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A RAJAN Vs. LIEUTENANT GOVERNOR
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September 17, 2010 |
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A.L. SAIF INTERNATIONAL Vs. UNION OF INDIA (UOI)
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August 11, 2010 |
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ABANINDRA MOHANTY Vs. UNION OF INDIA
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July 28, 2010 |
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ABDUL GOFUR HALDER Vs. STATE OF WEST BENGAL
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June 23, 2010 |
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ABDUL KARIM Vs. JAGAT BANDHU KUMAR
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July 16, 2010 |
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ABDUL MANNA DALAL Vs. STATE OF WEST BENGAL
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April 16, 2010 |
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ABDUL RAZZAQUE Vs. SIKHA CHAKRABORTY
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September 3, 2010 |
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ABDUR RAHIM BOXI Vs. SOUMITRA ROY
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August 27, 2010 |
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ABG HALDIA BULK TERMINALS PRIVATE LIMITED Vs. BOARD OF TRUSTEES OF PORT OF KOLKATA
|
July 2, 2010 |
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ABHASHREE ADVISORY P LTD Vs. COMMISSIONER OF INCOME TAX
|
February 22, 2010 |
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ABHIJIT BANERJEE Vs. PRADIP KR DUTTA
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February 19, 2010 |
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ABN AMRO BANK Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
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December 23, 2010 |
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ABP PRIVATE LIMITED Vs. COMMISSIONER OF SERVICE TAX
|
February 18, 2010 |
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ABP PRIVATE LIMITED Vs. COMMISSIONER OF SERVICE TAX
|
February 19, 2010 |
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ABU HOSSAIN MALLICK Vs. STATE OF WEST BENGAL
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July 7, 2010 |
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ABUL HOSSAIN Vs. REJABUDDIN
|
October 5, 2010 |
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ABUL HOSSAIN LASKAR ALIAS ABUL LASKAR Vs. STATE OF WEST BENGAL
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March 17, 2010 |
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ABUL HOSSEN MALLICK Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO LTD
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August 2, 2010 |
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ABUL SK Vs. STATE OF WEST BENGAL
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July 23, 2010 |
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ACARYA DHRUVANAND AVADHUTA Vs. ANANDA MARGA PRACARAK SAMGHA
|
September 8, 2010 |
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ACARYA DHRUVANANDA AVADHUTA Vs. ACARYA MANTRESHVARANANDA AVADHUTA
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August 17, 2010 |
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ACHINTA KUMAR GHOSH Vs. NIYAT HOSSAIN
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August 17, 2010 |
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ADCON Vs. W B S E B
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July 16, 2010 |
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ADHIR PAUL Vs. BECHARAM PACHAL
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October 6, 2010 |
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ADITYA BIRLA NUVO LTD Vs. REGIIONAL PROVIDENT FUND COMMISSIONER
|
January 11, 2010 |
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ADITYALAL MUKHERJEE Vs. ABIR KUMAR DUTTA
|
April 7, 2010 |
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ADYA PRASAD BOSE Vs. SECRETARY DEPARTMENT OF EDUCATION
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February 19, 2010 |
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AGLOW MED LIMITED Vs. SATYAJIT CHAKRABARTY
|
February 1, 2010 |
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AGNIBESH SENGUPTA Vs. STATE OF WEST BENGAL
|
April 23, 2010 |
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AGNIBESH SENGUPTA Vs. STATE OF W. B.
|
April 13, 2010 |
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AGW REALTORS P LTD Vs. KOLKATA MUNICIPAL CORPORATION
|
September 14, 2010 |
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AHMAD ALI Vs. STATE OF WEST BENGAL
|
December 2, 2010 |
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AJIT KR SINHA Vs. STATE OF WEST BENGAL
|
April 9, 2010 |
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AJIT KUMAR CHATTERJEE Vs. ANUPAM CHATTERJEE
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August 18, 2010 |
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AJIT KUMAR DAS AND ORS Vs. PHANI BHUSAN DAS AND ORS
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December 16, 2010 |
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AJIT KUMAR GHOSH Vs. STATE OF WEST BENGAL
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December 20, 2010 |
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AJIT KUMAR JANA Vs. ANIL BARAN SINGHA
|
January 7, 2010 |
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AJIT KUMAR SARKAR Vs. RENU KARMAKAR
|
February 19, 2010 |
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AJIT KUMAR SHIL Vs. SUBRATA NARAYAN CHOWDHURY
|
November 19, 2010 |
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AJIT KUMAR SINHA Vs. STATE OF WEST BENGAL
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February 22, 2010 |
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AJIT MICHAEL GOMES & ORS Vs. STATE OF WEST BENGAL & ANR
|
March 10, 2010 |
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AJOY KUMAR SHAW Vs. UTTAM KUMAR SHAW
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June 9, 2010 |
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AJOY PRAMANICK Vs. STATE OF WEST BENGAL
|
April 12, 2010 |
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AKBAR KAMAL Vs. STATE OF WEST BENGAL
|
August 16, 2010 |
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AKRAM KHAN Vs. STATE OF WEST BENGAL
|
June 29, 2010 |
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AKSHAT COMERCISL PVT LTD Vs. KALPANA CHAKRABORTY
|
April 30, 2010 |
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ALAUDDIN HALDER Vs. SETH DAULAT RAM LILANI
|
December 21, 2010 |
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ALCATEL INDIA LTD Vs. KRISHNA NARAYAN YADAV
|
June 11, 2010 |
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ALFA INDUSTRIES Vs. CESC LIMITED
|
June 18, 2010 |
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ALKA ISPAT (P) LTD & ORS Vs. COAL INDIA LIMITED
|
May 14, 2010 |
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ALLAHABAD BANK Vs. SANJIT KUMAR MUKHOPADHYAY
|
July 21, 2010 |
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ALLIED RESINS AND CHEMICALS LTD Vs. DEPUTY SECRETARY GOVERNMENT OF WEST BENGAL
|
March 16, 2010 |
|
ALOK KUMAR Vs. WEST BENGAL UNIVERSITY OF TECHNOLOGY
|
May 12, 2010 |
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ALOK KUMAR MITRA Vs. STATE OF WEST BENGAL
|
September 6, 2010 |
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ALOK KUMAR MUKHERJEE Vs. STATE OF WEST BENGAL
|
January 6, 2010 |
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ALOK KUMAR NUNDUN Vs. SAMIR KUMAR NUNDUN
|
August 2, 2010 |
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ALOKE KUMAR SADHUKHAN Vs. STATE OF WEST BENGAL
|
March 3, 2010 |
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ALPANA SAHA Vs. STATE OF WEST BENGAL
|
October 5, 2010 |
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ALSTOM PROJECTS INDIA LIMITED Vs. GALAXY ENGINEERING CONTRACTORS
|
June 18, 2010 |
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ALTAB CHOWDHURY Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD
|
April 9, 2010 |
|
AMAL ARI Vs. STATE OF WEST BENGAL
|
May 21, 2010 |
|
AMAL BHUSAN CHATTERJEE Vs. STATE OF WEST BENGAL
|
April 13, 2010 |
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AMAL KRISHNA BANIK Vs. SWAPAN KUMAR DAW
|
July 28, 2010 |
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AMAL KUMAR DAS Vs. STATE OF WEST BENGAL
|
January 14, 2010 |
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AMAL KUMAR PAL Vs. STATE OF WEST BENGAL
|
March 1, 2010 |
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AMAL TALUKDER Vs. STATE OF WEST BENGAL
|
June 21, 2010 |
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AMALENDU ROY Vs. NIRMALENDU ROY
|
July 14, 2010 |
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AMAR JYOTI PICTURES Vs. SRI HIMADRI DAS
|
April 1, 2010 |
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AMARENDRA NATH BHANJA Vs. PRADHAN TALGACHHARI II GRAM PANCHAYET
|
November 26, 2010 |
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AMARESH CHANDRA PANDEY Vs. STATE OF WEST BENGAL
|
August 25, 2010 |
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AMIT KUMAR DAS Vs. BASANT DAS
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April 30, 2010 |
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AMIT KUMAR PANJA Vs. STATE OF WEST BENGAL
|
January 15, 2010 |
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AMIT SAHA Vs. STATE OF WEST BENGAL
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July 9, 2010 |
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AMITAVA ROY Vs. STATE OF WEST BENGAL
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September 3, 2010 |
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AMIYA KUMAR PATRA Vs. THE STATE OF WEST BENGAL AND ANR.
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February 22, 2010 |
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AMJAD ALI ALIAS SK AMJAD Vs. STATE OF WEST BENGAL
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August 26, 2010 |
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AMNA BEGUM Vs. DISTRICT ENGINEER
|
July 21, 2010 |
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AMRIK SINGH Vs. MAGMA FINCORP LTD
|
December 3, 2010 |
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AMRIT FEEDS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 30, 2010 |
|
AMULYA DHAN PAUL Vs. STATE
|
September 14, 2010 |
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ANAMIKA BHADURI Vs. WEST BENGAL COUNCIL OF HIGHER SECONDARY EDUCATION
|
June 14, 2010 |
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ANAND NARAYAN SINGH Vs. UNION OF INDIA
|
February 18, 2010 |
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ANANDA DAS Vs. STATE OF WEST BENGAL
|
February 19, 2010 |
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ANANDA TANTUBAI Vs. STATE OF WEST BENGAL
|
September 2, 2010 |
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ANANGA MOHAN GHOSH Vs. EASTERN COALFIELDS LTD
|
November 23, 2010 |
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ANANNYA CHOWDHURY Vs. RANJIT KR BOSE
|
April 16, 2010 |
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ANANTA KUMAR DAS Vs. PRINCIPAL VIJAYGARH JYOTISH RAY COLLEGE
|
February 24, 2010 |
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ANATECH INSTRUMENTS PVT. LTD. Vs. COMMERCIAL TAX OFFICER, SEALDAH CHARGE AND OTHERS
|
September 20, 2010 |
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ANDAMAN TYRES AND COLTREADS Vs. THE DIRECTOR OF INDUSTRIES AND ORS.
|
September 13, 2010 |
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ANGLO PROPERTIES AND TRADERS PVT LTD Vs. CONTROLLER GENERAL OF PATENTS
|
February 26, 2010 |
|
ANIL BARUA Vs. STATE OF WEST BENGAL
|
September 3, 2010 |
|
ANIL KUMAR BASU Vs. STATE
|
October 6, 2010 |
|
ANIL KUMAR BISWAS Vs. STATE OF WEST BENGAL
|
July 28, 2010 |
|
ANIL KUMAR DAS Vs. ANJALI HATIAL
|
October 1, 2010 |
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ANIL KUMAR PROSAD Vs. STATE OF WEST BENGAL
|
June 16, 2010 |
|
ANIL KUMAR SINGHANIA AND ANR. Vs. ANANGA MOHAN BANERJEE AND ORS.
|
September 16, 2010 |
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ANIMA GHOSH Vs. STATE OF WEST BENGAL
|
August 2, 2010 |
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ANINDITA ROY Vs. STATE OF WEST BENGAL
|
July 23, 2010 |
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ANIRUDDHA DUTTA Vs. ADDL. COMMR. OF CUS. AND CENTRAL EXCISE
|
April 9, 2010 |
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ANJALI DAS Vs. SAMAR ROY
|
April 22, 2010 |
|
ANJALI NAMHATA Vs. GOURI BHUNIA
|
August 12, 2010 |
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ANJANA INDRA Vs. STATE OF WEST BENGAL
|
June 14, 2010 |
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ANMOL BISCUITS P LTD Vs. SRI AMAR CHAND NAG
|
December 24, 2010 |
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ANNANDA KUMAR BISWAS Vs. SANDHYA RANI BISWAS
|
November 23, 2010 |
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ANSAR ALI Vs. STATE OF WEST BENGAL
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February 17, 2010 |
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ANSAR ALI KHAN Vs. STATE OF WEST BENGAL
|
May 4, 2010 |
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ANTARA MAJI Vs. DISTRICT INSPECTOR OF SCHOOLS
|
March 3, 2010 |
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ANTELEC LTD. Vs. DEVBHOOMI AWAS LTD.
|
June 16, 2010 |
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ANUKUL CH DAS Vs. A B S BUILDERS PVT LTD
|
September 2, 2010 |
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ANURADHA MALIK Vs. ALKA GUPTA
|
September 6, 2010 |
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ANWARUL HAQUE Vs. STATE OF WEST BENGAL
|
August 9, 2010 |
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AOP INDIA PVT LTD Vs. OFFICIAL LIQUIDATOR
|
March 8, 2010 |
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APARESH CHAKRABORTY Vs. NATIONAL ACADEMY OF CUSTOMS
|
August 17, 2010 |
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APCHAR ALI MOLLA Vs. STATE OF WEST BENGAL
|
June 29, 2010 |
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APPA RAO Vs. LIEUTENANT GOVERNOR AND OTHER
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November 26, 2010 |
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APPANNA Vs. STATE
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August 30, 2010 |
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APURBA KANTI GHOSH Vs. STATE OF WEST BENGAL
|
May 21, 2010 |
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ARABINDA KUMAR PAL Vs. RANJAN KUMAR PAL
|
September 21, 2010 |
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ARABINDA NATH DAS Vs. MOHITOSH MONDAL
|
July 6, 2010 |
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ARANI MURALI Vs. STATE OF WEST BENGAL
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February 15, 2010 |
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ARATI NASKAR Vs. KESHORIMOHAN NASKAR
|
June 23, 2010 |
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ARBIND KUMAR SINHA Vs. MAHUA SENGUPTA
|
March 10, 2010 |
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ARC HOLDINGS LTD Vs. RISHRA STEELS LTD
|
June 14, 2010 |
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ARCHAN SINHA Vs. STATE OF WEST BENGAL
|
July 9, 2010 |
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ARDHENDU GHOSH Vs. ALLAHABAD BANK
|
March 2, 2010 |
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ARGHYA BALA Vs. STATE OF WEST BENGAL
|
November 24, 2010 |
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ARINDAM JHA Vs. STATE OF WEST BENGAL
|
October 5, 2010 |
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ARINDAM SARKAR Vs. UNION OF INDIA
|
February 16, 2010 |
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ARJUN HEMBRAM Vs. PUNJAB NATIONAL BANK
|
April 13, 2010 |
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ARNAB CHATTERJEE Vs. STATE OF WEST BENGAL
|
May 5, 2010 |
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ARNAB GANGULY Vs. CESC LTD
|
February 17, 2010 |
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ARUN AGARWAL Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 29, 2010 |
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ARUN KUMAR TANTIA Vs. OM PRAKASH TANTIA
|
August 31, 2010 |
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ARUNANSHU CHAKRABORTY Vs. MANISH KUMAR MUKHERJEE
|
April 8, 2010 |
|
ARUNAVA MUKHERJEE Vs. VICE
|
April 13, 2010 |
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ARUP BHATTACHERJEE Vs. KAMAKHYA PRASAD BANDYOPADHYAY
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May 20, 2010 |
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ARUP KUMAR ROY Vs. CHANDRA NATH BHAR
|
July 2, 2010 |
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ASGAR KHAN Vs. SULTAN AHMED AND ORS
|
December 7, 2010 |
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ASHA ROY ALIAS GOURI ROY Vs. BINAPANI BASAK
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June 22, 2010 |
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ASHIM KHATUA Vs. STATE OF WEST BENGAL
|
March 31, 2010 |
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ASHIM KUMAR CHATTERJEE Vs. MOUSHUMI CHATTERJEE NEE BHATTACHARJEE
|
November 12, 2010 |
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ASHIM KUMAR SARKAR Vs. UNION OF INDIA
|
December 14, 2010 |
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ASHIS KUMAR RANG AND OTHERS Vs. UTTAM DAS AND OTHERS
|
May 1, 2010 |
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ASHISH BHOWMIK AND ANR. Vs. TAPASI BHOWMIK AND ANR.
|
June 30, 2010 |
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ASHISH KUMAR RANO Vs. UTTAM DAS
|
February 1, 2010 |
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ASHIT KUMAR SINHA Vs. RANJIT KUMAR SINHS
|
February 23, 2010 |
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ASHOK BANIK Vs. SIMA BANIK
|
August 20, 2010 |
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ASHOK KUMAR SINGH Vs. DILIP KUMAR SHAW
|
August 23, 2010 |
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ASHOK MONDAL ALIAS ASOKE MONDAL Vs. STATE OF WEST BENGAL
|
December 23, 2010 |
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ASHOK NANDY ALIAS ALOKE NANDY Vs. STATE OF WEST BENGAL
|
October 5, 2010 |
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ASHOK PATTANAYAK Vs. BALAJI TRADERS
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March 31, 2010 |
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ASHOK VIJAYA Vs. JASBIR SINGH SABARWAL
|
August 20, 2010 |
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ASHOKA MUKHERJEE Vs. SANTOSH KUMAR SAHA
|
August 5, 2010 |
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ASHOKE DHARA Vs. STATE OF WEST BENGAL
|
May 21, 2010 |
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ASHOKE KUMAR BOSE Vs. STATE OF WEST BENGAL
|
March 16, 2010 |
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ASHOKE KUMAR BOSE Vs. STATE OF WEST BENGAL
|
March 26, 2010 |
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ASHOKE KUMAR NATH Vs. UNION OF INDIA
|
December 24, 2010 |
|
ASHRAF HOSSAIN Vs. STATE OF WEST BENGAL
|
August 18, 2010 |
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ASHRUNEHAR BIBI Vs. STATE OF WEST BENGAL
|
July 8, 2010 |
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ASIA BIBI Vs. BOARD OF TRUSTEES FOR PORT OF CALCUTTA AND OTHERS
|
April 26, 2010 |
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ASIM KUMAR SINHA Vs. KONNAGAR MUNICIPALITY
|
April 26, 2010 |
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ASIS KUMAR BANERJEE Vs. SAKTI RANJAN BASU
|
July 2, 2010 |
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ASIS KUMAR SAHA Vs. STATE OF WEST BENGAL
|
August 4, 2010 |
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ASIT DUTTA Vs. STATE OF WEST BENGAL
|
March 11, 2010 |
|
ASIT KUMAR MODAK Vs. STATE OF WEST BENGAL
|
April 12, 2010 |
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ASIT RANJAN CHAKROBORTY Vs. STEEL AUTHORITY OF INDIA LTD
|
February 16, 2010 |
|
ASMAT SK Vs. STATE OF WEST BENGAL
|
February 1, 2010 |
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ASOKE SAWOO Vs. STATE OF WEST BENGAL
|
November 10, 2010 |
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ASRAF ALI Vs. STATE OF WEST BENGAL
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January 6, 2010 |
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ASSAM COMPANY LTD Vs. STATE OF ANDHRA PRADESH
|
January 29, 2010 |
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ATANU BASAK Vs. SHIBA PRASAD MUKHERJEE
|
January 13, 2010 |
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ATANU CHAKRABORTY Vs. STATE OF WEST BENGAL
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January 27, 2010 |
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ATANU SAHA Vs. JAGAT KRISHNA DEVNAGAR
|
May 21, 2010 |
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ATHERTON ENGINEERING CO PVT LTD Vs. UNION OF INDIA
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March 10, 2010 |
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AVERY INDIA LIMITED Vs. UNION OF INDIA
|
March 3, 2010 |
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AVIK CHOWDHURY Vs. STATE OF WEST BENGAL
|
April 8, 2010 |
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AVM FILM LABORATORIES PVT LTD Vs. FOURTH INDUSTRIAL TRIBUNAL
|
October 1, 2010 |
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AXIS BANK LTD Vs. MPS GREENERY DEVELOPERS LTD
|
June 16, 2010 |
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AYANTIKA DAS Vs. STATE OF WEST BENGAL
|
March 5, 2010 |
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AYODHYA DAS Vs. MANJU RANI SAHA
|
December 15, 2010 |
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B E BILLIMORIA AND CO LTD Vs. UNIT CONSTRUCTION CO PVT LTD
|
May 12, 2010 |
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BABLU ROY Vs. STATE OF WEST BENGAL
|
August 20, 2010 |
|
BABU MAJHI ALIAS BAG Vs. STATE OF WEST BENGAL
|
May 14, 2010 |
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BADAL CHANDRA RAKSHIT Vs. STATE OF WEST BENGAL
|
August 20, 2010 |
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BADAL MOYEE DAS Vs. STATE OF WEST BENGAL
|
July 15, 2010 |
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BADAN MAHATO ALIAS BUDHAN MAHATO Vs. STATE OF WEST BENGAL
|
July 9, 2010 |
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BAIDYANATH DEY AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
January 27, 2010 |
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BAIDYANATH SEAL Vs. RAMA RANI GHOSH AND ANR.
|
September 13, 2010 |
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BAIJNATH SABOO Vs. INCOME TAX OFFICER
|
April 13, 2010 |
|
BAISHALI CHOUDHURI Vs. STATE OF WEST BENGAL
|
February 18, 2010 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO LIMITED Vs. SUPRIYA DAS
|
April 16, 2010 |
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BAKUL BANERJEE Vs. BINOY KRISHNA BANERJEE & ANR.
|
December 24, 2010 |
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BALAGERIA CENTRAL CO OPERATIVE BANK LTD Vs. STATE OF WEST BENGAL
|
May 6, 2010 |
|
BALAK NATH MONDAL Vs. STATE OF WEST BENGAL
|
June 29, 2010 |
|
BALARAM BAIDYA Vs. STATE OF WEST BENGAL
|
December 16, 2010 |
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BALARAM CHOWDHURY Vs. SWAPAN SADHAN BOSE
|
January 27, 2010 |
|
BALARAM MAJHI Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 16, 2010 |
|
BALARAM MONDAL Vs. STATE OF WEST BENGAL
|
August 20, 2010 |
|
BALBIR SINGH Vs. UNION OF INDIA
|
August 30, 2010 |
|
BANDANA MUKHERJEE Vs. SOMA MUKHERJEE
|
October 5, 2010 |
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BANIBRATA DAS Vs. SUPERINTENDENT OF POLICE CENTRAL BUREAU OF INVESTIGATION
|
December 3, 2010 |
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BANK OF INDIA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
June 16, 2010 |
|
BANKIM CHANDRA GHOSH Vs. MITRA NATH
|
January 15, 2010 |
|
BANKIM SAHA Vs. UNION OF INDIA
|
August 2, 2010 |
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BARDDHAMAN POURS NAGRIK KALYAN COMMITTEE Vs. CENTRAL VALUATION BOARD
|
March 19, 2010 |
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BARO NARU ALIAS SUBAL CHANDRA PAUL Vs. STATE OF WEST BENGAL
|
December 22, 2010 |
|
BARUN BANERJEE Vs. STATE OF WEST BENGAL
|
December 22, 2010 |
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BARUN BIKASH CHATTERJEE Vs. ARATI MALLICK
|
November 29, 2010 |
|
BARUN KUMAR MALLA Vs. BARUN KUMAR MALLA
|
July 19, 2010 |
|
BARUN KUMAR MALLA Vs. UNION OF INDIA
|
July 19, 2010 |
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BASANTHI SARKAR AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
May 10, 2010 |
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BASIRUDDIN Vs. STATE OF WEST BENGAL
|
February 23, 2010 |
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BASUDEB CHAKRABORTY Vs. PREMNATH RAMESH KUMAR
|
June 18, 2010 |
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BASUDEB DEY Vs. PURNA CHANDRA DAS
|
August 13, 2010 |
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BASUDEB DEY Vs. SWATI DEY
|
August 27, 2010 |
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BASUDEB NASKAR Vs. STATE OF WEST BENGAL
|
August 17, 2010 |
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BATA INDIA LIMITED Vs. FOURTH INDUSTRIAL TRIBUNAL WEST BENGAL
|
June 18, 2010 |
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BATA KRISHNA MONDAL Vs. ANTU RANI SEN
|
August 27, 2010 |
|
BELA NAYAK Vs. CHHABI NAYAK
|
July 22, 2010 |
|
BELLAL Vs. STATE
|
December 24, 2010 |
|
BEML LIMITED & ANR Vs. KOLKATA METRO RAILWAY CORPORATION LTD & ANR
|
March 17, 2010 |
|
BENGAL CHAMBER OF COMMERCE AND INDUSTRY Vs. STATE OF WEST BENGAL
|
March 10, 2010 |
|
BENGAL ENGINEERING AND SCIENCE UNIVERSITY SHIBPUR TEACHERS ASSOCIATION Vs. BENGAL ENGINEERING AND SCIENCE UNIVERSITY SHIBPUR
|
July 22, 2010 |
|
BENGAL FREEMASONS TRUST Vs. SUMITA DUTTA
|
May 19, 2010 |
|
BHABATOSH CHANDRA DAS Vs. UNITED BANK OF INDIA
|
September 3, 2010 |
|
BHAGWAN DAS Vs. RAJESH PRASAD
|
August 10, 2010 |
|
BHAGWANDAS AUTO FINANCE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 18, 2010 |
|
BHAI BHAI SANGHA Vs. RINA RANI PATRA
|
July 13, 2010 |
|
BHAIROW PRASAD Vs. STATE OF WEST BENGAL
|
April 9, 2010 |
|
BHAKTU GORAIN Vs. STATE
|
July 21, 2010 |
|
BHARAT CHAMBER OF COMMERCE Vs. STATE OF WEST BENGAL
|
May 3, 2010 |
|
BHARAT HEAVY ELECTRICALS LIMITED Vs. TATA PROJECTS LIMITED
|
February 19, 2010 |
|
BHARAT SANCHAR NIGAM LIMITED Vs. ARINDAM DAS
|
March 11, 2010 |
|
BHARAT SANCHAR NIGAM LTD Vs. STATE OF WEST BENGAL
|
June 11, 2010 |
|
BHARTI AIRTEL LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
|
March 5, 2010 |
|
BHARTIA STEEL AND ENGINEERING COMPANY P LTD Vs. DINA NATH PAROLIA
|
October 6, 2010 |
|
BHILAI WIRES LTD Vs. BHARAT SANCHAR NIGAM LTD
|
June 29, 2010 |
|
BHOLANATH DUTTA Vs. SHEFALIKA ROY AND ORS
|
December 2, 2010 |
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BHOLANATH ROY Vs. STATE OF WEST BENGAL
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March 25, 2010 |
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BHUBAN MOHAN PAL Vs. STATE OF WEST BENGAL
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August 10, 2010 |
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BIBHAS CHANDRA CHAKI Vs. STATE
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August 20, 2010 |
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BIDHU BHUSAN DAS Vs. USHA RANI KAR
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August 27, 2010 |
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BIDYAN PRAMANIK Vs. STATE
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August 20, 2010 |
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BIDYUT KUMAR CHATTERJEE Vs. STATE OF WEST BENGAL
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January 6, 2010 |
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BIJALI KUMAR MANNA Vs. TARUN MANNA
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December 13, 2010 |
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BIJAY AGARWAL Vs. STATE OF WEST BENGAL
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September 3, 2010 |
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BIJOY KUMAR SAHA Vs. STATE OF WEST BENGAL AND ANR.
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March 10, 2010 |
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BIJOY TRADERS Vs. STATE OF WEST BENGAL
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March 31, 2010 |
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BIJOYNAGAR TEA COMPANY LTD. Vs. TEZPORE TEA COMPANY LTD.
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July 15, 2010 |
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BIKASH CHANDRA SAHA Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY
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September 3, 2010 |
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BIKRAM RAJBHAR Vs. COAL INDIA LIMITED
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May 14, 2010 |
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BIMAL KISKU Vs. STATE OF WEST BENGAL AND ANR
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October 4, 2010 |
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BIMAL KUMAR GOENKA Vs. SANJAY KUMAR JAISWAL
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January 27, 2010 |
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BIMAL NASKAR Vs. STATE OF WEST BENGAL
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February 8, 2010 |
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BINA DEBNATH ALIAS BINA DEVI Vs. DILIP DEBNATH
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August 6, 2010 |
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BINANI INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX
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March 4, 2010 |
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BINDESWAR SHAW Vs. COAL INDIA LIMITED
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March 8, 2010 |
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BINDESWARI DUBEY Vs. LAKHU DUBEY
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September 2, 2010 |
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BIPASHA BHOWAL Vs. BIPLAB BHOWAL
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December 10, 2010 |
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BIPIN BIHARI BARMAN Vs. STATE OF WEST BENGAL
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February 4, 2010 |
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BIPLAB HANSDA ALIAS DUTTA Vs. STATE OF WEST BENGAL
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July 7, 2010 |
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BIPLAB KUMAR CHATERJEE Vs. STATE
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March 5, 2010 |
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BIRDS JUTE AND EXPORTS LTD Vs. OFFICIAL LIQUIDATOR
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January 15, 2010 |
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BIRENDRA NATH HALDER Vs. HARIPADA HALDER
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October 6, 2010 |
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BISHNUPADA HALDER Vs. ANANTA KUMAR NASKAR
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August 13, 2010 |
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BISHNUPADA SARKAR Vs. STATE OF WEST BENGAL
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July 15, 2010 |
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BISNUPADA DUTTA Vs. STATE OF WEST BENGAL
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December 16, 2010 |
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BISWAJIT BISWAS Vs. STATE OF WEST BENGAL
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May 17, 2010 |
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BISWAJIT NANDI Vs. DILIP KUMAR DEB
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October 5, 2010 |
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BISWANATH BHAKTA Vs. STATE OF WEST BENGAL
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February 22, 2010 |
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BISWANATH CHATTORAJ Vs. STATE BANK OF INDIA
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November 24, 2010 |
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BISWANATH DEY Vs. UNION OF INDIA
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February 11, 2010 |
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BISWANATH GHOSH Vs. PRAFULLA KUMAR GHOSH
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February 3, 2010 |
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BISWANATH GHOSH Vs. KASEM ALI GAZI
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July 6, 2010 |
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BISWANATH MAHESWARI Vs. NAVBHARAT TEA PROCESSING PRIVATE LIMITED
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March 25, 2010 |
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BISWANATH PAUL Vs. LAXMAN CHANDRA ROY
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November 30, 2010 |
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BITHAL MALIAH ALIAS BITHAL NATH MALIAH Vs. STATE OF WEST BENGAL
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March 12, 2010 |
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BITHIN SAMANTA Vs. STATE OF WEST BENGAL
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December 7, 2010 |
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BIVA PYNE Vs. CHUNILAL PYNE
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November 26, 2010 |
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BIVASH CHANDRA DEBNATH Vs. STATE OF WEST BENGAL
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March 2, 2010 |
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BIVASH ROY Vs. STATE OF WEST BENGAL
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January 27, 2010 |
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BOARD OF TRUSTEE OF THE PORT OF CALCUTTA Vs. TUSHAR KANTI MAITY
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March 31, 2010 |
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BOC INDIA LIMITED AND ANR. Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY AND ORS.
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May 7, 2010 |
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BODHI ART LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
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April 16, 2010 |
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BRAHMAPUTRA CARBON LTD. Vs. UNION OF INDIA (UOI)
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September 13, 2010 |
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BRAJA KISHORE ROY Vs. STATE OF WEST BENGAL
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March 3, 2010 |
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BRAJA KRISHNA MONDAL Vs. JYOTSNA PAHARI
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September 3, 2010 |
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BRAJESH SINGH ALIAS BRAJESH KUMAR SINGH Vs. MANARANJAN CHAKRABORTY
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August 27, 2010 |
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BRAND VALUE COMMUNICATIONS LTD Vs. ESKAY VIDEO PRIVATE LTD
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July 21, 2010 |
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BRATINDRANATH MUKHERJEE Vs. RAJA BHADRA
|
September 2, 2010 |
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BROJEN BISWAS Vs. STATE OF WEST BENGAL
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February 19, 2010 |
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BROWNIA BUSINESS LTD Vs. BUXA DOOARS TEA COMPANY INDIA LTD
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July 21, 2010 |
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BUDDHADEB CHANDRA Vs. STATE OF WEST BENGAL
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May 5, 2010 |
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BUKA ALIAS RAMNATH KARMAKAR Vs. STATE OF WEST BENGAL
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July 15, 2010 |
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BULU SAHA Vs. BHARATI BISWAS
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September 10, 2010 |
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BUOY TRADERS Vs. STATE OF WEST BENGAL
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March 31, 2010 |
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BUXA DOOARS TEA COMPANY INDIA LTD Vs. BUXA DOOARS TEA COMPANY INDIA LTD
|
July 21, 2010 |
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C H RAMA RAO Vs. UNITED INSURANCE COMPANY
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August 30, 2010 |
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C.C.E. Vs. HINDUSTAN ENGINEERING AND INDUSTRIES LTD.
|
December 15, 2010 |
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C.R.DAS-I ALIAS CHITTARANJAN DAS Vs. PERSONAL MANAGER,JUTE CORPORATION OF INDIA
|
March 3, 2010 |
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CA BLOCK CITIZENS ASSOCIATION Vs. STATE OF WEST BENGAL
|
April 12, 2010 |
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CAL COX SYNDICATE PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES WEST BENGAL
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January 8, 2010 |
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CAL ELECTRIC SUPPLY CORPN LTD Vs. KALAVANTI DOSHI TRUST
|
November 24, 2010 |
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CALCUTTA HOWRAH AUTO RICKSHAWS OWNERS ASSOCIATION Vs. STATE OF WEST BENGAL
|
March 17, 2010 |
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CALCUTTA PORT TRUST Vs. SHAIKH JAHANGIR ALI
|
March 15, 2010 |
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CALCUTTA SWIMMING CLUB Vs. KOLKATA MUNICIPAL CORPORATION
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April 9, 2010 |
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CANARA BANK Vs. BANK OF RAJASTHAN LIMITED
|
July 14, 2010 |
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CAREWAY TRANSPORT OF INDIA Vs. EMPLOYEES STATE INSURANCE CORPORATION
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December 13, 2010 |
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CARGILL INDIA PVT LTD Vs. STATE OF WEST BENGAL
|
September 9, 2010 |
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CENTRAL BANK OF INDIA Vs. KASHI NATH CHAKRABORTY
|
September 16, 2010 |
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CENTRAL BANK OF INDIA Vs. DEVI ISPAT LTD
|
April 5, 2010 |
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CENTRAL BUREAU OF INVESTIGATION Vs. STATE OF WEST BENGAL
|
September 8, 2010 |
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CESC LIMITED Vs. SUMITRA SINGH
|
July 9, 2010 |
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CHAIRMAN INDIAN OIL CORPORATION Vs. ASIT KUMAR HAZRA
|
October 1, 2010 |
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CHAIRMAN MEDICAL COUNCIL OF INDIA Vs. BAISALI HOM CHAUDHURI
|
February 18, 2010 |
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CHAIRMAN STATE BANK OF INDIA Vs. MIHIR KUMAR NANDI
|
January 29, 2010 |
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CHAIRMAN W B CENTRAL SCHOOL SERVICE COMMISSION Vs. MUKUL BISWAS
|
November 12, 2010 |
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CHAITALI KABASHI Vs. SIPRA MONDAL
|
August 27, 2010 |
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CHAKDAHA PANCHAYET SAMITY Vs. STATE OF WEST BENGAL
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October 5, 2010 |
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CHAND MOHAN SAHA Vs. NATIONAL INSURANCE COMPANY LIMITED
|
February 16, 2010 |
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CHANDA ALIAS SANDHYA RANI CHAKRABORTY Vs. CHABI PALUI
|
July 2, 2010 |
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CHANDAN KUMAR BANIK Vs. STATE OF WEST BENGAL
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January 6, 2010 |
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CHANDAN KUMAR MAITY Vs. STATE OF WEST BENGAL
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May 4, 2010 |
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CHANDRA SEKHAR OJHA Vs. BIJAY KUMAR OJHA
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October 1, 2010 |
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CHANDRA SHEKHAR PANDEY Vs. NANDITA GHOSH
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December 15, 2010 |
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CHANDRIKA PROSAD RAI Vs. UNION OF INDIA & ORS
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June 25, 2010 |
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CHATTERJEE BROTHERS Vs. RASTRIYA PARIYAJANA NIRMAN NIGAM LIMITED
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February 25, 2010 |
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CHINMOY PATHAK Vs. STANDARD CHARTERED BANK LTD
|
June 14, 2010 |
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CHITTARANJAN JANA Vs. PANKAJ NAYEK & ORS
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October 5, 2010 |
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CHITTARANJAN MAITI Vs. STATE OF WEST BENGAL
|
March 24, 2010 |
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CHOTA TINGRAI TEA ESTATES PVT LTD Vs. HDFC BANK LTD
|
September 3, 2010 |
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CIT Vs. UMEDBHAI INTERNATIONAL P. LTD.
|
February 2, 2010 |
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CIVCON CONSTRUCTION PVT LTD Vs. STATE OF WEST BENGAL
|
October 6, 2010 |
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COAL INDIA LIMITED Vs. NICCO CORPORATION LIMITED
|
June 18, 2010 |
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COAL INDIA LTD. Vs. SALES TAX OFFICER, CENTRAL SECTION, KOLKATA AND OTHERS
|
March 19, 2010 |
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COAL MINES ASSOCIATED TRADERS Vs. STATE OF WEST BENGAL
|
June 25, 2010 |
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COLLECTOR L A Vs. JAGATHA
|
December 2, 2010 |
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COLLECTOR OF CUSTOMS Vs. B. ARUN KUMAR AND CO.
|
January 15, 2010 |
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COMET TECHNOCOM P LTD Vs. UNION OF INDIA
|
September 15, 2010 |
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COMMISSIONER OF C. EX. Vs. BRIGHTMAN INDUSTRIES
|
December 6, 2010 |
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COMMISSIONER OF C. EX. Vs. WEB IMPRESSION (INDIA) PVT. LTD.
|
September 17, 2010 |
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COMMISSIONER OF C. EX., KOLKATA-II Vs. RAHEE INDUSTRIES LTD.
|
August 3, 2010 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHREE GOBINDDEO GLASS WORKS LTD
|
October 5, 2010 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MODERN MALLEABLE LTD
|
June 29, 2010 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HOWRAH GASES LTD.
|
March 15, 2010 |
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COMMISSIONER OF CUSTOMS Vs. DILIP KUMAR JAIN
|
March 25, 2010 |
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COMMISSIONER OF CUSTOMS Vs. KISHAN KUMAR KEJRIWAL
|
July 2, 2010 |
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COMMISSIONER OF CUSTOMS Vs. NATIONAL RADIO PRODUCTS
|
August 10, 2010 |
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COMMISSIONER OF CUSTOMS (PORT) Vs. SUDHIR SATNALIWALA
|
April 1, 2010 |
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COMMISSIONER OF CUSTOMS (PREV), KOLKATA Vs. AZIZUR RAHAMAN
|
August 17, 2010 |
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COMMISSIONER OF INCOME TAX Vs. R.K.B.K. LTD. AND JAYSHREE TEA AND INDUSTRIES LTD.
|
March 3, 2010 |
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COMMISSIONER OF INCOME TAX Vs. J.K. CORPORATION LTD.
|
October 5, 2010 |
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COMMR. OF S. TAX Vs. KARAM CHAND THAPPAR AND BROS. (COAL SALES) LTD.
|
March 17, 2010 |
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CONSOLIDATED FIBRES AND CHEMICALS LTD Vs. STATE
|
July 30, 2010 |
|
CONSTITUTION OF INDIA ARTICAL 226 Vs. DEPUTY ENTITLEMENT
|
February 17, 2010 |
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COURT IN ITS OWN MOTION Vs. BIMAN BOSE
|
March 26, 2010 |
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CRYSTAL NETWORKS P. LTD. Vs. COMMISSIONER OF INCOME TAX
|
July 29, 2010 |
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D R STEEL INDUSTRIES PVT LTD Vs. STATE OF WEST BENGAL
|
December 23, 2010 |
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DALIM SEKH Vs. STATE OF WEST BENGAL
|
April 19, 2010 |
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DAMODAR ROPEWAYS AND CONSTRUCTION COMPANY P LTD Vs. KOLKATA MUNICIPAL CORPORATION
|
April 13, 2010 |
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DAMODAR ROPEWAYS AND CONSTRUCTION COMPANY PRIVATE Vs. STATE OF WEST BENGAL AND ORS
|
May 5, 2010 |
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DANDI SWAMI BANESHWARANANDA TIRTHA MAHARAJ Vs. KALYAN MAHARAJ
|
July 9, 2010 |
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DARSHANLAL SALES & MARKETING (P) LTD. Vs. UNION OF INDIA
|
August 2, 2010 |
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DASS ESTATE PVT LTD Vs. KARAR AND COMPANY
|
July 22, 2010 |
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DEB KUAMR BHATTACHARJEE AND ORS. Vs. STATE OF WEST BENGAL AND ANR.
|
February 22, 2010 |
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DEB KUMAR KARAN Vs. CRIMINAL BAR ASSOCIATION
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May 18, 2010 |
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DEBA PRASAD NATH Vs. STATE OF WEST BENGAL
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May 21, 2010 |
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DEBABRATA CHAKROBORTY Vs. STATE OF WEST BENGAL
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October 1, 2010 |
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DEBABRATA RAY CHOUDHURI Vs. STATE OF WEST BENGAL
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September 8, 2010 |
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DEBALINA DASGUPTA Vs. THE STATE OF WEST BENGAL
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February 22, 2010 |
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DEBANTI DEBI Vs. NATIONAL INSURANCE CO LTD
|
March 23, 2010 |
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DEBASHIS GHOSH Vs. SUBHAS CHANDRA GHOSH
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September 8, 2010 |
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DEBASHISH SINHA Vs. RABINDRA NATH SINHA
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September 10, 2010 |
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DEBASHREE MUKHERJEE Vs. STATE OF WEST BENGAL
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June 16, 2010 |
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DEBASISH CHANDRA Vs. TUHIN BILAS DEB
|
February 22, 2010 |
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DEBASREE DAS Vs. STATE OF WEST BENGAL
|
December 10, 2010 |
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DEBENDRA NATH CHATTERJEE Vs. VIVEKANANDA BANERJEE
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July 30, 2010 |
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DEBI CHAKRABORTY Vs. STATE OF WEST BENGAL
|
March 10, 2010 |
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DEBIDAS ROY Vs. SABITRI CHATTERJEE
|
January 5, 2010 |
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DEEPA CHAKROBORTY Vs. STATE OF WEST BENGAL
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March 17, 2010 |
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DEEPA DAS Vs. RUPA DAS
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November 19, 2010 |
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DEEPAK GIDRA Vs. PBS HEALTH AND GLOW CLINIC PRIVATE LIMITED
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March 19, 2010 |
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DEEPAK GUPTA Vs. BINITA GUPTA
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October 4, 2010 |
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DELTA INTERNATIONAL LIMITED Vs. COMMISSIONER OF CUSTOMS
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December 23, 2010 |
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DENA BANK Vs. KAMLAPUR SUGAR AND INDUSTRIES LTD.
|
July 30, 2010 |
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DEO KUMAR SARAF Vs. MANGAL KESHAV SECURITIES LIMITED
|
April 9, 2010 |
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DEPUTY COMMISSIONER AND ANR Vs. RAVANAMMA
|
September 10, 2010 |
|
DEPUTY DIRECTOR, DRI Vs. SATYA SARKAR
|
July 8, 2010 |
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DEVBHOOMI AWAS LIMITED Vs. ANTELEC LTD
|
June 14, 2010 |
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DEVBHOOMI AWAS LTD Vs. ANTELEC LTD
|
June 16, 2010 |
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DEVELOPMENT ENTERPRISE Vs. W B S E B
|
July 16, 2010 |
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DEVENDRA SINGH Vs. COAL INDIA LIMITED
|
February 15, 2010 |
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DEY ENTERPRISE Vs. UNION OF INDIA
|
July 30, 2010 |
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DHARAM CHAND RAJBHAR ALIAS LALU Vs. STATE OF WEST BENGAL
|
April 12, 2010 |
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DHEKLAPARA TEA COMPANY LIMITED Vs. OFFICIAL LIQUIDATOR HIGH COURT CALCUTTA
|
December 20, 2010 |
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DHIREN CHANDRA BARIK Vs. STATE
|
August 20, 2010 |
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DIAMOND INFOTECH PRIVATE LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
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April 30, 2010 |
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DIBAKAR SINGH Vs. STATE OF WEST BENGAL
|
December 16, 2010 |
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DIBYENDU GHOSH Vs. STATE OF WEST BENGAL
|
February 5, 2010 |
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DIKLA ALIAS SURENDER DAS Vs. STATE OF WEST BENGAL
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May 19, 2010 |
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DILBAR KHAN Vs. STATE OF WEST BENGAL
|
March 23, 2010 |
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DILESHWAR KUMAR Vs. UNION OF INDIA
|
March 17, 2010 |
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DILESHWAR KUMAR AND ORS Vs. UNION OF INDIA AND ORS
|
March 26, 2010 |
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DILIP BHATTACHARYA Vs. RATAN KUMAR SEN
|
December 3, 2010 |
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DILIP HALDER Vs. GOBINDA MAJHI
|
April 7, 2010 |
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DILIP HAZRA Vs. JAGATMAYA NEOGI & ORS
|
November 25, 2010 |
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DILIP KUMAR DEY Vs. SARATHI SUNDAR DEY AND ANR
|
February 20, 2010 |
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DILIP KUMAR DEY Vs. STATE OF WEST BENGAL
|
March 26, 2010 |
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DILIP KUMAR DEY Vs. VISWAMITRA RAMKUMAR
|
July 30, 2010 |
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DILIP KUMAR DEY Vs. SARATHI SUNDAR DEY
|
July 20, 2010 |
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DILIP KUMAR DEY Vs. STATE OF WEST BENGAL
|
December 25, 2010 |
|
DILIP KUMAR PANJA Vs. GOUTAM KUMAR PANJA
|
December 13, 2010 |
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DILIP KUMAR SAHA Vs. NANDALAL RATHI
|
July 1, 2010 |
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DILIP KUMAR SHAW Vs. SUKUMAR MAITY
|
December 21, 2010 |
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DILIP RANA Vs. STATE OF WEST BENGAL
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January 6, 2010 |
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DINDAYAL GUPTA Vs. UNION OF INDIA AND OTHERS
|
February 17, 2010 |
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DINESH BARICK Vs. STATE OF WEST BENGAL
|
March 16, 2010 |
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DIPAK BARMAN Vs. STATE OF WEST BENGAL
|
May 21, 2010 |
|
DIPAK KUMAR BASAK Vs. STATE BANK OF BIKANIR AND JAIPUR
|
January 12, 2010 |
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DIPAK KUMAR LAHIRI Vs. NATIONAL INSURANCE COMPANY LIMITED
|
May 14, 2010 |
|
DIPAK KUMAR MALLICK Vs. UNION OF INDIA
|
October 4, 2010 |
|
DIPAK MAJUMDAR AND ANR. Vs. SMT. RANI BALA DUTTA AND ANR.
|
March 10, 2010 |
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DIPAK MONDAL Vs. STATE OF WEST BENGAL
|
March 2, 2010 |
|
DIPALI ROY Vs. SAMIR BANERJEE
|
June 18, 2010 |
|
DIPANKAR BANDOPADHYAY Vs. DURGAPUR CHEMICALS LIMITED
|
December 7, 2010 |
|
DIPANKAR DE Vs. STATE OF WEST BENGAL
|
July 6, 2010 |
|
DIRECTOR GENERAL CSIR Vs. RUMA CHAKRABORTY
|
February 11, 2010 |
|
DIRECTOR OF SCHOOL EDUCATION WEST BENGAL Vs. TARUN KUMAR GHOSH
|
April 13, 2010 |
|
DIRECTOR OF TRANSPORT Vs. GENERAL SECRETARY STATE TRANSPORT EMPLOYEES UNION PORT BLAIR
|
March 29, 2010 |
|
DISTRICT CONTROLLER Vs. RAJESH BISWAS
|
August 2, 2010 |
|
DOLA LAHIRI Vs. JABA LAHIRI
|
April 26, 2010 |
|
DOLI DOLUI Vs. STATE OF WEST BENGAL
|
March 12, 2010 |
|
DOLPHIN AGENCIES PVT LTD Vs. LGW LTD
|
January 6, 2010 |
|
DR SATINATH SAMANTA Vs. P PRAMANICK
|
February 26, 2010 |
|
DR. RAJU DAS Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 12, 2010 |
|
DR. TAPAS ROY CHOWDHURY Vs. THE STATE OF WEST BENGAL
|
June 29, 2010 |
|
DULAL CHANDRA SAMANTA Vs. THE UNION OF INDIA (UOI) AND ORS.
|
September 6, 2010 |
|
DUNCANS INDUSTRIES LTD Vs. NARAYAN KUMAR KHAITAN
|
December 1, 2010 |
|
DUNCANS TEA LTD. Vs. CIT
|
July 27, 2010 |
|
DURGAPUR PROJECTS LTD Vs. ABL INTERNATIONAL LTD
|
October 4, 2010 |
|
DVC STAFF ASSOCIATION Vs. DAMODAR VALLEY CORPORATION
|
March 5, 2010 |
|
EAST BENGAL CLUB Vs. SEKHAR GHOSH
|
July 23, 2010 |
|
EAST BENGAL CLUB Vs. PALTU MUKHERJEE
|
December 14, 2010 |
|
EAST INDIA TRADING COMPANY Vs. RADHA KANTA DHAR
|
July 9, 2010 |
|
EASTERN CIRCLE YELLOW PAGES PVT LTD Vs. AMAL KR GHOSH
|
August 26, 2010 |
|
EDCONS MKS CASTING PVT LTD Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
August 10, 2010 |
|
EDMUOND FRANCIS HEBERLET Vs. MUSTT FATIMA KHATOON
|
April 1, 2010 |
|
EFCALON TIE-UP PVT LTD & ANR Vs. STATE OF WEST BENGAL AND ORS
|
May 18, 2010 |
|
EIH LIMITED Vs. JAY ENGINEERING WORKS LIMITED
|
September 21, 2010 |
|
EIH LIMITED Vs. JAY ENGINEERING WORKS LIMITED
|
September 16, 2010 |
|
ELIAS MEYER FREE SCHOOL AND TALMUD TORAH Vs. OFFICIAL TRUSTEE OF WEST BENGAL
|
December 22, 2010 |
|
EMAMI LIMITED Vs. THREE N PRODUCTS PRIVATE LIMITED
|
January 29, 2010 |
|
EMEST UCHENNA Vs. STATE OF WEST BENGAL
|
March 3, 2010 |
|
ENKON PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
August 16, 2010 |
|
ESKAY VIDEO PRIVATE LIMITED Vs. BRAND VALUE COMMUNICATIONS LIMITED
|
May 10, 2010 |
|
EXECUTIVE OFFICER KAKDWIP PANCHAYAT SAMITY Vs. SURYA KANTA GIRI
|
May 18, 2010 |
|
EXPRESS PUBLICATION Vs. INDIA MEDIA SERVICES PRIVATE LTD
|
October 4, 2010 |
|
FAIRDEAL ENTERPRISE (P) LTD. Vs. C.C. (AIRPORT AND ADMINISTRATION)
|
January 7, 2010 |
|
FAJLEY HAKE KHAN Vs. STATE OF WEST BENGAL
|
February 15, 2010 |
|
FARIDA BIBI SHEIKH Vs. STATE OF WEST BENGAL
|
March 3, 2010 |
|
FARMANIA STEEL WORKS Vs. UNION OF INDIA
|
February 12, 2010 |
|
FARUK ABDULLAH SHAIKH Vs. STATE OF WEST BENGAL
|
January 19, 2010 |
|
FASTNERS INC Vs. STATE
|
June 16, 2010 |
|
FATEMA BIBI Vs. ALI HOSSAIN MONDAL
|
June 23, 2010 |
|
FATEY ALAIS THATE KISHKU Vs. STATE OF WEST BENGAL
|
May 21, 2010 |
|
FEROZA KHATOON Vs. HARUN SK
|
July 14, 2010 |
|
FIAYAZ ALI Vs. SECRETARY LAW
|
August 27, 2010 |
|
FLOUR MILLS PVT LTD Vs. SARDA CEREALS PVT LTD
|
March 17, 2010 |
|
FOOD CORPORATION OF INDIA Vs. UNION OF INDIA
|
May 12, 2010 |
|
FRIENDS HP STATION Vs. SENIOR REGIONAL MANAGER HINDUSTAN PETROLEUM CORPORATION LTD
|
April 8, 2010 |
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FULCHAND SAHISH Vs. STATE OF WEST BENGAL
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April 30, 2010 |
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GAJENDRANATH MANNA Vs. STATE OF WEST BENGAL
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May 17, 2010 |
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GAMA ALIAS MD ANWAR Vs. STATE OF WEST BENGAL
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December 7, 2010 |
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GAMA HOTEL AND RESORTS PRIVATE LTD. AND ANR. Vs. WEST BENGAL INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION AND ORS.
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May 10, 2010 |
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GANGES MANUFACTURING CO. LTD. Vs. UNION OF INDIA (UOI)
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December 7, 2010 |
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GAUTAM CHOUDHURY Vs. CAUVERY CHOUDHURY
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September 14, 2010 |
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GAYATRI MOZUMDER Vs. STATE OF WEST BENGAL & ORS
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November 11, 2010 |
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GEETA SINGH & ANR Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LIMITED
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September 9, 2010 |
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GENERAL MANAGER INDIAN OIL CORPORATION LTD Vs. SISIR KUMAR PRAMANIK
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December 24, 2010 |
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GENERAL MANAGER PA ALLAHABAD BANK Vs. SHIB SANKAR MUKHERJEE
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March 12, 2010 |
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GENERAL RAILWAY ROAD MOTIA MAZDOOR UNION Vs. UNION OF INDIA
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March 15, 2010 |
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GHANSHYAM AGARAWAL Vs. SECRETARY REVENUE
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September 15, 2010 |
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GIRIJA PRASAD PANDEY Vs. STATE OF WEST BENGAL
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November 10, 2010 |
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GITA DEVI SAHA Vs. AMBER TOUR AND TRAVELS PVT LIMITED
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October 6, 2010 |
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GITA DEY Vs. STATE OF WEST BENGAL
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June 14, 2010 |
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GITA SEN Vs. ASHIS SEN
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August 16, 2010 |
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GITA SEN Vs. ASHIS SEN
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August 18, 2010 |
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GLAXO SMITHKLINE CONSUMER HEALTH CARE LTD Vs. SECOND LABOUR COURT
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December 24, 2010 |
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GLOSTER JUTE MILLS LIMITED Vs. HOOGHLY MILLS COMPANY LIMITED
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December 16, 2010 |
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GMS MARINE COMPANY LIMITED Vs. M V VINASHIN SKY
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May 7, 2010 |
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GOBINDA BAIDYA Vs. STATE OF WEST BENGAL
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March 23, 2010 |
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GOBINDA CHANDRA DAS Vs. STATE OF WEST BENGAL
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May 5, 2010 |
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GOLOK LALL SEAL Vs. DSK REAL ESTATE LIMITED
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December 10, 2010 |
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GOODS OF PRIYAMBADA DEVI BIRLA Vs. AJOY KUMAR NEWAR
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August 27, 2010 |
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GOODS OF PRIYAMVADA DEVI BIRLA R S LODHA Vs. LAXMI DEVI NEWAR
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February 12, 2010 |
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GOODS OF SAMARENDRA NATH BAL Vs. STATE
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January 6, 2010 |
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GOODS OF SAMARENDRA NATH BAL Vs. STATE
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January 8, 2010 |
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GOPAL CHANDRA ADHIKARI Vs. STATE OF WEST BENGAL
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August 25, 2010 |
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GOPAL KUMAR BHALOTIA Vs. ANIRUDH TRADE AND AGENCIES PVT LTD
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February 22, 2010 |
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GOPAL NEOGI Vs. STATE OF WEST BENGAL
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January 19, 2010 |
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GOPI NATH DAS Vs. OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA AND ANOTHER, DHEKLAPARA TEA CO. LTD. (IN LIQUIDATION)
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December 20, 2010 |
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GOPINATH PAL Vs. CHYANA PATRA
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December 9, 2010 |
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GOPINATH RAHA Vs. STATE OF WEST BENGAL
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August 30, 2010 |
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GOPSAI AVINANDAN SANGHA Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD
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July 29, 2010 |
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GOSTO MANDOL Vs. STATE OF WEST BENGAL
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December 14, 2010 |
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GOUR CHANDRA SARKAR Vs. STATE OF WEST BENGAL
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May 6, 2010 |
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GOUR SEAL Vs. THE STATE OF WEST BENGAL
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June 29, 2010 |
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GOURANGA CHANDRA DEY Vs. MAYA GHOSH
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April 1, 2010 |
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GOUTAM BORAL ALIAS GEDU Vs. STATE OF WEST BENGAL
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January 6, 2010 |
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GOUTAM CONSTRUCTION COMPANY LTD Vs. STATE OF WEST BENGAL
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June 23, 2010 |
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GOUTAM KUMAR NEOGI Vs. UNION OF INDIA
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August 6, 2010 |
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GOUTAM LAHIRI Vs. UNION OF INDIA
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December 24, 2010 |
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GOUTAM MONDAL Vs. DOLON MONDAL
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March 23, 2010 |
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GOUTAM SINGH Vs. STATE OF WEST BENGAL
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January 6, 2010 |
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GOVERNING BODY SERAMPORE GIRLS COLLEGE Vs. SAILENDRA NATH PAUL
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July 28, 2010 |
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GOVIND RAJ Vs. VENKATACHALAM
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August 23, 2010 |
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GOVIND STEEL CO. LTD. Vs. UNION OF INDIA (UOI)
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May 10, 2010 |
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GRAPHIC INDUSTRIES COMPANY Vs. UNION OF INDIA
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October 5, 2010 |
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GREEN HUT PVT LTD Vs. STATE OF WEST BENGAL
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March 15, 2010 |
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GUJARAT PANNALAL LIMITED Vs. OFFICIAL LIQUIDATOR
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March 3, 2010 |
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GULNAWAZ KHAN ALIAS GULNAWAZ ALIAS GULLU Vs. STATE OF WEST BENGAL
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July 9, 2010 |
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GURU ISPAT LIMITED AND ANR. Vs. THE STATE BANK OF INDIA AND ORS.
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January 11, 2010 |
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GURU SEVAK SINGH BATH @ GUR SEVAK SINGH Vs. S K DEVELOPERS
|
September 16, 2010 |
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HABIB AHMED Vs. SARMISTHA GON
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June 15, 2010 |
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HABIBUR RAHAMAN Vs. STATE OF WEST BENGAL
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May 21, 2010 |
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HAIDER KHAN Vs. STATE OF WEST BENGAL
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July 2, 2010 |
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HALDIA PETROCHEMICALS LTD. Vs. COMMISSIONER OF CUSTOMS (PORT)
|
September 6, 2010 |
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HAPPY HOMES AND HOTELS PVT LTD Vs. ORIENTAL INSURANCE CO LTD
|
May 6, 2010 |
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HARADHAN BERA Vs. STATE OF WEST BENGAL
|
October 6, 2010 |
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HARADHAN MAHATO Vs. STATE OF WEST BENGAL
|
November 11, 2010 |
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HARADHAN PAL Vs. NEW INDIA ASSURANCE CO LTD
|
June 14, 2010 |
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HARDWARE STORE Vs. SALES TAX OFFICER MONOHAR KATRA CHARGE
|
January 29, 2010 |
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HARE KRISHNA CHAKRABORTY Vs. STATE OF WEST BENGAL
|
February 17, 2010 |
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HARE KRISHNA CHAKRABORTY Vs. STATE OF WEST BENGAL
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December 23, 2010 |
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HAREN DAS Vs. STATE OF WEST BENGAL
|
October 4, 2010 |
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HARI NARAYAN BURNWAL Vs. RAM GOPAL SANTHALIA
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March 25, 2010 |
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HARIPADA BISWAS Vs. STATE OF WEST BENGAL
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July 7, 2010 |
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HARMAN TOPPO Vs. STATE
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November 30, 2010 |
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HARUN ALI MALLICK Vs. STATE OF WEST BENGAL
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August 25, 2010 |
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HASIM AKHTAR @ BABU @ HASIM AKHTAR MOMIN Vs. STATE OF WEST BENGAL
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October 4, 2010 |
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HASIN TABREJ Vs. STATE OF WEST BENGAL
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March 1, 2010 |
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HDFC BANK LTD Vs. BANU BIBI
|
July 9, 2010 |
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HDFC BANK LTD Vs. BANU BIBI
|
July 16, 2010 |
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HDFC BANK LTD Vs. STATE OF WEST BENGAL
|
September 3, 2010 |
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HEADMASTER TEACHER IN CHARGE DIGHALGRAM NETAJI VIDYAPITH Vs. SWAPAN KUMAR NASKAR
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June 23, 2010 |
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HIMADRI MUKHERJEE Vs. BIMAL CHANDRA GHOSH
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December 10, 2010 |
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HINDUSTAN COPPER LIMITED Vs. TTG INDUSTRIES LIMITED
|
August 13, 2010 |
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HINDUSTAN NATIONAL GLASS AND INDUSTRIES LIMITED Vs. GANESH KUMAR AGARWAL
|
January 8, 2010 |
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HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. P SETHIAN
|
April 1, 2010 |
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HINDUSTAN STEELWORKS CONSTRUCTION LTD Vs. CENTRAL BOARD OF TRUSTEES FOR PROVIDENT FUND
|
January 14, 2010 |
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HINDUSTAN STEELWORKS CONSTRUCTION LTD Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
January 14, 2010 |
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HINDUSTAN UNILEVER LIMITED Vs. PROCTER AND GAMBLE HOME PRODUCTS LIMITED
|
May 20, 2010 |
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HINDUSTAN UNILEVER LIMITED Vs. PROCTER AND GAMBLE HOME PRODUCTS LIMITED
|
October 5, 2010 |
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HIRA ROUTH Vs. STATE OF WEST BENGAL
|
March 22, 2010 |
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HIRAK RANJAN DUTTA Vs. STATE OF WEST BENGAL
|
August 18, 2010 |
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HIRANMOY BHOWMIK Vs. STATE OF WEST BENGAL
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February 26, 2010 |
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HIREN ALIAS HIRULAL GHOSH Vs. STATE OF WEST BENGAL
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September 14, 2010 |
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HOTEL PAYEL Vs. CENTRAL BANK OF INDIA
|
September 2, 2010 |
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HOTEL PAYEL Vs. CENTRAL BANK OF INDIA
|
October 2, 2010 |
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HOTEL SONAR BANGLA Vs. THE STATE BANK OF INDIA AND ORS.
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July 30, 2010 |
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HOWRAH MILLS COMPANY LTD Vs. JARDINE HENDERSON LTD
|
October 4, 2010 |
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HOWRAH MUNICIPAL CORPORATION Vs. SHAKUNTALA DEVI DALMIA
|
January 7, 2010 |
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HOWRAH TAX PAYERS ASSOCIATION Vs. GOVERNMENT OF WEST BENGAL
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December 24, 2010 |
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HRIDAY KUMAR PAUL Vs. STATE OF WEST BENGAL
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July 30, 2010 |
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HRITTIKA DEVI ALIAS SINGH ALIAS HIBA Vs. STATE OF WEST BENGAL
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August 4, 2010 |
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HT MEDIA LTD Vs. UTV NEWS LTD
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August 31, 2010 |
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I C I INDIA Vs. SECOND LABOUR COURT
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February 11, 2010 |
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ICHAQUE GAZI Vs. STATE OF WEST BENGAL
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February 1, 2010 |
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ICICI BANK LIMITED Vs. SATYABRATA DAS
|
July 9, 2010 |
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ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. MD ARSHAD
|
May 5, 2010 |
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ICICI PRUDENTIAL LIFE INSURANCE CO LTD Vs. STATE OF W B
|
June 30, 2010 |
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IDEAL INDUSTRIAL EXPLOSIVES LIMITED Vs. COAL INDIA LIMITED
|
June 23, 2010 |
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IDRIS ALI MOLLA Vs. ESRAFIL MOLLA
|
December 10, 2010 |
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IMRAJ ALI MOLLA Vs. MADAN MOHAN SAHA
|
August 27, 2010 |
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IN RE: CALLIDORA MERCHANTILES P. LTD. AND ANR. Vs. STATE
|
July 1, 2010 |
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IN THE GOODS OF PRIYAMVADA DEVI BIRLA (SINCE DECEASED) R.S. LODHA Vs. AJAY KUMAR NEWAR & ORS.
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February 5, 2010 |
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IN THE GOODS OF PRIYAMVADA DEVI BIRLA (SINCE DECEASED) R.S. LODHA Vs. LAXMI DEVI NEWAR
|
February 12, 2010 |
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IN THE GOODS OF SISIR KUMAR MITRA Vs. STATE
|
May 19, 2010 |
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IN THE MATTER OF GOPAL PRAMANIK Vs. STATE
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May 18, 2010 |
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IN THE MATTER OF J THOMAS INVESTMENT SERVICES PVT LTD Vs. NICCO UCO ALLIANCE CREDIT LTD
|
February 2, 2010 |
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INBARA HOLDINGS PVT LTD Vs. SHEELA NEWAR
|
August 13, 2010 |
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INDIA BULLS HOUSING FINANCE LTD Vs. STATE OF WEST BENGAL
|
June 21, 2010 |
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INDIAN ALUMINIUM CO. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 3, 2010 |
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INDIAN INSTITUTE OF AERONAUTICAL SCIENCE Vs. SNIOR INTELLIGENCE OFFICER
|
January 6, 2010 |
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INDIAN IRON AND STEEL CO LTD Vs. UNION OF INDIA
|
July 7, 2010 |
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INDIAN JUTE MILLS ASSOCIATION Vs. UNION OF INDIA (UOI)
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March 31, 2010 |
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INDIAN OIL CORPORATION LIMITED Vs. CONSTRUCTION ENTERPRISES
|
September 10, 2010 |
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INDO AMERICAN ELECTRICALS LTD Vs. GOPA SINHA
|
December 14, 2010 |
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INDRAJIT MUKHERJEE Vs. STATE
|
June 16, 2010 |
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INDRANI SARKAR Vs. STATE OF WEST BENGAL
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September 15, 2010 |
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INDRANIL DAS Vs. UNION OF INDIA (UOI) AND ORS.
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May 14, 2010 |
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INDUREKHA CHOWDHURY Vs. SAPTAPARNI CO OPERATIVE HOUSING SOCIETY
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May 21, 2010 |
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INDUSIND BANK LTD Vs. GADADHAR BANERJEE
|
April 1, 2010 |
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INSTITUTION OF ENGINEERS (INDIA) Vs. UNION OF INDIA
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November 12, 2010 |
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INTERNATIONAL INDUSTRIAL GASES LIMITED Vs. UNION OF INDIA (UOI) AND ORS.
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March 17, 2010 |
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ITC LIMITED Vs. OBEROI MALL PVT LTD
|
April 21, 2010 |
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ITC LIMITED Vs. GODFREY PHILLIPS INDIA LIMITED
|
December 7, 2010 |
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IVY SARKAR MAJUMDAR Vs. SANDIP MAJUMDAR
|
July 14, 2010 |
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J K INDUSTRIES LIMITED Vs. UPENDRA CHOWDHARY
|
May 7, 2010 |
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J K INDUSTRIES LTD Vs. UPENDRA CHOWDHARY
|
March 11, 2010 |
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J.J. TOWERS AND ESTATES (P) LTD. Vs. EAST INDIA FLOUR MILLS (P) LTD.
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April 26, 2010 |
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J.K. AGRI GENETICS LTD. Vs. FLORENCE ALUMINA LTD.
|
May 20, 2010 |
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JABAKUSUM MANNA Vs. STATE OF WEST BENGAL
|
November 11, 2010 |
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JABBAR LASKAR AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
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January 29, 2010 |
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JADABPUR TEA COMPANY LTD Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO LTD
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February 8, 2010 |
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JAGANNATH ADHIKARI Vs. STATE OF WEST BENGAL
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December 6, 2010 |
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JAGANNATH GHOSH Vs. STATE OF WEST BENGAL
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September 3, 2010 |
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JAGAT MATA RICE MILL AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
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May 7, 2010 |
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JAGJIT SINGH Vs. UNION OF INDIA
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August 13, 2010 |
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JAHARLAL BASKEY Vs. STATE OF WEST BENGAL
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October 6, 2010 |
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JAHIRUDDIN KHAN Vs. STATE OF WEST BENGAL
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May 21, 2010 |
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JAI BALAJI INDUSTRIES LTD Vs. HYQUIP SYSTEMS PVT LTD
|
February 4, 2010 |
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JAI RAJENDRA IMPEX PRIVATE LTD Vs. SHAMBHU NATH AND BROTHERS
|
August 18, 2010 |
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JAIRAJ CHETTRI Vs. STATE
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March 1, 2010 |
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JAISWAL NAMKIN BHANDAR Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LTD. AND ORS.
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March 11, 2010 |
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JALADHAR GHOSH Vs. SHASADHAR GHOSH
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December 21, 2010 |
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JALAI SEIKH Vs. STATE OF WEST BENGAL
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February 25, 2010 |
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JAMALUDDIN MOLLA Vs. STATE OF WEST BENGAL
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May 21, 2010 |
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JAMALUDDIN MOLLA Vs. STATE OF WEST BENGAL AND ORS.
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September 2, 2010 |
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JAMESHEDPUR CEMENTS LTD Vs. OFFICIAL LIQUIDATOR
|
December 7, 2010 |
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JAMIL AKHTER Vs. ABDUL MAJID
|
August 3, 2010 |
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JAMUNA TRANSPORT CORPORATION LTD Vs. GHANASHYAMDAS BAHETI
|
July 16, 2010 |
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JANAK LAL GUPTA & ORS Vs. RAMESH SHAH & ORS
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September 17, 2010 |
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JARDINE HENDERSON LTD. Vs. HOWRAH MILLS COMPANY LTD.
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October 4, 2010 |
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JASIMUDDIN PURKAIT Vs. RABIJAN BIBI
|
August 12, 2010 |
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JATINDRA NATH DAS Vs. STATE OF WEST BENGAL
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June 24, 2010 |
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JAVED AHMED KHAN Vs. STATE OF WEST BENGAL
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June 23, 2010 |
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JAWAHAR LAL KAPOOR Vs. CESC LIMITED & ORS
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September 9, 2010 |
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JAY KANT SHARMA Vs. STATE OF WEST BENGAL
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March 10, 2010 |
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JAYANTA HALDER Vs. STATE OF WEST BENGAL AND ORS.
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June 30, 2010 |
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JAYANTA KUMAR DAS Vs. CHAND KUMAR DAS
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August 9, 2010 |
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JAYANTA KUMAR GHOSE Vs. UNION OF INDIA
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May 19, 2010 |
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JAYDEB SAU ALIAS SHAW Vs. STATE OF WEST BENGAL
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May 18, 2010 |
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JAYMALA DAS Vs. UNION OF INDIA
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June 30, 2010 |
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JESSORE INDUSTRIES INDIA LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER WEST BENGAL AND NICOBAR ISLAND
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November 12, 2010 |
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JETHON DOSAD Vs. STATE OF WEST BENGAL
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June 14, 2010 |
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JETHULAL MAHATO Vs. STATE OF WEST BENGAL
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February 25, 2010 |
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JETHULAL MAHATO Vs. STATE OF WEST BENGAL AND ORS.
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February 8, 2010 |
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JHA SHIPPING AGENCY Vs. UNION OF INDIA (UOI)
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December 15, 2010 |
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JHANTU SARDAR Vs. STATE OF WEST BENGAL
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April 19, 2010 |
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JHARNA MALLICK Vs. STATE OF WEST BENGAL
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December 7, 2010 |
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JIARUDDIN MOLLA ALIAS SK JIAR Vs. STATE
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February 8, 2010 |
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JIARUL MONDAL ALIAS JULHAS Vs. STATE OF WEST BENGAL
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March 1, 2010 |
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JIBAN BALA SIKDER Vs. INDIAN OVERSEAS BANK
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February 22, 2010 |
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JIBAN KUMAR SARKAR Vs. UNION OF INDIA
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October 1, 2010 |
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JIBANKUR CHATTERJEE Vs. ASIMA CHATTERJEE
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August 30, 2010 |
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JITENDRA DEBNATH Vs. STATE OF WEST BENGAL
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August 16, 2010 |
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JITU MONDAL Vs. STATE OF WEST BENGAL
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May 5, 2010 |
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JOGAMAYA PANDA Vs. SAILENDRA NATH PANDA
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September 15, 2010 |
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JOGMAYA DAS Vs. STATE OF WEST BENGAL
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July 27, 2010 |
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JUDHISTHIR DAS Vs. STATE OF WEST BENGAL
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August 20, 2010 |
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JUGAL CHANDRA DAS Vs. AMIT SAHAI
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March 17, 2010 |
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JUMMAN SAHA Vs. DABIR SAHA
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September 3, 2010 |
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JYOTIRMOY SEN Vs. WEST BENGAL STATE CO
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March 30, 2010 |
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JYOTSNA KORA Vs. STATE OF WEST BENGAL
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August 3, 2010 |
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JYOTSNA KUNDU Vs. RUKMINI DUTTA
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August 13, 2010 |
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K JAYARAJ Vs. MOSES PANDIAN
|
August 27, 2010 |
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K M B JAYAPAL Vs. STATE
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March 26, 2010 |
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K. BALASUBRAMANIAN Vs. STATE OF WEST BENGAL
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March 31, 2010 |
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KADIR KHAN ALIAS KADER KHAN Vs. STATE OF WEST BENGAL
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February 1, 2010 |
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KAFIRAN NESSA Vs. HARIDASI MALLICK
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May 11, 2010 |
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KAILASH MAHATO Vs. STATE OF WEST BENGAL
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February 17, 2010 |
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KAILASH PRASAD JAIN Vs. COMMISSIONER OF INCOME TAX
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November 12, 2010 |
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KAKALI BERA SAMANTA Vs. STATE OF WEST BENGAL
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March 10, 2010 |
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KAKALI GUPTA Vs. TUSHAR GUPTA
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January 19, 2010 |
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KALACHAND MURMU Vs. STATE OF WEST BENGAL
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December 3, 2010 |
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KALLOL KUMAR DAS Vs. KANAN BALA DAS
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January 29, 2010 |
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KALPANA BANERJEE Vs. MAINTENANCE TRIBUNAL THROUGH THE CHAIRMAN AT SADAR ALIPORE SADAR AND ANR.
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July 9, 2010 |
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KALPANA BHOWMICK Vs. MANASHI ROY BURMAN
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June 24, 2010 |
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KALPANA BOSE Vs. NEPAL CHANDRA ROY
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December 1, 2010 |
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KALPANA DAS Vs. ASIT DAS
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June 16, 2010 |
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KALPANA PAL Vs. STATE OF WEST BENGAL
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August 13, 2010 |
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KALPANA RANI DUTTA Vs. CONCORDE CO-OPERATICE HOUSING SOCIETY LTD & ANR
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September 17, 2010 |
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KALYAN KUMAR BANERJEE Vs. STATE OF WEST BENGAL
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February 12, 2010 |
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KAMAL AHMAD Vs. STATE
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February 22, 2010 |
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KAMAL KUMAR BOHRA Vs. STATE OF WEST BENGAL
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July 6, 2010 |
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KAMALA DAS Vs. BASUDEB DAS
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November 30, 2010 |
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KAMALA METHARANI Vs. BOARD OF COUNCILLORS
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March 8, 2010 |
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KAMALA ROY Vs. UNION OF INDIA
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September 20, 2010 |
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KAMLAPUR SUGAR AND INDUSTRIES LTD Vs. DENA BANK
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July 30, 2010 |
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KANAI KRISHNA DAS Vs. ASHIM DAS
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October 5, 2010 |
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KANAILAL KUMAR Vs. UNION OF INDIA
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June 18, 2010 |
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KANAK PROJECTS LIMITED Vs. RECKITT AND COLMAN OF INDIA LIMITED
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March 30, 2010 |
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KANCHAN OIL INDUSTRIES LTD Vs. STATE OF WEST BENGAL
|
July 8, 2010 |
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KANORIA JUTE AND INDUSTRIES LIMITED Vs. BANK OF INDIA
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July 23, 2010 |
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KANTI BHUSAN BAKSI Vs. STATE OF WEST BENGAL
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January 6, 2010 |
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KANTI DAS ALIAS KANTI RANJAN DAS Vs. STATE OF WEST BENGAL
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June 29, 2010 |
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KAPIL KUMAR KATYAL Vs. PRAVEEN CHANDRA BHANJDEO
|
May 6, 2010 |
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KARAN EXPORTS (INDIA) PVT LTD Vs. UNION OF INDIA
|
April 26, 2010 |
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KARTICK CH DAS Vs. STATE OF WEST BENGAL
|
July 28, 2010 |
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KARTICK CH. DAS AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
|
July 23, 2010 |
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KARTICK CHANDRA HEMBRAM AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
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January 6, 2010 |
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KARTICK CHANDRA MAZUMDAR Vs. KENARAM MAZUMDAR
|
July 9, 2010 |
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KARTIK CHANDRA SINGHA Vs. STATE OF WEST BENGAL
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May 4, 2010 |
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KARTIK MISRA AND ORS Vs. PARTHA BAGDI AND ORS
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December 2, 2010 |
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KARUNA TRIPATHI Vs. NEW INDIA ASSURANCE CO LTD
|
April 22, 2010 |
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KASEM BABU MONDAL Vs. THE STATE OF WEST BENGAL AND ANR.
|
May 7, 2010 |
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KASHI NATH BOSE Vs. STATE OF WEST BENGAL
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December 1, 2010 |
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KASHINATH GHOSH Vs. RADHARANI GHOSH
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August 13, 2010 |
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KAUSHIK GHOSH Vs. STATE OF WEST BENGAL
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May 11, 2010 |
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KAUSHIK MALLICK Vs. WEST BENGAL COLLEGE SERVICE COMMISSION
|
August 13, 2010 |
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KAUSHIK ROY CHOWDHURY Vs. STATEL
|
July 9, 2010 |
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KCCL ZIPALL PVT LTD Vs. STATE
|
June 16, 2010 |
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KEDARNATH TEWARI Vs. NIRMAL GHOSH
|
March 3, 2010 |
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KHAGENDRA NATH DUTTA Vs. SAUVIK HAZRA
|
May 18, 2010 |
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KHAIRUNNESA BIBI Vs. NATIONAL INSURANCE CO LTD
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April 29, 2010 |
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KHALIL SEIKH Vs. ASMAN SK
|
January 12, 2010 |
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KHOKAN ALIAS PRODEEP SAHA Vs. N I A CO LTD
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February 16, 2010 |
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KHUDIRAM MAITY Vs. STATE OF WEST BENGAL
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October 6, 2010 |
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KIBRIA KHONDAKAR Vs. HRISHIKESH BANIK
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November 29, 2010 |
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KIDDERPORE WINE STORES Vs. STATE OF WEST BENGAL
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June 10, 2010 |
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KINGSLEY INDUSTRIES LTD Vs. SUPERINTENDENT OF CENTRAL EXCISE
|
March 24, 2010 |
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KIRAN SINGH Vs. STATE OF WEST BENGAL
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June 15, 2010 |
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KISHAN CHANDRA DEY Vs. OFFICER IN CHARGE OF BHAGWANPUR POLICE STATION
|
January 15, 2010 |
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KOHINOOR STEEL PRIVATE LIMITED Vs. PRAVESH CHANDRA KAPOOR
|
July 14, 2010 |
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KOKUSAI SHIPPING AGENCY LTD Vs. KORP RESOURCES PRIVATE LTD
|
September 3, 2010 |
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KOLKATA MUNICIPAL CORPORATION Vs. MONOJIT SAHA
|
August 3, 2010 |
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KOLKATA MUNICIPAL CORPORATION AND ORS. Vs. ARUN KUMAR CHATTERJEE AND ANR.
|
April 30, 2010 |
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KOWSER ALI SK Vs. RABIUL HAQUE DAPTARI
|
November 19, 2010 |
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KRISHNA CHANDRA DAS Vs. GOPAL CHANDRA DEY
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July 6, 2010 |
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KRISHNA CHOUDHURY Vs. STATE OF WEST BENGAL
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October 1, 2010 |
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KRISHNA DEY Vs. RENUKA ROY
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September 3, 2010 |
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KRISHNA KUMAR BANGUR Vs. PURUSHOTTAM DAS BANGUR AND OTHERS
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July 1, 2010 |
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KRISHNA MAITY Vs. NILIMA DUTTA
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September 21, 2010 |
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KRISHNA PRASAD Vs. CALCUTTA ELECTRICITY SUPPLY CORPORATION LIMITED
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July 14, 2010 |
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KRISHNAPADA TARAFDER Vs. STATE OF WEST BENGAL
|
November 25, 2010 |
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KRISHNENDU BANDOPADHAYAY Vs. KAUSIK DAS
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February 1, 2010 |
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KRISHNENDU SAMADDAR Vs. STATE OF WEST BENGAL
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April 29, 2010 |
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KRISHNENDU SIRCAR Vs. TANMOY DAS
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December 7, 2010 |
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KRISHNENDU SIRCAR Vs. REKHA SIRCAR
|
December 7, 2010 |
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KUNDAN SINGH Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
March 31, 2010 |
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KUNDU TIRTHA - O - VRAMAN Vs. THE STATE OF WEST BENGAL AND ANR.
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March 3, 2010 |
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KUNJUMON FRANCIS Vs. UNION OF INDIA
|
September 20, 2010 |
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KURBAN ANSARI Vs. STATE OF WEST BENGAL
|
September 2, 2010 |
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KURMAIL SONAULLA HIGH SCHOOL AND ANR Vs. LATIKA BARMAN AND ORS
|
December 14, 2010 |
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KUSUM GOYAL Vs. INCOME TAX OFFICERS
|
April 5, 2010 |
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LACHMI NARAYAN BHOMROJ Vs. STATE OF WEST BENGAL
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March 26, 2010 |
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LAKHI BHUI MALI Vs. STATE OF WEST BENGAL
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January 12, 2010 |
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LAKHI PRASAD SHAW Vs. STATE OF WEST BENGAL
|
September 15, 2010 |
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LAKSHMI KANTA BAR Vs. RABINDRA NATH BAR
|
June 15, 2010 |
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LAKSHMI NIWAS BANGUR Vs. REGIONAL PROVIDENT FUND COMMISSIONER WEST BENGAL
|
January 14, 2010 |
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LAL DEO Vs. STATE OF WEST BENGAL
|
April 20, 2010 |
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LALBABU ANSARI Vs. LMM INTERNATIONAL
|
September 2, 2010 |
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LALITA ALMAL Vs. FIRST LAND ACQUISITION COLLECTOR KOLKATA
|
February 1, 2010 |
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LALITA MONDAL Vs. PATHITI SARDAR
|
August 24, 2010 |
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LATIKA DUTTA Vs. STATE OF WEST BENGAL
|
July 23, 2010 |
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LATIKA SINHA Vs. ANJU PODDAR
|
October 4, 2010 |
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LAWRENCE AND MAYO INDIA PVT LTD Vs. LIFE INSURANCE CORPORATION OF INDIA
|
July 9, 2010 |
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LAXMAN TARAFDAR Vs. STATE OF WEST BENGAL
|
July 1, 2010 |
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LAXMI MONDAL Vs. SANATAN MONDAL
|
June 10, 2010 |
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LEELAMAYEE FOODS PVT LTD Vs. WEST BENGAL TOURISM DEVELOPMENT CORPORATION LTD
|
June 15, 2010 |
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LEVCON INSTRUMENTS PVT LTD Vs. STATE OF WEST BENGAL
|
May 20, 2010 |
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LGW LIMITED Vs. ASSISTANT COMMISSIONER OF SERVICE TAX
|
December 6, 2010 |
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LGW LIMITED Vs. DOLPHIN AGENCIES PRIVATE LIMITED
|
January 6, 2010 |
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LIAKAT MONDAL Vs. UNION OF INDIA
|
September 16, 2010 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. HARIDAS DEY
|
April 5, 2010 |
|
M K AND SONS Vs. CESC LIMITED
|
September 6, 2010 |
|
M L PERIWAL Vs. STATE OF WEST BENGAL
|
August 27, 2010 |
|
M P ARUN Vs. STATE
|
September 15, 2010 |
|
M S RAMACHANDRAN Vs. SANDIP META
|
July 23, 2010 |
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M S TIRUPATHI Vs. C H RAMAKRISHNA RAO
|
January 13, 2010 |
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M/S. INDIA GOVERNMENT MINT AND OTHERS Vs. M/S. SHREEBHUMI STEEL PVT. LTD. AND OTHERS
|
October 4, 2010 |
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MADAN BISWAS AND ORS Vs. STATE OF WEST BENGAL
|
May 5, 2010 |
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MADAN MOHAN BHUINYA & ANR Vs. DEBASIS BANERJEE
|
November 25, 2010 |
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MADHU SUDAN GHOSH Vs. BANK OF BARODA
|
July 30, 2010 |
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MADHUCHANDA HALDAR Vs. PRATIMA NAG
|
August 10, 2010 |
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MADHUSUDAN CHAKRABORTY ALIAS MADHU Vs. STATE OF WEST BENGAL
|
March 3, 2010 |
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MADHUSUDHAN MODAK Vs. STATE OF WEST BENGAL
|
April 16, 2010 |
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MAGMA FINCORP LTD Vs. ORBIT MOTORS PRIVATE LTD
|
August 5, 2010 |
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MAGMA FINCORP LTD. Vs. BUNTY J.C.B. EARTH MOVERS AND ANR.
|
January 29, 2010 |
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MAHABEB HALDER Vs. STATE OF WEST BENGAL
|
March 30, 2010 |
|
MAHADEV MAHATO Vs. STATE
|
December 16, 2010 |
|
MAHAMAYA MUKHARJEE Vs. STATE
|
June 11, 2010 |
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MAHARAJ KUMAR SOMENDRA CHANDRA NANDY Vs. STATE OF WEST BENGAL
|
July 16, 2010 |
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MAHARSHI COMMERCE LIMITED Vs. KHAITAN INDIA LIMITED
|
June 23, 2010 |
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MAHASIN ALAM ALIAS PAPPU Vs. STATE OF WEST BENGAL
|
November 12, 2010 |
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MAHESH TULSWAN Vs. RAJENDRA KUMAR BANKA
|
October 6, 2010 |
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MAHUA PATRA ALIAS MITHU Vs. STATE OF WEST BENGAL
|
April 7, 2010 |
|
MAINA BIBI Vs. KAMRUNNESHA BIBI
|
December 9, 2010 |
|
MALA BHATTACHARJEE Vs. STATE OF WEST BENGAL
|
April 1, 2010 |
|
MALATI SARKAR Vs. STATE OF WEST BENGAL
|
May 14, 2010 |
|
MALAY KUMAR GHOSHAL KUMAR OF SUNDARBANS Vs. REGIONAL PASSPORT OFFICER CALCUTTA
|
June 18, 2010 |
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MALCOLM WAR MACLEOD Vs. STATE OF WEST BENGAL
|
September 9, 2010 |
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MALINA ROY Vs. C E S C LTD
|
July 7, 2010 |
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MAMATA BANERJEE CHATTERJEE Vs. STATE OF WEST BENGAL
|
April 21, 2010 |
|
MAMATA SEAL Vs. SANTANA CHATTERJEE
|
December 9, 2010 |
|
MANAGING COMMITTEE MOHIARY RANIBALA KUNDU CHOWDHURY Vs. STATE OF WEST BENGAL
|
October 6, 2010 |
|
MANAGING COMMITTEE OF POLERHAT HIGH SCHOOL Vs. STATE
|
November 24, 2010 |
|
MANAS ALIAS DHURJOTI SAHA Vs. STATE OF WEST BENGAL
|
June 29, 2010 |
|
MANAS SINGHA Vs. STATE OF WEST BENGAL
|
August 18, 2010 |
|
MANASH DUTTA Vs. THE UNION OF INDIA (UOI)
|
March 3, 2010 |
|
MANGAL STEEL ENTERPRISES LTD Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LTD
|
March 12, 2010 |
|
MANIAM PROPERTIES PVT LTD Vs. BENTEL ASSOCIATES REALTY DESIGN CONSULTANTS PVT LTD
|
March 4, 2010 |
|
MANIKA DEY Vs. STATE OF WEST BENGAL
|
March 23, 2010 |
|
MANOJ KUMAR GUPTA Vs. STATE OF WEST BENGAL
|
July 23, 2010 |
|
MANORATH RANG Vs. THE STATE OF WEST BENGAL
|
February 8, 2010 |
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MANU ALIAS MANWAR Vs. STATE OF WEST BENGAL
|
March 4, 2010 |
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MAQSOOD NAWAZ Vs. STATE OF WEST BENGAL
|
June 23, 2010 |
|
MARICO LIMITED Vs. J.K. ENTERPRISES
|
August 23, 2010 |
|
MATILAL PRADHAN Vs. UNION OF INDIA
|
July 9, 2010 |
|
MAUSUMI BOSE NEE BANDOPADHYAY Vs. LIFE INSURANCE CORPORATION OF INDIA
|
August 3, 2010 |
|
MAYA SARDAR Vs. ANNAPURNA GHOSH
|
August 23, 2010 |
|
MAYA SARKAR Vs. SWAPNA HALDER
|
January 12, 2010 |
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MD ABDUL HANNAN KABIRAJ Vs. UNION OF INDIA
|
July 7, 2010 |
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MD ANWAR Vs. STATE OF WEST BENGAL
|
October 4, 2010 |
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MD KUDRAT ALI Vs. BOARD OF COUNCILLORS OF SANTIPUR MUNICIPALITY
|
December 9, 2010 |
|
MD MUKLESUR RAHAMAN Vs. STATE
|
July 8, 2010 |
|
MD OLI SHEIKH Vs. TARANI MAHATO
|
August 5, 2010 |
|
MD SAJJAD @ RAJU @ SALIM Vs. STATE OF WEST BENGAL
|
April 20, 2010 |
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MD SEKENDAR ALI MONDAL Vs. STATE OF WEST BENGAL
|
August 23, 2010 |
|
MD SHAMIM KHAN Vs. NAZIR AHMAD
|
December 9, 2010 |
|
MD SIRAJ Vs. STATE OF WEST BENGAL
|
June 29, 2010 |
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MD SIRAJ Vs. STATE OF WEST BENGAL
|
June 15, 2010 |
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MD TARIQUE JAMAL Vs. STATE OF WEST BENGAL & ORS
|
December 2, 2010 |
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MD WAKIL Vs. DISTRICT ENGINEER
|
July 21, 2010 |
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MD. AMIRUDDIN SK. Vs. THE STATE OF WEST BENGAL AND ORS.
|
May 5, 2010 |
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MD. KALAMUDDIN AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
November 12, 2010 |
|
MECON LIMITED Vs. SWAPAN KUMAR BANERJEE
|
August 26, 2010 |
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MEDHA KUMARI Vs. STATE OF WEST BENGAL
|
March 26, 2010 |
|
MEDI CARRIER PRIVATE LIMITED AND ORS Vs. STATE
|
November 22, 2010 |
|
MEGHLA BISWAS Vs. STATE OF WEST BENGAL
|
September 3, 2010 |
|
MEHJABIN ALIAS GUDDI Vs. STATE
|
March 10, 2010 |
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METROPOLITAN COOPERATIVE HOUSING SOCIETY LTD. AND ANR. Vs. THE STATE INFORMATION COMMISSION AND ORS.
|
May 10, 2010 |
|
MICA MANUFACTURING PVT. LTD Vs. UNION OF INDIA (UOI)
|
May 10, 2010 |
|
MIHIR BANERJEE Vs. STATE OF WEST BENGAL
|
September 3, 2010 |
|
MIHIR KUMAR HALDER Vs. STATE OF WEST BENGAL
|
September 9, 2010 |
|
MIHIR PAL Vs. UNITED COMMERCIAL BANK
|
September 21, 2010 |
|
MILAN KANTI DUTTA Vs. AMINUL IQBAL
|
November 30, 2010 |
|
MINTU KUMAR NANDI Vs. UNION OF INDIA AND OTHERS
|
April 28, 2010 |
|
MIR BASIR AHMED Vs. UOI
|
March 25, 2010 |
|
MIR KAMRUJJAMAN @ KHOKAN Vs. STATE OF WEST BENGAL AND ANR
|
November 19, 2010 |
|
MIRA PAL Vs. SWAPAN KR ROY
|
August 17, 2010 |
|
MITA KARMAKAR Vs. STATE
|
January 27, 2010 |
|
MITALI PAUL Vs. UNION OF INDIA
|
December 23, 2010 |
|
MITHU SARDAR Vs. STATE OF WEST BENGAL
|
December 22, 2010 |
|
MODERN MALLEABLES LIMITED Vs. B R SINKU
|
May 7, 2010 |
|
MOFIZUL Vs. STATE OF WEST BENGAL
|
October 6, 2010 |
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MOHAMMAD SALIM KHAN Vs. JASPAL SINGH CHANDAK
|
February 25, 2010 |
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MOHAN KUMAR HALDER Vs. STATE OF WEST BENGAL
|
April 9, 2010 |
|
MOHAN SINGH Vs. STATE OF WEST BENGAL
|
December 3, 2010 |
|
MOHANLALL AND BROS Vs. BOARD OF TRUSTEES OF THE PORT OF CALCUTTA
|
December 22, 2010 |
|
MOHIT MAHALANOBIS Vs. SUPROVA BASU
|
June 14, 2010 |
|
MOJAFFAR ALIAS MOJA ALIAS MOJREK ALIAS MOJEK Vs. STATE OF WEST BENGAL
|
November 12, 2010 |
|
MOKAB ALI Vs. STATE OF WEST BENGAL
|
March 24, 2010 |
|
MOKTAR SK Vs. EASIN SK
|
December 1, 2010 |
|
MOKTAR SK. & ANR. Vs. EASIN SK. & ORS.
|
December 9, 2010 |
|
MOLLA MD ABDUL KABIR Vs. STATE OF WEST BENGAL
|
August 23, 2010 |
|
MONOJ SAHA Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO LTD
|
September 17, 2010 |
|
MONOJ SHAW Vs. DEBASHIS SAHA
|
August 6, 2010 |
|
MONOJIT NAG CHOWDHURY Vs. SAPTAPARNI CO OPERATIVE HOUSING SOCIETY
|
May 21, 2010 |
|
MONORANJAN MANNA Vs. SARADIA JAY DURGA THAKURANI
|
October 4, 2010 |
|
MONORANJAN MUKHERJEE Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
April 22, 2010 |
|
MONTAN EQUIPMENT AND ALLIED SERVICES PVT LTD Vs. FIONA ROY
|
May 21, 2010 |
|
MONTEE DEY Vs. CHANDRALEKHA ROY
|
June 18, 2010 |
|
MOR SALIM SK Vs. STATE OF WEST BENGAL
|
September 15, 2010 |
|
MOTIAR RAHAMAN MALLICK Vs. UNITED INDIA INSURANCE CO LTD
|
November 12, 2010 |
|
MOTILAL RAKSHIT Vs. TARASUNDARI RAKSHIT
|
July 9, 2010 |
|
MOTILAL THANVI Vs. PUNALUR PAPER MILLS LIMITED
|
February 19, 2010 |
|
MOTIN SAIKH Vs. STATE OF WEST BENGAL
|
August 19, 2010 |
|
MOTLEB ALI MOLLA Vs. CHIEF EXECUTIVE OFFICER BOARD OF WAKFS
|
December 10, 2010 |
|
MRIDULA GHOSH Vs. STATE OF WEST BENGAL
|
January 14, 2010 |
|
MRINAL KANTI BANERJEE Vs. SANTI RANJAN KUNDU
|
October 6, 2010 |
|
MRINAL KANTI DAS Vs. STATE OF WETS BENGAL
|
March 23, 2010 |
|
MRINAL KANTI MANNA Vs. CHHABI SAMANTA
|
May 21, 2010 |
|
MRINAL KANTI MONDAL Vs. STATE OF WEST BENGAL
|
February 18, 2010 |
|
MRITYUNJOY DOLUI Vs. STATE OF WEST BENGAL
|
March 23, 2010 |
|
MRS. SANDHA SAHA Vs. UTTAM BISWAS AND ANR.
|
August 9, 2010 |
|
MS RAJASTHAN FERTILISERS & CHEMICALS CORPPORATION Vs. MS SHREE HANUMAN JUTE PRESS PVT LTD
|
September 9, 2010 |
|
MST SAHAR BANU Vs. STATE OF WEST BENGAL
|
June 17, 2010 |
|
MUCHIRAM KAMILA Vs. JOYDEB KAMILA
|
September 21, 2010 |
|
MUKATA SHEKAR DUTTA Vs. NIRMALA MAZUMDAR
|
December 9, 2010 |
|
MUKESH ALI ALIAS BAPI KHAN Vs. STATE OF WEST BENGAL
|
June 17, 2010 |
|
MUKTI PROPERTIES (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
October 5, 2010 |
|
MUKUL ALIAS MAFIKUL MONDAL Vs. STATE OF WEST BENGAL
|
July 1, 2010 |
|
MUKUL BISWAS Vs. STATE OF WEST BENGAL AND ORS.
|
August 13, 2010 |
|
MUNNI DEVI AND ORS. Vs. THE STATE OF WEST BENGAL
|
March 3, 2010 |
|
MUNSHI HEMBRAM Vs. STATE OF WEST BENGAL
|
July 7, 2010 |
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MURARI MOHAN PATRA Vs. NILIMA CONSTRUCTION CO PVT LTD
|
October 6, 2010 |
|
MUSSAMAT NASEEM ARA BEGUM Vs. RIZWAN DANISH HUSSAIN
|
September 17, 2010 |
|
MUSTAFA KAMAL Vs. STATE OF WEST BENGAL
|
December 3, 2010 |
|
MUSTAQUE AHMED KHAN Vs. MAHAMMAD NASIM
|
October 5, 2010 |
|
MYSORE AGRO CHEMICAL COMPANY PVT LTD Vs. COMMISSIONER OF INCOME TAX WEST BENGAL III CALCUTTA
|
May 18, 2010 |
|
N C SINGHA Vs. UNION OF INDIA (UOI)
|
February 12, 2010 |
|
N K MALHOTRA AND RAJESH KUMAR MALHOTRA Vs. CESC LTD
|
February 10, 2010 |
|
NABA KUMAR SINGH Vs. STATE OF WEST BENGAL
|
July 27, 2010 |
|
NABIN KUMAR MONDAL Vs. STATE OF WEST BENGAL
|
November 26, 2010 |
|
NADIM QUASMI Vs. STATE OF WEST BENGAL
|
February 9, 2010 |
|
NAGENDRA NATH MAJI Vs. WEST BENGAL POWER DEVELOPMENT CORPORATION LTD
|
March 30, 2010 |
|
NAGESHWAR PRASAD Vs. UNION OF INDIA
|
March 23, 2010 |
|
NALINI MAJI Vs. MRITUNJOY ADHIKARY
|
July 30, 2010 |
|
NAMITA GOLDAR Vs. UNION OF INDIA
|
February 10, 2010 |
|
NAMITA ROY Vs. BENGAL GREENFIELD HOUSING DEVELOPMENT COMPANY LTD
|
April 16, 2010 |
|
NAMITA SARKAR Vs. ARJUN KUMAR JATTY
|
August 27, 2010 |
|
NANDA GOPAL PRAMANIK Vs. KABIR KAYAL
|
August 20, 2010 |
|
NANDALAL GHOSH Vs. ASHOKE KR BOSE
|
September 10, 2010 |
|
NANDESWAR NAG Vs. GOVERNMENT OF WEST BENGAL
|
July 14, 2010 |
|
NANDKISHORE SHANKARLAL TRIVEDI Vs. STATE OF WEST BENGAL
|
July 26, 2010 |
|
NANI GOPAL MAHINDER Vs. ARABINDA MAHINDER
|
March 31, 2010 |
|
NARAN SINGH SARDAR ALIAS PALASH SINGH SARDAR Vs. STATE OF WEST BENGAL
|
February 22, 2010 |
|
NARAYAN CHAKRABORTY Vs. UNION OF INDIA
|
September 14, 2010 |
|
NARAYAN CHANDRA DAS Vs. SHYAM RAY JEW THAKUR
|
July 26, 2010 |
|
NARAYAN CHOWDHURY ALIAS KARMAKAR Vs. SANJOY KUMAR MONDAL
|
August 25, 2010 |
|
NARAYAN DUTTA Vs. STATE OF WEST BENGAL
|
April 30, 2010 |
|
NARAYAN SARKAR Vs. STATE OF WEST BENGAL
|
June 14, 2010 |
|
NARAYAN SARKAR Vs. STATE OF WEST BENGAL
|
July 9, 2010 |
|
NARAYANI BALA DASI Vs. DURGA PRASAD SEN
|
November 30, 2010 |
|
NARENDRA KUMAR SHARMA ALIAS NARENDRA SHARMA Vs. STATE OF WEST BENGAL
|
August 25, 2010 |
|
NARENDRA KUMAR TRIPATHI Vs. UNION OF INDIA
|
December 15, 2010 |
|
NARESH KUMAR & COMPANY Vs. UNION OF INDIA
|
February 8, 2010 |
|
NARUFA KHATOON Vs. STATE
|
March 15, 2010 |
|
NASIM AHMED ALIAS SAGAR Vs. STATE OF WEST BENGAL
|
June 14, 2010 |
|
NATIONAL BANK LTD Vs. DULAL KANTI CHOWDHURY
|
April 30, 2010 |
|
NATIONAL CO OPERATIVE CONSUMER FEDERATION OF INDIA LTD Vs. ORISSA MINERALS DEVELOPMENT COMPANY LTD
|
March 12, 2010 |
|
NATIONAL COOPERATIVE CONSUMERS FEDERATION OF INDIA LIMITED Vs. ORISSA MINERALS DEVELOPMENT COMPANY LIMITED
|
May 12, 2010 |
|
NATIONAL DAIRY DEVELOPMENT BOARD AND ANR. Vs. STATE OF WEST BENGAL AND ANR.
|
November 23, 2010 |
|
NATIONAL HIGHWAYS AUTHORITIES OF INDIA Vs. MBL INFRASTRUCTURE LIMITED
|
May 5, 2010 |
|
NAURANGLAL AGARWAL Vs. RAMSARUP INDUSTRIES
|
August 31, 2010 |
|
NAZIRUL SK Vs. STATE OF WEST BENGAL
|
April 13, 2010 |
|
NEMAI CHANDRA BISWAS Vs. SWAPAN NANDI
|
August 13, 2010 |
|
NEMAI MANNA ALIAS NEMAI CHANDRA MANNA Vs. STATE OF WEST BENGAL
|
January 19, 2010 |
|
NEPAL FOOD CORPORATION Vs. THYE SHIPPING PANAMA S A
|
May 21, 2010 |
|
NETAI PAL Vs. RADHA RANI PAL HER LEGAL HEIR AND REPRESENTIVE
|
January 28, 2010 |
|
NEW INDIA ASSURANCE CO LTD Vs. SAKUNTALA BALMIKI
|
May 10, 2010 |
|
NEW INDIA ASSURANCE CO LTD Vs. SOMNATH GANGULY
|
August 10, 2010 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SHIBANI MONDAL
|
July 23, 2010 |
|
NEWAGE COMMERCIAL (P.) LTD. Vs. REGISTRAR OF COMPANIES
|
July 26, 2010 |
|
NEWPORT EXPRESS SERVICES PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
April 7, 2010 |
|
NIBEDAN PAL Vs. ALO DEBNATH
|
February 9, 2010 |
|
NICCO CORPORATION LIMITED Vs. SIMPLEX INFRASTRUCTURES LIMITED
|
June 23, 2010 |
|
NICCO CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 29, 2010 |
|
NIHAR RANJAN DAS Vs. SIPRA DAS
|
May 19, 2010 |
|
NIKKU YADAV ALIAS NEEKU YADAV ALIAS NIKAR YADAV ALIAS NIKARA YADAV Vs. STATE OF WEST BENGAL
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October 6, 2010 |
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NILIMA PAUL AND ORS Vs. UNION OF INDIA AND ORS
|
November 19, 2010 |
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NILMADHAB DAS Vs. STATE OF WEST BENGAL
|
May 3, 2010 |
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NIPA DHAR Vs. NATIONAL AVIATION COMPANY OF INDIA LTD
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December 10, 2010 |
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NIRANJAN LAL TODI Vs. NANDLAL TODI
|
September 10, 2010 |
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NIRANJAN SENGUPTA Vs. STATE OF WEST BENGAL
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April 9, 2010 |
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NIRANJAN SINGHA ROY Vs. STATE OF WEST BENGAL
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January 19, 2010 |
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NIRMAL BHOWMIK Vs. SAFALA DAS
|
June 10, 2010 |
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NIRMAL BHOWMIK Vs. SAFALA DAS AND ANR.
|
June 7, 2010 |
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NIRMAL KUMAR PROSAD Vs. STATE OF WEST BENGAL
|
February 8, 2010 |
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NIRMAL KUMAR SEN Vs. LT GOVERNOR
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August 27, 2010 |
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NIRMALA GURIA Vs. RANIBALA GURIA
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August 17, 2010 |
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NIRMALA MUKHARJEE Vs. STATE OF WEST BENGAL
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February 2, 2010 |
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NISCHINTAPUR TEA CO. LTD. Vs. SUBRATA SEN
|
August 5, 2010 |
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NISHIT KUMAR SAMANTA Vs. STATE OF WEST BENGAL
|
August 10, 2010 |
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NISHKA PROPERTIES PVT LTD Vs. AKBAR ALI KHAN
|
August 13, 2010 |
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NISSAN DEVELOPER AND PROPERTIES PVT LTD Vs. STATE OF WEST BENGAL
|
June 29, 2010 |
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NITAI SAHA Vs. CHHAYA SAHA
|
November 29, 2010 |
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NITCO ROADWAYS PVT LTD Vs. UNION OF INDIA
|
August 6, 2010 |
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NITOSH KUMAR BRAHMA Vs. I I T KHARAGPUR
|
April 9, 2010 |
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NITYANANDA DAS Vs. USHA RANI DAS
|
August 20, 2010 |
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NIVA HALDER Vs. STATE OF WEST BENGAL
|
December 24, 2010 |
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NLC NALCO INDIA LTD Vs. STATE OF WEST BENGAL
|
May 3, 2010 |
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NOPANY & SONS PVT. LTD. & ANR. Vs. GOPAL KRISHNA BHAGAT
|
March 25, 2010 |
|
NORTH BENGAL BONE MILLS AND FERTILIZERS PVT LTD Vs. NILIMA BOSE
|
September 8, 2010 |
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NPR FINANCE LIMITED Vs. DEEPAK JHUNJHUNWALA
|
January 14, 2010 |
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NRIPEN ROY Vs. STATE OF WEST BENGAL
|
November 23, 2010 |
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NSK INDIA SALES COMPANY PRIVATE LIMITED Vs. TIRUPATI AGENCIES PRIVATE LIMITED AND ANR.
|
February 24, 2010 |
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NUPUR BOSE Vs. STATE OF WEST BENGAL
|
October 6, 2010 |
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NURUL HUDA LAYEK Vs. TAPAS KUMAR SEN
|
December 22, 2010 |
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OLIVIA MUKHERJEE Vs. VIDYASAGAR UNIVERSITY
|
July 29, 2010 |
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OMAR ALI MONDAL Vs. STATE OF WEST BENGAL
|
October 6, 2010 |
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OREM CHAND ROY Vs. BINOY BHATTACHARJEE
|
July 23, 2010 |
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ORISSA STEVEDORES LIMITED Vs. THE ORISSA MINERALS DEVELOPMENT COMPANY LTD. AND ANR.
|
February 25, 2010 |
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ORISSA STEVEDORES LIMITED Vs. ORISSA MINERALS DEVELOPMENT COMPANY LTD
|
February 26, 2010 |
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OUTRAM CLUB Vs. KOLKATA MUNICIPAL CORPORATION
|
September 2, 2010 |
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P K CHAKRABORTY Vs. JANARDAN ROY
|
February 25, 2010 |
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P P KOYA Vs. STATE OF WEST BENGAL
|
April 26, 2010 |
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P S AUTOMOBILE Vs. STATE OF WEST BENGAL
|
August 17, 2010 |
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P S BUILDCON PVT LTD Vs. SANTANU DAS
|
September 2, 2010 |
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PAHARPUR COOLING TOWERS LTD. Vs. COMMISSIONER OF INCOME TAX
|
October 5, 2010 |
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PALASH KAYAL Vs. STATE OF WEST BENGAL
|
October 6, 2010 |
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PALASH KAYAL Vs. STATE OF WEST BENGAL
|
August 6, 2010 |
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PALLAB ROY Vs. COMMERCIAL PROPERTIES AND MERCHANDISE LTD
|
April 7, 2010 |
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PALTU MUKHERJEE & OTHERS Vs. EAST BENGAL CLUB & OTHERS
|
December 1, 2010 |
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PAMELA SARKAR Vs. STATE OF WEST BENGAL
|
January 11, 2010 |
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PANANI BHUSAN MONDAL Vs. STATE OF WEST BENGAL
|
June 11, 2010 |
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PANCHAM ALIAS KEBAL RAI Vs. STATE OF WEST BENGAL
|
December 24, 2010 |
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PANCHAM INTERNATIONAL LTD. Vs. UNION OF INDIA (UOI)
|
January 7, 2010 |
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PANCHANAN DALUI Vs. STATE OF WEST BENGAL
|
December 15, 2010 |
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PANCHANAN ROY Vs. BIMAL KRISHNA DUTTA
|
August 23, 2010 |
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PANKAJ KUMAR CHOWDHURY Vs. MANABENDRA KUMAR CHOWDHURY
|
July 26, 2010 |
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PANKAJ KUMAR MANDAL Vs. STATE OF WEST BENGAL
|
April 7, 2010 |
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PANKOJ KRISHNA DEBNATH Vs. SHIV THAKUR AND SHRI SHRI MAHAVIR JEW
|
July 23, 2010 |
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PANNALAL MUKHERJEE Vs. STATE OF WEST BENGAL
|
July 6, 2010 |
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PANSKURA COLD STORAGE PRIVATE LIMITED Vs. SRI SUJIT KUMAR MAITY
|
May 5, 2010 |
|
PARAMANAND AGARWAL Vs. PARMESHWAR DAS AGARWAL
|
August 3, 2010 |
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PARAMANANDA GHOSH Vs. STATE OF WEST BENGAL
|
June 14, 2010 |
|
PARAMOUNT LEATHERS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
December 14, 2010 |
|
PARAMOUNT LEATHERS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
November 22, 2010 |
|
PARAS NATH VERMA Vs. THE STATE OF WEST BENGAL
|
March 3, 2010 |
|
PARBATI CHARAN DEY Vs. SURENDRA KUMAR KAPOOR
|
July 14, 2010 |
|
PARESH CHANDRA DAS Vs. BIKAS KUMAR DAS
|
May 3, 2010 |
|
PARITOSH BHOWMICK Vs. NANDADULAL KAR @ GOSWAMI
|
November 25, 2010 |
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PARITOSH KUMAR ROY Vs. DEPUTY CHAIRMAN CALCUTTA DOCK LABOUR BOARD
|
March 3, 2010 |
|
PAROMITA CHAKRABORTY Vs. STATE OF WEST BENGAL
|
July 23, 2010 |
|
PARTHA BANERJEE Vs. STATE BANK OF INDIA AND ORS.
|
July 19, 2010 |
|
PARULBALA DAS Vs. CHAMPA RANI DASI
|
August 23, 2010 |
|
PASHUPATI DAS Vs. BLOCK LAND AND LAND REFORMS OFFICER
|
December 9, 2010 |
|
PASUPATI KARMAKAR Vs. STATE OF WEST BENGAL
|
August 16, 2010 |
|
PATIT PABAN MONDAL Vs. STATE
|
September 17, 2010 |
|
PAWAN PODDAR Vs. DEPUTY DIRECTOR
|
February 25, 2010 |
|
PAYEL SARKAR Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
March 3, 2010 |
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PEAR ALI GAZI Vs. STATE OF WEST BENGAL
|
March 1, 2010 |
|
PHILIPS CARBON BLACK LTD Vs. ANIL KUMAR PODDAR
|
September 14, 2010 |
|
PHILIPS ELECTRONICS INDIA LTD Vs. SANJAY CHOWDHURY
|
November 19, 2010 |
|
PILCOM Vs. COMMISSIONER OF INCOME TAX
|
November 11, 2010 |
|
PINKU DAS Vs. STATE OF WEST BENGAL
|
April 8, 2010 |
|
PINTU GHOSH Vs. STATE OF WEST BENGAL
|
November 23, 2010 |
|
PINTU MONDAL Vs. STATE OF WEST BENGAL
|
February 1, 2010 |
|
PINTU RUIDAS Vs. STATE
|
September 13, 2010 |
|
PINTU SANTRA Vs. SAMBHUNATH SAMANTA
|
July 26, 2010 |
|
PIONEER TUBEWELL INDUSTRIES P LTD Vs. STATE OF WEST BENGAL
|
October 6, 2010 |
|
PODDAR HERITAGE INVESTMENTS Vs. CHOPRA MARKETING
|
November 11, 2010 |
|
POLLEN DEALCOM PRIVATE LIMITED Vs. CHAMBAL FERTILISERS AND CHEMICALS LTD
|
March 1, 2010 |
|
PRABHAT KUMAR CHAKRAVARTY Vs. RESERVE BANK OF INDIA
|
December 24, 2010 |
|
PRABHAT KUMAR PAUL Vs. STATE OF WEST BENGAL
|
August 27, 2010 |
|
PRABHATI SARKAR Vs. STATE OF WEST BENGAL
|
February 12, 2010 |
|
PRABHU SHANKAR AGARWAL Vs. REGISTRAR OF TRADE MARKS
|
April 21, 2010 |
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PRABIR CHAKRABORTY Vs. STATE OF WEST BENGAL
|
December 2, 2010 |
|
PRABIR CHATTERJEE Vs. ICICI BANK LTD
|
October 1, 2010 |
|
PRABIR GHOSH Vs. STATE OF WEST BENGAL
|
February 8, 2010 |
|
PRABIR KUMAR BASU Vs. BIPUL CHANDRA BASU
|
January 29, 2010 |
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PRADEEP KUMAR MALHOTRA Vs. STATE OF WEST BENGAL
|
November 12, 2010 |
|
PRADEEP TRUST Vs. COMMISSIONER OF INCOME TAX
|
June 14, 2010 |
|
PRADIP BANDYOPADHYAY Vs. OFFICIAL LIQUIDATOR
|
February 16, 2010 |
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PRADIP BISWAS Vs. UNION OF INDIA
|
August 2, 2010 |
|
PRADIP COMMERCIAL (P.) LTD. Vs. CIT
|
July 2, 2010 |
|
PRADIP KUMAR DAS Vs. ASSTT GENERAL MANAGER UNION BANK
|
May 21, 2010 |
|
PRADIP KUMAR SARKAR Vs. MAITRAYEE SINHA
|
August 9, 2010 |
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PRADIP KUMAR SENGUPTA Vs. TITAN ENGINEERING CO PVT LTD
|
February 22, 2010 |
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PRADIP MAITY Vs. UNION OF INDIA
|
May 7, 2010 |
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PRADIP MAWATWAL Vs. STATE OF WEST BENGAL
|
April 26, 2010 |
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PRADYUT ROY CHOWDHURY Vs. BONOLATA GHOSH ROY
|
February 18, 2010 |
|
PRAFULLA SARDAR Vs. MAMATA SAHA
|
December 14, 2010 |
|
PRAKASH CHANDRA GOYAL Vs. UNION OF INDIA
|
March 3, 2010 |
|
PRAKASH CHANDRA PRADHAN Vs. SHYAMA PADA MAITY
|
October 6, 2010 |
|
PRAKRITI KANT SARAN Vs. STATE OF WEST BENGAL
|
June 15, 2010 |
|
PRAN BALLAV BISWAS Vs. STATE
|
April 16, 2010 |
|
PRAN KUMAR MANDAL Vs. STATE OF WEST BENGAL
|
March 5, 2010 |
|
PRANAB SHABUY Vs. PRABIR KUMAR SHABUY
|
April 9, 2010 |
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PRASAD CHANDRA PAUL Vs. SINHA MULTILEVEL MARKETING PVT LTD
|
May 5, 2010 |
|
PRASANTA DAS ALIAS PRASAN Vs. STATE OF WEST BENGAL
|
September 10, 2010 |
|
PRASANTA GHOSE Vs. STATE OF WEST BENGAL
|
December 8, 2010 |
|
PRASANTA KUMAR GHOSH Vs. UNION OF INDIA
|
June 2, 2010 |
|
PRASANTA KUMAR MONDAL Vs. SUKANTA PAL
|
July 23, 2010 |
|
PRASHANTA SEN Vs. SWADHIN PRAMANICK
|
June 17, 2010 |
|
PRATIMA CHAUDHARY Vs. DIRECTOR OF PENSION
|
May 19, 2010 |
|
PRATIP KUMAR BANERJEE Vs. AMITAVA BANERJEE
|
September 3, 2010 |
|
PRAVESH V JETHWANI Vs. STATE OF WEST BENGAL
|
July 21, 2010 |
|
PRAVESH V JETHWANI Vs. STATE OF WEST BENGAL
|
June 21, 2010 |
|
PREETY KUMAR MULLICK & ORS Vs. UNION OF INDIA & ORS
|
December 8, 2010 |
|
PREM SANKAR ROY ALIAS PREM SHANKAR ROY Vs. TRIPURARI SINGH
|
March 3, 2010 |
|
PREMIUM AGRO EXPORTS LIMITED Vs. THE JUTE CORPORATION OF INDIA LIMITED AND ANR.
|
February 19, 2010 |
|
PRESTIGE ICE CREAMS PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
May 14, 2010 |
|
PRICE WATER HOUSE COOPERS PVT LTD KOLKATA Vs. SECOND LABOUR COURT WEST BENGAL
|
June 12, 2010 |
|
PRIME IMPEX LTD Vs. COMMERCIAL TAX PFFICER
|
December 23, 2010 |
|
PRIYA FOOD PRODUCTS LIMITED AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
|
February 19, 2010 |
|
PRIYA RANJAN CHOWDHURY Vs. SIPRA BASAK
|
August 18, 2010 |
|
PROBODH CHANDRA BANERJEE Vs. SABITA MUKHERJEE
|
July 6, 2010 |
|
PRODIP BARMAN Vs. STATE OF WEST BENGAL
|
March 23, 2010 |
|
PROMILA HALDER Vs. SRI KUMARESH MONDAL ALIAS BHABESH MONDAL
|
June 18, 2010 |
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PRONABESH HALDER Vs. STATE OF WEST BENGAL
|
March 10, 2010 |
|
PULAK BANIK Vs. STATE OF WEST BENGAL
|
February 1, 2010 |
|
PULAK BANIK Vs. STATE OF WEST BENGAL
|
June 16, 2010 |
|
PULIN BEHARI MAITY Vs. UNION OF INDIA
|
June 18, 2010 |
|
PULIN BEHARI MAITY Vs. STATE OF WEST BENGAL
|
March 15, 2010 |
|
PUNJAB AND SIND BANK Vs. SNOW VIEW PROPERTIES LTD
|
October 5, 2010 |
|
PUNJAB NATIONAL BANK Vs. SUBHASINI DAS
|
December 24, 2010 |
|
PURABI SEN Vs. NEW INDIA ASSURANCE CO LTD
|
July 2, 2010 |
|
PURNIMA DAS Vs. UNION OF INDIA
|
June 11, 2010 |
|
PUSHAN MAJUMDAR Vs. UNION OF INDIA
|
August 17, 2010 |
|
PUSPA DEY Vs. DEBKANTHO DEY
|
October 5, 2010 |
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PUSPARANI MONDAL Vs. STATE OF WEST BENGAL AND OTHERS
|
April 22, 2010 |
|
PUSPEN SARKAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 16, 2010 |
|
PUTZMEISTER AKTINGESELLCHAFT Vs. AQUARIUS ENGINEERS PRIVATE LIMITED
|
February 3, 2010 |
|
R B HOSIERY Vs. STATE OF WEST BENGAL
|
July 23, 2010 |
|
R K P UDYOG LIMITED Vs. METRO RAILWAY
|
October 6, 2010 |
|
R P TECHVISION INDIA PVT LTD Vs. OFFICIAL LIQUIDATOR
|
April 16, 2010 |
|
R PIYARELAL IMPORT AND EXPORT LTD Vs. GLENCORE GRAIN B V
|
October 6, 2010 |
|
R R PROTEINS AND AGRO LTD Vs. HARI SHANKAR SINGHANIA
|
August 20, 2010 |
|
R S ISPAT LIMITED Vs. ASSISTANT SALES TAX OFFICER
|
February 23, 2010 |
|
R S LODHA Vs. AJAY KUMAR NEWAR
|
February 5, 2010 |
|
R SASIDHARAN Vs. UNION OF INDIA
|
August 30, 2010 |
|
RAA PROJECTS LIMITED Vs. SEAWAYS SHIPPING LIMITED
|
July 19, 2010 |
|
RABI PRASAD MANDAL Vs. STATE OF WEST BENGAL
|
February 5, 2010 |
|
RABIA KHATUN Vs. KHAWAJA ALI AHMED
|
February 18, 2010 |
|
RABIN KUMAR MITRA Vs. KOLKATA MUNICIPAL CORPORATION
|
August 19, 2010 |
|
RABINDER YADAV ALIAS GOPE Vs. STATE OF WEST BENGAL
|
June 29, 2010 |
|
RABINDRA NATH GHOSH Vs. ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES
|
August 19, 2010 |
|
RABINDRA NATH MAJUMDAR Vs. GANESH NATH MAJUMDAR
|
August 3, 2010 |
|
RABINDRA NATH SINGHA Vs. STATE OF WEST BENGAL
|
October 6, 2010 |
|
RAD TRADE PRIVATE LIMITED Vs. CESC LIMITED
|
July 30, 2010 |
|
RADHA GIRI PRADHAN Vs. ANANDA GHORAI
|
August 31, 2010 |
|
RADHA KISHAN GARODIA Vs. HARI PRASAD SARAF
|
December 24, 2010 |
|
RADHA NATH ROYCHOWDHURY Vs. STATE OF WEST BENGAL
|
August 13, 2010 |
|
RADHESHYAM MONDAL Vs. UNION OF INDIA
|
August 11, 2010 |
|
RAFIK MIYA Vs. STATE OF WEST BENGAL
|
December 8, 2010 |
|
RAFIQUE SHAKE Vs. STATE OF WEST BENGAL
|
April 5, 2010 |
|
RAGHUBIR CHOWDHURY Vs. PRAMESHWAR PRASAD
|
October 5, 2010 |
|
RAGHUBIR LAHIRI Vs. UTTAM BHATTACHARJEE
|
May 21, 2010 |
|
RAGHUNATH EXPORTS (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
July 1, 2010 |
|
RAGHUNATH TIBREWAL Vs. AJIT KUMAR ROY
|
February 4, 2010 |
|
RAHIM MONDAL Vs. STATE OF WEST BENGAL
|
July 30, 2010 |
|
RAHIT HAZRA Vs. STATE OF WEST BENGAL
|
March 24, 2010 |
|
RAHUL DEY SARKAR Vs. STATE OF WEST BENGAL
|
October 6, 2010 |
|
RAJ AMITAVA MITRA Vs. STATE OF WEST BENGAL
|
July 2, 2010 |
|
RAJ KUMAR AGARWAL Vs. BENAMI COMMERCIAL PVT LTD
|
June 18, 2010 |
|
RAJ KUMAR DAMANI Vs. UNION OF INDIA (UOI)
|
February 24, 2010 |
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RAJ KUMAR DAS KARMAKAR Vs. STATE OF WEST BENGAL
|
August 6, 2010 |
|
RAJ KUMAR MODI Vs. PRABHAS DUTTA
|
June 24, 2010 |
|
RAJ KUMAR SHARMA @ RAJU SHARMA AND ANR. Vs. STATE OF WEST BENGAL
|
May 5, 2010 |
|
RAJ LAXSHMI GHANTI Vs. STATE OF WEST BENGAL
|
February 25, 2010 |
|
RAJA KATRA PVT LTD Vs. SUJIT KUMAR AUDDY
|
September 2, 2010 |
|
RAJA RAM SARAF Vs. STATE OF WEST BENGAL
|
March 23, 2010 |
|
RAJAB ALI ALIAS SK RAJAB ALI Vs. STATE OF WEST BENGAL
|
February 12, 2010 |
|
RAJAT GOSWAMI Vs. STATE OF WEST BENGAL
|
June 29, 2010 |
|
RAJAT MAJUMDER Vs. STATE OF WEST BENGAL
|
November 26, 2010 |
|
RAJENDRA AGARWAL Vs. BHANUBALA BHABANI
|
June 21, 2010 |
|
RAJENDRA KUMAR SINGH Vs. STATE OF WEST BENGAL
|
February 1, 2010 |
|
RAJESH GUPTA Vs. SUDHIR KUMAR CHOUHAN
|
February 8, 2010 |
|
RAJESH SINGH Vs. STATE
|
July 2, 2010 |
|
RAJIB DUTTA Vs. STATE OF WEST BENGAL
|
August 3, 2010 |
|
RAJU Vs. ANDAMAN AND NICOBAR ADMINISTRATION & ORS.
|
July 19, 2010 |
|
RAJU CHANDA Vs. STATE OF WEST BENGAL
|
May 21, 2010 |
|
RAJU DUTTA ALIAS AVINASH DUTTA Vs. STATE OF WEST BENGAL
|
May 11, 2010 |
|
RAKESH MARUTI LTD. Vs. KABRA COMMERCIAL LTD. AND ANR.
|
April 29, 2010 |
|
RAKESH SINGH Vs. STATE OF WEST BENGAL
|
February 1, 2010 |
|
RAKIB HOSSAIN Vs. UNION OF INDIA
|
November 30, 2010 |
|
RAKTIM NAG Vs. STATE OF WEST BENGAL
|
April 8, 2010 |
|
RAM KISHAN MIMANI Vs. GOVERDHAN DAS MIMANI
|
April 7, 2010 |
|
RAM KISHAN MIMANI Vs. SAROJ MIMANI
|
September 3, 2010 |
|
RAM KRIPAL SHAW Vs. RAJENDRA PRASAD SHAW
|
September 3, 2010 |
|
RAM KRISHNA MUKHERJEE Vs. ANKIT METAL AND POWER LTD
|
October 4, 2010 |
|
RAM PRATAP BARASIA Vs. SANJOY KUMAR CHOWDHURY
|
August 11, 2010 |
|
RAM SEVAK GUPTA Vs. UNION OF INDIA
|
December 24, 2010 |
|
RAMALA CHOWDHURY Vs. SUMAN GHOSH
|
February 19, 2010 |
|
RAMASARUP INDUSTRIES LTD Vs. NAURANGLAL AGARWAL
|
August 31, 2010 |
|
RAMASIS PANDEY Vs. UNION OF INDIA
|
February 9, 2010 |
|
RAMENDRA NATH BISWAS Vs. STATE OF WEST BENGAL
|
June 21, 2010 |
|
RAMENDU SEKHAR RATH Vs. STATE OF WEST BENGAL
|
March 10, 2010 |
|
RAMESWAR BHATTACHARYYA AND MR. TANMAY CHOWDHURY Vs. JAYEETA CHAKRABORTI AND R. PATTANAYAK
|
March 16, 2010 |
|
RAMESWAR BISWAS Vs. FOOD CORPORATION OF INDIA
|
September 3, 2010 |
|
RAMESWAR TEWARI Vs. CHAMPA DEVI
|
August 25, 2010 |
|
RAMJI ROY Vs. RAM CHANDRA SHAW
|
August 18, 2010 |
|
RAMKRISHNA CHANDA Vs. SRIKRISHNA CHANDA
|
September 3, 2010 |
|
RAMPRASAD DAS Vs. VISVA BHARATI UNIVERSITY
|
January 15, 2010 |
|
RANABIR SAHA Vs. CALCUTTA DOCK LABOUR BOARD
|
March 19, 2010 |
|
RANJAN SENGUPTA Vs. STATE OF WEST BENGAL
|
February 1, 2010 |
|
RANJIT DEBNATH Vs. STATE OF WEST BENGAL
|
February 22, 2010 |
|
RANJIT KUMAR SHAW Vs. RAMA DEVI
|
May 19, 2010 |
|
RANJIT SHAW Vs. CALCUTTA ELECTRICITY SUPPLY CORPORATION LIMITED
|
July 14, 2010 |
|
RASAL DILIP DAMODAR Vs. SREI INFRASTRUCTURE FINANCE LIMITED
|
May 14, 2010 |
|
RASHID ALAM ALIAS GABBAR Vs. STATE OF WEST BENGAL
|
May 6, 2010 |
|
RASHMI CEMENT LIMITED Vs. TRAFIGURA BEHEER B V
|
November 29, 2010 |
|
RASHMI CEMENT LTD Vs. PRESIDENCY EXPORTS AND INDUSTRIES LTD
|
August 11, 2010 |
|
RATAN DAS Vs. GOUTAM DAS
|
March 23, 2010 |
|
RATAN DAS ALIAS CHANDA Vs. STATE OF WEST BENGAL
|
May 11, 2010 |
|
REAR ADMIRAL AMAL RANJAN GHOSH DASTIDAR Vs. STATE OF WEST BENGAL
|
October 5, 2010 |
|
REASAUL ISLAM Vs. STATE OF WEST BENGAL
|
March 15, 2010 |
|
REBA DEY Vs. SAMIR RANJAN DEY
|
May 17, 2010 |
|
REDINGTON INDIA LTD Vs. ADDITIONAL COMMISSIONER SALES TAXES WEST BENGAL
|
February 16, 2010 |
|
REKHA DEY Vs. STATE OF WEST BENGAL
|
May 21, 2010 |
|
REKHA RANI DAS BAIRAGI Vs. AMAR KUMAR DAS BAIRAGI
|
July 30, 2010 |
|
RELIANCE INDUSTRIES LIMITED Vs. KHAITAN TRANSPORT COMPANY PRIVATE LIMITED
|
February 11, 2010 |
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RENU PROVA PAUL Vs. SANNYASI CHARAN GHOSH
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August 27, 2010 |
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RESHMA DAS Vs. BIPRA KUMAR DAS
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June 16, 2010 |
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RINA DUTTA Vs. ANJALI MAHATO
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May 18, 2010 |
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RINA KHATIK Vs. RAJESH KHATIK
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November 26, 2010 |
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RINA MUKHERJEE Vs. SABITA MUKHERJEE
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July 20, 2010 |
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RINKU DUTTA Vs. STATE OF WEST BENGAL
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March 3, 2010 |
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RITA GHOSH Vs. UNITED INDIA INSURANCE COMPANY LTD
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April 6, 2010 |
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RITWICK GHOSH Vs. BENGAL ENGINEERING AND SCIENCE UNIVERSITY SHIBPUR
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August 13, 2010 |
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RIZWAN DANISH HUSSAIN AND ANR. Vs. MUSSAMAT NASEEM ARA BEGUM AND ORS.
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September 17, 2010 |
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ROBIN PAUL Vs. G K ROY
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January 27, 2010 |
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ROHINI NANDA MISRA Vs. STATE OF WEST BENGAL
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November 29, 2010 |
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RONGON NEOGI Vs. STATE OF WEST BENGAL
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February 22, 2010 |
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ROSE VALLEY CHAIN MARKETING SYSTEMS LTD Vs. SUBAL CHANDRA DEY
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August 4, 2010 |
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ROUSANARA KHATUN BIBI Vs. STATE OF WEST BENGAL
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September 2, 2010 |
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ROYAL GOVERNMENT OF BHUTAN Vs. TROT SHOE CO PVT LTD
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August 17, 2010 |
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RUBUN BIRING ALIAS JAYATRI JANA Vs. STATE
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July 19, 2010 |
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RUNENDU KUMAR ROY Vs. STATE OF WEST BENGAL AND ANOTHER
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November 12, 2010 |
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RUPA BASU BANERJEE Vs. STATE OF WEST BENGAL
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February 17, 2010 |
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RUPA JANA Vs. STATE OF WEST BENGAL
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October 6, 2010 |
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RUPALI GHOSH Vs. ASHOK GHOSH
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September 21, 2010 |
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RUSSEL PROPERTIES AND ESTATES Vs. INDIAN ALUMINIUM COMPANY LTD
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October 1, 2010 |
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S G TRADERS Vs. UNION OF INDIA
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August 5, 2010 |
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S S B PROJECTS LTD Vs. CHIRADEEP BHATTACHARYA
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April 16, 2010 |
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SABITRI DEVI BHAGAT Vs. SANJEEV CHOPRA
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July 5, 2010 |
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March 25, 2010 |
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SADANANDA PRASAD SHARMA Vs. DHRUBENDRA NATH SAMANTA
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March 11, 2010 |
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SADHAN KUMAR GHOSH Vs. BENGAL BRICK FIELD OWNERS ASSOCIATION
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August 6, 2010 |
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SADHAN KUMAR GHOSH Vs. BENGAL BRICK FIELD OWNERS ASSOCIATION
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August 2, 2010 |
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SADHANA BANERJEE AND ORS. Vs. THE STATE OF WEST BENGAL AND ANR.
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March 3, 2010 |
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SAGARIKA ROY GHOSH Vs. STATE OF WEST BENGAL
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March 11, 2010 |
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SAHA DISTRIBUTORS Vs. B M PAL CHOWDHURY AND CO PVT LTD
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August 6, 2010 |
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SAHAUDDIN SHAIKH Vs. STATE OF WEST BENGAL
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September 8, 2010 |
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SAIKAT SAHA Vs. KAKALI PANJA
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June 24, 2010 |
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SAILA ROY Vs. SHIB SANKAR GHOSH ALIAS ATA
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February 24, 2010 |
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SAILEN SANTRA Vs. ISWAR PRASAD SAH
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July 26, 2010 |
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SAILEN SARKAR Vs. STATE OF WEST BENGAL
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October 1, 2010 |
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SAILEN SETH Vs. DY LABOUR COMMISSIONER
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June 30, 2010 |
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SAILEN SETH Vs. DEPUTY LABOUR COMMISSIONER
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June 23, 2010 |
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SAILENDRA NATH PAL Vs. STATE OF WEST BENGAL
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March 24, 2010 |
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SAJAL DAS Vs. STATE OF WEST BENGAL
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December 1, 2010 |
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SAKTI RANI DEY Vs. STATE OF WEST BENGAL
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May 5, 2010 |
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SALVATION ARMY Vs. CALCUTTA MUNICIPAL CORPORATION
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September 6, 2010 |
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SAMBHU DEY Vs. ARCHANA DEY
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July 28, 2010 |
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SAMBHU DHARA Vs. CITY CORP FINANCE INDIA LTD
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August 25, 2010 |
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SAMBHU NATH MANDI Vs. STATE OF WEST BENGAL
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March 8, 2010 |
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SAMBHU SARKAR Vs. SHYAMAL PRAMANIK
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May 13, 2010 |
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SAMBIT BHATTACHERJEE Vs. W B JOINT ENTRANCE EXAMINATION BOARD
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July 28, 2010 |
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SAMIR KRISHNA BOSE Vs. STATE OF WEST BENGAL
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October 4, 2010 |
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SAMIR KUMAR HALDER Vs. STATE
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March 5, 2010 |
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SAMIR KUMAR PAUL Vs. MINATI KHA
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September 21, 2010 |
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SAMITA SAHA Vs. MOHAN SAHA
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February 12, 2010 |
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SAMPA DUTTA Vs. NEW INDIA ASSURANCE CO LTD
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September 10, 2010 |
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SAMSER ALI GHARAMI Vs. MD ASLAM GHARAMI
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March 26, 2010 |
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SAMSER ALI GHARAMI Vs. MD ASLAM GHARAMI
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March 16, 2010 |
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SAMSUDDIN MONDAL Vs. STATE OF WEST BENGAL
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March 24, 2010 |
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SANATAN BAHADUR Vs. PASCHIM BANGA GRAMIN BANK
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April 1, 2010 |
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SANATAN KUNDU Vs. STATE OF WEST BENGAL
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April 26, 2010 |
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SANATAN SAHA Vs. DILIP KUMAR DUTTA
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July 19, 2010 |
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SANCHIT BANSAL Vs. JOINT ADMISSION BOARD
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January 6, 2010 |
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SANCHITA SENGUPTA Vs. SRI ASOK SENGUPTA
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April 26, 2010 |
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SANDHYA BANERJEE Vs. SHYAMA BANERJEE
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April 30, 2010 |
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SANDHYA BISWAS Vs. KOLKATA METROPOLITAN WATER & SANITATION AUTHORITY
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January 19, 2010 |
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SANDHYA DAS Vs. PALTU SAHA
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August 30, 2010 |
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SANDHYA DAS KHAN Vs. MANIK BANIK
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August 18, 2010 |
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SANDHYA GHOSE Vs. RAGHUNATH DUTTA
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December 13, 2010 |
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SANDHYA GUHA ROY Vs. SUPRIYA BOSE
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August 13, 2010 |
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SANDIP BISWAS Vs. STATE OF WEST BENGAL
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January 29, 2010 |
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SANDIP GHOSH Vs. SUBIMAL CHOWDHURY
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June 10, 2010 |
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SANDIP KUMAR BAJORIA Vs. PANIHATI RUBBER LIMITED
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March 16, 2010 |
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SANDIP KUMAR DASGUPTA Vs. DIPANWITA DASGUPTA
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July 30, 2010 |
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SANGEETA DEB Vs. STATE OF WEST BENGAL
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June 23, 2010 |
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SANGEETA UPADHYAY Vs. STATE OF WEST BENGAL
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September 2, 2010 |
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SANGHAI BROTHERS Vs. UNION OF INDIA
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January 8, 2010 |
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SANJAY KEDIA ALIAS SANJAY KUMAR KEDIA Vs. NARCOTICS CONTROL BUREAU
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May 13, 2010 |
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SANJAY KUMAR BAJORIA Vs. LATA DEVI BAJORIA
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October 6, 2010 |
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SANJAY PERVEEN Vs. COAL INDIA LTD
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March 2, 2010 |
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SANJAY SHARMA Vs. SEEMA SHARMA
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July 15, 2010 |
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SANJAY SREE CORPORATION Vs. UNION OF INDIA
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July 30, 2010 |
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SANJIT KUMAR DUTTA Vs. STATE OF WEST BENGAL
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April 12, 2010 |
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SANJIT SUR Vs. STATE OF WEST BENGAL
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March 10, 2010 |
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SANJOY KUMAR DUTTA Vs. WEST BENGAL ELECTRICITY DISTRIBUTION CO LTD
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November 24, 2010 |
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SANJOY MAL Vs. SUKUL MURMUR
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July 8, 2010 |
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SANKAR CHOWDHURY Vs. STATE OF WEST BENGAL
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February 12, 2010 |
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SANKAR DAS Vs. STATE OF WEST BENGAL
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November 26, 2010 |
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SANKAR KUMAR MONDAL Vs. LATIKA RANI SARKAR
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August 6, 2010 |
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SANKAR KUMAR MONDAL Vs. SMT. LATIKA RANI SARKAR AND ORS.
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March 23, 2010 |
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SANKAR PAL Vs. MD HIYATULLAH KHAN
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July 1, 2010 |
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SANKARSHAN PVT LTD Vs. CENTRAL BANK OF INDIA
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June 23, 2010 |
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SANTANU ALIAS CHOTTAN MUKHERJEE Vs. STATE OF WEST BENGAL
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May 21, 2010 |
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SANTANU DAS Vs. STATE OF WEST BENGAL
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May 19, 2010 |
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SANTI RANJAN PAUL Vs. FOOD CORPORATION OF INDIA
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March 3, 2010 |
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SANTI RANJAN PAUL Vs. FOOD CORPORATION OF INDIA
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September 2, 2010 |
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SANTI RUIDAS Vs. COAL INDIA LTD
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February 25, 2010 |
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SARAF AGENCIES PRIVATE LIMITED Vs. KANORIA JUTE AND INDUSTRIES LIMITED
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July 30, 2010 |
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SARAF AGENCIES PVT LTD Vs. KANORIA JUTE AND INDUSTRIES LTD
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July 28, 2010 |
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SARASWATI MONDAL Vs. UNION OF INDIA
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December 2, 2010 |
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SARAT BOURI Vs. STATE
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February 4, 2010 |
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SARAT KUMAR RAY Vs. STATE OF WEST BENGAL
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April 8, 2010 |
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SAREGAMA INDIA LIMITED Vs. PUNEET PRAKASH MEHRA AND ORS.
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April 29, 2010 |
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SAREGAMA INDIA LTD Vs. PUNEET PRAKASH MEHRA
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May 13, 2010 |
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SAREGMA INDIA LTD Vs. PUNEET PRAKASH MEHRA
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October 1, 2010 |
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SARIF MD MULLICK Vs. NATIONAL INSURANCE CO LTD
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November 12, 2010 |
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SARIFUDDIN SK Vs. STATE OF WEST BENGAL
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July 23, 2010 |
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SARJEEVAN LALL Vs. Y SANTANAMMA
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March 17, 2010 |
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SAROJ KUMAR KARMAKAR Vs. SANJIB KOLEY AND ORS.
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August 26, 2010 |
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SAROJ SINGH Vs. ARJENDU PRATAP SINGH DEO
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June 29, 2010 |
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SASWATI CHATTOPADHYAY Vs. AVIK CHATTOPADHYAY
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July 14, 2010 |
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SATYA PROSAD MITRA Vs. STATE OF WEST BENGAL
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November 12, 2010 |
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SATYA SARKAR Vs. DIR, DIRECTORATE OF REVENUE INTELLIGENCE
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May 20, 2010 |
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SATYABRATA MOOKHERJEE Vs. STATE OF WEST BENGAL
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October 4, 2010 |
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SAUKAT ALI MONDAL Vs. UNION OF INDIA
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March 25, 2010 |
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SAYANTAN BANERJEE Vs. WEST BENGAL UNIVERSITY OF HEALTH SCIENCES
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April 7, 2010 |
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SAYANTIKA SAMANTA Vs. STATE OF WEST BENGAL
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June 18, 2010 |
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SECRETARY KURMAIL SONAULLA HIGH SCHOOL Vs. LATIKA BARMAN
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December 14, 2010 |
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SECRETARY MANAGING COMMITTEE GOLGRAM GOLAM IMAM HIGH SCHOOL Vs. SASANKA SEKHAR MAJUMDAR
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January 14, 2010 |
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SECRETARY MASS EDUCATION EXTENSION DEPARTMENT Vs. SUDHIR KUMAR BHATTACHARYA
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September 21, 2010 |
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SECRETARY OF THE MANAGING COMMITTEE KALINAGAR GRILS HIGH SCHOOL Vs. ARCHANA GHOSH SAHA
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July 9, 2010 |
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SECRETARY WEST BENGAL COUNCIL OF HIGHER SECONDARY EDUCATION Vs. SOUMYADEEP BANERJEE
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May 21, 2010 |
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SECRETARY WEST BENGAL STATE ELECTRICITY BOARD Vs. SUNIL DUTTA
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August 24, 2010 |
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SECURITIES EXCHANGE BOARD OF INDIA Vs. CHANDI DAS GHOSH
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April 13, 2010 |
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SEKHAR BALA Vs. STATE OF WEST BENGAL
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June 16, 2010 |
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SEKHAR BISWAS Vs. STATE OF WEST BENGAL
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April 16, 2010 |
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SELIM SAHA Vs. STATE OF WEST BENGAL
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August 10, 2010 |
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SELVEL ADVERTISING PVT. LTD. AND ANR. Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.
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August 13, 2010 |
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SESA INTERNATIONAL LTD. Vs. STEMCOR INDIA PVT. LTD.
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August 12, 2010 |
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SHABBIR HUSSAIN Vs. DAUDAR RAHAMAN
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August 23, 2010 |
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SHAILA DAS Vs. STATE OF WEST BENGAL
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April 26, 2010 |
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SHAKUNTALA SAMANTA Vs. ANJAN CHAKRABORTY
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February 12, 2010 |
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SHAMBU ALIAS SHAMBUDEV MOHANTA Vs. STATE OF WEST BENGAL
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January 6, 2010 |
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SHAMIK RAHA Vs. PUSPA ASHOKA CHANDRANI
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September 6, 2010 |
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SHAMPA BANERJEE Vs. MUNICIPAL COMMISSIONER CALCUTTA MUNICIPAL CORPORATION
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November 12, 2010 |
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SHAMSUL ALAM MONDAL Vs. JAHANARA BEGUM
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August 13, 2010 |
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SHAMSUL SHEIKH Vs. STATE OF WEST BENGAL
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June 11, 2010 |
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SHANTI DEVI Vs. GYANTI DEVI
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November 19, 2010 |
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SHANTI SWARUP AGARWAL Vs. STATE OF WEST BENGAL
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February 8, 2010 |
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SHARMISTHA KAR PUROKAYASTHA Vs. STATE OF WEST BENGAL & ORS
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November 12, 2010 |
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SHASAN INFRASTRUCTURES PVT LTD Vs. THAKUR CORNER BYABSAYEE KALYAN SAMITY
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June 29, 2010 |
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SHAW WALLACE AND COMPANY LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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April 28, 2010 |
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SHEFALI BEGUM Vs. STATE OF WEST BENGAL
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October 1, 2010 |
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SHEFALI MONDAL Vs. STATE OF WEST BENGAL
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December 2, 2010 |
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SHEO PRAKASH KAJARIA Vs. SHREELAL KAJARIA AND SHREERAM KAJARIA
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September 9, 2010 |
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SHEW CHARAN SINGH Vs. ANITA ROY ALIAS SAPUI
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August 3, 2010 |
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SHEW PRASAD JAISWAL Vs. MIHIR KR SARKAR
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August 20, 2010 |
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SHEW SDHANKAR SHAW ALIAS SHEW SANKAR DAS Vs. GAUR HARI MAITY
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September 3, 2010 |
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SHIB SANKAR SHARMA Vs. CALCUTTA STATE TRANSPORT CORPORATION
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October 5, 2010 |
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SHIBANI BARMAN Vs. STATE OF WEST BENGAL
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December 22, 2010 |
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SHIBANI SADHUKHAN Vs. ANIL SADHUKHAN
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May 13, 2010 |
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SHIBU TALUKDAR Vs. STATE OF WEST BENGAL
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September 3, 2010 |
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SHILPA LOHIA MODI Vs. STATE OF WEST BENGAL
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July 29, 2010 |
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SHIPRA GHOSE ALIAS SHIPRA GHOSE JAIN Vs. BHARAT PETROLEUM CORPORATION LIMITED
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May 6, 2010 |
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SHIVRAJ BISWAS Vs. UNION OF INDIA
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May 18, 2010 |
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SHIW KUMAR RAM Vs. UNION OF INDIA
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April 8, 2010 |
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SHRACHI DEVELOPERS PRIVATE LIMITED AND ORS Vs. STATE
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November 22, 2010 |
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SHRACHI SECURITIES LTD. Vs. RAZIA KHATOON & ORS.
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July 1, 2010 |
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SHREE KRISHNA BAHETY Vs. SUKHPAL SINGH
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December 3, 2010 |
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SHREE RAM TRUST AND ORS. Vs. UNITED BANK OF INDIA
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August 16, 2010 |
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SHRI NIKHIL MAZUMDAR AND ORS. ETC. ETC. Vs. THE SUPERINTENDING ENGINEER AND ORS. ETC. ETC.
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February 26, 2010 |
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SHRI RAM CHANDER Vs. LIEUTENANT GOVERNOR
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November 25, 2010 |
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SHRI SURESH KUMAR SINGHANIA Vs. STATE OF WEST BENGAL AND ANR.
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May 7, 2010 |
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SHRI SUSANTA NAYAK Vs. STATE OF WEST BENGAL
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March 1, 2010 |
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SHRI T. KODANDA RAO AND ORS. Vs. THE UNION OF INDIA AND ORS.
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May 10, 2010 |
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SHRIHARI CHARAN DAW Vs. UNION OF INDIA
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March 18, 2010 |
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SHRIMATI ANIMA GANGULY AND ORS. Vs. KALYAN KUMAR NEOGI AND ORS.
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March 23, 2010 |
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SHRIMATI PURNIMA BANERJEE AND OTHERS Vs. GOPAL CHANDRA KARMAKAR
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October 5, 2010 |
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SHRIMATI SUCHITRA RAY Vs. CHIFE SECRETARY AND ANR
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August 30, 2010 |
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SHRINIVAS PRASAD SHAH Vs. STATE OF WEST BENGAL
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July 30, 2010 |
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SHUBH KARAN JALAN Vs. ANANDI DEVI JALAN
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December 10, 2010 |
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SHYAM DAS BANIK Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO LTD
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July 16, 2010 |
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SHYAM KISHOR SAHU Vs. AJIT KUMAR DAS
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August 25, 2010 |
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SHYAM LAL ROUTH Vs. STATE OF WEST BENGAL
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September 3, 2010 |
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SHYAM SUNDAR KARMAKAR Vs. STATE OF WEST BENGAL
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September 3, 2010 |
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SHYAM SUNDAR KAYAL Vs. MIST VALLEY VINIMOY PVT LTD
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January 15, 2010 |
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SHYAM SUNDAR KEJRIWAL Vs. USHA KEJRIWAL
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September 2, 2010 |
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SHYAM SUNDER KEJRIWAL Vs. USHA KEJRIWAL
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September 3, 2010 |
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SHYAM YADAV AND GANDHI DEVI YADAV Vs. STATE OF WEST BENGAL
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March 30, 2010 |
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SHYAMA CHARAN CHAKRABARTY Vs. NANDA LAL CHATTERJEE
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March 8, 2010 |
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SHYAMAL CHANDRA SARKAR Vs. STATE OF WEST BENGAL
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July 19, 2010 |
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SHYAMAL KUMAR CHATTERJEE AND ORS. Vs. BALLY INVESTMENT TRUST (P) LTD. AND ORS.
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September 17, 2010 |
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SHYAMAL KUMAR SARKAR Vs. BANGIYA GRAMIN VIKASH BANK
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April 21, 2010 |
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SHYAMAL KUMAR SARKAR Vs. STATE OF WEST BENGAL
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May 21, 2010 |
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SHYAMAL MUKHERJEE Vs. STATE
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August 20, 2010 |
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SHYAMALENDU DAS Vs. STATE OF WEST BENGAL
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May 21, 2010 |
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SHYAMALI DAS AND ANR. Vs. RABINDRANATH BISWAS AND ORS.
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September 16, 2010 |
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SHYAMAPADA BAURI Vs. STATE OF WEST BENGAL
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August 20, 2010 |
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SHYAMAPADA MANDAL Vs. STATE OF WEST BENGAL
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March 16, 2010 |
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SHYAMRUP GOSWAMI Vs. MAYA BHATTACHARJEE
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November 25, 2010 |
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SIBANI GIRI Vs. STATE OF WEST BENGAL
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June 23, 2010 |
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SIBRATAN CHOWDHURY Vs. RATHINDRA NATH KUNDU
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September 6, 2010 |
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SIDDHESWAR GHOSH Vs. GOPAL SRIVASTAV
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November 25, 2010 |
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SIDDHI VINAYAK INDUSTRIES PVT LTD Vs. VIRGOZ OILS AND FATS PTE LTD
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August 13, 2010 |
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SIDHARTH AGARWAL Vs. STATE OF WEST BENGAL AND ANR.
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May 7, 2010 |
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SIDHARTH GUPTA Vs. STATE OF WEST BENGAL
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June 30, 2010 |
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SIDHARTHA SARAWGI Vs. BOARD OF TRUSTEES
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March 30, 2010 |
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SIDWAL REFRIGERATION INDUSTRIES LTD Vs. UNION OF INDIA
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June 16, 2010 |
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SIKHA ROY Vs. STATE OF WEST BENGAL
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February 24, 2010 |
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SIMA DUTA Vs. STATE AND ORS.
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January 12, 2010 |
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SIMPLEX INFRASTRUCTURES LIMITED Vs. COMMISSIONER SERVICE TAX COMMISSIONERATE
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July 9, 2010 |
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SISIR KUMAR BHOWMIK Vs. UNION OF INDIA & ORS
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May 18, 2010 |
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SISIR KUMAR DAS Vs. ABDUL SALAM KHAN
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July 28, 2010 |
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SISIR KUMAR DUTT Vs. PRATIMA DUTT
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July 9, 2010 |
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SISIR SAHA Vs. BABY BEGUM ALIAS MEHERA BEGUM
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May 12, 2010 |
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SITA DEVI Vs. NEW INDIA ASSURANCE CO LTD
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September 10, 2010 |
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SITARA BEGUM Vs. STATE OF WEST BENGAL
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August 25, 2010 |
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SK ABDUL NAZIM @ BADSA Vs. STATE OF WEST BENGAL
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November 24, 2010 |
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SK ABDUL SUKUR Vs. BASRA KHATUN
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August 10, 2010 |
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SK ASGAR Vs. STATE OF WEST BENGAL
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February 17, 2010 |
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SK BISMILLA Vs. STATE OF WEST BENGAL
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February 8, 2010 |
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SK EKLASH Vs. STATE OF WEST BENGAL
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April 1, 2010 |
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SK HARUN RASID AND ORS Vs. SHAMBHUNATH SAMANTA AND ANR
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August 12, 2010 |
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SK JALALUDDIN Vs. STATE OF WEST BENGAL
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February 4, 2010 |
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SK KHELAFAT MOJHI Vs. STATE OF WEST BENGAL
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April 7, 2010 |
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SK KIBRIA Vs. SANJIB KOLAY
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August 3, 2010 |
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SK MAHAMMAD ALI Vs. CALCUTTA ELECTRICITY SUPPLY CORPORATION LIMITED
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July 14, 2010 |
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SK MANJU Vs. STATE OF WEST BENGAL
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June 16, 2010 |
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SK MANSUR ALI Vs. MD EJAHAR HUSSAIN
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June 23, 2010 |
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SK MANZOOR Vs. ABDUS SALAM
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February 18, 2010 |
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SK MOHAMUD HOSSIAN Vs. STATE OF WEST BENGAL
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February 24, 2010 |
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SK NAZRUL ISLAM Vs. STATE OF WEST BENGAL
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June 11, 2010 |
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SK SOLEMAN Vs. STATE OF WEST BENGAL
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November 24, 2010 |
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SMT. ARATI GHOSE AND ANR. Vs. SATYA NARAYAN TRIPATHI AND ORS.
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February 22, 2010 |
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SMT. BRINDA RAY (NEE NAG) Vs. STATE OF WEST BENGAL
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August 20, 2010 |
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SMT. HIRA BASU Vs. THE MUNICIPAL COMMISSIONER AND ORS.
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January 14, 2010 |
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SMT. KALPANA RANI DUTTA Vs. CONCORDE CO-OPERATICE HOUSING SOCIETY LTD. AND ANR.
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September 17, 2010 |
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SMT. KANAK LATA SAXENA Vs. UTTARPARA
|
March 1, 2010 |
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SMT. MANIKA THAKUR AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
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May 4, 2010 |
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SMT. PARIMAL DAS Vs. STATE OF WEST BENGAL AND OTHERS
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April 28, 2010 |
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SOMA MULLICK Vs. STATE OF WEST BENGAL
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March 25, 2010 |
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SONA BISCUIT LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
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February 3, 2010 |
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SONALI CHATTERJEE Vs. STATE OF WEST BENGAL
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June 17, 2010 |
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SOUMEN BANERJEE Vs. STATE OF WEST BENGAL
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July 9, 2010 |
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SOUMITRA ROY Vs. MUNMUN ROY
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November 24, 2010 |
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SOUMYA KANTI ROY Vs. HDFC BANK LTD
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February 22, 2010 |
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SOURENDRA NATH BHATTACHARYA Vs. RABINDRA NATH BHATTACHARYA
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November 29, 2010 |
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SOURENDRA NATH BHATTACHARYA Vs. RABINDRA NATH BHATTACHARYA
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December 10, 2010 |
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SOURENDRA NATH BISWAS Vs. THE UNION OF INDIA (UOI) AND ORS.
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May 7, 2010 |
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SOURENDRA NATH MUKHERJEE Vs. SUPARNA CHAKRABORTY
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June 29, 2010 |
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SOURENDRA NATH MUKHERJEE Vs. SUPARNA MUKHERJEE
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July 28, 2010 |
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SOUTH CITY PROJECTS KOLKATA LIMITED Vs. JUGAL KISHORE SADANI
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September 15, 2010 |
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SPACEAGE MULTI PRODUCTS PVT LTD Vs. DEEMARK HEALTH CARE PVT LTD
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October 6, 2010 |
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SPECIAL LAND ACQUISITION COLLECTOR Vs. SATTAR ALI
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February 3, 2010 |
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SRACHI DEVELOPERS PVT LTD Vs. BIDYUTLATA MOHAPATRA
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April 8, 2010 |
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SRI AMARENDRANATH MANDAL Vs. STATE OF WEST BENGAL
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December 23, 2010 |
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SRI ANNADA KUMAR BISWAS Vs. SANDHYA RANI BISWAS
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November 23, 2010 |
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SRI BANKIM CHANDRA KUNDU Vs. STATE OF WEST BENGAL
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May 5, 2010 |
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SRI BASANTA DAS Vs. RATNA MONDAL
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August 11, 2010 |
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SRI C R DAS I ALIAS CHITTARANJAN DAS Vs. PERSONAL MANAGER JUTE CORPORATION OF INDIA
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March 3, 2010 |
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SRI GOUTAM GHOSH Vs. SRI MAHIM CHATTERJEE
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March 25, 2010 |
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SRI HEMANTA MONDAL Vs. STATE
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May 5, 2010 |
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SRI KAJAL HAZRA Vs. THE STATE OF WEST BENGAL AND ANR.
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February 22, 2010 |
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SRI KAMAL MARDI Vs. STATE OF WEST BENGAL
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January 14, 2010 |
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SRI KAUSIK BRATA BANDYOPADHYAY Vs. STATE OF WEST BENGAL
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September 15, 2010 |
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SRI NEPAL SARDAR Vs. DEB KUMAR MONDAL AND ORS.
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September 16, 2010 |
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SRI NIMAL ADHIKARI Vs. STATE OF WEST BENGAL
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September 21, 2010 |
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SRI PRABIR DEY Vs. SRI GOUTAM MUKHERJEE
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July 19, 2010 |
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SRI RAGHUNATH DUTTA Vs. STATE OF WEST BENGAL
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August 26, 2010 |
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SRI SAMIRAN KAIBARTA Vs. STATE OF WEST BENGAL
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February 6, 2010 |
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SRI SISIR BHATTACHARJEE Vs. SRI GOPINATH SETT
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December 6, 2010 |
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SRI SURJENDU BIKASH PRAMANIK Vs. THE STATE OF WEST BENGAL AND ANR.
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April 26, 2010 |
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SRI UTPAL RAY Vs. STATE OF WEST BENGAL AND ORS.
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March 4, 2010 |
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SRIBASH SARKAR Vs. STATE OF WEST BENGAL
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September 17, 2010 |
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SRILA BHAKTI SUNDAR GOVINDA DEV GOSWAMI MAHARAJ Vs. STATE
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February 25, 2010 |
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SRILEKHA SENGUPTA Vs. DIPAK CHOWDHURY
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December 2, 2010 |
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SRIMATI NIRODANANDINI MONDAL Vs. SANDHYA RANI MONDAL
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August 20, 2010 |
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SRISTIDHAR ROY ALIAS BHOMBAL ALIAS HAMBUL Vs. STATE OF WEST BENGAL
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March 26, 2010 |
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SST MEDIA PRIVATE LIMITED Vs. OFFICIAL LIQUIDATOR
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February 16, 2010 |
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SST MEDIA PVT. LTD. AND DAYAL SAHA AND ANR. Vs. OFFICIAL LIQUIDATOR
|
January 8, 2010 |
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ST JOSEPHS COLLEGE Vs. UNION OF INDIA
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August 17, 2010 |
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STAR BATTERY LTD. Vs. ASSTT. COMMR. C. EX.
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July 21, 2010 |
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STATE Vs. P L JOSEPH
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August 30, 2010 |
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STATE Vs. AMAL PARUI
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August 6, 2010 |
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STATE Vs. BADAL SARKAR
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June 23, 2010 |
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STATE BANK OF INDIA Vs. SRI MRINAL SARKAR
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October 6, 2010 |
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STATE OF WEST BENGAL Vs. SHEO RAM GIRI
|
December 3, 2010 |
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STATE OF WEST BENGAL Vs. MUSTAQUE AHMED
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December 1, 2010 |
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STATE OF WEST BENGAL Vs. NATIONAL DIARY DEVELOPMENT BOARD
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November 23, 2010 |
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STATE OF WEST BENGAL Vs. VIDYASAGAR PANDEY
|
November 24, 2010 |
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STATE OF WEST BENGAL Vs. BIMAN MISHRA
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September 15, 2010 |
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STATE OF WEST BENGAL Vs. BUDDHU MONDAL
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June 30, 2010 |
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STATE OF WEST BENGAL Vs. KHOSBER KAJI
|
July 8, 2010 |
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STATE OF WEST BENGAL Vs. GOPAL SHIL
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August 6, 2010 |
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STATE OF WEST BENGAL Vs. SARANAN KHANDA
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August 5, 2010 |
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STATE OF WEST BENGAL Vs. MUNWAR ALI KHAN
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July 28, 2010 |
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STATE OF WEST BENGAL Vs. WEST BENGAL FOREIGN LIQUOR MANUFACTURERS WHOLESALERS AND BONDERS ASSOCIATION
|
August 16, 2010 |
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STATE OF WEST BENGAL Vs. SANKAR GHOSH
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August 20, 2010 |
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STATE OF WEST BENGAL Vs. BIRBHUM BRICK FIELD OWNERS ASSOCIATION
|
February 17, 2010 |
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STATE OF WEST BENGAL Vs. MICHEAL REGIONALD SIMON DE SOUZA
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February 4, 2010 |
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STATE OF WEST BENGAL Vs. MD JAMILUDDIN NASIR
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February 5, 2010 |
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STATE OF WEST BENGAL Vs. AJOY DUTTA
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February 5, 2010 |
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STATE OF WEST BENGAL Vs. SASTI KUMAR CHOWDHURY
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January 21, 2010 |
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STATE OF WEST BENGAL Vs. SWAPAN SINGH
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January 28, 2010 |
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STATE OF WEST BENGAL Vs. PRADIP KUMAR DAS
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January 28, 2010 |
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STATE OF WEST BENGAL Vs. SATI ENCLAVE PVT LTD
|
May 13, 2010 |
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STATE OF WEST BENGAL Vs. NARAYAN KUNDU
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June 16, 2010 |
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STATE OF WEST BENGAL Vs. ANIL RATAN BANERJEE
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April 16, 2010 |
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STATE OF WEST BENGAL Vs. HUSNA BANU
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April 13, 2010 |
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STATE OF WEST BENGAL Vs. BENGAL BUS SYNDICATE
|
April 13, 2010 |
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STATE OF WEST BENGAL Vs. AFCON INFRASTRUCTURE LTD
|
January 6, 2010 |
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STATESMAN LIMITED Vs. STATE OF WEST BENGAL
|
October 4, 2010 |
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STATESMAN LIMITED Vs. STATE OF WEST BENGAL
|
November 12, 2010 |
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SUBAL MAJHI ALIAS HEMBRAM Vs. STATE OF WEST BENGAL
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February 26, 2010 |
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SUBAL MODAK Vs. SUKUR ALI SK
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June 23, 2010 |
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SUBHADRA FLOUR MILL AND GENERAL INDUSTRIES & ANR. Vs. STATE OF WEST BENGAL & ORS.
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February 18, 2010 |
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SUBHANKAR MANDAL Vs. STATE OF WEST BENGAL
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October 6, 2010 |
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SUBHAS AGARWAL Vs. BIJOY NAGAR TEA CO LTD
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February 19, 2010 |
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SUBHAS DAS Vs. STATE OF WEST BENGAL
|
August 11, 2010 |
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SUBHAS KHAN Vs. PROVASH KHAN
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July 9, 2010 |
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SUBHAS MUKHARJEE Vs. STATE OF WEST BENGAL
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March 11, 2010 |
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SUBHASH CHANDRA JANA Vs. AJIBAR MIRDHA
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June 18, 2010 |
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SUBHASH CHAUDHURI Vs. INDIAN ASSOCIATION FOR THE CULTIVATION OF SCIENCE
|
September 6, 2010 |
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SUBHASISH GANGULY Vs. STATE OF WEST BENGAL AND ORS.
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June 30, 2010 |
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SUBIMAL CHAKRABORTY Vs. STATE OF WEST BENGAL
|
October 6, 2010 |
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SUBIR BANERJEE Vs. UNION OF INDIA AND ORS
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December 24, 2010 |
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SUBIR SAHA Vs. STATE OF WEST BENGAL
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January 27, 2010 |
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SUBODH CHANDRA CHATTERJEE Vs. ASISH DAS
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September 3, 2010 |
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SUBRATA ADHIKARY Vs. VISVA BHARATI
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July 22, 2010 |
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SUBRATA GHOSH Vs. MALAYA GHOSH
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July 28, 2010 |
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SUBRATA GHOSH Vs. STATE OF WEST BENGAL
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March 23, 2010 |
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SUBRATA MAITY Vs. STATE OF WEST BENGAL
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June 11, 2010 |
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SUBRATA MAJUMDER Vs. UNITED COMMERCIAL BANK
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August 20, 2010 |
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SUBRATA MONDAL Vs. STATE OF WEST BENGAL
|
August 3, 2010 |
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SUBRATA SEN AND ANR. Vs. NISCHINTAPUR TEA COMPANY LIMITED AND ORS.
|
March 11, 2010 |
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SUCHANDA CHOWDHURY Vs. UCO BANK
|
July 9, 2010 |
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SUCHANDRA MITRA Vs. W B COLLEGE SERVICE COMMN
|
February 19, 2010 |
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SUCHITRA RAY Vs. CHIEF SECRETARY
|
August 30, 2010 |
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SUDAM CHANDRA MAHARANA @ BARAI Vs. SUDHIR CHANDRA MAHARANA @ BARAI AND ORS.
|
September 17, 2010 |
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SUDARSHAN AGARWAL Vs. STATE OF WEST BENGAL
|
March 5, 2010 |
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SUDESH KUMAR SONTHALIA Vs. UNION OF INDIA
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August 9, 2010 |
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SUDHAMOY JANA Vs. STATE
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February 2, 2010 |
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SUDHANGSHU SEKHAR PRODHAN Vs. STATE OF WEST BENGAL
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November 26, 2010 |
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SUDHANGSU DAS Vs. SASWATI DAS ALIAS MONDAL
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February 23, 2010 |
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SUDHANSU KUMAR GHOSH Vs. STATE OF WEST BENGAL
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February 3, 2010 |
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SUDHARANI MAITY Vs. SRI DURGA DAS GOSWAMI
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February 26, 2010 |
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SUDHENDU CHOWDHURY Vs. OFFICIAL LIQUIDATOR
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November 26, 2010 |
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SUDHIR KUMAR CHOWHAN Vs. RAJNISH GUPTA
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April 16, 2010 |
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SUDIP BANDOPADHYAY Vs. STATE OF WEST BENGAL
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July 9, 2010 |
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SUDIP SEN Vs. STATE OF WEST BENGAL
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August 4, 2010 |
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SUDIP SEN Vs. STATE OF WEST BENGAL
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May 17, 2010 |
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SUDIP SEN Vs. STATE OF WEST BENGAL
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September 16, 2010 |
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SUDIPTA MONDAL Vs. ARJUN KUMAR DEY
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December 16, 2010 |
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SUDIPTO NANDY Vs. UNION OF INDIA
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August 30, 2010 |
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SUJAY SIKDAR Vs. STATE OF WEST BENGAL
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November 24, 2010 |
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SUJIT KUMAR DATTA Vs. UNITED COMMERCIAL BANK
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September 17, 2010 |
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SUJIT KUMAR DEY Vs. CALCUTTA ELECTRICITY SUPPLY CORPORATION LIMITED
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July 14, 2010 |
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SUJIT KUMAR MAITY Vs. STATE OF WEST BENGAL
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September 10, 2010 |
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SUJIT KUMAR ROY Vs. STATE OF WEST BENGAL
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February 22, 2010 |
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SUJIT PAUL Vs. MOUSOMI PAUL
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April 7, 2010 |
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SUJOY KUMAR PANDIT Vs. STATE
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February 18, 2010 |
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SUJOY KUMAR SANYAL Vs. SHAKUNTALA SANYAL
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October 6, 2010 |
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SUKHI INDIA PVT LTD Vs. UNION OF INDIA
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May 3, 2010 |
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SUKHOMOY PAL DAS Vs. STATE OF WEST BENGAL
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March 23, 2010 |
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SUKLA TRADING CO Vs. UNION OF INDIA
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March 31, 2010 |
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SUKUMAR SARDAR Vs. APARNA SARDAR
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June 23, 2010 |
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SUKUMARI DASS Vs. MUSST SALEHA KHATOON
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May 20, 2010 |
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SULEKHA NAG Vs. PRANATI BANERJEE
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December 1, 2010 |
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SULEKHA NAG Vs. PRANATI BANERJEE
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December 10, 2010 |
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SULKA DEVI Vs. HRIDAY NARAYAN SINGH
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March 26, 2010 |
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SUMAN MODERN RICE MILL PVT LTD Vs. STATE OF WEST BENGAL
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September 17, 2010 |
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SUMANTRA PAUL Vs. SMT. SANGITA PAUL
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February 22, 2010 |
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SUMITRA BHATTACHARYYA Vs. MAYA MAJHI
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April 26, 2010 |
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SUMITRA DEVI Vs. NEW INDIA ASSURANCE CO LTD
|
June 11, 2010 |
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SUNAYANA YESHWANT BHANDARI Vs. STATE OF WEST BENGAL
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July 8, 2010 |
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SUNDER LAL SARDA Vs. PRADUMAN SARDA
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August 13, 2010 |
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SUNIL GANGULY Vs. STATE OF WEST BENGAL
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July 8, 2010 |
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SUNIL KUMAR AGARWAL Vs. G MUKHOPADHYAY
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January 27, 2010 |
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SUNIL KUMAR DAS Vs. DIRECTOR OF PUBLIC INSTRUCTION W B
|
March 1, 2010 |
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SUNIL KUMAR DAS Vs. DIRECTOR OF PUBLIC INSTRUCTION W B
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October 6, 2010 |
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SUNIL KUMAR MONDAL Vs. JITENDRA KUMAR DAS
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June 18, 2010 |
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SUNIL KUMAR MURMU ALIAS SUBID ALI MURMU Vs. STATE OF WEST BENGAL
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February 15, 2010 |
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SUNIL KUMAR PAL Vs. CESC LIMITED
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February 18, 2010 |
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SUNIL KUMAR SINGH Vs. KOLKATA MUNICIPAL CORPORATION
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February 19, 2010 |
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SUNITI KUMAR CHAUDHURY Vs. UNION OF INDIA
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January 29, 2010 |
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SUNITI KUMAR MISHRA Vs. STATE OF WEST BENGAL
|
June 10, 2010 |
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SUNITI RANI DAS Vs. STATE OF WEST BENGAL AND ORS
|
July 13, 2010 |
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SUPRAKASH BASU Vs. STATE OF WEST BENGAL
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September 7, 2010 |
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SUPROVAT MONDAL Vs. STATE OF WEST BENGAL
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August 24, 2010 |
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SURAJ KUMAR JAIN Vs. S M SHAHID ALAM
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October 1, 2010 |
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SURAJIT BANERJEE Vs. BAIDYA NATH PRAMANICK
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November 24, 2010 |
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SURAJIT BASAK Vs. STATE OF WEST BENGAL
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April 26, 2010 |
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SURENDRA MISHRA Vs. STATE OF WEST BENGAL
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September 3, 2010 |
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SURESH JHA Vs. STATE OF WEST BENGAL
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September 3, 2010 |
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SURESH KUMAR RANGTA Vs. ROADCO INDIA PVT LTD
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June 9, 2010 |
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SUSANT KUMAR SAHA Vs. ASHIS MONDAL
|
February 26, 2010 |
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SUSANTA BAPARIA ALIAS BHAI Vs. STATE OF WEST BENGAL
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August 13, 2010 |
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SUSANTA GHOSH Vs. STATE OF WEST BENGAL
|
April 7, 2010 |
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SUSANTA NASKAR Vs. STATE
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April 26, 2010 |
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SUSHIL DAS Vs. SONALI DAS
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April 16, 2010 |
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SUSHIL KUMAR NATH Vs. TAPAS MITRA
|
December 22, 2010 |
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SUTAPA ROY Vs. UNIVERSITY OF CALCUTTA
|
February 24, 2010 |
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SUVRANGSHU DEB ROY Vs. STATE OF WEST BENGAL
|
September 3, 2010 |
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SWADESH GHOSH Vs. CESC LIMITED
|
February 16, 2010 |
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SWADIN DEB ALIAS SHADIN DEB Vs. UNION OF INDIA
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August 27, 2010 |
|
SWAPAN DAS Vs. STATE OF WEST BENGAL
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June 16, 2010 |
|
SWAPAN DAS Vs. NAMITA DAS
|
November 12, 2010 |
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SWAPAN GIRI Vs. JHARNA PRADHAN
|
September 2, 2010 |
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SWAPAN KUMAR ROY Vs. STATE
|
February 8, 2010 |
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SWAPAN KUMARCHATTERJEE Vs. NATIONAL JUTE MANUFACTURERS CORPORATION LTD & ORS
|
May 4, 2010 |
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SWAPAN MONDAL ALIAS SWAPAN KR MONDAL Vs. GODREJ AGROVET LTD
|
April 26, 2010 |
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SWAPAN NASKAR Vs. STATE OF WEST BENGAL
|
February 26, 2010 |
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SWARAJIT DEBNATH & ANR Vs. STATE OF WEST BENGAL & ANR
|
March 10, 2010 |
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SWARUP NARAYAN CHOWDHURY Vs. STATE OF WEST BENGAL
|
May 5, 2010 |
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SWATI CHATTERJEE Vs. STATE OF WEST BENGAL
|
February 2, 2010 |
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SWATI MUKHOPADHYAY Vs. KUNTAL BOSE
|
August 19, 2010 |
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SWATI PURKAIT Vs. STATE OF WEST BENGAL
|
May 7, 2010 |
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SYED IFTIKAR ALI Vs. STATE OF WEST BENGAL
|
March 17, 2010 |
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SYED SABUJ KHAN DAKAR Vs. STATE OF WEST BENGAL
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February 23, 2010 |
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SYED ZAKIR HUSSAIN Vs. ESTATE MANAGER
|
April 20, 2010 |
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T KODANDA RAO Vs. UNION OF INDIA
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February 22, 2010 |
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TAJ GUEST HOUSE Vs. KOLKATA MUNICIPAL CORPORATION
|
February 23, 2010 |
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TANDRANI HALDAR Vs. STATE OF WEST BENGAL
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June 24, 2010 |
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TANIMA GHOSH & OTHERS Vs. GITA RANI GHOSH & OTHERS
|
May 5, 2010 |
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TANMAY BANERJEE Vs. STATE OF WEST BENGAL
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April 20, 2010 |
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TAPAN DAS Vs. STATE OF WEST BENGAL
|
March 10, 2010 |
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TAPAN KR DAS Vs. STATE OF WEST BENGAL
|
May 5, 2010 |
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TAPAN KUMAR BHATTACHARYYA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
January 14, 2010 |
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TAPAN KUMAR BISWAS Vs. STATE OF WEST BENGAL
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May 3, 2010 |
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TAPAN KUMAR JANA Vs. STATE OF WEST BENGAL
|
August 16, 2010 |
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TAPAN KUMAR MITRA Vs. COMMISSIONER OF INCOME TAX KOLKATA
|
October 6, 2010 |
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TAPAN KUMAR MONDAL Vs. STATE OF WEST BENGAL
|
August 26, 2010 |
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TAPAN KUMAR MUKHERJEE Vs. STATE
|
August 13, 2010 |
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TAPAN KUMAR PANJA Vs. THE STATE OF WEST BENGAL
|
June 29, 2010 |
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TAPAS GUHA Vs. ANGUR BALA DAS
|
January 27, 2010 |
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TAPAS KUMAR DHAR Vs. PARVATI DHAYAWALA
|
April 26, 2010 |
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TAPAS MONDAL Vs. STATE OF WEST BENGAL
|
April 1, 2010 |
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TAPASH PAUL Vs. STATE OF WEST BENGAL
|
May 21, 2010 |
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TAPASRI BASU Vs. CALCUTTA MUNICIPAL CORPORATION
|
August 13, 2010 |
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TARA CHAND CHOWDHURY Vs. STATE OF WEST BENGAL
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February 1, 2010 |
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TARA NARAYAN Vs. SHEO KRISHNA
|
August 30, 2010 |
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TARAK CHANDRA ROY Vs. ABDUL RASHID REHMAN SHAIKH
|
March 12, 2010 |
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TARIT BARAN CHAUDHURY Vs. STATE OF WEST BENGAL
|
May 18, 2010 |
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TARUBALA NASKAR Vs. UNITED INDIA INSURANCE CO LTD
|
December 23, 2010 |
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TARUN BHOWMICK Vs. STATE OF WEST BENGAL
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April 26, 2010 |
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TARUN BURMAN Vs. STATE OF WEST BENGAL
|
January 11, 2010 |
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TARUN CHAKRABORTY Vs. STATE OF WEST BENGAL
|
June 9, 2010 |
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TARUN KHANDAIT Vs. STATE OF WEST BENGAL
|
May 5, 2010 |
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TARUN KUMAR MITRA Vs. STATE OF WEST BENGAL AND ORS.
|
May 14, 2010 |
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TARUN PAL Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
|
August 27, 2010 |
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TATA AIG LIFE INSURANCE COMPANY Vs. ABN AMRO BANK N V
|
June 23, 2010 |
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TATA METALIKS KUBOTA PIPES LIMITED Vs. UNION OF INDIA
|
February 5, 2010 |
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TATA MOTORS LIMITED AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
|
January 12, 2010 |
|
TATA STEEL LTD Vs. STATE OF WEST BENGAL
|
August 13, 2010 |
|
TEA PROMOTERS EXPORTS PVT. LTD. Vs. SENIOR JOINT COMMISSIONER OF COMMERCIAL TAXES, KOLKATA (SOUTH) CIRCLE AND OTHERS
|
July 16, 2010 |
|
TEACHER IN CHARGE Vs. STATE OF WEST BENGAL
|
February 26, 2010 |
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TENYA BARAHATTAY KETYA MATKA TANTUBAYA SAMABAYA SAMITY LTD Vs. COMMERCIAL TAX OFFICER BERHAMPUR CHARGE
|
January 15, 2010 |
|
TETULIA COKE PLANT P LTD Vs. COAL INDIA LTD
|
March 25, 2010 |
|
TEZPORE TEA CO. LTD. Vs. BIJOYNAGAR TEA CO. LTD.
|
July 15, 2010 |
|
THE ASSISTANT ENGINEER AND ANR. Vs. SRI NIRMAL KUMAR MONDAL AND ANR.
|
May 21, 2010 |
|
THE KANTINAGAR MAHAPRAN JOGENDRA NATH VIDYAMANDIR Vs. THE STATE OF WEST BENGAL AND ORS.
|
May 10, 2010 |
|
THE ORIENTAL INSURANCE CO. LTD. Vs. BISWAJIT BANIK
|
September 15, 2010 |
|
THIKNIKATA Vs. STATE OF WEST BENGAL
|
August 23, 2010 |
|
THREE N PRODUCTS PRIVATE LIMITED Vs. EMAMI LIMITED
|
January 29, 2010 |
|
TIJIYA ENGINEERING PVT. LTD. Vs. ASSTT. COMMR. C. EX.
|
December 7, 2010 |
|
TILASARI DEVI DUSAD Vs. COAL INDIA LTD
|
March 11, 2010 |
|
TRFI INVESTMENT PVT LTD Vs. PISCES PORTFOLIOS PVT LTD
|
November 11, 2010 |
|
TRIPTI KUMAR CHATTERJEE Vs. COMMISSIONER OF POLICE, KOLKATA & ORS.
|
February 26, 2010 |
|
TRIPURATI ROY Vs. STATE OF WEST BENGAL
|
June 15, 2010 |
|
TRIRANJAN MAITY Vs. PRADIP AICH
|
July 2, 2010 |
|
TUMPA ROY Vs. STATE OF WEST BENGAL
|
June 29, 2010 |
|
UCO BANK Vs. NARAYAN CHANDRA GHOSH
|
December 7, 2010 |
|
UDAY SANKAR BHATTACHARYYA ALIAS BHATTACHARJEE Vs. SUPERINTENDENT OF POLICE CENTRAL BUREAU OF INVESTIGATION
|
December 3, 2010 |
|
UIC INDUSTRIES LTD. Vs. ANNAVARAM CONCRETE PVT. LTD.
|
July 19, 2010 |
|
UJJAL RAY ALIAS UJJAL ROY Vs. LAL MOHAN GHOSH
|
August 9, 2010 |
|
UJWAL KAUR Vs. SRI SUBHASH CHANDRA AGARWALLA
|
April 7, 2010 |
|
ULTRA TECH CEMENT LTD Vs. UNION OF INDIA
|
February 12, 2010 |
|
UMA ENTERPRISES Vs. STATE OF WEST BENGAL
|
December 10, 2010 |
|
UMAKANT SINGH Vs. BHAGURAM MAHATO
|
September 21, 2010 |
|
UNION OF INDIA Vs. PAM DEVELOPMENTS P LTD
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October 5, 2010 |
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UNION OF INDIA Vs. PATEL DHIRUBHAI
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August 30, 2010 |
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UNION OF INDIA Vs. SURYA ALLOY INDUSTRIES LIMITED
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December 3, 2010 |
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UNION OF INDIA Vs. ABDUL HAKIM
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February 9, 2010 |
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UNION OF INDIA Vs. ASIT KUMAR BISWAS
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February 10, 2010 |
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UNION OF INDIA Vs. GRAPHIC INDUSTRIES COMPANY
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February 11, 2010 |
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UNION OF INDIA Vs. VINOD N C
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March 29, 2010 |
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UNION OF INDIA Vs. SAMARENDRA NATH MUKHARJEE
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March 30, 2010 |
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UNION OF INDIA Vs. PRAHLAD KUMAR ROY
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April 30, 2010 |
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UNION OF INDIA Vs. HARIPADA DAS
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April 16, 2010 |
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UNION OF INDIA Vs. RAHEE INDUSTRIES LTD
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June 16, 2010 |
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UNION OF INDIA Vs. SUKBRINDER SINGH ATWAL
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May 6, 2010 |
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UNION OF INDIA Vs. R THULASIDASAN
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July 19, 2010 |
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UNION OF INDIA Vs. A D CHAKRABORTY AND CO
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August 25, 2010 |
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UNION OF INDIA Vs. GIRISH KUMAR
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April 30, 2010 |
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UPASI SINGHA Vs. ORIENTAL INSURANCE CO LTD
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June 23, 2010 |
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USHA RANI MISHRA Vs. STATE OF WEST BENGAL
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August 20, 2010 |
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UTPALA DEB Vs. SITA DEVI LOHIA
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April 29, 2010 |
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UTTAM KUMAR DAS Vs. STATE OF WEST BENGAL
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January 13, 2010 |
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UTTAM KUMAR SAHA Vs. MAYA RANI SAHA
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August 18, 2010 |
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UTTAM KUMAR SAHA Vs. MUKTI SAHA
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August 26, 2010 |
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UTTAM MONDAL Vs. KOTAK MAHINDRA BANK LTD
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December 14, 2010 |
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UTTAM RAJBANGSHI Vs. STATE OF WEST BENGAL
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April 5, 2010 |
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V K UDYOG LIMITED Vs. OWNERS AND PARTIES INTERESTED IN THE VESSEL M V EUGENIE
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June 24, 2010 |
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VARUN CAR AGENCY LTD Vs. STATE
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May 21, 2010 |
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VCK SHARES AND STOCK BROKING SERVICES LIMITED Vs. SMT. SHALINI PODDAR AND ORS.
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March 25, 2010 |
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VIJAI SHREE LIMITED Vs. STATE OF WEST BENGAL
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December 24, 2010 |
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VIJAY SHANKAR DIXIT Vs. STATE OF WEST BENGAL
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February 18, 2010 |
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VIKRAM KUMAR Vs. STATE OF WEST BENGAL
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January 6, 2010 |
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VINAY KRISHNA ARORA Vs. A N G ESTATE DEVELOPERS
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November 24, 2010 |
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VIP CO OPERATIVE LABOUR CONTRACT AND CONSTRUCTION SOCIETY LIMITED Vs. UNION OF INDIA
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October 5, 2010 |
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VISVA BHARATI Vs. SARKAR AND SARKAR
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December 20, 2010 |
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VIVADA INLAND WATER WAYS LIMITED AND ANR. Vs. UNION OF INDIA (UOI) AND ANR.
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May 10, 2010 |
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VIVEKANANDA ENTERPRISES Vs. STATE OF WEST BENGAL
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April 21, 2010 |
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WAIDHAN ENGINEERING & INDUSTRIES PRIVATE LIMITED Vs. THE BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
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May 5, 2010 |
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WAQT IMPEX PVT LTD Vs. UNION OF INDIA
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May 12, 2010 |
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WEST BENGAL CO-ORDINATING AGENCY ON ADOPTION Vs. UNION OF INDIA AND ORS
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September 9, 2010 |
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WEST BENGAL COLLEGE SERVICE COMMISSION Vs. MANDIRA GHOSH
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June 22, 2010 |
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WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. STATE OF WEST BENGAL
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May 18, 2010 |
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WEST BENGAL SURFACE TRANSPORT CORPORATION LTD Vs. HOWRAH EAST WEST MINI BUS ASSOCIATION
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August 18, 2010 |
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WILSON ENGINEERING INDUSTRIES PRIVATE LIMITED Vs. MRIGENDRA MOHUN DHAR
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September 3, 2010 |
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WORKMEN OF JENSON Vs. STATE OF WEST BENGAL
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November 25, 2010 |
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WPIL LIMITED Vs. ASIT KUMAR PALIT
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March 12, 2010 |
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XENITIS INFOTECH PVT LTD Vs. SWARNA SATHI DEALERS PVT LTD
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April 1, 2010 |
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YUSUF WARSI Vs. STATE OF WEST BENGAL
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May 17, 2010 |
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ZENITH CREDIT LIMITED Vs. DINESH KR PASWAN
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November 29, 2010 |
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