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DEPUTY COMMISSIONER OF CUSTOMS Vs. MOHENDRA SINGH ARORA
|
October 1, 2012 |
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KALYANI PAL Vs. STATE OF WEST BENGAL
|
October 18, 2012 |
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PASHUPATI MAHATO Vs. DIPALI MAHATO
|
May 9, 2012 |
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SIB NATH BASAK Vs. STATE OF WEST BENGAL
|
August 6, 2012 |
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A K ROY TIMBER DEPOT Vs. STATE OF WEST BENGAL
|
January 13, 2012 |
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A TOSH & SONS (INDIA) LIMITED Vs. HANJIN SHIPPING COMPANY LIMITED & ORS
|
September 28, 2012 |
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A. MADAR Vs. SMT. S. LAXMI AND ANOTHER
|
December 14, 2012 |
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A. PETER Vs. RAJENDER PRASAD
|
September 13, 2012 |
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A. TALUKDAR AND CO. (FERTILIZERS) P. LTD. AND OTHERS Vs. OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA AND OTHERS
|
August 3, 2012 |
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ABA BUILDERS LIMITED Vs. ANJULA NAGPAL
|
October 9, 2012 |
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ABANI BHUSAN SINGHA Vs. CBI
|
April 24, 2012 |
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ABANI MAHATO Vs. AMARTA GHOSH
|
July 25, 2012 |
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ABDUL GANI MANDAL Vs. STATE OF WEST BENGAL
|
October 9, 2012 |
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ABDUL HAMID AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 30, 2012 |
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ABDUL HAMID KHAN Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 25, 2012 |
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ABDUL HANNAN Vs. THE STATE OF WEST BENGAL
|
July 18, 2012 |
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ABDUL MAHID AND ANOTHER Vs. BELDANGA MUNICIPALITY AND OTHERS
|
January 3, 2012 |
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ABDUL MALEK Vs. STATE OF WEST BENGAL
|
June 4, 2012 |
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ABDUL MALEK Vs. STATE OF WEST BENGAL
|
May 4, 2012 |
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ABDUL QUADI Vs. AKBARI BEGUM
|
July 4, 2012 |
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ABDUL RAHAMAN Vs. THE STATE OF WEST BENGAL & ORS.
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January 9, 2012 |
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ABDUL RASHID Vs. CALCUTTA DOCK
|
August 1, 2012 |
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ABDUL SALAM MOLLA Vs. THE STATE OF WEST BENGAL & ORS.
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January 4, 2012 |
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ABDUL WAHED & ORS. Vs. THE STATE OF WEST BENGAL & OTHERS
|
January 19, 2012 |
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ABDUR RASHID AHMED Vs. STATE OF WEST BENGAL
|
December 4, 2012 |
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ABDUS SALAM MONDAL Vs. STATE OF WEST BENGAL & ORS.
|
March 13, 2012 |
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ABHEDANANDA PANIGRAHI Vs. NETAJI SUBHAS OPEN UNIVERSITY & ORS.
|
March 27, 2012 |
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ABHIJIT MAHAPATRA Vs. STATE OF WEST BENGAL
|
December 20, 2012 |
|
ABHIJIT SEN Vs. SIBENDHU BASU
|
January 20, 2012 |
|
ABP PRIVATE LIMITED Vs. MEDIA RESEARCH USERS COUNCIL
|
September 25, 2012 |
|
ABS LAND DEVELOPMENT CONSTRUCTION PVT. LTD. Vs. RANISATI NIRMAN PRIVATE LIMITED
|
January 9, 2012 |
|
ABUL KALAM AZAD Vs. THE STATE OF WEST BENGAL AND OTHERS
|
February 15, 2012 |
|
ACC LIMITED & ORS Vs. DAMODAR VALLEY CORPORATION & ORS
|
February 6, 2012 |
|
ACHINA BEWA & ORS. Vs. THE ORIENTAL INSURANCE CO. LTD. & ANR.
|
February 17, 2012 |
|
ACHINTA BAG Vs. STATE OF WEST BENGAL & ORS.
|
July 3, 2012 |
|
ACHINTYA KUMAR PODDAR AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 6, 2012 |
|
ACHYUT BANERJEE Vs. STATE BANK OF INDIA & ORS.
|
February 24, 2012 |
|
ACKNIT INDUSTRIES LTD & ORS. Vs. THE K.M.C. & ORS.
|
February 1, 2012 |
|
ADAMAN AND NICOBAR SEAMEN UNION Vs. UNION OF INDIA
|
December 20, 2012 |
|
ADANI WILMAR LTD. Vs. UNION OF INDIA
|
April 18, 2012 |
|
ADITI COMMODITIES PVT LTD Vs. STATE WEST BENGAL
|
June 21, 2012 |
|
ADITYA GHOSH Vs. UNIVERSITY OF CALCUTTA
|
March 7, 2012 |
|
ADWAITYA BERA Vs. STATE OF WEST BENGAL
|
January 10, 2012 |
|
ADYANATH CHATTERJEE Vs. THE STATE OF WEST BENGAL AND ORS.
|
August 6, 2012 |
|
AFCONS INFRASTRUCTURE LTD Vs. STATE OF WEST BENGAL
|
September 25, 2012 |
|
AFZALUR RAHAMAN BASUNIA Vs. THE STATE OF WEST BENGAL & ORS.
|
January 2, 2012 |
|
AGRI TRADE INDIA SERVICES PVT. LTD. Vs. UNION OF INDIA
|
April 3, 2012 |
|
AGRO COMMODITIES Vs. GRAIN BOARD OF IRAQ, MINISTRY OF TRADE, GOVERNMENT OF IRAQ
|
February 23, 2012 |
|
AGRO CORPEX INDIA LTD Vs. UTPAL ROY
|
April 19, 2012 |
|
AHIDUL SARDAR Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 4, 2012 |
|
AHMED HOSSAIN Vs. STATE
|
September 24, 2012 |
|
AHMED MONDAL Vs. STATE OF WEST BENGAL
|
August 6, 2012 |
|
AI CHAMPDANY INDUSTRIES LIMITED Vs. DUNCAN INTERNATIONAL LIMITED
|
February 16, 2012 |
|
AIIT RANJAN KAR Vs. STATE OF WEST BENGAL & ORS.
|
February 7, 2012 |
|
AIR CONSTRUCTIONS AND CONSULTANTS PVT. LTD Vs. REENA DAS
|
December 11, 2012 |
|
AJANTA MAHAPATRA Vs. STATE OF WEST BENGAL
|
June 6, 2012 |
|
AJAY KUMAR HAZRA Vs. ICICI LOMBARD GENERAL INSURANCE CO. LTD. & ANR.
|
February 13, 2012 |
|
AJAY KUMAR PAUL Vs. SUSHIL KUMAR SAH
|
December 11, 2012 |
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AJAY ROUTH AND ORS. Vs. THE RESERVE BANK OF INDIA AND ORS.
|
January 24, 2012 |
|
AJIJUL SK ALIAS DAFADAR ALIAS CHOTO MIYA Vs. STATE OF WEST BENGAL
|
February 13, 2012 |
|
AJIMUL MD ALIAS AJIMUL HAQUE Vs. STATE OF WEST BENGAL
|
May 18, 2012 |
|
AJIT DUTTA Vs. KALPANA PAL
|
May 9, 2012 |
|
AJIT GHOSH Vs. THE NEW INDIA ASSURANCE COMPANY LIMITED & ORS.
|
February 9, 2012 |
|
AJIT KUMAR ADHIKARY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 18, 2012 |
|
AJIT KUMAR AGARWAL Vs. NISCHINTAPUR TEA COMPANY LTD
|
August 6, 2012 |
|
AJIT KUMAR BANIK Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 25, 2012 |
|
AJIT KUMAR DAS Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 18, 2012 |
|
AJIT KUMAR DAS Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION
|
August 7, 2012 |
|
AJODHY PRASAD SHAW Vs. STATE OF WEST BENGAL
|
February 14, 2012 |
|
AJODHYA PRASAD @ TATOA Vs. CESC LIMITED
|
October 19, 2012 |
|
AJOY BHATTACHARJEE Vs. THE STATE OF WEST BENGAL
|
March 16, 2012 |
|
AJOY KUMAR BANIK Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR
|
May 16, 2012 |
|
AJOY KUMAR BELTHARIA Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 19, 2012 |
|
AJOY KUMAR CHATTAPADHYAYA Vs. STATE OF WEST BENGAL
|
August 31, 2012 |
|
AJOY KUMAR PATRA Vs. STATE OF WEST BENGAL
|
July 10, 2012 |
|
AKA LOGISTIC PVT LTD Vs. DURGAPUR PROJECTS LIMITED
|
July 12, 2012 |
|
AKASH CHANDRA MONDAL Vs. STATE OF WEST BENGAL & ORS.
|
February 22, 2012 |
|
AKHIL BANDHU SAHA Vs. STATE OF WEST BENGAL
|
April 17, 2012 |
|
AKHIL BANDHU SAHA Vs. BRANCH MANAGER STATE BANK OF INDIA
|
April 17, 2012 |
|
AKHIL CHANDRA DAS Vs. STATE OF WEST BENGAL
|
October 1, 2012 |
|
AKHIL SAHA Vs. STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
|
AKHTAR HOSSAIN CHOWDHURY Vs. STATE OF WEST BENGAL
|
October 16, 2012 |
|
AKSHAY PANT Vs. THE CENTRAL INFORMATION COMMISSION AND OTHERS
|
March 27, 2012 |
|
ALAK KUMAR BERA Vs. ARITRA CHATTERJEE
|
June 25, 2012 |
|
ALFA TIE-UP (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
October 12, 2012 |
|
ALFA TIW-UP PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 12, 2012 |
|
ALI HAQUE Vs. STATE OF WEST BENGAL
|
February 10, 2012 |
|
ALIYA KHATUN Vs. STATE OF WEST BENGAL & ORS.
|
February 9, 2012 |
|
ALO MONDAL Vs. STATE OF WEST BENGAL & ORS.
|
February 22, 2012 |
|
ALOK CHAKROBARTY Vs. STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
|
ALOK KUMAR GHOSHAL & ANOTHER Vs. UNION OF INDIA & OTHERS
|
February 6, 2012 |
|
ALOK KUMAR HAZRA Vs. UNION OF INDIA
|
May 10, 2012 |
|
ALOK KUMAR KAR Vs. CHAIRMAN-CUM-MANAGING DIRECTOR INDIAN AIRLINES LIMITED
|
April 3, 2012 |
|
ALOK SARKAR Vs. STATE OF WEST BENGAL AND OTHERS
|
February 1, 2012 |
|
ALOK SARKER Vs. STATE OF WEST BENGAL
|
March 1, 2012 |
|
ALOKA MONDAL Vs. UNITED INDIA INSURANCE COMPANY LTD
|
May 2, 2012 |
|
ALOKE CHATTERJEE Vs. RAM PRASAD CHANDRA
|
February 3, 2012 |
|
ALOKE KUMAR LAYEK Vs. STATE OF WEST BENGAL & ORS
|
February 15, 2012 |
|
ALOKE KUMAR MAJUMDAR Vs. JAYA MAJUMDER
|
October 17, 2012 |
|
ALOKE KUMAR TARAFDER Vs. STATE OF WEST BENGAL & ORS
|
June 4, 2012 |
|
ALOKE NATH CHATTERJEE Vs. BURN STANDARD CO LTD & ORS
|
October 1, 2012 |
|
ALPANA DAS Vs. PARESH CHANDRA DAS
|
August 28, 2012 |
|
ALPANA DEY Vs. THE WEST BENGAL ELECTRICITY DISTRIBUTION COMPANY LIMITED & ORS.
|
February 23, 2012 |
|
ALPANA SARKAR (DAS) Vs. PARTHA SARKAR
|
April 30, 2012 |
|
AMAL CHANDRA RANA Vs. ASOKE KR GUCHHAIT
|
August 24, 2012 |
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AMAL KUMAR MISRA Vs. THE STATE OF WEST BENGAL & ORS.
|
February 8, 2012 |
|
AMAL KUMAR PAL Vs. UNION OF INDIA & ORS.
|
March 21, 2012 |
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AMAL KUMAR SAHA Vs. STATE OF WEST BENGAL
|
April 19, 2012 |
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AMALENDU BHATTACHARJEE Vs. WEST BENGAL POWER DEVELOPMENT CORPORATION LTD
|
September 10, 2012 |
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AMALENDU KUMAR BERA Vs. STATE OF WEST BENGAL
|
March 22, 2012 |
|
AMAR BARDHAN Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 18, 2012 |
|
AMAR BIR ANAND Vs. RAJARAM JAIPURIA
|
December 10, 2012 |
|
AMAR KUMAR HALDAR Vs. SARASWATI PRESS LIMITED
|
November 29, 2012 |
|
AMAR NATH BANERJEE Vs. CENTRAL BANK OF INDIA
|
September 24, 2012 |
|
AMAR PRAKASH SHAW AND ANR. Vs. THE VICE CHANCELLOR, BISWA BHARATI UNIVERSITY AND ORS.
|
January 2, 2012 |
|
AMARDAS NANDY Vs. STATE OF WEST BENGAL & ORS.
|
February 14, 2012 |
|
AMARENDRA NATH MONDAL Vs. SUBHAS DUTTA
|
May 18, 2012 |
|
AMARESH CHATTERJEE Vs. STATE OF WEST BENGAL & ORS
|
June 4, 2012 |
|
AMARNATH BANERJEE Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 7, 2012 |
|
AMBICA JUTE MILLS LIMITED Vs. JUTE COMMISSIONER
|
October 8, 2012 |
|
AMBRISH PRASAD SINGH Vs. UNION OF INDIA
|
May 4, 2012 |
|
AMBRISH PRASAD SINGH Vs. UNION OF INDIA
|
May 2, 2012 |
|
AMEERUDIN AHMAD Vs. BOARD OF WAKFS WEST BENGAL
|
February 6, 2012 |
|
AMINA BIBI Vs. THE LIEUTENANT GOVERNOR AND OTHERS
|
March 15, 2012 |
|
AMINUL HAQUE Vs. KAJI SHAMSUL HAQUE
|
July 16, 2012 |
|
AMIRUL ISLAM Vs. EXECUTIVE OFFICER, DUBRAJPUR PANCHAYAT SAMITY & ORS.
|
March 13, 2012 |
|
AMIRUL ISLAM Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 11, 2012 |
|
AMIT BANERJEE Vs. STATE OF WEST BENGAL
|
September 28, 2012 |
|
AMIT BANERJEE Vs. STATE OF WEST BENGAL
|
September 27, 2012 |
|
AMIT KARJEE Vs. THE STATE OF WEST BENGAL & ORS.
|
February 24, 2012 |
|
AMIT KUMAR BHATTACHARYA Vs. STATE OF WEST BENGAL
|
May 16, 2012 |
|
AMIT KUMAR SEN Vs. COAL INDIA LTD. AND OTHERS
|
January 5, 2012 |
|
AMIT SINHA Vs. CHAITALI SINHA
|
March 26, 2012 |
|
AMITAVA DAS Vs. SHRIMATI MOUSUMI DAS
|
January 4, 2012 |
|
AMITAVA GANGULY Vs. UNION OF INDIA AND OTHERS
|
January 20, 2012 |
|
AMITAVA GANGULY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 17, 2012 |
|
AMITAVA KANJILAL Vs. STATE OF WEST BENGAL
|
April 19, 2012 |
|
AMIYA KUMAR ROY Vs. STATE OF WEST BENGAL AND OTHERS
|
February 14, 2012 |
|
AMIYA PATRA Vs. DISTRICT MAGISTRATE
|
August 31, 2012 |
|
AMRI HOSPITALS LTD. Vs. STATE OF WEST BENGAL AND OTHERS
|
January 4, 2012 |
|
AMRIT NARAYAN ACHARI Vs. SANAT CHOUDHURI
|
July 16, 2012 |
|
AMRITALAL DAS Vs. STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
|
AMRITRAJ INVESTMENTS PVT LTD Vs. DHANALAKSHMI BANK LTD
|
February 20, 2012 |
|
AMULYA CHARAN MAITY Vs. THE STATE OF WEST BENGAL & ORS.
|
August 28, 2012 |
|
AMULYA RATAN DAS Vs. STATE OF WEST BENGAL & ORS.
|
January 19, 2012 |
|
ANAMIKA FARM Vs. STATE OF WEST BENGAL
|
April 25, 2012 |
|
ANAND KUMAR SINGH Vs. STATE OF WEST BENGAL
|
October 17, 2012 |
|
ANANDA MONDAL Vs. STATE OF WEST BENGAL
|
May 16, 2012 |
|
ANANNYA CHOWDHURY Vs. GOURI SIRKAR
|
April 30, 2012 |
|
ANANTA DEB ADHIKARY Vs. STATE OF WEST BENGAL
|
February 27, 2012 |
|
ANANTA RAY Vs. STATE OF WEST BENGAL
|
December 17, 2012 |
|
ANARUL HAQUE Vs. THE STATE OF WEST BENGAL & ORS.
|
February 22, 2012 |
|
ANATECH INSTRUMENTS PVT. LTD Vs. COMMERCIAL TAX OFFICER, SEALDAH CHARGE
|
May 17, 2012 |
|
ANATH NATH PAUL Vs. REGIONAL PROVIDENT FUND
|
December 21, 2012 |
|
ANDAMAN PLANTATIONS AND DEVELOPMENT CORPORATION PVT LIMITED Vs. LIEUTENANT GOVERNOR
|
July 13, 2012 |
|
ANGEL DIGITAL PRIVATE LIMITED Vs. S B FILMS
|
April 12, 2012 |
|
ANGURBALA MAITY Vs. STATE OF WEST BENGAL
|
January 17, 2012 |
|
ANIDCO LIMITED Vs. DYC SELF HELP GROUP
|
August 8, 2012 |
|
ANIL HEMBRAM Vs. STATE OF WEST BENGAL
|
August 6, 2012 |
|
ANIL KUMAR Vs. NETAIPADA KUNDU
|
August 31, 2012 |
|
ANIL KUMAR CHOWBAY Vs. STATE OF WEST BENGAL & ORS.
|
October 17, 2012 |
|
ANIL KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
March 15, 2012 |
|
ANIL KUMAR SINGHA Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION AND ORS.
|
August 7, 2012 |
|
ANILA CHOWDHURY Vs. STATE OF WEST BENGAL AND OTHERS
|
February 16, 2012 |
|
ANILESH KHAN Vs. THE STATE OF WEST BENGAL & ORS.
|
January 31, 2012 |
|
ANIMA SAHA Vs. KOLKATA MUNICIPAL CORPORATION
|
January 18, 2012 |
|
ANITA CHAKRABORTY Vs. UNIVERSITY OF GOUR BANGA
|
January 25, 2012 |
|
ANITA PAL Vs. STATE OF WEST BENGAL AND OTHERS
|
January 4, 2012 |
|
ANJALI PAUL Vs. THE STATE OF WEST BENGAL & ORS.
|
April 5, 2012 |
|
ANJALI SARKAR Vs. STATE OF WEST BENGAL AND OTHERS
|
January 13, 2012 |
|
ANJAN KUMAR BANERJEE Vs. GORA BANERJEE
|
April 5, 2012 |
|
ANJAN KUMAR PANDEY Vs. STATE OF WEST BENGAL AND OTHERS
|
January 3, 2012 |
|
ANJAN KUMAR ROY Vs. CALCUTTA STATE TRANSPORT CORPORATION & ORS.
|
September 4, 2012 |
|
ANJAN MUKHERJEE Vs. SUNANDA BISWAS
|
April 18, 2012 |
|
ANJANA SRIVASTAVA Vs. SANDIP KUMAR
|
September 7, 2012 |
|
ANJUSREE NANDY Vs. THE STATE OF WEST BENGAL & ORS.
|
January 19, 2012 |
|
ANKUR SEN Vs. KANCHAN SEN
|
February 22, 2012 |
|
ANNAPURNA BANERJEE Vs. THE STATE OF WEST BENGAL & ORS.
|
January 3, 2012 |
|
ANNAPURNA ENGINEERING & MANUFACTURING LTD Vs. STATE OF WEST BENGAL
|
October 19, 2012 |
|
ANU MAZUMDER & ORS. Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
|
July 13, 2012 |
|
ANU MEHTA Vs. GUNMALA SALES PVT LTD
|
June 25, 2012 |
|
ANUBHA BANIK Vs. STATE OF WEST BENGAL
|
August 6, 2012 |
|
ANUP AGARWALLA Vs. CASTRON MINING LIMITED
|
July 6, 2012 |
|
ANUP JAIN Vs. REGISTRAR OF ASSURANCES, KOLKATA
|
January 27, 2012 |
|
ANUP KUMAR BISWAS Vs. UNION OF INDIA AND OTHERS.
|
March 15, 2012 |
|
ANUP KUMAR DUTTA Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION AND ORS.
|
August 7, 2012 |
|
ANUP KUMAR PASWAN Vs. STATE OF WEST BENGAL AND ORS.
|
January 4, 2012 |
|
ANUPANANDA CHAKLADAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 18, 2012 |
|
APELUDDIN SK Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO LTD
|
April 26, 2012 |
|
APIRUDDIN MIA Vs. STATE OF WEST BENGAL
|
December 12, 2012 |
|
APU DHAR Vs. STATE OF WEST BENGAL
|
March 13, 2012 |
|
APU MANNA Vs. STATE OF WEST BENGAL & ORS.
|
July 25, 2012 |
|
APURBA CHOWDHURY Vs. SHAMPA MAITRA
|
March 6, 2012 |
|
APURBA KISHOR DAS Vs. STATE OF WEST BENGAL & ORS.
|
February 2, 2012 |
|
ARABINDA MALLICK Vs. STATE
|
December 1, 2012 |
|
ARABINDA PAL Vs. THE STATE OF WEST BENGAL
|
January 30, 2012 |
|
ARABINDA SARKAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 18, 2012 |
|
ARATI GHOSH Vs. CULTURAL ENTERPRISES CORPORATION & ORS.
|
February 22, 2012 |
|
ARATI GHOSH AND OTHERS Vs. THE UNITED INDIA INSURANCE CO. LTD.
|
January 25, 2012 |
|
ARC HOLDINGS LTD Vs. DECCAN TRADERS P LTD
|
August 14, 2012 |
|
ARCHANA BISWAS Vs. STATE OF WEST BENGAL
|
April 4, 2012 |
|
ARCHANA PRODHAN Vs. STATE OF WEST BENGAL
|
September 6, 2012 |
|
ARFATUN JOHRA BIBI Vs. STATE OF WEST BENGAL & ORS.
|
March 12, 2012 |
|
ARGHA ROY Vs. THE STATE OF WEST BENGAL & ORS.
|
February 21, 2012 |
|
ARGHYA BAKSHI Vs. STATE OF WEST BENGAL & ORS.
|
February 22, 2012 |
|
ARGHYA SENGUPTA Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 17, 2012 |
|
ARIF MONDAL Vs. RATNAKAR
|
May 10, 2012 |
|
ARINDAM MONDAL Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED & ORS.
|
February 6, 2012 |
|
ARINDAM MUKHERJEE Vs. DEBASISH BANERJEE
|
March 14, 2012 |
|
ARINDAM ROY AND ANR. Vs. THE STATE OF WEST BENGAL
|
January 30, 2012 |
|
ARINDAM SANYAL Vs. THE STATE OF WEST BENGAL & ORS.
|
August 31, 2012 |
|
ARJUN AGARWAL Vs. RAMESH AGARWAL
|
April 2, 2012 |
|
ARJUN CHANDRA SAHA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 25, 2012 |
|
ARJUN MONDAL Vs. BIJOY KRISHNA MANDAL
|
December 21, 2012 |
|
ARJUNDAS GOENKA TRUST Vs. CESC LIMITED & ORS
|
July 31, 2012 |
|
ARNAB SAHA Vs. ANIL KUMAR JANA
|
September 28, 2012 |
|
ARPITA DAS Vs. AMAR DAS
|
January 4, 2012 |
|
ARTISTERY HOUSE PRIVATE LTD. Vs. U. FOAM PRIVATE LTD.
|
January 31, 2012 |
|
ARUN DEY Vs. STATE OF WEST BENGAL
|
September 26, 2012 |
|
ARUN KUMAR AGARWAL Vs. THE BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA & ORS.
|
August 30, 2012 |
|
ARUN KUMAR BASU Vs. WEST BENGAL UNIVERSITY OF ANIMAL AND FISHERY SCIENCES
|
October 19, 2012 |
|
ARUN KUMAR HAZRA Vs. STATE OF WEST BENGAL
|
January 17, 2012 |
|
ARUN KUMAR MANNA Vs. STATE OF WEST BENGAL
|
September 13, 2012 |
|
ARUN KUMAR NANDI Vs. STATE
|
September 18, 2012 |
|
ARUN KUMAR ROY Vs. STATE OF WEST BENGAL
|
April 30, 2012 |
|
ARUN MUKHERJI Vs. STATE OF WEST BENGAL
|
April 24, 2012 |
|
ARUN PRAMANIK & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
January 30, 2012 |
|
ARUNA KAR Vs. AMARENDRA NATH SANYAL
|
July 10, 2012 |
|
ARUNA LAMA Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 25, 2012 |
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ARUNA SARKAR Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
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March 13, 2012 |
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ARUP CHAKRABORTY Vs. STATE
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July 19, 2012 |
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ARUP PAL & OTHERS Vs. CHAIRMAN, BARRACKPUR MUNICIPALITY & OTHERS
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January 2, 2012 |
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ARUP PAUL Vs. STATE OF WEST BENGAL
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March 12, 2012 |
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ARYA PROJECTS LTD. AND OTHERS Vs. THERMAX PVT LTD.
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January 19, 2012 |
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ASANSOL MEDICAL CENTRE Vs. GITA DEVI MAROLIA
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October 12, 2012 |
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ASANSOL MINI BUS ASSOCIATION Vs. UNION OF INDIA
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June 14, 2012 |
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ASEBAN BIBI Vs. SAFIUDDIN SK
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October 10, 2012 |
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ASEDA KHATUN AND ORS. Vs. THE STATE WEST BENGAL AND ORS.
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January 18, 2012 |
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ASESH KUMAR MAITI Vs. THE STATE OF WEST BENGAL & ORS.
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June 5, 2012 |
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ASESH KUMAR SETH Vs. ASHIM KUMAR SETH
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October 4, 2012 |
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ASHIM DE CHOWDHURY Vs. GARDEN REACH SHIPBUILDERS AND ENGINEERS LTD
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April 26, 2012 |
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ASHIM KUMAR MITRA Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES WEST BENGAL
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July 27, 2012 |
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ASHIM KUMAR PAUL Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD
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July 25, 2012 |
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ASHIM KUMAR PAUL Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED AND OTHERS
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February 16, 2012 |
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ASHIM MAJHI Vs. THE STATE OF WEST BENGAL & ORS.
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January 17, 2012 |
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ASHIM PANJA Vs. THE STATE OF WEST BENGAL AND ORS.
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January 5, 2012 |
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ASHIS DAS @ SUMAN Vs. THE STATE OF WEST BENGAL
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January 13, 2012 |
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ASHIS MONDAL Vs. STATE OF WEST BENGAL
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April 19, 2012 |
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ASHIT PAUL Vs. THE STATE OF WEST BENGAL & ORS.
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August 21, 2012 |
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ASHOK ALIAS ALOKE SANYAL Vs. THE STATE OF WEST BENGAL & ORS.
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February 8, 2012 |
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ASHOK BANERJEE ALIAS BAPI BOSE Vs. STATE OF WEST BENGAL
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May 4, 2012 |
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ASHOK BANERJEE ALIAS BAPI BOSE Vs. STATE OF WEST BENGAL
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April 4, 2012 |
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ASHOK KUMAR Vs. THE UNION OF INDIA & ORS.
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July 6, 2012 |
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ASHOK KUMAR DEORA Vs. BALJIT SECURITIES LIMITED
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June 26, 2012 |
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ASHOK KUMAR GUPTA & ANR. Vs. STATE & ORS.
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January 18, 2012 |
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ASHOK KUMAR MUKHERJEE Vs. USHA RANI DEBI
|
May 18, 2012 |
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ASHOK KUMAR SINGH Vs. VIJAYA BANK
|
October 18, 2012 |
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ASHOK RAM Vs. STATE OF WEST BENGAL
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December 5, 2012 |
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ASHOKE ADHIKARI Vs. STATE OF WEST BENGAL AND OTHERS
|
January 2, 2012 |
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ASHOKE DUTTA Vs. THE CALCUTTA TRAMWAYS COMPANY, (1978) LIMITED & ORS.
|
October 9, 2012 |
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ASHOKE KUMAR BANERJEE Vs. STATE OF WEST BENGAL
|
August 24, 2012 |
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ASHOKE KUMAR GANGULY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
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July 25, 2012 |
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ASHOKE KUMAR KORA (ADAK) Vs. UNION OF INDIA & ORS.
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February 8, 2012 |
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ASHU MONDAL ALIAS ASHU KHAMARU Vs. STATE OF WEST BENGAL
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December 7, 2012 |
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ASHUTOSH MAJUMDER Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
|
July 20, 2012 |
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ASHYANA CONSTRUCTION Vs. OMAR
|
September 6, 2012 |
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ASISH RUIA Vs. STATE OF WEST BENGAL
|
May 16, 2012 |
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ASIT DEY SARKAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
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July 25, 2012 |
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ASIT DUTTA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR
|
September 4, 2012 |
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ASIUR RAHAMN Vs. STATE OF WEST BENGAL
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July 25, 2012 |
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ASMA KHATOON Vs. BOARD OF WAKFS, WEST BENGAL
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December 21, 2012 |
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ASOK KUMAR MALIK Vs. STATE OF WEST BENGAL
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October 18, 2012 |
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ASOKE SAWOO Vs. STATE OF WEST BENGAL
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October 5, 2012 |
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ASSAM PRODUCE CO. PVT. LTD. Vs. C.I.T.W.B.
|
January 13, 2012 |
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ATANU GHOSH Vs. TANIA GHOSH
|
January 20, 2012 |
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ATANU ROY Vs. THE STATE OF WEST BENGAL AND OTHERS
|
March 6, 2012 |
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ATUL KUMAR DUTTA Vs. BABY DUTTA
|
March 6, 2012 |
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AUSTIN DISTRIBUTORS P LIMITED Vs. ISWAR GANESH CHANDRA JIU
|
April 12, 2012 |
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AVA RANI DUTTA Vs. 1ST LAND ACQUISITION COLLECTOR
|
August 22, 2012 |
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AVIJIT MITRA Vs. STATE OF WEST BENGAL AND OTHERS
|
January 17, 2012 |
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AVIJIT SAHA Vs. UNION OF INDIA
|
February 22, 2012 |
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AVISHEK MOHTA Vs. RAILTEL CORPORATION OF INDIA LTD. & ORS.
|
February 3, 2012 |
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AWADH KISHORE DUBEY Vs. VIMAL J. BNAVISHI
|
January 17, 2012 |
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AYES KANTI GHOSH Vs. MRINAL KANTI GHOSH AND ORS.
|
January 13, 2012 |
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AYESHA KHATUN Vs. STATE OF WEST BENGAL
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February 17, 2012 |
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AYUB ALI MOLLA Vs. STATE OF WEST BENGAL
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September 21, 2012 |
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AYUB ANSARI Vs. STATE OF WEST BENGAL
|
September 14, 2012 |
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B ENGINEER AND BUILDERS LTD Vs. UNION OF INDIA
|
January 2, 2012 |
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B JOGA RAO Vs. A AND N STATE COOPERATIVE BANK LTD
|
September 4, 2012 |
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BABALU SINGH Vs. SANJU SINGH
|
September 26, 2012 |
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BABU PAUL Vs. STATE OF WEST BENGAL
|
August 22, 2012 |
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BABUL SAHA Vs. SANAT KUMAR MALLICK
|
September 24, 2012 |
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BABULAL MAHATO Vs. STATE OF WEST BENGAL
|
January 17, 2012 |
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BABULAL MAJHI Vs. EASTERN COALFIELDS LIMITED
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April 25, 2012 |
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BABULAL RANA Vs. STATE OF WEST BENGAL
|
December 12, 2012 |
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BABURAIL PURKAIT & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
February 6, 2012 |
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BABURALI MOLLA Vs. STATE OF WEST BENGAL
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January 18, 2012 |
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BADAL CHANDRA GIRI Vs. STATE OF WEST BENGAL & ORS.
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January 19, 2012 |
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BADAL CHANDRA PAUL Vs. STATE OF WEST BENGAL AND ORS.
|
August 7, 2012 |
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BAGREES CEREALS PVT LTD Vs. CALCUTTA MUNICIPAL CORPORATION
|
December 12, 2012 |
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BAIDYA DAS Vs. STATE OF WEST BENGAL
|
September 11, 2012 |
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BAIDYA NATH GHOSH Vs. THE BOARD OF TRUSTEES OF THE CALCUTTA PORT TRUST & ORS.
|
February 9, 2012 |
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BAIDYANATH MISHRA AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 2, 2012 |
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BAISHAKHI SHEIKH Vs. STATE OF WEST BENGAL
|
July 23, 2012 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SMT. SILA TA @ TAH
|
February 13, 2012 |
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BAL KISHUN YADAV Vs. THE STEEL AUTHORITY OF INDIA LIMITED & ORS.
|
March 5, 2012 |
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BALAHARI BHOWMICK Vs. STATE OF W.B.
|
December 5, 2012 |
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BALAHARI SAHA Vs. SUBODH KRISHNA HALDAR
|
January 17, 2012 |
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BALAI CHANDRA PAUL Vs. STATE OF WEST BENGAL
|
July 16, 2012 |
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BALAJI TELE FILMS LTD Vs. SAREGAMA INDIA LTD
|
April 20, 2012 |
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BALLY JUTE COMPANY LTD Vs. DIRECTOR OF INDUSTRIES WEST BENGAL
|
August 2, 2012 |
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BANA BEHARI MAITY Vs. WEST BENGAL STATE ELECTRIC BOARD
|
January 19, 2012 |
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BANAMALI MAHARAJ Vs. STATE OF WEST BENGAL AND OTHERS
|
January 27, 2012 |
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BANASREE MONDAL Vs. STATE OF WEST BENGAL AND ORS.
|
January 13, 2012 |
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BANDANA DUTTA Vs. MRITYUNJOY KUNDU AND ANR.
|
January 6, 2012 |
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BANDANA HAZRA Vs. MAHUA HAZRA
|
January 11, 2012 |
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BANDITA KUNDU Vs. STATE OF WEST BENGAL
|
October 17, 2012 |
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BANK OF INDIA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
March 14, 2012 |
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BANK OF INDIA Vs. PARAMESWARAN PADMANABHAN
|
January 17, 2012 |
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BANKIM BEHARI DAS Vs. STATE OF WEST BENGAL
|
August 29, 2012 |
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BANSHI DAS Vs. THE STATE OF WEST BENGAL & ORS.
|
October 18, 2012 |
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BAPPA KUMAR DAS Vs. PRESIDENT OF INSTITUTE OF COST & WORKS ACCOUNTS OF
|
June 28, 2012 |
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BARADA MAHATO Vs. STATE OF WEST BENGAL & ORS
|
June 5, 2012 |
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BARMESHWAR MISHRA Vs. STATE OF WEST BENGAL
|
November 21, 2012 |
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BARUN KUMAR DAS Vs. STATE OF WEST BENGAL
|
January 19, 2012 |
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BARUN KUMAR DAS Vs. STATE OF WEST BENGAL
|
January 9, 2012 |
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BARUN KUMAR SADHUKHAN & ORS. Vs. CHETAN BAJAJ & ORS.
|
February 17, 2012 |
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BASANTI COTTON MILLS Vs. REGISTRAR OF COMPANIES
|
August 8, 2012 |
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BASANTI COTTON MILLS (1998) PRIVATE LIMITED Vs. NIRENDRANATH KAR
|
October 17, 2012 |
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BASHIRHAT SARDARATI TANTUBAY SAMABAY SAMITY LIMITED Vs. STATE OF WEST BENGAL
|
January 31, 2012 |
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BASUDEB DAS Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 19, 2012 |
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BASUDEB LET Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED AND ORS.
|
March 12, 2012 |
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BASUDEV GAYEN Vs. STATE OF WEST BENGAL & ORS.
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February 6, 2012 |
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BAY CONTAINER TERMINAL PRIVATE LIMITED & ANR. Vs. THE KOLKATA PORT TRUST & ORS.
|
February 7, 2012 |
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BEAUTY BANERJEE Vs. STATE OF WEST BENGAL AND ANR.
|
January 5, 2012 |
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BECHARAM DOLUI AND ANOTHER Vs. THE STATE OF WEST BENGAL AND OTHERS
|
February 2, 2012 |
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BELA SINGH Vs. STATE
|
December 19, 2012 |
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BELA SINHA Vs. MOTILAL RAKSHIT
|
May 4, 2012 |
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BELGACHI TEA COMPANY LIMITED Vs. ANIL KUMAR DALMIA
|
January 11, 2012 |
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BENGAL & ASSAM CO. LTD. Vs. COMM. OF INCOME TAX CENTRAL
|
January 11, 2012 |
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BENGAL AMBUJA HOUSING DEVELOPMENT LTD Vs. PRAMILA SANFUI
|
December 19, 2012 |
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BENGAL BRICKFIELD OWNERS ASSOCIATION Vs. STATE OF WEST BENGAL
|
September 21, 2012 |
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BENGAL HOME INDUSTRIES ASSOCIATION Vs. NORTEX MILLS LTD.
|
January 27, 2012 |
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BENOY BHUSAN SINHA Vs. R.K. BHATTACHARYA AND ORS.
|
January 27, 2012 |
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BENU BINODE MAJUMDAR AND ANOTHER Vs. MAHADEB BHATACHARJEE
|
January 2, 2012 |
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BERGER PAINTS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX KOLKATA-IV
|
May 17, 2012 |
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BERGER PAINTS INDIA LTD. Vs. C.I.T., KOLKATA
|
January 18, 2012 |
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BHABATOSH CHANDRA DAS Vs. UNITED BANK OF INDIA & ORS.
|
August 22, 2012 |
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BHABESH CHANDRA DEY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 18, 2012 |
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BHAGBAN SAW Vs. KANIKA DEY
|
August 24, 2012 |
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BHAGGYADHAR MONDAL Vs. STATE
|
January 3, 2012 |
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BHAGIRATHI AHIR Vs. THE BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA AND OTHERS
|
January 3, 2012 |
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BHAGWAN SINGH Vs. THE STATE OF WEST BENGAL & ORS.
|
July 18, 2012 |
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BHAGYRAAJ VYAPAAR PVT LTD Vs. REGIONAL DIRECTOR MINISTRY OF CORPORATE AFFAIRS EASTERN REGION
|
August 14, 2012 |
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BHANU BHOWMIK AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
January 9, 2012 |
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BHANU CHARAN DUTTA Vs. STATE OF WEST BENGAL
|
January 18, 2012 |
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BHANU CHARAN KUILA Vs. STATE OF W B
|
July 23, 2012 |
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BHARAT COKING COAL LIMITED Vs. PARESH CHANDRA GORAI
|
November 30, 2012 |
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BHARAT KUMAR AMRITLAL SAYANI Vs. JAYANTILAL KALIDAS SAYANI
|
January 13, 2012 |
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BHARAT MINMET EXIM LTD. Vs. THE STATE TRADING CORPORATION OF INDIA LIMITED
|
January 3, 2012 |
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BHARAT SANCHAR NIGAM LIMITED & ORS Vs. PATHICK ENGINEERING WORKS & ORS.
|
January 5, 2012 |
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BHARAT THAKKAR Vs. SURJYA KANTA MULLICK
|
April 27, 2012 |
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BHARATI DAS Vs. ALOKE SEN AND OTHERS
|
January 30, 2012 |
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BHASKAR CHANDRA DAS Vs. THE STATE OF WEST BENGAL & ORS.
|
January 3, 2012 |
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BHASKAR GAYEN Vs. SUBHADIP MULLICK
|
March 1, 2012 |
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BHAVESH RAJNIKANT KAMPANI Vs. KOLKATA MUNICIPAL CORPORATION
|
August 28, 2012 |
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BHIM JADAV Vs. UNION OF INDIA
|
January 18, 2012 |
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BHIMCHARAN MANNA Vs. SABITA KOLEY
|
September 12, 2012 |
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BHOLA NATH SARKAR Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION
|
August 7, 2012 |
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BHOLA SHAW Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY
|
February 3, 2012 |
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BHOLANATH PRAMANICK Vs. JATU KUNDU
|
October 4, 2012 |
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BHOOPENDRA PAL SINGH Vs. UNION OF INDIA
|
December 21, 2012 |
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BHUPINDER RAI Vs. S.M. KANNAPPA AUTOMOBILES (P.) LTD.
|
October 17, 2012 |
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BHUTARIA VALVE UDYOG LTD Vs. COMMISSIONER OF INCOME TAX,
|
March 13, 2012 |
|
BHUTNATH BHUNIA Vs. SRIMANTA KUMAR MAITY
|
February 10, 2012 |
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BIBEKANANDA DAS Vs. STATE OF WEST BENGAL
|
July 10, 2012 |
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BIBHABATI CHATTOPADHYAY Vs. STATE OF WEST BENGAL
|
October 9, 2012 |
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BIBHAS BANERJEE Vs. STATE OF WEST BENGAL AND OTHERS
|
February 17, 2012 |
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BIBHU BHUSAN DAS Vs. SUDHIR KUMAR DEY
|
June 26, 2012 |
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BIBI FATEMA Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 5, 2012 |
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BIDISHA CO Vs. THE STATE OF WEST BENGAL & ORS.
|
July 31, 2012 |
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BIDISHA CO OPERATIVE SOCIETY LTD Vs. STATE OF WEST BENGAL
|
August 6, 2012 |
|
BIDYUT KUMAR PANJA Vs. WEST BENGAL BOARD OF PRIMARY
|
October 18, 2012 |
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BIDYUT KUMAR PANJA Vs. WEST BENGAL BOARD OF PRIMARY EDUCATION
|
October 17, 2012 |
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BIG BOSS STEEL AND ALLOYS LTD. Vs. S.K. SARAWAGI & CO. PVT. LTD.
|
January 9, 2012 |
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BIHAR RUBBER CO. LTD. & ORS. Vs. BENGAL WATERPROOF LTD. & ORS
|
January 27, 2012 |
|
BIHAR RUBBER CO. LTD. & ORS. Vs. BENGAL WATERPROOF LTD. & ORS.
|
January 25, 2012 |
|
BIJAN BANERJEE MEMORIAL CHARITABLE TRUST AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
|
August 6, 2012 |
|
BIJAN NASKAR Vs. STATE
|
June 22, 2012 |
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BIJAY CHATTERJEE Vs. STATE OF WEST BENGAL AND OTHERS
|
January 30, 2012 |
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BIJITASWA ROUT Vs. STATE OF WEST BENGAL
|
December 10, 2012 |
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BIJOY KRISHNA SAHA Vs. UNION OF INDIA & ORS.
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January 3, 2012 |
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BIJOY THAKUR Vs. THE STATE OF WEST BENGAL & ORS.
|
April 3, 2012 |
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BIKASH CHAND Vs. FALGUNI CHAND
|
October 17, 2012 |
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BIKASH HAZRA Vs. UNION OF INDIA
|
January 17, 2012 |
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BIKASH KRISHNA BHOWMICK Vs. STATE
|
July 6, 2012 |
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BIKASH KUNDU Vs. THE STATE OF WEST BENGAL & ORS.
|
April 3, 2012 |
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BIKASH NARJINARY Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 20, 2012 |
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BIMAL CHOWDHURY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 18, 2012 |
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BIMAL KANTI AICH Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION
|
August 7, 2012 |
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BIMAL KANTI PAL & ORS. Vs. ASOKE PAUL & ORS.
|
February 9, 2012 |
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BIMAL KRISHNA MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
|
February 27, 2012 |
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BIMAL KUMAR CHANDA Vs. BARASAT MUNICIPALITY & OTHERS
|
January 13, 2012 |
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BIMAL KUMAR GHOSH Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
|
September 25, 2012 |
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BIMAL KUMAR GHOSH Vs. STATE OF WEST BENGAL & ORS.
|
October 18, 2012 |
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BIMAL MAJUMDER Vs. GOPAL KUMAR PILLAI
|
May 4, 2012 |
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BIMAL MIMANI Vs. CESC LIMITED
|
July 24, 2012 |
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BIMAN CHAKRABORTY Vs. HOWRAH SHREE RAMKRISHNA SANGHA
|
August 14, 2012 |
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BIMAN GHOSH & ANR. Vs. CESC LTD. & ORS.
|
July 16, 2012 |
|
BIMAN ROY Vs. KABERI ROY
|
July 3, 2012 |
|
BINAY CHATTERJEE Vs. KANANBALA CHATTERJEE
|
July 13, 2012 |
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BINDESHWARI PRASAD SINGH Vs. EASTERN COAL FIELDS LTD
|
May 11, 2012 |
|
BINOY BHUSHAN CHAKRABORTY Vs. CHIEF GENERAL MANAGER
|
March 30, 2012 |
|
BINOY KUMAR GHOSH AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
January 20, 2012 |
|
BINOY MAHATO Vs. STATE OF WEST BENGAL
|
October 19, 2012 |
|
BIPADTARAN RUIDAS Vs. UNIVERSITY OF CALCUTTA & OTHERS
|
February 7, 2012 |
|
BIPASHA MAZUMDER AND OTHERS Vs. D J RESOURCES PRIVATE LIMITED AND OTHERS
|
June 19, 2012 |
|
BIPIN KUMAR SENAPATI Vs. STATE OF WEST BENGAL
|
January 18, 2012 |
|
BIPLAB MITRA Vs. PRASANTA KUMAR MAJUMDAR
|
January 6, 2012 |
|
BIPLAB MONDAL Vs. STATE OF WEST BENGAL
|
July 13, 2012 |
|
BIPLAN GHOSH Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 18, 2012 |
|
BIPTA KHARIA Vs. STATE
|
June 19, 2012 |
|
BIPUL KRISHNA SARKAR Vs. STATE OF WEST BENGAL
|
August 24, 2012 |
|
BIPUL PARUA Vs. SAMPA PARUA
|
March 20, 2012 |
|
BIREN ROY @ BIRENDRA NATH ROY Vs. BASANTI ROY
|
June 25, 2012 |
|
BIRENDRA KUMAR MUKHERJEE Vs. STATE OF WEST BENGAL
|
September 7, 2012 |
|
BIRENDRA NATH BALA Vs. STATE OF WEST BENGAL
|
January 4, 2012 |
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BIRENDRA NATH ROY SINGHA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 18, 2012 |
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BIRENDRA SINGH Vs. KRISHNA KUMAR FOGLA AND OTHERS
|
January 10, 2012 |
|
BIRESWAR BHATTACHARJEE Vs. GIRIDHARI SARKAR
|
December 19, 2012 |
|
BISHAKHA MONDAL Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 19, 2012 |
|
BISHNU SARKAR Vs. HONOURABLE CHIF JUSTICE HONOURABL HIGH COURT CALCUTTA
|
July 20, 2012 |
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BISHNUPADA BANERJEE Vs. THE STATE OF WEST BENGAL & ORS.
|
February 23, 2012 |
|
BISHNUPADA PAL Vs. STATE OF WEST BENGAL AND ORS.
|
January 17, 2012 |
|
BISHNUPRIYA SARKAR Vs. AKHIL ROY CHOWDHURY
|
April 12, 2012 |
|
BISHWAJIT RANA Vs. STATE OF WEST BENGAL
|
July 30, 2012 |
|
BISWAJIT CHAKRABORTY Vs. STATE OF WEST BENGAL AND ORS.
|
January 3, 2012 |
|
BISWAJIT DAS Vs. RITA DAS
|
September 25, 2012 |
|
BISWAJIT DAS Vs. RUMA BARH
|
January 5, 2012 |
|
BISWAJIT ROOJ Vs. SAMARPITA (NAG) ROOJ @ MITHU ROOJ
|
January 31, 2012 |
|
BISWAJIT SAHA Vs. STATE
|
July 6, 2012 |
|
BISWAJIT SARKAR Vs. THE STATE OF WEST BENGAL & ORS.
|
August 6, 2012 |
|
BISWAJIT SARKAR Vs. STATE OF WEST BENGAL
|
August 1, 2012 |
|
BISWANATH CHAKRABORTY Vs. STATE BANK OF INDIA
|
January 20, 2012 |
|
BISWANATH DOLUI Vs. STATE OF WEST BENGAL
|
August 2, 2012 |
|
BISWANATH GHOSE Vs. KOLKATA MUNICIPAL CORPORATION
|
September 27, 2012 |
|
BISWANATH GHOSH Vs. STATE OF WEST BENGAL
|
February 3, 2012 |
|
BISWANATH HALDER Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 18, 2012 |
|
BISWANATH KAYAL & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
January 24, 2012 |
|
BISWANATH NANDY Vs. ASISH KUMAR PAL
|
October 4, 2012 |
|
BISWANATH PAUL Vs. WEST BENGAL AGRO INDUSTRIES CORPORATION LTD
|
June 28, 2012 |
|
BISWANATH SARKAR Vs. STATE OF WEST BENGAL
|
June 27, 2012 |
|
BISWANATH TEWARY Vs. STATE
|
January 17, 2012 |
|
BISWANATH YADAV Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 18, 2012 |
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BISWESWAR GHOSH Vs. RAJAT KUMAR SINHA
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April 19, 2012 |
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BISWESWAR RAKSHIT Vs. STATE OF WEST BENGAL
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June 6, 2012 |
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BITHIKA PAUL Vs. THE STATE OF WEST BENGAL & ORS.
|
February 22, 2012 |
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BOARD OF TRUSTEES BATA INDIA LTDEMPLOYEES STATUTORY PROVIDENT FUND SERVICE Vs. UNION OF INDIA
|
July 3, 2012 |
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BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. ROYAL CONSTRUCTIONS
|
September 25, 2012 |
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BOTHRA SHIPPING SERVICES Vs. COMMISSIONER OF INCOMETAX, KOLKATA XII
|
May 15, 2012 |
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BOWREAH COTTON MILLS CO. LTD Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA
|
October 16, 2012 |
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BOWREAH JUTE MILLS (P) LTD Vs. GLOSTER LTD
|
September 13, 2012 |
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BRATINDRANATH MUKHERJEE Vs. CANS AND CLOSURES LTD
|
August 10, 2012 |
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BRIDGE AND ROOF COMPANY (INDIA) LTD AND ORS Vs. INDIAN OIL CORPORATION LTD AND ORS
|
September 21, 2012 |
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BRINDABAN GHOSH Vs. STATE OF WEST BENGAL
|
May 16, 2012 |
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BROJENDRA NATH SARKAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
|
August 17, 2012 |
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BUDHIBAL SUBBA Vs. STATE OF WEST BENGAL
|
July 25, 2012 |
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BUILD FAB Vs. AIRPOT AUTHORITY OF INDIA
|
July 19, 2012 |
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BULA GHOSH Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE) KOLKATA, WEST BENGAL
|
January 20, 2012 |
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BULBULITALA COLD STORAGE Vs. STATE OF WEST BENGAL
|
April 12, 2012 |
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C. HAMZA AND OTHERS Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
|
March 22, 2012 |
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C.E.S.C. LTD Vs. ABDOS TRADING CO. PVT LTD
|
October 19, 2012 |
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CALCUTTA AUTO RICKSHAW OPERATORS UNION & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
February 15, 2012 |
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CALCUTTA TRAMWAYS CO Vs. B M S ENGINEERS REP BY SISIR
|
March 15, 2012 |
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CAPRICORN OILS LIMITED Vs. RATAN MOHAN SARDA
|
February 21, 2012 |
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CASTRON MINING LIMITED AND SRI MAHENDRA KUMAR AGARWALLA & ORS. Vs. SRI ANUP AGARWALLA & ORS.
|
July 6, 2012 |
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CENTRAL BUREAU OF INVESTIGATION Vs. DILIP KUMAR LAHIRI
|
March 1, 2012 |
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CENTURY TEXTILE & INDUSTRIES LTD. Vs. UNION OF INDIA AND OTHERS
|
January 18, 2012 |
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CHABI DEY Vs. GAYETRI NANDY
|
January 3, 2012 |
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CHABI KONAR Vs. RANJIT KUMAR DEY
|
July 24, 2012 |
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CHAMPA BAGDI Vs. IFFCO TOKIO GENERAL INSURANCE CO LTD
|
July 19, 2012 |
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CHAMPA SHAW Vs. STATE OF WEST BENGAL
|
January 9, 2012 |
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CHAMPAK MUKHERJEE Vs. CALCUTTA STATE TRANSPORT CORPORATION
|
September 4, 2012 |
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CHANCHAL GOSWAMI Vs. TAPATI MUKHERJEE
|
January 3, 2012 |
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CHANDAN MANDAL Vs. STATE OF WEST BENGAL
|
August 6, 2012 |
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CHANDAN MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
|
February 21, 2012 |
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CHANDAN SARKAR Vs. STATE OF WEST BENGAL
|
June 12, 2012 |
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CHANDI CHARAN BHANDARI Vs. ARAMBAGH MUNICIPALITY AND OTHERS
|
February 21, 2012 |
|
CHANDRA CHUR MUKHERJEE Vs. INDIAN OIL CORPORATION LTD
|
February 8, 2012 |
|
CHANDRA KANTA DAS Vs. STATE OF WEST BENGAL
|
January 30, 2012 |
|
CHARAN ROY Vs. SHYAMAL KANTI BANDHYOPADHYAY
|
July 26, 2012 |
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CHARUA MUNDA Vs. STATE OF WEST BENGAL
|
February 13, 2012 |
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CHHABI GOSWAMI Vs. STATE OF WEST BENGAL
|
June 11, 2012 |
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CHHANDA MONDAL Vs. BANDANA DAS
|
August 8, 2012 |
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CHHANDA SINHA Vs. RANJAN SINHA
|
July 27, 2012 |
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CHHOTU HAZRA Vs. STATE OF WEST BENGAL
|
October 16, 2012 |
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CHHUTU SINGH THAKUR Vs. STATE OF WEST BENGAL
|
January 6, 2012 |
|
CHIEF SECRETARY Vs. M. VASUDEVAN
|
September 20, 2012 |
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CHINMAY MAITY & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
February 22, 2012 |
|
CHINMOY BHOWMICK Vs. BAPI CHOWDHURY
|
September 18, 2012 |
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CHIRA RANJAN BHATTACHERJEE Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
|
July 20, 2012 |
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CHITRA DEY Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 2, 2012 |
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CHITTA RANJAN BASAK Vs. STATE OF WEST BENGAL & ORS.
|
January 9, 2012 |
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CHITTA RANJAN MONDAL Vs. RAM KRISHNA GHOSH
|
August 8, 2012 |
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CHITTA RANJAN SAHA Vs. STATE OF WEST BENGAL
|
August 6, 2012 |
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CHITTARANJAN BHUNIA Vs. WEST BENGAL FOREST DEVELOPMENT CORPORATION LIMITED
|
April 26, 2012 |
|
CHITTARANJAN PAUL Vs. STATE OF WEST BENGAL
|
June 22, 2012 |
|
CHITTARANJAN SAHU Vs. STATE OF WEST BENGAL
|
July 10, 2012 |
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CHITTARANJAN THOKDAR & ORS. Vs. THE STATE OF WEST BENGAL & OTHERS
|
January 19, 2012 |
|
CHITTO MANERJEE Vs. CESC LIMITED
|
October 16, 2012 |
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CHOWDHURY MINIRUZZAMAN Vs. STATE OF WEST BENGAL
|
July 4, 2012 |
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CHOWHAN EXPORTS LIMITED Vs. UNION OF INDIA
|
January 6, 2012 |
|
CHOWRINGHEE PRAKASHAN (P) LTD Vs. BEGWANI TRADE & INDUSTRIES PVT. LTD
|
December 20, 2012 |
|
CHOWRINGHEE PRAKASHAN PRIVATE LIMITED Vs. BEGWANI TRADE AND INDUSTRIES PRIVATE LIMITED
|
February 8, 2012 |
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CHUNILAL DHAR Vs. STATE OF WEST BENGAL AND ORS.
|
August 7, 2012 |
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CHUNILAL NANDA Vs. STATE OF WEST BENGAL
|
January 13, 2012 |
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CHUNNU HEMBRAM Vs. STATE OF WEST BENGAL
|
April 4, 2012 |
|
CITIBANK N A Vs. RAJBINDER KAUR
|
January 3, 2012 |
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CITY DAIRY PRODUCTS PVT. LTD. (IN LIQN.) Vs. OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA
|
January 13, 2012 |
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CITY KEROSENE SUPPLY AGENCY Vs. STATE OF WEST BENGAL
|
February 2, 2012 |
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CLS LIMITED & ANR Vs. ASHOK JATIA & ORS
|
March 21, 2012 |
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COAL INDIA LIMITED Vs. AKSHAYA KUMAR JENA
|
March 1, 2012 |
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COAL INDIA LIMITED Vs. CANADIAN COMMERCIAL CORPORATION
|
March 20, 2012 |
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COAL INDIA LIMITED Vs. RAHUL INDUSTRIES LIMITED
|
April 4, 2012 |
|
COLLECTOR Vs. G BALESHWARI
|
June 19, 2012 |
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COLOMBIA TRADING CO. LTD. AND OTHERS Vs. INTERNATIONAL COMMENTER LTD.
|
January 18, 2012 |
|
COMMISSIONER OF C. EX., KOLKATA-II Vs. SUPER FORGING AND STEELS LTD.
|
May 2, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. FABRICAST INDUSTRIES
|
April 11, 2012 |
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COMMISSIONER OF CENTRAL EXCISE Vs. G.I.S. COTTON MILLS LTD.
|
July 5, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, CAL.-VI Vs. VISUVIOUS INDIA LTD.
|
May 4, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, CALCUTTA-I Vs. BLACK DIAMOND BEVERAJES LTD.
|
May 15, 2012 |
|
COMMISSIONER OF CUS. (PORT) Vs. L. MADANLAL (ALUMINIUM) LTD.
|
September 25, 2012 |
|
COMMISSIONER OF INCOME Vs. M/S. NOWERA VALLEY PLANTATION (P) LTD.
|
February 27, 2012 |
|
COMMISSIONER OF INCOME Vs. M/S. MCLEOD & CO LTD., KOLKATA
|
February 6, 2012 |
|
COMMISSIONER OF INCOME Vs. M/S. HINDUSTAN PAPER CORPORATION LTD.
|
February 13, 2012 |
|
COMMISSIONER OF INCOME TAX Vs. S.K. TEKRIWAL
|
December 3, 2012 |
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COMMISSIONER OF INCOME TAX, ASANSOL Vs. SHRI SHANKAR KUMAR SHARMA
|
February 24, 2012 |
|
COMMISSIONER OF INCOME TAX, KOLKATA Vs. SRI BORENDRA NATH MOOKERJEE
|
February 7, 2012 |
|
COMMISSIONER OF WEALTH TAX, WB Vs. BRAHM DATT INVESTMENT & FINANCE CO. P. LTD
|
January 30, 2012 |
|
COMMR. OF CUS. Vs. MD. ABDUL MAJED SARDAR
|
April 16, 2012 |
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CORPORATION BANK Vs. VIKASH METAL AND POWER LTD.
|
August 30, 2012 |
|
CROMPTON GREAVES LIMITED Vs. ASSISTANT COMMISSIONER
|
October 19, 2012 |
|
D.UDAYA KUMAR AND ANOTHER Vs. THE UNION OF INDIA AND OTHERS
|
March 16, 2012 |
|
DABU PAUL Vs. SUMATI DAS
|
August 10, 2012 |
|
DAKSHINESWAR Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 4, 2012 |
|
DAKSHINESWAR HOLY NEST RESIDENTS WELFARE ASSOCIATION Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 11, 2012 |
|
DAMODAR VALLEY CORPORATION Vs. BHASKAR SHARCHI ALLOYS LTD
|
August 16, 2012 |
|
DAMODAR VALLEY CORPORATION & ORS. Vs. CENTRAL INFORMATION COMMISSION & ORS.
|
February 2, 2012 |
|
DARSHANA SHAH AND OTHERS Vs. THE MAYOR, KOLKATA MUNICIPAL CORPORATION AND OTHERS
|
January 10, 2012 |
|
DASHMI PUSHPA SANGA Vs. STATE OF WEST BENGAL
|
January 9, 2012 |
|
DAULATUNNESHA BEGUM Vs. STATE OF WEST BENGAL & ORS.
|
January 13, 2012 |
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DAYAMOY MAHATO & ORS Vs. STATE OF WEST BENGAL & ORS
|
March 7, 2012 |
|
DBLAB LIMITED Vs. EMPLOYEES PROVIDENT FUND ORGANISATION & ANR.
|
July 5, 2012 |
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DEB KUMAR MAITY Vs. STATE OF WEST BENGAL & ORS
|
April 24, 2012 |
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DEBABRATA BISWAS Vs. STATE OF WEST BENGAL & ORS
|
March 5, 2012 |
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DEBABRATA BISWAS Vs. DR. SUDHANGSU SEKHAR MITRA
|
February 1, 2012 |
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DEBABRATA PRAMANIK Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
September 4, 2012 |
|
DEBAL DAS Vs. STATE OF WEST BENGAL
|
July 20, 2012 |
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DEBAPRASAD SINHA Vs. THE STATE OF WEST BENGAL & ORS.
|
January 20, 2012 |
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DEBARTHI SARKAR Vs. THE STATE OF WEST BENGAL & ORS.
|
March 2, 2012 |
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DEBASHIS BISWAS Vs. STATE OF WEST BENGAL
|
October 3, 2012 |
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DEBASHISH CHATTERJEE Vs. STATE AND ORS.
|
January 9, 2012 |
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DEBASHISH CHATTERJEE Vs. STATE OF WEST BENGAL AND ORS.
|
January 18, 2012 |
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DEBASHISH MAJUMDER Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 20, 2012 |
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DEBASHISH SEN AND OTHERS Vs. STATE OF WEST BENGAL AND ANOTHER
|
February 3, 2012 |
|
DEBASIS BHATTACHARJEE & ANR. Vs. PUSPA MAJHI
|
March 16, 2012 |
|
DEBASISH KAR Vs. STATE OF WEST BENGAL
|
January 11, 2012 |
|
DEBASISH MONDAL AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 27, 2012 |
|
DEBASISH PODDER Vs. STATE OF WEST BENGAL
|
August 22, 2012 |
|
DEBASRI CHAKRABORTY Vs. STATE OF WEST BENGAL
|
June 6, 2012 |
|
DEBESH GHOSH MAJUMDAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
September 4, 2012 |
|
DEBIKAY ELECTRONICS INDUSTRIES LTD (IN LIQN) Vs. O/L AND OTHERS
|
January 10, 2012 |
|
DEBJANI GUPTA AND ANOTHER Vs. THE CALCUTTA STATE TRANSPORT CORPORATION
|
January 24, 2012 |
|
DEBJANI ROY Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION AND ORS.
|
August 7, 2012 |
|
DEBNATH CHAKRABORTY Vs. UNION OF INDIA
|
January 13, 2012 |
|
DEEPAK KHEMKA Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
|
February 7, 2012 |
|
DEEPAK KUMAR PRAHLADKA AND ORS Vs. STATE OF WEST BENGAL AND OTHERS
|
February 9, 2012 |
|
DEEPAK MITRA Vs. THE STATE OF WEST BENGAL AND OTHERS
|
February 15, 2012 |
|
DEEPAK STEEL & POWER LTD. & ANR. Vs. UNION OF INDIA & ORS.
|
February 14, 2012 |
|
DEEPAK STEEL AND POWER LTD Vs. UNION OF INDIA
|
September 18, 2012 |
|
DEPUTY CONSERVATOR OF FORESTS Vs. P. TATA RAO
|
September 20, 2012 |
|
DEPUTY CONSERVATOR OF FORESTS Vs. PARVATI UPADHYAY
|
September 20, 2012 |
|
DESHAPRAN BUILDING STORES Vs. SARDAR KIRTAN SINGH
|
April 18, 2012 |
|
DEV ALL PRIVATE LIMITED Vs. MD ZAHIR HOSSAIN
|
August 27, 2012 |
|
DEV PRASAD SARKER Vs. STATE OF WEST BENGAL
|
January 9, 2012 |
|
DEVAN MONDAL Vs. STATE
|
May 14, 2012 |
|
DEVANS MODERN BREWERIES LTD Vs. CONTROLLER OF PATENTS
|
August 2, 2012 |
|
DEVASMITA CHAKRABORTY Vs. STATE OF WEST BENGAL
|
May 16, 2012 |
|
DEVDAS HALDER Vs. SANKAR BISWAS
|
August 28, 2012 |
|
DEVESH GUPTA Vs. STATE
|
January 18, 2012 |
|
DHANANJAY MOHANTA Vs. GENERAL MANAGER, SOUTH EASTERN RAILWAY AND OTHERS
|
February 2, 2012 |
|
DHANANJOY CHONGDAR Vs. PARUL BALA KOLEY
|
May 10, 2012 |
|
DHARAM GODHA Vs. UNIVERSAL PAPER MILLS LTD
|
April 19, 2012 |
|
DHARANI KANTA BARMAN Vs. STATE OF WEST BENGAL AND ORS.
|
August 7, 2012 |
|
DHARNIDHAR Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 27, 2012 |
|
DHRUBA BANERJEE Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 3, 2012 |
|
DHUNSERI TEA & INDUSTRIES LTD. Vs. COMM. OF INCOME TAX II, KOLKATA
|
January 6, 2012 |
|
DIAMOND BEVERAGES PVT. LTD. Vs. COMMERCIAL ENTERPRISES
|
January 3, 2012 |
|
DIBYA SUNDAR GHOSH Vs. SIBU KANGSABANIK
|
January 4, 2012 |
|
DIBYENDU BANERJEE Vs. BIKRAM SEN AND ORS.
|
January 30, 2012 |
|
DIDRA MIYA & ORS. Vs. THE NATIONAL INSURANCE CO. LTD. & ORS.
|
February 15, 2012 |
|
DILDAR HOSSAIN Vs. STATE
|
October 18, 2012 |
|
DILIP DAS Vs. STATE
|
January 18, 2012 |
|
DILIP KAMTI Vs. STATE OF WEST BENGAL
|
April 27, 2012 |
|
DILIP KR SARKAR Vs. STATE OF WEST BENGAL
|
August 8, 2012 |
|
DILIP KUMAR ARI Vs. ASHOK KUMAR GHOSH & ORS
|
February 15, 2012 |
|
DILIP KUMAR BARMAN Vs. BHASKAR ROY
|
December 20, 2012 |
|
DILIP KUMAR DAS Vs. SOURENDRA KUMAR SAHA AND OTHERS
|
January 4, 2012 |
|
DILIP KUMAR GHOSH Vs. ASHIM KUMAR GHOSH
|
December 19, 2012 |
|
DILIP KUMAR GHOSH Vs. STATE OF WEST BENGAL & ORS
|
June 20, 2012 |
|
DILIP KUMAR KUNDU Vs. GOBINDA PROSAD BHATTACHARYA
|
December 20, 2012 |
|
DILIP KUMAR MONDAL Vs. STATE OF WEST BENGAL & ORS.
|
February 9, 2012 |
|
DILIP KUMAR SAHA Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY
|
February 2, 2012 |
|
DILIP KUMAR VERMA Vs. BIJAY KUMAR MAHARANA
|
February 10, 2012 |
|
DILIP MUKHERJEE Vs. STATE OF WEST BENGAL
|
April 27, 2012 |
|
DILIP ROY Vs. PAHARI CONSTRUCTION PVT. LTD. & ANR.
|
March 22, 2012 |
|
DINA NATH SAHA Vs. ASHOK KUMAR BANSAL
|
March 16, 2012 |
|
DINESH CHANDRA ROY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 17, 2012 |
|
DINESH GHOSH Vs. STATE & ORS.
|
February 13, 2012 |
|
DINESH KR. GUPTA Vs. STATE & ORS.
|
February 3, 2012 |
|
DINESH KUMAR ROY Vs. STATE OF WEST BENGAL
|
August 6, 2012 |
|
DINESH SAHA Vs. STATE OF WEST BENGAL
|
October 10, 2012 |
|
DINESH SARKAR Vs. UNION OF INDIA
|
December 21, 2012 |
|
DIPA GHOSH & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
January 31, 2012 |
|
DIPA HALDER Vs. STATE OF WEST BENGAL AND ORS.
|
January 9, 2012 |
|
DIPAK CHAKRABORTY Vs. BOARD OF COUNCILLORS BHADRESWAR MUNICIPALITY
|
May 18, 2012 |
|
DIPAK DAS Vs. NEMAI DAS
|
June 20, 2012 |
|
DIPAK DAS Vs. STATE OF WEST BENGAL & ORS.
|
February 3, 2012 |
|
DIPAK DEY Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 2, 2012 |
|
DIPAK JANA Vs. STATE OF WEST BENGAL
|
September 24, 2012 |
|
DIPAK KR ROY Vs. ANJALI ROY
|
May 2, 2012 |
|
DIPAK KUMAR CHATTOPADHYAY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 17, 2012 |
|
DIPAK KUMAR DAS Vs. STATE OF WEST BENGAL
|
July 10, 2012 |
|
DIPAK KUMAR DAS AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 5, 2012 |
|
DIPAK KUMAR HIMATSINGKA Vs. JYOTSANA RAJGARHIA & ANR
|
March 15, 2012 |
|
DIPAK KUMAR MONDAL Vs. STATE OF WEST BENGAL
|
July 2, 2012 |
|
DIPAK KUMAR SARKAR Vs. THE CALCUTTA TRAMWAYS COMPANY, (1978) LIMITED & ORS.
|
October 9, 2012 |
|
DIPAK MAITY Vs. STATE OF WEST BENGAL
|
February 27, 2012 |
|
DIPAK ROY Vs. STATE OF WEST BENGAL & ORS
|
April 11, 2012 |
|
DIPAK SAHA Vs. SURESH PANDEY
|
October 17, 2012 |
|
DIPAK SASMAL Vs. STATE OF WEST BENGAL & ORS.
|
July 25, 2012 |
|
DIPAK TARAFDER Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 17, 2012 |
|
DIPALI GHOSH (KANJI) AND ORS. Vs. STATE OF WEST BENGAL AND ANR.
|
January 19, 2012 |
|
DIPANJAN BANERJEE Vs. STATE OF WEST BENGAL & ORS
|
February 7, 2012 |
|
DIPANKAR DAS Vs. STATE OF WEST BENGAL & ORS.
|
July 25, 2012 |
|
DIPANKAR GAYEN Vs. STATE OF WEST BENGAL & ORS.
|
March 22, 2012 |
|
DIPANKAR GHOSH & ANR. Vs. SMT. SRILEKHA RAHA & ANR.
|
December 21, 2012 |
|
DIPANKAR ROY & ORS Vs. MOUSUMI ROY & ANR
|
April 20, 2012 |
|
DIPANKAR SAHA Vs. UNION OF INDIA & ORS.
|
February 13, 2012 |
|
DIPTI GHOSH AND OTHERS Vs. ANIL KUMAR CHATTERJEE AND OTHERS
|
August 16, 2012 |
|
DIPU CHAKRABORTY Vs. THE STATE OF WEST BENGAL & ORS.
|
January 2, 2012 |
|
DIRECTOR, SATYAJIT RAY FILM AND TELEVISION INSTITUTE Vs. AVIJIT NANDY
|
January 18, 2012 |
|
DIVISIONAL ENGINEER Vs. BHAJAN CHANDRA HALDER ALIAS MANORANJAN HALDER
|
May 14, 2012 |
|
DIVYANK TRIPATHI & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
February 17, 2012 |
|
DOLGOBINDA GUPTA Vs. STATE
|
May 7, 2012 |
|
DOLI KARMAKAR Vs. RANJAN KUMAR SADHUKHAN
|
January 16, 2012 |
|
DOLLY BASU Vs. PRABIR GHOSH
|
May 3, 2012 |
|
DR. ABDUL BASAR Vs. STATE OF WEST BENGAL AND ORS.
|
January 11, 2012 |
|
DR. AMIT BANERJEE Vs. THE CHANCELLOR, WEST BENGAL UNIVERSITY OF HEALTH SCIENCES & ORS.
|
February 1, 2012 |
|
DR. AMIYA KUMAR NANDI AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 3, 2012 |
|
DR. N. SARANGI Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH & OTHERS
|
March 29, 2012 |
|
DR. PAPIYA BISWAS & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
April 18, 2012 |
|
DR. SAILENDRA KUMAR BAG Vs. STATE OF WEST BENGAL AND ORS.
|
January 9, 2012 |
|
DR. SANDIP SANTRA AND OTHER Vs. DR. PAPIYA BISWAS AND OTHERS
|
October 18, 2012 |
|
DR. SOUMYA BHATTACHARYA Vs. THE STATE OF WEST BENGAL & ORS.
|
February 10, 2012 |
|
DR. SREEPARNA BANERJEE Vs. THE STATE OF WEST BENGAL & ORS.
|
July 5, 2012 |
|
DR. TAPAS KUMAR ROY & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
January 19, 2012 |
|
DREDGING CORPORATION OF INDIA LTD Vs. P K BHATTACHARJEE
|
April 20, 2012 |
|
DRUPADI DEVI DALMIA AND ORS. Vs. THE KOLKATA MUNICIPAL CORPORATION AND ORS.
|
January 2, 2012 |
|
DUBEY PROJECT Vs. UNION OF INDIA
|
January 18, 2012 |
|
DULAL BHATTACHARYA Vs. SUPERINTENDENT OF POLICE & ORS
|
February 7, 2012 |
|
DULAL CHANDRA DAS Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 19, 2012 |
|
DULAL CHANDRA NASKAR Vs. RAJPUR SONARPUR MUNICIPALITY & OTHERS
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January 27, 2012 |
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DUNLOP INDIA LIMITED Vs. MADURA COATS LIMITED
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March 26, 2012 |
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DUNLOP INDIA LTD Vs. E V MATHAI
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January 13, 2012 |
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DUNLOP INDIA LTD. Vs. MADURA COATS LTD.
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July 19, 2012 |
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DURGA BALA MAITY Vs. THE STATE OF WEST BENGAL & ORS.
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February 16, 2012 |
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DURGA CHARAN MONDAL Vs. STATE OF WEST BENGAL
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January 2, 2012 |
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DURGA DAS Vs. SOLACE AND ASSOCIATES
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April 30, 2012 |
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DURGA DAS CHATTAPADHYAY Vs. STATE OF WEST BENGAL
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February 23, 2012 |
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DURGA DUTT MUNDRA & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
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April 10, 2012 |
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DURGA KHANRA Vs. THE STATE OF WEST BENGAL AND ORS.
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January 25, 2012 |
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DURGA MATA, KALI MATA & LAKSHMI MATA THAKURANI Vs. STATE OF WEST BENGAL & ORS
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February 27, 2012 |
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DWIGENDRA NATH SARNAKAR Vs. THE STATE OF WEST BENGAL & ORS.
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March 2, 2012 |
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E.C. BOSE & COMPANY PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
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June 12, 2012 |
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E.R. COLD STORAGE PRIVATE LIMITED Vs. SK. ABDUL SABIR
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January 17, 2012 |
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EAST INDIA CHEMICAL PRODUCTS Vs. STATE BANK OF INDIA
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April 17, 2012 |
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EASTERN CHEMOFARB LTD Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD
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January 19, 2012 |
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EASTERN SPINNING MILLS AND INDUSTRIES LIMITED Vs. STATE
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October 5, 2012 |
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EASTERN SPINNING MILLS AND INDUSTRIES LIMITED Vs. KOTAK MAHINDRA BANK LIMITED
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October 12, 2012 |
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EJAJUL HAQUE & ORS. Vs. TAPAS KUMAR DAS & ORS.
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January 4, 2012 |
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ELAHI BOX MANDAL Vs. STATE OF W.B.
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December 5, 2012 |
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EMAMI BIOTECH LIMITED Vs. STATE
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February 8, 2012 |
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EMAMI BIOTECH LTD AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
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January 25, 2012 |
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EMAMI LIMITED Vs. TRIMURTI TEXTILE INDUSTRIES AND OTHERS
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January 31, 2012 |
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EMAMI LIMITED Vs. TRIMURTI TEXTILES INDUSTRIES
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January 18, 2012 |
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EMBEE SOFTWARE PRIVATE LTD Vs. SAMIR KUMAR SHAW
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March 27, 2012 |
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EMPLOYEES STATE INSURANCE CORPORATION AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
|
February 21, 2012 |
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EMPLOYEES STATE INSURANCE CORPORATION. Vs. PEERLESS GENERAL FINANCE & INVESTMENT COMPANY LTD
|
June 11, 2012 |
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EMPLOYEES’ STATE INSURANCE CORPORATION Vs. M/S M.P. ASSOCIATES ENGINEERS
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October 10, 2012 |
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ENGINEERING TRADE CENTRE (I) (P.) LTD. Vs. QUALITY STEEL WIRE PRODUCTS (P.) LTD.
|
November 20, 2012 |
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ENGINEERING TRADE CENTRE (I) PVT. LTD. Vs. QUALITY STEEL WIRE PRODUCTS PVT. LTD.
|
January 10, 2012 |
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ESQUIRE EXPRESS AND COURIER SERVICES AND ANOTHER Vs. UNION OF INDIA AND ORS.
|
January 9, 2012 |
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ESQUIRE EXPRESS AND COURIER SERVICES AND ANR. Vs. UNION OF INDIA AND ORS.
|
January 30, 2012 |
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ESTATE OF KALPANA DAS NEOGI Vs. DIPALI DAS NEOGI
|
December 17, 2012 |
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ESTOMOHIN BECK Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHER
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March 16, 2012 |
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EVEREADY INDUSTRIES INDIA LTD Vs. GILLETTE INDIA LTD
|
December 13, 2012 |
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EVEREADY INDUSTRIES INDIA LTD. Vs. GILLETTE INDIA LTD.
|
February 17, 2012 |
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EVEREADY INDUSTRIES LTD Vs. GILLETTE INDIA LTD
|
March 19, 2012 |
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EXCEL DEALCOM PVT. LTD. Vs. ASSET RECONSTRUCTION COMPANY (INDIA) LTD. & ORS.
|
February 1, 2012 |
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EXCEL DEALCOMM PRIVATE LIMITED Vs. ASSET RECONSTRUCTION COMPANY
|
May 3, 2012 |
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EXOTICA GLOBAL PVT LTD Vs. UNION OF INDIA
|
May 10, 2012 |
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FAKIR CHAND GOPE Vs. DEPUTY GENERAL MANAGER, RAM NAGORE COLLIERY AND OTHERS
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January 11, 2012 |
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FAMIDA BEGUM AND ORS. Vs. SK. SHAMIM AHMED AND ORS.
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January 20, 2012 |
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FARHAT AND ASSOCIATES Vs. MD NEZAMUDDIN ALIAS NEZAM MALLICK
|
May 3, 2012 |
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FARID MONDAL Vs. ABDUL GANI MONDAL
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February 1, 2012 |
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FAZER ALI SARDAR Vs. IMAN ALI GAZI
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April 26, 2012 |
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FAZLUL HAQUE CHOWDHURY Vs. HOSSAIN ALI AND ORS.
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January 17, 2012 |
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FELURAM SAMANTA Vs. STATE
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January 20, 2012 |
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FIITJEE LTD Vs. DIPANJAN ROY CHOWDHURY
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September 6, 2012 |
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FIROJ ALI MOLLA Vs. STATE OF WEST BENGAL
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May 10, 2012 |
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FOOD CORPORATION OF INDIA Vs. GOPAL CHANDRA MUKHERJEE
|
October 12, 2012 |
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FORTUNE MULTI TRADER Vs. EVERETT TRAVEL TRADERS
|
January 14, 2012 |
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FORUM FOR HUMAN LEGAL AND ECOLOGICAL Vs. UNION OF INDIA
|
February 3, 2012 |
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FRANKFINN AVIATION SERVICES PVT LTD Vs. FRANKLYN INSTITUTE OF LANGUAGE
|
August 31, 2012 |
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FULAN DAS & ORS. Vs. THE NEW INDIA ASSURANCE CO. LTD. & ORS.
|
February 21, 2012 |
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FULMALA SAMADDAR AND OTHERS Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
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March 12, 2012 |
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G BALESHWARI Vs. COLLECTOR
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June 19, 2012 |
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G N K DRUGS COMPANY PVT LTD Vs. SACHINDRA NATH SENAPATI
|
March 13, 2012 |
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GAGANDEEP BUILDERS (P) LTD. Vs. HINDUSTAN STEELWORKS CONSTRUCTION LTD.
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February 1, 2012 |
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GAJENDRA NATH SAHA Vs. SOUMENDU ROY
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June 27, 2012 |
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GANESH DUTT SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION
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May 4, 2012 |
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GANGA SAGAR MISHRA Vs. K.C.S. PILLAI
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September 18, 2012 |
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GANGADHAR MUKHERJEE & ORS. Vs. COAL INDIA LTD & ORS.
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February 13, 2012 |
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GANGARAMPUR SEBAYAN DEVELOPMENT ORGANISATION Vs. STATE OF WEST BENGAL
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November 9, 2012 |
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GARDEN REACH SHIPBUILDERS AND ENGINEERS LTD Vs. SECOND INDUSTRIAL TRIBUNAL
|
March 28, 2012 |
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GAUR NARAYAN CHAKRABORTY Vs. STATE OF WEST BENGAL
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August 8, 2012 |
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GAUTAM AGARWALLA Vs. CHAKRADHAR LAL AGARWALLA
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May 18, 2012 |
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GAUTAM DEY Vs. JYOTSNA CHATTERJEE
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January 18, 2012 |
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GAUTAM NAG Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
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July 18, 2012 |
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GEETHALAKSHMI & ANR Vs. UMA BHATTACHARYYA & ANR
|
May 17, 2012 |
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GHANSHYAM SHARMA Vs. SOUTH CITY PROJECTS KOLKATA LIMITED
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January 31, 2012 |
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GHOCHU RAJAK Vs. STATE OF WEST BENGAL
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August 2, 2012 |
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GHOCHU RAJAK Vs. STATE OF WEST BENGAL
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October 2, 2012 |
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GITA BISWAS Vs. UNION OF INDIA
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April 25, 2012 |
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GITA DAS Vs. C E S C LTD
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June 8, 2012 |
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GITA DUTTA Vs. MURSHIDABAD MUNICIPALITY AND ORS.
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January 19, 2012 |
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GITA GUHA NIOGI Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
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July 17, 2012 |
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GITA PAUL Vs. THE STATE OF WEST BENGAL AND OTHERS
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January 6, 2012 |
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GITA RANI SAMANTA & ANR. Vs. THE NATIONAL INSURANCE CO. LTD. & ORS.
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February 1, 2012 |
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GITABALA DASHI ALIAS GITA RANI DASHI Vs. FATIK RUIDAS
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August 10, 2012 |
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GITARANI RAKSHIT Vs. STATE OF WEST BENGAL
|
August 17, 2012 |
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GLAMOUR EXIM PVT. LTD. Vs. INTERLINE GLOBAL LOGISTICS PVT. LTD.
|
January 3, 2012 |
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GLOSTER LIMITED Vs. FORT GLOSTER INDUSTRIES LIMITED
|
April 16, 2012 |
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GLOSTER LIMITED Vs. FORT GLOSTER INDUSTRIES LIMITED
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April 20, 2012 |
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GLOSTER LTD. Vs. FORT GLOSTER INDUSTRIES LTD. & ANR.
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September 13, 2012 |
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GLUCOMATE HEALTH LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION AND OTHERS
|
January 5, 2012 |
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GNANENDRA SINGHA ROY Vs. STATE OF WEST BENGAL
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July 31, 2012 |
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GOBARDHAN CHATTERJEE Vs. COAL INDIA LTD
|
May 10, 2012 |
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GOBINDA CHANDRA MONDAL Vs. PRINCIPAL RABINDRA MAHAVIDYALAYA
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September 25, 2012 |
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GOBINDA DAS Vs. UNION OF INDIA & ORS.
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July 19, 2012 |
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GOBINDA DEBNATH AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
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January 30, 2012 |
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GOBINDA MAHATO AND OTHERS Vs. RUBU MAHATO AND OTHERS
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January 11, 2012 |
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GOBINDA MONDAL Vs. STATE
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October 4, 2012 |
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GOBINDA PRASAD PRAMANIK Vs. THE STATE OF WEST BENGAL AND ORS.
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January 11, 2012 |
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GOBINDO GHOSH Vs. M/S. ANJUNA RESORTS PVT. LTD.
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September 12, 2012 |
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GOJER BROTHERS PVT LTD & ANR Vs. STATE OF WEST BENGAL & ORS
|
February 3, 2012 |
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GOLAK BEHARI KUMAR Vs. THE STATE OF WEST BENGAL & ORS.
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February 2, 2012 |
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GOLAK DHALI Vs. SARASWATI SEAL (DHALI)
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June 13, 2012 |
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GOLAK SANTRA Vs. KAKALI SANTRA
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March 28, 2012 |
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GOLAM KARIM Vs. SARIFAN BIBI
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May 16, 2012 |
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GOLAM MEHABUB Vs. STATE OF STATE OF WEST BENGAL & ORS
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February 24, 2012 |
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GOLAM MOHAMMAD Vs. STATE OF WEST BENGAL & ORS.
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January 13, 2012 |
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GOLAM MORTAZA Vs. STATE OF WEST BENGAL AND OTHERS
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February 7, 2012 |
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GOLAM MUSTAFA HAIDARI Vs. SAYEED SHEKH
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February 15, 2012 |
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GOLAM NABI BISWAS Vs. STATE OF WEST BENGAL
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July 24, 2012 |
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GOLAM RABBANI Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
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July 16, 2012 |
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GOLAM RABBANI Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
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July 17, 2012 |
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GOPA ROY Vs. DR. GOBINDA DEBNATH
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February 1, 2012 |
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GOPA ROY CHOWDHURY Vs. SOUMEN ROY CHOWDHURY AND ORS.
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January 30, 2012 |
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GOPAL CHANDRA DATTA Vs. THE STATE OF WEST BENGAL & ORS.
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February 9, 2012 |
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GOPAL CHANDRA DUTTA Vs. THE STATE OF WEST BENGAL AND ORS.
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January 31, 2012 |
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GOPAL CHANDRA DUTTA & ANR Vs. STATE OF WEST BENGAL & ORS
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March 5, 2012 |
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GOPAL CHANDRA MALLIK Vs. THE STATE OF WEST BENGAL AND OTHERS
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January 13, 2012 |
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GOPAL CHANDRA MUKHERJEE Vs. MITA KARMAKAR
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April 18, 2012 |
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GOPAL DEY Vs. GHATAL MUNICIPALITY AND OTHERS
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February 24, 2012 |
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GOPAL GHOSH Vs. STATE & ORS.
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February 3, 2012 |
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GOPAL JAISWAL Vs. MASAND AGRITECH
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March 28, 2012 |
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GOPAL KHATICK Vs. CHAIRMAN CESC LIMITED
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August 16, 2012 |
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GOPAL MOHAN GHOSH Vs. STATE OF WEST BENGAL
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December 5, 2012 |
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GOPAL PANIGRAHI Vs. UNIVERSITY OF CALCUTTA & OTHERS
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February 7, 2012 |
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GOPAL PAUL Vs. THE STATE OF WEST BENGAL & ORS.
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August 21, 2012 |
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GOPAL PRASAD KANORIA Vs. TRADE SWIFT DEVELOPERS PRIVATE LIMITED
|
September 14, 2012 |
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GOPAL SINGH Vs. THE UNION OF INDIA AND OTHERS
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January 31, 2012 |
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GOPENDRA NATH DEB Vs. STATE OF WEST BENGAL & ORS.
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October 1, 2012 |
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GOPENDRANATH SARKAR Vs. STATE OF W.B. & ORS.
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March 19, 2012 |
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GOPESHWAR MAHATO Vs. STATE OF WEST BENGAL
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September 5, 2012 |
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GOPI NATH DALUI Vs. SUKUMAR BHUSAN NANDY
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December 7, 2012 |
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GOPI NATH DAS Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
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June 12, 2012 |
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GORA CHAND CHATTERJEE Vs. THE STATE OF WEST BENGAL & ORS.
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February 13, 2012 |
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GORA CHAND PAL Vs. NOMITA MONDAL
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July 31, 2012 |
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GORA CHAND PAL Vs. NOMITA MONDAL
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May 10, 2012 |
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GOUR CHANDRA ADHIKARY & ORS. Vs. STATE OF WEST BENGAL & ORS.
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February 23, 2012 |
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GOUR CHANDRA GHOSH AND OTHERS Vs. HOWRAH MUNICIPAL CORPORATION AND OTHERS
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January 11, 2012 |
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GOUR HALDER & ORS Vs. STATE OF WEST BENGAL & ORS
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February 7, 2012 |
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GOUR MOHAN DAS Vs. STATE
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July 6, 2012 |
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GOUR PADA SARKAR Vs. THE STATE OF WEST BENGAL & ORS.
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February 21, 2012 |
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GOURANGA DAS Vs. STATE OF WEST BENGAL
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December 5, 2012 |
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GOURI ROY Vs. BALAI ALIAS ASHISH MOHANTA
|
May 2, 2012 |
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GOURI SANKAR ROY Vs. THE KOLKATA MUNICIPAL CORPORATION AND OTHERS
|
January 13, 2012 |
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GOURI SEN Vs. NORTH BENGAL STATE TRANSPORT CORPORATION AND ANR
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May 16, 2012 |
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GOUTAM BANERJEE Vs. DEPAK BANERJEE & OTHERS
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September 25, 2012 |
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GOUTAM BASU Vs. R RANJAN
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January 5, 2012 |
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GOUTAM BHOWMICK ALIAS BHUIYA Vs. SHRIMATI SABITRI BHUIYA
|
January 4, 2012 |
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GOUTAM CHANDRA Vs. SRIKANTA BERIA
|
January 30, 2012 |
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GOUTAM DEY AND ORS. Vs. UNION OF INDIA AND ORS.
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January 3, 2012 |
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GOUTAM GHOSH Vs. STATE OF WEST BENGAL
|
September 24, 2012 |
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GOUTAM KUMAR ROY AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
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January 20, 2012 |
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GOUTAM SARKAR Vs. THE STATE OF WEST BENGAL AND ORS.
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January 4, 2012 |
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GOVIND PRASAD DALMIA Vs. WEST BENGAL STATE ELECTRICITY BOARD
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October 9, 2012 |
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GRAND SUPPLY SERVICE & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
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January 4, 2012 |
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GRAVIOUR PRINTING INDUSTRIES Vs. CESC LIMITED
|
April 25, 2012 |
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GREATWALL VANIJYA LIMITED Vs. BENGAL WATERPROOF LIMITED & ORS.
|
February 6, 2012 |
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GUARANTCO LTD. Vs. CALCOM CEMENT INDIA LTD.
|
February 2, 2012 |
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GUJARAT NRE CO. LTD. AND ANOTHER Vs. M/S.GREGAARIUS ESTATES INCORPORATED AND OTHERS
|
January 10, 2012 |
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GUJARAT NRE COKE LTD. & ANR. Vs. M/S. GREGARIUS ESTATES INCORPORATED & ORS.
|
February 2, 2012 |
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GUJARAT NRE COKE LTD. AND ANOTHER Vs. M/S. GREGARIUS ESTATES INCORPORATED AND OTHERS
|
January 27, 2012 |
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GUJRAT NRE COKE LIMITED & ANR. Vs. GREGARIOUS ESTATES INCORPORATED & ORS.
|
July 31, 2012 |
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GUNADHAR MAJHI & ORS Vs. STATE OF WEST BENGAL & ANR
|
February 1, 2012 |
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GUNADHAR SARKAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR
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September 4, 2012 |
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GUNENDRA CHANDRA MITRA Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION
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August 7, 2012 |
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GUNESWAR ROY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
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June 12, 2012 |
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GURUDAS ADAK Vs. THE STATE OF WEST BENGAL & ORS.
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February 23, 2012 |
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GURUPADA PRAMANIK AND ORS. Vs. GANGADHAR MISTRY AND ORS.
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January 4, 2012 |
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GURUPROSAD CHAKRABORTY & ANR. Vs. UMARANI KUNDU CHOWDHURY & ORS.
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June 15, 2012 |
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GYANTI DEVI Vs. SHANTI DEVI
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April 16, 2012 |
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HAFIZ AHMED KHAN Vs. TAPASI DAS
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July 13, 2012 |
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HAHNEMANN LABORATORY LTD Vs. HAHNEMANN INDIA LABORATORIES
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February 3, 2012 |
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HAIDRUS AND ANOTHER Vs. SMT. RATNA KUMARI
|
December 20, 2012 |
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HALDIA BULK TERMINALS PRIVATE LIMITED Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
|
December 19, 2012 |
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HALDIA PETROCHEMICALS LIMITED Vs. CHATTERJEE PETROCHEM
|
May 18, 2012 |
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HALDIA PETROCHEMICALS LTD. Vs. CHATTERJEE PETROCHEM COMPANY & ORS.
|
December 20, 2012 |
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HANIF CHOWDHURY Vs. STATE
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March 13, 2012 |
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HANSWATI Vs. ANDAMAN & NICOBAR ADMINISTRATION
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March 30, 2012 |
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HARADHAN BADYAKAR Vs. DISTRICT PRIMARY SCHOOL COUNCIL, BURDWAN AND OTHERS
|
May 10, 2012 |
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HARADHAN BHATTACHARJEE Vs. STATE BANK OF INDIA
|
August 17, 2012 |
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HARADHAN DAS Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 17, 2012 |
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HARADHAN MAHATO Vs. THE STATE OF WEST BENGAL & ANR.
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January 17, 2012 |
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HARAN GHATAK & ORS. Vs. STATE OF WEST BENGAL & ORS.
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January 3, 2012 |
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HARENDRA NATH ROY Vs. STATE OF WEST BENGAL
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September 5, 2012 |
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HARI NANDI Vs. STATE OF WEST BENGAL
|
May 10, 2012 |
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HARI PADA SAMANTA Vs. STATE OF WEST BENGAL
|
August 28, 2012 |
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HARI PRAKASH THAKUR Vs. STATE
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January 19, 2012 |
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HARIPADA GIRI Vs. STATE OF WEST BENGAL & ORS.
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January 3, 2012 |
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HARIPADA MAHATO Vs. STATE OF WEST BENGAL
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December 21, 2012 |
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HARISH CHANDRA WADHWA AND OTHERS Vs. GHOSH BROTHERS HOSPITALITY PVT. LTD.
|
January 18, 2012 |
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HARISH KUMAR SETH Vs. EASTERN COALFIELDS LIMITED & ORS
|
April 5, 2012 |
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HARSH VARDHAN LODHA Vs. DEVENDRA KUMAR MANTRI
|
August 23, 2012 |
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HARSH VARDHAN LODHA Vs. NAWAL KISHORE KEJRIWAL
|
December 13, 2012 |
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HARSH VARDHAN LODHA & ORS. Vs. AJAY KUMAR NEWAR & ORS.
|
February 23, 2012 |
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HARSHAVARDHAN SANCHETI Vs. BAR COUNCIL OF WEST BENGAL
|
February 13, 2012 |
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HARU MOHAN GHORA Vs. STATE OF WEST BENGAL
|
July 31, 2012 |
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HARUN Vs. STATE OF WEST BENGAL AND ORS.
|
January 18, 2012 |
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HASEM ALI MALLICK Vs. ABAD ALI MALLICK
|
October 16, 2012 |
|
HASIBUL MALLICK @ KANA Vs. THE STATE OF WEST BENGAL
|
July 2, 2012 |
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HATAGRIB PANCHADHYAI Vs. STATE OF WEST BENGAL & ORS.
|
February 14, 2012 |
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HAYAT SK Vs. STATE OF WEST BENGAL
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August 22, 2012 |
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HDFC BANK LIMITED Vs. AMIT ROY CHOWDHURY
|
September 28, 2012 |
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HDFC BANK LIMITED Vs. AMIT ROY CHOWDHURY
|
October 4, 2012 |
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HEIGHT INSURANCE SERVICES LTD Vs. DY COMMISSIONER OF INCOME TAX
|
May 4, 2012 |
|
HEM KUMAR BARMAN Vs. STATE OF W.B.
|
December 5, 2012 |
|
HEMANTA BYABORTHA Vs. UTTAM SASMAL
|
July 24, 2012 |
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HEWLETT PACKARD INDIA SALES P. LTD. Vs. JALAN INFOTECH P. LTD.
|
December 3, 2012 |
|
HIJLI CO OPERATIVE DEVELOPMENT SOCIETY LTD. Vs. STATE OF WEST BENGAL
|
September 17, 2012 |
|
HIMADRI CHEMICALS AND INDUSTRIES LTD Vs. STEEL AUTHORITY OF INDIA LTD
|
April 11, 2012 |
|
HIMADRI SEKHAR BISWAS Vs. DIRECTOR OF SCHOOL OF EDUCATION
|
September 25, 2012 |
|
HIMANGSHU CHOUDHURY Vs. STATE OF WEST BENGAL AND OTHERS
|
February 23, 2012 |
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HIMANGSHU RANJAN DUTTA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
|
July 25, 2012 |
|
HIMANGSU RAY PAREKH Vs. DEBENDRA KUMAR CHOWDHURY
|
June 13, 2012 |
|
HIMANSU GHORAI Vs. THE STATE OF WEST BENGAL & ORS.
|
January 30, 2012 |
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HIND CONTAINERS PVT. LTD. Vs. COMMISSIONER I. TAX, W.B.
|
January 6, 2012 |
|
HINDUJA LEYLAND FINANCE LTD. Vs. MEKAIL ISLAM & ANR.
|
February 22, 2012 |
|
HINDUSTAN MOTORS LTD. Vs. SANT KUMAR SHARMA & ORS.
|
February 2, 2012 |
|
HINDUSTAN NATIONAL GLASS AND INDUSTRIES LIMITED Vs. BADRILAL CHAUHAN
|
April 17, 2012 |
|
HINDUSTAN PETROLEUM CORPOATION LTD. Vs. S.K.BANERJEE @ SUCHIT KUMAR BANERJEE
|
May 11, 2012 |
|
HINDUSTAN PETROLEUM CORPORATION LTD Vs. BARUN SANKAR CHATTERJEE
|
January 16, 2012 |
|
HINDUSTAN UNILEVER LIMITED Vs. DHARITRI TRADING AGENCY & ORS.
|
February 21, 2012 |
|
HINDUSTAN UNILEVER LTD Vs. RECKITT BENCKISER INDIA LTD
|
June 25, 2012 |
|
HINDUSTAN UNILEVER LTD Vs. RECKITT BENCKISER
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July 10, 2012 |
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HINDUSTHAN COPPER LTD Vs. INTEGRAL CONSTRUCTION COMPANY INDIA
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August 13, 2012 |
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HINDUSTHAN ENGG. & INDUSTRIES LTD. Vs. COMMR. OF C. EX., KOLKATA-IV
|
December 5, 2012 |
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HINDUSTHAN ENGINEER & INDUSTRIES LTD. Vs. UNION OF INDIA
|
May 10, 2012 |
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HINDUSTHAN PILKINGTON GLASS WORKS LTD Vs. WELLWORTH VANIJYA PVT LTD
|
August 22, 2012 |
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HINDUSTHAN TOBACCO COMPANY Vs. COMMISSIONER OF INCOME TAX
|
August 30, 2012 |
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HIRA DAS & ORS. Vs. ORIENTAL INSURANCE CO. LTD.
|
April 12, 2012 |
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HIRAK KUMAR BANERJEE Vs. BANGIYA GRAMIN VIKASH BANK
|
August 23, 2012 |
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HIRALAL SAHA Vs. STATE OF WEST BENGAL
|
May 14, 2012 |
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HIRANMOY DEY Vs. NATIONAL INSURANCE COMPANY LIMITED
|
January 20, 2012 |
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HOOGHLY CO OPERATIVE CREDIT BANK LTD Vs. GOBINDA CHANDRA SAHA
|
August 30, 2012 |
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HOOGHLY INFRASTRUCTURE PRIVATE LIMITED & ANR. Vs. CONTROLLING AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT, 1972 & ORS.
|
February 17, 2012 |
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HOTEL LAKSHMI BAR & RESTAURANT Vs. LT. GOVERNOR
|
September 24, 2012 |
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HOTELIER AND ASSOCIATES Vs. KOLKATA MUNICIPAL CORPORATION
|
March 6, 2012 |
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HOWRAH DISTRICT PRIMARY SCHOOL COUNCIL Vs. SYED MINHAZ HASSAN
|
August 14, 2012 |
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HOWRAH TRADING CO. PVT. LTD. AND OTHERS Vs. GOPAL KRISHNA JALAN AND OTHERS
|
January 9, 2012 |
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HRISHIKESH MONDAL Vs. STATE OF W B
|
August 14, 2012 |
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HUDING KURI HANSDA Vs. STATE
|
November 21, 2012 |
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HUJUR SK Vs. STATE
|
January 18, 2012 |
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HUMAYAN PROPERTIES LTD Vs. BANWARI LALL
|
April 16, 2012 |
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I K MERCHANTS & ANR Vs. STATE OF RAJASTHAN & ORS
|
August 14, 2012 |
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ILA GIRI Vs. THE STATE OF WEST BENGAL & ORS.
|
February 1, 2012 |
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ILA SARKAR Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
|
August 7, 2012 |
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IMECO LTD Vs. BEML LTD
|
October 18, 2012 |
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IMRAN AHMED Vs. UNION OF INDIA & ORS
|
July 10, 2012 |
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IN MATTE OF: EMAMI LIMITED Vs. TRIMURTI TEXTILE INDUSTRIES
|
July 4, 2012 |
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IN MATTER : ANIJ SK @ ANIS SK & ANR Vs. STATE
|
January 18, 2012 |
|
IN MATTER OF : RAHUL PRADHAN (NEWAR) Vs. STATE
|
January 18, 2012 |
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IN MATTER OF RAM CHARAN PAL Vs. STATE
|
September 19, 2012 |
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IN MATTER OF SURHID GHOSHAL Vs. STATE
|
September 19, 2012 |
|
IN MATTER OF: CHITRA SENGUPTA Vs. KOLKATA MUNICIPAL CORPN. & ORS.
|
February 16, 2012 |
|
IN RE Vs. JAMUNA THAPA
|
September 17, 2012 |
|
IN RE Vs. PARUL KHATOON
|
November 21, 2012 |
|
IN RE Vs. STATE
|
July 16, 2012 |
|
IN RE : ARVIND SINGH @ MURLIDHARAN Vs. STATE
|
January 2, 2012 |
|
IN RE : BENGAL IMMUNITY LTD. (IN LIQUIDATION) Vs. ABC
|
August 2, 2012 |
|
IN RE : BHARAT KUMAR MONDAL AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
|
February 22, 2012 |
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IN RE : DEBABRATRA KUMAR AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
|
February 16, 2012 |
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IN RE : JUGAL CHANDRA MANNA Vs. THE STATE OF WEST BENGAL AND OTHERS
|
December 25, 2012 |
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IN RE : NANI GOPAL PANDIT Vs. THE STATE OF WEST BENGAL AND OTHERS
|
December 25, 2012 |
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IN RE : RADHAGOBINDA KARAN Vs. THE STATE OF WEST BENGAL AND OTHERS
|
December 25, 2012 |
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IN RE : RAM NARAYAN SINGH MEMORIAL HIGH SCHOOL Vs. THE KOLKATA MUNICIPAL CORPORATION & ORS.
|
January 30, 2012 |
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IN RE : RUMA BOSE Vs. STATE
|
November 21, 2012 |
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IN RE : SAHALOM MOLLA Vs. STATE
|
January 4, 2012 |
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IN RE : SRI TAMAL TARAFDAR Vs. STATE
|
January 20, 2012 |
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IN RE, DILIP DAS Vs. STATE
|
January 10, 2012 |
|
IN RE, SUNIL KUMAR GUPTA Vs. STATE
|
January 5, 2012 |
|
IN RE., ASRAF ALI MUNSI Vs. STATE
|
January 2, 2012 |
|
IN RE: A. B. MD. MUSFEQOOS SALEHIN Vs. STATE
|
September 11, 2012 |
|
IN RE: AMIT KUMAR DEB @ AMIT DEB Vs. STATE
|
November 2, 2012 |
|
In Re: An application under Section 482 read with Section 397 of the Code of Criminal Procedure Re: Asraf Ali Munsi Vs. STATE
|
January 2, 2012 |
|
IN RE: APPELLATE AUTHORITY Vs. STATE
|
July 3, 2012 |
|
IN RE: ARATI JANA Vs. STATE
|
February 16, 2012 |
|
IN RE: ATANU MONDAL Vs. STATE
|
February 23, 2012 |
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IN RE: BHAGWATI TALWAR Vs. STATE
|
September 10, 2012 |
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IN RE: BISWANATH TEWARY AND ORS. Vs. STATE
|
January 19, 2012 |
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IN RE: CASTRON MINING LIMITED Vs. STATE
|
July 6, 2012 |
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IN RE: DEBAPRIYA DAS Vs. STATE
|
January 13, 2012 |
|
IN RE: JAKIR KHAN @ JAKER Vs. STATE
|
May 14, 2012 |
|
IN RE: M/S. SARAF AUTO FINANCE AND ANOTHER Vs. STATE
|
January 3, 2012 |
|
IN RE: MD. BELAL HOSSAIN Vs. STATE
|
September 5, 2012 |
|
IN RE: NEERAJ KEJRIWAL AND OTHERS Vs. STATE
|
January 19, 2012 |
|
IN RE: SABYASACHI DUTTA Vs. STATE
|
December 18, 2012 |
|
IN RE: SAHADEB BANERJEE Vs. STATE
|
February 23, 2012 |
|
IN RE: SATYA VENTURES (P) LTD Vs. STATE
|
May 17, 2012 |
|
IN RE: SHAW WALLANCE & COMPANY LTD. Vs. STATE
|
October 3, 2012 |
|
IN RE: SK. MOFIDUL ISLAM AND OTHERS Vs. STATE
|
January 2, 2012 |
|
IN RE: SK. REJAUL HAQUE @ SK. REJABUL @ REJAUL HAQUE Vs. STATE
|
September 7, 2012 |
|
IN RE: SMITA AGARWALA Vs. STATE
|
November 21, 2012 |
|
IN RE: SRI. DEBASIS CHAUDHURI Vs. STATE
|
September 6, 2012 |
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IN RE: TANTIA CONSTRUCTIONS LIMITED AND ROAD BUILDER (M) SDN BHD Vs. STATE
|
February 22, 2012 |
|
IN THE FUNIA DONE Vs. STATE
|
September 14, 2012 |
|
IN THE GOODS OF: SHREE KISHAN JHUNJHUNWALA, DECEASED Vs. BISWANATH JHUNJHUNWALA & ORS.
|
February 14, 2012 |
|
IN THE MATTER OF Vs. SYED MD REJA ALIAS GORA
|
July 31, 2012 |
|
IN THE MATTER OF : ALOK KR. KUNDU & ANR. Vs. HOWRAH MUNICIPAL CORPORATION & ORS.
|
January 5, 2012 |
|
IN THE MATTER OF : ALTAB HOSSAIN & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
January 20, 2012 |
|
IN THE MATTER OF : ARUN KUMAR BASU Vs. STATE OF WEST BENGAL & ORS.
|
January 24, 2012 |
|
IN THE MATTER OF : BAKUL CHAKRABORTY Vs. THE KOLKATA MUNICIPAL CORPN. & ORS.
|
January 4, 2012 |
|
IN THE MATTER OF : BIJOY KUMAR PAUL Vs. STATE
|
January 18, 2012 |
|
IN THE MATTER OF : DHIRENDRA JHA Vs. STATE
|
March 27, 2012 |
|
IN THE MATTER OF : DULAL SARKAR Vs. STATE
|
March 19, 2012 |
|
IN THE MATTER OF : GANESH CHANDRA ROY AND ORS. Vs. STATE
|
January 19, 2012 |
|
IN THE MATTER OF : GOUTAM RAY Vs. STATE
|
January 19, 2012 |
|
IN THE MATTER OF : HIMADRI SEKHAR MUKHERJEE Vs. STATE
|
January 13, 2012 |
|
IN THE MATTER OF : JHARNA GANGULY Vs. STATE
|
March 15, 2012 |
|
IN THE MATTER OF : KAJAL DE Vs. STATE OF WEST BENGAL & ORS.
|
January 13, 2012 |
|
IN THE MATTER OF : KETAKI BERA Vs. STATE
|
January 27, 2012 |
|
IN THE MATTER OF : KHOKAN DAS Vs. STATE
|
January 2, 2012 |
|
IN THE MATTER OF : KUNAL PODDAR Vs. STATE
|
March 20, 2012 |
|
IN THE MATTER OF : MANI BHUSAN SEN Vs. STATE
|
March 20, 2012 |
|
IN THE MATTER OF : MD. BECHAN @ ZAKIR Vs. STATE
|
January 27, 2012 |
|
IN THE MATTER OF : MD. IMTIAZ ALAM Vs. STATE
|
January 5, 2012 |
|
IN THE MATTER OF : MUKESH SAHA Vs. THE DUM DUM MUNICIPALITY & ORS.
|
January 4, 2012 |
|
IN THE MATTER OF : NITYA GOPAL CHAKRABORTY Vs. THE STATE OF WEST BENGAL & ORS.
|
January 17, 2012 |
|
IN THE MATTER OF : NITYA PROSAD MUKHERJEE Vs. STATE
|
March 6, 2012 |
|
IN THE MATTER OF : PARUL BERA Vs. STATE
|
March 1, 2012 |
|
IN THE MATTER OF : RADHESHYAM AGARWAL & ORS. Vs. STATE
|
February 17, 2012 |
|
IN THE MATTER OF : RAGHUNATH MONDAL Vs. STATE OF WEST BENGAL & ORS.
|
January 17, 2012 |
|
IN THE MATTER OF : RAVI SHANKAR DWARY Vs. STATE
|
March 22, 2012 |
|
IN THE MATTER OF : SAGARIKA PAL (NEE PAUL) Vs. STATE
|
January 27, 2012 |
|
IN THE MATTER OF : SHEIK MD. HANIF Vs. STATE
|
January 31, 2012 |
|
IN THE MATTER OF : SRI KALIPADA DAS Vs. STATE OF WEST BENGAL & ORS.
|
January 9, 2012 |
|
IN THE MATTER OF : SRI SHANTANIR BHOWMIK Vs. PANIHATI MUNICIPALITY & ORS.
|
January 27, 2012 |
|
IN THE MATTER OF : SRI SUBRATA CHAKRABORTY & ANR. Vs. THE RAJARHAT GOPALPUR MUNICIPALITY & ORS.
|
January 10, 2012 |
|
IN THE MATTER OF : SRI SWAPAN KR. GOSWAMI & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
January 24, 2012 |
|
IN THE MATTER OF : SRI TARAK CHANDRA MAL Vs. THE STATE OF WEST BENGAL & ORS.
|
January 4, 2012 |
|
IN THE MATTER OF : SYEDA SHAKINA BEGUM & ANR. Vs. THE KOLKATA MUNICIPAL CORPORATION & ORS.
|
January 5, 2012 |
|
IN THE MATTER OF AMIT AGARWALA Vs. STATE
|
January 6, 2012 |
|
IN THE MATTER OF AOP INDIA PRIVATE LIMITED Vs. STATE
|
September 14, 2012 |
|
IN THE MATTER OF ASHOK DEYASI AND ORS. Vs. STATE
|
January 25, 2012 |
|
IN THE MATTER OF AVISHEK CHATTERJEE Vs. STATE
|
November 5, 2012 |
|
IN THE MATTER OF BABU BALA Vs. STATE
|
January 5, 2012 |
|
IN THE MATTER OF BHUSAN CHOWDHURY Vs. STATE
|
January 10, 2012 |
|
IN THE MATTER OF BISWANATH DAS Vs. STATE
|
January 4, 2012 |
|
IN THE MATTER OF KALYAN MAJI AND ANR. Vs. STATE
|
January 24, 2012 |
|
IN THE MATTER OF KAUSHIK KUMAR BARMAN AND ORS. Vs. STATE
|
January 17, 2012 |
|
IN THE MATTER OF MANASH MONDAL Vs. STATE
|
January 25, 2012 |
|
IN THE MATTER OF MANORANJAN SASMAL @ MANA Vs. STATE
|
January 3, 2012 |
|
IN THE MATTER OF MUKTA BAGDI AND ORS. Vs. STATE
|
January 24, 2012 |
|
IN THE MATTER OF NARAYAN CHATTERJEE @ NARU CHATTERJEE Vs. STATE
|
January 3, 2012 |
|
IN THE MATTER OF SADDAM HOSSAIN Vs. STATE
|
January 13, 2012 |
|
IN THE MATTER OF SIRAJ MONDAL AND ANR. Vs. STATE
|
January 13, 2012 |
|
IN THE MATTER OF SK. SANTU Vs. STATE
|
January 24, 2012 |
|
IN THE MATTER OF SWAPAN BISWAS Vs. STATE
|
January 18, 2012 |
|
IN THE MATTER OF SWAPAN PAUL Vs. STATE
|
January 30, 2012 |
|
IN THE MATTER OF TANMOY GHOSH AND ORS. Vs. STATE
|
January 4, 2012 |
|
IN THE MATTER OF: ASARI SK. @ SULTAN SK. AND ANR. Vs. STATE
|
January 17, 2012 |
|
IN THE MATTER OF: B.K. ENGINEERING WORKS Vs. THE K.M.C.
|
February 6, 2012 |
|
IN THE MATTER OF: BARUN KUMAR CHATTOPADHYAY Vs. STATE
|
January 3, 2012 |
|
IN THE MATTER OF: BAZLUR RAHAMAN MUSHI AND OTHERS Vs. STATE
|
January 20, 2012 |
|
IN THE MATTER OF: BIJAY KUMAR AGARWAL Vs. NARAYANI DEVI AGARWAL & ORS.
|
February 16, 2012 |
|
IN THE MATTER OF: BOSE INFRASTRUCTURE LTD. Vs. STATE
|
February 27, 2012 |
|
IN THE MATTER OF: CHANDRANATH CHATTERJEE Vs. STATE
|
January 3, 2012 |
|
IN THE MATTER OF: CLASSIC CREDIT LTD. (IN LIQN.) Vs. STATE
|
February 10, 2012 |
|
IN THE MATTER OF: GURUPADA CHOWDHARY Vs. STATE
|
January 3, 2012 |
|
IN THE MATTER OF: KAYCEE KALA FINVEST PVT LTD Vs. STATE
|
August 6, 2012 |
|
IN THE MATTER OF: M/S. CONSOLIDATED FIBRES AND CHEMICALS LTD. (IN LIQN.) Vs. STATE
|
February 10, 2012 |
|
IN THE MATTER OF: M/S. CYGNUS DEVELOPERS (INDIA) PVT. LTD. Vs. THE OFFICIAL LIQUIDATOR, HIGH COURT AT CALCUTTA
|
February 24, 2012 |
|
IN THE MATTER OF: M/S. RIJU CEMENT PVT. LTD. Vs. STATE
|
February 27, 2012 |
|
IN THE MATTER OF: MANIK MONDAL Vs. STATE
|
January 2, 2012 |
|
IN THE MATTER OF: MANORANJAN MIDYA & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
February 23, 2012 |
|
IN THE MATTER OF: MD. MAHBOOB ALAM Vs. KOLKATA MUNICIPAL CORPORATION. & ORS.
|
February 14, 2012 |
|
IN THE MATTER OF: MEDICA SYNERGIE PVT. LTD. Vs. SRI ARINDAM BOSE
|
February 3, 2012 |
|
IN THE MATTER OF: NAVIN CHANDRA OJHA Vs. CALCUTTA SAFE DEPOSIT CO. LTD. & ORS.
|
February 22, 2012 |
|
IN THE MATTER OF: NIMAI ACHARYA Vs. STATE
|
January 17, 2012 |
|
IN THE MATTER OF: PARTHA PAL Vs. STATE
|
January 20, 2012 |
|
IN THE MATTER OF: PETRON ENGINEERING CONSTRUCTION LIMITED Vs. STATE
|
February 6, 2012 |
|
IN THE MATTER OF: PRADYOT KUMAR DUTTA Vs. STATE
|
January 3, 2012 |
|
IN THE MATTER OF: PRATEEK WIRES PVT. LTD. Vs. MEHRA ELECTRIC COMPANY & ORS.
|
February 6, 2012 |
|
IN THE MATTER OF: PREMLAL DAS Vs. STATE
|
January 17, 2012 |
|
IN THE MATTER OF: SAHYOGI DISTRIBUTORS LTD. & ORS. Vs. CORPORATION BANK
|
February 14, 2012 |
|
IN THE MATTER OF: SRI SANTOSH JANY & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
|
February 16, 2012 |
|
IN THE MATTER OF: SUGAM INFRASTRUCTURE LTD. Vs. STATE
|
February 21, 2012 |
|
IN THE MATTER OF: TENZING SHERPA @ TENJING SHERPA AND ORS. Vs. STATE
|
January 2, 2012 |
|
IN THE MATTER OF: THE STATESMAN LIMITED AND BEGWANI TRADE Vs. STATE
|
February 8, 2012 |
|
IN THE MATTER OF: USHA MARTIN LTD. Vs. STATE
|
February 14, 2012 |
|
IN THE MATTER: BANSILAL LEISURE PARKS LTD. Vs. SALES TAX OFFICER, PARK STREET CHARGE & ORS.
|
February 17, 2012 |
|
INDIA STEAM LAUNDRY PRIVATE LIMITED & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
January 3, 2012 |
|
INDIAN IRON AND STEEL CO. LTD. Vs. UNION OF INDIA AND ORS.
|
January 9, 2012 |
|
INDIAN PERFORMING RIGHT SOCIETY LIMITED Vs. STATE OF WEST BENGAL
|
January 24, 2012 |
|
INDRAJIT SAHA Vs. STATE OF WEST BENGAL
|
May 16, 2012 |
|
INDRANATH BARMAN ALIAS RABIN Vs. THE STATE OF WEST BENGAL
|
August 1, 2012 |
|
INDRANI GHOSAL Vs. DULAL CHANDRA DAS
|
January 4, 2012 |
|
INDRANIL CHAKRABORTY & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
January 31, 2012 |
|
INDUS TOWER LTD. & ANR. Vs. COOCH BEHAR MUNICIPALITY & ORS.
|
January 27, 2012 |
|
INFINITY INFOTECH PARKS LTD. Vs. UNION OF INDIA
|
September 28, 2012 |
|
INSTITUTE FOR INDIAN LABOUR Vs. M/S TRANSCON ELECTRONICS PVT.LTD
|
February 13, 2012 |
|
INSTITUTE FOR INDIAN LABOUR Vs. CESC LIMITED
|
October 19, 2012 |
|
INSTITUTE FOR INDIAN LABOUR & ANR Vs. STATE OF WEST BENGAL & ANR
|
March 7, 2012 |
|
INSURANCE REGULATORY AND DEVELOPMENT AUTHORITY Vs. HERITAGE INSURANCE BROKERS PRIVATE LTD
|
May 17, 2012 |
|
IQBAL AHMED Vs. DISTRICT GRAND LODGE OF MARK MASTER MASON OF BENGAL
|
May 16, 2012 |
|
IRFAN AHMED KHAN Vs. STATE OF WEST BENGAL
|
August 27, 2012 |
|
ISHWAR LALL RAJAK Vs. STATE OF WEST BENGAL & ORS.
|
March 19, 2012 |
|
ISHWARI PRASAD SHAW Vs. BIBHUTI BHUSAN DUTTA
|
February 21, 2012 |
|
ISHWARNATH GUPTA Vs. PROBIR DAS @ KALUA
|
December 11, 2012 |
|
ISLAMIC REPUBLIC OF IRAN SHIPPING LINES Vs. MNB STEEL PRIVATE LIMITED
|
August 24, 2012 |
|
ITP LTD Vs. UNION OF INDIA
|
September 12, 2012 |
|
J D CASTING AND FORGING PVT LTD Vs. HANUMANDAS MEGHRAJ
|
April 4, 2012 |
|
J. KRISHNA KUMAR Vs. FAHIM TRADING COMPANY
|
January 9, 2012 |
|
J. MANI RAJ Vs. THE LIEUTENANT GOVERNOR AND OTHERS
|
March 29, 2012 |
|
J. RENGANATHAN Vs. TEHSILDAR, PORT BLAIR
|
February 1, 2012 |
|
J. THOMAS & CO. PVT. LTD Vs. M/S DEVENDRA & CO
|
October 12, 2012 |
|
J.K. AGRI GENETICS LTD Vs. UNION OF INDIA
|
September 10, 2012 |
|
JADAV SARKAR Vs. STATE OF WEST BENGAL
|
September 26, 2012 |
|
JAGABANDHU BUINYA Vs. STATE OF WEST BENGAL AND ANR.
|
January 5, 2012 |
|
JAGABANDHU SINGHA RAJAK Vs. SHIBASISH SINGHA
|
September 13, 2012 |
|
JAGADISH BOSE NATIONAL SCIENCE TALENT SEARCH Vs. RABINDRA NATH NASKAR
|
September 18, 2012 |
|
JAGADISH CHANDRA CHAKI Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 17, 2012 |
|
JAGADISH SINGH Vs. COMMISSIONER, KOLKATA MUNICIPAL CORPORATION
|
May 2, 2012 |
|
JAGADISH SINGH Vs. STATE OF WEST BENGAL
|
March 20, 2012 |
|
JAGANNATH BISWAS Vs. STATE
|
February 13, 2012 |
|
JAGANNATH DHANGAR Vs. COAL INDIA LTD. & OTHERS
|
September 18, 2012 |
|
JAGANNATH GANGULY AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 5, 2012 |
|
JAGANNATH PATRA Vs. STATE OF WEST BENGAL & ORS.
|
July 25, 2012 |
|
JAGDAMBA TEKRIWAL Vs. PARAGON HIGHRISE MAKERS PVT LTD & ANOTHER
|
October 9, 2012 |
|
JAGOJYOTI ROY Vs. STATE OF WEST BENGAL
|
April 4, 2012 |
|
JAHANARA BEGUM Vs. KANIZ FATEMA & ANR.
|
December 21, 2012 |
|
JAHAR LALV DAS Vs. STATE OF WEST BENGAL
|
April 19, 2012 |
|
JAHAR MONDAL Vs. SEIKH AASHAN ALI
|
October 3, 2012 |
|
JAHARLAL KANU Vs. DR. KRISHNENDU MUKHERJEE AND ORS.
|
January 24, 2012 |
|
JAI BALAJI INDUSTRIES LIMITRED Vs. UNION OF INDIA
|
December 7, 2012 |
|
JAI BALAJI INDUSTRIES LTD. Vs. DEPUTY COMMISSIONER OF CUS. (GROUP-IV)
|
June 15, 2012 |
|
JAI HIND PVT. LTD Vs. STATE OF WEST BENGAL
|
May 17, 2012 |
|
JAI SHANKAR SINGH Vs. STATE OF WEST BENGAL
|
June 28, 2012 |
|
JAISWAL TRADE AND COMMERCE PVT LTD Vs. STATE
|
January 18, 2012 |
|
JAKIR HOSSAIN Vs. STATE OF WEST BENGAL & OTHERS
|
September 24, 2012 |
|
JAKIR HUSSAIN Vs. BIJAY KUMAR JAYSWAL AND OTHERS
|
January 31, 2012 |
|
JALPAIGURU CENTRAL CO OPERATIVE BANK LTD Vs. RAKESH PURKAIT
|
June 4, 2012 |
|
JAMADAR AHMED Vs. STATE OF WEST BENGAL
|
March 27, 2012 |
|
JAMIRUDDIN Vs. SAHABUDDIN AHMED
|
December 12, 2012 |
|
JANAK SHARMA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 25, 2012 |
|
JATAI CHANDRA MONDAL Vs. SAKSHIGOPAL GHOSH & ORS.
|
February 10, 2012 |
|
JAVED AKHTAR Vs. DIBYENDU SEKHOR LAHIRI
|
February 21, 2012 |
|
JAVED SARWAR Vs. THE STATE OF WEST BENGAL & ORS.
|
January 5, 2012 |
|
JAY PROKAR BANSFORE Vs. UNION OF INDIA
|
January 19, 2012 |
|
JAYA RANI ROY Vs. STATE OF WEST BENGAL
|
July 16, 2012 |
|
JAYANTA CHAKRABORTY Vs. THE STATE OF WEST BENGAL & ORS.
|
April 5, 2012 |
|
JAYANTA CHAKROBARTY Vs. STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
|
JAYANTA DUTTA Vs. DHIRENDRA NATH DUTTA
|
September 12, 2012 |
|
JAYANTA GHOSH Vs. THE STATE OF WEST BENGAL & ORS.
|
October 18, 2012 |
|
JAYANTA KUMAR BHOWMICK Vs. STATE OF WEST BENGAL & ORS
|
February 8, 2012 |
|
JAYANTA KUMAR GHOSH Vs. UNION OF INDIA & ORS
|
September 10, 2012 |
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JAYANTA KUMAR GHOSH Vs. UNION OF INDIA
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September 5, 2012 |
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JAYANTA KUMAR GHOSH Vs. THE UNION OF INDIA & ORS.
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February 16, 2012 |
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JAYANTA KUMAR SEN Vs. NEMAI SEN
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January 27, 2012 |
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JAYANTA KUMAR SINHA Vs. STATE OF WEST BENGAL
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April 24, 2012 |
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JAYASRI GUHA Vs. SUKLA GHOSH
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March 21, 2012 |
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JCT LIMITED Vs. COMMISSIONER OF INCOME TAX
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August 30, 2012 |
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JEEVAN RAM Vs. LIEUTENANT GOVERNOR
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March 13, 2012 |
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JEEWANLAL (1929) LTD. Vs. SYNDICATE BANK
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February 27, 2012 |
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JENSON AND NICHOLSON INDIA LIMITED Vs. WORKMEN OF JENSON AND NICHOLSON LTD
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April 2, 2012 |
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JESSOP & CO. LTD. Vs. TECPRO SYSTEMS LTD. AND ANOTHER
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January 6, 2012 |
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JESSOP & CO. LTD. Vs. GIBRALTAR AIRSPRINGS PVT.LTD.
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February 15, 2012 |
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JESSOP AND CO LTD Vs. TECPRO SYSTEMS LTD
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July 2, 2012 |
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JESSOP AND CO. LTD Vs. ABHISHEK ENGINEERING
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December 18, 2012 |
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JESSY JOHN Vs. UNION TERRITORY ADMINISTRATION
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September 24, 2012 |
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JHANTU BARMAN Vs. STATE OF WEST BENGAL
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August 10, 2012 |
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JHARNA PALIT Vs. THE STATE OF WEST BENGAL & ORS.
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October 18, 2012 |
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JHARNA SAHA Vs. STATE OF WEST BENGAL
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August 23, 2012 |
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JHARNA SARKAR Vs. NITISH MOHAN SANYAL
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June 20, 2012 |
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JIBAN RATAN CHATTERJEE Vs. SAKTINATH MUKHERJEE
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August 2, 2012 |
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JIBENDRA NATH GHOSH Vs. STATE OF WEST BENGAL AND ORS.
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January 17, 2012 |
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JIBENDRA PRASAD DAS Vs. STATE OF WEST BENGAL AND OTHERS
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January 27, 2012 |
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JITENDRA NATH KHATUA Vs. BINODINI MONDAL AND ANR.
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January 3, 2012 |
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JITENDRA PRASAD SHUKLA Vs. DOLA BANERJEE
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July 6, 2012 |
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JNNURM BUS OPERATORS WELFARE ASSOCIATION AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
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January 4, 2012 |
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JOGENDRA KRISTO DUTT Vs. NRIPENDRA KRISTO DUTT & OTHERS
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February 15, 2012 |
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JOHNSON KOSHY Vs. MADHU MOHANAN
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January 11, 2012 |
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JOY ROY Vs. STATE OF WEST BENGAL
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December 7, 2012 |
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JOYDEB KUMAR HALDER Vs. DIBYEN MUKHERJEE
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December 5, 2012 |
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JOYDEV SADHU Vs. STATE OF WEST BENGAL & ORS.
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February 27, 2012 |
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JOYGOPAL MONDAL Vs. PRATIMA MONDAL
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March 15, 2012 |
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JOYITA GHOSH (SARKAR) Vs. AMIT KUMAR SARKAR
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January 4, 2012 |
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JOYNAGAR Vs. THE STATE OF WEST BENGAL & ORS.
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February 21, 2012 |
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JUGAL KISHORE SADANI Vs. MD ANWAR KHAN
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July 3, 2012 |
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JYOTI SEN Vs. THE COMMISSIONER OF INCOME TAX
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February 17, 2012 |
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JYOTIRMAY NANDI Vs. THE STATE OF WEST BENGAL & ORS.
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October 16, 2012 |
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JYOTIRMOY CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS.
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January 11, 2012 |
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JYOTSNA SAHA Vs. STATE OF WEST BENGAL & ORS.
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January 19, 2012 |
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JYOTSONA DHARA (PANDIT) Vs. THE STATE OF WEST BENGAL & ORS.
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February 22, 2012 |
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K UMAR Vs. MANAGER SYNDICATE BANK
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March 16, 2012 |
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K. CHELLAIAH Vs. SASIVARNAM
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September 20, 2012 |
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K. RAJESH KUMAR Vs. UNION OF INDIA & OTHERS
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September 6, 2012 |
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K.A.REHMAN Vs. STATE
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September 21, 2012 |
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K.V.S. KRISHNAN Vs. COAL INDIA LIMITED
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February 15, 2012 |
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KABARI PRIVATE LIMITED Vs. SHRIMATI ILA BASU & ORS.
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January 24, 2012 |
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KABEERIYYA MASJID COMMITTEE Vs. LIEUTENANT GOVERNOR
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February 6, 2012 |
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KABUL HOSSAIN ALIAS KABUL HOSSEN ALIAS KABUL ISLAM Vs. STATE OF WEST BENGAL
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August 28, 2012 |
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KAJAL BARAN DAS Vs. SANTA DAS @ BAG
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October 17, 2012 |
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KAJAL KUMAR SAHA Vs. SOURAV MITRA
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March 15, 2012 |
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KAJAL MAGHI Vs. THE STATE OF WEST BENGAL & ORS.
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July 18, 2012 |
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KAJAL PAL Vs. NATIONAL INSURANCE CO LTD
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March 7, 2012 |
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KAJAL RANI SINGHA Vs. W.B.S.E.D.C.L AND ORS.
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January 17, 2012 |
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KAJAL REKHA BIBI @ KAJAL REKHA Vs. STATE OF WEST BENGAL AND ANR.
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January 19, 2012 |
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KAJAL SENGUPTA Vs. STATE OF WEST BENGAL
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November 30, 2012 |
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KAKALI MAHATA Vs. THE STATE OF WEST BENGAL AND ORS.
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January 4, 2012 |
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KAKALI MONDAL Vs. AMIT JYOTI BHATTACHARYA AND ANR.
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January 13, 2012 |
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KAKALI NASKAR Vs. THE STATE OF WEST BENGAL & ORS.
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February 7, 2012 |
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KALI CHARAN DAS Vs. STATE OF WEST BENGAL
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May 11, 2012 |
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KALI NARAYAN ROY Vs. DILIP KUMAR ROY CHOUDHURY
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May 2, 2012 |
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KALIPADA GHOSH Vs. THE STATE OF WEST BENGAL & ORS.
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October 19, 2012 |
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KALIPADA MAITY Vs. NAKUL CHANDRA SANTRA
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May 9, 2012 |
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KALIPADA SAHA Vs. SUDHANGSHU SAU & ORS.
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March 27, 2012 |
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KALIPASAD PAUL Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS
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May 17, 2012 |
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KALLAL BHATTACHARJEE Vs. THE STATE OF WEST BENGAL & ORS.
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February 17, 2012 |
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KALOBARAN MAITY Vs. STATE OF WEST BENGAL
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July 10, 2012 |
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KALPANA PATRA & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
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February 13, 2012 |
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KALPANA PRADHAN Vs. BIBI RANI JANA
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December 20, 2012 |
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KALPANA RANI DUTTA Vs. CONCORDE CO OPERATIVE HOUSING SOCIETY LTD
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April 20, 2012 |
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KALPANA SINGHA Vs. SUNIL KUMAR SINGHA
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June 22, 2012 |
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KALYAN CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS
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April 5, 2012 |
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KALYAN CHATTOPADHYAY Vs. THE STATE OF WEST BENGAL & ORS.
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February 23, 2012 |
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KALYAN KANTI CHOWDHURY Vs. MITHU CHOWDHURY
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March 28, 2012 |
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KALYAN MAJUMDAR Vs. STATE
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February 27, 2012 |
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KALYANI PAL Vs. THE STATE OF WEST BENGAL & ORS.
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October 18, 2012 |
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KAMAKHYA SINGH DEO Vs. MODULA INDIA
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August 24, 2012 |
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KAMAL DEY Vs. G. K. PILLAI & ORS.
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February 1, 2012 |
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KAMAL KUMAR GHOSH Vs. CALCUTTA STATE TRANSPORT CORPORATION & ORS
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September 4, 2012 |
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KAMAL KUMAR ISHORE Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
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July 17, 2012 |
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KAMAL RANJAN DAS Vs. STATE
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June 5, 2012 |
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KAMAL SK. Vs. STATE OF WEST BENGAL
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January 25, 2012 |
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KAMALA BIBI Vs. NURUL ISLAM AND ORS.
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January 9, 2012 |
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KAMALA DEBI MUKHERJEE Vs. SAMIR ROY
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June 19, 2012 |
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KAMALESH GHOSH Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
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July 17, 2012 |
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KAMALPUR SUGAR & INDUSTRIES LTD. (IN LIQN.) Vs. INDIA FINANCE LTD.
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February 10, 2012 |
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KAMARHATTY POWER LTD Vs. STATE OF W B
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August 14, 2012 |
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KAMARPOLE SAMAJ KALYAN SAMITY Vs. STATE OF WEST BENGAL & ORS
|
January 27, 2012 |
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KAMINI ROY Vs. STATE & ORS.
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February 22, 2012 |
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KANAI LAL SARKAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
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July 18, 2012 |
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KANAILAL MUKHERJEE Vs. CALCUTTA DOCK LABOUR BOARD
|
April 2, 2012 |
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KANAK LALL SEAL AND ANOTHER Vs. VIJAYA BAL VIDYALAYA
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January 4, 2012 |
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KANAK MAJUMDAR Vs. INDRANI ROY
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October 4, 2012 |
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KANAK PRAMANIK Vs. INDRAJIT BANDOPADHYAY
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July 24, 2012 |
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KANAK PRAVA DAS Vs. PRAHLAD KUMAR MAITY
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July 5, 2012 |
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KANAK PROJECTS LIMITED Vs. OIL AND NATURAL GAS CORPORATION LIMITED
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April 12, 2012 |
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KANAN SAMADDAR & OTHERS Vs. SHRI GIRISH ARORA
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March 15, 2012 |
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KANANBALA MALIK Vs. THE STATE OF WEST BENGAL AND ORS.
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January 4, 2012 |
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KANAT GOPINATH AND OTHERS Vs. KOLKATA MUNICIPAL CORPORATION AND OTHERS
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January 11, 2012 |
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KANIKA DUTTA Vs. SHIRSHENDU DUTTA
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January 31, 2012 |
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KANIKA MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
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January 17, 2012 |
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KANISHKA PANDA Vs. THE STATE OF WEST BENGAL & ORS.
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February 2, 2012 |
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KANKA HASDA Vs. STATE OF WEST BENGAL
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September 26, 2012 |
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KANKANI ESTATE PRIVATE LIMITED Vs. ORIENTAL BANK OF COMMERCE
|
May 3, 2012 |
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KANORIA CHEMICALS AND INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX-IV
|
October 19, 2012 |
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KANU GOPAL SIKDAR Vs. STATE OF WEST BENGAL
|
July 17, 2012 |
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KARMU PRADHAN Vs. STATE
|
July 18, 2012 |
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KARTICK BID Vs. STATE
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January 27, 2012 |
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KARTICK CH. SAHA Vs. STATE AND ORS.
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January 25, 2012 |
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KARTICK CHANDRA DALUI Vs. STATE OF WEST BENGAL
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September 18, 2012 |
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KARTICK CHANDRA MAITY & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
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January 20, 2012 |
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KARTICK CHANDRA MONDAL Vs. SUNIL KUMAR PURKAIT
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April 18, 2012 |
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KARTICK CHANDRA SAHA Vs. STATE OF WEST BENGAL
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July 20, 2012 |
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KARTICK CHOUDHURY Vs. THE STATE OF WEST BENGAL & ORS.
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April 3, 2012 |
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KARTICK MONDAL Vs. STATE OF W.B. & ORS.
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March 19, 2012 |
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KARTICK RUIDAS Vs. STATE OF WEST BENGAL
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August 23, 2012 |
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KARTICK SUR & ORS Vs. STATE OF WEST BENGAL & ORS
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February 20, 2012 |
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KARUPUSWAMY Vs. ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
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March 30, 2012 |
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KASBAGOLA F.O.B. HIGH MADRASAH (H.S.) & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
July 31, 2012 |
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KASHED ALI SARDAR Vs. HAMIDA BIBI
|
January 30, 2012 |
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KATYANI GHOSH Vs. STATE OF WEST BENGAL
|
October 1, 2012 |
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KAUSAR ALI KHAN Vs. STATE OF WEST BENGAL AND OTHERS
|
January 24, 2012 |
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KAUSHALYA INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA AND ANOTHER
|
January 24, 2012 |
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KAUSHALYA INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA AND ANOTHER
|
January 30, 2012 |
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KAUSHIK DE Vs. STATE OF WEST BENGAL
|
June 12, 2012 |
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KAUSHIK PAHARI Vs. AD HOC PRESIDENT, DISTRICT PRIMARY SCHOOL BOARD
|
February 24, 2012 |
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KAUSHIK SAHA Vs. STATE OF WEST BENGAL
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March 27, 2012 |
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KAUSHIK TALUKDAR Vs. SUDHIR CHANDRA DAS
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December 20, 2012 |
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KAZI NABIYAT ALI Vs. THE UNION OF INDIA AND OTHERS
|
January 20, 2012 |
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KESHAB CHANDRA GHOSH Vs. SANDHYA RANI JANA
|
April 18, 2012 |
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KESHAB CHANDRA SAHA Vs. UNITED COMMERCIAL BANK
|
January 11, 2012 |
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KESHAB NASKAR Vs. STATE
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September 4, 2012 |
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KESHARSHYAM CONSTRUCTION P LTD Vs. COMFORT INDIA LIMITED
|
January 17, 2012 |
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KESHOV PRASAD SHAW Vs. KOLKATA MUNICIPAL CORPORATION
|
March 30, 2012 |
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KETABUL SK Vs. STATE
|
November 29, 2012 |
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KEYA BISWAS & OTHERS Vs. THE WEST BENGAL UNIVERSITY OF HEALTH SCIENCES & ORS.
|
January 17, 2012 |
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KHADIM INDIA LTD Vs. BATA INDIA LTD
|
August 2, 2012 |
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KHAITAN (INDIA) LTD Vs. MAHARSHI COMMERCE LTD
|
September 28, 2012 |
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KHANDAKAR MOMTAJUDDIN AHMED Vs. THE STATE OF WEST BENGAL & ORS.
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February 27, 2012 |
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KHOKAN CHAKRABORTY Vs. THE STATE OF WEST BENGAL AND ORS.
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January 4, 2012 |
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KHOKAN HALDER Vs. STATE OF WEST BENGAL
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September 28, 2012 |
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KHURSHID ALAM Vs. STATE
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December 17, 2012 |
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KHURSHIDA AHMED Vs. KOLKATA PORT TRUST
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July 16, 2012 |
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KINGSLEY INDUSTRIES LIMITED Vs. CHITAVALSAH JUTE MILLS LIMITED & ANR.
|
February 27, 2012 |
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KINKAR CHANDRA RANA Vs. HOWRAH MUNICIPAL CORPORATION AND OTHERS
|
January 9, 2012 |
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KIRAN SINGH Vs. STATE OF WEST BENGAL
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July 27, 2012 |
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KIRON CHOWDHURY AND OTHERS Vs. AMITAVA DEY AND OTHERS
|
January 27, 2012 |
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KISHALAY MUKHERJEE Vs. THE STATE OF WEST BENGAL AND OTHERS
|
February 13, 2012 |
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KISHAN BHANIRAMKA Vs. ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE XXIII KOLKATA
|
May 14, 2012 |
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KISHAN MIMANI Vs. INDU KOCHER
|
December 11, 2012 |
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KISHEN CHAND Vs. SMTI BHAGWANTI DEVI
|
March 6, 2012 |
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KISHEN LALL Vs. LIEUTENANT GOVERNOR
|
August 7, 2012 |
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KISHORE MAITY Vs. STATE OF WEST BENGAL & ORS
|
January 10, 2012 |
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KISHORI BALA Vs. STATE OF WEST BENGAL
|
June 29, 2012 |
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KOLAY PROPERTIES P LTD Vs. STATE OF WEST BENGAL
|
April 18, 2012 |
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KOLKATA IMPROVEMENT TRUST Vs. SARDARMULL KANKARIA
|
February 14, 2012 |
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KOLKATA MUNICIPAL CORPORATION AND ANOTHER Vs. NURUL HUDA LAYEK
|
January 4, 2012 |
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KOPEX-SHAFT SINKING COMPANY Vs. HINDUSTAN COPPER LIMITED
|
December 13, 2012 |
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KOSMOS HEALTHCARE PVT. LTD Vs. ASSTT. COMMR. OF C. EX.
|
September 19, 2012 |
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KOTAK MAHINDRA BANK LTD. Vs. SRINATHPUR TEA CO. LTD. AND ORS.
|
January 19, 2012 |
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KRISHNA CH. DE Vs. STATE OF W.B. & ORS.
|
March 5, 2012 |
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KRISHNA CHATTERJEE Vs. STATE OF WEST BENGAL
|
April 16, 2012 |
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KRISHNA COKE (INDIA) PVT. LTD. Vs. FAIRDEAL SUPPLIES PVT. LTD.
|
January 9, 2012 |
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KRISHNA GHOSH Vs. ANANTA BANERJEE AND ORS.
|
January 4, 2012 |
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KRISHNA KAMAL GOSWAMI Vs. CHIRANJIT ROYCHOWDHURY
|
January 20, 2012 |
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KRISHNA KUMAR RUNGTA & ANR. Vs. RESERVE BANK OF INDIA & ORS.
|
February 13, 2012 |
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KRISHNA KUMAR RUNGTA AND ANOTHER Vs. RESERVE BANK OF INDIA AND OTHERS
|
January 9, 2012 |
|
KRISHNA MURARI PANDEY Vs. UNION OF INDIA
|
January 18, 2012 |
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KRISHNA PADA Vs. STATE OF WEST BENGAL
|
September 24, 2012 |
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KRISHNA PADA DAS Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 25, 2012 |
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KRITTIBAS SARDAR Vs. STATE OF WEST BENGAL & ORS.
|
February 24, 2012 |
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KSB PROPERTIES PRIVATE LIMITED Vs. KSB AKTIENGESELLSCHAFT
|
December 5, 2012 |
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KULATEGHARI-KETERA SAMABAY KRISHI UNNAYN SAMITY LIMITED Vs. STATE OF WEST BENGAL
|
August 30, 2012 |
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KULTALI FOOD MARKETING PVT. LTD. & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
February 17, 2012 |
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KUMARI BHAGABATI SARKAR Vs. UNION OF INDIA AND OTHERS
|
January 2, 2012 |
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KUMARI SREYA SAMANTA Vs. STATE OF WEST BENGAL
|
May 16, 2012 |
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KUMKUM ALIAS ESRAT BEGUM Vs. MUNSHI ABUL KASEM NURUDDIN
|
December 5, 2012 |
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KUNAL KRISHNA DEB Vs. SAJAL CHOWDHURY AND ANR.
|
January 3, 2012 |
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KUNAL KUMAR BOSE AND ORS. Vs. DULAL CHANDRA BOSE AND ORS.
|
January 3, 2012 |
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KUNAL SAHA (DR) Vs. MR GORA CHAND DEY JASTICE (RETIRED)
|
September 21, 2012 |
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KURORAM BISWAS Vs. TEHATTA VILLAGE JITPUR UTTARPARA BARWARI
|
November 29, 2012 |
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KURSIA KHATUN @ MERINA KHATUN Vs. STATE
|
September 19, 2012 |
|
KUSH CHANDRA BARMAN Vs. STATE OF WEST BENGAL
|
May 4, 2012 |
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KUSUM JAIN Vs. VINAY KUMAR AGARWALLA
|
December 5, 2012 |
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KUTUBUDDINI MOLLA Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY
|
January 25, 2012 |
|
L & T FINANCE LTD. Vs. BHAGWANDAS AUTO FINANCE & ANR.
|
February 10, 2012 |
|
LAHOR SK @ LOHAR SK Vs. STATE
|
July 24, 2012 |
|
LAKSHAN DAS Vs. STATE OF WEST BENGAL & ORS.
|
February 3, 2012 |
|
LAKSHAN SARAN VERMA Vs. OM PRAKASH JAISWAL
|
March 27, 2012 |
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LAKSHI CHANDRA (DUTTA) Vs. THE STATE OF WEST BENGAL & ORS.
|
August 6, 2012 |
|
LAKSHMAN CHANDRA BERA Vs. STATE OF WEST BENGAL & ORS
|
January 31, 2012 |
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LAKSHMAN KUMAR DAS Vs. THE UNION OF INDIA & ORS.
|
January 10, 2012 |
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LAKSHMAN MANDAL Vs. THE STATE OF WEST BENGAL & ORS.
|
July 9, 2012 |
|
LAKSHMAN SETH Vs. STATE OF WEST BENGAL
|
July 13, 2012 |
|
LAKSHMI DE Vs. STATE OF WEST BENGAL
|
July 6, 2012 |
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LAKSHMI NARAYAN KUNDU Vs. SADHAN CHANDRA GHOSH
|
July 31, 2012 |
|
LAKSHMI NIWAS BANGUR Vs. REGIONAL PROVIDENT FUND COMMISSIONER, WEST BENGAL & ORS.
|
February 1, 2012 |
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LAKSHMI RANI PAN Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 31, 2012 |
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LALALIT KUMAR HALDAR Vs. STATE OF WEST BENGAL AND ORS
|
February 13, 2012 |
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LALIT KUMAR KHETTRY Vs. HAIMANTI DEB ROY
|
September 3, 2012 |
|
LALITA DAS Vs. STATE OF WEST BENGAL
|
April 27, 2012 |
|
LALTU @ DIPAK MUKHERJEE Vs. STATE
|
July 6, 2012 |
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LALTU MALLICK Vs. MINTU MALLICK
|
June 28, 2012 |
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LARICA ESTATES LIMITED Vs. SAMAR & SAMAR INFRASTRUCTURE DEVELOPMENT PVT. LTD. & ANR.
|
February 15, 2012 |
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LARSEN & TOUBRO LTD Vs. VISA POWER LTD
|
July 12, 2012 |
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LARSEN AND TOUBRO LTD Vs. VISA POWER LTD
|
August 14, 2012 |
|
LARSEN AND TOUBRO LTD Vs. VISA POWER LTD
|
July 10, 2012 |
|
LATE SURAJ NARAIN DAGA Vs. STATE
|
December 21, 2012 |
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LATIKA SARDAR AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
|
January 9, 2012 |
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LAXMI KANTA MAHATO Vs. THE STATE OF WEST BENGAL & ORS.
|
January 17, 2012 |
|
LEILA PASSAH Vs. MARGARET MADEIRA
|
July 18, 2012 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. NEW THEATRES LTD. (IN LIQN.) & ANR.
|
February 8, 2012 |
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LIKHU DAS Vs. THE STATE OF WEST BENGAL & ORS.
|
January 25, 2012 |
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LILA MAHATO & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
|
February 10, 2012 |
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LILA RAY Vs. STATE OF WEST BENGAL
|
October 10, 2012 |
|
LINDSAY DEVELOPERS PVT LTD & ANR Vs. THE K.M.C. & ORS.
|
February 15, 2012 |
|
LIPIKA DAS Vs. KOLKATA MUNICIPAL CORPORATION
|
August 31, 2012 |
|
LIPITA ADHIKARY Vs. THE STATE OF WEST BENGAL AND OTHERS
|
February 9, 2012 |
|
LMJ INTERNATIONAL LIMITED Vs. SLEEPWELL INDUSTRIES CO. LTD
|
September 28, 2012 |
|
LOKESH CHANDRA UKIL & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
|
February 15, 2012 |
|
LOKESH NAG Vs. UNION OF INDIA
|
October 18, 2012 |
|
LOKNATH GEM AND CONSTRUCTION PVT. LTD. AND ORS. Vs. KAUSHIK BASU AND ANR.
|
January 19, 2012 |
|
LOKNATH HANSDA Vs. THE STATE OF WEST BENGAL & ORS.
|
January 30, 2012 |
|
LOOMTEX ENGINEERING PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
December 14, 2012 |
|
LOOMTEX ENGINEERING PVT LTD Vs. JITENDRA NATH CHAUBEY
|
August 13, 2012 |
|
LOPAMUDRA DUTTA CHOWDHURY Vs. ABHIJIT DUTTA CHOWDHURY
|
October 19, 2012 |
|
LOTUS COMMODITIES PRIVATE LIMITED Vs. MR. ANIL KUMAR SETHI
|
February 15, 2012 |
|
LOURDES TEXTILES PVT. LTD. Vs. PAM INFRASTRUCTURE PROJECTS LTD.
|
January 25, 2012 |
|
M RAMESH Vs. UNION OF INDIA
|
March 16, 2012 |
|
M. C. MEHTA Vs. UNION OF INDIA & ORS.
|
February 22, 2012 |
|
M.P. ARUN Vs. THE STATE
|
March 14, 2012 |
|
M/S A.P. FASHIONS (P) LTD. Vs. COMM. OF INCOME TAX W.B
|
January 13, 2012 |
|
M/S EASTERN COALFIELDS LTD Vs. FALGUNI DASGUPTA
|
July 24, 2012 |
|
M/S KRISHNA STORE Vs. SHRI SATHISHWAR LALL AND ANOTHER
|
March 29, 2012 |
|
M/S N. GOCULDAS & CO. & ANR. Vs. THE SALES TAX OFFICER, FAIRLIE PLACE CHARGE AND OTHERS
|
February 1, 2012 |
|
M/S OCEAN SHELL CRAFT Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
|
March 12, 2012 |
|
M/S PRAMILA INTERNATIONAL Vs. UNION OF INDIA & ORS.
|
February 15, 2012 |
|
M/S SHABNAM SHELL CRAFTS Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
|
March 12, 2012 |
|
M/S. ADYAMA ENGINEERING CONCERNED Vs. LEARNED SECOND LABOUR COURT, WEST BENGAL & ORS.
|
February 10, 2012 |
|
M/S. AEROLITE BATTERY COMPANY AND ORS. Vs. JAGANNATH SHARMA AND ORS.
|
January 4, 2012 |
|
M/S. AJOY KUMAR JAIN AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 24, 2012 |
|
M/S. ASHIRBAD IMPES (P) LIMITED AND ANOTHER Vs. THE CALCUTTA MUNICIPAL CORPORATION AND ORS.
|
January 31, 2012 |
|
M/S. BALURGHAT TRANSPORT CO. Vs. M/S. WARDEX PHARMACEUTICALS P. LTD.
|
February 21, 2012 |
|
M/S. BHARAT BATTERY MANUFACTURING CO. PRIVATE LTD. & ANR. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER-II ETC. & ORS.
|
July 4, 2012 |
|
M/S. C D STEEL PVT. LTD. & ANR. Vs. M/S. TRANSMISSION & DISTRIBUTION (INDIA) LTD. & ANR.
|
February 9, 2012 |
|
M/S. CHOUDHURY CONSTRUCTION Vs. STATE OF WEST BENGAL
|
January 5, 2012 |
|
M/S. CRYSTAL FABRICATION PVT. LTD & ANR. Vs. REGIONAL PROVIDENT FUND COMMISSIONER & ORS.
|
July 10, 2012 |
|
M/S. D SILVA PRODUCTIONS Vs. ROSE VALLEY FILMS LTD. & RGM
|
February 15, 2012 |
|
M/S. DAGCON (INDIA) PVT. LTD. Vs. VEEKAY INTERNATIONAL
|
January 9, 2012 |
|
M/S. DIN CHEMICALS & COATINGS PVT. LTD. & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
|
October 5, 2012 |
|
M/S. DREDGING CORPORATION OF INDIA LTD. AND OTHERS Vs. RANJIT KISHORE MAJUMDER
|
January 11, 2012 |
|
M/S. DUNLOP INDIA LTD. Vs. M/S. E.V. MATHAI & SONS.
|
January 6, 2012 |
|
M/S. EMPIRE & SINGLO TEA LTD. Vs. COMMISSIONER OF INCOME TAX, CENTRAL
|
January 3, 2012 |
|
M/S. EMPIRE JUTE CO. LTD. & ANR. Vs. THE UNION OF INDIA & ORS.
|
January 4, 2012 |
|
M/S. ENKON PRIVATE LIMITED & ANR. Vs. INDIAN OIL CORPORATION LIMITED & ORS.
|
February 13, 2012 |
|
M/S. FUEL O FILL PRIVATE LIMITED Vs. THE STATE OF WEST BENGAL & ORS.
|
January 25, 2012 |
|
M/S. HAZRA FILLING STATION Vs. THE INDIAN OIL CORPORATION LIMITED & ORS.
|
February 17, 2012 |
|
M/S. HIMALAYA CONSTRUCTION Vs. UNION OF INDIA
|
February 15, 2012 |
|
M/S. IDEAL ENGINEERING WRIGHTS Vs. UNION OF INDIA
|
January 4, 2012 |
|
M/S. INFRASTRUCTURES Vs. UNION OF INDIA
|
January 4, 2012 |
|
M/S. KAMALA TRANSPORT AND ANOTHER Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 3, 2012 |
|
M/S. KANJILAL TRADING AGENCY AND ANR. Vs. RAM SWARTH THAKUR AND ORS.
|
January 9, 2012 |
|
M/S. KUNDU ENTERPRISES & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
February 7, 2012 |
|
M/S. M.P.R.S. LOGISTICS CARE Vs. COMMISSIONER OF CUSTOMS (AIRPORT AND ADMINISTRATION)
|
January 18, 2012 |
|
M/S. MADHAV STRUCTURAL ENGINEERING LIMITED Vs. M/S. SREI INTERNATIONAL FINANCE LIMITED
|
October 12, 2012 |
|
M/S. NEW CENTRAL JUTE MILLS CO. LTD. & ANR. Vs. UNION OF INDIA & ORS.
|
February 21, 2012 |
|
M/S. NEW HINDUSTHAN MERCANTILE CO. Vs. UCO BANK
|
July 20, 2012 |
|
M/S. NIZAM RESTAURANT PRIVATE LIMITED AND OTHERS Vs. THE KOLKATA MUNICIPAL CORPORATION
|
January 31, 2012 |
|
M/S. P.L. BHARDWAJ & CO. Vs. UNION OF INDIA
|
January 5, 2012 |
|
M/S. PREMIER MICA MINING AND MANUFACTURING COMPANY AND ANOTHER Vs. THE COMPETENT AUTHORITY AND OTHERS
|
January 25, 2012 |
|
M/S. PRIME IMPEX LTD. Vs. THE STATE TRADING CORPORATION
|
January 25, 2012 |
|
M/S. RAJESH ISPAT PVT. LTD. Vs. THE WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO. LTD. & ORS.
|
July 6, 2012 |
|
M/S. SANDERSONS & MORGANS & ORS. Vs. UNION OF INDIA & ORS.
|
March 31, 2012 |
|
M/S. SARAF TREXIM LIMITED AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
|
M/S. SATYA VYAPER NIRYAT (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
February 27, 2012 |
|
M/S. SEA PRINCESS AND ANOTHER Vs. THE A AND N ADMINISTRATION AND OTHERS
|
January 10, 2012 |
|
M/S. SHIVAM CONCRIT PVT. LTD. Vs. SK. SOUKAT ALI MONDAL @ MONA MONDAL AND ORS.
|
January 24, 2012 |
|
M/S. SKV TRADE & COMMERCE PVT. LTD. Vs. B.H. INTERNATIONAL PVT. LTD.
|
January 3, 2012 |
|
M/S. SRIJAN BUILDCON WORKS & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
|
January 30, 2012 |
|
M/S. TULSI ENTERPRISES Vs. ADMINISTRATOR
|
August 7, 2012 |
|
M/S.MAHESH PROPERTIES PVT LTD & ANR. Vs. THE K.M.C. & ORS.
|
February 17, 2012 |
|
M/S.MAHESH PROPERTIES PVT. LTD & ANR. Vs. THE K.M.C. & ORS.
|
February 23, 2012 |
|
MA KREENG CONSTRUCTION PVT. & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
October 17, 2012 |
|
MAA JAHARA CONSTRUCTION Vs. STATE OF WEST BENGAL AND ORS
|
January 6, 2012 |
|
MAA JAHARA CONSTRUCTION Vs. THE STATE OF WEST BENGAL & ORS.
|
January 24, 2012 |
|
MACKINTOSH BURN LIMITED Vs. UNION OF INDIA
|
January 27, 2012 |
|
MACKINTOSH BURN LTD Vs. STATE OF WEST BENGAL
|
March 14, 2012 |
|
MACNEILL ENGINEERING LTD Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO. LTD
|
October 19, 2012 |
|
MADAN MOHAN SADHUKHAN Vs. RANADHI KUMAR DAS
|
May 15, 2012 |
|
MADAN SIDHY Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 20, 2012 |
|
MADHAB CHANDRA DUTTA Vs. SAMARENDRA NATH BHADRA
|
May 11, 2012 |
|
MADHABI MUKHERJEE Vs. DIPALI MITRA
|
July 16, 2012 |
|
MADHURI GHOSH Vs. UNION OF INDIA
|
July 19, 2012 |
|
MADHUSUDAN BANERJEE Vs. AHMED HOSSAIN
|
December 20, 2012 |
|
MADHUSUDAN DAS AND ANOTHER Vs. KOLKATA MUNICIPAL CORPORATION AND OTHERS
|
January 6, 2012 |
|
MADHUSUDAN DE HALDER & ORS. Vs. BANGIYA GRAMIN VIKAS BANK & ORS.
|
January 4, 2012 |
|
MADHUSUDAN KAYAL Vs. STATE OF WEST BENGAL
|
September 12, 2012 |
|
MADURA COATS LTD. Vs. DUNLOP INDIA LTD.
|
March 26, 2012 |
|
MADURA COATS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA IV COMMISSIONERATE
|
July 3, 2012 |
|
MADVAI AHLUWALIA Vs. VIMAL KUMAR GUPTA
|
February 29, 2012 |
|
MADVAI AHLUWALIA Vs. VIMAL KUMAR GUPTA
|
February 28, 2012 |
|
MAGMA FINCORP LIMITED Vs. LORDS POLYMER (I) PVT. LTD. AND ANOTHER
|
January 9, 2012 |
|
MAGMA FINCORP LIMITED Vs. ABDUL MOTALAB JAMADAR AND OTHERS
|
January 13, 2012 |
|
MAGMA FINCORP LIMITED Vs. LAKHAN SAW AND ANOTHER
|
January 25, 2012 |
|
MAGMA FINCORP LTD Vs. UNION OF INDIA
|
June 14, 2012 |
|
MAGMA FINCORP LTD. Vs. MUKESH BERLIA AND ANOTHER
|
January 27, 2012 |
|
MAGMA FINCORP LTD. Vs. ABDUL MOTALAB JAMADAR AND OTHERS
|
January 10, 2012 |
|
MAGMA FINCORP LTD. Vs. ANUP KUMAR GUPTA AND ANOTHER
|
January 24, 2012 |
|
MAGMA FINCORP LTD. Vs. ARCHCON READYMIX CONCRETE PVT. LTD. AND ANOTHER
|
January 17, 2012 |
|
MAHADEB NASKAR AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
February 8, 2012 |
|
MAHADEV MUKHOPADHYAY Vs. STATE OF WEST BENGAL AND OTHERS
|
January 4, 2012 |
|
MAHAFUJA BANU Vs. MD ASADUL ISLAM
|
September 3, 2012 |
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MAHAMAYA PAUL Vs. DIPAK KUMAR MUKHERJEE AND OTHERS
|
October 3, 2012 |
|
MAHARAJA KR.SADAY CHAND MAHATAB Vs. SUSHILA DEVI JAJORIA & ORS.
|
February 7, 2012 |
|
MAHAVIR PROPERTIES PRIVATE LIMITED Vs. LAKSHMI COMMERCIAL BANK LIMITED
|
October 18, 2012 |
|
MAHENDRA DHAR Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
|
MAHENDRA KUMAR AGARAWALLA Vs. ANUP AGARWALLA
|
July 6, 2012 |
|
MAHENDRA SHIVJI THAKKAR (NAGPURIA) @ MAHENDRA THAKKAR Vs. BISWANAT LAHA & ORS.
|
July 20, 2012 |
|
MAHESH CHANDRA GHOSAL Vs. STATE OF WEST BENGAL & ORS.
|
January 3, 2012 |
|
MAHESH RABI DAS Vs. STATE
|
August 28, 2012 |
|
MAHESHWARI DEVI ALIAS SINGH Vs. VIKRAMADITYA PRASAD SINGH DEO & ANR.
|
February 7, 2012 |
|
MAHESHWARY ISPAT LIMITED Vs. TATA CAPITAL FINANCIAL SERVICES LIMITED
|
October 12, 2012 |
|
MAHISADAL CO OPERATIVE MARKETING SOCIETY LTD Vs. STATE OF WEST BENGAL
|
September 26, 2012 |
|
MAHIUDDIN SAPUI & ORS. Vs. THE CHAIRMAN, SOUTH DUM MUNICIPALITY & ORS.
|
July 16, 2012 |
|
MAINAK GANGULY Vs. STATE OF WEST BENGAL AND OTHERS
|
January 27, 2012 |
|
MAJIDAN BIBI ALIAS NAZENA BIBI Vs. RAMA KANT MISHRA @ MISRA BEING DEAD SUBSTITUTED BY HIS L.R.S RABI SHANKAR MISHRA @ MISRA
|
March 13, 2012 |
|
MAK LOGISTICS PRIVATE LIMITED AND ANOTHER Vs. LIEUTENANT GOVERNOR AND OTHERS
|
June 13, 2012 |
|
MAKHAN LAL DAS Vs. STATE OF WEST BENGAL AND ORS.
|
January 18, 2012 |
|
MALA DEBI CHOUDHARY Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER& ORS.
|
February 14, 2012 |
|
MALA MUKHERJEE Vs. NILIMA DEBI
|
July 24, 2012 |
|
MALATI GANGOPADHYAY ALIAS GANGULY Vs. VOLTAS LIMITED & ORS.
|
February 9, 2012 |
|
MALAY KUMAR DEY Vs. DURGA NARAYAN SEN
|
March 14, 2012 |
|
MALAY MUNSHI Vs. KOLKATA MUNICIPAL CORPORATION
|
June 26, 2012 |
|
MALDA DISTRICT PRIMARY SCHOOL COUNCIL AND ANOTHER Vs. MD. NURUDDIN AND OTHERS
|
January 24, 2012 |
|
MALLAR KARMAKAR & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
February 8, 2012 |
|
MALLAR KARMAKAR & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
|
February 21, 2012 |
|
MAMATA DEBNATH Vs. UNION OF INDIA
|
April 3, 2012 |
|
MAMATA SAHA Vs. SANTOSH SARDAR
|
August 29, 2012 |
|
MAMTAZ BEGUM Vs. THE STATE OF WEST BENGAL & ORS.
|
February 7, 2012 |
|
MANAGER H D F C BANK LTD Vs. SAHEDUL HAQUE
|
January 4, 2012 |
|
MANAGER, DIVISIONAL OFFICE-III, NATIONAL INSURANCE CO. LTD Vs. SUBRATA BARAN SEN
|
October 17, 2012 |
|
MANAGING COMMITTEE OF MITRA INSTITUTION Vs. ANISUR RAHAMAN
|
March 28, 2012 |
|
MANAGING COMMITTEE OF MITRA INSTITUTION(MAIN) Vs. DR. ANISUR RAHAMAN AND OTHERS
|
January 5, 2012 |
|
MANAGING COMMITTEE OF SREERAMPUR AGRICULTURAL HIGH SCHOOL Vs. KOLOBARAN JANA & ORS.
|
February 21, 2012 |
|
MANAGING COMMITTEE OF SREERAMPUR AGRICULTURAL HIGH SCHOOL Vs. KRISHNENDU JANA & ORS.
|
February 21, 2012 |
|
MANAS KUMAR DAS Vs. STATE OF WEST BENGAL & ORS.
|
February 10, 2012 |
|
MANAS KUMAR MISRA Vs. MOINUDDIN ALI
|
December 20, 2012 |
|
MANAS KUMAR MUKHERJEE & ORS. Vs. STATE OF WEST BENGAL AND OTHERS
|
January 19, 2012 |
|
MANAS RANJANKUMAR Vs. STATE OF WEST BENGAL
|
August 27, 2012 |
|
MANASI GHOSH Vs. SUSHIL KUMAR KONAR
|
May 16, 2012 |
|
MANDODORI BHAKAT Vs. STATE OF WEST BENGAL
|
October 17, 2012 |
|
MANICK SADHUKHAN Vs. STATE OF WEST BENGAL
|
March 22, 2012 |
|
MANIK KUNDU Vs. THE STATE OF WEST BENGAL & ORS.
|
August 21, 2012 |
|
MANIK LAL DAS Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 11, 2012 |
|
MANIK PAUL Vs. STATE OF WEST BENGAL
|
June 27, 2012 |
|
MANIK SARKAR Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 18, 2012 |
|
MANISH KUMAR BHATTACHARYYA Vs. SANHITA BHATTACHARYYA
|
April 3, 2012 |
|
MANISHI MAITY Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMP LTD
|
May 16, 2012 |
|
MANJARI SEKSARIA Vs. GAURAV SEKSARIA
|
December 7, 2012 |
|
MANJOOR ALAM Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
August 21, 2012 |
|
MANJUL KUMAR CHATTERJEE Vs. DILIP KUMAR CHATTOPADHYAY
|
July 23, 2012 |
|
MANJULA SAWHREY Vs. STATE
|
February 29, 2012 |
|
MANJUSA PAPER MILLS LTD. (IN LIQN) Vs. O/L, HIGH COURT, CALCUTTA
|
February 27, 2012 |
|
MANJUSREE CHANDRA Vs. STATE OF WEST BENGAL
|
May 17, 2012 |
|
MANMOYEE BISWAS Vs. THE BOARD OF COUNCILORS, BARASAT MUNICIPALITY & OTHERS
|
January 5, 2012 |
|
MANOJ KANTI DEY Vs. STATE OF WEST BENGAL
|
April 19, 2012 |
|
MANOJ KR. DAS Vs. RAM KRISHNA DAS AND ORS.
|
January 30, 2012 |
|
MANOJ KUMAR BANERJEE Vs. CENTRAL BANK OF INDIA AND OTHERS
|
January 17, 2012 |
|
MANOJ KUMAR DEY Vs. LILY DE
|
May 9, 2012 |
|
MANOJ RAJAK Vs. STATE OF WEST BENGAL
|
September 21, 2012 |
|
MANOJ SARKAR Vs. CHANDI BALA DASI
|
May 4, 2012 |
|
MANOJ SARKAR & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
January 5, 2012 |
|
MANORANJAN SAHA Vs. THE CALCUTTA TRAMWAYS COMPANY, (1978) LIMITED & ORS.
|
October 9, 2012 |
|
MANORANJAN SAHA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 17, 2012 |
|
MANOWARA BEGAM Vs. STATE OF WEST BENGAL & ORS
|
October 17, 2012 |
|
MANOWARA BEGUM ALIAS MANOWARA KHATUN Vs. STATE OF WEST BENGAL
|
April 24, 2012 |
|
MANTU CHANDRA ROY Vs. THE STATE OF WEST BENGAL AND ORS.
|
August 7, 2012 |
|
MANTU DAS Vs. STATE OF WEST BENGAL & ORS.
|
February 3, 2012 |
|
MAP MINES AND MINERALS LTD. Vs. COMMISSIONER OF CUSTOMS (PORT)
|
September 7, 2012 |
|
MAPEX INFRASTRUCTURE PVT. LTD. Vs. COMMISSIONER OF INCOME TAX-III
|
October 19, 2012 |
|
MAQBOOL AHMAD KHAN Vs. ESTATE MANAGER, MURSHIDABAD ESTATE
|
April 5, 2012 |
|
MARJIA BEGUM Vs. STATE OF WEST BENGAL
|
June 19, 2012 |
|
MASUD ALI Vs. STATE OF WEST BENGAL
|
September 7, 2012 |
|
MATHURAPUR CONTRACTORS WELFARE ASSOCIATION AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
|
MATHURAPUR NO. II BLOCK KEROSENE OIL DEALER ASSOCIATION OFFICE & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
August 17, 2012 |
|
MAYA DEBI GOND Vs. STATE OF WEST BENGAL AND ORS.
|
January 4, 2012 |
|
MAYURAKSHI BASU Vs. SANDEEP BASU
|
October 20, 2012 |
|
MAYURAKSHI BASU Vs. SANDEEP BASU
|
October 18, 2012 |
|
MD ABED ALI LASKAR Vs. MD AYNAL LASKAR
|
September 14, 2012 |
|
MD ALI REZA Vs. STATE OF WEST BENGAL
|
February 23, 2012 |
|
MD ALI SARDAR Vs. HOSSAIN ALI MONDAL
|
February 16, 2012 |
|
MD MAINUDDIN MONDAL Vs. STATE OF WEST BENGAL
|
April 30, 2012 |
|
MD MIZANUR RAHAMAN Vs. STATE OF WEST BENGAL & ORS
|
February 24, 2012 |
|
MD MUKHTAR Vs. STATE OF WEST BENGAL
|
July 13, 2012 |
|
MD NAZIR GHOSHI ALIAS BHAISWALA Vs. CESC LIMITED & ORS
|
January 20, 2012 |
|
MD PARIRIKH HOSSAIN Vs. STATE OF WEST BENGAL
|
July 17, 2012 |
|
MD RAFI AHAMMED Vs. THE STATE OF WEST BENGAL & OTHERS
|
January 31, 2012 |
|
MD SALAUDDIN MIRZA Vs. STATE OF WEST BENGAL
|
January 10, 2012 |
|
MD SALIM RAHAMAN Vs. MONORAMA MONDAL
|
March 2, 2012 |
|
MD SALIM RAHAMAN Vs. MONORAMA MONDAL
|
May 2, 2012 |
|
MD SARFUDDIN Vs. QUMRUDDIN @ QAMURADDIN & ORS
|
June 22, 2012 |
|
MD SHAHID KHAN ALIAS MD SAHID KHAN Vs. STATE OF WEST BENGAL
|
April 5, 2012 |
|
MD SHAMIM RAJA AND ORS Vs. MUSST KHARIUN NESSA
|
January 13, 2012 |
|
MD SUREBORDDIN KHAN Vs. STATE OF WEST BENGAL
|
August 14, 2012 |
|
MD. ABDUL HANNAN LASKAR Vs. STATE OF WEST BENGAL & ORS.
|
January 2, 2012 |
|
MD. ABDUL ROUF Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION AND ORS.
|
August 7, 2012 |
|
MD. ABU HOSSAIN ANSARI Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
|
July 20, 2012 |
|
MD. ABUL KASEM Vs. STATE & ORS.
|
March 21, 2012 |
|
MD. ASHRAFUL HAQUE Vs. STATE OF WEST BENGAL AND ORS.
|
February 27, 2012 |
|
MD. ATATUR RAHAMAN Vs. BISWAJIT BISWAS
|
February 3, 2012 |
|
MD. AZHERUL ISLAM CHOWDHURY Vs. STATE OF WEST BENGAL & ORS.
|
January 5, 2012 |
|
MD. EHTESHA MUDDIN Vs. THE STATE OF WEST BENGAL & ORS.
|
February 10, 2012 |
|
MD. HABIBUR RAHAMAN Vs. STATE OF WEST BENGAL AND ORS.
|
January 5, 2012 |
|
MD. HAFIZUR RAHAMAN Vs. STATE OF WEST BENGAL & ORS.
|
January 25, 2012 |
|
MD. ISHAQUE ALIAS JAWAID Vs. COMMISSIONER OF CUSTOMS (PORT)
|
August 29, 2012 |
|
MD. ISLAHUDDIN Vs. STATE OF W.B. & ORS.
|
January 4, 2012 |
|
MD. ISMAIL HOSSAIN Vs. THE STATE OF WEST BENGAL & ORS.
|
July 26, 2012 |
|
MD. JAKARIA Vs. NAHU SK.
|
January 18, 2012 |
|
MD. JAMIN SK. Vs. THE STATE OF WEST BENGAL & ORS.
|
January 3, 2012 |
|
MD. JIAUR RAHAMAN Vs. THE STATE OF WEST BENGAL & ORS.
|
January 27, 2012 |
|
MD. KACHIMUDDIN MIAH Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 18, 2012 |
|
MD. KALAM ALI AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 18, 2012 |
|
MD. KAUSAR ALI Vs. STATE OF WEST BENGAL & ORS.
|
March 29, 2012 |
|
MD. KHAIRUL ALAM Vs. STATE OF WEST BENGAL
|
October 9, 2012 |
|
MD. KHALIQUEZZAMAN Vs. COAL INDIA LIMITED AND OTHERS
|
January 9, 2012 |
|
MD. MAHASIN ALI Vs. THE STATE OF WEST BENGAL & ORS.
|
February 7, 2012 |
|
MD. MAIZUL HAQUE Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 9, 2012 |
|
MD. MOSARRAF HOSSAIN Vs. THE STATE OF WEST BENGAL & ORS.
|
March 2, 2012 |
|
MD. NADER ALI Vs. WEST BENGAL STATE ELECTRICITY BOARD & ORS.
|
February 15, 2012 |
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MD. NASIM Vs. THE STATE OF WEST BENGAL AND ORS.
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January 6, 2012 |
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MD. NASIR Vs. THE STATE OF WEST BENGAL & ORS.
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February 10, 2012 |
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MD. NAZIFUR RAHMAN & ORS. Vs. STATE OF WEST BENGAL & ORS.
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February 17, 2012 |
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MD. RAJU Vs. STATE OF WEST BENGAL
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October 18, 2012 |
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MD. RAKIUL HOSSAIN AND OTHERS Vs. THE STATE OF WEST BENGALAND OTHERS
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February 2, 2012 |
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MD. ROFIQUDDIN Vs. STATE OF WEST BENGAL AND ORS.
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January 13, 2012 |
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MD. SABIR HOSSAIN Vs. THE STATE OF WEST BENGAL & ORS.
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February 21, 2012 |
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MD. SAHANWAJ ALAM Vs. STATE OF WEST BENGAL & ORS.
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January 2, 2012 |
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MD. SAHIMUDDIN MIA AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
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January 19, 2012 |
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MD. SALE AKRAM RAHAMAN Vs. THE STATE OF WEST BENGAL AND ORS.
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January 4, 2012 |
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MD. SALIMUDDIN AHMED Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
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July 20, 2012 |
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MD. SAMIM MOLLA Vs. STATE OF WEST BENGAL AND ORS.
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January 4, 2012 |
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MD. SHAHID KHAN @ MD. SAHID KHAN AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
|
April 12, 2012 |
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MD. SHAHJAMAL Vs. STATE OF WEST BENGAL AND OTHERS
|
January 20, 2012 |
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MD. SHAKIL VAKIL Vs. REHANA BEGUM & ORS.
|
February 9, 2012 |
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MD. SHIARAF ALI ALI MOLLA AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
January 9, 2012 |
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MD. ZAFIR Vs. UNION OF INDIA
|
October 9, 2012 |
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MEDICOS INDIA Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
|
March 12, 2012 |
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MEGHDUT BANERJEE Vs. CALCUTTA STATE TRANSPORT CORPORATION & ORS
|
September 4, 2012 |
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MEP INFRASTRUCTURE DEVELOPERS Vs. STATE OF WEST BENGAL
|
October 16, 2012 |
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MERIT INVESTMENT LTD. & ORS. Vs. OCTAVIUS TEA & INDUSTRIES LTD.
|
February 10, 2012 |
|
METRO INFRASTRUCTURE DEVELOPMENT LTD Vs. GNB CREDIT PVT
|
April 19, 2012 |
|
MIHIR KUMAR MAITY Vs. STATE OF WEST BENGAL
|
February 9, 2012 |
|
MIHIR ROY Vs. UNION OF INDIA & ORS
|
April 5, 2012 |
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MIHIR SAMANTA Vs. THE CHAIRMAN, GHATAL MUNICIPALITY & ORS.
|
February 14, 2012 |
|
MILAN Vs. STATE
|
October 16, 2012 |
|
MINATI BISWAS Vs. STATE
|
June 22, 2012 |
|
MINATI RANI KOTAL Vs. STATE OF WEST BENGAL
|
September 12, 2012 |
|
MINATI SAHA Vs. SANJIT KUMAR PANDEY
|
October 4, 2012 |
|
MINOR SUMITA CHAKRABORTY Vs. NEW INDIA ASSURANCE CO LTD
|
January 19, 2012 |
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MINTU DAS Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
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MIRA DIKSHIT Vs. STATE OF WEST BENGAL
|
October 17, 2012 |
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MIRA GANGULY Vs. JIBAN KUMAR GANGULY
|
July 6, 2012 |
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MISRILAL MINES PVT. LTD Vs. MMTC LTD
|
December 13, 2012 |
|
MISS MUSFIRA Vs. ANDAMAN AND NICOBAR ADMINISTRATION
|
September 24, 2012 |
|
MITA DUTTA RAY Vs. PRITI GOPAL DUTT ROY
|
June 13, 2012 |
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MITA GHOSH Vs. STATE OF WEST BENGAL
|
October 12, 2012 |
|
MITA GHOSH Vs. STATE OF WEST BENGAL
|
August 13, 2012 |
|
MITA MAJUMDAR Vs. THE NEW INDIA ASSURANCE CO. LTD. AND ANOTHER
|
January 18, 2012 |
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MITHU CHATTERJEE Vs. DEPUTY CHAIRMAN, CALCUTTA DOCK LABOUR BOARD AND ORS.
|
January 24, 2012 |
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MITHU DAS Vs. STATE OF WEST BENGAL
|
October 17, 2012 |
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MITHU DEY (PAUL) & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
February 13, 2012 |
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MITHU MONDAL Vs. STATE OF WEST BENGAL
|
February 27, 2012 |
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MITHU RANI MAHATO Vs. THE STATE OF WEST BENGAL AND ANR.
|
January 18, 2012 |
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MITHU SINGHA ROY Vs. STATE OF WEST BENGAL & ORS
|
June 15, 2012 |
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MODERN MALLEABLES LTD. Vs. NUOVA ELETTROMECCANICA SUD S.P.A.
|
January 11, 2012 |
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MOHAMMAD ALI Vs. STATE OF WEST BENGAL
|
March 14, 2012 |
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MOHAMMAD BASIRUDDIN Vs. THE STATE OF WEST BENGAL & OTHERS
|
January 19, 2012 |
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MOHAMMED AHMED & ORS. Vs. CAPTIVATE MARKETING & SERVICES LIMITED & ORS.
|
February 2, 2012 |
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MOHAMMED JAWED Vs. THE STATE OF WEST BENGAL & ORS.
|
July 31, 2012 |
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MOHAMMED YOUSUF Vs. UNION OF INDIA
|
September 24, 2012 |
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MOHAN CHANDRA KARAK Vs. BANI ROY
|
April 19, 2012 |
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MOHAN CHANDRA KARAK Vs. BANI ROY AND ANOTHER
|
January 11, 2012 |
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MOHAN GENERAL TRADING CO. Vs. UNITED BANK OF INDIA
|
August 27, 2012 |
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MOHAN LAL SARKAR Vs. CALCUTTA TRAMWAYS COMPANY LIMITED
|
October 9, 2012 |
|
MOHANLAL GHOSH Vs. UDAY CHAND BERA & ORS.
|
March 30, 2012 |
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MOHASINA KHATUN Vs. STATE OF WEST BENGAL
|
June 20, 2012 |
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MOHIT KUMAR GHOSH Vs. STATE OF WEST BENGAL & OTHERS
|
January 3, 2012 |
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MOHITOSH MONDAL Vs. STATE OF WEST BENGAL
|
June 20, 2012 |
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MOKIBUL ALIAS MOKIBUR Vs. STATE OF WEST BENGAL
|
April 27, 2012 |
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MOKLESWAR RAHAMAN Vs. THE STATE OF WEST BENGAL
|
July 13, 2012 |
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MOLLA AJFAR HOSSAIN ALIAS MOLLA AJFAR Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY & ORS.
|
February 17, 2012 |
|
MOLOY KUMAR GHOSH Vs. SAMARENDRA KUMAR GHOSH
|
June 19, 2012 |
|
MOLU ALI SAHA @ MAISHU ALI SAHA Vs. SRI BIMAL KUMAR DINDA
|
June 21, 2012 |
|
MOMIN MOLLA Vs. ABUL KHAIR MOLLA
|
March 20, 2012 |
|
MONALISA MOHANTY Vs. STATE OF WEST BENGAL
|
March 6, 2012 |
|
MONIKA KAHALI Vs. ASTIK MONI DAS
|
May 17, 2012 |
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MONIKA MUKHERJEE Vs. STATE OF WEST BENGAL & ORS
|
February 27, 2012 |
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MONOJ KUMAR CHOUDHURY Vs. M/S. LARSON & TUBRO FINANCE LTD. AND OTHERS
|
January 5, 2012 |
|
MONOJ LAL Vs. UNITED SPIRITS LIMITED
|
October 3, 2012 |
|
MONOJIT SANYAL Vs. OIL AND NATURAL GAS COMMISSION
|
December 20, 2012 |
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MONORANJAN SARKAR Vs. STATE OF WEST BENGAL
|
February 2, 2012 |
|
MONOTOSH ALIAS MANTOSH KUMAR DEB Vs. TITU ALIAS SANJAY JAIN
|
April 16, 2012 |
|
MONOTOSH KUMAR RAHA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
|
August 16, 2012 |
|
MONOTOSH ROY Vs. THE STATE OF WEST BENGAL & ORS.
|
April 5, 2012 |
|
MORJINA BIBI Vs. STATE OF WEST BENGAL
|
September 11, 2012 |
|
MOSAREF HOSSAIN MONDAL Vs. STATE OF WEST BENGAL
|
April 25, 2012 |
|
MOSLEM HOSSAIN Vs. WEST BENGAL STATE ELECTRICITY BOARD & ORS
|
June 20, 2012 |
|
MOSTAFA KAMAL Vs. ASMA KHATUN
|
August 2, 2012 |
|
MOUMITA BANERJEE Vs. THE WEST BENGAL UNIVERSITY OF TECHNOLOGY & ORS.
|
February 7, 2012 |
|
MOUSHUMI SARKAR @ MOUSAMI SARKAR Vs. THE STATE
|
January 31, 2012 |
|
MOUSUMI BISWAS & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
|
February 7, 2012 |
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MOUSUMI BOSE Vs. WEST BENGAL STATE CO OPERATIVE BANK LTD
|
January 17, 2012 |
|
MOUSUMI MAJUMDER Vs. STATE OF WEST BENGAL AND OTHERS
|
January 2, 2012 |
|
MOW CHANG PVT. LTD. TANNERY Vs. ELEGANT FASHION FIBRE CHEMICALS LSTD. & ANR.
|
January 5, 2012 |
|
MR. JAKIR HOSSAIN & ANR. Vs. SHIV KUMAR SHAKARRAO THAKUR & ORS.
|
January 4, 2012 |
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MRIDUL CHAKRABORTY Vs. THE STATE OF WEST BENGAL & ORS.
|
April 5, 2012 |
|
MRINAL CHANDRA DEY Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 10, 2012 |
|
MRINAL KANTI PANDA Vs. TAPAN KUMAR KAMILA
|
May 16, 2012 |
|
MRIT NARAYAN ACHARI Vs. SANAT CHOUDHURI
|
July 16, 2012 |
|
MRITUNJOY KUMAR DEY Vs. ANWARULHAQUE
|
June 11, 2012 |
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MRS. SEMIRA KHALEELI Vs. STATE OF WEST BENGAL AND OTHERS
|
December 11, 2012 |
|
MS. EASTERN REFRIGERATION & ELECTRICAL COMPANY & ANR. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER & ORS.
|
February 13, 2012 |
|
MS. REENA DE Vs. THE UNION OF INDIA AND OTHERS
|
February 22, 2012 |
|
MS. SORMI SAHA Vs. UNION OF INDIA & ORS.
|
February 8, 2012 |
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MST AFSARI BEGUM Vs. THE STATE OF WEST BENGAL
|
January 25, 2012 |
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MST. SABANA AZMI Vs. MST. WAHIDA RAHAMAN & ORS.
|
February 21, 2012 |
|
MUJIBAR SK Vs. STATE OF WEST BENGAL
|
July 31, 2012 |
|
MUKESH KUMAR TIWARY Vs. UNION OF INDIA
|
October 19, 2012 |
|
MUKESH TANTI @ PRASAD Vs. STATE
|
January 17, 2012 |
|
MUKHTAR HOSSAIN Vs. KOLKATA MUNICIPAL CORPORATION AND OTHERS
|
February 21, 2012 |
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MUKTA DUTTA Vs. THE STATE OF WEST BENGAL & ORS.
|
July 16, 2012 |
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MUKTA RANJAN DUTTA AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
|
January 18, 2012 |
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MUKTI BISWAS Vs. STATE OF WEST BENGAL
|
July 20, 2012 |
|
MUKTI SENGUPTA Vs. GOLOK SAHA
|
March 15, 2012 |
|
MUKTI SUR Vs. STATE OF WEST BENGAL AND ORS.
|
January 5, 2012 |
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MUKTIPADA SETH & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
January 25, 2012 |
|
MUKUL DEY Vs. SUNITA SEN
|
November 30, 2012 |
|
MUNEER AHMED Vs. THE UNION OF INDIA AND OTHERS
|
March 12, 2012 |
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MUNESHWAR PAL Vs. STATE OF WEST BENGAL AND OTHERS
|
January 3, 2012 |
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MUNMUN BANERJEE & ORS. Vs. SAMIR NASKAR & ANR.
|
February 13, 2012 |
|
MUNMUN PARAL Vs. STATE OF WEST BENGAL
|
May 10, 2012 |
|
MURAHI DEVI Vs. NEW INDIA ASSURANCE CO LTD
|
March 30, 2012 |
|
MURARI MOHAN KAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
September 4, 2012 |
|
MURARI MOHAN ROY Vs. DEPUTY CHAIRMAN, CALCUTTA DOCK LABOUR BOARD AND ORS.
|
January 17, 2012 |
|
MURARI MOHAN SARKAR AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 24, 2012 |
|
MURSHED ALI KHAN Vs. STATE OF WEST BENGAL & ORS.
|
January 10, 2012 |
|
MUSST GOBEDA KHATOON Vs. SK RAFIKUDDIN
|
March 28, 2012 |
|
MUSTAFA KAMAL MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
|
January 25, 2012 |
|
MUSTAKIN MONDAL @ MOSTAK AHAMED MONDAL Vs. STATE OF W.B. & ORS.
|
March 19, 2012 |
|
MUTWALLI JOYNAL ABDEN SARKAR Vs. STATE OF WEST BENGAL
|
May 18, 2012 |
|
MYCO ELECTRICALS PRIVATE LIMITED Vs. UNION OF INDIA & ORS
|
January 31, 2012 |
|
N TARKESWAR RAO Vs. ANAJALI MAITY
|
September 25, 2012 |
|
N.K.LOUHA UDYOG(P) LTD. Vs. UNION OF INDIA & ORS.
|
February 13, 2012 |
|
NABAMITA CHOWDHURY ALIAS CHAUDHURI Vs. STATE
|
July 13, 2012 |
|
NABANI DHAR LAYAK Vs. STATE OF WEST BENGAL
|
April 19, 2012 |
|
NABANITA DAS Vs. STATE
|
September 19, 2012 |
|
NABARUN BHATTACHARYYA Vs. KOTAK MOHINDRA BANK LTD
|
September 12, 2012 |
|
NADIA CO OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LTD Vs. UNION OF INDIA
|
December 20, 2012 |
|
NADIA CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LTD. Vs. UNION OF INDIA
|
November 29, 2012 |
|
NADIM FIROZ Vs. STATE OF W.B. AND OTHERS
|
January 4, 2012 |
|
NAGENDRA SINGH Vs. SURENDER SINGH @ SURENDER KUMAR SINGH & ORS.
|
March 27, 2012 |
|
NAIMUDDIN SK. Vs. THE STATE OF WEST BENGAL & ORS.
|
February 10, 2012 |
|
NAKARI SARKAR Vs. SAILENDRANATH BAKSHI
|
November 21, 2012 |
|
NAKIBUDDIN SK Vs. STATE OF WEST BENGAL AND ORS
|
February 29, 2012 |
|
NAKUL MONDAL Vs. STATE OF WEST BENGAL & ORS.
|
July 6, 2012 |
|
NAKUL MONDAL & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
July 16, 2012 |
|
NAKUL ORAON Vs. UNION OF INDIA AND OTHERS
|
January 24, 2012 |
|
NAMAKAR VINIMAY PVT LTD Vs. YASHDEEP TREXIM PVT LTD
|
October 19, 2012 |
|
NAMITA BARUA Vs. D K SINGHAL
|
February 6, 2012 |
|
NAMITA DAS Vs. AMIYA KUMAR DAS
|
May 2, 2012 |
|
NAMITA MISHRA Vs. NEW INDIA ASSURANCE CO.LTD.
|
March 16, 2012 |
|
NAMITA SARKAR Vs. STATE OF WEST BENGAL
|
June 18, 2012 |
|
NANDA DULAL GHOSH AND ANOTHER Vs. ASSOCIATED TRADE AGENTS AND OTHERS
|
January 10, 2012 |
|
NANDA ROY Vs. THE BERHAMPORE MUNICIPALITY AND OTHERS
|
January 13, 2012 |
|
NANDINI BASU ROY. Vs. NAMITA MANNA
|
May 15, 2012 |
|
NANDINI DAS AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
February 27, 2012 |
|
NANDINI SENGUPTA Vs. STATE
|
October 19, 2012 |
|
NANDINI SINHA Vs. ANADI KUMAR MAJEE
|
August 27, 2012 |
|
NANTU CHAKRABORTY ALIAS GOPAL Vs. STATE OF WEST BENGAL
|
October 5, 2012 |
|
NARAYAN ADHIKARY Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
|
January 18, 2012 |
|
NARAYAN CHAKRABORTY Vs. THE STATE OF WEST BENGAL AND ORS.
|
August 6, 2012 |
|
NARAYAN CHANDRA BOSE Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS
|
May 17, 2012 |
|
NARAYAN CHANDRA DEY Vs. THE STATE OF WEST BENGAL AND OTHERS
|
February 9, 2012 |
|
NARAYAN CHANDRA MAITY Vs. THE STATE OF WEST BENGAL & ORS.
|
July 19, 2012 |
|
NARAYAN CHANDRA SARKAR Vs. AMRITA KUMAR SARKAR
|
August 14, 2012 |
|
NARAYAN CHANDRA SARKAR Vs. THE STATE OF WEST BENGAL & ORS.
|
January 10, 2012 |
|
NARAYAN MISTRY Vs. DEPUTY COMMISSIONER
|
March 15, 2012 |
|
NARBADA DEVI HARLALKA Vs. KOLKATA MUNICIPAL CORPORATION
|
May 16, 2012 |
|
NAREN ROY Vs. STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
|
NARENDRA GARG & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
February 23, 2012 |
|
NARENDRA KOHLI Vs. RATAN MAROTHIA
|
March 6, 2012 |
|
NARENDRA NATH DEY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 17, 2012 |
|
NARENDRA NATH MITRA Vs. STATE
|
January 19, 2012 |
|
NARENDRANATH BANERJEE Vs. STATE OF WEST BENGAL & ORS.
|
July 17, 2012 |
|
NARESH VERMA Vs. THE STATE OF WEST BENGAL & ORS.
|
January 24, 2012 |
|
NARINDER KUMAR CHADHA Vs. COMMISSIONER OF INCOME
|
February 8, 2012 |
|
NASIM AHAMED Vs. THE STATE OF WEST BENGAL & ORS.
|
July 30, 2012 |
|
NASIR HALDER Vs. TOFIK HALDER
|
December 7, 2012 |
|
NATABAR DUTTA PRORPERTIES P LTD Vs. OFFICIAL LIQUIDATOR
|
January 20, 2012 |
|
NATIONAL AVIATION COMPANY OF INDIA LTD. Vs. THE UNION OF INDIA AND OTHERS
|
March 13, 2012 |
|
NATIONAL COUNCIL OF SCIENCE MUSEUMS Vs. BRIDGE & ROOF COMPANY (INDIA) LTD
|
September 24, 2012 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. B SEENAIAH AND COMPANY LIMITED
|
August 13, 2012 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. PIARE LAL
|
June 21, 2012 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. KALOSONA BANERJEE AND OTHERS
|
March 6, 2012 |
|
NAVIN VANIJYA PVT. LTD. Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA & ANR.
|
February 21, 2012 |
|
NAWAL KISHORE TEKRIWAL AND OTHERS Vs. GOPAL CHAND BHURA AND OTHERS
|
January 5, 2012 |
|
NAWN ESTATES PVT LTD AND ANOTHER Vs. THE K.M.C. AND OTHERS
|
January 9, 2012 |
|
NAY NITY SANGHA Vs. THE UNION OF INDIA AND ORS.
|
January 3, 2012 |
|
NAYAN RANJAN MAHAPATRA Vs. SUDHA KRISHNA DAS
|
June 12, 2012 |
|
NAZIA BEGAM Vs. STATE OF WEST BENGAL & OTHERS
|
January 27, 2012 |
|
NEHA BIJI Vs. UNION OF INDIA & ORS
|
September 12, 2012 |
|
NEHARU MAZHI Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
|
March 16, 2012 |
|
NELLIMARLA JUTE MILLS COMPANY LIMITED Vs. RAMPURIA INDUSTRIES & INVESTMENTS LIMITED
|
January 9, 2012 |
|
NEMAI BISWAS Vs. STATE OF WEST BENGAL & ORS
|
February 8, 2012 |
|
NEMAI ENTERPRISES Vs. JOYDEV KUMAR SEN
|
May 18, 2012 |
|
NEMAI KARMAKAR Vs. THE CHAIRMAN, NORTH BARRACKPORE MUNICIPALITY & ORS.
|
January 4, 2012 |
|
NEMAI PALIT & ANOTHER. Vs. BIMAL CHANDRA MITRA
|
February 14, 2012 |
|
NEPAL CHANDRA DAS Vs. STATE OF WEST BENGAL AND ORS.
|
January 19, 2012 |
|
NEPAL CHANDRA DAS Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR
|
September 4, 2012 |
|
NEPAL CHANDRA PARIA Vs. SUSHILA DINDA
|
August 14, 2012 |
|
NETAI KUMAR BARIK Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 24, 2012 |
|
NETAI SARKAR Vs. STATE OF WEST BENGAL & ORS.
|
February 15, 2012 |
|
NEW AGE REALITY PRIVATE LIMITED Vs. KARTHIKEYA ANCILLARIES PRIVATE LIMITED
|
October 19, 2012 |
|
NEW CENTRAL JUTE MILLS COMPANY LTD. Vs. MESSRS. M.B.K ENTERPRISE
|
January 24, 2012 |
|
NEW HORIZONES LTD Vs. COMMISSIONER OF I.T. WB
|
January 16, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. KIRTI LAKHOTIA
|
June 29, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. SMRITILEKHA TEWARI
|
January 31, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. SHANKAR GHATA
|
January 9, 2012 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. JAYA SANTRA
|
June 20, 2012 |
|
NIBESH CHANDRA NAG Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
September 4, 2012 |
|
NIGHA COLLIERY MAJDOOR UNION, ASANSOL Vs. THE UNION OF INDIA AND ORS.
|
January 30, 2012 |
|
NIJAM UDDIN MOLLA Vs. STATE OF WEST BENGAL
|
March 7, 2012 |
|
NIK-NISH RETAIL PVT LTD Vs. UNION BANK
|
June 25, 2012 |
|
NIKHIL BARAN JANA Vs. STATE OF WEST BENGAL & ORS.
|
January 3, 2012 |
|
NIKHIL CHAND CHATTOPADHYAY Vs. STATE & ORS
|
June 22, 2012 |
|
NIKHIL CHANDRA MITRA Vs. STATE OF WEST BENGAL
|
July 27, 2012 |
|
NIKHIL CHANDRA SEN Vs. THE STATE OF WEST BENGAL & ORS.
|
June 4, 2012 |
|
NIKHIL MATABBAR Vs. STATE OF WEST BENGAL
|
September 13, 2012 |
|
NIKHIL SARDAR Vs. STATE OF WEST BENGAL
|
December 5, 2012 |
|
NIKHIL SHANDRA DEB Vs. STATE OF WEST BENGAL
|
October 10, 2012 |
|
NILACHAL IRON & POWER LTD. Vs. CESTAT
|
July 24, 2012 |
|
NILADRI BASU AND OTHERS Vs. GANADEB BASU AND OTHERS
|
February 14, 2012 |
|
NILADRI SEKHAR BASU Vs. SMT. SARMISTHA BASU
|
July 9, 2012 |
|
NILIMA DAS & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
February 13, 2012 |
|
NILKAMAL MAHATO Vs. STATE OF WEST BENGAL & ORS.
|
September 13, 2012 |
|
NILOTPAL ROY CHOWDHURY Vs. BANGIYA GRAMIN VIKASH BANK & ORS.
|
February 10, 2012 |
|
NILOY MODAK Vs. STATE OF WEST BENGAL
|
August 13, 2012 |
|
NIMAI CHAND BETAL Vs. STATE OF WEST BENGAL AND ORS
|
February 27, 2012 |
|
NIMAI CHANDRA ADHIKARY Vs. STATE OF WEST BENGAL & ORS
|
February 13, 2012 |
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NIMAI SEN Vs. STATE OF WEST BENGAL
|
July 23, 2012 |
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NIRANJAN CHAKRABORTY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
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July 20, 2012 |
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NIRANJAN KUMAR MONDAL Vs. STATE OF WEST BENGAL
|
February 9, 2012 |
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NIRANJAN LAL JANGIR Vs. SKETCH VINIMAY PRIVATE LIMITED AND OTHERS
|
February 3, 2012 |
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NIRANJAN MAJUMDER Vs. STATE OF WEST BENGAL AND ORS
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January 2, 2012 |
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NIRBAN BASU Vs. GAYATRI BHATTACHARJEE
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March 20, 2012 |
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NIRENDRA KR. SENGUPTA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
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July 20, 2012 |
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NIRMAL KR. DAS Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
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July 20, 2012 |
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NIRMAL KUMAR JANA Vs. THE STATE OF WEST BENGAL & ORS.
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February 8, 2012 |
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NIRMAL KUMAR MITRA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR
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September 4, 2012 |
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NIRMAL KUMAR NANDI Vs. ALLAHABAD BANK
|
August 24, 2012 |
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NIRMAL KUMAR PROSAD BHAGAT Vs. HARI SANKAR PROSAD BHAGAT AND ORS.
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January 20, 2012 |
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NIRMAL KUMAR SAHA Vs. SEFALIKA SAHA
|
January 24, 2012 |
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NIRMAL KUMAR SAHA Vs. STATE OF WEST BENGAL
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July 16, 2012 |
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NIRMAL KUMAR SARKAR & ANR Vs. CESC LIMITED & ORS
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August 27, 2012 |
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NIRMALA RAI AND ANR. Vs. THE COMMANDANT, EASTERN FRONTIERS RIFLES, 3RD BATTALION AND ORS.
|
January 5, 2012 |
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NIRMAN ENGINEERS CO-OPERATIVE SOCIETY LIMITED & AN Vs. STATE OF WEST BENGAL & ORS
|
January 20, 2012 |
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NIRU DEVI Vs. UNION OF INDIA
|
July 19, 2012 |
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NIRUPAM MIDYA Vs. THE UNION OF INDIA & ORS.
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February 23, 2012 |
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NIRUPAMA MONDAL Vs. STATE OF WEST BENGAL & ORS.
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January 3, 2012 |
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NISANTA BISWAS AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
February 14, 2012 |
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NISHIKANTA MONDAL & ORS Vs. BASAB CHANDRA MONDAL & ORS
|
March 7, 2012 |
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NITAI BHAKAT Vs. MANOJ KUMAR BHAKAT
|
July 6, 2012 |
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NITAI CHANDRA DEB Vs. STATE OF WEST BENGAL
|
August 24, 2012 |
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NITAI CHANDRA GHOSH Vs. THE UNION OF INDIA & ORS.
|
January 10, 2012 |
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NITAI SARKAR Vs. STATE OF WEST BENGAL
|
August 13, 2012 |
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NITISH SAHA Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 13, 2012 |
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NITISH SAHA Vs. THE STATE OF WEST BENGAL & ORS.
|
February 17, 2012 |
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NITRANANDA SAMADDAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
|
August 17, 2012 |
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NITYANANDA SAHA Vs. STATE OF WEST BENGAL
|
July 16, 2012 |
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NIVA CHOWDHURY Vs. STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
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NOOR MOHAMMAD SHEIKH Vs. KASHEM ALI SHEIKH
|
June 27, 2012 |
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NOOR SABA Vs. TAPASI DAS
|
July 17, 2012 |
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NORTH EASTERN REGIONAL AGRICULTURAL MARKETING CORP Vs. STATE OF WEST BENGAL & ORS
|
January 27, 2012 |
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NOWSAD ALI Vs. STATE OF WEST BENGAL AND OTHERS
|
February 7, 2012 |
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NOZRUL KHAN Vs. STATE OF WEST BENGAL AND ORS.
|
January 11, 2012 |
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NRC LIMITED Vs. DUNLOP INDIA LIMITED
|
February 10, 2012 |
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NRIPEN ACHARJEE Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 25, 2012 |
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NRIPENDRA NATH DUBEY Vs. STATE OF WEST BENGAL
|
October 16, 2012 |
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NRIPENDRA NATH ROY Vs. BARINDRA NATH ROY
|
May 2, 2012 |
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NRP PROJECTS PVT LTD Vs. HIRAK MUKHOPADHYAY
|
September 25, 2012 |
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NUPUR DEB Vs. SK NASIRUDDIN
|
June 13, 2012 |
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NUPUR KUMAR DUTTA ROY Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 20, 2012 |
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NUR ISLAM MONDAL Vs. KASEM ALI MONDAL
|
February 8, 2012 |
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NURUL HUDA Vs. STATE OF WEST BENGAL & ORS.
|
March 29, 2012 |
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NURUZZAMAN AND ANOTHER Vs. DISTRICT LAND & LAND REFORMS OFFICER & ADDITIONAL DISTRICT MAGISTRATE, BIRBHUM & ORS.
|
February 23, 2012 |
|
OHID MONDAL @ PRADIP Vs. STATE OF WEST BENGAL
|
July 30, 2012 |
|
OM PRAKASH BAHETI Vs. NARAYAN PAUL
|
April 5, 2012 |
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OMKAR BHAKAT Vs. STATE OF WEST BENGAL & ORS
|
January 9, 2012 |
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ON THE DEATH OF TARAK ROY Vs. ANIL KUMAR SHAW
|
August 1, 2012 |
|
OPERATION MANAGER AUTO LOAN CONSUMER SERVICE DEPT Vs. PRAVEEN KHAITAN & ANR
|
March 7, 2012 |
|
ORIENTAL INSURANCE CO. LTD. AND OTHER Vs. ANU RANI BAKSHI AND OTHERS
|
February 27, 2012 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. VIKRANT REFRIGERATION PVT LTD
|
July 5, 2012 |
|
ORISSA MANGANESE AND MINERALS LIMITED Vs. SYNERGY ISPAT PRIVATE LIMITED
|
May 9, 2012 |
|
OXFORD PROCESSORS PVT. LTD. Vs. COMMISSIONER OF C. EX., HALDIA
|
February 8, 2012 |
|
P RAMASWAMY Vs. STATE
|
July 13, 2012 |
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P. KANNAN Vs. THE CENTRAL INFORMATION COMMISSIONER AND OTHERS
|
March 12, 2012 |
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P. UMMU HABEEBA Vs. UNION OF INDIA
|
September 19, 2012 |
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P.T. ALAXENDER Vs. UNION OF INDIA AND OTHERS
|
January 27, 2012 |
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PADMABATI MITRA Vs. UNION OF INDIA
|
June 29, 2012 |
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PADMARANI KARMAKAR Vs. BHOLANATH CHANDRA
|
October 4, 2012 |
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PALAN CHANDRA PAIK Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 4, 2012 |
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PALASH BANERJEE Vs. STATE OF WEST BENGAL
|
April 27, 2012 |
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PALASH CHANDRA DAS Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 20, 2012 |
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PALLY UNNAYAN SAMITY Vs. TAPAN BANERJEE @ TAPAN KUMAR BANDYOPADHAYAY
|
October 18, 2012 |
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PAMELA SYAL Vs. STATE OF WEST BENGAL
|
December 14, 2012 |
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PAMPA BARAT Vs. KHAITAN LAND LIMITED & ANR.
|
January 3, 2012 |
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PANBARI TEA COMPANY LTD. Vs. PREMIER IRRIGATION ADRITEC LTD.
|
February 13, 2012 |
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PANKAJ GATAIT Vs. STATE OF WEST BENGAL & ORS.
|
July 23, 2012 |
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PANKAJ KUMAR SARKAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION AND ANR
|
May 16, 2012 |
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PANU ROY Vs. STATE OF WEST BENGAL
|
December 17, 2012 |
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PAPIYA GHOSH (PAL) Vs. THE STATE OF WEST BENGAL AND ANR.
|
January 18, 2012 |
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PAPIYA MUKHERJEE Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION RESPONDENTS AND OTHERS
|
January 20, 2012 |
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PAPPU JADAV Vs. THE STATE OF WEST BENGAL & ORS.
|
August 28, 2012 |
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PAPRI MAJUMDER Vs. STATE OF WEST BENGAL & ORS.
|
February 21, 2012 |
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PAPU MONDAL Vs. STATE OF WEST BENGAL
|
December 3, 2012 |
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PARA TOPPO Vs. THE STATE
|
January 5, 2012 |
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PARAG MUKHERJEE Vs. STATE OF WEST BENGAL & ORS
|
February 23, 2012 |
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PARAMESWARAN PADMANABHAN Vs. BANK OF INDIA
|
January 17, 2012 |
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PARAMITA GHOSH Vs. STATE OF WEST BENGAL & ORS.
|
April 3, 2012 |
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PARASANTA KARMAKAR Vs. STATE OF WEST BENGAL
|
August 30, 2012 |
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PARBATI CHATTERJEE AND ANR. Vs. MANTU GANGULY AND ORS.
|
January 5, 2012 |
|
PAREEK AGENCIES PVT. LTD. Vs. CHANDANMAL RAIJADA
|
January 30, 2012 |
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PARESH CHANDRA DAS AND OTHERS Vs. ANITA PARUI AND OTHERS
|
August 1, 2012 |
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PARESH CHANDRA NANDI Vs. STATE OF WEST BENGAL
|
August 24, 2012 |
|
PARIMAL HAWLADER Vs. STATE
|
December 12, 2012 |
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PARIMAL MONDAL Vs. STATE AND ORS.
|
January 6, 2012 |
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PARITOSH KUMAR DEY Vs. DEPUTY COMMISSIONER
|
March 14, 2012 |
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PARITOSH KUMAR KAR Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION AND ORS.
|
August 7, 2012 |
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PARITOSH ROY PRADHAN Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
|
PARITOSH SEAL Vs. CALCUTTA TRAMWAYS COMPANY LIMITED
|
October 9, 2012 |
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PARMANAND AGARWAL Vs. PARMESHWAR DAS AGARWAL
|
October 12, 2012 |
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PARTHA BANDYOPADHYAY Vs. THE STATE OF WEST BENGAL AND OTHERS
|
February 9, 2012 |
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PARTHA DUTTA Vs. UNION OF INDIA AND OTHERS
|
January 4, 2012 |
|
PARTHA PROTIM MITRA Vs. STATE OF WEST BENGAL
|
November 30, 2012 |
|
PARTHA SHARMA @ PARTHA SHIL SHARMA @
PARTHA ROY Vs. STATE
|
January 17, 2012 |
|
PARUL BALA ROY Vs. STATE OF WEST BENGAL & ORS
|
February 1, 2012 |
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PARVEX JILANI Vs. RUKHASANA PARVEEN
|
March 20, 2012 |
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PASCHIM BANGA NON Vs. STATE OF WEST BENGAL & ORS.
|
February 23, 2012 |
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PATIT PABAN BHATTACHARYYA AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
February 17, 2012 |
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PAWAN PROPERTIES Vs. NARAYANI DEVI
|
December 21, 2012 |
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PCM TEA PROCESSING PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER, COMMERCIAL TAXES
|
January 5, 2012 |
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PEAR UDDIN AHMED Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 25, 2012 |
|
PEERLESS GEN. FINANCE INV. COM LTD. Vs. W B SMALL INDUSTRIES CORPN LTD.
|
September 24, 2012 |
|
PEERLESS GENERAL FINANCE & INVESTMENT CO. LTD Vs. COMMISSIONER OF INCOME TAX
|
October 12, 2012 |
|
PEERLESS GENERAL FINANCE AND INVESTMENT CO LTD Vs. COMMISSIONER OF INCOME TAX W B-I KOLKATA
|
May 17, 2012 |
|
PHOOLBAGAN KARUNAMOYEE AUTO RICKSHAW OPERATORS UNION & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
August 1, 2012 |
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PHUDDI MISHRA Vs. STATE OF WEST BENGAL AND OTHERS
|
January 27, 2012 |
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PHULMAYA TAMANG Vs. ORIENTAL INSURANCE COMPANY LTD
|
July 27, 2012 |
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PIALI SAHA Vs. STATE OF WEST BENGAL
|
September 25, 2012 |
|
PIJUSH KANTI GUHA THAKURTA Vs. WEST BENGAL STATE ELECTRICITY
|
August 23, 2012 |
|
PIJUSH KANTI NAG Vs. NATIONAL INSURANCE COMPANY LTD
|
February 15, 2012 |
|
PIJUSH KANTI SAHA Vs. ANDHRA BANK & ORS.
|
February 21, 2012 |
|
PINAKI RANJAN MAITY Vs. SABUJ KUMAR SAHOO
|
July 24, 2012 |
|
PINKY DAS @ REHANA KHATOON ALIAS RINA MITRA Vs. STATE OF WEST BENGAL
|
August 2, 2012 |
|
PINTU MANNA ALIAS PARESH Vs. STATE OF WEST BENGAL
|
February 13, 2012 |
|
POLAR INDUSTRIES LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL
|
December 17, 2012 |
|
POODAR PROJECTS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 17, 2012 |
|
POOJA MINING AND MARBLES (P) LTD & ANOTHER Vs. UNION OF INDIA & ANR.
|
August 29, 2012 |
|
POWER TRANSMISSION EMPLOYEES AND WORKERS UNION & ORS. Vs. UNION OF INDIA & ORS.
|
February 14, 2012 |
|
PRABHA WINSTON Vs. SMT. MALAR VIZHI
|
January 6, 2012 |
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PRABHANGSHU SEKHAR MAITY Vs. STATE OF WEST BENGAL
|
January 27, 2012 |
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PRABHAS CHANDRA BISWAS Vs. UNION OF INDIA & ORS.
|
January 5, 2012 |
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PRABHASH KUMAR BASU Vs. STATE OF WEST BENGAL
|
May 2, 2012 |
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PRABHAT KUMAR BHATTACHARYYA Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 11, 2012 |
|
PRABHU KUMAR PODDAR Vs. SHEW PRASAD BHUJAWALA ANS ORS
|
January 3, 2012 |
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PRABIR BISWAS Vs. STATE OF WEST BENGAL
|
July 16, 2012 |
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PRABIR HALDER Vs. UNION OF INDIA
|
September 19, 2012 |
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PRABIR KUMAR JALAN Vs. LAXMI NARAYAN JALAN
|
February 6, 2012 |
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PRABIR KUMAR SEN Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 17, 2012 |
|
PRADIP CHANDA Vs. STATE
|
April 5, 2012 |
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PRADIP DEBNATH Vs. THE STATE OF WEST BENGAL & ORS.
|
August 21, 2012 |
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PRADIP GHOSH Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
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PRADIP HISABIA Vs. STATE OF WEST BENGAL
|
August 7, 2012 |
|
PRADIP KUMAR BANERJEE Vs. AIRPORT AUTHORITY OF INDIA
|
March 1, 2012 |
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PRADIP KUMAR CHAKRABORTY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
|
July 20, 2012 |
|
PRADIP KUMAR DAS Vs. BIJOY TALUKDAR
|
April 18, 2012 |
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PRADIP KUMAR GHOSH Vs. STATE OF WEST BENGAL & ORS.
|
March 12, 2012 |
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PRADIP KUMAR MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
|
February 16, 2012 |
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PRADIP KUMAR SENGUPTA Vs. TITAN ENGINEERING CO. PVT. LTD.
|
April 5, 2012 |
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PRADIP NAGCHOWDHURY Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
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PRADYUT GHOSH Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 20, 2012 |
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PRADYUT KUMAR KAILTHYA Vs. MIRZAPUR GRAM HINDU JANASADHARAN
|
August 24, 2012 |
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PRAKASH BARMAN Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 20, 2012 |
|
PRAKASH BISWAS Vs. RABINDRA NATH NAYEK
|
January 30, 2012 |
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PRALAY DAS Vs. UNION OF INDIA
|
January 27, 2012 |
|
PRAMESHWAR PRASAD Vs. MAHANTH JHA
|
January 9, 2012 |
|
PRAMILA INTERNATIONAL Vs. UNION OF INDIA
|
August 24, 2012 |
|
PRAN GOPAL DAS Vs. CHIEF ENGINEER APWD
|
September 18, 2012 |
|
PRAN GOPAL DAS Vs. THE CHIEF ENGINEER AND ANOTHER
|
March 30, 2012 |
|
PRAN KUMAR BHATTACHARYYA Vs. SUKUMAR BHATTACHARYYA
|
December 10, 2012 |
|
PRANAB BANERJEE Vs. BITHIKA MAHATO
|
April 30, 2012 |
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PRANAB RANJAN BARDHAN Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION AND ORS.
|
August 7, 2012 |
|
PRANABESH DAS Vs. STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
|
PRANABESH MITRA Vs. MAMATA MITRA
|
January 3, 2012 |
|
PRANABESH SINGH Vs. STATE OF WEST BENGAL
|
July 10, 2012 |
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PRANATI MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
|
January 31, 2012 |
|
PRANGOPAL GOSWAMI Vs. STATE
|
November 21, 2012 |
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PRANKRISHNA GHOSH Vs. NORTH BENGAL STATE TRANSPORT CORPORATION AND ORS
|
May 15, 2012 |
|
PRAPHULLA RABI DEY Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION
|
August 7, 2012 |
|
PRASANTA CHATTERJEE Vs. STATE OF WEST BENGAL
|
July 20, 2012 |
|
PRASANTA KUMAR MAITY Vs. STATE OF WEST BENGAL
|
October 19, 2012 |
|
PRASANTA MONDAL Vs. BIRBHUM DISTRICT PRIMARY SCHOOL COUNCIL AND ORS.
|
January 31, 2012 |
|
PRASAR BHARATI (BROADCASTING CORPORATION OF INDIA) ALL INDIA RADIO AND TELEVISION, KOLKATA Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY
|
March 27, 2012 |
|
PRATAP KUMAR SADHU Vs. MANOWARA BEGUM
|
March 8, 2012 |
|
PRATHAM MAHATO Vs. STATE OF WEST BENGAL & ORS
|
February 15, 2012 |
|
PRATIP KUMAR HALDER Vs. UNION OF INDIA AND OTHERS
|
February 15, 2012 |
|
PRATIVA BISWAS Vs. STATE OF WEST BENGAL
|
July 3, 2012 |
|
PREMLATA BISWAS Vs. DEBDAS BISWAS
|
May 17, 2012 |
|
PRIME RETAIL INDIA PRIVATE LTD Vs. STATE
|
August 8, 2012 |
|
PRIME SHIPPING INC SIX Vs. ALL PERSONS AND ENTITIES WHO HAVE CLAIM AGAINST THE VESSEL M V
|
May 11, 2012 |
|
PRINCIPAL SECRETARY, TECHNICAL EDUCATION AND TRANING Vs. SATYABRATA MUKHERJEE
|
April 25, 2012 |
|
PRITHWIS RAY Vs. THE STATE OF WEST BENGAL & ORS.
|
February 24, 2012 |
|
PRITHWISH CHANDRA GHOSH Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
June 12, 2012 |
|
PRITI SARKAR Vs. STATE OF W.B. AND ANR.
|
January 5, 2012 |
|
PRIYAMVADA DEVI BIRLA, DECD. Vs. DEVENDRA KUMAR MANTRI AND ANOTHER
|
January 5, 2012 |
|
PRIYANKA MAITY Vs. SABYASACHI MAITY
|
May 4, 2012 |
|
PRIYANKA MAITY Vs. SABYASACHI MAITY
|
May 14, 2012 |
|
PRIYANKA SAHA Vs. BIKRAMJIT SAHA
|
March 29, 2012 |
|
PRODIP DAS (SARKAR) Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 20, 2012 |
|
PRODYUT NARAYAN CHAKRARBORTY Vs. THE STATE OF WEST BENGAL & OTHERS
|
January 20, 2012 |
|
PROFESSOR UTTAM MONDAL Vs. CHANDRA NATH MONDAL AND OTHERS
|
January 9, 2012 |
|
PROFULLA KUMAR GHOSH Vs. STATE
|
October 8, 2012 |
|
PROMOD KUMAR AGARWALA Vs. STATE OF WEST BENGAL AND OTHERS
|
January 9, 2012 |
|
PROMOD ROY ALIAS PROMOD CH ROY Vs. STATE OF WEST BENGAL
|
August 14, 2012 |
|
PROMPT CASTINGS PVT. LTD. Vs. JOINT COMMISSIONER OF CENTRAL EXCISE, KOLKATA-IV
|
September 13, 2012 |
|
PRONAB BASAK Vs. STATE OF WEST BENGAL & ORS.
|
January 30, 2012 |
|
PRONOY KANTI DATTA Vs. TRIPTI SAHA & ANR
|
September 12, 2012 |
|
PROSENJIT CHOWDHURY AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
February 14, 2012 |
|
PROVAT KUMAR MITRA Vs. SUDAKSHINA SEN
|
April 27, 2012 |
|
PS GROUP REALITY LTD Vs. KOLKATA MUNICIPAL CORPORATION
|
April 19, 2012 |
|
PUBLICATION MADE IN THE TIMES OF INDIA Vs. NEWS TELECAST
|
December 18, 2012 |
|
PULAK KUMAR MONDAL Vs. STATE OF WEST BENGAL & ORS.
|
February 1, 2012 |
|
PUNJAB AND SIND BANK Vs. TECHNOSHOP PRIVATE LIMITED
|
April 19, 2012 |
|
PURNA CHANDRA GHOSH Vs. STATE OF WEST BENGAL & OTHERS
|
January 25, 2012 |
|
PURNIMA PRADHAN Vs. NEW INDIA ASSURANCE COMPANY LTD
|
March 28, 2012 |
|
PUROVI DUTTA Vs. STATE OF WEST BENGAL
|
May 10, 2012 |
|
PUSHPALATA MONDAL Vs. INCOME TAX OFFICER, WARD 2(2), ASANSOL & ORS.
|
January 17, 2012 |
|
PUSHPANJALI APPLIANCES (P) LTD. Vs. ORIENTAL BANK OF COMMERCE & ORS.
|
February 10, 2012 |
|
PUSHPANJALI TREIM LTD. AND OTHERS Vs. INTERNATIONAL COMMENTER LTD.
|
January 18, 2012 |
|
PUSHPEN BISWAS ALIAS PUSPEN BISWAS Vs. STATE OF WEST BENGAL
|
February 13, 2012 |
|
PUSPA SHAW Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 18, 2012 |
|
PUSPENDU BIKASH SAHU Vs. DILIP KUMAR BASAK
|
September 5, 2012 |
|
PUTUL JASH Vs. ITO
|
December 18, 2012 |
|
PUTUL RAY Vs. SURAJ PROKASH JAISHWAL
|
January 3, 2012 |
|
QUALITY STEEL WIRE PRODUCTS P LTD Vs. NIRMAL WIRES P LTD
|
August 8, 2012 |
|
R B AGARWALLA AND COMPANY Vs. UNION OF INDIA
|
December 12, 2012 |
|
R GEETHA RAJ Vs. UNION OF INDIA
|
March 7, 2012 |
|
R K AGENCIES LIMITED Vs. CENTRAL BANK OF INDIA
|
February 3, 2012 |
|
R REBEIRO Vs. MONOJ LAL SEAL
|
July 6, 2012 |
|
R. PIYARELALL IMPORT & EXPORT LTD. Vs. UNION OF INDIA
|
September 19, 2012 |
|
R. PIYARELALL IRON & STEEL COMPANY LIMITED Vs. MMTC LIMITED & ORS.
|
February 17, 2012 |
|
R. V. RAIL PRODUCTS PVT. LTD. Vs. UNION OF INDIA & ORS.
|
February 7, 2012 |
|
R.K. AGENCIES LIMITED Vs. CENTRAL BANK OF INDIA
|
February 3, 2012 |
|
R.S. IRON INDUSTRIES PVT. LTD Vs. CALCUTTA PINKJRAPOLE SOCIETY
|
October 17, 2012 |
|
RABI DALUI Vs. STATE OF WEST BENGAL
|
April 4, 2012 |
|
RABIN MARANDI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
January 17, 2012 |
|
RABINDRA CH. BISWAS Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 4, 2012 |
|
RABINDRA NATH BERA Vs. SENIOR GEOLOGIST, GOVT OF WEST BENGAL & ORS
|
January 24, 2012 |
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RABINDRA NATH KATHAM Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
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July 17, 2012 |
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RABINDRA NATH MAHALDER Vs. STATE OF WEST BENGAL
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August 29, 2012 |
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RABINDRA NATH MAJHEE Vs. BIJOY CHATTERJEE
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February 8, 2012 |
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RABINDRA NATH TALUKDAR Vs. UNION OF INDIA
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January 17, 2012 |
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RABINDRA SINGH Vs. THE CESC LIMITED & ORS.
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July 20, 2012 |
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RABINDRANATH SAHA & ORS. Vs. STATE & ORS.
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February 22, 2012 |
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RADHA DUTTA Vs. STATE OF WEST BENGAL
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January 18, 2012 |
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RADHA MOHAN KAPOOR Vs. SUSANTA ROY
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April 19, 2012 |
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RADHA RANI BASAK Vs. NIVA ALIAS SANKARI BOSE
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December 17, 2012 |
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RADHAPADA PAUL Vs. STATE OF WEST BENGAL
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August 31, 2012 |
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RADHARAMAN BEHARI TRUST & ORS Vs. CESC LIMITED & ORS
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July 31, 2012 |
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RADHARANI MONDAL Vs. DIPANKAR GANGULY
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July 17, 2012 |
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RAGHUBANS KANWAR Vs. SHRI NIRANJAN LALL AND ANOTHER
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March 30, 2012 |
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RAGHUBAR SHARMA Vs. STATE OF WEST BENGAL & ORS
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February 14, 2012 |
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RAGHUNATH BANERJEE Vs. STATE OF WEST BENGAL & ORS.
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January 10, 2012 |
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RAGHUNATH GHOSH Vs. STATE OF WEST BENGAL
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January 19, 2012 |
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RAHEE INFRATECH LIMITED Vs. J. SONS COMPANY LIMITED
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February 14, 2012 |
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RAHID ALI SK Vs. STATE OF WEST BENGAL
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June 29, 2012 |
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RAHIMAN BIBI Vs. KASEM SK. & ORS.
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March 20, 2012 |
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RAHUL AUTO-N-ELECTRONICS & ANR Vs. STATE BANK OF INDIA & ORS
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January 5, 2012 |
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RAHUL MAHESHWARI Vs. GUHA
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July 10, 2012 |
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RAHUL SAMANTA Vs. THE STATE OF WEST BENGAL AND ORS.
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January 4, 2012 |
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RAJ DEO PRASAD Vs. CHOLAMANDALAM DBS
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January 3, 2012 |
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RAJ KUMAR AGARWAL Vs. JANASEVAK TRUST
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March 28, 2012 |
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RAJ KUMAR AGARWALA Vs. EASTERN COAL FIELDS LTD. & ORS.
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February 27, 2012 |
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RAJ KUMAR MONDAL Vs. STATE
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June 27, 2012 |
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RAJ SHEKHAR AGARWAL Vs. PRAGATI 47 DEVELOPMENT LTD
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March 16, 2012 |
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RAJAB ALI MALLICK Vs. STATE OF WEST BENGAL & ORS
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January 11, 2012 |
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RAJAN SRKAR Vs. P K KEJARIAL
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May 14, 2012 |
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RAJEEV LOHIA Vs. LIFE INSURANCE CORPORATION OF INDIA LTD
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October 19, 2012 |
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RAJEEV MAHESWARI Vs. INDU KOCHER
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March 13, 2012 |
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RAJENDRA KUMAR SHARMA & ORS. Vs. PRASHANT SHRIVASTAVA & ORS.
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February 22, 2012 |
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RAJENDRA KUMAR SINGHA Vs. GENERAL MANAGER
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April 26, 2012 |
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RAJENDRA NATH BISWAS Vs. STATE OF WEST BENGAL
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March 12, 2012 |
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RAJESH DHANUKA Vs. SUNIL KUMAR SAHA
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May 16, 2012 |
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RAJESH KUMAR AND OTHERS Vs. UNION OF INDIA AND OTHERS.
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February 21, 2012 |
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RAJESH KUMAR ROUTH Vs. STATE OF W.B. & OTHERS
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January 5, 2012 |
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RAJIB CHAKRABORTY Vs. THE STATE OF WEST BENGAL & ORS.
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April 5, 2012 |
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RAJIB LOCHAN GHOSH AND ANR. Vs. DILIP KUMAR PAL AND ORS.
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January 10, 2012 |
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RAJIV TANDON Vs. DENA BANKC
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July 23, 2012 |
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RAJJAK MOLLA AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
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January 24, 2012 |
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RAJKUMAR MIDYA Vs. UNIVERSITY OF CALCUTTA & OTHERS
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February 7, 2012 |
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RAJU DAS Vs. STATE OF WEST BENGAL
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May 15, 2012 |
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RAJU PAL Vs. STATE OF WEST BENGAL AND ORS.
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January 18, 2012 |
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RAKESH CHOWRASIA Vs. MADAN MOHAN DAS
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February 6, 2012 |
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RAKESH KUMAR SINGH Vs. STATE OF WEST BENGAL & ORS
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February 8, 2012 |
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RAM BABU SHAW Vs. STATE
|
December 21, 2012 |
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RAM CHANDRA PRASAD Vs. KOLKATA MUNICIPAL CORPORATION
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April 2, 2012 |
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RAM CHANDRA PRASAD Vs. SHRIDHAR MONDAL & ANR
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February 29, 2012 |
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RAM CHANDRA SUREKA Vs. ANIL SUREKA & ANR.
|
February 7, 2012 |
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RAM GOPAL AGARWALLA Vs. DINESH CHANDRA NANDY
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March 28, 2012 |
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RAM KRISHNA SAHA Vs. THE STATE OF WEST BENGAL & ORS.
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February 8, 2012 |
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RAM KUMAR SHOW Vs. PURNIMA SHOW
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July 13, 2012 |
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RAM NIWAS CHOWDHURY Vs. SUPERINTENDENT OF POLICE
|
April 20, 2012 |
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RAM PRASAD Vs. ANDAMAN & NICOBAR ADMINISTRATION
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September 24, 2012 |
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RAM PRASAD GHOSH Vs. STATE OF WEST BENGAL
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February 13, 2012 |
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RAM RANJAN CHATTERJEE Vs. STATE OF WEST BENGAL & ORS.
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January 19, 2012 |
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RAM SHANKAR SINGH Vs. ARUNA SHUKLA & ORS.
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March 15, 2012 |
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RAM UDGAR ROY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
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September 4, 2012 |
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RAM UGRAH DUBEY Vs. THE STATE OF WEST BENGAL AND OTHERS
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January 10, 2012 |
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RAMA GHOSH Vs. STATE OF WEST BENGAL
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April 10, 2012 |
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RAMA RANI PAL Vs. STATE OF WEST BENGAL AND OTHERS
|
February 8, 2012 |
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RAMEN CHANDRA BANERJEE Vs. BOARD OF COUNCILLORS OF BURDWAN
|
July 18, 2012 |
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RAMEN CHANDRA GHOSH Vs. STATE OF WEST BENGAL
|
June 8, 2012 |
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RAMEN CHANDRA GHOSH Vs. STATE OF WEST BENGAL
|
August 8, 2012 |
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RAMESH CHAND CHOWDHURY & ORS. Vs. STATE OF WEST BENGAL & ORS.
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February 22, 2012 |
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RAMESH CHANDRA BHANDARI Vs. THE STATE OF WEST BENGAL & ORS.
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July 16, 2012 |
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RAMESH KUMAR ALIAS CHANDRA KHOWALA Vs. MAMATA CHAKRABORTY
|
March 1, 2012 |
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RAMESH KUMAR BANIK Vs. STATE OF WEST BENGAL
|
October 1, 2012 |
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RAMESHWAR PROPERTIES PRIVATE LIMITED & ANR Vs. STATE OF WEST BENGAL & ORS
|
June 26, 2012 |
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RAMKRISHNA SARADA SIKSHA MANDIR (E.ED. COLLEGE) & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
|
January 9, 2012 |
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RAMPROSAD LAHA Vs. STATE OF WEST BENGAL & ORS
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March 5, 2012 |
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RAMRENU BANDOPADHYAY AND ORS. Vs. SACHCHIDANANDA DAS MODAK AND ORS.
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January 25, 2012 |
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RANA BHATTACHARJEE Vs. STATE OF WEST BENGAL
|
July 4, 2012 |
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RANADHIR BISWAS AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
January 27, 2012 |
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RANAJIT MIDYA Vs. RABINDRANATH MIDYA
|
September 5, 2012 |
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RANAJIT SARKAR Vs. THE STATE OF WEST BENGAL AND ORS.
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January 20, 2012 |
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RANBAXY LABORATORIES LIMITED Vs. STATE OF WEST BENGAL
|
May 3, 2012 |
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RANGINA BEWA Vs. STATE OF WEST BENGAL
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April 30, 2012 |
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RANI BALA GUCHHAIT Vs. THE STATE OF WEST BENGAL AND ORS.
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January 4, 2012 |
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RANJAN DAS Vs. ASHOK KUMAR DAS
|
June 19, 2012 |
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RANJANA DUTTA Vs. ASHIM KUMAR DUTTA & ORS.
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February 23, 2012 |
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RANJIT CHAKRABORTY Vs. THE KOLKATA MUNICIPAL CORPORATION AND OTHERS
|
January 13, 2012 |
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RANJIT CHAKRABORTY Vs. STATE OF WEST BENGAL
|
March 14, 2012 |
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RANJIT GHOSH Vs. STATE OF WEST BENGAL & ORS.
|
February 10, 2012 |
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RANJIT GHOSH Vs. MANOJ PAL
|
February 7, 2012 |
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RANJIT KARJI Vs. THE STATE OF WEST BENGAL AND ORS.
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January 25, 2012 |
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RANJIT KUMAR CHOWDHURY & ANR. Vs. UNION OF INDIA & ORS.
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March 27, 2012 |
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RANJIT KUMAR DEY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS
|
May 17, 2012 |
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RANJIT KUMAR GHOSH Vs. CALCUTTA STATE TRANSPORT CORPORATION & ORS.
|
March 30, 2012 |
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RANJIT MANDAL Vs. UNION OF INDIA AND OTHERS
|
January 17, 2012 |
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RANJIT MONDAL Vs. BALAI CHANDRA BANIK
|
June 26, 2012 |
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RANJIT PAL Vs. HOWRAH MUNICIPAL CORPORATION
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July 18, 2012 |
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RASHMAY DAS Vs. KOLKATA MUNICIPAL CORPORATION
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April 30, 2012 |
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RASHMI INDUSTRIES Vs. LION PAPER PRODUCTS
|
April 11, 2012 |
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RASTRIYA COLLIERY MOJDOOR SANGH & ORS. Vs. COAL INDIA LTD & ORS.
|
January 5, 2012 |
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RATAN CHANDRA DOLAI Vs. THE STATE OF WEST BENGAL & ORS.
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June 5, 2012 |
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RATAN CHANDRA NAG Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
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July 25, 2012 |
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RATAN DAS Vs. THE STATE OF WEST BENGAL & ORS.
|
October 19, 2012 |
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RATAN KUMARI SURANA Vs. VIJAY KUMAR RAIJADA
|
July 2, 2012 |
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RATAN SAHA Vs. INDIAN OIL CORPORATION LTD
|
May 3, 2012 |
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RATHIN BHATTACHARJEE Vs. STATE OF WEST BENGAL
|
September 18, 2012 |
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RATNA BHATTACHARYA Vs. UNION OF INDIA
|
December 6, 2012 |
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RAVI CEMENT PRODUCT LIMITED Vs. KANKANI CONSTRUCTION PVT LTD
|
September 5, 2012 |
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RAVI CEMENT PRODUCT LIMITED Vs. KANKANI CONSTRUCTION PVT. LTD.
|
September 6, 2012 |
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RAVI CEMENT PRODUCTS LIMITED Vs. UNKNOWN
|
January 17, 2012 |
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RAVI MOHAN KULSHRESTHA Vs. MAGMA FINCORP LTD
|
September 6, 2012 |
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RAVI MOHAN KULSHRESTHA Vs. MAGMA FINCORP LTD
|
September 21, 2012 |
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RAVI MOHAN KULSHRESTHA Vs. MAGMA SHRACHI FINANCE LTD.
|
February 2, 2012 |
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RAVINDRA KAMALAKANT SHUKLA Vs. COMMISSIONER OF CUSTOMS (AIRPORT & ADMN.)
|
October 9, 2012 |
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RAYEESH AHMED Vs. ESTATE OFFICER
|
March 12, 2012 |
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RE: BISWANATH TEWARY Vs. STATE
|
January 19, 2012 |
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REBA KAYAL Vs. STATE OF WEST BENGAL & ORS.
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February 8, 2012 |
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REBATI RAMAN KOLEY Vs. STATE OF WEST BENGAL
|
June 15, 2012 |
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REBOTI MAL Vs. STATE OF WEST BENGAL
|
May 3, 2012 |
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REGIONAL DIRECTOR, NATIONAL COUNCIL FOR TEACHERS EDUCATION & ANR. Vs. SIDRA B. ED COLLEGE & ORS.
|
March 2, 2012 |
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REHANA BEGUM @ REHANA KHATUN Vs. KOLKATA MUNICIPAL CORPORATION AND OTHERS
|
February 17, 2012 |
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REJAUL ISLAM Vs. THE STATE OF WEST BENGAL & ORS.
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March 16, 2012 |
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REKHA BANDYOPADHYAY Vs. THE STATE OF WEST BENGAL AND ORS.
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January 5, 2012 |
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REKHA SENGUPTA Vs. STATE OF WEST BENGAL
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October 18, 2012 |
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RENUKA MONDAL Vs. STATE OF WEST BENGAL & ORS.
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January 20, 2012 |
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RENUKA MONDAL & ORS. Vs. HIRONMOY MONDAL & ANR.
|
February 21, 2012 |
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RIAJUDDIN SHEIKH Vs. THE STATE OF WEST BENGAL AND ORS.
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January 30, 2012 |
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RINA BISWAS Vs. STATE OF WEST BENGAL & ORS.
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August 1, 2012 |
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RINA DHAR Vs. BANI DHAR
|
October 11, 2012 |
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RINA DHAR Vs. BANI DHAR
|
October 5, 2012 |
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RINA GHOSH Vs. MAKHAN LAL GHOSH
|
October 4, 2012 |
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RINKU SAHA Vs. STATE OF WEST BENGAL
|
May 17, 2012 |
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RISHIKA BUBNA Vs. JADAVPUR UNIVERSITY & ORS.
|
January 10, 2012 |
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RISHRA STEEL LIMITED IN LIQUIDATION AND DECCAN TRADERS PRIVATE LIMITED Vs. OFFICIAL LIQUIDATOR AND GOURINANDAN REAL ESTATE PRIVATE LIMITED
|
May 17, 2012 |
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RITA SAHA RAY & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
February 15, 2012 |
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RITA SANTRA Vs. THE STATE OF WEST BENGAL & ORS.
|
February 9, 2012 |
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RNB DIGITRONIX PVT. LTD. Vs. DIPAK KUMAR SARKER
|
January 30, 2012 |
|
ROAD BUILDER M SDN BHD Vs. TANTIA CONSTRUCTIONS LTD
|
July 31, 2012 |
|
ROAD MACHINES (INDIA) PRIVATE LIMITED & ANR Vs. BOARD OF TRUSTEES FOR PORT OF CALCUTTA & ORS
|
August 24, 2012 |
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ROBERT JOHNSON Vs. THE UNION OF INDIA AND OTHERS
|
March 14, 2012 |
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ROBIN KUMAR SHET Vs. STATE OF W.B. & ORS.
|
January 2, 2012 |
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ROKIA BIBI Vs. AMRITA KUMAR JANA
|
March 15, 2012 |
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ROMOLA BHATTACHARJEE Vs. TWILIGHT PROPERTIES PVT. LTD
|
November 20, 2012 |
|
RONAK ALI Vs. LIEUTENANT GOVERNOR
|
August 7, 2012 |
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RONAK OPTIK INDIA & ANR Vs. UNION OF INDIA & ORS
|
September 17, 2012 |
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ROOPACHERA TEA CO.LTD. Vs. STATE OF WEST BENGAL
|
September 11, 2012 |
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ROUNAK MANUFACTURING CO P LTD Vs. STATE OF WEST BENGAL
|
May 17, 2012 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD Vs. DHIREN AHIR
|
March 30, 2012 |
|
RUBY GENERAL HOSPITAL LIMITED Vs. SAJAL DUTTA
|
March 28, 2012 |
|
RUKSHNA PARVEEN & ORS. Vs. AHMED HUSSAIN
|
February 2, 2012 |
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RUMA PAL (CHOWDHURY) Vs. STATE OF WEST BENGAL & ORS.
|
February 6, 2012 |
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RUMANA YEASMIN Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ORS
|
January 13, 2012 |
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RUPA PAUL Vs. STATE OF WEST BENGAL
|
December 13, 2012 |
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RUPALI GAYEN Vs. STATE OF WEST BENGAL & ORS.
|
October 12, 2012 |
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RUPANTAR CONSTRUCTION Vs. SETT & DEY
|
February 10, 2012 |
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RUPLEKHA SEN Vs. SRIJITA FILMS
|
November 12, 2012 |
|
S K SAMANTA & CO LTD Vs. CUSTOMS,EXCISE AND SERVICE TAX APPELLATE TRIBUNAL,EAST ZONAL BENCH,KOLKATA
|
September 13, 2012 |
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S SRINIVAS Vs. REGIONAL CENTRE IGNOU
|
August 7, 2012 |
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S. MOOKANDI Vs. UNION OF INDIA
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September 17, 2012 |
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S. VIJAYARAJAN Vs. PRABHU DAYAL CHOUBEY
|
April 3, 2012 |
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SABILA BIBI & ORS. Vs. KESHAB CHANDRA GURIA & ANR.
|
February 17, 2012 |
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SABITA BHATTACHARJEE Vs. STATE
|
May 11, 2012 |
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SABITA KUNDU Vs. RATAN KUMAR BISWAS
|
March 29, 2012 |
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SABITA RANI MAJILYA Vs. STATE OF WEST BENGAL
|
April 24, 2012 |
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SABITRI KUMAR Vs. SAROJ KR MONDAL
|
June 14, 2012 |
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SABYASACHI CHATTERJEE Vs. PRASAD CHATTERJEE
|
February 22, 2012 |
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SABYASACHI SENGUPTA Vs. STATE OF WEST BENGAL
|
June 22, 2012 |
|
SADARALI BISWAS Vs. WAZED ALI MONDAL
|
December 17, 2012 |
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SADHAN CHANDRA DAS Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS
|
May 17, 2012 |
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SADHAN CHANDRA SAHA Vs. STATE OF WEST BENGAL & ORS.
|
January 11, 2012 |
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SADHAN KUMAR KUNDU Vs. UNION OF INDIA
|
March 26, 2012 |
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SADHANA BANERJEE Vs. SWARNENDU DAS GUPTA
|
March 27, 2012 |
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SADHANA DAS Vs. STATE OF WEST BENGAL
|
May 2, 2012 |
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SAGAR CHATTERJEE Vs. DISTRICT MAGISTRATE BANKURA
|
August 31, 2012 |
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SAGARIKA PAL Vs. STATE OF WEST BENGAL
|
March 5, 2012 |
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SAHABUDDIN KHAN Vs. YATRA SIDDHI DHARMA THAKUR
|
October 18, 2012 |
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SAHADEB GHOSH Vs. STATE OF WEST BENGAL
|
April 27, 2012 |
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SAHANAJ AKHTARY Vs. THE STATE OF WEST BENGAL & ORS.
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July 2, 2012 |
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SAHANAJ PARVEEN Vs. STATE OF WEST BENGAL & ORS
|
February 2, 2012 |
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SAHELI PATRA Vs. BHARAT PETROLEUM CORPORATION LTD
|
April 4, 2012 |
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SAHIDAN BIBI Vs. MD SAUKAT ALI
|
August 13, 2012 |
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SAHILA BIBI AND OTHERS Vs. M/S PRAGATI PARIBAHAN AND ANOTHER
|
January 17, 2012 |
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SAHYOGI DISTRIBUTORS LTD. & ORS. Vs. CORPORATION BANK
|
February 9, 2012 |
|
SAILEN CHAKRABORTY Vs. CHHANDA SINGH
|
August 10, 2012 |
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SAILEN KUNDU & ORS. Vs. UNION OF INDIA & ORS.
|
February 2, 2012 |
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SAILENDRA KUMAR CHATTERJEE Vs. STATE OF WEST BENGAL & ORS.
|
January 11, 2012 |
|
SAILENDRA NATH PAL Vs. AGRI HORTICULTURE SOCIETY OF INDIA
|
August 13, 2012 |
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SAILESWAR BAG Vs. STATE OF WEST BENGAL & ORS.
|
July 6, 2012 |
|
SAJAL GUHA Vs. SIMAMDA GURI
|
October 16, 2012 |
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SAJEDA KHATOON Vs. SHAH ATA HOSSAIN
|
June 11, 2012 |
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SAJEDA KHATOON Vs. BANK OF INDIA
|
September 12, 2012 |
|
SAJJAN KUMAR SARAF Vs. KABARI PVT. LTD. & ORS.
|
February 21, 2012 |
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SAKHI SONA GHOSH Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED & ORS.
|
January 11, 2012 |
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SAKTI PADA GHOSH Vs. STATE OF WEST BENGAL & ORS.
|
February 23, 2012 |
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SAKTI RANJAN MUKHOPADHYAY Vs. STATE OF WEST BENGAL
|
June 8, 2012 |
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SAMABAY SAMITY LIMITED & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
|
January 31, 2012 |
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SAMAR BARMAN Vs. THE STATE OF WEST BENGAL & ORS.
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August 21, 2012 |
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SAMAR KUMAR BARAI Vs. STATE OF WEST BENGAL
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March 7, 2012 |
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SAMAR NATH BHATTACHARJEE Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
|
June 26, 2012 |
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SAMARENDRA MOHAN SEN Vs. STATE OF WEST BENGAL AND ORS.
|
August 7, 2012 |
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SAMARENDRA NATH CHOWDHURY Vs. KOLKATA MUNICIPAL CORPORATION
|
September 19, 2012 |
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SAMARENDRA PRASAD BHOWMICK Vs. SHYAMALENDRA PRASAD BHOWMICK
|
January 13, 2012 |
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SAMBHU NATH SINHA Vs. STATE BANK OF INDIA
|
July 17, 2012 |
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SAMIDER RAHAMAN Vs. STATE & ORS.
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February 22, 2012 |
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SAMIR HAZRA Vs. STATE OF WEST BENGAL
|
April 4, 2012 |
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SAMIR KAR @ TOTAN KAR & ANR Vs. ASIT KUMAR LAHIRI & ORS
|
February 1, 2012 |
|
SAMIR KUMAR BAITALIK Vs. MRINMOY BAITALIK
|
April 5, 2012 |
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SAMIR KUMAR DEY AND ANOTHER Vs. PARIMAL KUMAR DUTTA
|
January 17, 2012 |
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SAMIR KUMAR DUTTA Vs. SUNIL KUMAR DUTTA
|
April 18, 2012 |
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SAMIR KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
March 28, 2012 |
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SAMIR KUMAR ROY Vs. THE STATE OF WEST BENGAL & ORS.
|
October 12, 2012 |
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SAMIR KUMAR SAHA Vs. STATE OF WEST BENGAL
|
September 25, 2012 |
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SAMIR MITRA Vs. TAPATI BANERJEE
|
July 10, 2012 |
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SAMPA DUTTA GUPTA Vs. STATE OF WEST BENGAL
|
December 21, 2012 |
|
SAMSHAD BEGUM & ANOTHER Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER & ORS.
|
February 21, 2012 |
|
SAMSUDDIN ALIAS KALIA Vs. STATE OF WEST BENGAL
|
April 4, 2012 |
|
SAMSUL ARFIN Vs. ZAMURAD SULTANA
|
July 26, 2012 |
|
SAMSUN NEHAR BIBI Vs. STATE & ORS.
|
February 13, 2012 |
|
SAMULAM KERKETTA Vs. UNION OF INDIA
|
September 13, 2012 |
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SANAKA GHOSH Vs. ASTAM CHANDRA GHOSH
|
August 13, 2012 |
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SANAKA GHOSH Vs. ASTAM CHANDRA GHOSH
|
December 13, 2012 |
|
SANAKA JANA Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 3, 2012 |
|
SANAT KUMAR HALDER Vs. AMAR KR SEAL
|
August 28, 2012 |
|
SANATAN MONDAL Vs. SREEPATI MONDAL
|
July 24, 2012 |
|
SANATAN SARDAR Vs. STATE OF WEST BENGAL
|
December 21, 2012 |
|
SANCHAY DEY Vs. PAILAN PARK DEVELOPMENT AUTHORITY LTD
|
July 31, 2012 |
|
SANDEEP DHANUKA Vs. THE STATE OF WEST BENGAL & ORS.
|
February 15, 2012 |
|
SANDEEP JHUNJHUNWALA Vs. THE K.M.C. AND OTHERS
|
January 2, 2012 |
|
SANDHYA MONDAL Vs. STATE OF WEST BENGAL
|
May 2, 2012 |
|
SANDHYA PRASAD Vs. LALJEE PRASAD
|
October 17, 2012 |
|
SANDHYA RANI BANERJEE Vs. SUBRATAMITRA
|
July 2, 2012 |
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SANDIP BAGUI Vs. WEST BENGAL INFORMATION COMMISSION & ORS.
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February 1, 2012 |
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SANDIP SANTRA Vs. PAPIYA BISWAS
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October 18, 2012 |
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SANJAY AGARWALA Vs. ANJALI ROY (HALDER) AND ORS.
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January 6, 2012 |
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SANJAY DAS Vs. STATE OF WEST BENGAL
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July 26, 2012 |
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SANJAY HAZRA Vs. STATE OF WEST BENGAL & ORS
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October 17, 2012 |
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SANJAY KOLEY Vs. STATE OF WEST BENGAL
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June 29, 2012 |
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SANJAY KUMAR SETHI Vs. STATE OF WEST BENGAL
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January 5, 2012 |
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SANJAY SHAH Vs. SRIRAM BHUWALKA & ANR.
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January 18, 2012 |
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SANJAY TRIPATHI Vs. UNION OF INDIA & ORS.
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January 9, 2012 |
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SANJIB BERA @ TOLO AND ANR Vs. STATE
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January 17, 2012 |
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SANJIB KUMAR BOSE Vs. SMT. ROMA BOSE & ORS.
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February 27, 2012 |
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SANJIB KUMAR JAIN Vs. STATE OF WEST BENGAL AND ORS.
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January 18, 2012 |
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SANJIB KUMAR SETH Vs. RABINDRA KUMAR SETT AND OTHERS
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January 24, 2012 |
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SANJIB SARKAR Vs. THE STATE OF WEST BENGAL & ORS.
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April 3, 2012 |
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SANJIB SINGH ALIAS SANJIT KUMAR SINGH ALIAS INDRADEV SINGH Vs. STATE OF WEST BENGAL
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August 7, 2012 |
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SANJIT ACHARJEE Vs. STATE OF WEST BENGAL AND ORS.
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January 4, 2012 |
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SANJIT BISWAS Vs. STATE OF WEST BENGAL
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June 14, 2012 |
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SANJIT KUMAR PATRA Vs. CALCUTTA TRAMWAYS COMPANY (1978) LTD.
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June 21, 2012 |
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SANJIT ROY ALIAS KOSTU Vs. STATE OF WEST BENGAL
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August 10, 2012 |
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SANJOY DAS Vs. DIPANWITA DAS
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June 28, 2012 |
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SANJOY SARKAR Vs. STATE OF WEST BENGAL
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June 25, 2012 |
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SANKAR BARIK Vs. STATE OF WEST BENGAL AND ORS.
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January 2, 2012 |
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SANKAR DUTTA Vs. UTTAM HOWLADAR & ORS.
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February 2, 2012 |
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SANKAR KUMAR DAS Vs. BASUDEV GUCHAIT
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July 6, 2012 |
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SANKAR KUMAR DEB Vs. UTTAR BANGA KSHETRIYA GRAMIN BANK
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June 27, 2012 |
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SANKAR LAL MAJUMDAR Vs. STATE OF WEST BENGAL & ORS.
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February 10, 2012 |
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SANKAR NATH DAS Vs. THE STATE OF WEST BENGAL & ORS.
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August 31, 2012 |
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SANKAR NATH SINHA Vs. DISTRICT INSPECTOR OF SCHOOL
|
May 7, 2012 |
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SANKAR ROY Vs. STATE OF WEST BENGAL
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April 16, 2012 |
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SANKAR SAHA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
|
September 4, 2012 |
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SANKARI GHOSH Vs. STATE OF WEST BENGAL
|
June 6, 2012 |
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SANTANU CHATTERJEE Vs. STATE OF WEST BENGAL
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June 11, 2012 |
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SANTANU GHOSH & ORS Vs. STATE BANK OF INDIA & ORS
|
February 10, 2012 |
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SANTANU KUMAR SAHA Vs. S.S. PRASAD
|
February 1, 2012 |
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SANTANU MAJUMDER Vs. BAISHAKHI MAJUMDER ALIAS MONDAL
|
September 7, 2012 |
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SANTANU NASKAR Vs. STATE OF WEST BENGAL
|
January 10, 2012 |
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SANTI BALADHIKARI Vs. DILIP JAIN
|
July 13, 2012 |
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SANTI JHA Vs. GURDIP SINGH SALUJA ALIAS DIP
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June 28, 2012 |
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SANTI KUMAR MATHUR Vs. STATE OF WEST BENGAL AND ORS
|
January 13, 2012 |
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SANTI KUMAR PAUL Vs. UNION OF INDIA & ORS
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February 24, 2012 |
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SANTOSH GARERIA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 25, 2012 |
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SANTOSH GIRI Vs. STATE
|
June 25, 2012 |
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SANTOSH KUMAR DAS Vs. THE STATE OF WEST BENGAL & ORS.
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June 4, 2012 |
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SANTOSH KUMAR SINHA ROY Vs. STATE OF WEST BENGAL
|
June 14, 2012 |
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SANTOSH PRASAD JAISWAL @ SANTOSH KR
JAISWAL & ANR Vs. STATE
|
January 17, 2012 |
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SANTWANA BANERJEE Vs. STATE OF WEST BENGAL & ORS
|
March 7, 2012 |
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SARA INTERNATIONAL LIMITED AND ANR. Vs. UNION OF INDIA AND ORS.
|
January 27, 2012 |
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SARAD KUMAR BOHRA Vs. UNION OF INDIA
|
May 10, 2012 |
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SARAMA JANA Vs. STATE OF WEST BENGAL & ORS
|
February 22, 2012 |
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SARBAN BHUIAN Vs. COAL INDIA LIMITED
|
October 17, 2012 |
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SARBANI SAMANTA Vs. PRATAP KUMAR PANJA
|
September 5, 2012 |
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SARBANI SAMANTA Vs. PRATAP KUMAR PANJA
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September 7, 2012 |
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SARBANI SEN Vs. TAPAS KUMAR SAMANTA
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February 28, 2012 |
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SARBANI SEN Vs. TAPAS KUMAR SAMANTA
|
February 29, 2012 |
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SARBESWAR JANA Vs. STATE OF WEST BENGAL
|
July 24, 2012 |
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SARDA PLYWOOD INDUSTRIES LTD Vs. HEMANT KUMAR MOTIHAR
|
April 19, 2012 |
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SAREGAMA INDIA LTD Vs. BALAJI TELEFILM LTD
|
April 18, 2012 |
|
SARIFA BIBI Vs. STATE
|
September 12, 2012 |
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SARIT CHAKRABORTY Vs. WEST BENGAL UNIVERSITY OF TECHONOLOGY
|
August 2, 2012 |
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SARMISTHA BHATTACHARYYA Vs. RAM CHANDRA PRASAD AND ORS.
|
January 27, 2012 |
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SAROJ JHUNJHUNWALA Vs. STATE OF WEST BENGAL
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May 16, 2012 |
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SAROJ KUMAR DAS Vs. STATE OF WEST BENGAL
|
August 6, 2012 |
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SAROJ KUMAR JANA Vs. THE STATE OF WEST BENGAL & ORS.
|
February 23, 2012 |
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SAROWAR HOSSAIN Vs. STATE OF WEST BENGAL & ORS
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February 21, 2012 |
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SASADHAR BARMAN Vs. THE STATE OF WEST BENGAL AND ORS.
|
August 7, 2012 |
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SASHI BHUSAN MAHATO Vs. SUSHIL KUMAR PAL
|
June 19, 2012 |
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SATINDAR ROY Vs. STATE OF WEST BENGAL
|
May 18, 2012 |
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SATISH CHANDRA DAS Vs. UNION OF INDIA
|
January 10, 2012 |
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SATISH KUMAR SHUKLA Vs. STATE OF WEST BENGAL & ORS.
|
January 5, 2012 |
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SATKARI GHOSHAL Vs. TAPAN KUMAR CHATTERJEE
|
March 1, 2012 |
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SATYA NARAIN TAPARIA Vs. DURGA INVESTMENT CORPORATION (P) LTD. & ORS.
|
March 30, 2012 |
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SATYABRATA BHATTACHARJEE Vs. STATE OF WEST BENGAL
|
February 29, 2012 |
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SATYAJIT BAKSI Vs. UNION OF INDIA
|
March 14, 2012 |
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SATYAKAM PAL Vs. STATE OF WEST BENGAL
|
September 13, 2012 |
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SATYENDRA KUMAR KUNDU Vs. BANDITA KUNDU
|
October 17, 2012 |
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SAYED ALI MALICK Vs. RAMJAN ALI
|
May 10, 2012 |
|
SAYED ALI MALLICK Vs. RAMJAN ALI
|
May 17, 2012 |
|
SAYEEDUL ISLAM MIR Vs. STATE OF WEST BENGAL
|
December 13, 2012 |
|
SAYERA BANU Vs. STATE OF WEST BENGAL
|
October 4, 2012 |
|
SEA MERIDIAN SHIPPING AGENCY PVT. LTD. Vs. MEHEK OVERSEAS PVT. LTD.
|
February 24, 2012 |
|
SECRETARY, DHADALIBAR HIGH SCHOOL Vs. STATE OF WEST BENGAL
|
February 10, 2012 |
|
SECRETARY, RAGHUNATHPUR HIGH SCHOOL Vs. MIHIR KUMAR HAZRA
|
March 14, 2012 |
|
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. SATYA RANJAN BAIDYA
|
December 19, 2012 |
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SECURITY & INTELLIGENCE SERVICES AND OTHERS Vs. THE REGIONAL PROVIDENT FUND COMISSIONER AND OTHERS
|
January 20, 2012 |
|
SEEMA SARIN Vs. SUDESH CHANDER TALWAR
|
September 10, 2012 |
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SEKH IDRIS Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY
|
January 24, 2012 |
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SEKHAR CHANDRA DAS Vs. STATE OF WEST BENGAL & ORS.
|
March 28, 2012 |
|
SERAJUDDIN & BROTHERS Vs. COMMISSIONER OF INCOME TAX
|
May 17, 2012 |
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SERI INFRASTRUCTURE FINANCE LTD Vs. FITCH RATINGS INDIA PVT LTD
|
September 17, 2012 |
|
SEVEN HILL BYTES PVT. LTD Vs. STATE OF WEST BENGAL
|
October 1, 2012 |
|
SHA ABDUL MOMIN, VILLAGE MOSQUE PUBLIC WAKF ESTATE Vs. STATE OF WEST BENGAL AND OTHERS
|
May 18, 2012 |
|
SHABAJAN MOLLA Vs. AKBAR HOSSAIN
|
July 5, 2012 |
|
SHAH ZABEEN AHMED Vs. STATE
|
July 4, 2012 |
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SHAHID ALI Vs. COMMISSIONER OF CUSTOMS, AIRPORT AND ADMINISTRATION
|
September 25, 2012 |
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SHAHID KHAN ALIAS MD SAHID KHAN Vs. STATE OF WEST BENGAL
|
April 15, 2012 |
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SHAHJAD AHMED Vs. STATE BANK OF INDIA
|
March 29, 2012 |
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SHAKTI NATH MUKHERJEE AND ANR. Vs. SACHINDRA NATH BALLAV AND ORS.
|
January 18, 2012 |
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SHAKTI PADA MAHATO Vs. THE STATE OF WEST BENGAL & ORS.
|
June 5, 2012 |
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SHAKUNTALA MURMU Vs. KISHORE PRASAD BHAGAT
|
July 13, 2012 |
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SHAKUNTALA SINGH Vs. ADDL. DRI, KOLKATA ZONAL UNIT
|
September 19, 2012 |
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SHALIMAR CHEMICAL WORKS LTD Vs. USHA HOLDING AND ENCLAVE P LTD
|
May 15, 2012 |
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SHALIMAR WIRES INDUS. LTD. Vs. ASSTT. COMMR. OF COMMERCIAL TAXES
|
August 30, 2012 |
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SHALINI CHATTERJEE Vs. JADAVPUR UNIVERSITY
|
March 20, 2012 |
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SHALINI CHATTERJEE Vs. JADAVPUR UNIVERSITY & ORS.
|
January 10, 2012 |
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SHALINI PODDAR Vs. VCK SHARE & STOCK BROKING SERVICES LIMITED
|
December 14, 2012 |
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SHAMBHU DAS Vs. STATE OF WEST BENGAL & ORS.
|
February 3, 2012 |
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SHAMIMA ABSAR Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 30, 2012 |
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SHAMSER ALI Vs. NILKAMAL SARKAR
|
September 6, 2012 |
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SHAMSUL HAQUE Vs. STATE OF W. B.
|
February 10, 2012 |
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SHANKAR DAS Vs. SHAHALA IQBAL
|
July 17, 2012 |
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SHANKAR PRASAD SHRIVASTAVA Vs. STATE OF WEST BENGAL
|
November 21, 2012 |
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SHANTA SINGH SIDHU Vs. GURUDWARA DR. DIWAN SINGH
|
September 14, 2012 |
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SHANTI LAL VIRA Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-45
|
April 11, 2012 |
|
SHARMISTHA MAJI Vs. STATE OF WEST BENGAL
|
October 10, 2012 |
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SHAW WALLACE AND COMPANY LIMITED Vs. KISHORE RAJARAM CHHABRIA
|
June 25, 2012 |
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SHEFALI MANDAL Vs. THE STATE OF WEST BENGAL & ORS.
|
February 15, 2012 |
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SHENTRACON CHEMICALS LTD Vs. UNKNOWN
|
January 30, 2012 |
|
SHER ALI SARDAR Vs. STATE OF WEST BENGAL
|
September 27, 2012 |
|
SHIB SANKAR GUHA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
September 4, 2012 |
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SHIB SANKAR NANDI Vs. STATE OF WEST BENGAL & ORS.
|
October 16, 2012 |
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SHIBAJEE HALDER Vs. STATE OF WEST BENGAL & ORS.
|
March 29, 2012 |
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SHIBANI GHOSH Vs. STATE BANK OF INDIA
|
January 18, 2012 |
|
SHIBNANDAN LAL Vs. STATE OF WEST BENGAL
|
July 10, 2012 |
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SHIBORAM MANDAL Vs. STATE OF WEST BENGAL
|
October 19, 2012 |
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SHIBSANKAR CHAIL Vs. STATE OF WEST BENGAL & ORS
|
February 1, 2012 |
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SHIKSHAYATAN COLLEGE Vs. STATE OF WEST BENGAL
|
October 16, 2012 |
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SHILA DAS Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
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SHILA GEORGE AND OTHERS Vs. DILIP KUMAR DEY AND ANOTHER
|
January 3, 2012 |
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SHILADITYA SARKAR Vs. THE STATE OF WEST BENGAL & ORS.
|
August 21, 2012 |
|
SHILARANI SAMANTA Vs. LIFE INSURANCE CORPORATION OF INDIA LTD. & ORS.
|
January 19, 2012 |
|
SHIPPING CORPORATION OF INDIA LTD. Vs. JARINA KHATUN
|
January 30, 2012 |
|
SHIV SHANKAR SHAW ALIAS JAISWAL Vs. MIRA GUPTA
|
September 4, 2012 |
|
SHIV SHANKER SHAW & ORS. Vs. MONOTOSH DEB & ORS.
|
February 1, 2012 |
|
SHIV SURAT PANDEY Vs. STATE OF WEST BENGAL
|
September 5, 2012 |
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SHIVA PRADHAN Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY
|
February 8, 2012 |
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SHIVAM EDIBLE PVT. LTD. Vs. DALAL STREET SECURITIES LTD.
|
January 17, 2012 |
|
SHIVANI PROPERTIES PVT. LTD Vs. UNITED BANK OF INDIA
|
October 8, 2012 |
|
SHOSTHI MANDAL Vs. THE STATE OF WEST BENGAL & ORS.
|
February 15, 2012 |
|
SHREE BAHUBALI INTERNATIONAL LTD. Vs. SARITA SETHI
|
January 13, 2012 |
|
SHREE BALASARIA CONSTRUCTION PVT. LTD. Vs. VODAFONE ESSAR EAST LTD.
|
February 1, 2012 |
|
SHREE GOURI SHANKAR JUTE MILLS LTD Vs. UNION OF INDIA
|
March 7, 2012 |
|
SHREE GROTEX TRADE LINKS PVT. LTD Vs. COMMR. OF CUS. (PREVENTIVE)
|
April 18, 2012 |
|
SHREE KRISHNA PAPER & ANR Vs. CENTRAL BANK OF INDIA & ANR
|
February 21, 2012 |
|
SHREE NIWAS RAMGOPAL Vs. DIRECTOR OF CONSUMER GOODS
|
July 3, 2012 |
|
SHREE SHREE SATYANARAYANJEE & ORS. Vs. DR. V.S.SESHADRI, INDIAN AMBASSADOR AT MYANMAR
|
December 14, 2012 |
|
SHREEPROKASH MISHRA Vs. SABITRI SANTHALIAY
|
July 10, 2012 |
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SHRI BIJAN KUMAR GANGULI Vs. THE STATE OF WEST BENGAL & ORS.
|
April 2, 2012 |
|
SHRI DILIP KUMAR MONDAL AND ANR. Vs. THE STATE OF WEST BENGAL
|
February 13, 2012 |
|
SHRI HOSSAIN SAHID ABEDIN Vs. UNION OF INDIA & ORS.
|
July 3, 2012 |
|
SHRI JAGAT SINGH Vs. SHRI ELUMALAI
|
January 13, 2012 |
|
SHRI K. UMAR Vs. THE MANAGEMENT, SYNDICATE BANK AND OTHERS
|
January 16, 2012 |
|
SHRI NISHIKANTA ADHIKARY Vs. THE WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD. & ORS.
|
January 19, 2012 |
|
SHRI SANJIB KUMAR DEWAN Vs. THE UNION OF INDIA & ORS.
|
September 19, 2012 |
|
SHRIKANTA MONDAL Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY
|
February 8, 2012 |
|
SHRISTI INFRASTRUCTURE DEVELOPMENT CORPORATION LTD Vs. MFAR CONSTRUCTION PVT LTD
|
January 11, 2012 |
|
SHRISTIDHAR PATHAK Vs. UNION OF INDIA
|
June 12, 2012 |
|
SHUBHRENDU SEKHAR DAS Vs. STATE OF WEST BENGAL & ORS
|
February 15, 2012 |
|
SHUBRA MITRA Vs. DIPANKAR SAHA
|
July 20, 2012 |
|
SHUVADITYA MONDAL (MINOR) Vs. BHARAT SEVASHRAM SANGHA PRANAV VIDYAPITH & ORS.
|
February 20, 2012 |
|
SHYAM COMMERCIAL CO Vs. STATE
|
July 13, 2012 |
|
SHYAM SEL & POWER LIMITED Vs. COAL INDIA LIMITED & ORS
|
February 15, 2012 |
|
SHYAM SUNDAR CHATTERJEE Vs. BAPI SAHA ALIAS NARAYAN CH SAHA
|
April 11, 2012 |
|
SHYAMA SHARAN BHALOTIA Vs. FORTUNE ENTERPRISES PRIVATE LIMITED
|
March 2, 2012 |
|
SHYAMAL BANDYOPADHYAY Vs. THE CALCUTTA STATE TRANSPORT CORPORATION & ORS.
|
February 2, 2012 |
|
SHYAMAL CHANDRA SARKAR Vs. BISWAJIT BISWAS
|
February 3, 2012 |
|
SHYAMAL DE Vs. ARATI DE
|
July 27, 2012 |
|
SHYAMAL KUMAR DAS Vs. STATE OF WEST BENGAL
|
October 8, 2012 |
|
SHYAMAL KUMAR DEB Vs. SUSHILA BALA SARDAR
|
February 22, 2012 |
|
SHYAMAL KUMAR HALDER Vs. COAL INDIA LIMITED
|
April 12, 2012 |
|
SHYAMAL KUMAR MAITY Vs. STATE OF WEST BENGAL
|
June 29, 2012 |
|
SHYAMAL KUMAR SEN Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
|
August 17, 2012 |
|
SHYAMAL MAHANTO Vs. STATE OF WEST BENGAL
|
September 28, 2012 |
|
SHYAMAL SAHA ALIAS SHYAMLAL Vs. STATE OF WEST BENGAL
|
April 3, 2012 |
|
SHYAMAL SAMADDAR Vs. SAMPA SAMADDAR
|
April 11, 2012 |
|
SHYAMAL SHANKAR CHAKRABORTY AND ORS. Vs. STATE AND ORS.
|
January 10, 2012 |
|
SHYAMALI DAS Vs. WEST BENGAL SCHOOL SERVICE COMMISSION, NORTHERN REGION & OTHERS
|
September 2, 2012 |
|
SHYAMALI HALDER Vs. SHIBNATH BANERJEE
|
March 29, 2012 |
|
SHYAMAPADA DEY Vs. STATE OF WEST BENGAL & ORS.
|
February 16, 2012 |
|
SHYAMBABU CHOWDHURY Vs. GANESH JUTE MILLS LTD
|
July 13, 2012 |
|
SHYAMBABU VARMA Vs. UNION OF INDIA
|
August 3, 2012 |
|
SHYASMLI PATRADHAR Vs. STATE OF WEST BENGAL
|
July 10, 2012 |
|
SIB NATH BASAK Vs. THE STATE OF WEST BENGAL AND ORS.
|
August 6, 2012 |
|
SIBANI DAS Vs. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA
|
January 19, 2012 |
|
SIDDHARTHA SAMANTA Vs. THE STATE OF WEST BENGAL & ORS.
|
January 20, 2012 |
|
SIDDHESWAR MAJUMDAR Vs. SENIOR DIVISIONAL MANAGER
|
April 27, 2012 |
|
SIDDHESWARI COTTON MILLS PVT. LTD Vs. OFFICIAL LIQUIDATOR BEING LIQUIDATOR OF M/S. ANANTAPUR TEXTILE LTD
|
December 4, 2012 |
|
SIDDHI VINAYAK INDUSTRIES PVT. LTD. & ANR. Vs. MAHESH GOYAL & ORS.
|
February 2, 2012 |
|
SIDDIK MORAL ALIAS SIDIK MORAL Vs. STATE
|
March 12, 2012 |
|
SIKHA BAGDI Vs. UMA MUKHERJEE & ANR.
|
January 27, 2012 |
|
SIKHA DAS Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 13, 2012 |
|
SIKHA GHOSH Vs. STATE OF WEST BENGAL
|
March 16, 2012 |
|
SIKHA MONDAL (SAHA) Vs. THE STATE OF WEST BENGAL & ORS.
|
January 31, 2012 |
|
SILICON DEVELOPERS PVT. LTD. Vs. SIKARIA INFRAPROJECTS PVT. LTD.
|
January 5, 2012 |
|
SIMA MAJHI Vs. STATE
|
June 22, 2012 |
|
SIMI JANA Vs. STATE OF WEST BENGAL
|
September 12, 2012 |
|
SINGHANIA AND SONS PVT. LTD. Vs. UNION OF INDIA
|
August 24, 2012 |
|
SIRAJUDDIN MOLLA Vs. EBADAR RAHMAN MOLLA
|
November 20, 2012 |
|
SIRAJUDDIN MONDAL Vs. SAMSUNNESHA
|
May 11, 2012 |
|
SIRAJUL ISLAM MOLLA Vs. STATE OF WEST BENGAL
|
September 21, 2012 |
|
SISIR KUMAR MONDAL Vs. STATE OF WEST BENGAL & ORS.
|
February 10, 2012 |
|
SITAL CHANDRA BODHAK Vs. HOWRAH MUNICIPAL CORPORATION
|
February 28, 2012 |
|
SITAL CHANDRA ROY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR
|
September 4, 2012 |
|
SITESH CHANDRA GHOSH Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
|
July 20, 2012 |
|
SK IBRAHIM Vs. STATE OF WEST BENGAL
|
July 13, 2012 |
|
SK ISLAM ALI Vs. SK AMIR ALI & ORS
|
March 7, 2012 |
|
SK MAKBUL HOSSAIN Vs. STATE OF WEST BENGAL & ORS
|
February 14, 2012 |
|
SK MOJAMMEL HAQUE Vs. STATE OF W B
|
August 2, 2012 |
|
SK REJABUL HAQUE Vs. SK SERAJUDDIN
|
February 7, 2012 |
|
SK SAIFUDDIN ALI Vs. PROPRIETOR, MAHALAKSHMI HIMGHAR PVT LTD
|
August 24, 2012 |
|
SK SAMER ALI Vs. SERINA BIBI
|
February 20, 2012 |
|
SK SAMSUD DOHA Vs. WEST BENGAL STATE ELECTRICITY
|
May 2, 2012 |
|
SK SHABAJAN MOLLA Vs. AKBAR HOSSAIN
|
May 17, 2012 |
|
SK. AFTAB AHMED Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 8, 2012 |
|
SK. ANAWAR ALI Vs. STATE OF WEST BENGAL
|
June 7, 2012 |
|
SK. ANWAR ALI Vs. STATE OF WEST BENGAL & OTHERS
|
January 25, 2012 |
|
SK. ASHRAF ALI Vs. THE STATE OF WEST BENGAL & ORS.
|
January 3, 2012 |
|
SK. HABIBUR RAHAMAN AND OTHERS Vs. STATE OF WEST BENGAL & ORS.
|
February 14, 2012 |
|
SK. ILIASH MONDAL Vs. STATE OF WEST BENGAL AND OTHERS
|
January 19, 2012 |
|
SK. JOYNAL ABEDIN Vs. MOHAMMAD ABDUL SALAM
|
October 4, 2012 |
|
SK. MAFIJUL ISLAM AND ANOTHER Vs. ORIENTAL INSURANCE COMPANY LTD.
|
March 5, 2012 |
|
SK. NABI Vs. THE STATE OF WEST BENGAL AND OTHERS
|
February 21, 2012 |
|
SK. NURUL AMIN Vs. STATE OF WEST BENGAL
|
April 12, 2012 |
|
SK. RAJU @ LALA Vs. THE STATE OF WEST BENGAL
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November 27, 2012 |
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SK. SAKIR HUSSAIN Vs. STATE OF WEST BENGAL AND ORS.
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January 4, 2012 |
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SK. SHAMSUL HAQUE Vs. STATE OF W. B. & ORS.
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February 10, 2012 |
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SK. SIRAJ Vs. ADDITIONAL DISTRICT MAGISTRATE, BIRBHUM AND ADDITIONAL EXECUTIVE OFFICER, BIRBHUM ZILLA PARISHAD & ORS.
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February 21, 2012 |
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SKP SECURITIES LTD Vs. DEPUTY DIRECTOR
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September 26, 2012 |
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SLIPCO CONSTRUCTIONS PRIVATE LIMITED Vs. SHAPPORJI PALLONJI AND COMPANY LIMITED
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August 22, 2012 |
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SLIPCO CONSTRUCTIONS PRIVATE LIMITED Vs. SHAPPORJI PALLONJI AND COMPANY LIMITED
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August 23, 2012 |
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SM. BIMALA SAHA (NEE BAG) Vs. SMT. INDRANI SAHA (NEE ITI SARKAR)
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March 30, 2012 |
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SMITHKLINE BEECHAM CONSUMER HEALTHCARE LTD Vs. MANJU GOLCHA
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June 11, 2012 |
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SMRITI KUNDU PODDAR Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LIMITED
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January 20, 2012 |
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SMRITIKANA MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
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February 9, 2012 |
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SMT PARUL SAHA Vs. STATE OF WEST BENGAL & ORS
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January 31, 2012 |
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SMT PINKI GHOSH Vs. THE STATE OF WEST BENGAL & ORS.
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August 21, 2012 |
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SMT. APARNA ROY Vs. STATE OF WEST BENGAL AND ORS.
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January 2, 2012 |
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SMT. ARATI MAJUMDER Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
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July 25, 2012 |
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SMT. ARATI SAMANTA & ANR. Vs. UNION OF INDIA & ORS.
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January 25, 2012 |
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SMT. ASHIMA PAL Vs. STATE OF WEST BENGAL & ORS.
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January 3, 2012 |
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SMT. BELA GHOSH Vs. SWAPAN KR. GANGULY & ORS.
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August 8, 2012 |
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SMT. BHARATI SARKAR Vs. STATE OF WEST BENGAL & ORS.
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July 24, 2012 |
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SMT. GOURI DUTTA Vs. STATE OF WEST BENGAL AND ORS.
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January 2, 2012 |
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SMT. GOURI SIRKAR & ORS. Vs. SMT. SUDESHNA SIRKAR & ORS.
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August 27, 2012 |
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SMT. KALPANA MUKHERJEE Vs. THE STATE OF WEST BENGAL & ORS.
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October 17, 2012 |
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SMT. MAYARANI RAY Vs. STATE OF WEST BENGAL & ORS.
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March 30, 2012 |
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SMT. NABANITA PRADHAN Vs. STATE OF WEST BENGAL & ORS.
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July 18, 2012 |
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SMT. PELI KUMAR & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
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October 17, 2012 |
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SMT. REENA DAS Vs. M/S. AIR CONSTRUCTIONS & CONSULTANTS PVT. LTD.
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July 30, 2012 |
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SMT. REKHA NATH Vs. SMT. BIVA KOLEY
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July 9, 2012 |
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SMT. RITA MAJHI AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
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January 3, 2012 |
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SMT. SIKHA MANDAL AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
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January 3, 2012 |
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SMT. SIPRA MUKHERJEE Vs. THE STATE OF WEST BENGAL & ORS.
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July 2, 2012 |
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SMT. SONA DUTTA Vs. STATE OF WEST BENGAL AND ORS.
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January 2, 2012 |
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SMT. SUDHAMAYEE BISWAS (SINCE DECEASED) AND ORS. Vs. SMT. JYOTSNA DAS AND ANR.
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March 31, 2012 |
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SMT. TRIPTI GUHA Vs. THE STATE OF WEST BENGAL AND ORS.
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July 31, 2012 |
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SMTI JYOTSNA MITRA Vs. THE UNION OF INDIA AND OTHERS
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March 6, 2012 |
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SMTI. R. GEETHA RAJ Vs. UNION OF INDIA AND OTHERS
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March 7, 2012 |
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SNEHA SAHA Vs. STATE OF WEST BENGAL & ORS.
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April 2, 2012 |
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SNEHANDU JANA AND ORS. Vs. STATE AND ORS.
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January 25, 2012 |
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SNEHASIS BAG Vs. THE STATE OF WEST BENGAL & ORS.
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July 2, 2012 |
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SNEHASISH BHOWMIK Vs. WEST BENGAL ELECTRONICS INDUSTRY DEVELOPMENT CORPN. LTD. & ORS.
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February 10, 2012 |
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SOBHAMAY BISWAS Vs. GOPAL ROY
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April 12, 2012 |
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SOFIKUL ISLAM KHAN Vs. STATE OF WEST BENGAL
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January 19, 2012 |
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SOHOM HAZRA & ANR. Vs. THE CHIEF COMMISSIONER OF CUSTOMS & ORS.
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February 1, 2012 |
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SOMA DUTTA Vs. STATE OF WEST BENGAL
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January 19, 2012 |
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SOMA MUKHERJEE Vs. STATE OF WEST BENGAL & ORS
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June 25, 2012 |
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SOMA MUKHERJEE Vs. STATE OF WEST BENGAL
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October 11, 2012 |
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SOMENDRA NATH MITRA AND ANOTHER Vs. ARINDAM GANGULY AND OTHERS
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July 31, 2012 |
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SOMNATH BISWAS Vs. STATE OF WEST BENGAL
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August 29, 2012 |
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SOMNATH CHATTERJEE Vs. SMT. JUTHIKA BANERJEE & ORS.
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February 15, 2012 |
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SOMNATH DUTTA Vs. THE STATE OF WEST BENGAL AND OTHERS
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February 9, 2012 |
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SOMNATH GUIN Vs. MONAJ KUMAR SENAPATI
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November 21, 2012 |
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SOMNATH MONDAL Vs. STATE OF WEST BENGAL AND OTHERS
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January 17, 2012 |
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SOMOJIT KUMAR Vs. SRI BHASKARMOY BASU
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March 22, 2012 |
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SONA MAJUMDAR Vs. THE K.M.C.& ORS.
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February 13, 2012 |
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SONA RANI KUNDU Vs. THE STATE OF WEST BENGAL & ORS.
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August 21, 2012 |
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SONATA FOUNDATION Vs. STATE OF WEST BENGAL
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October 17, 2012 |
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SONIA CHOUDHURY Vs. JADAVPUR UNIVERSITY & ORS.
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January 10, 2012 |
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SOUBHADRA BARMAN Vs. STATE OF WEST BENGAL AND ORS.
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January 24, 2012 |
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SOUMAJIT NAG Vs. NITIN BOSE
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April 24, 2012 |
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SOUMEN DAS Vs. THE STATE OF WEST BENGAL AND ORS.
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January 25, 2012 |
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SOUMEN GHOSH Vs. STATE OF WEST BENGAL
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September 18, 2012 |
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SOUMEN KUMAR ROY CHOWDHURY & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
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February 15, 2012 |
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SOUMEN MAITY Vs. STATE OF WEST BENGAL AND ORS.
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January 11, 2012 |
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SOUMEN MALLICK ALIAS BAPPA Vs. STATE OF WEST BENGAL
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March 15, 2012 |
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SOUMEN SAHA Vs. THE STATE OF WEST BENGAL & ORS.
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August 6, 2012 |
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SOUMITA GHOSH Vs. STATE OF WEST BENGAL & ORS.
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September 13, 2012 |
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SOUMITRA KUMAR DEY Vs. THE STATE OF WEST BENGAL AND ORS.
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January 18, 2012 |
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SOUMITRA RANJAN MUKHERJEE Vs. SABINE MARIANNE MUKHERJEE
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May 15, 2012 |
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SOURAV DAS Vs. THE STATE OF WEST BENGAL & ORS.
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April 5, 2012 |
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SOURAV GANGULY Vs. MAHUAA MEDIA PVT LTD
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October 11, 2012 |
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SOURAV GHOSH Vs. STATE OF WEST BENGAL
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August 10, 2012 |
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SOURAV MITRA Vs. TAPAS KUMAR MANDAL
|
July 6, 2012 |
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SOURAV MONDAL Vs. THE CHAIRMAN, BALLY MUNICIPALITY AND OTHERS
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January 10, 2012 |
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SOURAV PRAMANIK @ SOURAV PRAMANICK Vs. STATE OF WEST BENGAL
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January 13, 2012 |
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SOURENDRANATH MAITY Vs. STATE OF WEST BENGAL
|
March 6, 2012 |
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SOURINDRA KISHORE BHATTACHARYYA Vs. THE UNION OF INDIA & ORS.
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January 3, 2012 |
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SOVA RANI BHAKAT AND OTHERS Vs. SEFALI CHAKRABORTY AND OTHERS
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January 3, 2012 |
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SRABANI MASCHARAK CHOWDHURY Vs. MESSRS DEY DUTTA ENTERPRISES & OTHERS
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February 16, 2012 |
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SREE ENGINEERING PRODUCTS LTD. & ANR. Vs. THE EMPLOYEES PROVIDENT FUND ORGANIZATION & ORS.
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February 15, 2012 |
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SREE SREE LAKSHMI JANARDAN THAKUR & ORS. Vs. KIRTY CHANDRA DEY & ORS.
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February 1, 2012 |
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SREI EQUIPMENT FINANCE PRIVATE LIMITED Vs. AUM MINES & MINERALS
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January 17, 2012 |
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SREI EQUIPMENT FINANCE PVT. LTD. Vs. THUPPATI ESWARAIAH AND ANOTHER
|
January 10, 2012 |
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SREI EQUIPMENT FINANCE PVT. LTD. Vs. MEHTA TRANSPORT CO. AND OTHERS
|
January 9, 2012 |
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SREI EQUIPMENT FINANCE PVT. LTD. Vs. MR. MISA DEVELOPERS & ORS.
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February 1, 2012 |
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SREI EQUIPMENT FINANCE PVT. LTD. Vs. M/S. HILL VIEW COAL PVT. LTD. AND ANR.
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September 24, 2012 |
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SRI AJIT KUMAR BANERJEE Vs. UNION OF INDIA AND ORS.
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July 25, 2012 |
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SRI AMIT KUMAR CHOUDHURY Vs. STATE OF WEST BENGAL & ORS.
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October 18, 2012 |
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SRI ANANTA NARAYAN JHA Vs. THE STATE OF WEST BENGAL AND ORS.
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July 16, 2012 |
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SRI ANIL CHANDRA SARKAR Vs. THE STATE OF WEST BENGAL AND ORS.
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July 16, 2012 |
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SRI ARUN PROSAD DEY Vs. THE STATE OF WEST BENGAL & ORS.
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January 17, 2012 |
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SRI BADAL BISWAS Vs. THE STATE OF WEST BENGAL AND ORS.
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July 16, 2012 |
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SRI BHABESH BHATTACHARJEE Vs. THE STATE OF WEST BENGAL AND ORS.
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July 31, 2012 |
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SRI BIKASH MALAKAR Vs. THE STATE OF WEST BENGAL & ORS.
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October 12, 2012 |
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SRI CHANDI CHARAN DAS Vs. STATE OF WEST BENGAL AND ORS.
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January 3, 2012 |
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SRI DHIRESH CHANDRA DAS Vs. THE STATE OF WEST BENGAL AND ORS.
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July 31, 2012 |
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SRI DHUR JATI MUKHOPADHYAY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
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February 23, 2012 |
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SRI EQUIPMENT FINANCE PRIVATE LIMITED Vs. MR. RADHAKRISHNAN DHEURAM DHANJAL & ANR.
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February 10, 2012 |
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SRI GODADHAR ROY & ANR. Vs. STATE OF WEST BENGAL & ORS.
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July 4, 2012 |
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SRI GOPAL KRISHNA MONDAL Vs. THE STATE OF WEST BENGAL AND ORS.
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July 31, 2012 |
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SRI GOUTAM SENGUPTA Vs. UNION OF INDIA & ORS.
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March 29, 2012 |
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SRI HARI SINGH KARJEE Vs. THE STATE OF WEST BENGAL AND ORS.
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January 25, 2012 |
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SRI HIRENDRA NATH SEN Vs. THE STATE OF WEST BENGAL AND ORS.
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July 31, 2012 |
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SRI KARTICK CHANDRA DAS Vs. THE STATE OF WEST BENGAL AND ORS.
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July 31, 2012 |
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SRI MALAY GUHA NEOGI Vs. THE STATE OF WEST BENGAL AND ORS.
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July 16, 2012 |
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SRI MANGAL CHANDRA BANGAL Vs. THE STATE OF WEST BENGAL AND ORS.
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January 17, 2012 |
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SRI MANIK DAS & ANR. Vs. STATE OF WEST BENGAL & ORS.
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August 31, 2012 |
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SRI NAGENDRA NATH ADAK Vs. THE STATE OF WEST BENGAL AND ORS.
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July 19, 2012 |
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SRI NAREN SAHA Vs. SMT. SUKHODA BALA SAHA
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October 17, 2012 |
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SRI NEMAI MAITY @ NEMAI CHAND MAITY Vs. THE DISTRICT CONTROLLER, FOOD & SUPPLY & EX-OFFICIO JOINT DIRECTOR PURBA MEDINIPUR & ORS.
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August 17, 2012 |
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SRI NIRMAL DIYALI Vs. THE STATE OF WEST BENGAL & ORS.
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October 18, 2012 |
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SRI OM PRAKASH GUPTA Vs. THE STATE OF WEST BENGAL AND ORS.
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July 25, 2012 |
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SRI PRADIP MAL Vs. STATE OF WEST BENGAL
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March 14, 2012 |
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SRI PROVASH CHANDRA SARKAR Vs. THE STATE OF WEST BENGAL & ORS.
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August 6, 2012 |
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SRI RABINDRA CHANDRA DEBNATH Vs. THE STATE OF WEST BENGAL & ORS.
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July 16, 2012 |
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SRI RABINDRA NATH MONDAL Vs. THE SPECIAL LAND ACQUISITION COLLECTOR (H.I.T), HOWRAH & ORS.
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July 13, 2012 |
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SRI RAM KRISHNA GHOSH Vs. THE STATE OF WEST BENGAL & ORS.
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July 31, 2012 |
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SRI RANJIT KUMAR RAY Vs. UNION OF INDIA & ORS.
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August 21, 2012 |
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SRI SATYA SANKAR SHYAMAL & ANR Vs. DR. ARUN SANKAR SHYAMAL & ORS.
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February 22, 2012 |
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SRI SHYAM SUNDER LOKHMI JANARDHAN JEW THAKUR, JUGAL MURTI INSTALLED & ANR. Vs. PARAMJIT SINGH SETHI & ORS.
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October 26, 2012 |
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SRI SHYAMAL KUMAR MUKHERJEE Vs. THE STATE OF WEST BENGAL
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April 2, 2012 |
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SRI SRI ONKERASHWARA RICE MILL PVT. LTD. Vs. OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA
|
January 6, 2012 |
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SRI SRI RADHARAMAN BEHARI TRUST & ORS Vs. CESC LIMITED & ORS
|
July 30, 2012 |
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SRI SRI RAMJI GOSSAIN & ORS. Vs. SMT. LALITA DUTT & ANR.
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September 19, 2012 |
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SRIJAN BUILDCON WORKS & ANR Vs. STATE OF WEST BENGAL & ORS
|
January 30, 2012 |
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SRIKANTA MUKHERJEE Vs. STATE OF WEST BENGAL
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April 20, 2012 |
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SRIKANTA ROY Vs. STATE OF WEST BENGAL
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April 30, 2012 |
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SRIKANTA SEN Vs. THE STATE OF WEST BENGAL AND ORS.
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August 6, 2012 |
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SRIKUMAR NARJINARY Vs. THE STATE OF WEST BENGAL AND ORS.
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January 20, 2012 |
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SRINIKETAN FASHIONS PVT LTD Vs. DURGAPUR SRINIKETAN
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March 28, 2012 |
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SSS LOHA MARKETING PVT. LTD. Vs. BIBBY FINANCIAL SERVICES INDIA PVT. LTD.
|
February 5, 2012 |
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STADMED PRIVATE LIMITED Vs. INTELLECTUAL PROPERTY APPELLATE BOARD
|
June 6, 2012 |
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STANDIPACK PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
August 30, 2012 |
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STATE Vs. SIRAJUL ISLAM
|
October 11, 2012 |
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STATE Vs. M P ARUN
|
February 6, 2012 |
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STATE BANK OF INDIA Vs. MITRA KUMAR MONDAL
|
December 18, 2012 |
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STATE OF BIHAR & ANR. Vs. BANK OF BARODA & ANR.
|
February 9, 2012 |
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STATE OF GUJARAT FERTILIZERS Vs. ADDITIONAL SECRETARY
|
August 7, 2012 |
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STATE OF W B & ORS. Vs. B.B.J CONSTRUCTION CO. LTD
|
December 19, 2012 |
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STATE OF WEST BENGAL Vs. SAMBHU LOHAR
|
September 28, 2012 |
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STATE OF WEST BENGAL Vs. MD HASSAN
|
August 30, 2012 |
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STATE OF WEST BENGAL Vs. N BHAKAT
|
March 28, 2012 |
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STATE OF WEST BENGAL Vs. K BANERJEE
|
October 11, 2012 |
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STATE OF WEST BENGAL Vs. SATYAWANTI DEVI FOMRA
|
March 7, 2012 |
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STATE OF WEST BENGAL Vs. S N BHAKAT
|
October 9, 2012 |
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STATE OF WEST BENGAL Vs. SANJIV ALIAS SANJIT PAN
|
April 27, 2012 |
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STATE OF WEST BENGAL Vs. TARUN DAS
|
September 21, 2012 |
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STATE OF WEST BENGAL Vs. RANJIT KUMAR MAITY
|
April 25, 2012 |
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STATE OF WEST BENGAL Vs. STAR IRON WORKS LTD
|
March 28, 2012 |
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STATE OF WEST BENGAL Vs. PAPIA PRODHAN
|
March 6, 2012 |
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STATE OF WEST BENGAL Vs. TEXMACO LTD
|
December 20, 2012 |
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STATE OF WEST BENGAL Vs. SOWVICK DUTTA
|
September 18, 2012 |
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STATE OF WEST BENGAL Vs. USHA RANJAN SARKAR
|
August 27, 2012 |
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STATE OF WEST BENGAL Vs. BINOY BAGDI ALIAS BHULO BAGDI
|
August 24, 2012 |
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STATE OF WEST BENGAL Vs. KIRITI PAL
|
June 20, 2012 |
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STATE OF WEST BENGAL Vs. BINOD KUMAR SHAW
|
August 28, 2012 |
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STATE OF WEST BENGAL & ORS. Vs. RAJA RAM NAYEK
|
January 3, 2012 |
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STATE OF WEST BENGAL & ANR. Vs. ATISH CHANDRA SINHA & ORS.
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February 24, 2012 |
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STATE OF WEST BENGAL & ORS. Vs. SRIHARI CHARAN BERA & ORS.
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February 21, 2012 |
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STATE OF WEST BENGAL & ORS. Vs. SACHINANDAN ADHIKARY & ANR.
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January 3, 2012 |
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STATE OF WEST BENGAL & ORS. Vs. ESKAY ENGINEERING CONCERN
|
September 19, 2012 |
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STATESMAN LIMITED Vs. BEGWANI TRADE & INDUSTRIES PVT. LTD.
|
February 8, 2012 |
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STATESMAN LIMITED Vs. PAPER TRADE & INDUSTRIES PVT LTD
|
February 8, 2012 |
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STATESMAN LTD Vs. NEVATIA UDYOG LTD
|
July 4, 2012 |
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STEEL AUTHORITY OF INDIA LIMITED Vs. PILANI INVESTMENTAND INDUSTRIES COR LTD
|
May 10, 2012 |
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STEEL AUTHORITY OF INDIA LTD Vs. INDIAN CEMENTS LTD
|
September 4, 2012 |
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STEEL FITTINGS MANUFACTURING CO. LTD Vs. UNION OF INDIA
|
April 25, 2012 |
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STEWAR HOLL (INDIA) LTD. Vs. COMMISSIONER OF INCOME TAX
|
January 11, 2012 |
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STOCK HOLDING CORPORATION OF INDIA LTD Vs. INDU DEVI TAPURIAH
|
March 13, 2012 |
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SUBAL CHANDRA SAHA Vs. AMBER TOURS AND TRAVELS PVT LTD
|
May 3, 2012 |
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SUBAL CHANDRA SARKAR Vs. STATE OF WEST BENGAL & ORS.
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February 16, 2012 |
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SUBAL MALAKAR Vs. BISWANATH KARMAKAR AND ORS.
|
January 3, 2012 |
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SUBAL ROY Vs. STATE OF WEST BENGAL
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October 4, 2012 |
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SUBANTA KUMAR PRADHAN Vs. STATE OF WEST BENGAL AND ORS.
|
January 5, 2012 |
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SUBASH CHANDRA BISWAS Vs. THE CONTROLLER OF THIKA TENENCY GOVERNMENT & ORS.
|
January 11, 2012 |
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SUBHADRA DEVI DALMIA Vs. THE MAYOR,THE K.M.C. & ORS
|
February 27, 2012 |
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SUBHAJIT DAS Vs. THE STATE OF WEST BENGAL & ORS.
|
January 18, 2012 |
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SUBHAJIT SARKAR Vs. THE STATE OF WEST BENGAL & ORS.
|
October 17, 2012 |
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SUBHAS CH. CHATTOPADHYAY Vs. STATE OF WEST BENGAL AND ORS.
|
January 20, 2012 |
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SUBHAS CHANDRA Vs. LAXMI RANI DAS
|
February 20, 2012 |
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SUBHAS CHANDRA CHAKRABORTY Vs. STATE OF WEST BENGAL
|
August 28, 2012 |
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SUBHAS CHANDRA DUTTA Vs. STATE OF WEST BENGAL
|
July 13, 2012 |
|
SUBHASH CHANDRA BISWAS NO. 2 Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 17, 2012 |
|
SUBHASH CHANDRA GHOSH Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 25, 2012 |
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SUBHASH CHANDRA SARKAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR
|
June 12, 2012 |
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SUBHASH CHOUDHURY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
|
July 20, 2012 |
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SUBHASHIS TARAN Vs. THE STATE OF WEST BENGAL & ORS.
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July 26, 2012 |
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SUBHASIS NASKAR Vs. STATE OF WEST BENGAL
|
January 4, 2012 |
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SUBHRA GHOSH Vs. NEW INDIA INSURANCE CO LTD
|
March 2, 2012 |
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SUBHRA HALDER Vs. STATE OF WEST BENGAL
|
September 17, 2012 |
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SUBHRA HALDER (DUBEY) Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 10, 2012 |
|
SUBHRAJIT SAHA Vs. ALLAHABAD BANK & ORS.
|
February 14, 2012 |
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SUBHRANGSHU CHAKRABORTY Vs. STATE OF WEST BENGAL
|
August 23, 2012 |
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SUBHRODIP BISWAS AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
|
February 7, 2012 |
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SUBIMAL SARKAR Vs. STATE OF WEST BENGAL
|
April 30, 2012 |
|
SUBIR GHOSH Vs. UNION OF INDIA
|
August 21, 2012 |
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SUBIR MONDAL Vs. ADHIR MONDAL
|
June 19, 2012 |
|
SUBODH PAL Vs. STATE OF WEST BENGAL & ORS
|
February 1, 2012 |
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SUBOL CHANDRA DOLAI Vs. STATE OF WEST BENGAL
|
March 21, 2012 |
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SUBRATA BANERJEE Vs. STATE OF WEST BENGAL
|
October 17, 2012 |
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SUBRATA DAS Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 20, 2012 |
|
SUBRATA MAITY Vs. STATE
|
January 17, 2012 |
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SUBRATA MUKHERJEE Vs. SUMATI KUMAR SETHIA & ORS.
|
March 7, 2012 |
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SUBRATA PAL Vs. DISTRICT INSPECTOR OF SCHOOLS (SE) PASCHIM MEDINIPUR & OTHERS
|
September 5, 2012 |
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SUDARSHAN VYAPAR PVT LTD Vs. MADHUSUDAN GUHA
|
December 6, 2012 |
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SUDEB KUMAR MUKHERJEE Vs. UNION OF INDIA & ORS.
|
March 1, 2012 |
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SUDESHNA BHADURI Vs. STATE
|
July 6, 2012 |
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SUDESHNA MAITY Vs. STATE OF WEST BENGAL
|
February 6, 2012 |
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SUDHA KHEMKA Vs. CENTRAL BANK OF INDIA
|
September 5, 2012 |
|
SUDHALATA SOMABALAN AND ANOTHER Vs. UMA PANDEY AND OTHERS
|
January 25, 2012 |
|
SUDHAMYEE BISWAS Vs. JYOTSNA DAS
|
March 30, 2012 |
|
SUDHANGSHU SEKHAR MONDAL Vs. STATE OF WEST BENGAL SERVICE & ORS
|
June 25, 2012 |
|
SUDHARSAN MONDAL AND ANR. Vs. SUKUMAR PURKAIT @ PURKAYASTHA
|
January 9, 2012 |
|
SUDHINDRA KANTA ROY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR
|
May 16, 2012 |
|
SUDHIR BANERJEE Vs. THE STATE OF WEST BENGAL & ORS.
|
April 3, 2012 |
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SUDHIR CHANDRA PAYRA Vs. STATE OF WEST BENGAL & ORS.
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March 13, 2012 |
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SUDHIR DAS Vs. STATE OF WEST BENGAL
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April 4, 2012 |
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SUDHIR KUMAR BISWAS Vs. STATE OF WEST BENGAL & ORS.
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August 17, 2012 |
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SUDHIR KUMAR DAS Vs. UNION OF INDIA ANS ORS.
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January 10, 2012 |
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SUDHIR KUMAR GHOSAL Vs. STATE OF WEST BENGAL & ORS
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October 19, 2012 |
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SUDHIR KUMAR KARMAKAR Vs. RATAN CHANDRA DUTTA
|
May 3, 2012 |
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SUDIP CHATTERJEE Vs. STATE
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August 24, 2012 |
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SUDIP KUMAR DAS Vs. UNION OF INDIA & ORS.
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April 5, 2012 |
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SUDIP MAJUMDER Vs. THE STATE OF WEST BENGAL & ORS.
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April 5, 2012 |
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SUDIP SAIN Vs. SASADA SAIN
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February 17, 2012 |
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SUDIPTA BOSE ALIAS RAMU Vs. STATE OF WEST BENGAL
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October 17, 2012 |
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SUDIPTA MOITRA Vs. SREYASHEE BISWAS
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July 10, 2012 |
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SUFAL HALDER Vs. THE STATE OF WEST BENGAL
|
February 21, 2012 |
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SUHASINI P. KURKURE Vs. METALLURGICAL LABORATORIES (P.) LTD.
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July 31, 2012 |
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SUHRID GOPAL ROY Vs. STATE OF WEST BENGAL
|
April 20, 2012 |
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SUJALA PROPERTIES PRIVATE LTD Vs. SIPRA GHOSH
|
November 20, 2012 |
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SUJAN CHAKRABORTY Vs. MADHUMITA CHAKRABORTY
|
August 30, 2012 |
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SUJATA MITRA & ANR. Vs. STATE OF WEST BENGAL & ORS.
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August 1, 2012 |
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SUJIT KUMAR DAS Vs. DIRECTOR OF SCHOOL EDUCATION
|
August 2, 2012 |
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SUJIT KUMAR GHOSH Vs. THE STATE OF WEST BENGAL & ORS.
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June 4, 2012 |
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SUJIT KUMAR MONDAL & ORS Vs. RAMENDRA KUMAR MONDAL & ORS
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April 17, 2012 |
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SUJOY HALDER Vs. STATE OF WEST BENGAL
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January 10, 2012 |
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SUJOY SAHA Vs. STATE OF WEST BENGAL
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August 22, 2012 |
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SUJOY SARKAR @ RAJU Vs. THE STATE OF WEST BENGAL
|
January 4, 2012 |
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SUKANTA HAZRA AND OTHERS Vs. VISWA BHARATI UNIVERSITY AND OTHERS
|
January 27, 2012 |
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SUKCHAND SHEIKH @ MONDAL @ SUKCHAND SK Vs. STATE OF WEST BENGAL
|
July 23, 2012 |
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SUKHADABALA SAHA Vs. NAREN SAHA
|
January 18, 2012 |
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SUKHDEO GOWALA Vs. THE STATE OF WEST BENGAL & ORS.
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August 31, 2012 |
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SUKHENDU BIKASH ROY & ANR Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES & OR
|
February 14, 2012 |
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SUKHENDU DAS Vs. RITA MUKHERJEE
|
April 4, 2012 |
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SUKUMAR BERA Vs. THE STATE OF WEST BENGAL & ORS.
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June 5, 2012 |
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SUKUMAR BHATTACHARYYA Vs. PRAN KUMAR BHATTACHARYYA AND OTHERS
|
January 25, 2012 |
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SUKUMAR CHANDRA DAS Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS
|
May 17, 2012 |
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SUKUMAR DEY Vs. UNION OF INDIA AND OTHERS.(S.E. RAILWAY)
|
February 21, 2012 |
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SUKUMAR MAITY Vs. STATE OF WEST BENGAL AND ORS.
|
January 5, 2012 |
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SUKUMAR MULLICK Vs. BARUN MULLICK
|
December 10, 2012 |
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SUKUMAR ROY Vs. NARENDRA DEO DUBEY
|
January 13, 2012 |
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SUKUNTALA GUPTA Vs. NEW INDIA ASSURANCE COMPANY LTD
|
July 6, 2012 |
|
SUKUR ALI @ SUKUR ALI KHA @ BABLU Vs. STATE OF WEST BENGAL
|
December 18, 2012 |
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SUMAN CHATTERJEE Vs. THE CHAIRMAN, DISTRICT PRIMARY SCHOOL COUNCIL, BURDWAN & ORS.
|
February 23, 2012 |
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SUMAN DUTTA Vs. STATE OF WEST BENGAL AND OTHERS
|
January 17, 2012 |
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SUMAN KALYAN CHOWDHURY Vs. STATE OF WEST BENGAL & ORS.
|
January 4, 2012 |
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SUMANTA BHAKTA Vs. THE STATE OF WEST BENGAL
|
January 30, 2012 |
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SUMITA CHATTERJEE Vs. MAITREYEE SINHA ROY & ANR
|
June 18, 2012 |
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SUMITA SEN GUPTA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
|
July 20, 2012 |
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SUMITRA DAS & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
|
March 5, 2012 |
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SUMITRA MAHANTA Vs. SANTOSH CHANDRA GORAI
|
March 20, 2012 |
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SUMITRA SINHA Vs. SHRI SUDIPTA POREL AND ORS.
|
January 27, 2012 |
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SUMON DUTTA Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
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SUNANDA SAHA Vs. STATE AND ORS
|
January 4, 2012 |
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SUNIL KUMAR BAGDI AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
January 20, 2012 |
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SUNIL KUMAR DAS Vs. SUSHIL KUMAR SETH
|
January 24, 2012 |
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SUNIL KUMAR MONDAL Vs. MAHARANI MONDAL
|
April 12, 2012 |
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SUNIL KUMAR SEN Vs. SUBHAM CONSTRUCTION
|
March 22, 2012 |
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SUNIL KUMAR TALAPATRA Vs. STATE OF WEST BENGAL
|
June 13, 2012 |
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SUNIL MONDAL Vs. HARI MOYEE BACHAR
|
September 12, 2012 |
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SUNIL MONDAL AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
January 20, 2012 |
|
SUNIL SAHA Vs. STATE OF WEST BENGAL & ORS.
|
February 22, 2012 |
|
SUNILENDU SENGUPTA Vs. BROJODULAL MITRA
|
May 18, 2012 |
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SUNILRAMCHANDRA NAIK Vs. COMMISSIONER OF CUSTOMS
|
April 11, 2012 |
|
SUNIRMAL CHAKRABARTY Vs. STATE OF WEST BENGAL
|
September 5, 2012 |
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SUNIRMAL CHANDRA RAHA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR
|
May 16, 2012 |
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SUNITA MAJUMDER Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 3, 2012 |
|
SUNRISE ENTERPRISES & ANR. Vs. SIDDHI VINAYAK INDUSTRIES PVT. LTD. & ORS.
|
February 22, 2012 |
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SUNRISE ORE AND MINERALS PVT LTD Vs. ORE CAST INDIA
|
August 23, 2012 |
|
SURAJ RAJAK ALIAS DHOBI Vs. JAMBULAL DHOBI
|
January 3, 2012 |
|
SURAJIT DAS Vs. STATE OF WEST BENGAL
|
November 23, 2012 |
|
SURAJIT DAS Vs. STATE OF WEST BENGAL
|
September 6, 2012 |
|
SURAJIT DUTTA Vs. RESERVE BANK OF INDIA & ORS
|
January 30, 2012 |
|
SURANJAN CHAKRABORTY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 18, 2012 |
|
SURATAN NESA Vs. NUR NEHAR BEWA
|
August 24, 2012 |
|
SURENDAR KUMAR GOEL Vs. AMARTA GHOSH
|
July 17, 2012 |
|
SURENDAR KUMAR GOEL Vs. STATE
|
July 17, 2012 |
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SURENDRA NATH KAPOOR & ORS Vs. FAG PRECISION BEARINGS LTD & ORS
|
September 28, 2012 |
|
SURENDRA NATH NEOGI Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION AND ORS.
|
August 7, 2012 |
|
SURESH CHANDRA PANDAY Vs. NEW INDIA ASSURANCE COMPANY LTD
|
June 29, 2012 |
|
SURESH KUMAR RUNGTA Vs. ROADCO PRIVATE LIMITED
|
February 22, 2012 |
|
SURESH KUMAR RUNGTA HUF Vs. RAJENDRA PRASAD RUNGTA AND OTHERS
|
January 6, 2012 |
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SURJEYANDU PANDA Vs. STATE OF WEST BENGAL & ORS.
|
July 10, 2012 |
|
SUROJIT DAS Vs. STATE OF WEST BENGAL
|
September 13, 2012 |
|
SURYA ALLOY INDUSTRIES LIMITED & ANR. Vs. DAMODAR VALLEY CORPORATION & ORS.
|
January 20, 2012 |
|
SURYA DUTTA Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 20, 2012 |
|
SURYA KUMAR SUNWAR & ORS. Vs. UNION OF INDIA & ORS.
|
February 2, 2012 |
|
SUSAMA DAS MAHAPATRA Vs. STATE OF WEST BENGAL
|
July 27, 2012 |
|
SUSANTA BAG Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION & ANR
|
February 13, 2012 |
|
SUSANTA GHOSH Vs. GOPAL PRASAD BARUI
|
February 1, 2012 |
|
SUSANTA JADAV Vs. RUPCHAND DHAR
|
December 5, 2012 |
|
SUSANTA KABASI Vs. STATE OF WEST BENGAL AND OTHERS
|
January 24, 2012 |
|
SUSANTA KUMAR HALDER Vs. STATE OF WEST BENGAL
|
November 29, 2012 |
|
SUSANTA SEN Vs. KUNAL SHUKLA
|
December 3, 2012 |
|
SUSANTA SEN Vs. KUNAL SHUKLA
|
December 6, 2012 |
|
SUSHANTA DEBNATH Vs. THE STATE OF WEST BENGAL & ORS.
|
April 3, 2012 |
|
SUSHANTA KUMAR BHAUMIK Vs. STATE OF WEST BENGAL & ORS.
|
January 2, 2012 |
|
SUSHANTA KUMAR DAS Vs. STATE OF WEST BENGAL & ORS.
|
February 3, 2012 |
|
SUSHIL DAS Vs. STATE OF WEST BENGAL & ORS.
|
February 3, 2012 |
|
SUSHIL KUMAR DAS Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 17, 2012 |
|
SUSHILA MONDAL & ORS Vs. MAYARANI PAL & ORS
|
January 5, 2012 |
|
SUSHILA SHARMA Vs. TARITSRI GHOSH
|
November 30, 2012 |
|
SUSHOBHAN GANGULY Vs. CALCUTTA TRAMWAYS COMPANY LIMITED
|
October 9, 2012 |
|
SUSMITA BHOWMICK Vs. CHAIRMAN, AD HOC COMMITTEE
|
December 14, 2012 |
|
SUSTAINABLE EMS LLC Vs. LEE HARRIS POMEROY ARCHITECTS PC
|
January 25, 2012 |
|
SUSTAINABLE EMS LLC Vs. LEE HARRIS POMERAY ARCHITECTS PC
|
January 31, 2012 |
|
SUTODIYA INVESTMENTS & TRADING CO. LTD. Vs. TIVOLI PARK APARTMENTS (P.) LTD.
|
March 16, 2012 |
|
SUVANKAR BARIK Vs. STATE OF WEST BENGAL & ORS.
|
August 28, 2012 |
|
SUVANKAR BARIK Vs. THE STATE OF WEST BENGAL & ORS.
|
February 21, 2012 |
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SWADES RANJAN MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
|
January 3, 2012 |
|
SWADESH KUMAR GAYEN Vs. STATE OF WEST BENGAL
|
September 19, 2012 |
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SWADESH RANJAN MISRA Vs. SISIR CHAKRABORTY
|
May 17, 2012 |
|
SWAMI SATYANAND Vs. RAJIV RANJAN KUMAR SINGH
|
June 11, 2012 |
|
SWAN GOLD MINING LIMITED Vs. HINDUSTAN COPPER LTD.
|
February 17, 2012 |
|
SWAN GOLD MINING LTD Vs. HINDUSTAN COPPER LTD
|
September 19, 2012 |
|
SWAPAN CHANDA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
|
July 18, 2012 |
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SWAPAN JHERIAT AND ANOTHER Vs. COAL INDIA LIMITED AND OTHERS
|
January 5, 2012 |
|
SWAPAN KR. PATRA Vs. STATE AND ORS.
|
January 25, 2012 |
|
SWAPAN KUMAR BANERJEE Vs. PRODYUT KUMAR DUTTA
|
March 2, 2012 |
|
SWAPAN KUMAR BASU Vs. RAM PROSAD PAL
|
March 6, 2012 |
|
SWAPAN KUMAR BASU Vs. STATE OF WEST BENGAL & ORS.
|
March 5, 2012 |
|
SWAPAN KUMAR CHATTERJEE Vs. CALCUTTA TRAMWAYS COMPANY LIMITED
|
October 9, 2012 |
|
SWAPAN KUMAR CHATTERJEE Vs. THE CHAIRPERSON UTTARPARA KOTRUNG MUNICIPALITY
|
August 7, 2012 |
|
SWAPAN KUMAR DAS Vs. STATE OF WEST BENGAL
|
May 2, 2012 |
|
SWAPAN KUMAR GHOSH Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
|
January 31, 2012 |
|
SWAPAN KUMAR LOHA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
|
July 20, 2012 |
|
SWAPAN KUMAR MAITY Vs. BAISHYA
|
April 19, 2012 |
|
SWAPAN KUMAR MANI Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 17, 2012 |
|
SWAPAN KUMAR MRIDHA Vs. STATE OF WEST BENGAL & ORS.
|
March 26, 2012 |
|
SWAPAN KUMAR NASKAR ALIAS SWAPAN NASKAR Vs. STATE OF WEST BENGAL
|
December 21, 2012 |
|
SWAPAN KUMAR PUSILAL Vs. STATE OF WEST BENGAL
|
April 26, 2012 |
|
SWAPAN KUMAR PUSILAL Vs. STATE OF WEST BENGAL
|
December 4, 2012 |
|
SWAPAN KUMAR SAMANTA AND ANOTHER Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 30, 2012 |
|
SWAPAN KUMAR SARKAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 18, 2012 |
|
SWAPAN SARKAR Vs. STATE OF WEST BENGAL AND ORS.
|
January 4, 2012 |
|
SWAPNENDU CHOWDHURY Vs. STATE OF WEST BENGAL
|
July 31, 2012 |
|
SWARUP DUTTA AND ORS. Vs. UNION OF INDIA & ORS.
|
June 22, 2012 |
|
SYED SHAH ABUL BASAR MOHIDDIN MD. ZABER Vs. STATE OF WEST BENGAL
|
September 11, 2012 |
|
SYNERGY ISPAT PRIVATE LIMITED Vs. ORISSA MANGANESE AND MINERALS LIMITED
|
August 30, 2012 |
|
SYNERGY ISPAT PRIVATE LIMITED Vs. ORISSA MANGANESE AND MINERALS LIMITED
|
September 5, 2012 |
|
TAIMUR KHAN Vs. STATE OF WEST BENGAL
|
March 12, 2012 |
|
TAJKERA KHATUN Vs. THE STATE OF WEST BENGAL & ORS.
|
February 1, 2012 |
|
TALUARA BIBI Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 17, 2012 |
|
TAMAL BHATTACHARYA Vs. ANUP BHATTACHARYA AND ORS.
|
January 30, 2012 |
|
TAMAL SENGUPTA ALIAS RAJA Vs. STATE OF WEST BENGAL
|
September 7, 2012 |
|
TAMIL NADU CO-OPERATIVE SUGAR FEDERATION LTD Vs. H R TRADERS AND INVESTORS PVT LTD
|
July 31, 2012 |
|
TANDRA BHATTACHARJEE Vs. LIFE INSURANCE CORPORATION OF INDIA
|
May 18, 2012 |
|
TANMOY CHOWDHURY Vs. STATE OF WEST BENGAL AND OTHERS
|
January 10, 2012 |
|
TANMOY KUMAR Vs. GOVERNMENT OF WEST BENGAL & ORS
|
January 24, 2012 |
|
TANMOY PRAMANIK Vs. STATE OF WEST BENGAL
|
January 19, 2012 |
|
TAPAN ADHIKARY AND OTHERS Vs. SAYED MASHOOQUE AHMED AND OTHERS
|
January 9, 2012 |
|
TAPAN BHUNIA Vs. STATE OF WEST BENGAL
|
July 10, 2012 |
|
TAPAN CHAKRABORTY Vs. KAMAL KUMAR BHATTACHARYA
|
May 11, 2012 |
|
TAPAN CHANDRA GUHA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR
|
July 18, 2012 |
|
TAPAN DEY Vs. THE STATE OF WEST BENGAL & ORS.
|
April 5, 2012 |
|
TAPAN KANTI BHATTACHARYA Vs. BIDHANNAGAR MUNICIPALITY AND OTHERS
|
January 10, 2012 |
|
TAPAN KUMAR CHAKRABORTY Vs. STATE OF WEST BENGAL
|
July 31, 2012 |
|
TAPAN KUMAR DAS Vs. THE UNION OF INDIA AND ORS.
|
January 3, 2012 |
|
TAPAN KUMAR DE Vs. BARANAGORE MUNICIPALITY & OTHERS
|
January 3, 2012 |
|
TAPAN KUMAR MAHANTY Vs. STATE OF WEST BENGAL & ORS.
|
March 28, 2012 |
|
TAPAN KUMAR MONDAL Vs. NETAI GOBINDA DUTTA
|
October 4, 2012 |
|
TAPAN KUMAR SHEET Vs. STATE OF WEST BENGAL
|
July 25, 2012 |
|
TAPAN MAHATA Vs. THE STATE OF WEST BENGAL & ORS.
|
February 2, 2012 |
|
TAPAN MAITY Vs. STATE OF WEST BENGAL & ORS.
|
July 10, 2012 |
|
TAPAN MONDAL AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 4, 2012 |
|
TAPAN MUKHERJEE Vs. STATE OF WEST BENGAL & OTHERS.
|
February 15, 2012 |
|
TAPAN SARKAR Vs. THE DIRECTOR OF TRANSPORT AND ANOTHER
|
January 30, 2012 |
|
TAPAN SARKAR Vs. THE DIRECTOR OF TRANSPORT AND ANOTHER
|
January 17, 2012 |
|
TAPAS GHOSAL Vs. CHAITALI BHATTACHARYA
|
February 10, 2012 |
|
TAPAS GHOSH Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
|
TAPAS KANTY MONDAL & ORS. Vs. WEST BENGAL STATE ELECTRICITY TRANSMISSION CO. LTD. & ORS.
|
January 30, 2012 |
|
TAPAS KUMAR BOSE Vs. UNION OF INDIA
|
December 6, 2012 |
|
TAPAS SARKAR Vs. UNION OF INDIA & ORS.
|
February 10, 2012 |
|
TAPASH CHANDRA DEY Vs. THE STATE OF WEST BENGAL & ORS.
|
October 18, 2012 |
|
TAPU BASAK Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 18, 2012 |
|
TARA CHAND AGARWALLA Vs. STATE OF WEST BENGAL
|
August 28, 2012 |
|
TARA CHATTERJEE Vs. P R DASGUPTA
|
August 2, 2012 |
|
TARAK CHANDRA PATRA Vs. STATE OF WEST BENGAL & ORS.
|
March 28, 2012 |
|
TARAK KUMAR MONDAL & ANR Vs. KAILASH NATH DHAR
|
May 18, 2012 |
|
TARAKESHWAR DUBEY Vs. UNION OF INDIA & OTHERS
|
September 26, 2012 |
|
TARAKESHWAR SETH Vs. STATE OF WEST BENGAL & OTHERS
|
September 18, 2012 |
|
TARANNUM RAHAMAN Vs. CHAIRMAN WEST BENGAL REGIONAL SCHOOL
|
May 13, 2012 |
|
TARIT KUMAR KARAK Vs. UNION OF INDIA & ORS
|
April 30, 2012 |
|
TARIT SARKAR Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
|
TARULATA MAHANTA Vs. HARIPADA SARKAR
|
January 13, 2012 |
|
TARUN KHAN Vs. STATE OF WEST BENGAL
|
September 25, 2012 |
|
TARUN KUMAR CCHAKRABORTY Vs. THE STATE OF WEST BENGAL & ORS.
|
February 23, 2012 |
|
TARUN KUMAR DUTTA Vs. DEPUTY PERSONNEL MANAGER KUNUSTORIA & ORS.
|
January 3, 2012 |
|
TARUN KUMAR KAYAL Vs. STATE OF WEST BENGAL
|
June 19, 2012 |
|
TARUN KUMAR MAJUMDER AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
|
TATA CAPITAL FINANCIAL SERVICES LIMITED Vs. STATE
|
October 5, 2012 |
|
TATA CAPITAL LIMITED Vs. M/S. VIDA ENGG. CO AND ANOTHER
|
January 30, 2012 |
|
TATAI MONDAL Vs. STATE OF WEST BENGAL
|
May 17, 2012 |
|
TERAI TEA COMPANY LIMITED Vs. NATHMAL KEDIA
|
January 11, 2012 |
|
TETULIA COKE PLANT (P)LTD AND OTHERS Vs. P. S. BHATTACHARYA
|
January 31, 2012 |
|
TETULIA COKE PLANT P LTD Vs. P S BHATTACHARYA
|
August 23, 2012 |
|
THE BOARD OF TRUSTEES, CALCUTTA ZOOLOGICAL GARDEN EMPLOYEES PROVIDENT FUND & ANR. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION & ORS.
|
February 27, 2012 |
|
THE CHAIRMAN, DISTRICT PRIMARY SCHOOL COUNCIL, NORTH 24 PARGANAS Vs. PAPIA GUPTA & ORS.
|
February 1, 2012 |
|
THE CHAIRMAN, NADIA DISTRICT PRIMARY SCHOOL Vs. SMT. RAMA RANI SAHA (SARKAR) & ORS.
|
February 3, 2012 |
|
THE COMMISSIONER OF CENTRAL EXCISE & ORS. Vs. V.B. SEVA TRUST & ANR.
|
February 27, 2012 |
|
THE FRIENDS TEA COMPANY LTD. Vs. DIPANKAR MITRA
|
February 1, 2012 |
|
THE GENERAL MANAGER, METRO RAILWAY Vs. DEBASIS SEN & ORS.
|
January 3, 2012 |
|
THE HOOGHLY MILLS COMPANY LIMITED & ANR. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER & ORS.
|
January 17, 2012 |
|
THE ISLAND WELFARE & DEVELOPMENT SOCIETY LTD. Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
|
March 16, 2012 |
|
THE KOLKATA MUNICIPAL CORP. & ANR. Vs. SRI TAPAN KUMAR GHOSH & ORS.
|
February 13, 2012 |
|
THE KOLKATA MUNICIPAL CORPORATION AND ANOTHER Vs. LALITA ALMAL AND OTHERS
|
January 19, 2012 |
|
THE MANAGING DIRECTOR, CTC LTD. & ORS. Vs. PRANAB KUMAR ROY CHOWDHURY & ORS.
|
March 27, 2012 |
|
THE MANAGING DIRECTOR, CTC LTD. & ORS. Vs. BISWANATH CHATTERJEE & ORS.
|
March 27, 2012 |
|
THE NATIONAL INSURANCE CO. LTD. Vs. SUMITRA SHARMA & ORS
|
February 21, 2012 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. NIYATI BOURI & ORS.
|
February 3, 2012 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. MAYA ADAK AND ANOTHER
|
January 5, 2012 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. TRIDIB HALDER AND OTHERS
|
January 10, 2012 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. SAKINA AND OTHERS
|
January 11, 2012 |
|
THE SECRETARY, AKPURA VILLAGE EDUCATION COMMITTEE Vs. GITA DEY (JANA) & ORS.
|
February 16, 2012 |
|
THE STATE Vs. ABDUL ISHAQUE
|
January 30, 2012 |
|
THE STATE OF WEST BENGAL Vs. SUPRATIK CHATTERJEE & ORS.
|
March 27, 2012 |
|
THE STATE OF WEST BENGAL & ORS. Vs. PATASPUR THANA CO OPERATIVE RICE MILLS S
|
January 19, 2012 |
|
THE STATE OF WEST BENGAL AND OTHERS Vs. ASHIM SINHA ROY AND OTHERS
|
January 17, 2012 |
|
THE STATE OF WEST BENGAL AND OTHERS Vs. PIJUSH KANTI GHOSH & ORS.
|
February 3, 2012 |
|
THE UNION OF INDIA AND ANOTHER Vs. MAYA RANI DEY AND OTHERS
|
January 27, 2012 |
|
THE UNION OF INDIA AND OTHERS Vs. T.GURUMURTHY
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March 7, 2012 |
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THE WEST BENGAL CENTRAL SCHOOL SERVICE COMMISSION AND ANR. Vs. SALIMA KHATUN AND ANR.
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January 30, 2012 |
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THRIVE ALLIED LIMITED Vs. OWNERS AND PARTIES INTERESTED IN THE VESSEL M.V. "DAJI"
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January 10, 2012 |
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TIMIR BARAN CHATTERJEE & ANR Vs. STATE OF WEST BENGAL & ORS
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January 3, 2012 |
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TIRUPATI AGROSEED DISTRIBUTOR PVT LTD Vs. THE STATE OF WEST BENGAL & ORS.
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February 27, 2012 |
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TITAGARH WAGONS LIMITED Vs. UNION OF INDIA
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December 19, 2012 |
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TITAGARH WAGONS LIMITED Vs. STATE OF WEST BENGAL
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July 25, 2012 |
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TOTAN CHOWDHURY & ANR Vs. STATE OF WEST BENGAL & ORS
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January 18, 2012 |
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TRACTEL S.A. Vs. TRACTEL TIRFOR INDIA (PVT) LTD.
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January 11, 2012 |
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TRADECOM INFRASTRUCTURE PVT LTD Vs. S S INFRASTRUCTURE
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June 25, 2012 |
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TRINATH SETHI Vs. COAL INDIA LIMITED
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October 10, 2012 |
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TRIVENI ENGICONS Vs. UNION OF INDIA
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July 25, 2012 |
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TRIVENI SHEET GLASS WORKS LIMITED Vs. YOGESH CHANDRA AGARWAL
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March 13, 2012 |
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TRUST ESTATE KHIMJI KESHAWJI Vs. KOLKATA MUNICIPAL CORPORATION
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May 7, 2012 |
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TUHIN MUKHERJEE Vs. STATE OF WEST BENGAL & ORS.
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January 3, 2012 |
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TUSHAR KANTI ROY Vs. EIGHTH INDUSTRIAL TRIBUNAL
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October 10, 2012 |
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TUSHAR KANTI ROY Vs. EIGHTH INDUSTRIAL TRIBUNAL, KOLKATA
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October 17, 2012 |
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UCO BANK Vs. WEST BENGAL FINANCIAL CORPORATION
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February 22, 2012 |
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UDAY KAR Vs. THE STATE OF WEST BENGAL & ORS.
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April 3, 2012 |
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UDAY NARAYAN SARKAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR
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July 18, 2012 |
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UDAY SHANKAR CHAKRABARTY Vs. STATE OF WEST BENGAL
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September 3, 2012 |
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UJJAL MALI @ BALTU Vs. STATE OF WEST BENGAL
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October 4, 2012 |
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UJJAL MITRA Vs. THE STATE OF WEST BENGAL AND ORS.
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January 2, 2012 |
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UJJAL MONDAL Vs. STATE OF WEST BENGAL
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June 12, 2012 |
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UJJWAL RAY @ UJJAL ROY Vs. THE STATE OF WEST BENGAL & ORS.
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February 24, 2012 |
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UMAPADA SANTRA Vs. STATE OF WEST BENGAL
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July 10, 2012 |
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UNION OF INDIA Vs. RAJAT KUMAR GHOSH
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July 16, 2012 |
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UNION OF INDIA Vs. BHARAT PETROLEUM CORPORATION LTD
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March 27, 2012 |
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UNION OF INDIA Vs. OFFICIAL LIQUIDATOR
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August 2, 2012 |
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UNION OF INDIA Vs. STAFF COUNCIL CHIEF PAY ACCOUNTS ORGANIZATION
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February 7, 2012 |
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UNION OF INDIA Vs. BHARAT PETROLEUM CORPORATION LTD
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March 28, 2012 |
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UNION OF INDIA Vs. MEENA ORAON
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April 27, 2012 |
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UNION OF INDIA Vs. SARAT CHANDRA RATHO
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January 19, 2012 |
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UNION OF INDIA Vs. K M CONSTUCTION
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December 5, 2012 |
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UNION OF INDIA Vs. KALAICHELVI MANICKAVELU
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December 14, 2012 |
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UNION OF INDIA Vs. SEEMA ADHIKARI
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December 10, 2012 |
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UNION OF INDIA Vs. BAROOK MESHACK
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September 24, 2012 |
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UNION OF INDIA Vs. RAJ KUMAR
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September 29, 2012 |
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UNION OF INDIA Vs. PRATIMA RANI MANNA
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March 7, 2012 |
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UNION OF INDIA Vs. JAGDISH PRASAD JALAN NANDALAL
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June 20, 2012 |
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UNION OF INDIA Vs. SHREE DURGA IRON STORES
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September 25, 2012 |
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UNION OF INDIA Vs. NIRMAL KUMAR SARDAR
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January 4, 2012 |
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UNION OF INDIA Vs. BHARAT PETROLEUM CORPORATION LTD.
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August 28, 2012 |
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UNION OF INDIA Vs. CEMENTONE
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October 12, 2012 |
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UNION OF INDIA Vs. M/S. BIRLA CORPORATION LIMITED
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January 10, 2012 |
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UNION OF INDIA Vs. M/S. PAM DEVELOPMENTS PVT. LTD.
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January 18, 2012 |
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UNION OF INDIA Vs. TARA LAL DAS
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June 29, 2012 |
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UNION OF INDIA Vs. M/S.MAA KALI SUPPLY AGENCY
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July 17, 2012 |
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UNION OF INDIA Vs. BINOD KUMAR AGARWAL
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August 16, 2012 |
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UNION OF INDIA AND ANOTHER Vs. M/S MAA VINDHYA VASINI STEEL TRADERS AND OTHERS
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January 4, 2012 |
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UNION OF INDIA AND ANOTHER Vs. DHIREY MURMU
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January 13, 2012 |
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UNION OF INDIA AND ORS Vs. RAJ KUMAR AND OTHERS
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November 29, 2012 |
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UNION OF INDIA AND OTHERS Vs. NIRMAL KANTI DUTTA AND ANOTHER
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January 25, 2012 |
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UNION OF INDIA AND OTHERS Vs. ANIL KUMAR AND OTHERS
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January 4, 2012 |
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UNION OF INDIA AND OTHERS Vs. SOVA RANI MONDAL
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January 3, 2012 |
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UNION OF INDIA AND OTHERS Vs. DR. NITYANANDA DEY
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February 23, 2012 |
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UNION OF INDIA AND OTHERS Vs. NAMDEO HIRAMAN KHADSE
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February 8, 2012 |
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UNION OF INDIA AND OTHERS Vs. BIKASH KANTI MISHRA AND OTHER
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February 15, 2012 |
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UNION OF INDIA REPRESENTED BY GENERAL MANAGER, EASTERN RAILWAY Vs. SAHANAJ BIBI & ORS.
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February 23, 2012 |
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UNION OF INDIA REPRESENTED BY GENERAL MANAGER, EASTERN RAILWAY Vs. BASANTI MAHALI & ORS.
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February 23, 2012 |
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UNIT CONSTRUCTION CO PVT LTD Vs. MUNICIPAL CORPORATION OF DELHI
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October 3, 2012 |
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UNIT CONSTRUCTION COMPANY PVT LTD Vs. STEEL AUTHORITY OF INDIA
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March 30, 2012 |
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UNITED INDIA INSURANCE CO. LTD Vs. SEPHALI NATH
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March 22, 2012 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. SK KAMALUDDIN
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May 18, 2012 |
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UNITED ROLLING MILLS (P) LTD Vs. BASUDEB MUKHERJEE
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July 10, 2012 |
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UNIWORTH TEXTILES LIMITED Vs. ASSET RECONSTRUCTION COMPANY (INDIA) LIMITED
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September 12, 2012 |
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UNIWORTH TEXTILES LTD. Vs. ASSET RECONSTRUCTION CO. (INDIA) LTD.
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September 6, 2012 |
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UNNAYAN BUILDERS PVT. LTD. Vs. ARUN GADIA
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January 30, 2012 |
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UNNAYAN DEVELOPERS PVT. LTD. Vs. STATE OF WEST BENGAL & ORS.
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September 21, 2012 |
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UPANANDA MAL Vs. STATE OF WEST BENGAL AND ANR.
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January 25, 2012 |
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USHA INTERNATIONAL LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
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October 18, 2012 |
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USHA MARTIN LIMITED Vs. THE REGISTRAR OF COMPANIES, WEST BENGAL
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February 21, 2012 |
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UTPAL KUMAR GANGULY Vs. CALCUTTA TRAMWAYS COMPANY LIMITED
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October 9, 2012 |
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UTPAL MAULIK Vs. THE STATE OF WEST BENGAL AND ORS.
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January 20, 2012 |
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UTTAM DAS Vs. STATE
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October 3, 2012 |
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UTTAM KUMAR Vs. STATE OF WEST BENGAL
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July 4, 2012 |
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UTTAM KUMAR MOHANTA & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
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February 22, 2012 |
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UTTAM KUMAR MONDAL Vs. STATE OF WEST BENGAL
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April 24, 2012 |
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UTTAM KUMAR PATRA Vs. THE STATE OF WEST BENGAL AND OTHERS
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January 18, 2012 |
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UTTAM KUMAR SARKAR Vs. STATE OF WEST BENGAL & OTHERS
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September 6, 2012 |
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UTTAM MAITY Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LTD
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January 19, 2012 |
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UTTAM MAJUMDAR Vs. UNION OF INDIA
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February 27, 2012 |
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UTTAM SAHA Vs. STATE OF WEST BENGAL
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August 6, 2012 |
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UTTAM VERMA AND ANR. Vs. STATE OF W.B. AND ANR.
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January 25, 2012 |
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UTTAMBIR SINGH SABHARWAL Vs. INDIAN OIL CORPORATION LTD.
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February 3, 2012 |
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UTTAR DINAJPUR PRIMARYTEACHERS Vs. STATE OF WEST BENGAL
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June 20, 2012 |
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V VENKATASWARA REDDY Vs. STATE
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August 8, 2012 |
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V.B. SEVA TRUST & ORS. Vs. CANARA BANK
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February 2, 2012 |
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VARINDER KAUR SODHI Vs. STATE OF WEST BENGAL
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January 13, 2012 |
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VAYAPI CHANDRA GUPTA Vs. THE SECRETARY (IP&T) AND OTHERS
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March 14, 2012 |
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VEENA LOHIA Vs. STATE OF WEST BENGAL
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August 10, 2012 |
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VEER HANUMAN DEVELOPERS PVT LTD Vs. ALLAHABAD BANK
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May 2, 2012 |
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VIDULA CHEMICALS & MANUFACTURING INDUSTRIES LTD Vs. EMPLOYEES PROVIDENT FUNDS COMMISSIONER
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May 14, 2012 |
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VIDULA CHEMICALS AND MANUFACTURING INDUSTRIES LTD Vs. EMPLOYEES PROVIDENT FUND
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May 14, 2012 |
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VIJAY GUPTA Vs. THE WEST BENGAL STATE ELECTRICITY BOARD & ORS.
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July 16, 2012 |
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VIJAY KAPOOR Vs. ANJU KAPOOR
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October 16, 2012 |
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VIKASH METAL & POWER LIMITED Vs. NEO CARBONS PVT. LIMITED
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January 30, 2012 |
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VIKASH METAL AND POWER LIMITED Vs. CORPORATION BANK
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October 16, 2012 |
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VIKASH METAL AND POWER LTD. & ORS. Vs. CORPORATION BANK
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February 9, 2012 |
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VINOD KAPUR Vs. CHABI PYNE
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May 3, 2012 |
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VIRENDRA KRISHNA MISRA Vs. THE UNION OF INDIA AND OTHERS
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March 14, 2012 |
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VISHNU AGRI FOODS PRIVATE LIMITED Vs. UNION OF INDIA AND ORS
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April 5, 2012 |
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WAJIHUDDIN AHMED Vs. STATE OF WEST BENGAL
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July 17, 2012 |
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WASIM AHAMED Vs. THE STATE OF WEST BENGAL & ORS.
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July 30, 2012 |
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WASIM ANSARI Vs. STATE OF WEST BENGAL
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January 20, 2012 |
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WASIM REZA Vs. STATE OF WEST BENGAL
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March 19, 2012 |
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WEB TECHNIQUES AND NET SOLUTIONS PVT LTD Vs. GATI LTD
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May 2, 2012 |
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WEBTECH INDUSTRIES PVT. LTD. Vs. EXCEL DEALCOM PVT. LTD. AND OTHERS
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December 21, 2012 |
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WELLMAN WACOMA LTD Vs. TIVOLI PARK APARTMENTS P LTD
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September 4, 2012 |
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WEST BENGAL BOARD OF PRIMARY EDUCATION Vs. RUPA PAUL
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December 19, 2012 |
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WEST BENGAL COURT EMPLOYEES’ ASSOCIATION AND ANOTHER Vs. THE STATE OF WEST BENGAL & ORS.
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February 17, 2012 |
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WEST BENGAL ELECTRONICS INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. SNEHASIS BHOWMICK
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September 20, 2012 |
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WEST BENGAL POWER DEVELOPMENT CORPORATION LIMITED Vs. UNION OF INDIA
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April 18, 2012 |
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WEST BENGAL SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA
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December 4, 2012 |
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WEST BENGAL STATE CO OPERATIVE BANK LTD Vs. STATE OF WEST BENGAL
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October 17, 2012 |
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WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO. LTD Vs. WEST DINAJPUR ENGINEERS’ CO-OPERATIVE LABOUR CONTRACT CONSTRUCTION SOCIETY LTD
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October 10, 2012 |
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WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. SRI BASUDEV GHOSH & ORS
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February 21, 2012 |
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WEST BENGAL STATE ELECTRICITY DISTRUBUTION COMPANY LIMITED Vs. RAM KRISHNA TIWARI
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February 27, 2012 |
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WILLIAM Vs. THE LIEUTENANT GOVERNOR AND OTHERS
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March 29, 2012 |
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WILLIAMSON MAGOR & CO LIMITED Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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July 9, 2012 |
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Y. ABULU AND ANOTHER Vs. THE LIEUTENANT GOVERNOR AND OTHERS
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March 27, 2012 |
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YOGESH ACHARYA Vs. COMMISSIONER OF CUSTOMS
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April 11, 2012 |
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YOGINDERA SINGH Vs. COAL INDIA LIMITED
|
May 17, 2012 |
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YUG NIRMAN TRUST Vs. ASHIM CHANDRA BHATTACHARJEE & ORS.
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February 7, 2012 |
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ZAKI AHMED Vs. LIEUTENANT GOVERNOR
|
September 18, 2012 |
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ZEPHYR EXPORTS PVT. LTD. Vs. CENTRAL BANK OF INDIA
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August 30, 2012 |
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ZULFIKER ALI SEIKH Vs. THE STATE OF WEST BENGAL AND OTHERS
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January 10, 2012 |