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A AND N ISLANDS INTEGRATED DEVELOPMENT CORPORATION LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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January 25, 2011 |
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A AND N TOURIST BOAT OPERATORS ASSOCIATION Vs. DIRECTOR GENERAL OF SHIPPING
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March 14, 2011 |
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A G RUBBER INDUSTRIES Vs. CESC LIMITED
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July 14, 2011 |
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A K GHOSH AND CO Vs. STATE OF WEST BENGAL
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May 5, 2011 |
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A K MAHESHWARY Vs. STATE OF WEST BENGAL
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December 7, 2011 |
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A TALUKDAR AND CO FERTILIZERS PVT LTD Vs. OFFICIAL LIQUIDATOR
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July 8, 2011 |
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ABANI SARKAR Vs. STATE OF WEST BENGAL & ORS
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November 1, 2011 |
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ABC COMPANY Vs. UNION OF INDIA
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April 4, 2011 |
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ABDUL GAFUR Vs. STATE OF WEST BENGAL
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May 19, 2011 |
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ABDUL HOSSAIN Vs. STATE OF WEST BENGAL
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August 11, 2011 |
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ABDUL LATIF Vs. ASHVINI KUMAR
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September 20, 2011 |
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ABDUL ODUD Vs. STATE OF WEST BENGAL
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June 20, 2011 |
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ABDUL OHAB MALLICK Vs. RAHIMA KHATUN BIBI
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May 5, 2011 |
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ABDUL SALAM Vs. STATE
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July 7, 2011 |
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ABDUL SAMEER Vs. BINU NAIR
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February 2, 2011 |
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ABDUR RAHAMAN Vs. MD ABDUL HYE & ANR
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June 18, 2011 |
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ABDUS SABUR Vs. STATE OF WEST BENGAL
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May 3, 2011 |
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ABDUS SADEQUE SARKAR Vs. STATE OF WEST BENGAL
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May 2, 2011 |
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ABHA RANI DE DHARA Vs. SRI GURU TANTI
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February 25, 2011 |
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ABHIJIT TEA COMPANY PVT LTD Vs. WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION
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May 19, 2011 |
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ABHIMANYU MAZUMDAR Vs. SUPERINTENDING ENGINEER
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February 11, 2011 |
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ABJUN BIBI Vs. MD. RAFIQUDDIN MOTTA AND ANR.
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June 24, 2011 |
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ABSAR GAZI Vs. STATE OF WEST BENGAL
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December 7, 2011 |
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ABUL KASHEM MONDAL ALAIS JARU MONDAL Vs. STATE OF WEST BENGAL
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September 6, 2011 |
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ACC LIMITED Vs. ASSISTANT COMMISSIONER, COMMERCIAL TAXES, CORPORATE DIVISION AND OTHERS
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June 17, 2011 |
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ACHARYA PARAMESHWARANANDA AVADHUTA Vs. ACHARYA VISHWADEVANANDA AVADHUTA
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May 20, 2011 |
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ACHINTYA SEKHAR RARHI Vs. DEBUTTA RARHI
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December 23, 2011 |
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ADHIR RANJAN GURU Vs. GOPINATH PRAMANIK
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May 11, 2011 |
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ADHUNIK ISPAT LIMITED Vs. TRIVENI INFRASTRUCTURE DEVELOPMENT CO LIMITED
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January 13, 2011 |
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ADHUNIK ISPAT LIMITED Vs. TRIVENI INFRASTRUCTURE DEVELOPMENT CO LIMITED
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January 14, 2011 |
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ADITI RANI BISWAS Vs. SRI KHAGENDRA NATH DUTTA
|
January 6, 2011 |
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ADITYA MALHOTRA Vs. NAMRATA MALHOTRA
|
April 5, 2011 |
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ADMINISTRATOR, GUSTIA KSHETRANATH HIGH SCHOOL Vs. STATE OF WEST BENGAL & ORS
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September 22, 2011 |
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ADYA PIPES PRIVATE LIMITED Vs. CENTRAL BANK OF INDIA
|
March 9, 2011 |
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ADYTI GHOSH Vs. SUJATA BANERJEE
|
March 23, 2011 |
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AFTAB ALI SAHA Vs. SYED SAIDUL
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June 29, 2011 |
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AHIBHUSAN GIRI Vs. STATE OF WEST BENGAL
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April 6, 2011 |
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AI CHAMPDANY INDUSTRIES LIMITED Vs. BLANCATEX A G
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March 21, 2011 |
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AJAY KUMAR SINGH Vs. CHIEF JUSTICE HIGH COART AT CALCUTTA
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April 18, 2011 |
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AJIT KUMAR AGARWAL Vs. NISCHINTAPUR TEA COMPANY LTD
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September 22, 2011 |
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AJIT MISHRA Vs. STATE OF WEST BENGAL
|
January 27, 2011 |
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AJIT MOHAN PAL Vs. REBA PAL
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July 6, 2011 |
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AJOY BAG ALIAS ROY Vs. ESTATE OFFICER CALCUTTA PORT TRUST
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September 26, 2011 |
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AJOY KUMAR SHAW Vs. STATE OF WEST BENGAL
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March 25, 2011 |
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AKBAR ALI Vs. STATE OF WEST BENGAL
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August 18, 2011 |
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AKBAR KHAN Vs. STATE OF WEST BENGAL
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September 28, 2011 |
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AKHTARI BEGAM AND OTHERS Vs. FATEMA BIBI ALIAS RAHIMURNESSA
|
December 15, 2011 |
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AKLEMA BIBI Vs. MAHUDDIN
|
September 26, 2011 |
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AL HAZ AMIR HASAN PROPERTIES PVT LTD Vs. LAND ACQUISITION COLLECTOR
|
June 17, 2011 |
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AL SAIF INTERNATIONAL Vs. UNION OF INDIA
|
December 23, 2011 |
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ALI AKBAR MONDAL Vs. STATE OF WEST BENGAL
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January 7, 2011 |
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ALI HOSSIN Vs. BOARD OF WAKFS
|
July 19, 2011 |
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ALLHADI MAJHI Vs. ORIENTAL INSURANCE CO LTD
|
July 7, 2011 |
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ALO RANI GUHA Vs. SHANTI DUTTA
|
December 19, 2011 |
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ALOK KUMAR DAS Vs. STATE OF WEST BENGAL
|
February 23, 2011 |
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ALOK KUMAR DASGUPTA Vs. STATE OF WEST BENGAL
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September 6, 2011 |
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ALOK TODI Vs. COMMISSIONER OF INCOME TAX
|
July 13, 2011 |
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ALOKA DATTA Vs. SIPRA CHOWDHURY
|
June 17, 2011 |
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ALOKE BOSE Vs. SUBAL PAUL
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March 9, 2011 |
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AMALENDU BIKASH SAHA Vs. KALYANI SAHA
|
July 29, 2011 |
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AMAN ROY Vs. DULALPADA ROY
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August 30, 2011 |
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AMAR KUMAR JHA Vs. STATE OF WEST BENGAL
|
September 26, 2011 |
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AMARENDRA NARAYAN PAL Vs. MANESWARPUR SHIVADURGA SAMITY HIGH SCHOOL
|
February 11, 2011 |
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AMARENDRA NATH GHOSAL Vs. BRIJ MOHAN AGARWAL
|
September 8, 2011 |
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AMARESH CHANDRA BERA Vs. STATE
|
January 13, 2011 |
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AMBER TOURS AND TRAVELS P LTD Vs. PADMAVATI INVESTMENT LIMITED
|
August 10, 2011 |
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AMBUJ BISWAS Vs. SUDHANGSHU DUBEY
|
March 7, 2011 |
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AMCO TRADERS Vs. UNION OF INDIA
|
March 23, 2011 |
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AMIN AHMED KHAN Vs. STATE OF WEST BENGAL & ORS
|
October 10, 2011 |
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AMIR KUMAR DAS Vs. STATE OF WEST BENGAL
|
January 27, 2011 |
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AMIR SK ALIAS KACHAI Vs. STATE OF WEST BENGAL
|
July 12, 2011 |
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AMIT DUTTA Vs. SITA RAM PROJECTS PVT LTD
|
July 19, 2011 |
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AMIT SASMAL Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO LTD
|
May 11, 2011 |
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AMIT SRIVASTAV Vs. BIJOY KUMAR LALA
|
July 5, 2011 |
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AMITABHA DATTA Vs. KIRAN RASAILY
|
January 31, 2011 |
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AMITABHA MITRA Vs. STATE OF WEST BENGAL
|
August 8, 2011 |
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AMITABHA MITRA Vs. STATE OF WEST BENGAL
|
August 18, 2011 |
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AMITAVA BANERJEE Vs. DEBTS RECOVERY TRIBUNAL KOLKATA
|
September 7, 2011 |
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AMITAVA BHATTACHARJEE Vs. INDIAN STATISTICAL INSTITUTE
|
July 8, 2011 |
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AMRIT SALES PROMOTION PVT. LTD. Vs. UNION OF INDIA
|
April 5, 2011 |
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AMRITA BANGUR Vs. CHIEF POST MASTER GENERAL
|
January 25, 2011 |
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AMRITA KUMAR PRADHAN Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 13, 2011 |
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AMULYA MAHATA Vs. STATE OF WEST BENGAL
|
November 11, 2011 |
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AMZED ALI Vs. NAWAB ALI
|
September 2, 2011 |
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ANANDA KUMAR GHOSH Vs. STATE OF WEST BENGAL
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April 20, 2011 |
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ANANDA MARGA PRACARAKA SAMGHA Vs. STATE OF WEST BENGAL
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December 13, 2011 |
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ANANDA PAUL Vs. STATE OF WEST BENGAL
|
February 21, 2011 |
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ANANTA BHOWMIK Vs. PRAFULLYA MONDAL
|
May 20, 2011 |
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ANANTA KUMAR GUHA Vs. THE STATE OF WEST BENGAL AND ORS.
|
November 8, 2011 |
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ANCHOR HEALTH AND BEAUTY CARE PVT LTD Vs. CONTROLLER OF PATENTS AND DESIGNS
|
May 19, 2011 |
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ANDAMAN WOOD PRODUCTS INDIA PVT LTD Vs. UNION OF INDIA
|
March 16, 2011 |
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ANGUS JUTE WORKS OF THE ANGUS CO. LTD. AND ANOTHER Vs. JOINT COMMISSIONER, CORPORATE DIVISION AND OTHERS
|
July 5, 2011 |
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ANIL GUPTA TRADING AS M/S. SHIVA LAMPS INDUSTRIES Vs. EVEREADY INDUSTRIES INDIA LTD.
|
August 25, 2011 |
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ANIL KUMAR BANERJEE Vs. INDIABULLS HOUSING FINANCE LTD
|
August 25, 2011 |
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ANIL KUMAR DAS AND ORS Vs. SHYAMAPADA GHARA AND ORS
|
March 29, 2011 |
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ANIL KUMAR JHA Vs. STATE OF WEST BENGAL
|
September 6, 2011 |
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ANIL KUMAR JHA Vs. THE STATE OF WEST BENGAL & ORS
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September 26, 2011 |
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ANIL MONDAL Vs. STATE OF WEST BENGAL
|
May 20, 2011 |
|
ANIMA GUPTA Vs. DEBASISH GUPTA
|
March 8, 2011 |
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ANIMESH DUTTA GUPTA Vs. STATE OF WEST BENGAL
|
April 12, 2011 |
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ANINDYA DASGUPTA Vs. DEBASISH BAISYA
|
November 28, 2011 |
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ANISUR RAHAMAN Vs. STATE OF WEST BENGAL
|
September 30, 2011 |
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ANISUR RAHAMAN Vs. STATE OF WEST BENGAL
|
January 21, 2011 |
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ANISUR RAHMAN Vs. SAFIUR RAHAMAN
|
March 16, 2011 |
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ANJALI MANDAL Vs. STATE OF WEST BENGAL
|
January 27, 2011 |
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ANJANA DUBEY Vs. STATE OF WEST BENGAL
|
March 18, 2011 |
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ANNADATA DISTRIBUTOR Vs. RANJIT KUMAR MAITY
|
August 18, 2011 |
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ANNAPURNA MUKHOPADHYAY Vs. STATE OF WEST BENGAL
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September 22, 2011 |
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ANOWARA BIBI Vs. STATE OF WEST BENGAL
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August 11, 2011 |
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ANSARUL HAQUE Vs. THE STATE OF WEST BENGAL AND ORS.
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September 6, 2011 |
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ANUJ AGARWAL Vs. CENTRAL BUREAU OF INVESTIGATION
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January 31, 2011 |
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ANUP KUMAR DAS Vs. STATE OF WEST BENGAL
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March 14, 2011 |
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ANUPAM DAS Vs. TARUN KUMAR BANERJEE
|
August 4, 2011 |
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ANUPAM KHOSLA Vs. OFFICIAL LIQUIDATOR HIGH COURT CALCUTTA
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July 20, 2011 |
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ANUPAMA DAS Vs. SRI NIRMAL KUMAR TAMLI
|
May 2, 2011 |
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ANUPAMA ROY Vs. MINU KARMAKAR
|
July 29, 2011 |
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ANVIL INVESTMENTS PVT LTD Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES
|
February 4, 2011 |
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APARAJITA ALIAS APARAJITA LUTHRA Vs. POONAM LUTHRA
|
September 19, 2011 |
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APU KARMAKAR Vs. STATE OF WEST BENGAL
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September 26, 2011 |
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APURBALAL DUTTA Vs. HOOGHLY DISTRICT PRIMARY SCHOOL COUNCIL
|
December 1, 2011 |
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ARABINDA GHOSH & ORS. Vs. UNION OF INDIA & ORS.
|
December 20, 2011 |
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ARABINDA GIRI Vs. SHRIRAM TRANSPORT COMPANY LTD.
|
November 17, 2011 |
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ARAMBAGH HATCHERIES LTD Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
September 15, 2011 |
|
ARATI DAM Vs. STATE OF WEST BENGAL
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May 19, 2011 |
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ARATI GHOSE Vs. SRI SATYA NARAYAN TRIPATHI
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April 25, 2011 |
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ARATI PRADHAN Vs. NATIONAL INSURANCE CO. LTD. AND ANR.
|
March 25, 2011 |
|
ARCHANA DAS Vs. SUBRATA DAS
|
January 17, 2011 |
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ARFAN ALI ALIAS ERFAN ALI ALIAS SANNU SK Vs. STATE OF WEST BENGAL
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March 17, 2011 |
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ARIF ALI @ SAHEB Vs. STATE OF WEST BENGAL
|
October 13, 2011 |
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ARINDAM JHA Vs. STATE OF WEST BENGAL
|
August 2, 2011 |
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ARJUN MAHATO Vs. WEST BENGAL STATE ELECTRICITY, DISTRIBUTION COMPANY LTD. & ORS.
|
August 18, 2011 |
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ARMEN GEORGE & CO. PVT. LTD. Vs. FLAVEIN PROPERTIES PVT. LTD. & ANOTHER
|
April 28, 2011 |
|
ARONI AGRI EQUIPMENT PVT LTD Vs. STATE OF WEST BENGAL
|
September 29, 2011 |
|
ARPITA SEN Vs. STATE OF WEST BENGAL
|
March 23, 2011 |
|
ARUN DUTTABOXI Vs. STATE OF WEST BENGAL
|
August 26, 2011 |
|
ARUN KR DEY Vs. SAROJ KR SANYAL
|
September 9, 2011 |
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ARUN KUMAR BASU Vs. JAYANTA BOSE
|
December 2, 2011 |
|
ARUN KUMAR PAUL Vs. ALIPTA PAUL
|
July 5, 2011 |
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ARUN MANNA Vs. SHYAMAPADA MAITY
|
June 14, 2011 |
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ARUN SEN Vs. PUSPA RANI MUKHERJEE
|
January 19, 2011 |
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ARUP BANDOPADHYAY Vs. STATE OF WEST BENGAL
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December 2, 2011 |
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ARUP KUMAR KHAN Vs. STATE OF WEST BENGAL & ORS
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September 29, 2011 |
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ARYA SAMAJ, KOLKATA AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
March 1, 2011 |
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ASHA DEVI MASKARA Vs. JATINDRA NATH DAS
|
August 23, 2011 |
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ASHA TAMANG Vs. STATE OF WEST BENGAL
|
September 28, 2011 |
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ASHIM KUMAR BANERJEE Vs. STATE OF WEST BENGAL
|
September 9, 2011 |
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ASHIM KUMAR BANERJEE Vs. RADHARANI MALLICK
|
May 19, 2011 |
|
ASHIM KUMAR SARKAR Vs. CESC LIMITED
|
August 26, 2011 |
|
ASHIRBAD FOOD PRODUCTS PVT LTD Vs. SANTOSH KR KATARUKA
|
July 15, 2011 |
|
ASHIS KUMAR MAITY Vs. STATE OF WEST BENGAL
|
January 7, 2011 |
|
ASHOK DANDAPAT Vs. AUTHORISED OFFICER PUNJAB NATIONAL BANK
|
June 21, 2011 |
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ASHOK KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
November 3, 2011 |
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ASHOK KUMAR LAHIRI Vs. STATE OF WEST BENGAL
|
June 24, 2011 |
|
ASHOK KUMAR NAG Vs. NARAYAN KUMAR ROY
|
July 18, 2011 |
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ASHOK KUMAR PAN Vs. STATE OF WEST BENGAL
|
September 16, 2011 |
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ASHOK KUMAR REDH Vs. UTTAM CHAND SURANA
|
August 3, 2011 |
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ASHOK KUMAR ROY Vs. THE STATE OF WEST BENGAL AND ORS.
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April 26, 2011 |
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ASHOK KUMAR SINGH Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION & ORS.
|
February 25, 2011 |
|
ASHOK SAHA Vs. MIRA SHAW
|
February 22, 2011 |
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ASHOKA DHAR Vs. PARTHA BANERJEE
|
August 19, 2011 |
|
ASHOKA GHOSE Vs. PRADIP CHAUDHURI
|
March 22, 2011 |
|
ASHOKA GHOSE AND ORS. Vs. DEBSONS LTD.
|
March 22, 2011 |
|
ASHOKE BOSE Vs. KESHARSHYAM CONSTRUCTION PVT LTD
|
August 10, 2011 |
|
ASHOKE KUMAR NANDI Vs. DIGBIJOY SINHA
|
September 26, 2011 |
|
ASHOKE SINGH Vs. STATE OF WEST BENGAL
|
June 20, 2011 |
|
ASHUTOSH GHOSH Vs. STATE OF WEST BENGAL & ORS
|
November 8, 2011 |
|
ASIF Vs. STATE OF WEST BENGAL
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September 2, 2011 |
|
ASIM DAS Vs. RAM NIRANJAN DHANUKA
|
November 28, 2011 |
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ASIM KUMAR CHATTARAJ Vs. SANKAR PRASAD CHATTARAJ
|
June 20, 2011 |
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ASIM RANJAN COOMER Vs. NISHAKAR KUMAR & ORS
|
January 27, 2011 |
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ASIT KUMAR BASU Vs. KALYAN KUMAR GHOSH
|
November 15, 2011 |
|
ASIT ROY ALIAS ASITBARAN ROY Vs. SUMITA DUTTA
|
July 6, 2011 |
|
ASMA BIBI & ANOTHER Vs. NASIM ALI AZAD & ANOTHER
|
November 17, 2011 |
|
ASOKE DAB Vs. STATE OF WEST BENGAL
|
May 18, 2011 |
|
ASRAFUL HAQUE Vs. STATE OF WEST BENGAL
|
February 15, 2011 |
|
ASSAMBROOK LTD Vs. MANJU DEVI SINGHANIA
|
June 21, 2011 |
|
ASSET RECONSTRUCTION COMPANY (I) LTD Vs. KANORIA JUTE AND INDUSTRIES LTD
|
May 19, 2011 |
|
ASSOCIATED RUBBER WORKS & ANR Vs. CESC LTD & ORS
|
January 13, 2011 |
|
ASUTOSH TRIPATHI & ORS Vs. STATE OF WEST BENGAL & ORS
|
November 9, 2011 |
|
ATANU CHAKI Vs. UNION OF INDIA & ORS
|
November 8, 2011 |
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ATAUR RAHAMAN Vs. STATE OF WEST BENGAL
|
January 27, 2011 |
|
ATIN BOSE Vs. BOKARO STEEL LIMITED
|
November 18, 2011 |
|
AURIO PHARMA LABORATORIES PRIVATE LIMITED Vs. PREM PATHAK
|
February 25, 2011 |
|
AURO DEVELOPERS Vs. MALA MUKHERJEE
|
December 23, 2011 |
|
AUTHORISE SIGNATORIES DEUTSCHE BANK Vs. SANDIP DEY
|
May 12, 2011 |
|
AVERI MUKHOPADHYAY Vs. STATE OF WEST BENGAL
|
December 21, 2011 |
|
AVIJIT ROY Vs. UNION OF INDIA AND ORS
|
November 24, 2011 |
|
AVIK CHAKRABORTY Vs. STATE OF WEST BENGAL
|
May 13, 2011 |
|
AWADHESH Vs. UNION OF INDIA
|
March 25, 2011 |
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AYESHA SHAHID Vs. UNIVERSITY OF CALCUTTA
|
May 12, 2011 |
|
AYUB ALI MOLLA Vs. MAJID ALI KHAN
|
September 6, 2011 |
|
AZIMGANJ ESTATE PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
September 13, 2011 |
|
B K B TRANSPORT P LIMITED Vs. DAMODAR VALLEY CORPORATION
|
August 5, 2011 |
|
BABAR ALI Vs. STATE OF WEST BENGAL
|
May 19, 2011 |
|
BABLU SAHU Vs. STATE OF WEST BENGAL
|
September 13, 2011 |
|
BADAL CHANDRA PAL Vs. STATE OF WEST BENGAL
|
February 7, 2011 |
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BAGMARI INDUSTRIAL CORPORATION Vs. SIRAJUL HOSSAIN NIAZI
|
June 17, 2011 |
|
BAGORIA UDYOG Vs. COMMISSIONER OF INCOME TAX
|
March 17, 2011 |
|
BAIDYANATH MODAK Vs. SWAPNA MODAK
|
February 15, 2011 |
|
BAIDYANATH RAY Vs. SUVRA RAY NEE HAZRA
|
January 11, 2011 |
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BAIRA ALIAS BHIMNATH SINGH Vs. STATE OF WEST BENGAL
|
May 20, 2011 |
|
BAKUL BASAK Vs. STATE OF WEST BENGAL
|
February 3, 2011 |
|
BALAJEE SEVA SAMITY & ORS Vs. SUNIL KUMAR GOYAL & ORS
|
February 15, 2011 |
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BALARAM SAHA Vs. COMMISSIONER OF INCOME TAX
|
April 19, 2011 |
|
BALLY EXPORTS PVT LTD Vs. UNION OF INDIA
|
February 28, 2011 |
|
BALUCO S.A. AND ORS. Vs. OWNERS AND PARTIES INTERESTED IN M.V LIMA-IALLIAS M.V. BRAVE EAGLE AND ORS.
|
April 25, 2011 |
|
BANABIHARIMONDAL Vs. STATE OF WEST BENGAL
|
February 23, 2011 |
|
BANANI ROY Vs. SOMNATH BANERJEE
|
November 18, 2011 |
|
BANARASHILAL GUPTA Vs. NIRMALA PIPARA
|
June 30, 2011 |
|
BANGANI LEAFIN PRIVATE LIMITED Vs. SOVANA SINHA ROY
|
March 17, 2011 |
|
BANKU BEHARI JHAL Vs. MALOY KR BANERJEE
|
December 20, 2011 |
|
BANSARI GOSWAMI Vs. STATE OF WEST BENGAL AND ORS
|
December 21, 2011 |
|
BANSHI BADAN SAMANTA @ CHANDU SAMANTA Vs. UNION OF INDIA & ORS
|
January 7, 2011 |
|
BANWARILAL JALAN Vs. PRAMOD KUMAR JALAN
|
March 4, 2011 |
|
BAPPA DAS Vs. STATE OF WEST BENGAL
|
January 20, 2011 |
|
BAR ASSOCIATION HIGH COURT AT CALCUTTA Vs. STATE OF W B
|
January 19, 2011 |
|
BAR ASSOCIATION HIGH COURT AT KOLKATA Vs. STATE
|
February 18, 2011 |
|
BARENDRA NATH MAITY Vs. KHAGENDRA NATH MAITY
|
March 28, 2011 |
|
BARID BARAN LAHA Vs. MANJURI GHOSHAL
|
January 21, 2011 |
|
BARIN CHANDRA NANDY Vs. STATE OF WEST BENGAL & ORS
|
November 2, 2011 |
|
BARJORA STEEL & RE-ROLLING MILLS PVT LTD & ANR Vs. DURGAPUR PROJECTS LIMITED & ORS
|
January 7, 2011 |
|
BARNALI DAS Vs. SANTOSH KUMAR DAS
|
January 13, 2011 |
|
BARNALI SEN Vs. STATE OF WEST BENGAL
|
August 30, 2011 |
|
BARUN GHOSH Vs. GOUTAM KUMAR SAHA
|
September 1, 2011 |
|
BARUN SEN Vs. ARUN
|
June 28, 2011 |
|
BASANA NALA DAS Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
|
June 13, 2011 |
|
BASANT KUMAR ALMAL Vs. AMAL KUMAR GHOSH AND ORS.
|
April 19, 2011 |
|
BASANT LALL Vs. DIRECTOR OF TRANSPORT
|
November 24, 2011 |
|
BASANTI COTTON MILLS PRIVATE LIMITED Vs. NIRENDRANATH KAR
|
March 22, 2011 |
|
BASANTIKA MEMORIAL EDUCATION SOCIETY Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA
|
January 14, 2011 |
|
BASUDEB GUCHAIT Vs. STATE OF WEST BENGAL
|
September 15, 2011 |
|
BASUDEB PAUL Vs. STATE OF WEST BENGAL & OTHERS
|
March 18, 2011 |
|
BAY ISLAND HOTEL LIMITED Vs. LIEUTENANT GOVERNOR
|
February 4, 2011 |
|
BECHURAM SANA Vs. SHISHIR MUKHOPADHAYAY
|
May 11, 2011 |
|
BEE PEE JAY FINANCE LTD Vs. COMMISSIONER OF INCOME TAX
|
August 12, 2011 |
|
BEGUM MINU MALIK Vs. MD. NIJAMUDDIN AND ORS.
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August 29, 2011 |
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BELA BATABYAL Vs. STATE OF WEST BENGAL & ORS
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February 11, 2011 |
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BELA CHAUDHURI Vs. STATE OF WEST BENGAL AND OTHERS
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March 9, 2011 |
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BENGAL BEVERAGES PRIVATE LIMITED Vs. PRASANTA PAUL
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November 9, 2011 |
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BENGAL PROJECTS (P) LTD. Vs. KRISHNA MAJUMDAR
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April 29, 2011 |
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BENOY LAL SARKAR Vs. PRONOB KUMAR SARKAR
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December 23, 2011 |
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BEPARI WOOD COMPLEX SAW MILL Vs. ANDAMAN AND NICOBAR ADMINISTRATION
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March 15, 2011 |
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BHABANI MALLICK Vs. SWAPAN KUMAR
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November 22, 2011 |
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BHABANI PAKREY Vs. STATE OF WEST BENGAL
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March 25, 2011 |
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BHABESH CHOWDHURY AND MRINAL KANTI GHOSH Vs. STATE OF WEST BENGAL
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June 23, 2011 |
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BHABI PROPERTIES (P) LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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February 23, 2011 |
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BHAGYA MAJUMDAR Vs. NEW INDIA ASSURANCE COMPANY LTD
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August 24, 2011 |
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BHANDARI GACHH SURU BARI HIGH MADRASAH AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
|
April 8, 2011 |
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BHANU PROKASH SRIVASTAVA Vs. STATE OF WEST BENGAL
|
February 11, 2011 |
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BHARAT CHAMBER OF COMMERCE Vs. RAM JIBAN RAM
|
January 17, 2011 |
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BHARAT PETROLEUM CORPORATION LTD Vs. HOWRAH MOTOR COMPANY LTD
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April 26, 2011 |
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BHARAT SANCHAR NIGAM LIMITED Vs. STATE OF WEST BENGAL
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September 20, 2011 |
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BHARATI ROY Vs. STATE CHIEF INFORMATION COMMISSIONER AND ORS
|
November 1, 2011 |
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BHARTI CELLULAR LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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May 19, 2011 |
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BHARTIA INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
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August 2, 2011 |
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BHOLA MAZUMDAR Vs. SILITURI JALPAIGURI DEVELOPMENT AUTHORITY AND ORS
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September 21, 2011 |
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BHOLA MONDAL Vs. STATE OF WEST BENGAL
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February 25, 2011 |
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BHUPEN PAUL Vs. CESC LIMITED & ORS
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November 1, 2011 |
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BHUPENDRA YADAV Vs. LAXMI DEVI SHAW
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January 14, 2011 |
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BHURA EXPORTS LTD Vs. INCOME TAX OFFICER TDS
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August 30, 2011 |
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BHUSAN KUMAR DAS Vs. SANJAY KUMAR DUTTA
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August 18, 2011 |
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BHUWALKA Vs. BALJIT SECURITIES LIMITED
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May 20, 2011 |
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BIBHASH KARMAKAR Vs. CHAIRMAN KOLKATA PRIMARY SCHOOL COUNCIL
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September 16, 2011 |
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BIDHAN CHANDRA MAHATO Vs. THE STATE OF WEST BENGAL & ORS.
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November 24, 2011 |
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BIDHAN CHANDRA MONDAL Vs. ASHOK BANERJEE
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March 11, 2011 |
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BIDHUBHUSAN DHARA Vs. RATNA SAHA
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August 26, 2011 |
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BIDYUT BARAN DE Vs. SHYAM CHAND SEN
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December 15, 2011 |
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BIDYUT DUTTA Vs. STATE OF WEST BENGAL
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July 29, 2011 |
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BIDYUT KUMAR BISWAS Vs. STATE OF WEST BENGAL
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July 28, 2011 |
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BIJAY KUMAR GHOSH Vs. STATE OF WEST BENGAL
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February 24, 2011 |
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BIJOYNAGAR TEA COMPANY LTD. Vs. SUBHAS AGARWAL
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July 25, 2011 |
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BIKASH CHANDRA DAS Vs. STATE OF WEST BENGAL
|
April 28, 2011 |
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BIKASH GHOSH Vs. BOARD OF COUNCILORS OF BARRACKPORE MINICIPALITY
|
March 3, 2011 |
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BIMAL GORAI Vs. STATE OF WEST BENGAL
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September 14, 2011 |
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BIMAL KUMAR DAS Vs. STATE OF WEST BENGAL
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November 18, 2011 |
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BIMAL KUMAR DINDA Vs. SISIR KUMAR BERA
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December 2, 2011 |
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BIMAL KUMAR NOPANY Vs. AKHIL CHANDRA MOITRA
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August 4, 2011 |
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BIMAL KUMAR PARASRAMKA Vs. RAJENDRA PRASAD AGARWALLA
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August 12, 2011 |
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BIMALENDU CHATTOPADHYAY Vs. STATE BANK OF INDIA
|
November 24, 2011 |
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BIMANTA BISWAS Vs. MONORANJAN KHA
|
July 11, 2011 |
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BIPIN PAL Vs. STATE OF WEST BENGAL
|
July 1, 2011 |
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BIPLAB DAS Vs. CHAIRMAN BANGIYA GRAMIN VIKASH BANK
|
March 24, 2011 |
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BIR CHANDRA DAS Vs. KUMAR SARKAR
|
March 2, 2011 |
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BIRENDRA NATH SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 6, 2011 |
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BIRLA CORPORATION LTD Vs. BASANT PROPERTIES LTD
|
April 13, 2011 |
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BIRLA CORPORATION LTD Vs. BIRLA EDUCATION TRUST
|
August 4, 2011 |
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BIRLA CORPORATION LTD Vs. BIRLA EDUCATION TRUST
|
September 16, 2011 |
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BIRUPAKKHA NAYEK Vs. UTTAR MAMUDPUR MAITRI SANGHA
|
August 25, 2011 |
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BISHNU PRIYA PHARMACY Vs. SUBHAS SADAN TRUST
|
September 29, 2011 |
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BISTUPADA DAS Vs. STATE BANK OF BIKANERAND JAIPUR
|
September 13, 2011 |
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BISWA SARATHI GHOSH Vs. PRAHLAD CHANDRA SINGHA
|
May 20, 2011 |
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BISWAJIT DAS Vs. STATE OF WEST BENGAL
|
September 29, 2011 |
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BISWANATH CHAKRABORTY Vs. C.C. (PREVENTIVE), WEST BENGAL
|
January 10, 2011 |
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BISWANATH MONDAL Vs. MAYARANI PAL
|
June 24, 2011 |
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BISWANATH MONDAL Vs. STATE
|
December 1, 2011 |
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BISWAPATI DEBNATH Vs. ANIL CHANDRA NASKAR
|
August 25, 2011 |
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BITHAL D. MUNDRA AND ORS. Vs. REGISTRAR OF COMPANIES
|
April 5, 2011 |
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BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. STATE OF WEST BENGAL
|
February 11, 2011 |
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BOARD OF TRUSTEES HOUSE OF PRAYER AND GOOD NEWS Vs. BANARASI PRASAD GUPTA
|
July 27, 2011 |
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BOC INDIA LTD. Vs. REGISTRAR OF COMPANIES
|
April 26, 2011 |
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BRIDGE AND ROOF CO INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 29, 2011 |
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BRIGADIER PRABIR KUMAR SANYAL Vs. MOHSENA CHOWDHURY
|
March 15, 2011 |
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BRIJ LAXMI FOUNDATION Vs. KRISHNA CHANDRA SAPUI
|
June 10, 2011 |
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BRITISH INDIA STEELS LTD AND ORS Vs. SURESH CHANDRA KUCHHAL & ORS
|
January 20, 2011 |
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BROJO KISHORE BORAL Vs. RANU NANDI
|
August 30, 2011 |
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BROOKE BOND INDIA LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
March 1, 2011 |
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BULBULI ROY ALIAS BUDHEBALA Vs. NATIONAL INSURANCE COMPANY LTD
|
May 17, 2011 |
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BULU SARKHEL Vs. KALI PRASAD BASU
|
December 23, 2011 |
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C E S C LIMITED Vs. UJJALA MONDAL
|
July 19, 2011 |
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C H RAMARAO Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
January 24, 2011 |
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C.S.T. Vs. KARAM CHAND THAPPAR & BROS. (COAL SALES) LTD.
|
December 14, 2011 |
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CALCUTTA METROPOLITAN GROUP LIMITED Vs. BIDYUT KUMAR BANERJEE
|
January 4, 2011 |
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CALCUTTA STATE TRANSPORT CORPORATION Vs. SRI RANJIT BHATTACHARJEE
|
January 21, 2011 |
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CANARA BANK Vs. RAJESH KUMAR JAISWAL
|
September 14, 2011 |
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CASTRON TECHNOLOGIES LIMITED Vs. CASTRON MINING LIMITED
|
December 2, 2011 |
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CESC LIMITED Vs. SHIVA GLASS COMPANY LIMITED
|
September 26, 2011 |
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CESC LIMITED Vs. DEPUTY CHIEF ENGINEER-CUSTOMER RELATION MANAGEMENT CELL AND APPELLATE AUTHORITY
|
February 4, 2011 |
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CHAIRMAN DISTRICT PRIMARY SCHOOL COUNCIL Vs. SRI PRITHWISH SAMANTA
|
January 21, 2011 |
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CHAIRMAN, RAILWAY RECRUITMENT BOARD,KOLKATA Vs. AMIT KUMAR
|
August 12, 2011 |
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CHAKTHAKURANI PROGRESSIVE PVT LIMITED Vs. MAYA RUDRA
|
July 15, 2011 |
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CHAMPDANY INDUSTRES LTD Vs. REGISTRAR OF COMPANIES
|
July 26, 2011 |
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CHAND MOHAN SAMMADER Vs. STATE OF WEST BENGAL
|
March 28, 2011 |
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CHAND SADAGAR Vs. STATE OF WEST BENGAL
|
January 28, 2011 |
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CHANDAN CHOUDHURY Vs. SHREE ISWAR SATYANARAYANJEE
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August 24, 2011 |
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CHANDAN SAHA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
December 9, 2011 |
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CHANDI CHARAN KARAN ALIAS CHANDI KARAN Vs. STATE OF WEST BENGAL
|
August 26, 2011 |
|
CHANDI DAS SARKAR Vs. WEST BENGAL STATE ELECTRICITY
DISTRIBUTION COMPAN
|
November 8, 2011 |
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CHANDRA KALA JALAN Vs. GOVIND DEOJI TRUST
|
June 13, 2011 |
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CHANDRA MOHAN JANA Vs. ARJUN CHANDRA JANA
|
May 19, 2011 |
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CHATU Vs. STATE
|
September 29, 2011 |
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CHAYA BISHI Vs. NATIONAL INSURANCE CO LTD
|
February 18, 2011 |
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CHEVOIT COMPANY LTD Vs. COMMISSIONER OF INCOME TAX
|
April 25, 2011 |
|
CHHAYA MISHRA Vs. DIRECTOR SCHOOL EDUCATION
|
September 2, 2011 |
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CHIEF SECURITY COMMISSIONER R P F E R Vs. RAKESH KUMAR
|
June 16, 2011 |
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CHINMOY CHOUDHURY Vs. STATE OF WEST BENGAL
|
June 24, 2011 |
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CHINMOY DUTTA Vs. PATRALEKHA DUTTA
|
September 14, 2011 |
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CHIRANJIT BOSE & ANR Vs. STATE OF WEST BENGAL & ORS
|
December 9, 2011 |
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CHITRA MALI MONDAL Vs. STATE OF WEST BENGAL
|
February 21, 2011 |
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CHITRA MALI MONDAL Vs. STATE OF WEST BENGAL
|
February 10, 2011 |
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CHITTA RANJAN ROY Vs. THE STATE OF WEST BENGAL
|
September 22, 2011 |
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CHOPALA KANTA DEBSHARMA Vs. NISHIKANTA RAY
|
July 8, 2011 |
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CHOWDHURY MASIAR RAHAMAN Vs. STATE OF WEST BENGAL AND ANR.
|
March 31, 2011 |
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CHRISTOPHER HOUSING DEVELOPERS PVT LTD Vs. MANJIT PODDAR
|
June 30, 2011 |
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CIT Vs. EIH LIMITED
|
March 31, 2011 |
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COACH BEHAR KSHATRIYA SOCIETY & ANOTHER Vs. RAJ KUMAR THAKUR & OTHERS
|
April 5, 2011 |
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COLGATE PALMOLIVE INDIA LIMITED Vs. COASTAL ROADWAYS LIMITED
|
August 24, 2011 |
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COLLAGE STREET PUBLICATION PVT LTD Vs. ZAFAR AHMED
|
May 19, 2011 |
|
COLLECTOR WEST BENGAL INDUSTRIAL INFRASTRUCTURAL DEVELOPMENT CORPORATION ACT Vs. SUBAL ADHIKARI
|
January 25, 2011 |
|
COMMISSIONER OF C. EX., KOLKATA-II Vs. DIAMOND SCAFFOLDING CO.
|
July 28, 2011 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. ALLIANCE UDYOG LIMITED
|
February 4, 2011 |
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COMMISSIONER OF CENTRAL EXCISE-III Vs. NICCO CORPORATION LTD
|
August 18, 2011 |
|
COMMISSIONER OF CUSTOMS (AIRPORT AND ADMN ) Vs. SHIVA TRADERS
|
November 8, 2011 |
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COMMISSIONER OF CUSTOMS (PORT) Vs. EMAMI LTD.
|
January 20, 2011 |
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COMMISSIONER OF INCOME TAX Vs. RASOI LIMITED
|
May 19, 2011 |
|
COMMISSIONER OF INCOME TAX Vs. E I H LIMITED
|
March 31, 2011 |
|
COMMISSIONER OF INCOME TAX Vs. OBEROI HOTELS P LTD
|
March 17, 2011 |
|
COMMISSIONER OF INCOME TAX Vs. NORPLEX OAK INDIA
|
March 31, 2011 |
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COMMISSIONER OF INCOME TAX Vs. E.I.H. LTD
|
January 31, 2011 |
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COMMISSIONER OF INCOME TAX Vs. NORPLEX OAK INDIA
|
February 17, 2011 |
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COMMISSIONER OF INCOME TAX, KOLKATA-III Vs. M/S. DATAWARE PRIVATE LIMITED
|
September 21, 2011 |
|
COMMISSIONERS OF CUSTOMS PREV Vs. NEW HEERA SALES CORPORATION
|
May 4, 2011 |
|
COMPETENT AUTHORITY Vs. DAVID MANTOSH
|
August 10, 2011 |
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CONSERVATOR OF FORESTS Vs. DABUR PHARMA LTD
|
August 16, 2011 |
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CONSERVATOR OF FORESTS Vs. DABUR PHARMA LTD. AND ORS.
|
August 26, 2011 |
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CONSOLIDATED INDUSTRIAL FUND LTD Vs. COMMISSIONER OF INCOME TAX
|
March 25, 2011 |
|
CONSUMERS CO OPERATIVE STORES LTD Vs. INFORMATION COMMISSIONER
|
February 4, 2011 |
|
CONTAI COOPERATIVE BANK LIMITED Vs. UNION OF INDIA
|
February 23, 2011 |
|
COPENSHIP SINGAPORE PTE. LTD. Vs. PRIME IMPEX LTD.
|
September 6, 2011 |
|
CORPORATION OF CALCUTTA Vs. BALDEO SHAW
|
January 3, 2011 |
|
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. DIPAK KUMAR DE SARKAR
|
August 12, 2011 |
|
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. DILIP KUMAR DE
|
June 16, 2011 |
|
D G INDUSTRIES PVT LTD Vs. TANMOY BANERJEE
|
January 11, 2011 |
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DABIRUDDIN Vs. WEST BENGAL BOARD OF MADRASAH EDUCATION AND ORS.
|
August 4, 2011 |
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DAKSHINA RANJAN BHATTACHARYA Vs. SRI ASHOK DAS
|
January 11, 2011 |
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DALIA MITRA Vs. GITA DAS
|
March 22, 2011 |
|
DARA SINGH Vs. CHANDA KAUR SINGH
|
March 7, 2011 |
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DAYAL KUMAR NAYAK Vs. UNION OF INDIA
|
September 20, 2011 |
|
DEBA PRASAD DATTA Vs. STATE OF WEST BENGAL
|
February 7, 2011 |
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DEBABRATA KUNDU Vs. STATE OF WEST BENGAL
|
December 12, 2011 |
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DEBABRATA RAY CHOUDHURI Vs. STATE OF WEST BENGAL
|
June 17, 2011 |
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DEBABRATA SARDAR Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
August 19, 2011 |
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DEBAPRASAD PAUL Vs. COMMISSIONER OF INCOME TAX
|
March 4, 2011 |
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DEBAPRIYA PAL ALIAS DEBU ALIAS TIMPU Vs. STATE OF WEST BENGAL
|
April 11, 2011 |
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DEBASHIS BASU Vs. S R P CONSTRUCTION PVT LTD
|
September 19, 2011 |
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DEBASIS MUKHERJEE Vs. STATE OF WEST BENGAL
|
August 5, 2011 |
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DEBASREE BHATTACHARYEE Vs. EXCISE COMMISSIONER
|
April 25, 2011 |
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DEBENDRA BIJOY GHOSH Vs. UNION OF INDIA
|
March 3, 2011 |
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DEBENDRA NATH BEZ Vs. SHRIMATI KANAN BEZ
|
November 14, 2011 |
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DEBENDRA PAIKAR Vs. STATE OF WEST BENGAL
|
May 18, 2011 |
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DEBI CHAKRAHORTY Vs. STATE OF WEST BENGAL & ORS
|
March 25, 2011 |
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DEBI CHORONE ROQUITTE Vs. PARBOTI CHORONE
|
August 17, 2011 |
|
DEBI PRASAD GHOSH ALIAS BABLU GHOSH Vs. SWARASWATI BALA KUNDU
|
August 2, 2011 |
|
DEBOBRATA PODDAR Vs. STATE OF WEST BENGAL
|
June 23, 2011 |
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DEEPAK KR PRAHLADKA Vs. STATE OF WEST BENGAL
|
February 18, 2011 |
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DEL BAHAR PURKAIT Vs. STATE OF WEST BENGAL
|
July 19, 2011 |
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DELANIPUR MOSQUE AND MADARASA COMMITTEE Vs. LIEUTENANT GOVERNOR
|
April 4, 2011 |
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DELANIPUR MOSQUE AND MADARASA COMMITTEE Vs. LIEUTENANT GOVERNOR
|
March 14, 2011 |
|
DENZONG WINES (PVT.) LTD. AND ANOTHER Vs. SENIOR JOINT COMMISSIONER OF COMMERCIAL TAXES AND ANOTHER
|
April 19, 2011 |
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DEOKI BAZAZ Vs. STATE OF WEST BENGAL
|
January 18, 2011 |
|
DEPENDRA NATH BASU Vs. EASTERN RAILWAYS
|
July 27, 2011 |
|
DEPUTY INSPECTOR GENERAL Vs. GOVERNMENT OF WEST BENGAL
|
September 8, 2011 |
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DESCON LIMITED Vs. BIMAN BEHARI SEN
|
February 7, 2011 |
|
DESCON LTD. Vs. BIMAN BEHARI SEN AND ORS.
|
January 7, 2011 |
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DEVINE MERCANTILES PVT LTD Vs. ALLAHABAD BANK
|
November 24, 2011 |
|
DHANUKA & SONS Vs. COMMISSIONER OF INCOME TAX
|
April 19, 2011 |
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DHARAMPAL SATYAPAL LIMITED Vs. ASSISTANT COMMISSIONER
|
January 21, 2011 |
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DHEERAJ ASSOCIATES PVT LTD Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
May 13, 2011 |
|
DHEERAJ CONSTRUCTION AND INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
|
July 1, 2011 |
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DHEERAJ CONSTRUCTION AND INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
|
August 11, 2011 |
|
DHELU DEBSHARMA Vs. STATE OF WEST BENGAL
|
September 21, 2011 |
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DHIREN GARAI Vs. STATE OF WEST BENGAL
|
April 19, 2011 |
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DHIREN SOREN Vs. STATE OF WEST BENGAL
|
May 20, 2011 |
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DHIRENDRA KUMAR BHATTACHARYA Vs. NAREN DUTTA ALIAS BISWANATH DUTTA
|
July 18, 2011 |
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DHUNSERI PETROCHEM AND TEA LIMITED Vs. REGISTRAR OF COMPANIES
|
April 5, 2011 |
|
DIAGNOSTICS Vs. COMMISSIONER OF INCOME TAX
|
March 4, 2011 |
|
DIBAKAR BHANDARI Vs. NAKUL MANNA
|
July 29, 2011 |
|
DIBAKAR GHOSAL Vs. HARIHAR MUKHOPADHYAY
|
September 9, 2011 |
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DIBAKAR KUMAR SARKAR Vs. STATE OF WEST BENGAL
|
March 23, 2011 |
|
DIBYENDU DAS Vs. HONBLE HIGH COURT AT CALCUTTA
|
March 11, 2011 |
|
DIBYENDU GHORAI Vs. KHAGENDRA NATH PRADHAN
|
January 11, 2011 |
|
DIG BORDER SECURITY FORCE Vs. STATE OF WEST BENGAL
|
May 2, 2011 |
|
DILIP BANERJEE ALIAS HATKATA DILIP Vs. STATE OF WEST BENGAL
|
August 3, 2011 |
|
DILIP KR MISHRA Vs. DUBRAJPUR COOPERATIVE AGRICULTURAL MARKETING SOCIETY LTD
|
March 9, 2011 |
|
DILIP KUMAR BISWAS Vs. STATE OF WEST BENGAL
|
December 1, 2011 |
|
DILIP KUMAR DE Vs. STATE OF WEST BENGAL
|
May 13, 2011 |
|
DILIP KUMAR MAHAPATRA Vs. BELA MAHAPATRA
|
February 23, 2011 |
|
DILIP KUMAR SAHU Vs. STATE OF WEST BENGAL
|
February 17, 2011 |
|
DILIP KUMAR SARKAR Vs. UNIVERSITY OF NORTH BENGAL
|
May 2, 2011 |
|
DILIP PRADHAN Vs. STATE OF WEST BENGAL
|
March 23, 2011 |
|
DINESH B PARIKH Vs. COMMISSIONER OF INCOME TAX
|
August 2, 2011 |
|
DINESH KHAMRUI Vs. STATE
|
May 11, 2011 |
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DINESH KUMAR SONI Vs. SANTOSH SINGH
|
August 4, 2011 |
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DINESH SAMANTA Vs. PRODIP KUMAR SAU
|
November 15, 2011 |
|
DINESH VINIYOG LTD Vs. ORIENTAL GAS CO LTD
|
March 4, 2011 |
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DIPA CASINGS PVT LTD & ANR Vs. UNION BANK OF INDIA & ORS
|
November 2, 2011 |
|
DIPAK CHAKRABORTY Vs. BOARD OF COUNCILLORS
|
May 18, 2011 |
|
DIPAK KUMAR DAS Vs. STATE
|
May 20, 2011 |
|
DIPAK KUMAR DAS Vs. STATE OF WEST BENGAL
|
July 11, 2011 |
|
DIPAK KUMAR GANERIWAL Vs. RECOVERY OFFICER DEBT RECOVERY TRIBUNAL
|
November 22, 2011 |
|
DIPAK KUMAR HIMATSINGKA AND ORS. Vs. RAKESH HIMATSINGKA AND ORS.
|
April 19, 2011 |
|
DIPAK KUMAR SARKAR Vs. ASHOK KUMAR SARKAR
|
August 30, 2011 |
|
DIPAK KUMAR SARKAR Vs. UNION OF INDIA
|
September 5, 2011 |
|
DIPALI MITRA Vs. STATE OF WEST BENGAL
|
September 22, 2011 |
|
DIPALI RANI SWARNAKAR Vs. MD YEASIN
|
January 5, 2011 |
|
DIPTENDU BANERJEE Vs. SATINATH MONDAL
|
February 4, 2011 |
|
DIPTI BHATTACHARYA Vs. JYOTSNA BHATTACHARYA
|
January 25, 2011 |
|
DIRECTOR OF INCOME TAX Vs. INCOME TAX SETTLEMENT COMMISSIONER
|
August 1, 2011 |
|
DIRECTORS OF INCOME TAX Vs. SAHU JAIN TRUST
|
March 31, 2011 |
|
DISHERGARH CEMENT WORKS PRIVATE LIMITED Vs. DPSC LIMITED
|
February 11, 2011 |
|
DON BOSCO SCHOOL Vs. LUTAN THAKUR
|
January 21, 2011 |
|
DREDGING CORPORATION OF INDIA LIMITED Vs. P K BHATTACHARJEE
|
August 12, 2011 |
|
DUKHAHARAN MONDAL & ORS. Vs. THE STATE OF WEST BENGAL
|
December 1, 2011 |
|
DULICHAND FINANCE AND LEASING LIMITED Vs. ABBASUR RAHAMAN
|
February 14, 2011 |
|
DUNCANS INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 12, 2011 |
|
DUNCANS INDUSTRIES LIMTIED Vs. COMMISSIONER OF INCOME TAX
|
September 14, 2011 |
|
DURGA BALA DHUR Vs. KALPANA DHUR
|
November 23, 2011 |
|
DURGAPADA ROY Vs. COAL INDIA LIMITED
|
May 20, 2011 |
|
DURSHI CHAND AGARWAL Vs. STATE OF WEST BENGAL
|
March 23, 2011 |
|
EAST COAST TRADEFIN LTD Vs. STATE
|
July 11, 2011 |
|
EASTEND PAPERS INDUSTRIES LTD Vs. STATE
|
June 8, 2011 |
|
EASTERN CHEMICAL INDUSTRIES Vs. FONA RUBBER PVT LTD
|
December 9, 2011 |
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EASTERN COAL FIELDS LTD Vs. BELA RANI BHATTACHARYA
|
July 18, 2011 |
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EASTERN COALFIEDS LTD Vs. ATIWAARI BAI
|
May 2, 2011 |
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EASTERN COALFIELD LTD Vs. MULCHAND YADAV
|
September 22, 2011 |
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EASTERN COALFIELDS LTD Vs. DEEP SIKHA
|
December 22, 2011 |
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EASTERN DOARS B ED TRAINING COLLEGE Vs. UNIVERSITY OF NORTH BENGAL
|
August 24, 2011 |
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EASTERN TRADE SYNDICATE Vs. PASCHIM MEDINIPORE ZILLA PARISHAD
|
June 14, 2011 |
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EBADAT MONDAL Vs. STATE OF WEST BENGAL
|
January 10, 2011 |
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EIC HOLDINGS LIMITED Vs. E I T A INDIA LIMITED
|
August 12, 2011 |
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EIH LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 12, 2011 |
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EIH LIMITED Vs. JAY ENGINEERING WORKS LIMITED
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January 4, 2011 |
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EIH LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 4, 2011 |
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EMAMI LTD Vs. COMMISSIONER OF INCOME TAX
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June 17, 2011 |
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ENAMUL HAQUE Vs. STATE OF WEST BENGAL
|
July 15, 2011 |
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ENKON PRIVATE LTD Vs. STATE OF WEST BENGAL
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January 7, 2011 |
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ERBIS ENGINEERING COMPANY LTD Vs. STATE OF WEST BENGAL
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March 30, 2011 |
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ESSEL MINING AND INDUSTRIES LIMITED Vs. UNION OF INDIA
|
September 30, 2011 |
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ESTATE OF SREE SREE RADHA KISHAN JEW Vs. COMMISSIONER OF INCOME TAX
|
March 31, 2011 |
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ESTATE OFFICER GOVERNMENT OF INDIA Vs. LAKSHMI KANTA CHATTERJEE
|
August 1, 2011 |
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ESTERN COALFIELDS LTD Vs. SK NASIRUDDIN
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May 19, 2011 |
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EVANGELIST C A EASOW Vs. S SISUBALAN
|
September 20, 2011 |
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EVEREADY INDUSTRIES INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
March 4, 2011 |
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EXCEL DEALCOMM PRIVATE LIMITED Vs. ASSET RECONSTRUCTION COMPANY INDIA LTD
|
December 22, 2011 |
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EXHIBITORS SYNDICATE LTD. Vs. DALHOUSIE PROPERTIES LTD.
|
July 21, 2011 |
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EXOTICA GLOBAL PVT. LTD. Vs. UNION OF INDIA
|
November 30, 2011 |
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FAHIM TRADING COMPANY Vs. LT GOVERNOR & ORS
|
November 25, 2011 |
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FAIAZ ALIAS FAIZ Vs. STATE OF WEST BENGAL
|
May 4, 2011 |
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FAKIR CHAND BISWAS Vs. STATE OF WEST BENGAL
|
July 19, 2011 |
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FARIDABAD INVESTMENT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 13, 2011 |
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FAZAL KARIM Vs. RAHIMA KHATOON
|
May 3, 2011 |
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FAZLE ALI ALIAS GOLAM KADER Vs. BOARD OF WAKFS WEST BENGAL
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November 1, 2011 |
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FERDOWSI ARA BEGUM Vs. STATE OF WEST BENGAL
|
September 14, 2011 |
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FERHANA BEGUM Vs. STATE OF WEST BENGAL & ORS.
|
November 29, 2011 |
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FINGERTIPS SOLUTIONS PVT LTD Vs. DHANASHREE ELECTRONICS LTD
|
December 7, 2011 |
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FIROZ KHAN ALIAS MD FIROZ Vs. ANSAR ALI
|
February 22, 2011 |
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FOOD CORPORATION OF INDIA Vs. RATAN DEY
|
September 13, 2011 |
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FORT WILLIAM INDUSTRIES LTD Vs. OFFICIAL LIQUIDATOR
|
March 22, 2011 |
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FULTUSHI CHAUDHURY Vs. JASODA CHOWDHURY
|
July 20, 2011 |
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G C BILARWAN Vs. UNION OF INDIA
|
March 29, 2011 |
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GADADHAR KONAR Vs. UNION OF INDIA
|
April 29, 2011 |
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GAJADHAR PROSAD SHAU Vs. SAMBHUNATH RAM
|
June 21, 2011 |
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GANESH CHANDRA GHOSH @ GANESH & ORS. Vs. JITA RANI GHOSH & GITA RANI GHOSH
|
April 28, 2011 |
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GANESH CHANDRA MAITY Vs. BIMALA BALA MONDAL
|
March 3, 2011 |
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GANESH CHANDRA MAITY Vs. STATE OF WEST BENGAL
|
June 13, 2011 |
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GAURAV MIDHA Vs. PROFESSOR ASISH BHATTACHARYA
|
July 7, 2011 |
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GAUTAM DEB Vs. STATE
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September 30, 2011 |
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GAUTAM SURUL Vs. STATE OF WEST BENGAL
|
April 29, 2011 |
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GAYATRI MONDAL Vs. MINA MONDAL
|
December 23, 2011 |
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GERMAN EXPRESS SHIPPING AGENCIES INDIA PVT LTD Vs. UNION OF INDIA
|
June 7, 2011 |
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GHANSHYAM DAS AGARWAL Vs. SUMITA DEVI VARMA
|
July 5, 2011 |
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GHULAM KUDDUS Vs. AMJAD ALI
|
August 24, 2011 |
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GHYANSHYAMDAS BAHETI Vs. JAMUNA TRANSPORT CORPORATION
|
March 8, 2011 |
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GIRIDHARILAL SAROGI Vs. STATE OF WEST BENGAL
|
January 28, 2011 |
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GIRISH CHANDRA BARMAN Vs. STATE OF WEST BENGAL
|
September 28, 2011 |
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GITA RANI GHOSH Vs. STATE OF WEST BENGAL
|
September 13, 2011 |
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GITARANI DAN Vs. MANIK CHANDRA DAN
|
January 25, 2011 |
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GKW LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 13, 2011 |
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GLOBEX TRAVEL AND EXCHANGE LTD. Vs. OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA
|
September 23, 2011 |
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GODFREY PHILLIPS INDIA LIMITED Vs. ITC LIMITED
|
April 29, 2011 |
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GOKUL REFOILS AND SOLVENTS LTD Vs. UNION OF INDIA
|
March 11, 2011 |
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GOKUL REFOILS SOLVENTS PVT LTD Vs. UNION OF INDIA
|
June 16, 2011 |
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GOLAM GAUS Vs. STATE OF WEST BENGAL
|
April 28, 2011 |
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GOLAM JILANI Vs. STATE BANK OF INDIA
|
November 25, 2011 |
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GOLAM MARTUZA Vs. STATE OF WEST BENGAL
|
September 22, 2011 |
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GOLAM MOHIUDDIN Vs. EASTERN RAILWAYS & ORS
|
November 1, 2011 |
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GOLAP KANTI CHATTOPADHYAY Vs. STATE OF WEST BENGAL
|
February 25, 2011 |
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GOODRICKE GROUP LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 18, 2011 |
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GOODRICKE GROUP LTD Vs. COMMISSIONER OF INCOME TAX II KOLKATA
|
May 19, 2011 |
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GOODRICKE GROUP LTD Vs. REGISTRAR OF COMPANIES WEST BENGAL
|
December 19, 2011 |
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GOODRICKE GROUP LTD Vs. COMMISSIONER OF INCOME TAX
|
April 29, 2011 |
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GOPAL CHANDRA DAS Vs. RANJIT KUMAR ROY
|
February 22, 2011 |
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GOPAL CHANDRA DAS Vs. MALIGHATI DR B R AMBEDKAR SOCIETY FOR ADVANCEMENT OF LEARNING AND HEALTH
|
April 6, 2011 |
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GOPAL CHANDRA MANNA Vs. SRIDAM HALDAR
|
January 4, 2011 |
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GOPAL DAS AGARWAL Vs. DURGA BALA PRAMANICK
|
August 10, 2011 |
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GOPAL GHOSH Vs. GEORGE COLLEGE OF MANAGEMENT AND SCIENCE
|
August 26, 2011 |
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GOPAL GHOSH Vs. SEACEM PAINTS INDIA PVT LTD
|
September 14, 2011 |
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GOPAL MONDAL Vs. STATE OF WEST BENGAL
|
July 28, 2011 |
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GOPAL MONDAL Vs. STATE OF WEST BENGAL
|
September 13, 2011 |
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GOPI BALLAV SARKAR Vs. FOOD CORPORATION OF INDIA
|
September 30, 2011 |
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GOPINATH PAUL Vs. UCO BANK & ORS
|
January 5, 2011 |
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GOUR CHANDRA CHANDA Vs. JOYDEB SINGHA
|
September 29, 2011 |
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GOUR CHANDRA JANA Vs. DIRECTOR OF SCHOOL EDUCATION W B
|
August 4, 2011 |
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GOUR CHANDRA MUKHERJEE Vs. STATE OF WEST BENGAL AND ORS.
|
April 26, 2011 |
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GOUR MOHAN BERA Vs. STATE OF WEST BENGAL
|
December 13, 2011 |
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GOUR MOHAN DEY Vs. KOLKATA MUNICIPAL CORPORATION
|
December 2, 2011 |
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GOURANGA PRASAD DAS Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 6, 2011 |
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GOURI SANKAR CHAKRABORTY Vs. STATE OF WEST BENGAL
|
January 21, 2011 |
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GOURI SANKAR DAS Vs. K C DAS PVT LTD
|
March 25, 2011 |
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GOURI SANKAR GANGULY Vs. STATE OF WEST BENGAL
|
July 28, 2011 |
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GOURI SANTRA Vs. STATE OF WEST BENGAL
|
September 22, 2011 |
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GOURISUT DEVELOPERS PRIVATE LIMITED & ANR Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY
|
June 30, 2011 |
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GOUTAM CHOUDHURY Vs. GORA CHAND NANDY
|
March 22, 2011 |
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GOUTAM GHOSHAL Vs. STATE OF WEST BENGAL
|
August 19, 2011 |
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GOUTAM GHOSHAL Vs. STATE OF WEST BENGAL
|
April 19, 2011 |
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GOUTAM KUMAR DAS Vs. STATE OF WEST BENGAL
|
September 28, 2011 |
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GOUTAM KUMAR SASMAL Vs. STATE OF WEST BENGAL
|
December 15, 2011 |
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GOUTAM LAHIRI Vs. UNION OF INDIA
|
December 15, 2011 |
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GOUTAM MONDAL Vs. STATE OF WEST BENGAL
|
February 2, 2011 |
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GOUTAM SAMANTA & ORS. Vs. GARDEN REACH SHIPBUILDERS & ENGINEERS LTD. & ORS.
|
December 13, 2011 |
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GPI TEXTILES LIMITED Vs. PRAMOD MITTAL
|
June 24, 2011 |
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GREAT EASTERN APPLIANCES PVT LIMITED Vs. SANTOSH KUMAR KANODIA ALIAS S K KANODIA
|
July 8, 2011 |
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GREAT EASTERN ENERGY CORPORATION LIMITED Vs. JAIN IRRIGATION SYSTEMS LIMITED
|
August 19, 2011 |
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GREAT OCEAN ENTERPRISE S A Vs. OWNERS AND PARTIES INTERESTED IN THE VESSEL M V
|
April 12, 2011 |
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GREATWALL VANIJYA LTD Vs. BENGAL WATERPROOF LTD & ORS
|
October 10, 2011 |
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GUINA PRASAD GHOSH Vs. THE STATE OF WEST BENGAL AND ORS.
|
May 5, 2011 |
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GUNADHAR MAHATA Vs. SATISH CHANDRA MAHATA
|
August 30, 2011 |
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GUNADHAR MALLICK Vs. SHASHANK SINGHANIA
|
July 11, 2011 |
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GUPTA ELECTRIC COMPANY Vs. STATE OF WEST BENGAL & ORS
|
November 8, 2011 |
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GURUPADA MANDAL Vs. STATE OF WEST BENGAL
|
February 22, 2011 |
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GURUPADA MANDAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 5, 2011 |
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GURUPADA SINHA Vs. RAFIQUE MIDDEY
|
April 25, 2011 |
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H GURU INSTRUMENTS PRIVATE LIMITED Vs. DIPTI MOOKHERJEE
|
April 1, 2011 |
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HAFEZ ABUL BASAR BAIDYA Vs. STATE OF WEST BENGAL & ORS
|
December 8, 2011 |
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HAHNEMANN PUBLISHING COMPANY PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
April 19, 2011 |
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HAJI MD ISHFAQUE Vs. STATE OF WEST BENGAL
|
December 2, 2011 |
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HALADHAR SASMAL Vs. STATE OF WEST BENGAL
|
February 11, 2011 |
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HANUFA BIBI Vs. STATE OF WEST BENGAL
|
March 1, 2011 |
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HARALAL HARENDRALAL ROY ESTATES LTD Vs. UNION OF INDIA
|
June 17, 2011 |
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HARENDRANATH PATRA @ MADHAI PATRA AND ORS Vs. STATE OF WEST BENGAL & ORS
|
November 2, 2011 |
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HARI LAL MALAKAR Vs. STATE OF WEST BENGAL & ORS
|
December 8, 2011 |
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HARI SHANKAR BHARTIA Vs. COMMISSIONER OF INCOME TAX
|
July 15, 2011 |
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HARIDAR SARKAR (DEAD) AND ORS. Vs. JITENDRANATH GHOSH
|
March 15, 2011 |
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HARIDHAN ROY CHOWDHURY Vs. BISWA SEKHAR MONDAL
|
June 14, 2011 |
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HARJYOTI AGWARWALLA Vs. POONAM KEJRIWAL
|
November 1, 2011 |
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HASMUKH PAREKH Vs. ASSISTANT SALES TAX OFFICER, CENTRAL SECTION AND OTHERS
|
July 13, 2011 |
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HASYABALA BANIK Vs. STATE OF WEST BENGAL
|
January 25, 2011 |
|
HAZI MD NASIRUDDIN AKUNJI Vs. STATE OF WEST BENGAL
|
July 19, 2011 |
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HBR SALES PVT LTD Vs. STATE
|
January 21, 2011 |
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HDFC BANK LTD Vs. STATE OF WEST BENGAL
|
February 23, 2011 |
|
HEADMASTER ASANSOL CHOWALAL MADHYAMIK VIDYALAYA Vs. RAM NARESH SINGH
|
January 12, 2011 |
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HELPLINE ESTATES PVT LTD Vs. RUMI SEIN
|
September 14, 2011 |
|
HEMANTA MONDAL Vs. STATE OF WEST BENGAL
|
February 4, 2011 |
|
HIGH COURT EMPLOYEES WELFARE ASSOCIATION Vs. STATE OF WEST BENGAL
|
April 19, 2011 |
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HIMABANTA BANDOPADHYAY Vs. STATE OF WEST BENGAL
|
January 28, 2011 |
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HINDUSTAN LEVER LTD Vs. COMMISSIONER OF INCOME TAX
|
February 4, 2011 |
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HINDUSTAN PETROLEUM CORPORATION LTD Vs. CALCUTTA LANDING AND SHIPPING COMPANY LTD
|
September 30, 2011 |
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HINDUSTAN PETROLEUM CORPORATION LTD Vs. DULAL KRISHNA SAHA
|
August 25, 2011 |
|
HINDUSTAN STEEL WORKS AND CONSTRUCTION LTD Vs. P SETHIAN
|
January 21, 2011 |
|
HINDUSTAN UNILEVER Vs. PROCTER AND GAMBLE HOME PRODUCTS
|
August 5, 2011 |
|
HINDUSTAN UNILEVER LTD Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS
|
April 20, 2011 |
|
HINDUSTHAN COPPER Vs. UTKAL MOULDING
|
February 14, 2011 |
|
HINDUSTHAN NATIONAL GLASS AND INDUSTRIES LIMITED AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
|
July 27, 2011 |
|
HIRALAL GHOSH Vs. SUKUMAR GHOSH
|
January 18, 2011 |
|
HIRANAND SHARMA Vs. UNION OF INDIA
|
September 14, 2011 |
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HIRANMOY DEY Vs. DILIP KUMAR KONER
|
May 10, 2011 |
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HIRAPADA DAS Vs. CALCUTTA PORT TRUST
|
September 28, 2011 |
|
HOARE MILLER AND CO LTD Vs. BANK OF INDIA
|
August 23, 2011 |
|
HOARE MILLER AND CO. LTD Vs. BANK OF INDIA
|
July 23, 2011 |
|
HONEYPATH CONSTRUCTION Vs. KISHORE DAS
|
January 4, 2011 |
|
HRISHIKESH SUKUL Vs. STATE OF WEST BENGAL & ORS
|
November 1, 2011 |
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I K AGENCIES PVT LTD Vs. COMMISSIONER OF WEALTH TAX
|
March 11, 2011 |
|
I.C.I. INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
April 25, 2011 |
|
ICI INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 29, 2011 |
|
ICICI BANK LTD Vs. LIMTEX INDIA LTD
|
March 23, 2011 |
|
ICICI BANK LTD. Vs. ARAMBAGH HATCHERIES LTD.
|
August 1, 2011 |
|
ILA BHOWMIK Vs. MILLENIUM ROAD CONSTRUCTION PVT LTD
|
September 29, 2011 |
|
ILA CHATTERJEE Vs. STATE OF WEST BENGAL
|
May 16, 2011 |
|
IMRAM KHAN Vs. STATE OF WEST BENGAL
|
May 6, 2011 |
|
IN RE : BRITISH INDIA STEELS LTD. Vs. STATE
|
January 20, 2011 |
|
IN RE : GOPAL CHAKRABORTY Vs. STATE
|
November 1, 2011 |
|
IN RE : NOBLE ENCLAVE AND TOWERS PRIVATE LIMITED Vs. STATE
|
December 20, 2011 |
|
IN RE : SOUMEN SARKAR ALIAS FATICK SARKAR Vs. STATE
|
September 9, 2011 |
|
IN RE GAUTAM LAHIRI Vs. STATE
|
February 3, 2011 |
|
IN RE: CITICORP FINANCE (INDIA) LTD Vs. STATE
|
November 3, 2011 |
|
IN RE: CITICORP FINANCE INDIA LTD. Vs. STATE
|
August 19, 2011 |
|
IN RE: FRIENDS TEA CO. LTD. Vs. STATE
|
July 28, 2011 |
|
IN RE: HIFAZAT CHEMICALS LTD. (IN LIQUIDATION) Vs. OFFICIAL LIQUIDATOR AND OTHERS
|
August 16, 2011 |
|
IN RE: MADAN DEY Vs. STATE
|
October 13, 2011 |
|
IN RE: MADAN NASKAR @ KALO TURIYA Vs. STATE
|
October 13, 2011 |
|
IN RE: QUIPPO INFRASTRUCTURE EQUIPMENT LTD. Vs. STATE
|
January 18, 2011 |
|
IN RE: RANJIT DUTTA @ BABU Vs. STATE
|
August 16, 2011 |
|
IN RE: SAFIKUL MOLLA & ANR Vs. STATE
|
October 13, 2011 |
|
IN RE: TANUSHREE BHANDARY Vs. STATE
|
May 5, 2011 |
|
IN RE: TAPAN JANA Vs. STATE
|
October 13, 2011 |
|
IN RE: TUSHAR KANTI CHAKRABORTY Vs. STATE
|
May 6, 2011 |
|
IN RE: WORLDWIDE LEATHER EXPORTS LTD. Vs. STATE
|
March 7, 2011 |
|
IN THE MATTER OF PARTH BHATTACHARYA Vs. JATI RANJAN BANIK
|
November 29, 2011 |
|
INDCOM Vs. COMMISSIONER OF INCOME TAX
|
May 18, 2011 |
|
INDIA CARBON LIMITED Vs. GANESH PRASAD SINGH
|
September 29, 2011 |
|
INDIAN IRON AND STEEL COMPANY LIMITED Vs. STATE OF WEST BENGAL
|
February 22, 2011 |
|
INDIAN OIL CORPORATION LTD Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
August 11, 2011 |
|
INDRAJIT KUMAR SINHA Vs. THE STATE OF WEST BENGAL
|
April 19, 2011 |
|
INDRAJIT SAHA ALIAS BABU SAHA Vs. STATE OF WEST BENGAL
|
June 28, 2011 |
|
INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA LTD Vs. KWALITY BUILDERS & DEVELOPERS LTD & ANR
|
August 5, 2011 |
|
INDUSTRIAL ENGINEERING WORKS Vs. STEEL AUTHORITYN OF INDIA LTD
|
May 18, 2011 |
|
INFO EDGE INDIA PRIVATE LIMITED Vs. SUMANTA BHATTACHARYA
|
August 12, 2011 |
|
INTERIOR INSTALLATION Vs. BOC INDIA LIMITED
|
February 14, 2011 |
|
INTERNATIONAL SEA PORTS HALDIA PVT LTD Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
|
September 30, 2011 |
|
IPSITA CHANDRA Vs. STATE OF WEST BENGAL & ORS
|
November 28, 2011 |
|
IRA BANERJEE Vs. SHIBNATH BANERJEE
|
July 13, 2011 |
|
ISG TRADERS LTD Vs. COMMISSIONER OF INCOME TAX
|
September 22, 2011 |
|
ISMAIL Vs. STATE OF WEST BENGAL
|
September 30, 2011 |
|
ITC LIMITED Vs. CRESCENDO TOBACCO AGENCY
|
March 2, 2011 |
|
ITC LIMITED Vs. S K MUKHERJEE
|
February 28, 2011 |
|
ITC LIMITED Vs. CRESCENDO TOBACCO AGENCY
|
March 4, 2011 |
|
J K INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 15, 2011 |
|
J K INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
|
March 17, 2011 |
|
J NAVAJYOTHI Vs. SECRETARY
|
March 7, 2011 |
|
JAGADISH CHANDRA MAHATO Vs. STATE OF WEST BENGAL & ORS
|
March 25, 2011 |
|
JAGAT TARAN CHAKRABORTY Vs. STATE
|
January 14, 2011 |
|
JAHAN ALAM AND ORS Vs. STATE OF WEST BENGAL AND ORS
|
December 13, 2011 |
|
JAHANGIR ALAM Vs. STATE OF WEST BENGAL
|
February 21, 2011 |
|
JAHIRUDDIN Vs. STATE OF WEST BENGAL
|
January 20, 2011 |
|
JAHURA BEWA Vs. NEW INDIA ASSURANCE COMPANY LTD
|
November 17, 2011 |
|
JAI MICA SUPPLY CO PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
August 12, 2011 |
|
JAI MICA SUPPLY CO PVT LTD Vs. COMMISSIONER OF INCOME-TAX, WEST BENGAL-II
|
August 12, 2011 |
|
JAKIR HOSSAIN Vs. STATE OF WEST BENGAL
|
September 22, 2011 |
|
JAMAT ALI SHEIKH ALIAS MONDAL Vs. STATE OF WEST BENGAL
|
January 6, 2011 |
|
JAMSHEDPUR CEMENT LTD Vs. NAGIN B PARIKH
|
August 19, 2011 |
|
JAMSHEDPUR CEMENTS LTD. (IN LIQUIDATION) AND HI-TECH CHEMICALS PRIVATE LIMITED Vs. ADITYAPUR INDUSTRIAL AREA DEVELOPMENT AUTHORITY AND AN APPLICATION BY ADITYAPUR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
|
April 20, 2011 |
|
JAMUNA ROUT Vs. ANIL BEHARI
|
September 12, 2011 |
|
JANAB MURSHED ALI FAKIR Vs. WEST BENGAL BOARD OF WAQF
|
May 12, 2011 |
|
JANGLI BITKEL Vs. GITA DAS
|
July 27, 2011 |
|
JARINA BIBI Vs. RASID ANSARI
|
February 25, 2011 |
|
JASMINE COMMERCIALS LTD Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
February 4, 2011 |
|
JASODHAR JADAV Vs. STATE OF WEST BENGAL
|
November 8, 2011 |
|
JATINDRA CHOWRASIA Vs. ANAMIKA ROY
|
February 10, 2011 |
|
JAVED AKTHER Vs. N K GHOSHAL
|
February 10, 2011 |
|
JAYA GUPTA NEE JAISWAL Vs. STATE
|
December 1, 2011 |
|
JAYABATI PAUL Vs. NAMITA SINGH
|
July 29, 2011 |
|
JAYANTA BHATTACHARJEE Vs. STATE OF WEST BENGAL
|
May 4, 2011 |
|
JAYANTA BISWAS Vs. STATE OF WEST BENGAL
|
November 17, 2011 |
|
JAYANTA LAMP INDUSTRIES PRIVATE LIMITED Vs. ORIENT PAPER AND INDUSTRIES LIMITED
|
January 21, 2011 |
|
JAYANTI BASU Vs. PARTHA BASU
|
September 26, 2011 |
|
JAYANTI MALLICK Vs. SENIOR MANAGER, PUNJAB NATIONAL BANK & ORS
|
January 7, 2011 |
|
JAYANTI PAUL Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY
|
November 14, 2011 |
|
JAYDEB SHAW Vs. PURNA CHANDRA VELECHA
|
March 7, 2011 |
|
JAYDEEP KUMAR DEY Vs. ZILLA PARISHAD
|
February 4, 2011 |
|
JAYITA CHATTERJI Vs. SRI BIBHAS CHATTERJI
|
July 8, 2011 |
|
JHANTU MONDAL Vs. ANIL KR CHATTOPADHYAY
|
September 13, 2011 |
|
JHARNA SAHA Vs. SUBHRA GHOSH
|
November 15, 2011 |
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JHUMKA BISWAS Vs. JAYANTA KUMAR BISWAS
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April 18, 2011 |
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JIARUDDIN Vs. STATE OF WEST BENGAL
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December 14, 2011 |
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JIARUL MONDAL ALIAS JULHAS Vs. STATE OF WEST BENGAL
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March 1, 2011 |
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JITENDRA NATH BANERJEE Vs. EASTERN COALFIELDS LTD
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November 18, 2011 |
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JITU BASAK AND ANR Vs. STATE OF WEST BENGAL
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November 15, 2011 |
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JODH RAJ LADDHA Vs. BIRLA CORPORATION LIMITED
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April 20, 2011 |
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JOGMAYA DAS Vs. PURABI DAS
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February 2, 2011 |
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JOHN SANTOSH GOMES Vs. STATE OF WEST BENGAL
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August 30, 2011 |
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JOYDEV DAS Vs. SRIMATI KHANDUBALA DAS
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December 8, 2011 |
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JOYEB CHANDRA DUTTA Vs. KABERI DUTTA ALOAS DAS
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June 16, 2011 |
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JOYNAL ABEDIN SK Vs. STATE OF WEST BENGAL
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March 16, 2011 |
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JUGAL KISHORE SHARMA Vs. GULZARI LALL SHARMA
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July 14, 2011 |
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JUNAID SAHIL SINGH Vs. UNION OF INDIA
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September 14, 2011 |
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JYOTIRENDRA NATH KARMAKAR Vs. BIRBHUM DISTRICT CENTRAL CO OPERATIVE BANK LTD
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June 17, 2011 |
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K ABDUL REHMAN Vs. LIEUTENANT GOVERNOR AND ORS
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April 4, 2011 |
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K ABDUL REHMAN Vs. LIEUTENANT GOVERNOR
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March 14, 2011 |
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K BALASUBRAMANIAN Vs. STATE OF WEST BENGAL
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August 16, 2011 |
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K K VERMA Vs. A DUTTA
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May 3, 2011 |
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K KHALID Vs. SAJEEDA KHALID
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July 18, 2011 |
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K. SHANKARAIAH Vs. THE UNION OF INDIA (UOI)
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June 9, 2011 |
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K.K. POLYCOLOR INDIA LTD. Vs. THE STATE OF WEST BENGAL AND ORS.
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July 20, 2011 |
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KABIR HOSSAIN MONDAL Vs. UNION OF INDIA & ORS
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December 8, 2011 |
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KABITA DAM Vs. THE STATE OF WEST BENGAL AND ORS.
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April 13, 2011 |
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KABITA SIT Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
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May 20, 2011 |
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KAJAL KUMAR BHOWMICK Vs. INDIAN OIL CORPORATION LTD
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September 22, 2011 |
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KAJAL MUKHERJEE Vs. ANAMIKA MUKHERJEE
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June 16, 2011 |
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KAJOL RANI MULLICK Vs. ASALATA SENAPATI
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August 2, 2011 |
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KALIKAR MAHATA & ORS Vs. DIBAKAR KUNDU & ORS
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June 28, 2011 |
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KALIPADA BISWAS Vs. STATE OF WEST BENGAL
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February 28, 2011 |
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KALIPADA GHOSH Vs. STATE OF WEST BENGAL
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January 11, 2011 |
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KALIPADA TUDU Vs. STATE OF WEST BENGAL AND OTHERS
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March 9, 2011 |
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KALLOL KUMAR BYSAK Vs. KRISHAN PRAKASH BHARGAVA
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December 1, 2011 |
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KALLU BABU LALCHAND Vs. LALMUNI DEVI KHARWAR
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January 4, 2011 |
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KALPANA BARMAN Vs. STATE OF WEST BENGAL
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July 8, 2011 |
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KALU CHANDRA GHOSH Vs. STATE OF WEST BENGAL
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August 18, 2011 |
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KAMAL DEVI AGARWAL Vs. ORIENTAL INSURANCE COMPANY LTD
|
November 18, 2011 |
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KAMALA BALA DOLAI Vs. THE STATE OF WEST BENGAL AND ORS.
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November 22, 2011 |
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KAMALAKSHA GANGOPADHYAY Vs. STATE OF WEST BENGAL
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December 23, 2011 |
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KAMRUNNISHA Vs. ZUBEDA KHATOON
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August 16, 2011 |
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KANAILAL CHOWDHURY Vs. ASHOK KUMAR CHOWBEY
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July 20, 2011 |
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KANAK KUMAR DEB Vs. SECRETARY, MINISTRY OF INFORMATION AND BROADCASTING, GOVERNMENT OF INDIA AND ORS.
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March 30, 2011 |
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KANCHAN CHOWDHURY Vs. BAKUL CHOWDHURY
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July 1, 2011 |
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KANCHAN GABA Vs. STATE OF WEST BENGAL
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June 9, 2011 |
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KANCHAN MONDAL Vs. LT GOVERNOR
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January 28, 2011 |
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KANCHRAPARA HARNETT ENGLISH MEDIUM SCHOOL REPRESENTED BY ITS CHAIRMAN Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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December 22, 2011 |
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KANEEZ BEGUM Vs. NOEL PATRICK
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March 30, 2011 |
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KANISKA ENGINEERING INDUSTRIES LTD Vs. STATE OF WEST BENGAL
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April 20, 2011 |
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KANKANIKA MALLICK Vs. PARTHA PRATIM MALLICK
|
February 18, 2011 |
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KANORIA JUTE AND INDUSTRIES LIMITED Vs. SARAF AGENCIES PRIVATE LIMITED
|
March 1, 2011 |
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KANTA KUMARI Vs. SHRI ISHWARCHAND
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September 6, 2011 |
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KANTI PRASAD KHAITAN Vs. STATE OF WEST BENGAL
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September 26, 2011 |
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KARALI SANKAR MITRA Vs. STATE OF WEST BENGAL & ORS
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November 3, 2011 |
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KARTIC CHANDRA DUARY Vs. STATE OF WEST BENGAL
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July 14, 2011 |
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KARTICK CHANDRA DAS Vs. SANJOY MUKHERJEE
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September 14, 2011 |
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KARTICK CHANDRA MUKHOPADHTAT Vs. STATE OF WEST BENGAL
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July 21, 2011 |
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KARTICK HALDAR Vs. THE WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED AND ORS.
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May 2, 2011 |
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KASHINATH MONDAL Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO LTD
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August 16, 2011 |
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KASHMIR SINGH Vs. UNION OF INDIA
|
December 20, 2011 |
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KASHMIR SK Vs. STATE OF WEST BENGAL
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July 29, 2011 |
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KATCHAL SHOPKEEPERS ASSOCIATION Vs. LIEUTENANT GOVERNOR
|
September 23, 2011 |
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KAUSHIK CHAKRABORTY Vs. BAKUL BALA UPADHYAYA
|
September 16, 2011 |
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KAUSHIK CHAKRABORTY Vs. BAKUL BALA NUPADHYAYA
|
January 16, 2011 |
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KAVITA PHUMBHRA Vs. COMMISSIONER OF CUSTOMS
|
July 29, 2011 |
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KAWALITY ICE CREAMS INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
January 21, 2011 |
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KAYPEE ENTERPRISE Vs. SANTOSH KUMAR SARAOGI
|
February 2, 2011 |
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KELEBALA SAMABAY KRISHI UNNAYAN SAMITY LTD Vs. STATE OF WEST BENGAL
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September 14, 2011 |
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KELONI MURMU Vs. DEBUBALA DAS
|
April 13, 2011 |
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KENARAM BISWAS Vs. NADIA GRAMIN BANK
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March 11, 2011 |
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KENDRIYA VIDYALAYA SANGATHAN Vs. SHRI PREM NARAYAN PANDEY
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April 29, 2011 |
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KESTO MUKHERJEE Vs. UNION OF INDIA
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August 12, 2011 |
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KEWAL COURT PVT LTD Vs. STATE OF WEST BENGAL
|
May 19, 2011 |
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KEYA SAHA Vs. STATE OF WEST BENGAL
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November 24, 2011 |
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KHAGENDRA NATH GHOSH Vs. THE STATE OF WEST BENGAL AND ORS.
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May 5, 2011 |
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KHAIRUL ALAM Vs. STATE
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March 31, 2011 |
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KHALIL MONDAL Vs. THE WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD. AND ORS.
|
April 28, 2011 |
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KHEM CHAND DHINGRA Vs. PRABIR ROY CHOWDHURY
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September 28, 2011 |
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KHOKAN CHANDRA DEY Vs. STATE OF WEST BENGAL
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June 22, 2011 |
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KHONDAKAR MINHAZUDDIN Vs. STATE OF WEST BENGAL
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June 7, 2011 |
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KINGSHUK CHAKRABORTY Vs. STATE OF WEST BENGAL AND ORS.
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March 25, 2011 |
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KIRAN BALA BISWAS Vs. PRADIP BISWAS
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December 13, 2011 |
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KISALAY MUKHERJEE Vs. UNION OF INDIA
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April 28, 2011 |
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KISHALAY KUMAR PAUL Vs. SAUMITRA CHATTERJEE
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September 29, 2011 |
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KISHAN MIMANI Vs. INDU KOCHER
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December 23, 2011 |
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KISHWAR JAHAN Vs. STATE OF WEST BENGAL
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March 18, 2011 |
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KISMAT ALI Vs. CHAIRMAN NADIA DISTRICT
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May 20, 2011 |
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KOCHIRAM GHOSH ALIAS KOCHI Vs. STATE OF WEST BENGAL
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July 12, 2011 |
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KOLKATA METROPOLITAN DEVELOPMENT Vs. LAKSHMI RANI PAN
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September 30, 2011 |
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KOLKATA MUNICIPAL CORPORATION Vs. GOPAL LAL BHATTER
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July 7, 2011 |
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KOLKATA MUNICIPAL CORPORATION Vs. DEBENDRA NATH MONDAL
|
September 23, 2011 |
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KOTAK MAHINDRA INVESTMENT LTD Vs. KITPLY INDUSTRIES LTD
|
August 17, 2011 |
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KOTHARI METALS LTD. Vs. UNION OF INDIA
|
July 26, 2011 |
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KRIS TEXTILES PVT LTD Vs. UNION OF INDIA
|
November 30, 2011 |
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KRISHI RASAYAN EXPORTS PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
January 12, 2011 |
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KRISHNA BAHADUR CHHETRY Vs. SILIGURI MUNICIPALITY
|
March 28, 2011 |
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KRISHNA DAS & ORS Vs. STATE OF WEST BENGAL & OTHERS
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September 22, 2011 |
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KRISHNA DHAR Vs. STATE OF WEST BENGAL
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December 2, 2011 |
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KRISHNA KANTA CHAKRABORTY Vs. STATE OF WEST BENGAL
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August 3, 2011 |
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KRISHNA MOTOR FINANCE LTD Vs. ILTUSH AHAMMED
|
May 19, 2011 |
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KRISHNA RANA Vs. STATE OF WEST BENGAL
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May 18, 2011 |
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KRISHNENDU BANDHAPADHYAY Vs. KAUSIK DAS
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November 3, 2011 |
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KRISHNENDU SAHA Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
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September 8, 2011 |
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KUDDUS ALAM ALIAS KUDDUS ALAM ALIAS MD ALAM ALIAS KUDDUS ANSARI Vs. STATE OF WEST BENGAL
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May 4, 2011 |
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KUNAL SANYAL Vs. STATE OF WEST BENGAL
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September 16, 2011 |
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KURESHA KHATUN Vs. MOINUDDIN ANSARI
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April 6, 2011 |
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KUSUM JAIN Vs. VINAY KUMAR AGARWALA
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March 7, 2011 |
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KUSUM RATHOD Vs. WEST BENGAL FINANCIAL CORPORATION
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December 19, 2011 |
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KUSUM RATHOD Vs. WEST BENGAL FINANCIAL CORPORATION
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December 22, 2011 |
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KWALITY RESTAURENT Vs. KALPANA SADHUKHAN
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July 18, 2011 |
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L M J INTERNATIONAL LTD Vs. VESSEL M V OSM ARENA
|
March 8, 2011 |
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LABONI MUKHERJEE Vs. NIRMAL KANTI GUHA
|
September 9, 2011 |
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LAFARGE INDIA LTD Vs. MADAN LAL AGARWAL
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March 17, 2011 |
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LAG COMPANY LTD Vs. LAKSHMI FLOAT GLASS LTD
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August 4, 2011 |
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LAKSHMAN CHANDRA PAKHIRA Vs. PURNA CHANDRA PAKHIRA
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July 26, 2011 |
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LAKSHMI CHANDRA (DUTTA) Vs. STATE OF WEST BENGAL AND ORS
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April 12, 2011 |
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LAKSHMI HANSDA Vs. DUMNI HANSDA
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June 14, 2011 |
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LAKSHMI NARAYAN BHAR Vs. STATE OF WEST BENGAL
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June 28, 2011 |
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LAKSHMI NARAYAN MONDAL Vs. AMIYA GHOSH AND ORS.
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November 30, 2011 |
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LATIF SK. @ ABDUL LATIF Vs. YEADUL SK. & ORS.
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November 22, 2011 |
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LAV JHINGAN Vs. STATE OF WEST BENGAL
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March 31, 2011 |
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LAXMI BUSINESS & CEMENT CO. (P) LTD Vs. COMMISSIONER OF INCOME TAX
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April 25, 2011 |
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LEKHA DUARY Vs. RANJIT RANA
|
June 13, 2011 |
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LIEUTENANT GOVERNOR Vs. K A ABDUL SALAM
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March 14, 2011 |
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LIEUTENANT GOVERNOR Vs. S.GANGAYA
|
January 4, 2011 |
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LILA BANERJI Vs. AMIT BOSE
|
February 18, 2011 |
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LILY BHATTACHARYA Vs. GOPAL GHOSH
|
June 20, 2011 |
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LMJ INTERNATIONAL LTD Vs. SLEEPWELL INDUSTRIES CO LTD
|
September 9, 2011 |
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LMJ INTERNATIONAL LTD. Vs. OWNERS AND PARTIES INTERESTED IN THE VESSEL M.V. OSM ARENA
|
March 8, 2011 |
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LOPA DAS Vs. STATE OF WEST BENGAL
|
December 9, 2011 |
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LOTAN MAJHI Vs. STATE OF WEST BENGAL
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April 25, 2011 |
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LT GOVERNOR & ORS Vs. V K ABDUL MANAF & ORS
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November 23, 2011 |
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LUDLOW JUTE AND SPECIALITIES LTD Vs. STATE OF WEST BENGAL
|
April 20, 2011 |
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LUTFAR RAHMAN Vs. STATE OF WEST BENGAL
|
December 21, 2011 |
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M K & SONS Vs. C E S C LIMITED
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August 25, 2011 |
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M KAMARUZZAMAN Vs. UNION OF INDIA
|
December 16, 2011 |
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M/S SHREE RAJA RAJESHWARI ENTERPRISE Vs. GENERAL MANAGER & ORS.
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December 20, 2011 |
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M/S. APEX INDUSTRIES & ANR. Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO. LTD. & ORS.
|
July 6, 2011 |
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M/S. BUDHLANI BUILDERS PVT. LTD Vs. ESSLE MINING & INDUSTRIES LTD
|
July 26, 2011 |
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M/S. POPAT & KOTACHA PROPERTY & ORS. Vs. QASEEM AHMED
|
November 30, 2011 |
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M/S. VIKASH METAL & POWER LTD Vs. M/S. NIRANJAN HI
|
May 6, 2011 |
|
MADAN DAS Vs. LT GOVERNOR
|
July 29, 2011 |
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MADAN DEY Vs. STATE
|
May 11, 2011 |
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MADAN LALL Vs. HEMLATA TIRKEY AND OTHERS
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November 24, 2011 |
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MADAN MOHAN CHANDRA ALIAS CHANDA AND ORS Vs. MADAN MOHAN DARIPA AND ORS
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March 24, 2011 |
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MADAN MOHON MAHATO Vs. STATE OF WEST BENGAL
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September 22, 2011 |
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MADAN PAL SINGH Vs. UNION OF INDIA
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March 16, 2011 |
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MADHABI SAHA Vs. STATE OF WEST BENGAL
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July 22, 2011 |
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MADHU BHOWMIK Vs. STATE OF WEST BENGAL
|
March 10, 2011 |
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MADHUMITA SINGHA ROY & ANR. Vs. STATE OF W.B. & ANR.
|
November 3, 2011 |
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MADHURI MITRA Vs. KHOUNISH CHANDRA PAL
|
November 18, 2011 |
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MADHUSUDAN SHARMA Vs. STATE OF WEST BENGAL & ORS
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December 8, 2011 |
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MADURA COATS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 12, 2011 |
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MAGMA FINCORP LTD Vs. AHK EARTH MOVERS AND FINANCIAL SERVICES
|
March 21, 2011 |
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MAHADEV BANERJEE Vs. STATE OF WEST BENGAL
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September 16, 2011 |
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MAHADEV GHOSH Vs. STATE OF WEST BENGAL
|
March 8, 2011 |
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MAHANADI COALFIELDS LTD Vs. SHYAM METALLICS AND ENERGY LTD
|
September 26, 2011 |
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MAHENDRA KUMAR RUSTAGI Vs. STATE OF WEST BENGAL
|
September 14, 2011 |
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MAHENDRA SHIVLAL GANDHI Vs. STATE OF WEST BENGAL
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May 19, 2011 |
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MAHESH PHULCHAND MODI Vs. UNION OF INDIA
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May 3, 2011 |
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MAHESH PROSAD Vs. SUSHILA DEBI AGARWAL
|
April 7, 2011 |
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MAHESHWARI Vs. SHEILA GUHA
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November 29, 2011 |
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MAHINDRA AND MAHINDRA LTD. Vs. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA
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September 20, 2011 |
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MAHMUD Vs. STATE OF WEST BENGAL
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May 17, 2011 |
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MAJOR PARTHA PRATIM DUTTA Vs. ARUNDHATI DUTTA
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January 4, 2011 |
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MALAY KUMAR MISRA Vs. STATE OF WEST BENGAL
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March 23, 2011 |
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MAMATA ALIAS MALA BHANDARI Vs. SANJIB BHATTACHARJEE
|
February 23, 2011 |
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MAMATA GUHA Vs. PRANAB KUMAR DAS
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February 11, 2011 |
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MAMTA GHOSH Vs. TAPAS KUMAR GHOSH
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April 12, 2011 |
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MANABENDRA NATH GHOSH Vs. HONBLE HIGH COURT AT CALCUTTA SERVICE
|
May 18, 2011 |
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MANABENDRA NATH GHOSH Vs. HONEBLE HIGH COURT AT CALCUTTA
|
September 12, 2011 |
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MANAGING COMMITTEE BHOLAKHALI Vs. STATE OF WEST BENGAL
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March 4, 2011 |
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MANAGING COMMITTEE KAMARTORE HIGH SCHOOL Vs. DEBENDRA NATH GHOSH
|
March 31, 2011 |
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MANAGING COMMITTEE MAHISEGERIA A M A HIGH MADRASAH Vs. STATE OF WEST BENGAL
|
January 27, 2011 |
|
MANAGING DIRECTOR XENITIS INFOTECH PVT LTD Vs. AMIT KUMAR CHAKRABORTY
|
January 13, 2011 |
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MANAS BOSE Vs. STATE OF WEST BENGAL
|
March 14, 2011 |
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MANASH CHOUDHURY Vs. STATE OF WEST BENGAL
|
January 19, 2011 |
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MANASHI GHOSH Vs. STATE OF WEST BENGAL
|
August 24, 2011 |
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MANDABI DHAR Vs. STATE OF WEST BENGAL
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July 8, 2011 |
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MANGALI HALDAR Vs. STATE OF WEST BENGAL
|
January 20, 2011 |
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MANICK BOSE Vs. SANDIP CHAKRABORTY
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August 24, 2011 |
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MANIK LAL MAJI Vs. UNION OF INDIA
|
September 20, 2011 |
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MANIK ROY Vs. STATE OF WEST BENGAL
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November 28, 2011 |
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MANIK ROY ALIAS BISHADU Vs. STATE OF WEST BENGAL
|
September 28, 2011 |
|
MANIKYARAM CHATUSPATI Vs. SHRIMATI SIKHA DEV
|
February 18, 2011 |
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MANINDRA NATH BASAK Vs. RAMCHANDRA RANA
|
March 29, 2011 |
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MANISH CHANDRA SARKAR Vs. PRODYUT KUMAR SINHA
|
January 25, 2011 |
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MANISH DOGRA Vs. ANIMA RANI SINHA
|
February 28, 2011 |
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MANJU BHATTACHARYA Vs. GOPAL GHOSH
|
June 20, 2011 |
|
MANJU MITRA & ORS. Vs. ANIL KRISHNA PAUL
|
November 24, 2011 |
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MANJUR ALI Vs. HASIMUDDIN SHEIKH
|
April 26, 2011 |
|
MANJUR RAHAMAN KHAN Vs. BOARD OF WAKFS WEST BENGAL
|
August 12, 2011 |
|
MANKSIA EXIM PVT LTD Vs. TAX RECOVERY OFFICER
|
August 17, 2011 |
|
MANMATHA NATH KUNDU & SONS CONSTRUCTION CO PVT LTD Vs. STATE OF WEST BENGAL & ORS
|
October 13, 2011 |
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MANMOHAN JHUNJHUNWALA Vs. BISWANATH JHUNJHUNWALA
|
November 15, 2011 |
|
MANMOHAN KEDIA Vs. UNION OF INDIA
|
December 7, 2011 |
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MANOJ CHOWDHURY Vs. DISTRICT JUDGE MALDA
|
July 27, 2011 |
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MANOJ GADIA Vs. SOVA MALAKAR AND ANOTHER
|
December 13, 2011 |
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MANOJ KUMAR BANERJEE Vs. STATE OF W B
|
April 18, 2011 |
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MANOJ KUMAR MUKHERJEE Vs. ICICI BANK LIMITED
|
December 2, 2011 |
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MANOJ KUMAR SASMAL Vs. PANKAJ SASMAL
|
May 20, 2011 |
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MANOJADITYA DAS MAHAPARTA Vs. STATE OF WEST BENGAL
|
November 11, 2011 |
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MANORANJAN ROUT Vs. UNION OF INDIA AND ORS
|
December 20, 2011 |
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MANSUR ALI Vs. STATE OF WEST BENGAL
|
January 25, 2011 |
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MANSUR ALI MONDAL Vs. STATE OF WEST BENGAL
|
September 28, 2011 |
|
MANTU PRAMANICK Vs. INDRANI BHATTACHARJEE
|
December 23, 2011 |
|
MAPLE EXPORTS PRIVATE LIMITED AND ANOTHER Vs. SALES TAX OFFICER, BHAWANIPORE CHARGE AND ANOTHER
|
April 13, 2011 |
|
MARAN CHANDRA SAHA Vs. GOPINATH MONDAL @ BABLU AND ORS.
|
September 12, 2011 |
|
MARGARET NYSS Vs. SUMAN PAL
|
June 29, 2011 |
|
MASRUDDIN Vs. SHER MOHAMMAD QURESHI
|
January 10, 2011 |
|
MASTER ARKAPRAVA BASU Vs. PATHA BHAVAN
|
July 25, 2011 |
|
MATAR CHANDRA MAHATO Vs. STATE OF WEST BENGAL
|
August 4, 2011 |
|
MATAR CHANDRA MAHATO Vs. STATE OF WEST BENGAL
|
August 2, 2011 |
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MATHURA PRASAD MAHATO Vs. STATE OF WEST BENGAL
|
September 13, 2011 |
|
MATO SARKAR Vs. INSPECTOR GENERAL OF POLICE
|
July 14, 2011 |
|
MAYARANI CHAKRABORTY Vs. MIHIR KUMAR BHATTACHARYA
|
August 3, 2011 |
|
MAYOR IN COUNCIL HOWRAH MUNICIPAL CORPORATION Vs. SUJIT KUMAR DAS
|
December 13, 2011 |
|
MAYURAKSHI COTTON MILLS EMPLOYEES UNION Vs. 9TH INDUSTRIAL TRIBUNAL
|
November 16, 2011 |
|
MD ABU TAHIR HOSSAIN Vs. STATE OF WEST BENGAL
|
November 30, 2011 |
|
MD AINUL HAQUE Vs. STATE OF WEST BENGAL
|
September 6, 2011 |
|
MD DANIYAL & ANR Vs. STATE OF WEST BENGAL & ORS
|
August 4, 2011 |
|
MD ISMAIL Vs. INSPECTOR GENERAL OF REGISTRATION
|
May 19, 2011 |
|
MD ISMAL KHAN Vs. M H I KHAN
|
June 22, 2011 |
|
MD JAMINAR ALI Vs. STATE OF WEST BENGAL
|
December 1, 2011 |
|
MD KAMRUDDIN Vs. KHURSHIDA BIBI
|
July 8, 2011 |
|
MD MONIRUZZAMAN BAIDYA Vs. CHAIRPERSON, DPSC & ORS
|
November 8, 2011 |
|
MD MUSTAFA SHEIKH Vs. STATE OF WEST BENGAL
|
April 8, 2011 |
|
MD SAHAUDDIN AHAMED Vs. SK JAMIRUDDIN
|
April 12, 2011 |
|
MD. ALFAJUDDIN Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 19, 2011 |
|
MD. ALI AND ORS. Vs. ABUL BARKAT AND ORS.
|
August 3, 2011 |
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MD. KAMALUDDIN BAIDYA Vs. THE STATE OF WEST BENGAL AND OTHERS
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December 21, 2011 |
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MECHANO PAPER MACHINES LTD Vs. NEPC PAPERS AND BOARD LTD
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July 15, 2011 |
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MEDICAL COUNCIL OF INDIA Vs. STATE OF WEST BENGAL
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September 29, 2011 |
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MEHBOOB RAHMAN Vs. UNION OF INDIA
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April 20, 2011 |
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MERCURY EXPORTS Vs. CLC TANNERS ASSOCIATION
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January 10, 2011 |
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MESSERS NAIM TOBACO PRIVATE LTD Vs. EVERGREEN DRUMS AND CANS PRIVATE LTD
|
May 10, 2011 |
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METRO PROMOTERS PVT LTD Vs. R N THAKUR
|
July 18, 2011 |
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MICHIGAN ENGINEERS PVT LTD Vs. SENBO ENGINEERING LTD
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December 23, 2011 |
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MIGHTY METALS PRIVATE LIMITED Vs. RAJASTHAN FINANCIAL CORPORATION
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July 15, 2011 |
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MIHIR KUMAR TALUKDAR Vs. PRADIP KUMAR SENGUPTA
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February 28, 2011 |
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MILAN KUMAR BASU Vs. SAMIR KUMAR DAS
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June 14, 2011 |
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MILON KUMAR GHOSH Vs. STATE OF WEST BENGAL
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September 13, 2011 |
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MINA BEGUM Vs. THE CHAIRMAN, KOLKATA PORT TRUST (KOPT) AND ORS.
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April 28, 2011 |
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MINAKSHI CHAKRABORTY Vs. REGISTRAR GENERAL
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August 24, 2011 |
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MINATI BANIK Vs. STATE OF WEST BENGAL
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May 18, 2011 |
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MINATI GHOSH Vs. SRI KANKALI CHARAN CHATTOPADHYAY
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August 10, 2011 |
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MINTU BANERJEE Vs. KARABI BANERJEE
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February 2, 2011 |
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MINU RANI MAITY Vs. NIBEDITA DAS
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August 4, 2011 |
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MIR MAMTAJ ALI WAKF ESTATE Vs. CHIEF EXECUTIVE OFFICER
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August 30, 2011 |
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MIRA ROY CHOWDHURY Vs. ARUP SAHA
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April 1, 2011 |
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MISHRA & MISHRA (AGENCIES) ENTERPRISES Vs. UNION OF INDIA
|
February 24, 2011 |
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MITHILESH KUMAR SHARMA Vs. NEW INDIA ASSURANCE CO LTD
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July 15, 2011 |
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MITHU ALIAS ASIT MAJUMDER Vs. SANJIB KUMAR CHAKRABORTY
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September 16, 2011 |
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MITHU DAS Vs. STATE OF WEST BENGAL
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January 11, 2011 |
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MITHU HOSSAIN Vs. STATE OF WEST BENGAL
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October 17, 2011 |
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MITHUN SAHA Vs. STATE OF WEST BENGAL
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March 7, 2011 |
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MITTAL AGRO FOOD PVT LTD Vs. STATE OF WEST BENGAL
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March 7, 2011 |
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MOBARAK SK ALIAS MOBARAK HOSSAIN Vs. STATE OF WEST BENGAL
|
January 20, 2011 |
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MODERN AUTO BODY BUILDER Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO LIMI
|
January 13, 2011 |
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MODERN MALLEABLES LTD Vs. COMMISSIONER OF INCOME TAX
|
April 29, 2011 |
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MOHAMMAD AZMAL HOSSAIN & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
April 29, 2011 |
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MOHAMMAD HANIF Vs. SK AFSAR ALI
|
January 7, 2011 |
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MOHAMMED RAFIQUE ALIAS RAFIK SHAIKH Vs. STATE OF WEST BENGAL
|
March 1, 2011 |
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MOHAN CHANDRA MONDAL Vs. STATE OF WEST BENGAL
|
December 19, 2011 |
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MOHAN JUTE MILLS LTD. & ANR. Vs. UNION BANK OF INDIA & ORS.
|
November 3, 2011 |
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MOHAN KUMAR DAS Vs. UNION OF INDIA
|
March 29, 2011 |
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MOHIDUL Vs. STATE OF WEST BENGAL
|
August 5, 2011 |
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MOHIT GUPTA Vs. STATE OF WEST BENGAL
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August 26, 2011 |
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MOINUDDIN Vs. GUEST KEEN WILLIAM LTD
|
December 22, 2011 |
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MOLOY KUMAR DAS Vs. KRISHNA CHANDRA ADHIKARI
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July 13, 2011 |
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MONOJIT RAJU SOOD ALIAS MANJIT RAJU SOOD Vs. STATE OF WEST BENGAL
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August 29, 2011 |
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MONORAMA KAYAL Vs. STATE OF W B
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August 11, 2011 |
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MONORANJAN HALDER & ORS Vs. STATE OF WEST BENGAL & ORS
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November 3, 2011 |
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MONOTOSH GHOSH Vs. STATE OF WEST BENGAL
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March 15, 2011 |
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MOSAMMAT SIYADA KHATUN Vs. SAIYERA MANU
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July 28, 2011 |
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MOSHAROF ALI MALLICK Vs. SECRETARY MINISTRY OF INFORMATION BROADCASTING
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March 30, 2011 |
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MOSTAB ALI MALITHA Vs. STATE OF W B
|
September 28, 2011 |
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MOSTAK SEIKH Vs. STATE OF WEST BENGAL
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March 14, 2011 |
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MOTILAL SAHA Vs. NARASINGHA SAHA
|
December 8, 2011 |
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MOULA BOZ SK Vs. ABDUL MANNAN
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June 30, 2011 |
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MOUSUMI GHOSAL ADHIKARY Vs. STATE OF WEST BENGAL
|
June 9, 2011 |
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MR. PROSANTA KUMAR DUTTA & ORS Vs. THE POST MASTER, KESTOPUR POST OFFICE
|
February 17, 2011 |
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MRIGAN MAITY Vs. DARIDRA BANDHAB BHANDAR
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September 21, 2011 |
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MRIGAN MAITY AND ORS. Vs. DARIDRA BANDHAB BHANDAR AND ANR.
|
September 15, 2011 |
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MRITYUNJAY PODHAN Vs. STATE OF WEST BENGAL
|
January 20, 2011 |
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MRITYUNJOY MUKHERJEE Vs. KRISHNA PRASAD MUKHERJEE
|
June 23, 2011 |
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MUKUL MITRA Vs. CHINMOY NANDY
|
June 14, 2011 |
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MURAT VINIYOG LTD Vs. BIJAY KUMAR KAJARIA
|
June 15, 2011 |
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MURSALIM SHAIKH Vs. STATE OF WEST BENGAL
|
February 17, 2011 |
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MUSARAF HUSSAIN MUNSHI Vs. ZELLAR RAHAMAN
|
August 18, 2011 |
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MUTHOOT FINANCE PVT LTD Vs. PAMPA SINHA
|
March 2, 2011 |
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N D TUBES IMPEX PVT LTD Vs. MODEL MANUFACTURING CO LTD
|
May 4, 2011 |
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N K AGARWAL Vs. SRI BISWANATH MUKHERJEE
|
May 12, 2011 |
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N K AGARWAL Vs. STATE
|
May 12, 2011 |
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N SADANANDAN Vs. LIEUTENANT GOVERNOR AND OTHERS
|
November 22, 2011 |
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NADER CHAND PAUL ALIAS PROVAT PAUL Vs. NEMAI CHAND PAL
|
September 1, 2011 |
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NADIA DISTRICT CENTRAL COOPERATIVE BANK LTD Vs. NADIA DISTRICT CENTRAL COOPERATIVE BANK EMPLOYEES UNION
|
September 28, 2011 |
|
NAILA SAMREEN SHAHAB Vs. KANAN MUKHERJEE
|
June 22, 2011 |
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NAKUL CHANDRA PAUL Vs. STATE OF WEST BENGAL
|
January 11, 2011 |
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NAKUL KARMAKAR Vs. NATIONAL INSURANCE COMPANY LTD
|
December 8, 2011 |
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NALINI KANTA PRAMANIK Vs. THE STATE OF WEST BENGAL & ORS.
|
November 8, 2011 |
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NAMITA BHATTACHERJEE (DEAD) & ANR Vs. RAJENDRA PROSAD GUPTA (DEAD) AND ORS
|
March 15, 2011 |
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NAMITA BISWAS Vs. ANIL KUMAR KHAN
|
February 7, 2011 |
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NAMOKAR VINIMAY PVT LTD Vs. YASHDEEP TREXIM PVT LTD
|
April 1, 2011 |
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NAND KISHORE SOMANI Vs. COMMISSIONER OF CUSTOMS
|
April 25, 2011 |
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NAND LAL RATHI Vs. A T GOOYEE ENTERORISES
|
September 30, 2011 |
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NANDA DULAL BHATTACHARJEE Vs. GOPAL CHANDRA DAS
|
November 28, 2011 |
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NANDINI MUKHERJEE Vs. STATE OF WEST BENGAL
|
May 20, 2011 |
|
NANDKISHORE BIRAHIWALLA Vs. KUSHIRAM AGARWALLA
|
July 1, 2011 |
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NANI GOPAL DUTTA Vs. ASHARAM RAMPRATAP
|
December 14, 2011 |
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NANI GOPAL MAJUMDER Vs. STATE OF WEST BENGAL
|
September 23, 2011 |
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NARAYAN BANIK Vs. MAHABIR PRASAD TODI
|
December 22, 2011 |
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NARAYAN CHANDRA LAHA Vs. RAM SURAT SINGH
|
July 29, 2011 |
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NARAYAN CHANDRA MONDAL Vs. STATE OF WEST BENGAL
|
December 9, 2011 |
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NARAYANI GOSWAMI Vs. NEMAI ROY & ORS
|
August 18, 2011 |
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NARENDRA KUMAR BERLIA Vs. OM PRAKASH BERLIA
|
April 6, 2011 |
|
NARENDRA NATH ROY Vs. PHANI ROY
|
April 5, 2011 |
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NARESH KUMAR & CO. PVT. LTD. Vs. UNION OF INDIA
|
August 10, 2011 |
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NASITA BISWAS Vs. STATE OF WEST BENGAL
|
December 21, 2011 |
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NATHJI BHANDAR Vs. STATE OF WEST BENGAL
|
April 7, 2011 |
|
NATIONAL BANK FOR AGRICULTURE Vs. DIPANKAR SEN ROY
|
July 15, 2011 |
|
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD Vs. INDIV INDIA PRIVATE LIMITED
|
December 19, 2011 |
|
NATIONAL BUILDINGS CORPORATION LTD. Vs. JOYDEEP PAUL
|
March 15, 2011 |
|
NATIONAL INSURANCE CO LTD Vs. COMMISSIONER OF INCOME TAX
|
June 16, 2011 |
|
NATIONAL INSURANCE CO. LTD. Vs. TUSHAR KANTI SAHOO
|
March 25, 2011 |
|
NATIONAL INSURANCE COMPANY Vs. JHARNA GHOSH
|
February 7, 2011 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. CHHABIRANI KAR
|
July 28, 2011 |
|
NATIONAL STOCK EXCHANGE OF INDIA LTD Vs. STATE OF WEST BENGAL
|
July 29, 2011 |
|
NAVEEN MERICO ENGINEERING CO PRIVATE LIMITED Vs. STATE OF WEST BENGAL AND ORS
|
November 1, 2011 |
|
NAZRUL ISLAM Vs. HOOGHLY DISTRICT PRIMARY SCHOOL COUNCIL
|
December 1, 2011 |
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NEMAI CHAND PAL Vs. NADER CHAND ALIAS PRABHAT PAL
|
April 12, 2011 |
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NEMAI CHANDRA GHOSH Vs. STATE OF WEST BENGAL
|
April 11, 2011 |
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NEMAI CHATTERJEE Vs. STATE OF WEST BENGAL
|
September 13, 2011 |
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NETAI CHANDRA DUTTA Vs. STATE OF WEST BENGAL & ORS
|
November 2, 2011 |
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NEW AGE REALITY PVT LTD Vs. KARTHIKEYA ANCILARIES BPVT LTD
|
July 7, 2011 |
|
NEW GHAUSIA ENTERPRISE Vs. UNION OF INDIA
|
January 25, 2011 |
|
NEW GLOBE TRANSPORT CORPORATION Vs. MAGMA SHRACHI FINANCE LIMITED
|
February 21, 2011 |
|
NEW INDIA ASSURANCE CO LTD Vs. MIRA DEVI AGRAWAL
|
May 20, 2011 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. PUSPA BARUI
|
March 28, 2011 |
|
NEWAZ SHARIF Vs. STATE OF WEST BENGAL AND ORS
|
April 7, 2011 |
|
NICCO CORPN LTD Vs. SIMPLEX INFRASTRUCTURE LTD
|
May 19, 2011 |
|
NIKHIL KUMAR BHAUMIK Vs. STATE OF WEST BENGAL
|
February 23, 2011 |
|
NILABHA BHADURI Vs. STATE OF WEST BENGAL
|
November 30, 2011 |
|
NILAY BENERJEE Vs. KODANDAPANI AND ANR
|
February 25, 2011 |
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NILGIRI ESTATES PVT LTD Vs. KHANIVA HOUSING INDIA PVT LTD
|
August 12, 2011 |
|
NILIMA BHATTACHARJEE Vs. SISIR RANJAN DE
|
January 17, 2011 |
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NILU ALIAS LILU DAS Vs. STATE OF WEST BENGAL
|
December 13, 2011 |
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NIMAI KALINDI Vs. STATE OF WEST BENGAL
|
November 21, 2011 |
|
NIRANJAN BAR Vs. NIRMAL BAR AND ANR.
|
April 5, 2011 |
|
NIRENDRA NATH ROY Vs. MALEK MIA
|
July 26, 2011 |
|
NIRMAL DAS Vs. MOGRA CHINSURAH BLOCK
|
July 27, 2011 |
|
NIRMALENDU GHOSWAMI Vs. STATE OF WEST BENGAL
|
February 3, 2011 |
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NISCHINTAPUR TEA CO LTD Vs. SUBRATA SEN
|
July 5, 2011 |
|
NITA MUKHERJEE Vs. SANDIP BANERJEE
|
January 5, 2011 |
|
NITAI CHANDRA DAS Vs. STATE OF WEST BENGAL & ORS
|
November 8, 2011 |
|
NITYANANDA DAS ALIAS CHANTU DAS Vs. STATE OF WEST BENGAL
|
July 7, 2011 |
|
NOBIR MIA Vs. STATE OF WEST BENGAL
|
March 31, 2011 |
|
NOBLE TREXIM PVT LTD Vs. BASABI DUTTA CHOWDHURY
|
September 26, 2011 |
|
NONIGOPAL MONDAL Vs. STATE OF WEST BENGAL
|
March 16, 2011 |
|
NORATMAL BENGANI Vs. DHRUBA KUMAR JALAN
|
January 10, 2011 |
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NUMAZAR DORAB MEHTA Vs. ASSAM COMPANY LTD
|
July 22, 2011 |
|
NUNA PAL Vs. STATE OF WEST BENGAL
|
January 27, 2011 |
|
NUR KHATOON BIBI ALIAS BEWA Vs. ATIMAN BIBI
|
August 16, 2011 |
|
NURUL HAQUE Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY
|
November 8, 2011 |
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NURUN NAHAR Vs. ABDUL RASOOL
|
August 12, 2011 |
|
OASIS DEALCOMM PRIVATE LIMITED Vs. KHAZANA DEALCOMM PRIVATE LIMITED
|
August 24, 2011 |
|
OFFICIAL LIQUIDATOR Vs. PROF SURESH CHANDRA KUCHHAL
|
January 20, 2011 |
|
OFFICIAL LIQUIDATOR Vs. NAGIN B. PARIKH AND OTHERS
|
August 19, 2011 |
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OFFSHORE INFRASTRUCTURES LTD Vs. ENGINEERING PROJECTS INDIA LTD
|
April 8, 2011 |
|
OHID AHAMMED & ORS. Vs. THE WEST BENGAL STATE ELECTRICITY
|
December 2, 2011 |
|
OLYMPIC CIRCUS AND ANR Vs. STATE OF WEST BENGAL AND ORS
|
December 21, 2011 |
|
OM PRAKASH SARAOGI & ANR Vs. VIVEK SARAOGI
|
September 5, 2011 |
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ORBIT TOWERS PVT LTD Vs. SIMPLEX PROJECTS LTD
|
November 15, 2011 |
|
ORIENT PAPER AND INDUSTRIES LTD Vs. SHAUN AUTOMOBILES PVT LTD
|
August 9, 2011 |
|
ORIENT PAPERS INDUSTRIES LTD Vs. JAYANTA LAMP INDUSTRIES PVT LTD
|
April 25, 2011 |
|
ORIENTAL INSURANCE CO LTD Vs. STATE
|
February 17, 2011 |
|
OWNERS AND PARTIES INTERESTED IN THE VESSELS M V EUGINE Vs. V K UDYOG LTD
|
September 29, 2011 |
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P CHANDINI Vs. UNION OF INDIA
|
September 6, 2011 |
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P SIMACHALAM Vs. P NEELAVENI
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September 19, 2011 |
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PABAN KUMAR DUTTA Vs. THE STATE OF WEST BENGAL AND ORS.
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June 21, 2011 |
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PACIFIC JUTE LIMITED & ANR. Vs. UNION BANK OF INDIA & ORS.
|
November 3, 2011 |
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PADMABATI MITRA Vs. UNION OF INDIA
|
February 21, 2011 |
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PADRONE MARKETING P LTD Vs. CONTROLLER OF THIKA TENANCY
|
March 11, 2011 |
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PAHARPUR COOLING TOWERS LTD Vs. COMMISSIONER OF INCOME TAX
|
July 15, 2011 |
|
PALASH CHANDRA KARAN Vs. SUJATA KARAN DAS
|
April 11, 2011 |
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PALASH RANJAN DAS Vs. STATE OF WEST BENGAL
|
July 21, 2011 |
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PALLIBASI BRINDA GURU PROSAD Vs. STATE OF WEST BENGAL
|
September 19, 2011 |
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PAMPA DAS Vs. STATE OF WEST BENGAL
|
September 6, 2011 |
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PANCHAM RAO KHADIPURE & ORS Vs. COAL INDIA LTD & ORS
|
November 2, 2011 |
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PANDRAJ KUNJILAL SADH Vs. SANTOSH KUMARI MAHENDRA KUMAR SADH
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August 24, 2011 |
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PANKAJ KUMAR HAZRA Vs. ARABINDA NAYAK
|
February 15, 2011 |
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PANKAJ RATHI Vs. COMMISSIONER OF INCOME TAX
|
August 2, 2011 |
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PANNA BALA MANNA Vs. BASUDEB MANNA
|
March 10, 2011 |
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PANNALAL KEJRIWAL Vs. COMMISSIONER OF INCOME TAX
|
April 19, 2011 |
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PANNALAL PAL Vs. STATE OF WEST BENGAL
|
April 20, 2011 |
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PARAG MUKHERJEE Vs. STATE OF WEST BENGAL & ORS
|
January 17, 2011 |
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PARAMJIT SINGH NARULA Vs. SUNIL ANCHALIA
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July 8, 2011 |
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PARESH BASAK Vs. STATE OF WEST BENGAL
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November 25, 2011 |
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PARESH RAM RAURKAR Vs. SAKHARI BAI RAURKAR
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May 20, 2011 |
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PARIJAN BIBI Vs. STATE OF WEST BENGAL
|
May 4, 2011 |
|
PARRUCK AND COMPANY Vs. LIFE INSURANCE CORPORATION OF INDIA
|
December 8, 2011 |
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PARTHA BANEREJEE Vs. STATE BANK OF INDIA
|
August 18, 2011 |
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PARTHA DEY Vs. KOLKATA MUNICIPAL CORPORATION
|
April 1, 2011 |
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PARUL BALA GHOSH Vs. NEW INDIA ASSURANCE COMPANY LTD
|
June 23, 2011 |
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PARUL BALA MAZUMDAR Vs. STATE OF WEST BENGAL
|
March 22, 2011 |
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PARUL RANI MAITY Vs. DEPUTY CHAIRMAN CALCUTTA DOCK LABOUR BOARD
|
September 7, 2011 |
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PATASPUR THANA CO OPERATIVE RICE MILL SOCIETY LIMITED Vs. STATE OF WEST BENGAL
|
May 20, 2011 |
|
PAWAN Vs. ASSAM ROOFING LTD. & ANR.
|
September 22, 2011 |
|
PAWAN TRADING COMPANY Vs. LIEUTENANT GOVERNOR
|
April 4, 2011 |
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PAYEL BISWAKARMA GHOSH Vs. ORIENTAL INSURANCE COMPANY LTD
|
March 28, 2011 |
|
PAYEL BISWAKARMA GHOSH Vs. ORIENTAL INSURANCE COMPANY LTD
|
March 7, 2011 |
|
PAYEL SARKAR Vs. UNION OF INDIA
|
July 18, 2011 |
|
PCBL INDUSTRIAL LTD Vs. COMMISSIONER OF INCOME TAX
|
June 16, 2011 |
|
PCS INDUSTRIES LTD Vs. STATE OF WEST BENGAL
|
August 10, 2011 |
|
PEERLESS FINANCIAL SERVICES LTD Vs. COMMISSIONER OF INTEREST TAX
|
May 19, 2011 |
|
PEERLESS GENERAL FINANCE AND INVESTMENT CO LTD Vs. CANARA BANK
|
August 30, 2011 |
|
PEICO ELECTRONICS AND ELECTRICALS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 12, 2011 |
|
PEMLA GHOSAL Vs. NEELANJANA GHOSAL
|
March 15, 2011 |
|
PESTICIDES AND BREWERS LTD Vs. NARENDRA KUMAR BERLIA
|
June 16, 2011 |
|
PILCOM Vs. COMMISSIONER OF INCOME TAX
|
March 31, 2011 |
|
PIONEER CONSTRUCTION Vs. STATE OF WEST BENGAL
|
July 15, 2011 |
|
PIYUSH GUPTA Vs. UNION OF INDIA
|
January 12, 2011 |
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POOMAN SINGH Vs. BHARAT SHAMSHERE JUNG BAHADUR RANA
|
September 21, 2011 |
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POPAT AND KOTECHA PROPERTY Vs. STATE OF WEST BENGAL
|
July 14, 2011 |
|
PRABHAS CHANDRA BISWAS Vs. UNION OF INDIA
|
November 28, 2011 |
|
PRABHAT CH KARMAKAR & ORS Vs. RABIN KARMAKAR @ RABIN CHANDRA KARMAKAR
|
November 29, 2011 |
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PRABHU DAYAL LOHIA Vs. SHANKAR LAL FATEH CHANDAK & ORS.
|
November 21, 2011 |
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PRABIR CHATTERJEE Vs. SUNIRMAL CHAKRABORTY
|
August 16, 2011 |
|
PRABIR GUHA Vs. UTTAM CHAND SURANA
|
April 1, 2011 |
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PRABIR KUMAR ROY Vs. STATE OF WEST BENGAL
|
March 2, 2011 |
|
PRABIR SUR Vs. SUBHAS CHANDRA PRATIHAR
|
February 28, 2011 |
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PRADEEP KUMAR MALHOTRA Vs. STATE OF WEST BENGAL
|
June 22, 2011 |
|
PRADEEP RAM Vs. DEPUTY SUPERINTENDENT OF POLICE
|
April 4, 2011 |
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PRADIP BANDYOPADHYAY Vs. NITYANANDA BANDYOPADHYAY
|
January 12, 2011 |
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PRADIP CHOURASIA Vs. STATE OF WEST BENGAL
|
May 19, 2011 |
|
PRADIP DEBNATH Vs. STATE OF WEST BENGAL
|
October 13, 2011 |
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PRADIP KUMAR MALHOTRA Vs. COMMISSIONER OF INCOME TAX
|
August 2, 2011 |
|
PRADIP KUMAR ROY Vs. STATE OF WEST BENGAL
|
August 24, 2011 |
|
PRADIP MAITY Vs. STATE OF WEST BENGAL
|
September 19, 2011 |
|
PRADIP SHAW Vs. RAMBILASH GUPTA
|
May 5, 2011 |
|
PRADYUT KUMAR GHOSH Vs. HOWRAH MUNICIPAL CORPORATION AND OTHERS
|
January 17, 2011 |
|
PRADYUT RANJAN DUTTA Vs. RITA MENON
|
July 5, 2011 |
|
PRAFULLA KUMAR SINGH Vs. SACIDANANDA SARKAR
|
March 16, 2011 |
|
PRAFULLYA KUMAR MAHATO Vs. STATE OF WEST BENGAL
|
November 24, 2011 |
|
PRALAY DUTTA Vs. ALI AFSAR
|
September 15, 2011 |
|
PRAMIL BANERJEE Vs. HDFC BANK LTD
|
May 20, 2011 |
|
PRAMILA DAS Vs. NATIONAL INSURANCE CO LTD
|
March 21, 2011 |
|
PRAMILA SHAW Vs. ORIENTAL INSURANCE COMPANY LTD
|
April 25, 2011 |
|
PRAMILA UPADHYA Vs. ELECTRONICS INDIA
|
March 22, 2011 |
|
PRAMOD KUMAR JALAN Vs. BANWARILAL JALAN
|
December 22, 2011 |
|
PRAMOD KUMAR RAI Vs. CHOLAMANDALAM DBS FINANCE LTD
|
February 15, 2011 |
|
PRASAD MAITY Vs. KRISHNAPADA MONDAL
|
July 1, 2011 |
|
PRASANT KUMAR DAW Vs. STATE OF WEST BENGAL
|
February 21, 2011 |
|
PRASANTA DAS Vs. UNION OF INDIA
|
February 17, 2011 |
|
PRASANTA HAZRA Vs. RANJU HAZRA
|
January 12, 2011 |
|
PRASENJIT MANDAL TAHIRA ZAMEER NASIMA & ORS Vs. SHAHANI RAHMAN @ ORS
|
November 28, 2011 |
|
PRATAP CHANDRA ROY Vs. STATE OF WEST BENGAL
|
August 16, 2011 |
|
PRATHA SARATHI Vs. STATE OF WEST BENGAL
|
July 4, 2011 |
|
PRATIMA MAITY Vs. SUJIT MAITY
|
August 16, 2011 |
|
PRATIMA SANPUI Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 21, 2011 |
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PRATIVA BANDHAPADHYAY Vs. CHHANDA BHATTACHARJEE
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March 28, 2011 |
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PREM LATA SINGH ALIAS LATA SINGH Vs. STATE OF WEST BENGAL
|
February 24, 2011 |
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PREM NARAYAN GARG Vs. INDIAN BANK
|
September 6, 2011 |
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PRINCE INTERNATIONAL Vs. ADDITIONAL DIRECTOR GENERAL OF DRI
|
August 16, 2011 |
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PRITI DAS Vs. STATE OF WEST BENGAL
|
March 24, 2011 |
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PRITI ROY Vs. JAYA NASKAR
|
July 27, 2011 |
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PRIYALAL NATH Vs. SHEFALI PODDAR
|
June 28, 2011 |
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PROBHAT BASAK AND ORS. Vs. RANI SAHA AND ORS.
|
April 26, 2011 |
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PROBHAT KUMAR BAKSI Vs. DAMODAR VALLEY CORPORATION & ORS
|
January 17, 2011 |
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PROBHAT KUMAR GUPTA ALIAS SHAW Vs. SANJAY KUMAR GUPTA ALIAS SANJAY KUMAR JAISWAL ALIAS SHAW
|
December 2, 2011 |
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PROBIR GHOSH Vs. NATIONAL INSURANCE CO LTD
|
April 26, 2011 |
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PRODIP KUMAR BOTHRA Vs. COMMISSIONER OF INCOME TAX
|
July 15, 2011 |
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PROF ASIT KUMAR CHAKRAVARTI Vs. STATE OF WEST BENGAL
|
January 6, 2011 |
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PRONAB KUMAR DAS Vs. ADMINISTRATOR GENERAL OF W B
|
December 7, 2011 |
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PROVAT KUMAR PAUL ALIAS NADER CHAND PAUL Vs. NIMAI CHAND PAL
|
July 27, 2011 |
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PROVATI MONDAL Vs. STATE OF WEST BENGAL
|
November 24, 2011 |
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PRTIMA DAS ALIAS KACHU DAS Vs. MIRA DAS
|
November 30, 2011 |
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PRUDENTIAL CAPITAL MARKET LTD Vs. OFFICIAL LIQUIDATOR, HIGH COURT,CALCUTTA
|
September 23, 2011 |
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PRYSMIAN (DUTCH) HOLDING BV Vs. NICCO CORPORATION LIMITED & ORS.
|
August 18, 2011 |
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PULAK KOLE Vs. STATE OF WEST BENGAL
|
January 20, 2011 |
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PUNIT KUMAR SANTORIA Vs. BROJENDU ROY & ANR
|
December 16, 2011 |
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PURNAM PRADHAN Vs. STATE OF WEST BENGAL
|
June 15, 2011 |
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PURNENDU ROY Vs. STATE OF WEST BENGAL
|
May 3, 2011 |
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PURNENDU SEKHER PAHARI Vs. STATE OF WEST BENGAL
|
February 14, 2011 |
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PURUSHOTTAMDAS JHUNJHUNWALA & ANR Vs. STATE OF WEST BENGAL & ORS
|
October 13, 2011 |
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PUSPA CHAKRABORTY Vs. RUBY MITRA
|
September 15, 2011 |
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PUSPITA MONDAL Vs. STATE OF WEST BENGAL
|
May 6, 2011 |
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PUTI BIBI Vs. JALIL SHAIKH AND OTHERS
|
November 14, 2011 |
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QAMRUL HODA Vs. WAKIL KHAN
|
June 29, 2011 |
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QUALCAST INDIA Vs. WESMAN ENGINEERING COMPANY PRIVATE LTD
|
September 30, 2011 |
|
R K MAJHI Vs. SHRI AKSHAY PANT
|
December 14, 2011 |
|
R K SHARMA Vs. UNION OF INDIA
|
March 11, 2011 |
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R KARUPPAIAH Vs. S RATNAMANIAMMA
|
August 5, 2011 |
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R MAITY AND CO Vs. CESC LIMITED
|
July 14, 2011 |
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R P G INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 17, 2011 |
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R PIYARELALL IMPORT AND EXPORT LIMITED Vs. GLENCORE GRAIN B V
|
April 25, 2011 |
|
RABBANI BEGUM Vs. ZARINA BIBI
|
August 5, 2011 |
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RABI KUMAR DAS Vs. SUMITRA BALA DASI
|
February 10, 2011 |
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RABI RANJAN OJHA Vs. STATE OF WEST BENGAL
|
July 19, 2011 |
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RABI WADEN BHAGAT Vs. STATE OF WEST BENGAL
|
March 18, 2011 |
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RABIA BIBI Vs. BRANCH MANAGER ORIENTAL INSURANCE CO LTD
|
March 1, 2011 |
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RABIN MALLICK Vs. STATE OF WEST BENGAL
|
March 16, 2011 |
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RABINDRA KUMAR DAS Vs. USHA CHOUDHURY
|
June 22, 2011 |
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RABINDRA NATH BERA Vs. STATE OF WEST BENGAL
|
February 25, 2011 |
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RABINDRA NATH SAREN Vs. STATE OF WEST BENGAL
|
November 24, 2011 |
|
RABINDRANATH DE Vs. MANICK CHANDRA SASMAL
|
September 6, 2011 |
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RABIYAL MONDAL Vs. STATE OF WEST BENGAL
|
February 15, 2011 |
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RADHA BALLOV GHOSH Vs. BIPUL GHOSH
|
February 25, 2011 |
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RADHA GOBINDA JEW THAKUR Vs. STATE OF WEST BENGAL
|
July 19, 2011 |
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RADHA KISHNA GARODIA Vs. HARI PRASAD SARAF & GOPAL PRASAD SARAF
|
December 24, 2011 |
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RADHA KRISHNA CHAKRABORTY Vs. STATE OF WEST BENGAL
|
August 3, 2011 |
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RADHA RANI DUTTA Vs. CESC LIMITED
|
November 8, 2011 |
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RADHARANI TEA AND ESTATE P LTD Vs. SRI SWAPAN KUMAR KUNDU
|
June 21, 2011 |
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RADHE SHYAM SARAF HUF Vs. CENTRAL BANK OF INDIA
|
February 1, 2011 |
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RADHESHYAM GHOSH Vs. STATE OF WEST BENGAL & ORS
|
December 8, 2011 |
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RAFIK MONDAL Vs. ASHIT GHOSH
|
August 30, 2011 |
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RAGASUMUM CONSTRUCTORS Vs. STATE
|
January 14, 2011 |
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RAGHU ALIAS ROGA HEMBRAM Vs. STATE OF WEST BENGAL
|
August 29, 2011 |
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RAGHUNATH BAG Vs. STATE OF WEST BENGAL
|
June 29, 2011 |
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RAHIMA BIBI Vs. ABDUL ODUD
|
January 13, 2011 |
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RAHUL PURKAYASTHA Vs. SMT. CHAITALI PURKAYASTHA
|
November 29, 2011 |
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RAI BAHADUR G.V. SWAIKA ESTATES (P) LTD Vs. CHIEF COMMISSIONER OF INCOME TAX
|
March 29, 2011 |
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RAI CHATTOPADHYAY Vs. STATE OF WEST BENGAL
|
August 30, 2011 |
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RAIBAGHINI HIGH SCHOOL AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
|
November 17, 2011 |
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RAJ KUMAR DADLANI Vs. PUSHPITA SAHU
|
June 21, 2011 |
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RAJ KUMAR MAL Vs. STATE OF WEST BENGAL
|
June 13, 2011 |
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RAJ KUMAR MODI Vs. PRABHAS DUTTA
|
August 25, 2011 |
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RAJATENDU BANIK Vs. STATE OF WEST BENGAL
|
January 13, 2011 |
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RAJDEO RAM Vs. GITA RANI SARKAR
|
March 9, 2011 |
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RAJEEV MAHESHWARI Vs. INDU KOCHER
|
May 6, 2011 |
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RAJEEV MAHESHWARI Vs. INDU KOCHER
|
May 2, 2011 |
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RAJENDRA GUPTA Vs. SUSANTA MONDAL
|
September 28, 2011 |
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RAJENDRA KUMAR DABRIWALA Vs. COMMISSIONER OF INCOME TAX
|
September 29, 2011 |
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RAJENDRALAL BISWAS Vs. STATE OF WEST BENGAL
|
July 1, 2011 |
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RAJESH AGARWAL Vs. STATE OF WEST BENGAL
|
March 3, 2011 |
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RAJESH BURMAN Vs. MITUL CHATTERJEE
|
September 26, 2011 |
|
RAJESH DHANUKA Vs. STATE OF WEST BENGAL
|
March 19, 2011 |
|
RAJESH DHANUKA Vs. THE STATE OF WEST BENGAL AND ORS.
|
May 19, 2011 |
|
RAJESH MISHRA Vs. ESBI TRANSMISSIONS PRIVATE LIMITED
|
January 28, 2011 |
|
RAJESH PRADHAN Vs. STATE OF WEST BENGAL
|
March 15, 2011 |
|
RAJIA BEWA @ RAJIYA BEWA Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
July 7, 2011 |
|
RAJIB NANDY Vs. SOHAGI DUTTA
|
March 22, 2011 |
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RAJIB PAUL Vs. STATE OF WEST BENGAL
|
September 16, 2011 |
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RAJIV BHATT Vs. UNION OF INDIA
|
February 2, 2011 |
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RAJIV GARG Vs. L AND T FINANCE LTD
|
September 14, 2011 |
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RAJU LAMA & ORS Vs. C E S C LTD & ORS
|
November 1, 2011 |
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RAKESH GUPTA Vs. HARSH CONSTRUCTION
|
January 21, 2011 |
|
RAKESH KUMAR CHHUALSINGH Vs. STATE OF WEST BENGAL
|
January 28, 2011 |
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RAKESH MACWAN Vs. OFFICIAL LIQUIDATOR HIGH COART CALCUTTA
|
May 19, 2011 |
|
RAKHI MUKHERJEE Vs. SUBHANKAR MUKHERJEE
|
January 14, 2011 |
|
RAM CHANDRA SINGH CHOUHAN Vs. RAM GOPAL SHARMA
|
August 19, 2011 |
|
RAM KRISHNA CHATTERJEE Vs. STATE OF WEST BENGAL
|
June 27, 2011 |
|
RAM KRISHNA GHOSH MONDAL Vs. SRI CHITTA RANJAN MONDAL
|
August 19, 2011 |
|
RAM NARESH SINGH Vs. MANAGING COMMITTEE OF ASANSOL CHOWALAL
|
September 30, 2011 |
|
RAM PADA MAHATO Vs. MRITYUNJOY PATTANAYAK
|
September 2, 2011 |
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RAM SWARUP AGARWAL Vs. STATE OF WEST BENGAL
|
May 20, 2011 |
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RAM VIBHASH BHARTI Vs. COAL INDIA LTD
|
July 8, 2011 |
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RAMA CHAWLA Vs. STATE OF WEST BENGAL & ORS
|
January 17, 2011 |
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RAMAMNATH BISWAS Vs. STATE OF WEST BENGAL
|
March 18, 2011 |
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RAMENDRA NATH MUKHERJEE Vs. STATE OF WEST BENGAL
|
September 28, 2011 |
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RAMESH CHANDRA DEBNATH Vs. STATE OF WEST BENGAL
|
August 3, 2011 |
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RAMESH KEJRIWAL Vs. UNION OF INDIA
|
May 6, 2011 |
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RAMESHWAR TRADERS P LTD Vs. JOSHI REALTORS AND DEVELOPERS P LTD
|
December 13, 2011 |
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RAMJI RAI Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 19, 2011 |
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RAMJI YADAV Vs. UNION OF INDIA
|
December 8, 2011 |
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RANABIR SAHA Vs. STATE OF WEST BENGAL & ANR
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January 28, 2011 |
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RANAJIT GHOSH Vs. GAN TUSI AU
|
January 17, 2011 |
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RANBEER AUTOMOBILES AND ANOTHER Vs. STATE OF WEST BENGAL
|
April 19, 2011 |
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RANJAN KUMAR MITRA Vs. SWAPANENDRA KRISHNA DEB
|
December 23, 2011 |
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RANJAN ROY Vs. SANJOY DEB
|
April 8, 2011 |
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RANJITA APARTMENT OWNERS ASSOCIATION Vs. PRABIR KUMAR CHAKRABORTY
|
February 14, 2011 |
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RANVIJAY SINGH Vs. STATE OF WEST BENGAL
|
June 24, 2011 |
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RASHID ALAM ALIAS GABBAR Vs. STATE OF WEST BENGAL
|
August 29, 2011 |
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RASHID SK Vs. STATE OF WEST BENGAL
|
January 17, 2011 |
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RASHMOY DAS Vs. RAJASHREE ENCLAVE PVT LTD
|
April 1, 2011 |
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RATAN CHAKRABORTY Vs. STATE OF WEST BENGAL
|
April 8, 2011 |
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RATAN DUTTA Vs. STATE OF WEST BENGAL
|
April 13, 2011 |
|
RATAN FADIKAR Vs. RABIN SAMANTA
|
December 21, 2011 |
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RATAN MITRA Vs. STATE OF WEST BENGAL
|
April 4, 2011 |
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RATHINDRA NATH KAR Vs. JHANTU CHARAN BERA AND ORS.
|
March 15, 2011 |
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RATNA JOARDAR Vs. STATE OF WEST BENGAL
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June 28, 2011 |
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RAVI SABERWAL Vs. SATURDAY CLUB LIMITED
|
June 15, 2011 |
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RAVI UDYOG PRIVATE LIMITED Vs. JAI MANGALA COAL PVT LTD
|
May 18, 2011 |
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RAVI UDYOG PVT LTD Vs. S G PROJECTS LTD
|
November 29, 2011 |
|
RE: ASHOK PROJAPATI Vs. STATE
|
August 16, 2011 |
|
REAZUDDIN SK Vs. STATE OF WEST BENGAL
|
July 1, 2011 |
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REBEKA KHATUN Vs. STATE OF WEST BENGAL
|
May 4, 2011 |
|
RECREATION ADVERTISING SERVICES Vs. STATE OF WEST BENGAL
|
May 20, 2011 |
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REGIONAL PROVIDENT FUND COMMISSIONER Vs. SUPERINTENDENCE CO OF INDIA
|
January 21, 2011 |
|
REGISTRAR GENERAL HIGH COURT CALCUTTA Vs. SHRINIVAS PRASAD SHAH
|
September 16, 2011 |
|
RENU BALA MONDAL Vs. TEHSILDAR & ORS
|
November 23, 2011 |
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REV. DIPANKAR DE Vs. BANARASI PRASAD GUPTA AND ORS.
|
March 29, 2011 |
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RIMA SAHA Vs. STATE OF WEST BENGAL
|
June 22, 2011 |
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RINA DAS SAHA Vs. BISWAJIT PAUL
|
March 10, 2011 |
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RINA HALDER Vs. STATE OF WEST BENGAL
|
November 25, 2011 |
|
RINA SAHA Vs. NETAI CHANDRA SAHA & ANR.
|
November 24, 2011 |
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RINKU DAS Vs. STATE OF WEST BENGAL
|
May 11, 2011 |
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RITA BHAGAT & ANOTHER Vs. SUSANTA KUMAR MULLICK
|
April 25, 2011 |
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RITA BHATTACHARJEE Vs. SANTIRANJAN BHATTACHARJEE
|
September 1, 2011 |
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RITA DAS Vs. JAYASHRI GHOSH
|
December 14, 2011 |
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RITTA MUNDA Vs. STATE
|
November 23, 2011 |
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RITUPARNA SAHA Vs. STATE OF WEST BENGAL
|
June 28, 2011 |
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RLJ FERO ALLOYS PVT LTD Vs. STEEL AUTHORITY OF INDIA LTD
|
February 21, 2011 |
|
ROBERT XESS Vs. UNION OF INDIA
|
July 18, 2011 |
|
RONAK ALI Vs. LIEUTENANT GOVERNOR
|
March 14, 2011 |
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RONIT NIRMAN PVT LTD Vs. STATE BANK OF INDIA
|
October 18, 2011 |
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ROSE VALLEY REAL ESTATES AND CONSTRUCTIONS LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
March 23, 2011 |
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ROSENARA KHATUN AND 18 ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
November 24, 2011 |
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ROTOFLEX PRINTING AND LAMINATING CO PVT LTD Vs. DHAULGIREE POLYOLEFINS PVT LTD
|
January 19, 2011 |
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ROTOMAC ELECTRICALS PRIVATE LIMITED Vs. NATIONAL RAILWAY EQUIPMENT COMPANY
|
January 31, 2011 |
|
ROTOMAC ELECTRICALS PRIVATE LIMITEDROTOMAC ELECTRICALS PRIVATE LIMITED Vs. NATIONAL RAILWAY EQUIPMENT COMPANY
|
May 4, 2011 |
|
ROY AND COMPANY Vs. STATE OF WEST BENGAL
|
September 1, 2011 |
|
RSI LTD Vs. EMPLOYEES PROVIDDENT FUND ORGANIZATION
|
March 23, 2011 |
|
RUMI SEIN Vs. SANJAY SUREKA
|
June 30, 2011 |
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RUNA CHAKRABORTY Vs. WEST BENGAL COLLEGE SERVICE COMMISSION
|
June 24, 2011 |
|
RUPA AGARWAL AND ANR. Vs. THE STATE OF WEST BENGAL
|
March 23, 2011 |
|
RUPA AND CO LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
May 19, 2011 |
|
RUPA MAJUMDAR Vs. STATE
|
February 15, 2011 |
|
RUPALI DEY Vs. EAST CALCUTTA GIRLS COLLAGE
|
March 3, 2011 |
|
S J FABRICS PVT LTD Vs. UNION OF INDIA
|
February 17, 2011 |
|
S J FABRICS PVT LTD Vs. UNION OF INDIA
|
April 19, 2011 |
|
S K BOTHRA AND SONS Vs. INCOME TAX OFFICER
|
August 2, 2011 |
|
S K GUPTA Vs. STATE
|
December 21, 2011 |
|
S P NAGARAJAN Vs. UNION OF INDIA AND OTHERS
|
November 23, 2011 |
|
S S K CONSTRUCTION Vs. RUPA GHOSH
|
July 5, 2011 |
|
S S MANDAL AND CO Vs. STATE OF WEST BENGAL
|
July 6, 2011 |
|
S T P LTD Vs. GROUTECH ENGINEERS PVT LTD
|
November 23, 2011 |
|
SABANA PARVEEN Vs. STATE OF WEST BENGAL
|
September 16, 2011 |
|
SABIR HUSSAIN Vs. STATE OF WEST BENGAL
|
January 20, 2011 |
|
SABITA RANI AGARWAL Vs. BHARAT SANCHAR NIGAM LIMITED
|
December 8, 2011 |
|
SABITA RANI MAJULYA Vs. STATE OF WEST BENGAL
|
June 14, 2011 |
|
SABITRI BARMAN Vs. STATE OF WEST BENGAL
|
April 4, 2011 |
|
SABITRI MITRA Vs. WEST BENGAL LEGISLATIVE ASSEMBLY
|
January 11, 2011 |
|
SABITRI RANA Vs. MOUSUMI PRAMANIK
|
November 28, 2011 |
|
SABRA KHATOON Vs. KOLKATA MUNICIPAL CORPORATION
|
February 25, 2011 |
|
SABRATI ALIAS LULU Vs. SABIRUDDIN ALIAS BHADDU
|
July 10, 2011 |
|
SACHINDRA NATH DEY Vs. STATE OF WEST BENGAL
|
August 12, 2011 |
|
SADEK ALI Vs. DIVISIONAL MANAGER OF ORIENTAL INSURANCE COMPANY LTD
|
June 30, 2011 |
|
SADHAN KUMAR GHOSH Vs. BENGAL BRICK FIELD OWNERS ASSOCIATION
|
April 29, 2011 |
|
SADHANA GHOSH Vs. STATE OF WEST BENGAL
|
March 7, 2011 |
|
SAFAUDDIN AHMED Vs. SAKTI PRIYA CHATTERJEE
|
December 21, 2011 |
|
SAFIRUL SEIKH Vs. STATE OF WEST BENGAL
|
September 20, 2011 |
|
SAHA DISTRIBUTORS Vs. B M PAUL CHOWDHURY AND CO P LTD
|
August 4, 2011 |
|
SAHJAHAN MONDAL Vs. STATE OF WEST BENGAL
|
June 15, 2011 |
|
SAIBI KHATUN Vs. STATE OF WEST BENGAL
|
September 20, 2011 |
|
SAIDA COLD STORAGE PVT LTD Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY
|
November 2, 2011 |
|
SAIFUDDIN MONDAL Vs. STATE OF WEST BENGAL
|
November 9, 2011 |
|
SAILA DHOLEY Vs. UNION OF INDIA & ORS.
|
November 30, 2011 |
|
SAILENDRA NATH DAS & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
|
November 24, 2011 |
|
SAILENDRA NATH PAL Vs. AGRI HORTICULTURAL SOCIETY OF INDIA
|
August 24, 2011 |
|
SAILENDRA NATH PATRA Vs. GEETANJALI MANNA
|
December 23, 2011 |
|
SAILENDRA NATH SARKAR Vs. STATE OF WEST BENGAL
|
May 18, 2011 |
|
SAIRA BIBI Vs. STATE
|
May 17, 2011 |
|
SAIYAD KHAYBAR ALI Vs. STATE OF WEST BENGAL
|
December 5, 2011 |
|
SAJAI MONDAL Vs. STATE OF WEST BENGAL
|
June 30, 2011 |
|
SAJAL BARUI ALIAS PAPA Vs. STATE OF WEST BENGAL
|
August 30, 2011 |
|
SAKET KHAITAN Vs. J THOMAS INVESTMENT SERVICES PVT LTD
|
April 18, 2011 |
|
SAKSHI GHOSH Vs. NEW INDIA ASSURANCE LTD. AND ANR.
|
April 7, 2011 |
|
SALAUDDIN MOLLAH Vs. THE STATE OF WEST BENGAL AND ORS.
|
May 5, 2011 |
|
SALEHAR BIBI Vs. BHABANI PRASAD
|
November 30, 2011 |
|
SALESIAN PROVINCE OF KOLKATA NORTHERN INDIA Vs. STATE OF WEST BENGAL
|
May 6, 2011 |
|
SALIL KUMAR DAW Vs. STATE OF WEST BENGAL
|
April 6, 2011 |
|
SALIL SAHA Vs. SANJOY BISWAS
|
August 2, 2011 |
|
SAMAR KUMAR CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS
|
November 8, 2011 |
|
SAMARENDRA NATH GHOSH Vs. STATE OF WEST BENGAL
|
May 18, 2011 |
|
SAMBHU NATH AND BROTHERS Vs. JAI RAJENDRA IMPEX PVT LTD
|
July 25, 2011 |
|
SAMBHU NATH METIA Vs. STATE OF WEST BENGAL
|
June 30, 2011 |
|
SAMBHU NATH SAMANTA Vs. GOBINDA CHANDRA METYA
|
February 14, 2011 |
|
SAMBHUNATH GHOSH Vs. MANIKLAL GANDER
|
February 22, 2011 |
|
SAMBIT BHATTACHARJEE Vs. WEST BENGAL UNIVERSITY OF TECHNOLOGY
|
September 16, 2011 |
|
SAMDEV DASGUPTA Vs. OFFICIAL LIQUIDATOR
|
December 13, 2011 |
|
SAMIM ABBASI Vs. STATE OF WEST BENGAL
|
January 28, 2011 |
|
SAMIR CHATTERJEE Vs. PRATIMA SANYAL
|
December 2, 2011 |
|
SAMIR KR ROY Vs. KANIKA GHOSH
|
September 26, 2011 |
|
SAMIR KUMAR PAL Vs. BHASKAR SARDAR
|
April 8, 2011 |
|
SAMIRAN DEY Vs. SWAPAN DUTTA
|
July 1, 2011 |
|
SANA AAFRIN Vs. STATE OF WEST BENGAL
|
August 26, 2011 |
|
SANCHITA BHATTACHARYA Vs. PARTHA SARATHI ROY
|
March 23, 2011 |
|
SANDEEP KR JHUNJHUNWALA Vs. PASUPATI TOUR N LINKS
|
May 20, 2011 |
|
SANDHYA RANI PAKHIRA Vs. JOGANANDA ALIAS JAGANNATH BANERJEE ALIAS PATHAK
|
January 18, 2011 |
|
SANDIP HALDER Vs. STATE OF WEST BENGAL
|
August 12, 2011 |
|
SANGEETA VYAS Vs. ASANSOL MUNICIPAL CORPORATION
|
March 25, 2011 |
|
SANJAY CHOUDHURY Vs. STATE
|
September 5, 2011 |
|
SANJAY DAS Vs. STATE OF WEST BENGAL
|
August 29, 2011 |
|
SANJAY SOMANI Vs. REGISTRAR OF COMPANIES WEST BENGAL
|
August 3, 2011 |
|
SANJEEV RAI Vs. STATE OF WEST BENGAL
|
February 15, 2011 |
|
SANJIB KUMAR PRAMANIK AND ORS Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY
|
November 1, 2011 |
|
SANJIT SARKAR Vs. STATE OF WEST BENGAL
|
May 18, 2011 |
|
SANJIV JAJODIA Vs. ANANTA KUMAR SETHI
|
September 26, 2011 |
|
SANJOY BARUA Vs. SARMISTHA BARUA
|
February 28, 2011 |
|
SANJOY DUTTA & ORS Vs. MANIKLAL KHAN
|
September 5, 2011 |
|
SANJOY GHOSH Vs. ARUN BARAN GHOSH
|
August 16, 2011 |
|
SANJOY SADHUKHAN Vs. AGNIMITRA SADHUKHAN
|
November 15, 2011 |
|
SANKAR CHAKRABORTY Vs. CHITTORANJAN DUTTA
|
August 12, 2011 |
|
SANKAR CHANDRA SAHA Vs. BADAL KRISHNA PAL
|
May 20, 2011 |
|
SANKAR GHOSH Vs. FOOD CORPORATION OF INDIA
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September 16, 2011 |
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SANKAR PRODHAN Vs. STATE OF WEST BENGAL
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September 21, 2011 |
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SANKAR SUDHA PAL Vs. STATE
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September 22, 2011 |
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SANNYASI CHARAN KAYAL Vs. STATE OF WEST BENGAL
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September 15, 2011 |
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SANTA HAZRA Vs. BASANTI GHOSH
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December 23, 2011 |
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SANTANA BANERJEE Vs. SUSANTA KUMAR BANERJEE
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August 24, 2011 |
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SANTANU BASAK Vs. APARAJITA BASAK
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May 5, 2011 |
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SANTI BANERJEE Vs. DURGARANI CHAKRABORTY
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January 27, 2011 |
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SANTOSH BARMAN Vs. STATE OF WEST BENGAL
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March 3, 2011 |
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SANTOSH GHOSH Vs. STATE OF WEST BENGAL
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February 3, 2011 |
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SANTOSH PARAMANIK AND OTHERS Vs. STATE
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August 16, 2011 |
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SANTRA PUBLICATION Vs. JIBESH GUHA
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December 22, 2011 |
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SANTWANA CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS
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January 17, 2011 |
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SANWAR ALI Vs. ANJALI SINGHA
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January 18, 2011 |
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SAPTARSHI DEY Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LTD & ORS
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February 17, 2011 |
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SARAJ KANTI GHORUI Vs. SHASHADHAR GHATA
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August 24, 2011 |
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SARAJIT CHATTOPADHYAY ALIAS CHATTERJEE Vs. DILIP MANDAL
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March 8, 2011 |
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SARALABALA GOSWAMI Vs. STATE OF WEST BENGAL
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February 15, 2011 |
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SARASWATI BARMAN Vs. STATE OF WEST BENGAL
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January 19, 2011 |
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SARASWATI MONDAL Vs. STATE OF WEST BENGAL
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June 30, 2011 |
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SARASWATI RAI Vs. UNION OF INDIA
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May 4, 2011 |
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SARITA BATURA Vs. NAVIN SHAH & ANR.
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November 2, 2011 |
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SAROJ KUMAR MAITY Vs. STATE OF WEST BENGAL
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July 19, 2011 |
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SAROJ KUMAR MISHRA Vs. STATE OF WEST BENGAL & ORS
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April 26, 2011 |
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SAROJ MOHAN PATI Vs. STATE OF WEST BENGAL
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June 24, 2011 |
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SASANKA SEKHAR BHOWMIC Vs. MEGHNATH TANTI
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August 2, 2011 |
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SATISH KUMAR JHUNJHUNWALA Vs. STATE OF WEST BENGAL
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September 12, 2011 |
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SATYABRATA CHAKRABORTI Vs. UNION OF INDIA
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January 7, 2011 |
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SATYENDRA KUMAR MOOKHERJEE Vs. ALOKE KUMAR BOSE
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July 22, 2011 |
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SATYENDRA NARAYAN BANERJEE Vs. PUBALI BANERJEE
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December 16, 2011 |
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SAYEDABAD TEA COMPANY LTD Vs. UNION OF INDIA
|
May 17, 2011 |
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SAYERA BANU Vs. STATE OF WEST BENGAL
|
August 18, 2011 |
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SECRETARY KRISHNAPUR JADHUNATH MADHAB CHANDRA HIGH SCHOOL Vs. STATE OF WEST BENGAL
|
March 1, 2011 |
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SECRETARY KRISHNAPUR JADHUNATH MADHAB CHANDRA HIGH SCHOOL Vs. STATE OF WEST BENGAL
|
March 31, 2011 |
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SECRETARY W B S E B Vs. BIKASH CHANDRA DAS
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September 22, 2011 |
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SEEMA BEGUM Vs. MARIUM BIBI
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February 14, 2011 |
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SEKH ABDUL SOBUR Vs. STATE OF WEST BENGAL
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January 17, 2011 |
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SEKHAR NASKAR Vs. STATE OF WEST BENGAL
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January 11, 2011 |
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SEKHAR RANJAN BISWAS Vs. NABANITA BISWAS
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September 16, 2011 |
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SEKHAR RAY Vs. STATE OF WEST BENGAL
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July 1, 2011 |
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SERAJUL SK. AND OTHERS Vs. STATE
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November 17, 2011 |
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SESA INTERNATIONAL LIMITED Vs. STEMCOR U K LIMITED
|
May 5, 2011 |
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SHAKUNTALA SHARMA Vs. MAHESHWARI DEVI
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December 23, 2011 |
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SHALIMAR PAINTS LIMITED Vs. FIRST INDUSTRIAL TRIBUNAL
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May 17, 2011 |
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SHAMIT RUDRA Vs. STATE OF WEST BENGAL
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May 13, 2011 |
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SHANKAR CHANDRA BERA Vs. NEW INDIA ASSURANCE COMPANY LTD
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April 12, 2011 |
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SHANKAR MENON Vs. STATE OF WEST BENGAL
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July 14, 2011 |
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SHANTA MUKHOPADHYAY ALIAS MUKHERJEE Vs. RAMESH CHANDRA BASAK
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September 21, 2011 |
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SHANTANU CONSUL Vs. GARIMA SINGH
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March 30, 2011 |
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SHARMILA SINHA CHOWEDHURY Vs. UNIVERSITY OF BURDWAN
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September 22, 2011 |
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SHARMISTHA CHAKRABORTI NEE CHATTERJEE Vs. SITAL CHAKRABARTI @ CHAKRABORTY
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November 8, 2011 |
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SHAW WALLACE DISTILLERIES LTD Vs. STATE OF WEST BENGAL
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September 9, 2011 |
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SHAYAMA PROSAD MUKHERJEE Vs. THE UNION OF INDIA & ORS.
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March 24, 2011 |
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SHEFALI TALI Vs. NATIONAL INSURANCE CO LTD
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June 6, 2011 |
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SHELLEY BHATTACHARYA Vs. VASVA BHARATI UNIVERSITY
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December 13, 2011 |
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SHIB SHANKAR PAN Vs. THE STATE OF WEST BENGAL & ORS
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November 22, 2011 |
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SHIBA BRATA KABIRAJ Vs. SUJIT KUMAR NANDY
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January 21, 2011 |
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SHIBANANDA CHATTERJEE Vs. SUKUMAR PANJA
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June 30, 2011 |
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SHIBANI BAIRAGYA Vs. ORIENTAL INSURANCE COMPANY LTD
|
March 9, 2011 |
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SHIBRAM BHOWMIK Vs. STATE OF WEST BENGAL
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May 20, 2011 |
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SHILPA LOHIA MODI Vs. WEST BENGAL HUMAN RIGHTS COMMISSION
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November 23, 2011 |
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SHIN SATELLITE PUBLIC COMPANY LIMITED Vs. ATN INTERNATIONAL LIMITED
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July 29, 2011 |
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SHIPRA CHATTERJEE Vs. UNION OF INDIA
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May 16, 2011 |
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SHIV SANKAR LOHIA Vs. SALES TAX OFFICER, JORABAZAR CHARGE, KOLKATA AND OTHERS
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May 6, 2011 |
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SHRABANI MONDAL Vs. STATE OF WEST BENGAL
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January 7, 2011 |
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SHREE ISSWAR BENODE BEHARY Vs. KOLKATA MUNICIPAL CORPORATION
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December 23, 2011 |
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SHREE KRISHNA APARTMENT PRIVATE LIMITED Vs. U K DEVELOPERS PRIVATE LIMITED
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June 13, 2011 |
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SHRI BHAGAT RAM Vs. COLLECTOR LAND ACQUISITION
|
December 16, 2011 |
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SHRI DIPAK SAHA Vs. MA KREENG CONSTRUCTION PVT LTD
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April 4, 2011 |
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SHRI K. CHELLAIAH Vs. SHRI SASIVARNAM
|
December 16, 2011 |
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SHRI MOHAMMED YOUSUF AND ORS. Vs. THE UNION OF INDIA (UOI) AND ORS.
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February 4, 2011 |
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SHRI N. RAMACHANDRAN PILLAI Vs. LIEUTENANT GOVERNOR
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February 2, 2011 |
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SHRI. A.R.NAGARAJAN Vs. THE DEPUTY COMMISSIONER AND OTHERS
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December 21, 2011 |
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SHRI. C. THOMAS Vs. THE A & N ADMINISTRATION AND OTHERS
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December 15, 2011 |
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SHRI. LALIT KUMAR EKKA Vs. THE LIEUTENANT GOVERNOR AND OTHERS
|
December 15, 2011 |
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SHRI. MOHAMMED QUADER Vs. THE LIEUTENANT GOVERNOR AND OTHERS
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December 19, 2011 |
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SHRI. NIRMAL KUMAR SEN Vs. THE ADDITIONAL DISTRICT MAGISTRATE AND OTHERS
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December 21, 2011 |
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SHRI. SANJAY KUMAR SINGH Vs. THE ADMINISTRATOR AND OTHERS
|
December 21, 2011 |
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SHRIDHAR ISSAR Vs. BHARNOBARI TEA AND INDUSTRIES LTD
|
December 9, 2011 |
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SHRIMATI GITA MAJUMDAR Vs. AJOY KUMAR GHOSH
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December 13, 2011 |
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SHRIMATIMITALI JANA Vs. KAMDEVNAGAR BISWANATH BALIKA VIDYALAYA
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December 21, 2011 |
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SHUJAUDDIN MOHAMMED KAISER Vs. KOLKATA MUNICIPAL CORPORTION
|
May 18, 2011 |
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SHYAM KUTIR RESIDENCY OWNER Vs. BLUECHIP ESTATES AND INVEST PVT LTD
|
July 4, 2011 |
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SHYAM SUNDAR GUPTA Vs. MIRA DEVI GUPTA
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April 6, 2011 |
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SHYAMAL ACHARYA Vs. STATE OF WEST BENGAL
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March 25, 2011 |
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SHYAMAL GHOSH Vs. KNSHNAGAR MUNICIPALITY
|
June 9, 2011 |
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SHYAMAL KUMAR BOSE Vs. SENIOR REGIONAL MANAGER
|
December 7, 2011 |
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SHYAMAL KUMAR DAS Vs. SANJOY CHOWDHURY
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September 21, 2011 |
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SHYAMAL KUMAR MONDAL Vs. STATE OF WEST BENGAL
|
April 29, 2011 |
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SHYAMAL MONDAL @ SHYAMAL KUMAR MONDAL Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO LTD
|
August 16, 2011 |
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SHYAMAL MUKHERJEE Vs. STATE OF WEST BENGAL
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May 20, 2011 |
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SHYAMAL SAHA ALIAS SHYAMLAL Vs. STATE OF WEST BENGAL
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August 10, 2011 |
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SHYAMALI GHOSH Vs. SWAPNA PALIT
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June 14, 2011 |
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SHYAMLAL KUMAR Vs. SUSHILA BALA SARDAR
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February 22, 2011 |
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SIBA PRASAD CHAKRABORTY Vs. NATIONAL INSURANCE CORPORATION OF INDIA
|
August 3, 2011 |
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SIBA PRASAD SAHA Vs. GOURANGA MOHAN SAHA
|
June 14, 2011 |
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SIBANI PURKAYASTHA Vs. INDRAJIT MITRA
|
December 13, 2011 |
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SIBANI PURKAYASTHA Vs. INDRAJIT MITRA
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December 1, 2011 |
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SIBANI RAKSHIT Vs. KEYA DEY
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July 27, 2011 |
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SIDDHARTH BANTHIA Vs. STATE OF WEST BENGAL
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August 29, 2011 |
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SIDDHI VINAYAK INDUSTRIES PVT LTD Vs. MAHESH GOYAL
|
September 5, 2011 |
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SIKHA BHATTACHARYYA Vs. SOMNATH BHATTACHARYYA
|
May 19, 2011 |
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SILPITA CHAKRABORTY Vs. STATE OF WEST BENGAL
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September 21, 2011 |
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SIMPLEX INFRASTRUCTURES LIMITED Vs. REGISTRAR OF COMPANIES WEST BENGAL
|
April 5, 2011 |
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SINGHAL ENTERPRISES PRIVATE LTD Vs. PARMANAND AGARWAL
|
January 17, 2011 |
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SIPRA BHATTACHARYA Vs. STATE OF WEST BENGAL
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March 7, 2011 |
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SIRAJUL ISLAM Vs. EKRAM SHEIKH
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March 8, 2011 |
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SISIR KUMAR ADAK Vs. AMITAVA SINGHA
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June 22, 2011 |
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SITA RAM SHAW Vs. RADHESHYAM SHAW
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August 23, 2011 |
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SITARAM PODDAR Vs. SRI BHAGIRATH CHOUDHARY
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March 31, 2011 |
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SK AKRAM ALI Vs. DEPUTY CHAIRMAN, HALDIA DOCK COMPLEX
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July 19, 2011 |
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SK ASRAF ALI AND ORS Vs. STATE OF WEST BENGAL & ORS
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November 3, 2011 |
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SK JALAL Vs. STATE OF WEST BENGAL
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January 25, 2011 |
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SK NAJIR HOSSAIN Vs. NAJRUL KHAN
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January 25, 2011 |
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SK NOOR ISLAM & ANR Vs. VASANT KUMAR JIWRAJ THAKAR & ORS
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January 27, 2011 |
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SK QUMRU ALAM Vs. KOLKATA MUNICIPAL CORPORATION
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February 15, 2011 |
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SK RAJU Vs. ASIT KUMAR DE
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January 5, 2011 |
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SK. HAYAT BOX AND ORS. Vs. SUSHIL CHANDRA NARAYA CHOWDHURY AND ORS.
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March 24, 2011 |
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SK. PEAR ALI Vs. SERAJUN NEHAR AND ANOTHER
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February 23, 2011 |
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SK. SAJID HOSSAIN Vs. M/S. GENERAL INDUSTRIES CORPORATION & OTHERS
|
April 29, 2011 |
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SMRITI KEDIA Vs. UNION OF INDIA
|
April 8, 2011 |
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SMT ZARINA BEGUM Vs. SHRI ARJUN SINGH
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January 25, 2011 |
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SMT. ANIMA DHAR AND ORS. Vs. SRI BANSHI DAR GHOSH
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March 15, 2011 |
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SMT. ASGARI BEGUM Vs. LIEUTENANT GOVERNOR
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February 2, 2011 |
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SMT. ASHOKA DHAR & ANR. Vs. RAMESH CHANDRA DHAR & ORS.
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August 19, 2011 |
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SMT. HALSI DEVI SHARMA & ORS. Vs. KOLKATA MUNICIPAL CORPORATION. & ORS.
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November 22, 2011 |
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SMT. JOSI MANDI AND ORS. Vs. THE NEW INDIA ASSURANCE COMPANY LTD.
|
July 21, 2011 |
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SMT. KRISHNA DAS Vs. SANTANA MODAK AND ANR.
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January 12, 2011 |
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SMT. PAPIA BHATTACHARYA Vs. THE STATE OF WEST BENGAL AND ORS.
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May 4, 2011 |
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SMT. PARUL RANI DEBI AND ORS. Vs. SRI ASHOKE KUMAR CHATTERJEE AND ORS.
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August 17, 2011 |
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SMT. PRAMILA DEY Vs. THE STATE OF WEST BENGAL AND ORS.
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August 26, 2011 |
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SMT. RATNA SAHA Vs. THE STATE OF WEST BENGAL & ORS.
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December 19, 2011 |
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SMT. SARASWATI SINHA AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
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May 5, 2011 |
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SNEHANSHU SEKHAR BHATTACHARJEE Vs. STATE OF WEST BENGAL
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June 28, 2011 |
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SNOW VIEW PROPERTIES LTD Vs. BANK OF BARODA
|
February 17, 2011 |
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SOMA BANDOPADHYAY Vs. UNIVERSITY OF CALCUTTA
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September 22, 2011 |
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SOMA MAJUMDER Vs. STATE OF WEST BENGAL
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May 11, 2011 |
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SOMA SARKAR Vs. BISWANATH BAL
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January 17, 2011 |
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SOMA SARMA HALDER Vs. SRI BASUDEB HALDER
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May 17, 2011 |
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SOMENATH BASU Vs. STEEL AUTHORITY OF INDIA LTD
|
January 21, 2011 |
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SOMNATH BHATTACHARJEE Vs. STATE OF WEST BENGAL
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August 2, 2011 |
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SOMNATH SHAW Vs. GOUTAM KUMAR GHOSH & ANR
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April 26, 2011 |
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SONA ACHARJEE Vs. STATE OF WEST BENGAL
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July 29, 2011 |
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SONALI DUTTA Vs. UNION OF INDIA & ORS
|
August 18, 2011 |
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SOUMEN BHATTACHARJEE Vs. PARAMITA BHATTACHARJEE (GANGULY)
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March 29, 2011 |
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SOUMEN DEY Vs. STATE OF WEST BENGAL
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June 24, 2011 |
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SOUMIK DANDAPATH Vs. STATE OF WEST BENGAL
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August 25, 2011 |
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SOUMITRA GOSWAMI Vs. SWAPAN CHOWDHURY
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May 11, 2011 |
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SOUTH ASIAN PETROCHEM LIMITED Vs. REGISTRAR OF COMPANIES WEST BENGAL
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April 5, 2011 |
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SOUTHERN CARGO AND LOGISTICS Vs. UNION OF INDIA
|
March 15, 2011 |
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SOVA RANI BHAKAT Vs. SEFALI CHAKRABORTY
|
January 3, 2011 |
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SRABAN KUMAR CHOUDHURY Vs. STATE OF WEST BENGAL
|
March 10, 2011 |
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SRABAN KUMAR CHOUDHURY Vs. STATE
|
February 28, 2011 |
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SRABANI ROY Vs. STATE OF WEST BENGAL
|
January 25, 2011 |
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SREE BALAJEE SEVA SAMITY Vs. SUNIL KUMAR GOYAL
|
February 15, 2011 |
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SREE SREE ISWAR GOPAL JEW THAKUR AND SREE SREE ISWAR MANASAMATA THAKURANI Vs. RITA MANNA
|
January 19, 2011 |
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SREEJAN DAS Vs. STSTE OF WEST BENGAL
|
May 17, 2011 |
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SREI EQUIPMENT FINANCE PRIVATE LIMITED Vs. KHYODA APIK
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May 20, 2011 |
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SREI EQUIPMENT FINANCE PVT LTD Vs. SHRIDHAR JAYKRISHNA PANDEY
|
June 13, 2011 |
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SRI AMAR NATH AGARWAL Vs. DR. KANCHAN DE
|
August 24, 2011 |
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SRI AMARENDRA KUMAR BHATTACHARJEE Vs. REKHA BHATTACHARJEE
|
August 19, 2011 |
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SRI ARBIND KUMAR YADAV Vs. THE STATE OF WEST BENGAL AND ORS.
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June 29, 2011 |
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SRI BHABANI PRASAD BASU Vs. HARI DASI PAUL
|
August 19, 2011 |
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SRI BIJIT KUMAR BASU AND ORS. Vs. DR. SUKUMAR GHOSH
|
August 2, 2011 |
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SRI BIMAL CHANDRA MONDAL Vs. SRI PANCHANAN MONDAL
|
August 19, 2011 |
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SRI BINOD KUMAR TOPPO Vs. STATE OF WEST BENGAL
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June 17, 2011 |
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SRI CHITTARANJAN CHOWDHURY Vs. SRI DILIP KUMAR GHOSH
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August 16, 2011 |
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SRI DEBASISH CHAKRABORTY Vs. SRI DEBASISH SAMANTA AND ORS
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August 17, 2011 |
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SRI DEBI PRASAD BANERJEE Vs. STATE OF WEST BENGAL
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September 29, 2011 |
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SRI DILIP KUMAR HALDER Vs. SMT. MIRA HALDER & OTHERS
|
April 12, 2011 |
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SRI GANGARAM RANA Vs. KALPANA RANA
|
February 1, 2011 |
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SRI GOPAL BHATTACHARJEE Vs. SRI DWIJEN KUMAR ROY AND ANOTHER
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November 30, 2011 |
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SRI HARI KRISHAN AGARWAL Vs. THE STATE OF WEST BENGAL & ORS.
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December 14, 2011 |
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SRI KANAI LAL DEY Vs. SRI NEMAI CHANDRA DEY
|
July 20, 2011 |
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SRI KASHINATH KUNDU Vs. SRI DEBASHIS BHATTACHARJEE
|
April 7, 2011 |
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SRI KESHOB CHANDRA DAKSHY Vs. STATE OF WEST BENGAL
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September 28, 2011 |
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SRI KINKAR CHANDRA HALDER Vs. MONDODARI MONDAL
|
September 15, 2011 |
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SRI MOHANLAL MANNA Vs. SRI LAKSHMI PRASAD SHAW
|
November 30, 2011 |
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SRI MRINMOY SI Vs. PAPIYA SI
|
March 8, 2011 |
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SRI MRITYUNJOY PRODHAN Vs. STATE
|
May 3, 2011 |
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SRI NANDAKISHORE BIRAHIWALLA Vs. KUSHIRAM AGARWALLA
|
July 1, 2011 |
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SRI NANI KUNDU Vs. BANI BHADRA
|
April 8, 2011 |
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SRI NIMAI MAYRA Vs. SRI PRADIP KUMAR SARKAR
|
April 13, 2011 |
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SRI NIRODE BARAN GHOSH Vs. SMT. DEB RANI MONDAL AND ANR.
|
August 16, 2011 |
|
SRI PANKAJ ROY Vs. RATNABALI GHOSH
|
January 11, 2011 |
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SRI PARBATI CHORONE ROQUITTE Vs. SRI ANIL CHORONE ROQUITTEE
|
August 1, 2011 |
|
SRI PRAHLLAD DUTTA Vs. STATE OF WEST BENGAL
|
March 8, 2011 |
|
SRI RAM BRIKSHA SINGH Vs. STATE OF WEST BENGAL
|
May 10, 2011 |
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SRI RAM PROSAD KUNDU Vs. SRI ARUNANGSHU KUNDU
|
September 29, 2011 |
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SRI RAMAPADA SHAW Vs. STATE OF WEST BENGAL
|
August 16, 2011 |
|
SRI SAMBHU NATH MANNA Vs. SUSAMA MANNA
|
August 11, 2011 |
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SRI SAMUDRAGUPTA CHOUDHURY Vs. NEW INDIA ASSURANCE COMPANY
|
March 28, 2011 |
|
SRI SATYAGOPAL MISHRA Vs. STATE OF WEST BENGAL
|
April 20, 2011 |
|
SRI SHYAM SUNDAR BERIWALA Vs. BHAJANLAL SAJJAN KUMAR
|
August 29, 2011 |
|
SRI SUBHASISH DEB Vs. STATE OF WEST BENGAL
|
January 27, 2011 |
|
SRI SUBRATA MUKHERJEE Vs. SMT. BISHAKHA DAS
|
April 5, 2011 |
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SRI SUDHINDRA LAL BARUA Vs. SRI HARI GOBINDA JHUNJHUNWALLA
|
August 18, 2011 |
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SRI SUJIT RANJAN SAHA Vs. SOM PROKASH SINGH
|
July 13, 2011 |
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SRI SUNIL KUMAR MASKARA Vs. SRI JATINDRA NATH DAS
|
August 12, 2011 |
|
SRI SUNIL SAWANT Vs. STATE OF WEST BENGAL
|
March 10, 2011 |
|
SRI SUNIRMAL BALO Vs. THE STATE OF WEST BENGAL & OTHERS.
|
April 29, 2011 |
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SRI SUSANTA GHOSH Vs. STATE OF WEST BENGAL
|
July 18, 2011 |
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SRI TAPAN GHOSH Vs. STATE OF WEST BENGAL
|
June 15, 2011 |
|
SRIBAS CHANDRA BISWAS Vs. JIBAN KRISHNA BISWAS
|
July 4, 2011 |
|
SRIKUMAR MENON Vs. REGISTRAR OF COMPANIES
|
April 26, 2011 |
|
SRILA BHAKTI SUNDAR GOVINDA DEV GOSWAMI MAHARAJ Vs. STATE
|
February 25, 2011 |
|
SRIMATTYA MIRA MITRA Vs. DIVISIONAL FOREST OFFICER
|
August 19, 2011 |
|
SRIMATYA PARI RANI DAS Vs. SRI RANJIT DAS
|
September 15, 2011 |
|
SRIRAM SHAW Vs. STATE OF WEST BENGAL
|
June 16, 2011 |
|
SRISTIDHAR GHOSH Vs. KHADIM CHANDRA GHOSH ALIAS SUNIL GHOSH
|
January 20, 2011 |
|
SRMB SRIJAN LIMITED Vs. TRIBENI INDUSTRIES PRIVATE LIMITED
|
July 8, 2011 |
|
SRRAK REIPL JV Vs. UNION OF INDIA
|
January 19, 2011 |
|
ST JOSEPH AND MARYS SCHOOL Vs. SRI PRABAL KUMAR KUNDU
|
September 6, 2011 |
|
ST TERESAS SCHOOL Vs. DISTRICT CONSUMER REDRESSAL FORUM
|
March 31, 2011 |
|
STATE OF WEST BENGAL Vs. HANNAN SK
|
April 8, 2011 |
|
STATE OF WEST BENGAL Vs. MANOTOSH
|
May 3, 2011 |
|
STATE OF WEST BENGAL Vs. INDIAN JUTE MILLS ASSOCIATION
|
March 11, 2011 |
|
STATE OF WEST BENGAL Vs. DILIP KUMAR ROY
|
March 25, 2011 |
|
STATE OF WEST BENGAL Vs. AFCON INFRASTRUCTURE LTD
|
January 6, 2011 |
|
STATE OF WEST BENGAL Vs. J S INDUSTRIES
|
January 21, 2011 |
|
STATE OF WEST BENGAL Vs. NITISH SAHA
|
January 25, 2011 |
|
STATE OF WEST BENGAL Vs. SASTI KUMAR CHOWDHURY
|
January 21, 2011 |
|
STATE OF WEST BENGAL Vs. SUPREME INDUSTRIES LIMITED
|
February 4, 2011 |
|
STATE OF WEST BENGAL Vs. H V LOW AND COMPANY PRIVATE LIMITED
|
June 29, 2011 |
|
STATE OF WEST BENGAL Vs. BABAR ALI MONDAL
|
July 11, 2011 |
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STATE OF WEST BENGAL Vs. SABITA MONDAL
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June 17, 2011 |
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STATE OF WEST BENGAL Vs. BISWAMBHAR BASU
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May 19, 2011 |
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STATE OF WEST BENGAL Vs. ELECTRO INFOTECH PVT LTD
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May 19, 2011 |
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STATE OF WEST BENGAL Vs. RAIGANJFLOUR MILL PVT LTD
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May 19, 2011 |
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STATE OF WEST BENGAL Vs. NANDA BAURI
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August 3, 2011 |
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STATE OF WEST BENGAL Vs. RATAN CHANDRA BERA
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September 1, 2011 |
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STATE OF WEST BENGAL Vs. SWAMI SADANANDA
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September 22, 2011 |
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STATE OF WEST BENGAL Vs. SWAPAN KR DINDA
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September 28, 2011 |
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STATE OF WEST BENGAL Vs. BISWANATH BHATTACHARYA
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December 1, 2011 |
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STATE OF WEST BENGAL Vs. SIKHA NANDI
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April 11, 2011 |
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STATE OF WEST BENGAL Vs. K BANRJEE
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December 7, 2011 |
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STATE OF WEST BENGAL Vs. BHOLANATH MONDAL
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November 23, 2011 |
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STATE OF WEST BENGAL Vs. SARANAN KHANDA
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August 5, 2011 |
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STATE OF WEST BENGAL PUBLIC WORKS DEPARTMENT Vs. AFCONS INFRASTRUCTURE LTD
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September 22, 2011 |
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STATESMAN LTD Vs. FIRST INDUSTRIAL TRIBULNAL
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May 19, 2011 |
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STATION MANAGER PANSKURA GROUP ELECTRIC SUPPLY Vs. ARABINDA CHAKRABORTY
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June 16, 2011 |
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STATUS HOME AND ENCLAVES P LTD Vs. COMMISSIONER OF INCOME TAX
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August 12, 2011 |
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STEEL PRODUCTS LTD Vs. SAVITA RANI AGARWAL
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November 29, 2011 |
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STEEL SINGAPORE TRADING PVT LTD Vs. BHUSHAN POWER AND STEEL LTD
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January 21, 2011 |
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STEELCO SYNDICATE Vs. SASHI PRASAD GOENKA
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March 1, 2011 |
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STEWART HOLL INDIA LTD Vs. COMMISSIONER OF INCOME TAX
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July 13, 2011 |
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SUBAL CHANDRA GIRI Vs. PANCHANAN JANA
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August 16, 2011 |
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SUBAL KUMAR DEY AND ANR. Vs. ROSE VALLEY CHAIN MARKETING SYSTEMS AND ORS.
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April 19, 2011 |
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SUBAL ROY ALIAS FEDAR Vs. STATE OF WEST BENGAL
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June 7, 2011 |
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SUBHADIP LASKAR Vs. SANJUKTA LASKAR
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May 10, 2011 |
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SUBHADRA HALDER AND ORS Vs. UNION OF INDIA AND ORS
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December 13, 2011 |
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SUBHAS CHANDRA BANIK Vs. STATE OF WEST BENGAL
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May 19, 2011 |
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SUBHAS CHANDRA DAS Vs. WEST BENGAL MEDICAL COUNCIL
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August 25, 2011 |
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SUBHAS CHANDRA MITRA Vs. STATE OF WEST BENGAL
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June 24, 2011 |
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SUBHAS CHANDRA SIL Vs. SUMIK SIL
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February 10, 2011 |
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SUBHAS SARDAR Vs. STATE OF WEST BENGAL
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January 25, 2011 |
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SUBHASH CHANDRA AGARWAL Vs. STATE OF WEST BENGAL & ORS
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October 10, 2011 |
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SUBHASIS DAS Vs. W B STATE UNIVERSITY OF HEALTH SCIENCES
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April 19, 2011 |
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SUBHASIS DUTTA Vs. VISVA BHARATI UNIVERCITY
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August 10, 2011 |
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SUBHRA SINHA ROY Vs. IMAN KALYAN DEY
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May 20, 2011 |
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SUBID BHAGAT Vs. STATE OF WEST BENGAL
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May 6, 2011 |
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SUBIMAL CHAKRABORTY Vs. SURJYA KUMAR MAITY
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January 5, 2011 |
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SUBIR KUMAR BASU Vs. STATE OF WEST BENGAL
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May 6, 2011 |
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SUBOL CHANDRA MONDAL Vs. NITAI CHANDARA MONDAL
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June 8, 2011 |
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SUBRATA GHOSH Vs. STATE OF WEST BENGAL
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January 25, 2011 |
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SUBRATA KR ROY Vs. SAMIR KR BANERJEE
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January 19, 2011 |
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SUBRATA MUKHERJEE Vs. BISHAKHA DAS
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December 8, 2011 |
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SUDARSHAN PATRA Vs. STATE OF WEST BENGAL
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September 12, 2011 |
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SUDEB MUKHERJEE Vs. ASSISTANT ENGINEER
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August 16, 2011 |
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SUDHANGSHU SEKHAR MAITY Vs. SANTI GOPAL JANA
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April 5, 2011 |
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SUDHIR DAS Vs. RAMESH CHANDRA DAS
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November 11, 2011 |
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SUDIP ROY Vs. STATE OF WEST BENGAL
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May 6, 2011 |
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SUDIPTA DAS Vs. JISHNU GHOSH @ SUJOY GHOSH
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June 23, 2011 |
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SUDIPTA TRADERS PVT LTD Vs. OFFICIAL LIQUIDATOR
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March 22, 2011 |
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SUJAN KUMAR UKIL Vs. UNION OF INDI
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December 14, 2011 |
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SUJIT GHOSH Vs. STATE OF WEST BENGAL & ORS
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December 8, 2011 |
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SUJIT KUMAR DUTTA Vs. STATE OF WEST BENGAL
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March 29, 2011 |
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SUJIT KUMAR NANDI Vs. RAMAKRISHNA MISSION SEVA PRATISTHAN ALIAS SISHUMANGAL HOSPITAL
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September 7, 2011 |
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SUJIT KUMAR PAUL Vs. SUBODH KUMAR PAUL
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February 28, 2011 |
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SUJIT RANJAN SAHA & ANR Vs. SOM PROKASH SINGH
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July 13, 2011 |
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SUKANTA MUKHOPADHYA Vs. STATE OF WEST BENGAL
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May 17, 2011 |
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SUKARJAN BIBI Vs. NUR MOHAMMAD
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January 21, 2011 |
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SUKHENDU PRADHAN Vs. STATE OF WEST BENGAL
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January 6, 2011 |
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SUKHNATH MUDI Vs. SATISH CHANDRA MAHATA
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August 30, 2011 |
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SUKRO MUNDA Vs. NATIONAL INSURANCE COMPANY LTD
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June 20, 2011 |
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SUKTI GUPTA Vs. AMIT SEN
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August 4, 2011 |
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SUKTI SANYAL Vs. OFFICE TRUSTEE OF GOVT OF WEST BENGAL
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January 25, 2011 |
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SUKUL MURMU Vs. STATE OF WEST BENGAL
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July 1, 2011 |
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SUKUMAR CHOWDHURY AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
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November 22, 2011 |
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SUKUMAR HAZRA Vs. STATE OF WEST BENGAL & ORS
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March 3, 2011 |
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SUKUMAR HAZRA Vs. STATE OF WEST BENGAL
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March 23, 2011 |
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SUKUMAR SARKAR Vs. STATE OF WEST BENGAL
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September 28, 2011 |
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SULTAN AHAMED Vs. MD ASGAR KHAN
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May 19, 2011 |
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SULTAN AHMED MULLICK Vs. MEHRAJ MULLICK
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July 8, 2011 |
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SULTAN ALI Vs. STATE OF WEST BENGAL
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March 11, 2011 |
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SUMAN KUMAR SHAH Vs. UNION OF INDIA
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September 14, 2011 |
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SUMANTA NIYOGI AND ORS Vs. STATE OF WEST BENGAL & ORS
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November 16, 2011 |
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SUMIA SULTANA Vs. STATE OF WEST BENGAL
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September 1, 2011 |
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SUMIT MAJUMDER Vs. STATE OF WEST BENGAL
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December 1, 2011 |
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February 17, 2011 |
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SUMITA CHAKRABORTY Vs. SRI AMIT KUMAR BANERJEE
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August 30, 2011 |
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SUMITA DUTTA Vs. STATE OF WEST BENGAL & ORS
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December 13, 2011 |
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SUMITA GUPTA Vs. SRI KISHOLAY GUPTA
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January 21, 2011 |
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SUMITAVA MITRA Vs. RITA MENON
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July 5, 2011 |
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SUMITRA MUKHERJEE Vs. DIRECTOR OF LOCAL BODIES, WEST BENGAL
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November 29, 2011 |
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SUNDARBAN SUPPLY CENTRE Vs. STATE OF WEST BENGAL
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March 7, 2011 |
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SUNIL AGARWAL Vs. LIC HOUSING FINANCE LTD.
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May 5, 2011 |
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SUNIL BISWAS ALIAS AMAR Vs. STATE OF WEST BENGAL
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March 31, 2011 |
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SUNIL KUMAR BANERJEE Vs. FELU RAM GUIN
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November 15, 2011 |
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SUNIL KUMAR GHOSE Vs. SMT. SUNITA ROJA AND ORS. BEING LEGAL HEIRS AND REPRESENTATIVES OF AMAR CHAND @ CHANDAN ROJA
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March 17, 2011 |
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SUNIL KUMAR MUKHERJEE Vs. KRISHNA KUMAR BHATTACHARYA
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July 29, 2011 |
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SUNIL KUMAR SATPATHY Vs. THE STATE OF WEST BENGAL AND ORS.
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April 26, 2011 |
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SUNRAJ SOFTWARE PVT LTD Vs. STATE OF WEST BENGAL
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April 5, 2011 |
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SUPHAL CHANDRA MONDAL Vs. UNION OF INDIA
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December 20, 2011 |
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SUPROVA BASU Vs. COLONEL MOHIT MAHALANOBIS
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May 18, 2011 |
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SURAJ SK @ MIR ATAUR RAHAMAN Vs. STATE OF WEST BENGAL
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October 13, 2011 |
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SURAJIT ADAK Vs. C E S C LIMITED
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January 6, 2011 |
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SURAJIT BALA Vs. STATE OF WEST BENGAL
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May 10, 2011 |
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SURAJIT MAZUMDAR Vs. MARJORIE MAZUMDAR
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February 17, 2011 |
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SURAJMALL LALCHAND Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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August 12, 2011 |
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SURANJAN GURIA Vs. BIBI RANI JENA
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August 10, 2011 |
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SURENDRA NATH KAIRI Vs. UNION OF INDIA
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June 14, 2011 |
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SURESH CHANDRA MENON Vs. STATE OF WEST BENGAL & ORS
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November 14, 2011 |
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SURESH CHANDRA SEN Vs. ZOOM HEALTH CARE
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August 3, 2011 |
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SURESH HALDER Vs. HASI RANI DEB
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January 13, 2011 |
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SURESH KUMAR RUNGTA Vs. ROADCO INDIA PRIVATE LIMITED
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September 22, 2011 |
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SURESH PODDAR Vs. STATE OF WEST BENGAL
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January 25, 2011 |
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SUROMA NASKAR Vs. STATE OF WEST BENGAL
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January 11, 2011 |
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SUSANTA CHATTERJEE Vs. STATE OF WEST BENGAL
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August 26, 2011 |
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SUSHANT PAL ALIAS SUSANTA KUMAR PAL Vs. UNION OF INDIA
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May 2, 2011 |
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SUSHANTA ROY Vs. SHYAMAL KANTI BANDOPADHYAY
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January 21, 2011 |
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SUSHIL KUMAR BISWAS Vs. STATE OF WEST BENGAL
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February 25, 2011 |
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SUSHIL KUMAR BISWAS Vs. STATE OF WEST BENGAL
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March 17, 2011 |
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SUSHIL KUMAR JHUNJHUNWALA Vs. J M CHOWDHARY
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February 22, 2011 |
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SUSHMA SINGH Vs. RABINDRA SINGH
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January 19, 2011 |
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SUSTAINABLE EMS LLC Vs. LEE HARRIS POMEROY
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January 25, 2011 |
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SUTAPA MONDAL Vs. SWAPAN KUMAR KARMAKAR
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May 16, 2011 |
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SWADESH GHOSH Vs. CESC LIMITED
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December 1, 2011 |
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SWAPAN HALDAR Vs. INDIAN OIL CORPORATION LIMITED
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September 22, 2011 |
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SWAPAN KR DAS Vs. ADITI DAS
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August 16, 2011 |
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SWAPAN KUMAR DEY Vs. SMT. ARATI NANDY
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November 28, 2011 |
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SWAPAN KUMAR DEY Vs. JAYITA
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September 20, 2011 |
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SWAPAN KUMAR KUNDU Vs. RADHARANI TEA AND ESTATE P. LTD.
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June 21, 2011 |
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SWAPAN KUMAR MAITY Vs. STATE OF WEST BENGAL
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December 23, 2011 |
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SWAPAN KUMAR MALLICK Vs. SOUTH BENGAL STATE TRANSPORT CORPORATION
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May 12, 2011 |
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SWAPAN KUMAR MALLICK Vs. SOUTH BENGAL STATE TRANSPORT CORPORATION
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March 2, 2011 |
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SWAPAN KUMAR PATRA Vs. HIRAK NATH SOUNT
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March 21, 2011 |
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SWAPAN KUMAR SEN Vs. ASIT KUMAR MONDAL
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November 14, 2011 |
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SWAPAN KUMAR TRIPATHY Vs. UNION OF INDIA & ORS
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December 8, 2011 |
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SWAPAN ROY Vs. SIMA SARKAR
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January 13, 2011 |
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SWAPNA GHOSH Vs. STATE OF WEST BENGAL
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August 26, 2011 |
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SWAPNA ROY Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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March 31, 2011 |
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SWARUP SIKDAR Vs. STATE OF WEST BENGAL
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August 26, 2011 |
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SYAMAL BARAN MONDAL Vs. COMMISSIONER OF INCOME TAX
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February 18, 2011 |
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SYED ABDUL RUB Vs. RASHIDA KHATOON
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August 11, 2011 |
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SYED MOSARAF HOSSAIN Vs. STATE OF WEST BENGAL
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November 30, 2011 |
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T C I FINANCE LIMITED Vs. CALCUTTA MEDICAL CENTRE LTD
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August 19, 2011 |
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T WAJITH Vs. UNION OF INDIA
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March 16, 2011 |
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TAHIRA ZAMEER @ NASIMA & ORS. Vs. SHAHANI RAHMAN @ ORS.
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November 28, 2011 |
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TANMAY GIRI AND ORS Vs. CHAIRMAN, WEST BENGAL STATE ELECTRICITY DISTRIBUTI
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November 1, 2011 |
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TANMAY MANDAL Vs. THE WEST BENGAL CENTRAL SCHOOL SERVICE COMMISSION & ORS.
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November 24, 2011 |
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TANTIA CONSTRUCTION COMPANY LTD Vs. UNION OF INDIA
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October 13, 2011 |
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TAPAN BHATTACHARYA Vs. KOLKATA MUNICIPAL CORPORATION
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February 24, 2011 |
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TAPAN DAS Vs. PERFECT ICE PRIVATE LIMITED
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August 2, 2011 |
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March 24, 2011 |
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TAPAN KUMAR DAS Vs. HIGH COURT AT CALCUTTA
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December 22, 2011 |
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TAPAN KUMAR GHANA Vs. SANKARI BALA SANTRA
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November 22, 2011 |
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TAPAN KUMAR GHOSH Vs. STATE OF WEST BENGAL
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June 27, 2011 |
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TAPAN KUMAR KUNDU Vs. STATE OF WEST BENGAL
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May 19, 2011 |
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TAPAN SAMANTA Vs. STATE OF WEST BENGAL
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December 22, 2011 |
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TAPAN SARKAR Vs. STATE OF WEST BENGAL
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March 14, 2011 |
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TAPAN TANAY HALDAR Vs. GOPAL CHANDRA HALDAR
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April 6, 2011 |
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TAPAS BHATTACHARJEE Vs. STATE OF WEST BENGAL
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July 29, 2011 |
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TAPAS CHANDRA Vs. SARJUN PRASAD SHOW
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May 2, 2011 |
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TAPAS CHATTERJEE Vs. KAKOLI CHATTERJEE
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March 15, 2011 |
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TAPAS DUTTA Vs. PRESIDENT STATE CONSUMER DISPUTES REDRESSAL COMMISSION
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September 6, 2011 |
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TAPAS DUTTA Vs. PRESIDENT, STATE CONSUMER DISPUTES REDRESSAL COMMISSION &.ANOTHER
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November 6, 2011 |
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TAPAS SIL Vs. UNION OF INDIA
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August 1, 2011 |
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TAPASI PATI (PANDA) Vs. THE STATE OF WEST BENGAL AND ORS.
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August 5, 2011 |
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TARA PROPERTIES PVT LTD Vs. UNION OF INDIA
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May 20, 2011 |
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TARA SANKAR PAL Vs. DIPALI PATRA
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January 5, 2011 |
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TARAKESWAR TEWARI Vs. RAMBAHADUR SHAW
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March 8, 2011 |
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TARJEN MONDAL Vs. PRITHIRAJ MONDAL
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July 27, 2011 |
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TARKESHWAR GIRI Vs. UNION OF INDIA
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August 25, 2011 |
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TARU SINHA ALIAS TARU Vs. STATE OF WEST BENGAL
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March 15, 2011 |
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TARUN KANTI DAS Vs. SANJOY RAY CHOWDHURY
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December 9, 2011 |
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TARUN ROY Vs. STATE OF WEST BENGAL
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August 30, 2011 |
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TATA FINANCE LIMITED Vs. MOLOY BISWAS
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September 23, 2011 |
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TATA MOTORS LIMITED Vs. STATE OF WEST BENGAL
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September 28, 2011 |
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TATA STEEL PROCESSING AND DISTRIBUTION Vs. UNIT CONSTRUCTION COMPANY PVT LTD
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December 16, 2011 |
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TATA TELE SERVICES LTD & ANR Vs. AYAN BHATTACHARYYA
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November 15, 2011 |
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TAWEE ATHOKI TAWEE Vs. STATE
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September 23, 2011 |
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TEA BOARD INDIA Vs. ITC LIMITED
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August 24, 2011 |
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TEA BOARD, INDIA Vs. ITC LIMITED
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April 20, 2011 |
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TECHNOSHOP PRIVATE LIMITED Vs. PUNJAB AND SIND BANK
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February 18, 2011 |
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TENI YADAV Vs. EASTERN COALFIELDS LTD
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March 8, 2011 |
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TENI YADAV Vs. E C L
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November 29, 2011 |
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TEXMA CO LTD Vs. UNION OF INDIA
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June 29, 2011 |
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TEXMACO LTD Vs. TIRUPATI BUILDERSTATES PVT LTD
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July 18, 2011 |
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THE AD HOC COMMITTEE OF UNION JUNIOR HIGH MADRASAH Vs. STATE OF WEST BENGAL AND ORS.
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April 5, 2011 |
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THOMAS PAPACHAN Vs. UNION OF INDIA AND OTHERS
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September 6, 2011 |
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TIDE WATER OIL CO. (INDIA) LTD. Vs. COMMISSIONER OF INCOME TAX
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November 3, 2011 |
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TILAK SARKAR Vs. STATE
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January 10, 2011 |
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TIPCO INDUSTRIES LTD Vs. STATE OF WEST BENGAL
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November 15, 2011 |
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TIRUPATI JUTE INDUSTRIES LIMITED Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
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February 4, 2011 |
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TIVOLI PARK APARTMENTS PRIVATE LIMITED Vs. OFFICIAL LIQUIDATOR
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August 25, 2011 |
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TRFI INVESTMENT PRIVATE LIMITED Vs. PISCES PORTFOLIOS PRIVATE LIMITED
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July 25, 2011 |
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TRINATH BISWAS Vs. STATE OF WEST BENGAL
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December 20, 2011 |
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TRINATH CHANDRA DAS Vs. DEBAPRASAD BHATTACHARYA
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June 8, 2011 |
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July 14, 2011 |
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TULSI BALA KHAN Vs. UNION OF INDIA AND ORS.
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December 8, 2011 |
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TULSI ROY Vs. SRI KRISHANU ROY
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April 29, 2011 |
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January 17, 2011 |
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UCO BANK Vs. JAGLAL RAM
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March 22, 2011 |
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UDAY MALIK Vs. STATE OF WEST BENGAL
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April 13, 2011 |
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UJJAL MANDAL Vs. STATE OF WEST BENGAL
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May 4, 2011 |
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UJJWAL TRAFFIN PRIVATE LTD Vs. XENITIS INFOTECH PVT LTD
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September 23, 2011 |
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UMANATH PANDEY Vs. SRIPUR AREA OFFICE EMPLOYEES CO OPERATIVE CREDIT SOCIETY LTD
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July 13, 2011 |
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UMANATH PANDEY Vs. SRIPUR AREA OFFICE EMPLOYEES CO
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June 13, 2011 |
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UNION OF INDIA Vs. OM PRAKASH YADAV
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August 25, 2011 |
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September 9, 2011 |
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UNION OF INDIA Vs. CHANDRA HARI
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September 14, 2011 |
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UNION OF INDIA Vs. SUPRIYA KUMAR SAHA
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September 19, 2011 |
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September 29, 2011 |
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April 8, 2011 |
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April 19, 2011 |
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January 21, 2011 |
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February 10, 2011 |
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March 2, 2011 |
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September 1, 2011 |
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September 2, 2011 |
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August 18, 2011 |
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August 16, 2011 |
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UNION OF INDIA Vs. SUJATHA YADAV
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June 10, 2011 |
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May 19, 2011 |
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May 18, 2011 |
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UNION OF INDIA Vs. MANU RANI GHOSE
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February 25, 2011 |
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UNION OF INDIA & ORS. Vs. VIKASH KUMAR MISHRA
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November 30, 2011 |
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UNION OF INDIA AND OTHERS Vs. GOVIND SINGH
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November 23, 2011 |
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UNITED ENGINEERING EASTERN CORPORATION Vs. KAUSTAB GHOSH
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July 21, 2011 |
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UNITED SPIRITS LIMITED Vs. INTELLECTUAL PROPERTY PAAELLATE BOARD
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November 15, 2011 |
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UNITED UNEMPLOYED ENGINEERS CO OPERATIVE SOCIETY LTD Vs. STATE OF WEST BENGAL
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November 23, 2011 |
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UNIVERSAL PAPER MILLS LTD Vs. DHARAM GODHA
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April 25, 2011 |
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September 12, 2011 |
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UPENDRA SINGH Vs. STATE OF WEST BENGAL
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April 6, 2011 |
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URBAN AMENITIES PVT LTD Vs. MRITYUNJOY SEAL
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January 21, 2011 |
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November 3, 2011 |
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January 3, 2011 |
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December 9, 2011 |
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August 17, 2011 |
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UTKAL MOULDING Vs. HINDUSTHAN COPPER
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February 14, 2011 |
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UTTAM DAS Vs. SMT. RAKHI ROY AND ORS.
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November 30, 2011 |
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UTTAM KUMAR PAL Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY
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November 21, 2011 |
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UTTAM KUMAR ROY AND ORS. Vs. PARTHA NASKAR AND ORS.
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August 1, 2011 |
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V D SIVABALAN Vs. UNION OF INDIA
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May 19, 2011 |
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VCK SHARE AND STOCK BROKING SERVICES LTD Vs. BANK OF RAJASTHAN LTD
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April 19, 2011 |
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April 5, 2011 |
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VICTOR APARTMENT PVT LTD Vs. CALCUTTA MUNICIPAL CORPORATION
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August 30, 2011 |
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VICTORIA JUTE CO LTD Vs. STATE
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August 24, 2011 |
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VIRAJ SINGH HOODA Vs. STATE
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September 5, 2011 |
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VISA STEEL LTD Vs. DURGAPUR PROJECTS LTD
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December 21, 2011 |
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VISHAL BARDHAN JAYASWAL & ANOTHER Vs. SAMAR SINGH JAYASWAL
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April 28, 2011 |
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VIVEK KUMAR BHAGWAT Vs. STATE
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January 21, 2011 |
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VODAFONE ESSAR EAST LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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February 24, 2011 |
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W E B E L INFORMATICS LIMITED Vs. EMBEE SOFTWARE PRIVATE LIMITED
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July 8, 2011 |
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WEATHER CONTROL Vs. STATE OF WEST BENGAL
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August 18, 2011 |
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WEST BENGAL AGRO INDUSTRIES CORPORATION LTD Vs. SIRAJUL HAQUE
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December 23, 2011 |
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WEST BENGAL COLLEGE LIBRARIANS ASSOCIATION Vs. STATE OF WEST BENGAL
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February 7, 2011 |
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WEST BENGAL ELECTRONICS INDUSTRY DEVELOPMENT CORPORATION LIMITED Vs. BOARD OF TRUSTEES OF THE PORT OF CALCUTTA
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June 10, 2011 |
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WEST BENGAL ELECTRONICS INDUSTRY DEVELOPMENT CORPORATION LTD Vs. MILLENNIUM VENTURE PVT LTD
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August 16, 2011 |
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WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. NICCON ELECTRONICS DEVICES PRIVATE LIMITED
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September 23, 2011 |
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WEST BENGAL PRIMARY TEACHERS ASSOCIATION Vs. STATE OF WEST BENGAL
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January 5, 2011 |
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WEST BENGAL SCHEDULED CASTES Vs. DEBYENDU SEN
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July 25, 2011 |
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WEST BENGAL STATE CONSUMER CO-OPERATIVE FEDERATION LTD Vs. TAX RECOVERY OFFICER
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July 15, 2011 |
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WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD Vs. JADAVPUR TEA COMPANY LTD
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January 21, 2011 |
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WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD. Vs. SUPERINTENDING ENGINEER, DURGAPUR TRANSMISSION CIRCLE & ORS.
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May 18, 2011 |
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WEST BENGAL TRADE PROMOTION ORGANISATION Vs. INDIAN CRAFT VILLAGE TRUST
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February 4, 2011 |
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WEST BENGAL UNIVERSITY OF HEALTH SCIENCES Vs. SUBHASIS DAS
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April 12, 2011 |
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WESTINGHOUSE SAXBY FARMER AND CO. LTD. Vs. UNION OF INDIA
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December 19, 2011 |
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WOCKHARDT LIMITED Vs. SENIOR CHIEF MEDICAL OFFICER
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December 20, 2011 |
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WOODBURN PARK CO OPERATIVE HOUSING SOCIETY PVT LTD Vs. REGISTRAR OF CO OPERATIVE SOCIETIES GOVT OF W B
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August 30, 2011 |
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YASHDEEP TREXIM Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
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January 25, 2011 |
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ZAKI AHMED Vs. RAM CHANDER
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March 16, 2011 |
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ZIAUL HAQUE Vs. NARUL ISLAM AND ORS.
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March 15, 2011 |
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ZONAL DIRECTOR EASTERN ZONAL UNIT NARCOTIC CONTROL BUREAU Vs. BADAR ALI
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July 12, 2011 |