16, 2013 |
SWAPAN HALDER Vs. STATE OF WEST BENGAL
|
July 26, 2013 |
SWAPAN KUMAR DUTTA Vs. CALCUTTA DOCK LABOUR BOARD
|
January 8, 2013 |
SWAPAN KUMAR GOSWAMI Vs. ALLAHABAD BANK
|
June 5, 2013 |
SWAPAN KUMAR KHAN Vs. STATE OF WEST BENGAL
|
December 24, 2013 |
SWAPAN KUMAR MAJHI Vs. STATE OF WEST BENGAL
|
February 6, 2013 |
SWAPAN KUMAR SAHOO @ SWAPAN SAHOO Vs. UNION OF INDIA
|
March 20, 2013 |
SWAPAN KUMAR SARDAR Vs. STATE OF WEST BENGAL
|
June 28, 2013 |
SWAPAN ROY Vs. C.B.I.
|
December 11, 2013 |
SWARAJ KUMAR BARMAN Vs. STATE OF WEST BENGAL
|
March 25, 2013 |
SWASTIC PROJECTS PRIVATE LIMITED Vs. KAZI AMIRUZ ZAMAN
|
March 6, 2013 |
SWASTIKA BACHHAR Vs. STATE OF WEST BENGAL
|
October 8, 2013 |
TAIMUR HAQUE Vs. STATE OF WEST BENGAL
|
January 10, 2013 |
TAMAL KRISHNA CHAKRABORTY Vs. STATE OF WEST BENGAL
|
June 17, 2013 |
TAMASA RANJAN MUKHARJEE Vs. STATE OF WEST BENGAL
|
March 12, 2013 |
TANUJA GHOSH Vs. CHAIRMAN BOARD OF TRUSTEE
|
June 28, 2013 |
TAPABRATA BANERJEE Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 30, 2013 |
TAPAN BHATTACHARYA Vs. KOLKATA MUNICIPAL CORPORATION
|
September 5, 2013 |
TAPAN CHANDRA KOLEY AND ANOTHER Vs. ESTATE OFFICER AND OTHERS
|
September 20, 2013 |
TAPAN DAS Vs. STATE OF WEST BENGAL
|
February 26, 2013 |
TAPAN KUMAR BANERJEE Vs. APARNA DEBI
|
January 31, 2013 |
TAPAN KUMAR MITRA Vs. DEBABRATA MUKHERJEE
|
September 20, 2013 |
TAPAN KUMAR PALMAL Vs. STATE OF WEST BENGAL
|
February 5, 2013 |
TAPAN MAITY Vs. STATE OF WEST BENGAL
|
April 11, 2013 |
TAPAN PRADHAN Vs. STATE OF WEST BENGAL
|
April 26, 2013 |
TAPAN ROY Vs. STATE OF WEST BENGAL
|
October 8, 2013 |
TAPAS ROUTH Vs. STATE OF WEST BENGAL
|
March 21, 2013 |
TARAK NATH MANNA Vs. NITYANANDA SAHA
|
February 5, 2013 |
TARAKNATH BHANDARI Vs. STATE OF WEST BENGAL
|
November 29, 2013 |
TARAPADA DAS Vs. STATE OF WEST BENGAL & ORS
|
December 23, 2013 |
TARAPADA DHIBAR Vs. COAL INDIA LIMITED
|
July 22, 2013 |
TARAPADA DHIBAR Vs. COAL INDIA LTD
|
June 26, 2013 |
TARAPADA MISTRY Vs. NILIMA MONDAL
|
September 27, 2013 |
TARULATA MONDAL Vs. STATE OF WEST BENGAL
|
July 12, 2013 |
TARUN CHATTERJEE Vs. STATE OF WEST BENGAL
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July 17, 2013 |
TATA MOTORS FINANCE LIMITED Vs. STATE OF WEST BENGAL
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September 27, 2013 |
TATA MOTORS FINANCE LIMITED, ICICI BANK LIMITED AND FAMILY CREDIT LIMITED AND ANOTHER Vs. ASSISTANT COMMISSIONER OF SALES TAX, JOINT COMMISSIONER OF SALES TAX AND ASSISTANT COMMISSIONER OF SALES TAX SALT LAKE CHARGE AND OTHERS
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October 8, 2013 |
TATA STEEL LIMITED Vs. BALL ROLL CORPORATION
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December 17, 2013 |
TATA STEEL LIMITED Vs. STATE OF WEST BENGAL
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June 24, 2013 |
TEXMACO LIMITED Vs. TEXMACO ENGINEERING EMPLOYEES UNION
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November 7, 2013 |
THE CHIEF SECRETARY Vs. SHRIMATI C.RADHAMANIAMMA
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July 16, 2013 |
THE MEMBERS OF MANAGING COMMITTEE REPRESENTED BY THE SECRETARY Vs. SRI PASUPATI DAS AND OTHERS
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October 8, 2013 |
THE REGISTRAR GENERAL, HIGH COURT, CALCUTTA Vs. CHAITALI KUNDU & ORS.
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February 14, 2013 |
THE SUPRINTENDENT OF POLICE Vs. SRI CHANDRA SEKHAR SAHAY
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October 3, 2013 |
THOUDAM TOMBI SINGH Vs. UNITED BANK OF INDIA
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December 3, 2013 |
TITIL DATTA SAMANTA Vs. STATE OF WEST BENGAL
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January 28, 2013 |
TOWER INFOTECH LTD. Vs. UNION OF INDIA
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September 20, 2013 |
TRIPTI HALDER Vs. PANCHU GOPAL HALDER
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August 14, 2013 |
TRUSTEES TRUST ESTATE OF MUTTY LALL SEAL Vs. ASISH SEAL
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May 16, 2013 |
TUHIN MUKHERJEE Vs. STATE OF WEST BENGAL
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September 27, 2013 |
TUSHAR KANTI DAS Vs. COMMISSIONER OF CUSTOMS
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January 3, 2013 |
TUSHAR SUBHRA MANDAL Vs. STATE OF W B
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February 1, 2013 |
UCO BANK Vs. COMMISSIONER OF INCOME TAX, WEST BENGAL-III
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December 2, 2013 |
UDAY KUMAR ATARTHY Vs. STATE OF WEST BENGAL
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July 22, 2013 |
UIC INDUSTRIES LTD Vs. ANNAVARAM CONCRETE (P) LTD
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April 11, 2013 |
UJJAL KUMAR DAS Vs. STATE BANK OF INDIA
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May 3, 2013 |
UJJAL KUNDU Vs. STATE
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February 12, 2013 |
UJJWAL KANTI PANDIT Vs. TEA BOARD
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August 1, 2013 |
UMA EXPORTS LTD Vs. UNION OF INDIA
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May 16, 2013 |
UMA RANI GHORAI Vs. STATE
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July 5, 2013 |
UNIGLOBAL PAPERS PVT. LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
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September 23, 2013 |
UNION OF INDIA Vs. ASHOKE TUBEWELL
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April 24, 2013 |
UNION OF INDIA Vs. ASIM KUMAR MONDAL
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April 8, 2013 |
UNION OF INDIA Vs. RAMESHWARLAL AGARWAL
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August 2, 2013 |
UNION OF INDIA Vs. DBL ENTERPRISE
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September 10, 2013 |
UNION OF INDIA Vs. MOHAN LAL JAIN
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April 23, 2013 |
UNION OF INDIA Vs. SUBHASISH BASAK
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January 10, 2013 |
UNION OF INDIA Vs. AMIT KUMAR HAZRA
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February 7, 2013 |
UNION OF INDIA Vs. PANSARI VEGETABLE AND OILS PVT LTD
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May 6, 2013 |
UNION OF INDIA Vs. MOHAN LAL JAIN
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April 19, 2013 |
UNION OF INDIA Vs. UDAYAN SAMADDAR
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April 19, 2013 |
UNION OF INDIA Vs. SUBRATA KUMAR LODH
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March 12, 2013 |
UNITED INDUSTRIAL BANK AUSTHAYEE ADHASTHAM Vs. UNION OF INDIA
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July 30, 2013 |
UNITED VEIN CARE CANCER RESEARCH & WELFARE INSTITUTE LTD Vs. CESC LTD
|
January 3, 2013 |
UNITY PAINTS AND CHEMICAL CO. P. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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January 14, 2013 |
UNITY REALTY Vs. AMIT KUMAR MITRA
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March 7, 2013 |
UNIVERSAL PAPER MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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July 17, 2013 |
UNIVERSAL PAPER MILLS LTD. Vs. COMMR. OF CENTRAL EXCISE
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July 24, 2013 |
UPAMA PAN Vs. STATE
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August 21, 2013 |
USHA SHAW Vs. UNION OF INDIA
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February 4, 2013 |
USHA SHAW Vs. UNION OF INDIA
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July 4, 2013 |
UTPAL KUMAR SAHA Vs. SUJAN BHOWANI
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April 11, 2013 |
UTPAL ROY Vs. STATE OF WEST BENGAL
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November 7, 2013 |
UTTAM KUMAR BHAKAT Vs. STATE OF WEST BENGAL
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September 26, 2013 |
UTTAM KUMAR DUTTA Vs. STATE OF WEST BENGAL
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October 8, 2013 |
V RAMAN Vs. LT GOVERNOR
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December 20, 2013 |
VIDYAWATI Vs. KISHEN
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February 8, 2013 |
VIJAI SHREE LIMITED Vs. STATE OF WEST BENGAL
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April 5, 2013 |
VIJAY KULLU Vs. UNION OF INDIA AND OTHERS
|
November 26, 2013 |
VIJAY KUMAR AGARWAL Vs. AJOY AGARWAL
|
March 6, 2013 |
VIJAY KUMAR SWAIKA Vs. VINEET KUMAR SWAIKA
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August 22, 2013 |
VIKASH JAIN Vs. ASSTT. COMMR. OF C. EX. & S. TAX, DURGAPUR
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November 12, 2013 |
VINAY KUMAR SETHIA Vs. VINITA SETHIA
|
July 5, 2013 |
VINAY KUMAR SINHA Vs. UNION OF INDIA
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September 19, 2013 |
VINDHYA PROJECTS PVT. LTD. Vs. ALOK KUMAR BASU
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June 27, 2013 |
VISHNU DEB @ VISWA DEV CHATTERJEE Vs. KALI PROSAD PASWAN
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January 9, 2013 |
VISHNU ENGINEERING CORPORATION Vs. KOLKATA PORT TRUST
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April 23, 2013 |
VIVEK BHARDWAJ Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION
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December 2, 2013 |
VIVEK SARAOGL Vs. CHIEF MANAGER SYNDICATE BANK
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April 12, 2013 |
VOGUE Vs. UNION OF INDIA
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January 3, 2013 |
VVF (INDIA) LTD. Vs. JYOTHY LABORATORIES LTD.
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October 9, 2013 |
WAHIDUZZAMAN Vs. STATE OF WEST BENGAL
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April 11, 2013 |
WEST BENGAL FOREIGN "OFF" AND "ON" SHOP OWNER'S ASSOCIATION Vs. STATE OF WEST BENGAL
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December 16, 2013 |
WEST BENGAL STATE ELECTION COMMISSION Vs. STATE OF WEST BENGAL
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May 10, 2013 |
WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. MADHABI GHOSH
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September 25, 2013 |
WEST BENGAL UNIVERSITY OF HEALTH SERVICES Vs. INDIAN CENTRE FOR ADVANCEMENT OF RESEARCH AND EDUCATION
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August 30, 2013 |
WEST BENGAL UNIVERSITY OF HEALTH SERVICES AND ANR. ETC. ETC. Vs. INDIAN CENTRE FOR ADVANCEMENT OF RESEARCH AND EDUCATION, HALDIA AND ORS. ETC. ETC.
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December 30, 2013 |
WINSTAR INDIA INVESTMENT COMPANY LIMITED Vs. HALDIA PETROCHEMICALS LIMITED
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April 29, 2013 |
YUSUF ALI MONDAL Vs. STATE OF WEST BENGAL
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June 14, 2013 |
YUTHI MILIT Vs. CHAIRMAN, CENTRAL SELECTION COMMITTEE
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March 12, 2013 |
ZAKI AHMED Vs. THE LIEUTENANT GOVERNOR
|
August 6, 2013 |
ZAKIR HOSSAIN MOLLAH @ BHADU Vs. STATE OF WEST BENGAL
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April 11, 2013 |
ZILLER RAHIM Vs. SP, CBI/ACB/KOLKATA
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December 3, 2013 |