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A AND J MAIN AND CO ENGINEERING PVT LTD Vs. STATE OF WEST BENGAL
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August 7, 2009 |
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A S SYNDICATE WAREHOUSING P LTD Vs. COMMISSIONER OF CUSTOMS PORT
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December 4, 2009 |
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ABDUS SALAM Vs. STATE OF WEST BENGAL
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August 20, 2009 |
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ABHEYA REALTORES PRIVATE LIMITED Vs. SSIPL RETAIL LIMITED
|
December 21, 2009 |
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ABHEYA REALTORS PRIVATE LIMITED Vs. SSIPL RETAIL LIMITED
|
December 24, 2009 |
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ABHIJIT BHADRA AND OTHERS Vs. UNION OF INDIA AND OTHERS
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July 23, 2009 |
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ABHIJIT BHATTACHARJEE Vs. STATE OF WEST BENGAL
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August 21, 2009 |
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ABL INTERNATIONAL LTD Vs. DURGAPUR PROJECTS LIMITED
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June 15, 2009 |
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ABN AMRO BANK N V Vs. UNION OF INDIA
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June 12, 2009 |
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ABU AHAMMAD ALI Vs. MD. MAHASIN
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April 23, 2009 |
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ABULHOSSAIN Vs. STATE OF WEST BENGAL
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February 19, 2009 |
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ACHIN BANDHU GUHA Vs. ASHIM BANDHU GUHA
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February 10, 2009 |
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ADHUNIK TECHNOLOGY PRIVATE LTD Vs. CARETEL INFOTECH LTD
|
March 13, 2009 |
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AFTAB ALAM KHAN ALIAS GUDDU Vs. STATE OF WEST BENGAL
|
March 6, 2009 |
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AGARPARA JUTE MILLS LIMITED Vs. UNITED INDIA INSURANCE CO. LIMITED AND ORS.
|
October 28, 2009 |
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AGARWAL FINANCE CO. (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
January 20, 2009 |
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AJAY KUMAR KAJARIA Vs. BIJAY KUMAR KAJARIA
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December 1, 2009 |
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AJOY PAICHOWDHURI Vs. STATE OF WEST BENGAL
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July 15, 2009 |
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AJOY PARIDA Vs. STATE OF WEST BENGAL
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April 29, 2009 |
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AJOY RAUT Vs. UNION OF INDIA
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March 13, 2009 |
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AJOY SEN ALIAS MAHANTA Vs. STATE OF WEST BENGAL
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December 1, 2009 |
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AKHIL CHANDRA KHAN Vs. STATE OF WEST BENGAL
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July 9, 2009 |
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AL HAJ AMIR HASAN PROPERTIES PVT LTD Vs. LAND ACQUISITION COLLECTOR
|
February 4, 2009 |
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ALIT KUMAR SARKAR Vs. STATE
|
July 1, 2009 |
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ALL BACKWARD CLASS RELIEF Vs. BASANTI MONDAL
|
June 26, 2009 |
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ALLAHABAD BANK DRIVERS ASSOCIATION Vs. UNION OF INDIA
|
February 25, 2009 |
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ALOK DEY ROY Vs. UNION OF INDIA
|
August 19, 2009 |
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ALOK KUMAR MAITY Vs. STATE OF WEST BENGAL
|
April 9, 2009 |
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ALOKE ROY Vs. STATE OF WEST BENGAL
|
March 31, 2009 |
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ALOM EXTRUSIONS LTD. Vs. DEPUTY COMMISSIONER OF CENTRAL EXCISE
|
December 10, 2009 |
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AMAL ALIAS NIRMAL DUTTA Vs. STATE OF WEST BENGAL
|
March 4, 2009 |
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AMAR CHANDRA DHAR Vs. UNION OF INDIA AND OTHERS
|
February 3, 2009 |
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AMAR NATH KUNDU Vs. NIHARBALA MANNA
|
November 30, 2009 |
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AMBIKA PRASAD MODI Vs. ROADCO INDIA PRIVET LTD
|
March 19, 2009 |
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AMIT KUMAR PAN Vs. STATE OF WEST BENGAL & ANR.
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March 13, 2009 |
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AMITABH SINHA Vs. UNION OF INDIA
|
March 16, 2009 |
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AMITAVA BHATTACHARYA Vs. APARNA BHATTACHARYA
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February 4, 2009 |
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AMIYA PADA CHATTERJEE Vs. STATE OF WEST BENGAL
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November 30, 2009 |
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AMRIT BAZAR PATRIKA PRIVATE LTD Vs. JAYANTA SENGUPTA
|
July 29, 2009 |
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ANAMIKA MONDAL Vs. UNITED INDIA INSURANCE COMPANY LTD
|
March 6, 2009 |
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ANAND KUMAR ARYA Vs. COMMISSIONER OF INCOME-TAX
|
March 12, 2009 |
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ANAND RATHI Vs. STATE OF WEST BENGAL
|
September 23, 2009 |
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ANANDA MOHAN HALDER Vs. STATE OF WEST BENGAL
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June 29, 2009 |
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ANAWARUL HAQUE SIDDIQUE Vs. STATE OF WEST BENGAL
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April 24, 2009 |
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ANCHAL KANTI SAHOO Vs. PARIMAL GURIA
|
March 26, 2009 |
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ANCHAL KANTI SAHOO Vs. PARIMAL GURIA
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March 6, 2009 |
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ANIL CRADIT COMMERCIAL P LTD Vs. STATE OF WEST BENGALA
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May 14, 2009 |
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ANIL KR SARKAR Vs. STATE OF WEST BENGAL
|
July 30, 2009 |
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ANIL KUMAR BHANDARI Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
|
February 16, 2009 |
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ANIL KUMAR BISWAS Vs. SUBODH CHANDRA PAUL
|
September 9, 2009 |
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ANIRUDDHA BENERJEE Vs. LAND ACQUISITION COLLECTOR (GENERAL), HOWRAH
|
October 22, 2009 |
|
ANISHA SINGH Vs. SANJU CHAND
|
September 11, 2009 |
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ANITA PATTANAYAK Vs. STATE OF WEST BENGAL
|
September 23, 2009 |
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ANJALI NANDY Vs. P C GHOSH
|
December 24, 2009 |
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ANJAN KUMAR GHOSH Vs. BULA MUKHERJEE
|
August 31, 2009 |
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ANJU KUNDU Vs. SHYAMAL KUMAR KUNDU
|
October 23, 2009 |
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ANNAPURNA Vs. STATE OF WEST BENGAL
|
July 2, 2009 |
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ANSHUL PROPERTIES PRIVATE LTD Vs. STATE OF WEST BENGAL
|
July 30, 2009 |
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ANTARCTICA LIMITED Vs. UNION OF INDIA (UOI)
|
February 23, 2009 |
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ANTONY Vs. STATE
|
August 11, 2009 |
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ANUP KUMAR DAS Vs. PASCHIM BANGA GRAMIN BANK
|
September 17, 2009 |
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APARNA SINHA Vs. UTTAM SINHA
|
December 1, 2009 |
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APL (INDIA) PVT. LTD. Vs. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA
|
August 20, 2009 |
|
APPOLLO GLENEAGLES HOSPITALS LIMITED Vs. SOMNATH CHAKRABORTY
|
December 8, 2009 |
|
ARATI MIRDHA Vs. SWAPAN MIRDHA
|
August 5, 2009 |
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ARATI MONDAL Vs. BHUPATI MONDAL
|
April 22, 2009 |
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ARBEE INTERNATIONAL Vs. STATE OF WEST BENGAL
|
March 27, 2009 |
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ARFATUL ISLAM Vs. STATE OF WEST BENGAL AND ANOTHER
|
March 6, 2009 |
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ARIJIT SEN Vs. STATE OF WEST BENGAL
|
July 10, 2009 |
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ARIN SANYAL Vs. STATE OF WEST BENGAL
|
July 10, 2009 |
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AROTI DAS Vs. PURNA CHANDRA DAS
|
August 5, 2009 |
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ARUN AGARWAL Vs. STATE OF WEST BENGAL
|
April 29, 2009 |
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ARUN BHUSAN GUHA Vs. AMAL ROY
|
April 17, 2009 |
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ARUN GUPTA Vs. STATE OF WEST BENGAL
|
December 22, 2009 |
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ARUN KUMAR JHAJHARIA Vs. RAJU RAHEMAN
|
January 30, 2009 |
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ARUN KUMAR MISHRA Vs. STATE OF WEST BENGAL
|
August 5, 2009 |
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ARUN KUMAR PUSTI Vs. RAJ NARAYAN THAKUR
|
February 18, 2009 |
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ARUN KUMAR SARSWAT Vs. STATE OF WEST BENGAL
|
May 5, 2009 |
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ARUN ROY CHOWDHURY Vs. DAMODAR VALLEY CORPORATION
|
November 26, 2009 |
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ARUP HAZRA Vs. MANASHI HAZRA
|
January 14, 2009 |
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ARVIND KUMAR OJHA Vs. EASTERN COALFIELDS LTD. AND ORS.
|
September 10, 2009 |
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ASHA CHAUBAY Vs. SHIB DAYAL SHUKLA
|
May 15, 2009 |
|
ASHARANI DAS Vs. UNION OF INDIA
|
March 26, 2009 |
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ASHIM GHOSH @ ASHIM KUMAR GHOSH Vs. STATE OF WEST BENGAL AND ORS.
|
September 23, 2009 |
|
ASHIRUDDIN SK ALIAS PALTU SK Vs. STATE OF WEST BENGAL
|
March 16, 2009 |
|
ASHIS KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
August 12, 2009 |
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ASHOK BAGIA Vs. PREMIER VINYL FLOORING LTD
|
November 25, 2009 |
|
ASHOK KUMAR DAS Vs. NATIONAL INSTITUTE OF HOMOEOPATHY
|
September 23, 2009 |
|
ASHOK ROY Vs. STATE OF WEST BENGAL
|
May 14, 2009 |
|
ASHOKE ACHARYA Vs. TAPASHI ACHARYA
|
February 23, 2009 |
|
ASHOKE KUMAR MISTRY Vs. STATE OF WEST BENGAL
|
August 3, 2009 |
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ASHOKE KUMAR MUKHERJEE Vs. EASTERN COALFIELDS LTD.
|
September 9, 2009 |
|
ASHUTOSH CHAKRABORTY AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
November 19, 2009 |
|
ASHUTOSH DAS Vs. STATE OF WEST BENGAL
|
March 4, 2009 |
|
ASIAN FRONT OF HUMAN RIGHT Vs. STATE OF WEST BENGAL
|
March 6, 2009 |
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ASIATIC OXYGEN LTD. Vs. BIHAR AIR PRODUCTS LTD.
|
February 19, 2009 |
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ASIFA KHATOON Vs. RUBINA AND STATE OF WEST BWNGAL
|
March 25, 2009 |
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ASISH MONDAL Vs. STATE OF WEST BENGAL
|
September 2, 2009 |
|
ASIT KUMAR PALIT Vs. WPIL LIMITED AND OTHERS
|
June 26, 2009 |
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ASSAM ASBESTORS LTD. Vs. STATE OF WEST BENGAL
|
April 3, 2009 |
|
ASSAM STATE WEAVING AND MANUFACTURING CO LTD Vs. VINNY ENGINEERING ENTERPRISES P LTD
|
December 2, 2009 |
|
ASTHAPADA SARDER Vs. STATE OF WEST BENGAL
|
September 23, 2009 |
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ATIFUL ALAM Vs. UNION OF INDIA AND OTHERS
|
June 24, 2009 |
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AVIJIT MONDAL Vs. UNION OF INDIA
|
December 3, 2009 |
|
AXIS BANK Vs. STATE OF WEST BENGAL
|
December 18, 2009 |
|
B DOLOI ALIAS BHAGWAN DOLOI Vs. COMMANDANT CISF UNIT FARAKKA BARRAGE PROJECT
|
March 24, 2009 |
|
B PANDI Vs. STATE
|
June 22, 2009 |
|
BABLU MITRA Vs. STATE OF WEST BENGAL
|
August 21, 2009 |
|
BABY DEY Vs. SHRI BIRENDRA KR. DUTTA
|
June 15, 2009 |
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BACHCHU GHOSH Vs. STATE OF WEST BENGAL
|
August 5, 2009 |
|
BAIDYA NATH HAZRA Vs. INDIAN JUTE INDUSTRIES RESEARCH ASSOCIATION
|
November 26, 2009 |
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BAIJNATH SHAW Vs. STATE
|
September 7, 2009 |
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BAISHALI HOM CHAUDHURI Vs. UNION OF INDIA
|
July 10, 2009 |
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BAJRANGLAL SARDA Vs. STATE OF WEST BENGAL
|
December 24, 2009 |
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BALAJEE ENTERPRISE Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
|
March 25, 2009 |
|
BALAJI PAPER AND NEWSPRINT PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
December 21, 2009 |
|
BANANI GHOSH Vs. ARUN KUMAR GHOSH
|
September 17, 2009 |
|
BANDAN THAKUR ALIAS BANDAN BIRBANSHI Vs. STATE OF WEST BENGAL
|
May 14, 2009 |
|
BANDANA MONDAL Vs. UNION OF INDIA
|
September 23, 2009 |
|
BANDURY IMPEX P LTD Vs. SALES TAX OFFICER
|
January 29, 2009 |
|
BANGABANI INSTITUTION FOR GIRLS Vs. SUCHITRA SEN ALIAS ROY
|
May 18, 2009 |
|
BANGODAYA COTTON MILLS LTD. Vs. COMMISSIONER OF INCOME TAX
|
March 17, 2009 |
|
BANI CHAUDHURI Vs. CALCUTTA MUNICIPAL CORPORATION
|
June 18, 2009 |
|
BANKIM CHANDRA LOHAR Vs. SITANGUSHU KUMAR BHANJA
|
July 29, 2009 |
|
BANKUR DISTRICT DIET SUPPLIERS WELFARE ASSOCIATION Vs. STATE OF WEST BENGAL
|
December 18, 2009 |
|
BANSHI BADAN SAMANTA ALIAS CHANDU SAMANTA Vs. KOLKATA DEBTS RECOVERY TRIBUNAL
|
December 3, 2009 |
|
BAPI SARAJIT BISWAS Vs. STATE OF WEST BENGAL
|
February 4, 2009 |
|
BARENDRA KUMAR BERA Vs. SANTANU ALIAS CHOTTAN MUKHERJEE
|
July 30, 2009 |
|
BARRACKPORE MUNICIPALITY Vs. SHIBENDRA NARAYAN ROY
|
March 24, 2009 |
|
BARUN KUMAR MALLA Vs. UNION OF INDIA
|
November 11, 2009 |
|
BARUN KUMAR SAHA Vs. SUKDEV SAHA
|
July 15, 2009 |
|
BARUN KUMAR SUKUL Vs. STEEL AUTHORITY OF INDIA
|
March 25, 2009 |
|
BASANTA KUMAR GHOSH Vs. BIMAL KUMAR NAYAK
|
May 11, 2009 |
|
BASANTA KUMAR ROY Vs. IDBI BANK LIMITED
|
December 24, 2009 |
|
BASANTI BARMANI ALIAS BESHI BARMANI Vs. SHAMBHU BARMAN
|
August 25, 2009 |
|
BASUDEV MAITY Vs. STATE OF WEST BENGAL
|
March 6, 2009 |
|
BASUDEV SAHA Vs. STATE OF WEST BENGAL
|
December 21, 2009 |
|
BASUMATI CORPORATION LTD Vs. STATE OF WEST BENGAL
|
June 16, 2009 |
|
BATA KRISHNA MONDAL Vs. GURUDAS SEN
|
December 2, 2009 |
|
BEDA NAND CHOUDHURY Vs. UNION OF INDIA
|
July 30, 2009 |
|
BELA MONDAL Vs. BADRESAMAN KHAN
|
July 8, 2009 |
|
BENGAL AND ASSAM CO. LTD Vs. COMMISSIONER OF INCOME TAX
|
July 29, 2009 |
|
BENGAL SHRACHI HOUSING DEVELOPMENT LTD Vs. SHEKHAR HOUSING PRIVATE LTD
|
February 17, 2009 |
|
BENOY KRISHNA CHOWDHURY Vs. STATE OF WEST BENGAL
|
February 17, 2009 |
|
BERGER PAINT INDIA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 8, 2009 |
|
BERGER PAINTS INDIA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 28, 2009 |
|
BESCO LTD Vs. STATE BANK OF INDIA
|
November 26, 2009 |
|
BHADRESH H SHAH Vs. STATE OF WEST BENGAL
|
February 6, 2009 |
|
BHAGABEN DEY Vs. UNION OF INDIA
|
April 29, 2009 |
|
BHAGWANDAS AUTO FINANCE LTD Vs. CITICORP FINANCE INDIA LIMITED
|
April 22, 2009 |
|
BHARAT BARREL AND DRUM MFG. CO. LTD. AND ANOTHER Vs. MRINAL KANTI DUTTA ROY
|
February 18, 2009 |
|
BHARAT SANCHAR NIGAM LTD Vs. KEC INTERNATIONAL LTD
|
August 10, 2009 |
|
BHIKHAM YADAV Vs. NATIONAL INSURANCE CO LTD
|
July 13, 2009 |
|
BHIKHARI CHANDRA PRADHAN Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
July 9, 2009 |
|
BHOLANATH NANDY AND OTHERS Vs. SMT. INDIRA GHOS AND OTHERS
|
July 29, 2009 |
|
BHOMRA CHATTERJEE Vs. INDIAN STATISTICAL INSTITUTE
|
November 20, 2009 |
|
BHUSAN KUMAR DAS Vs. SANJAY KUMAR DUTTA
|
September 9, 2009 |
|
BIBEK KARAN Vs. STATE OF WEST BENGAL
|
July 1, 2009 |
|
BIDHAN CHANDRA RAY AND ANR. Vs. WEST BENGAL COLLEGE SERVICE COMMISSION AND ORS.
|
September 23, 2009 |
|
BIDHU BHUSAN CHANDRA Vs. STATE OF WEST BENGAL & ORS.
|
March 16, 2009 |
|
BIDYUT DAS Vs. STATE OF WEST BENGAL
|
June 19, 2009 |
|
BIDYUT KUMAR PARIA Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
August 6, 2009 |
|
BIJAY KUMAR BHATTAR Vs. TRIMURTI ASSOCIATES PVT LTD
|
September 23, 2009 |
|
BIJON BEHARI PRAMANICK Vs. STATE OF WEST BENGAL
|
February 13, 2009 |
|
BIJOY KRISHNA BHANDARY Vs. STATE OF WEST BENGAL
|
April 9, 2009 |
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BIJOYA ALIAS BIJAYA KUMAR SAHOO Vs. NEW INDIA ASSURANCE CO LTD
|
November 30, 2009 |
|
BIMAL DIYLI Vs. STATE OF WEST BENGAL
|
December 16, 2009 |
|
BIMAL KR MODI Vs. COMMISSIONER OF CUSTOMS (PORT)
|
August 26, 2009 |
|
BIMALENDU SEKHAR MUKHERJEE Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO. LTD. OTHERS
|
July 10, 2009 |
|
BIMAN MUKHERJEE Vs. STATE OF WEST BENGAL
|
December 16, 2009 |
|
BINAPANI SAMANTA Vs. SAMBHU MONDAL
|
December 22, 2009 |
|
BINITA BAG Vs. TAPAS BAG
|
July 16, 2009 |
|
BINOD KUMAR SIL Vs. STATE OF WEST BENGAL
|
November 27, 2009 |
|
BINODE BIHARI DAS Vs. KASHI NATH MUKHERJEE
|
February 13, 2009 |
|
BINODE KUMAR SHAW Vs. S L PAUL
|
August 25, 2009 |
|
BINOY KUMAR MAJUMDER Vs. GOPI CHAND PAL
|
April 22, 2009 |
|
BIPLAB BHOWAL Vs. BIPASHA BHOWAL
|
December 21, 2009 |
|
BIPLAB KUMAR DASGUPTA Vs. CHAMPAK SEN CHOWDHURY
|
June 12, 2009 |
|
BIPLAB RANJAN BOSE Vs. PUBLIC SERVICE COMMISSION AND ORS.
|
September 10, 2009 |
|
BIR SINGH MAHATO Vs. STATE OF WEST BENGAL
|
October 22, 2009 |
|
BIREN BISWAS Vs. DIPTI NARAYAN BISWAS
|
April 2, 2009 |
|
BIRLA CORPORATION LTD Vs. RAMESHWARA JUTE MILLS CO LTD
|
August 21, 2009 |
|
BISHALAKSHA BASU AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
July 5, 2009 |
|
BISHTUPADA BAG ALIAS BISHNUPADA BAG ALIAS BISTU BAG Vs. NATIONAL INSURANCE COMPANY LIMITED
|
February 18, 2009 |
|
BISHWANATH & COMPANY Vs. UNION OF INDIA
|
August 12, 2009 |
|
BISWAJIT DAS Vs. UNION OF INDIA
|
April 30, 2009 |
|
BISWAJIT NASKAR ALIAS BHODAI Vs. STATE OF WEST BENGAL
|
March 13, 2009 |
|
BISWAJIT SHARMA Vs. DEBLINA PANJA
|
September 1, 2009 |
|
BISWAMBHAR BASU Vs. STATE OF WEST BENGAL
|
December 24, 2009 |
|
BISWANATH SHAW Vs. CENTRAL BANK OF INDIA
|
January 27, 2009 |
|
BLUE STAR CIVIL ENGINEERING CO PRIVATE LIMITED Vs. WEST BENGAL POWER DEVELOPMENT CORPORATION LIMITED
|
February 17, 2009 |
|
BOARD OF TRUSTEE FOR THE PORT CACUTTA Vs. SUKDEO RAMYADAV
|
February 16, 2009 |
|
BOARD OF TRUSTEES FOR PORT OF KOLKATA Vs. KOLKATA MUNICIPAL CORPORATION
|
December 8, 2009 |
|
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. MARTIN BURN LTD
|
December 1, 2009 |
|
BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Vs. VIJAY KUMAR ARYA
|
February 2, 2009 |
|
BOC INDIA LIMITED Vs. WEST BENGAL COMMERCIAL TAX APPELLATE AND REVISIONAL BOARD
|
January 19, 2009 |
|
BRAJA GOPAL BAG Vs. SHARMISTHA BAG
|
September 11, 2009 |
|
BRAJESWAR SARKAR Vs. STATE OF WEST BENGAL
|
August 20, 2009 |
|
BRIDGE & ROOF COMPANY (INDIA) LIMITED EXECUTIVES ASSOCIATION & ANR. Vs. UNION OF INDIA & ORS.
|
March 20, 2009 |
|
BUDDHADEV GHOSH Vs. STATE OF WEST BENGAL
|
March 5, 2009 |
|
BUDDHADEV SANTRA Vs. WEST BENGAL STATE MINOR IRRIGATION CORPORATION LIMITED
|
August 12, 2009 |
|
BULBULI DAS Vs. ANITA DAS
|
December 22, 2009 |
|
C. PANCHAVARNAM Vs. UNION OF INDIA & ORS.
|
March 20, 2009 |
|
C.E.S.C. LTD. Vs. STATE OF WEST BENGAL
|
January 13, 2009 |
|
C.E.S.C. LTD. Vs. THREE CHEERS ENTERTAINMENTS PVT. LTD
|
February 17, 2009 |
|
CALCUTTA Vs. SHANKAR KUMAR DAS AND ORS
|
April 9, 2009 |
|
CALCUTTA GUJARATI EDUCATION SOCIETY Vs. STATE OF WEST BENGAL
|
December 7, 2009 |
|
CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY Vs. MINERVA BISWAS
|
August 24, 2009 |
|
CALCUTTA PORT TRUST AND ORS. Vs. SANKU MAHARAJ ADHIKARI AND ORS.
|
September 23, 2009 |
|
CALCUTTA SWIMMING CLUB Vs. LALIT SINGH
|
February 18, 2009 |
|
CALENDULA REALTORS PRIVATE LIMITED Vs. CESC LIMITED
|
August 25, 2009 |
|
CARTER HYDROLIC POWER PVT. LTD. Vs. UNION OF INDIA (UOI)
|
October 21, 2009 |
|
CENTRAL BANK OF INDIA Vs. SRI AMIYA KUMAR SAHU
|
January 20, 2009 |
|
CENTURY ENKA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 16, 2009 |
|
CENTURY STAR SHIPPING LTD. Vs. COMMR. OF CUS. (PREVENTIVE)
|
December 23, 2009 |
|
CESC LTD Vs. HE MAN DUCTILE IRONS LTD
|
July 23, 2009 |
|
CHAINBANU KHATUN Vs. STATE OF WEST BENGAL
|
September 9, 2009 |
|
CHAINBANU KHATUN Vs. STATE OF WEST BENGAL
|
September 3, 2009 |
|
CHAIRMAN WEST BENGAL CENTRAL SCHOOL SERVICE COMMISION Vs. SANGHAMITRA DEY
|
July 28, 2009 |
|
CHAIRMAN WEST BENGAL COUNCIL OF CENTRAL SCHOOL SERVICE COMMISSION Vs. PRABIR KUMAR GHOSH
|
August 31, 2009 |
|
CHAMPA DEVI Vs. UNIVERSAL TRADING CO LTD
|
August 27, 2009 |
|
CHANDAN KUMAR MAITY Vs. CHITTARANJAN SI
|
April 7, 2009 |
|
CHANDAN SINGHA ROY Vs. NANDIT SINGHA ROY
|
August 18, 2009 |
|
CHANDRA ALIN Vs. STATE OF WEST BENGAL
|
May 19, 2009 |
|
CHANDRA KANTA KHANRA Vs. AMBIKA MONDAL
|
June 10, 2009 |
|
CHANDRA NATH CHATTERJEE Vs. STATE OF WEST BENGAL
|
May 12, 2009 |
|
CHANDRA PRAKASH DUGAR Vs. BHAGATPUR TEA COMPANY LTD
|
May 5, 2009 |
|
CHANDRA ROY Vs. NEW INDIA ASSURANCE CO LTD
|
July 9, 2009 |
|
CHANDU MONDAL Vs. STATE OF WEST BENGAL
|
July 30, 2009 |
|
CHEEDI LAL GUPTA Vs. SURESH DAMANI
|
May 18, 2009 |
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CHEMITHON ENGINEERS PVT LTD Vs. SECRETARY DEPARTMENT OF ATOMIC ENERGY
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September 7, 2009 |
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CHHALANA DAM Vs. NEW INDIA ASSURANCE CO LTD
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September 15, 2009 |
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CHINMOYEE PATTANAYAK Vs. STATE OF WEST BENGAL
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May 14, 2009 |
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CHITRA ROY CHOWDHURY Vs. PARBATI SAHA
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December 22, 2009 |
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CHORDIA TYRE SERVICES PVT LTD Vs. STATE OF WEST BENGAL
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June 25, 2009 |
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CHUMKI GHOSH Vs. STATE OF WEST BENGAL
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July 15, 2009 |
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CHUNILAL MONDAL Vs. STATE OF WEST BENGAL
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March 4, 2009 |
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COLD GOLD SYNTEX PRIVATE LIMITED Vs. GAUTAM MOHAN CHAKRABORTI
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November 30, 2009 |
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COMMANDANTCENTRAL INDUSTRIAL SECURITY FORCE Vs. R S SINGH
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August 6, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SOUTHERN COOLING TOWER (P) LTD.
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October 28, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. LORDS CHEMICALS LTD.
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July 29, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ASHA ISPAT PVT. LTD.
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June 10, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, KOLKATA-IV Vs. KESORAM RAYON
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March 16, 2009 |
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COMMISSIONER OF COMMERCIAL TAX OFFICER Vs. R C MITTER AND SONS FERT PVT LTD
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February 17, 2009 |
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COMMISSIONER OF CUSTOMS (PORT) Vs. SPACEAGE MULTI PRODUCTS PVT LTD
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January 28, 2009 |
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COMMISSIONER OF INCOME TAX Vs. J.J. EXPORTERS LTD.
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February 17, 2009 |
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COMMISSIONER OF INCOME TAX Vs. SURESH CHAND BANSAL
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March 13, 2009 |
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COMMISSIONER OF INCOME TAX Vs. POTENTIAL MANAGEMENT SERVICES LTD.
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February 11, 2009 |
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COMMISSIONER OF INCOME TAX Vs. JENSON & NICHOLSON INDIA LTD.
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February 27, 2009 |
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COMMISSIONER OF INCOME TAX Vs. NICCO CORPORATION LTD.
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January 13, 2009 |
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COMMISSIONER OF INCOME TAX Vs. GMM CO. LTD.
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January 13, 2009 |
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COMMISSIONER OF INCOME TAX-IX, CALCUTTA, WEST BENGAL Vs. JAIDEO SULTANIA, CALCUTTA
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March 19, 2009 |
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COMMISSIONER OF INCOME-TAX Vs. PRADEEP KUMAR TODI
|
April 1, 2009 |
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COMMR OF CUS (PREVENTIVE), WEST BENGAL Vs. INDIA SALES INTERNATIONAL
|
March 4, 2009 |
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CONFEDERATION OVERSEAS CLEARING Vs. COMMISSIONER OF CUSTOMS (ADMN.) & ORS.
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February 9, 2009 |
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COVENTRY SPRING AND ENGINEERING CO. LTD. Vs. I.C.I.C.I. BANK LTD.
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June 30, 2009 |
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D V M CONSTRUCTION Vs. SREJ INFRASTRUCTURE FINANCE LTD
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March 2, 2009 |
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DABRIWALA VANIJYA UDYOG LTD Vs. ALKA DALMIA
|
December 17, 2009 |
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DAKSHIN KALIKATA SANSAD Vs. STATE OF WEST BENGAL
|
May 21, 2009 |
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DAMODAR VALLEY CORPORATION Vs. SOUVIK SARKAR
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December 24, 2009 |
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DAMODAR VALLEY CORPORATION Vs. ANUP PURAKAYASTHA
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September 14, 2009 |
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DAMODAR VALLEY CORPORATION AND OTHERS Vs. SMT. BALLARI SARKAR
|
July 28, 2009 |
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DARPA NARAYAN GHOSH Vs. CHIEF MEDICAL OFFICER OF HEALTH
|
February 12, 2009 |
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DASARATHI PANDA Vs. STATE OF WEST BENGAL
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February 25, 2009 |
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DEBABRATA CHATTERJEE Vs. STATE OF WEST BENGAL & ANR
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March 30, 2009 |
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DEBAL KUMAR BAKSHI Vs. BITHI BAKSHI ALIAS BHATTACHARYA
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November 18, 2009 |
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DEBAL KUMAR BAKSHI Vs. BITHI BAKSHI ALIAS BHATTACHRYA
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November 18, 2009 |
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DEBAPRASAD BANERJEE Vs. STATE OF WEST BENGAL
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August 24, 2009 |
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DEBAPRASAD GHOSH Vs. GOBINDA CHANDRA GHOSH
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September 4, 2009 |
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DEBASIS BANERJEE Vs. HINDUSTAN LATEX LIMITED
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March 16, 2009 |
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DEBASISH BUR Vs. CESC LTD. AND OTHERS
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March 26, 2009 |
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DEBASISH DAS Vs. STATE OF WEST BENGAL
|
October 28, 2009 |
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DEBASISH GUHA Vs. SARMISTHA GUHA
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August 20, 2009 |
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DEBIDAS BANERJEE Vs. MANIK LAL MAJHI
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September 23, 2009 |
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DEBJANI SARKAR (ROY) ORS. Vs. STATE OF WEST BENGAL & ORS.
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February 27, 2009 |
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DEEPAK PURI Vs. STATE OF WEST BENGAL
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December 7, 2009 |
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DEVI ISPAT LIMITED Vs. CENTRAL BANK OF INDIA
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August 24, 2009 |
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DHAN SINGH Vs. GYAN SINGH
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February 24, 2009 |
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DHEERAJ CHOWDHURY Vs. STATE OF WEST BENGAL
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September 2, 2009 |
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DHIRENDRA NATH MAITY Vs. GOURAV HIMATSINGKA
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December 7, 2009 |
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DHIRENDRANATH DEY Vs. ANANTH CHANDRA GUIN
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February 13, 2009 |
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DHOOT DEVELOPERS PVT Vs. COMMISSIONER OF INCOME TAX
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December 18, 2009 |
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DHRUVANANDA AVDHUTA Vs. ARTPREMANAND AVADHUTA
|
August 22, 2009 |
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DIBLU NASKAR Vs. STATE OF WEST BENGAL
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May 14, 2009 |
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DILIP JANA Vs. STATE OF WEST BENGAL
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July 1, 2009 |
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DILIP KUMAR AGARWAL Vs. COMMISSIONER OF INCOME-TAX
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March 17, 2009 |
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DILIP KUMAR DEY Vs. STATE OF WEST BENGAL
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December 22, 2009 |
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DILIP KUMAR JAIN Vs. COMMISSIONER OF CUSTOMS
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September 16, 2009 |
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DILIP KUMAR MONDAL Vs. STATE
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July 15, 2009 |
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DILIP KUMAR ROY Vs. STATE OF WEST BENGAL
|
November 13, 2009 |
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DILIP KUMAR ROY Vs. STATE OF WEST BENGAL
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May 15, 2009 |
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DINABANDHU ADAK Vs. STATE OF WEST BENGAL
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March 20, 2009 |
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DINESH KUMAR GOYAL Vs. PAWAN CHOWDHURY
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December 22, 2009 |
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DINMAY EXIM AVENUE (P) LTD Vs. UNION OF INDIA
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October 20, 2009 |
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DIPA GANGULY Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
February 10, 2009 |
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DIPALI CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS.
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January 15, 2009 |
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DIPANKAR BAGCHI Vs. STATE OF WEST BENGAL
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August 5, 2009 |
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DIPANKAR GHOSH Vs. HONBLE CHIEF JUSTICE HIGH COURT
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February 2, 2009 |
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DIPANKAR SADHU Vs. STATE OF WEST BENGAL
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January 12, 2009 |
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DIPANSU SEKHAR DAS Vs. STATE OF WEST BENGAL
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March 6, 2009 |
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DIRECTOR OF SUPPLY AND DISPOSAL Vs. VIJAY SHREE LTD
|
October 28, 2009 |
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DISTRICT INS PECTOR OF SCHOOLS Vs. TAPAS KUMAR BERA
|
January 28, 2009 |
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DISTRICT PRIMARY SCHOOL COUNCIL Vs. SANJAY SARKAR
|
July 8, 2009 |
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DISTRICT PRIMARY SCHOOL COUNCIL, BANKURA Vs. JANARDAN MUKHERJEE & ORS.
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July 8, 2009 |
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DLF HILTON HOTELS LTD Vs. KOLKATA MUNICIPAL CORPORATION
|
March 16, 2009 |
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DOLAT ELECTRIC CORPORATION Vs. COMMERCIAL TAX OFFICER
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January 19, 2009 |
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DOLLY BANERJEE Vs. UNION OF INDIA
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June 26, 2009 |
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DON BOSCO EDUCATIONAL SOCIETY Vs. REGISTRAR OF FIRMS SOCIETY AND NON TRADING CORPORATION
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December 24, 2009 |
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DUCK BILL DRUGS PVT LTD Vs. DIRECTOR SPECIAL SECRETARY FINANCE REVENUE DEPARTMENT
|
January 14, 2009 |
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DULAL CH MONDAL Vs. STATE OF WEST BENGAL
|
July 22, 2009 |
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DUNCANS INDUSTRIES LIMITED Vs. BISWAJIT ROY
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August 28, 2009 |
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DUNLOP INDIA LIMITED Vs. COLLECTOR OF CUSTOMS
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February 23, 2009 |
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DUNLOP INDIA LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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June 23, 2009 |
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DURGA CONSTRUCTION CO Vs. S E S C LTD
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January 21, 2009 |
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DURGESH MISHRA Vs. NEW INDIA ASSURANCE CO. LTD. AND ANOTHER
|
May 15, 2009 |
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EAST INDIA PHARMACEUTICAL WORKS LTD Vs. STATE OF WEST BENGAL
|
April 3, 2009 |
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EAST INDIA PRODUCE LTD Vs. NIRMAL KHANDELWAL
|
July 20, 2009 |
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EAST INDIA PRODUCE LTD Vs. JOINT DIRECTOR GENERAL OF FOREIGN TRADE
|
June 30, 2009 |
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EAST INDIA PRODUCE LTD Vs. NIRMAL KHANDEWAL
|
August 20, 2009 |
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EASTERN COAL FIELDS LTD Vs. OBER CONSTRUCTION ENTERPRISES PVT
|
December 18, 2009 |
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EASTERN COAL FIELDS LTD Vs. SHRI MISRI YADAV
|
November 30, 2009 |
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EASTERN COALFIELD LTD Vs. NIRANJAN CHATTERJEE
|
May 21, 2009 |
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EID PARRY INDIA LIMITED Vs. KOLKATA PORT TRUST
|
December 1, 2009 |
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ELECTRIC LAMP MANUFACTURES INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA
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August 19, 2009 |
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ELEMENTS COKE PVT LTD Vs. UCO BANK
|
July 16, 2009 |
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EMAMI BIOTECH LTD. Vs. UNION OF INDIA (UOI)
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June 29, 2009 |
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EMIRATES GRAINS PRODUCTS CO. LLC Vs. L.M.J. INTERNATIONAL LIMITED
|
July 23, 2009 |
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EMPATHY Vs. CENTRAL BUREAU OF INVESTIGATION
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February 20, 2009 |
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EMPLOYEE STATE INSURANCE CORPORATION Vs. INDRAWATI DEBI
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June 18, 2009 |
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ENGINEER CO OP SOCIETY LTD Vs. A AND N ADMINISTRATION
|
June 19, 2009 |
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ESCON CONSULTANT PVT LTD Vs. HARUN AL RASHID
|
September 4, 2009 |
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ESTERN COALFIELD LTD Vs. UNION OF INDIA
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September 22, 2009 |
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EURO Vs. EVEREADY INDUSTRIES INDIA LIMITED
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August 19, 2009 |
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EVEREADY INDUSTRIES INDIA LIMITED Vs. SUBRATA DAS
|
December 1, 2009 |
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EVEREADY INDUSTRIES INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
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December 22, 2009 |
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EVEREST COAL SALES PRIVATE LTD Vs. ASHOK LEYLAND FINANCE LTD
|
May 15, 2009 |
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EXPRESS PUBLICATION MADURAI LTD Vs. INDIA MEDIA SERVICES PVT LTD
|
December 17, 2009 |
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F AHMED AND COMPANY Vs. MD M A SHAHID
|
December 24, 2009 |
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FAIRDEAL ENTERPRISES (P) LTD. Vs. C.C. (AIRPORT AND ADMINISTRATION)
|
August 25, 2009 |
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FARID MALLIK Vs. STATE OF WEST BENGAL
|
January 29, 2009 |
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FASHION PROPRIETOR ASWANI KUMAR MAITY Vs. WEST BENGAL STATE ELECTRICITY
|
January 21, 2009 |
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FON BOB COOPER Vs. STATE OF WEST BENGAL
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February 9, 2009 |
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FOOD CORPORATION OF INDIA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL ASANSOL
|
February 25, 2009 |
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FOOD CORPORATION OF INDIA Vs. UNION OF INDIA
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July 22, 2009 |
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FOOD CORPORATION OF INDIA Vs. UNION OF INDIA
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July 29, 2009 |
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FOOD CORPORATION OF INDIA Vs. CENTRALGOVT INDUSTRIAL TRIBUNAL
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August 26, 2009 |
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FOOD CORPORATION OF INDIA & ORS. Vs. SWAPAN KUMAR DHAR
|
March 13, 2009 |
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FOR STAY (CAN 6546/05) Vs. STATE OF WEST BENGAL
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May 3, 2009 |
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FORUM FOR HUMAN LEGAL AND ECOLOGICAL RIGHTS Vs. STATE OF WEST BENGAL
|
September 7, 2009 |
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FRIENDS H P STATION Vs. SENIOR REGIONAL MANAGER RETAIL HPCL
|
July 30, 2009 |
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FULUN SEKH AND ORS. Vs. THE STATE OF WEST BENGAL
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September 15, 2009 |
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G C MIRDHA Vs. STATE
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March 30, 2009 |
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G E CAPITAL TRANSPORTATION FINANCIAL SERVICES LTD Vs. AMRITAJIT MITRA
|
March 31, 2009 |
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GAMMON NIRMAN LTD. Vs. STATE OF WEST BENGAL AND OTHERS
|
April 27, 2009 |
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GANESH BHAKAT Vs. LATIKA BHAKAT
|
August 5, 2009 |
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GANESH CH BANERJEE Vs. FRANCY BANERJEE
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February 18, 2009 |
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GANESH GHOSH Vs. STATE OF WEST BENGAL
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September 17, 2009 |
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GANESH TUDU Vs. STATE OF WEST BENGAL
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March 2, 2009 |
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GANGES MANUFACTURING CO LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER I EMPLOYEES PROVIDENT FUND ORGANISATION
|
December 1, 2009 |
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GARDEN REACH SHIP BUILDERS AND ENGINEERS LTD Vs. SECOND LABOUR COURT
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March 18, 2009 |
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GAURAV AGARWAL Vs. INCOME-TAX OFFICER
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February 5, 2009 |
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GAUTAM CHANDRA GHOSH Vs. STATE OF WEST BENGAL
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May 11, 2009 |
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GAUTAM DEY Vs. SHIB RATAN GOONKA
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June 22, 2009 |
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GAUTAM KUMAR DE Vs. PRIME MOVERS AUTO ASSOCIATES
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March 25, 2009 |
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GAUTAM KUMAR DEY Vs. STATE OF WEST BENGAL
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August 28, 2009 |
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GAUTAM SENGUPTA Vs. PUNJAB AND SIND BANK
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October 30, 2009 |
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GEMCO ENGINEERING WORKS Vs. LIFE INSURANCE CORPORATION OF INDIA
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May 20, 2009 |
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GENERAL MAGNETS LIMITED Vs. JAY SHREE TEA AND INDUSTRIES LIMITED
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September 23, 2009 |
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GENERAL MANAGER EASTERN RAILWAY Vs. APURBA KONAR
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September 23, 2009 |
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GENERAL MANAGER. INDIAN MINT AND OTHERS Vs. RAMUDAS JAISWARA AND OTHERS
|
July 20, 2009 |
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GHANSHYAM SARDA Vs. GOVIND KUMAR SARDA
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July 16, 2009 |
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GILLETTE INDIA LIMITED Vs. HARBANS LAL MALHOTRA AND SONS PRIVATE LIMITED
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February 13, 2009 |
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GITA DEBNATH Vs. STATE OF WEST BENGAL
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February 4, 2009 |
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GITA KABASI Vs. BANAMALA KABASI
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September 9, 2009 |
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GOA CHAND SINGH ROY Vs. STATE OF WEST BENGAL
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February 20, 2009 |
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GOBINDA SAHA Vs. AMAR CHAND SAHA
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March 13, 2009 |
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GOPAL CHANDRA KUNDU Vs. STATE BANK OF INDIA
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February 6, 2009 |
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GOPAL DAS RATHI Vs. SUNDARLAL MALL
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March 17, 2009 |
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GOPAL GHOSH Vs. STATE OF WEST BENGAL
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May 12, 2009 |
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GOPAL KRISHNA SAHA Vs. STATE OF WEST BENGAL
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December 16, 2009 |
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GOPAL SHA Vs. STATE
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September 23, 2009 |
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GOPIKA PROJECTS PRIVATE LIMITED Vs. STATE OF WEST BENGAL
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November 19, 2009 |
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GOPSAI ACINANDAN SANGHA Vs. STATE OF WEST BENGAL
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April 23, 2009 |
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GORA CHAND RAKSHIT Vs. SALES TAX OFFICER MANOHAR KATRA CHARGE
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December 3, 2009 |
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GOUR DEBNATH Vs. STATE OF WEST BENGAL
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July 15, 2009 |
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GOUTAM GHOSH Vs. MAGMA FINORP LTD
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September 17, 2009 |
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GRASIM INDUSTRIES LIMITED Vs. STATE OF WEST BENGAL
|
April 2, 2009 |
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GREENCARE HOLDINGS LTD Vs. MKG DEVELOPERS LIMITED
|
March 16, 2009 |
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GREENHOOD CO OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF WEST BENGAL
|
January 21, 2009 |
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GTZ (INDIA PRIVATE LIMITED) Vs. POWER ELECTRONIC ENGINEERS AND ORS.
|
September 23, 2009 |
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GUNJARIDAS Vs. SUBAL CHANDRA DAS
|
May 21, 2009 |
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GURUDAS PURAKAIT Vs. STATE OF WEST BENGAL
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March 6, 2009 |
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GYANDI DEVI Vs. KOLKATA MUNICIPAL CORPORATION
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April 1, 2009 |
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H.V. AXLES LTD. Vs. UNION OF INDIA (UOI)
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December 7, 2009 |
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HALADHAR NANDI Vs. STATE OF WEST BENGAL
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March 6, 2009 |
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HAMIDUL RASHID Vs. STATE
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March 24, 2009 |
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HANSRAJ JAIN Vs. SANTANU CHAUDHURI
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December 8, 2009 |
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HANUMAN PRASAD BAGRI Vs. BAGREES CEREALS (P.) LTD.
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January 14, 2009 |
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HARI CHAND SINGH Vs. STATE OF WEST BENGAL
|
January 15, 2009 |
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HARI NARAYAN SINGH Vs. STATE OF WEST BENGAL
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May 18, 2009 |
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HARIPADA KAYET Vs. STATE OF WEST BENGAL AND ORS
|
December 15, 2009 |
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HARSH VARDHAN LODHA Vs. INSTITUTE OF CHARTERED ACCOUNTANT OF INDIA
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July 27, 2009 |
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HAWRAH GANATANTRIK NAGARIK SAMITHY Vs. UNION OF INDIA
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August 21, 2009 |
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HAZI ANWAR MONDAL @ ANWAR HAZI Vs. STATE OF WEST BENGAL
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May 18, 2009 |
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HDFC BANK LIMITED Vs. BHAGWANDAS AUTO FINANCE LIMITED
|
December 17, 2009 |
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HDFC BANK LIMITED Vs. SIMA MONDAL
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December 24, 2009 |
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HE MAN DUCTILE IRONS LTD Vs. CESC LTD
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May 6, 2009 |
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HEINZ INDIA PRIVATE LIMITED Vs. GLAXO SMITHKLINE CONSUMER HEALTHCARE LIMITED & ORS
|
March 16, 2009 |
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HEMENDRA NATH DATTA Vs. STATE OF WEST BENGAL & ORS.
|
March 12, 2009 |
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HENA KAUSAR Vs. BANK OF INDIA
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May 6, 2009 |
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HINDUSTAN MOTOR LTD Vs. NATIONAL INSURANCE CO LTD
|
February 25, 2009 |
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HINDUSTAN MOTORS LIMITED Vs. ANIL RAMGOPAL AGARWAL
|
January 15, 2009 |
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HINDUSTAN NATIONAL GLASS AND INDUSTRIES LIMITED Vs. GANESH KUMAR AGARWAL
|
December 22, 2009 |
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HINDUSTAN SHIPPING AGENCY Vs. UNION OF INDIA
|
March 13, 2009 |
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HINDUSTHAN MOTORS LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
|
January 30, 2009 |
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HINDUSTHAN NATIONAL GLASS AND INDUSTRIES LIMITED Vs. RESERVE BANK OF INDIA
|
September 1, 2009 |
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HINDUSTHAN PETROLEUM CORPORATION LTD. Vs. ASSISTANT COMMISSIONER, COMMERCIAL TAXES, CORPORAT
|
February 27, 2009 |
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HOOGHLY MILLS CO LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
July 8, 2009 |
|
HOTEL REGAL INTERNATIONAL Vs. INCOME-TAX OFFICER
|
December 21, 2009 |
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HOWRAH GANTANTRIK NAGARIK SAMITY Vs. UNION OF INDIA
|
July 31, 2009 |
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HUSNEARA KHATUN Vs. STATE OF WEST BENGAL AND OTHERS
|
June 11, 2009 |
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ICI INDIA LTD Vs. SECOND LABOUR COURT
|
October 21, 2009 |
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ICICI BANK LIMITED Vs. GARODIA VYAPAR PRATISTHAN PRIVATE LIMITED
|
January 12, 2009 |
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ICICI BANK LIMITED Vs. GARODIA VYAPAR PRATISTHAN PRIVATE LIMITED
|
February 10, 2009 |
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IISCO UJJAINE PIPE AND FOUNDRY CO LTD Vs. OFFICIAL LIQUIDATOR
|
July 22, 2009 |
|
IN MATTER OF Vs. AMRITA BAZAR PATRIKA PRIVATE LTD & ORS
|
July 29, 2009 |
|
IN RE: AN APPLN FOR STAY (CAN 6546/05) Vs. STATE
|
March 3, 2009 |
|
IN RE: GLOBSYN INFOTECH LTD. AND IN RE: GLOBSYN TECHNOLOGIES LTD. Vs. STATE
|
December 23, 2009 |
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IN RE: M/S. NABAMUNDRAN PRIVATE LIMITED & ANR. Vs. COMMERCIAL TAX OFFICER, SHYAMBAZAR CHARGE & ORS.
|
February 2, 2009 |
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IN RE: MIJANUR RAHAMAN (HOSSAIN) Vs. STATE
|
March 24, 2009 |
|
IN THE GOODS OF ANANTA KUMAR DUTTA (DECEASED), SMT BABY DEY Vs. SHRI BIRENDRA KR. DUTTA & ANR
|
June 15, 2009 |
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IN THE MATTER OF AN APPLICATION UNDER ART. 226 OF THE CONSTITUTION OF INDIA & OTHERS Vs. GOVERNOR, R.B.I., KOLKATA & OTHERS
|
March 20, 2009 |
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IN THE MATTER OF: J.D. CASTING AND FORGING PVT. LTD. Vs. IN THE MATTER OF: HANUMANDAS MEGHRAJ
|
March 26, 2009 |
|
INDIA CITY PROPERTIES LIMITED Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
November 17, 2009 |
|
INDIAN INSTITUTE OF TECHNOLOGY KHARAGPUR Vs. PREYANKAR BISWAS
|
March 6, 2009 |
|
INDIAN IRON & STEEL CO (SAIL) Vs. UNION OF INDIA
|
January 15, 2009 |
|
INDIAN STRUCTURAL ENGINEERING COMPANY PRIVATE LIMITED Vs. PRADIP KUMAR SAHA
|
July 21, 2009 |
|
INDRAJIT KUNDU & ORS Vs. STATE OF WEST BENGAL & ANR
|
July 30, 2009 |
|
INDRANI GHOSH Vs. STATE OF WEST BENGAL
|
May 22, 2009 |
|
INDU PRAVA GHOSH Vs. STATE OF WEST BENGAL
|
July 29, 2009 |
|
INTALLY TALKIES PVT LTD Vs. KOLKATA MUNICIPAL CORPORATION
|
April 29, 2009 |
|
INTERNATIONAL SEA PORT HALDIA PVT LTD Vs. BOARD OF TRUESTEES FOR THE PORT OF KOLKATA
|
December 1, 2009 |
|
ISWAR PRASAD BHATTACHARYA Vs. STATE OF WEST BENGAL AND OTHERS
|
May 22, 2009 |
|
JADAVPUR UNIVERSITY Vs. SUBHAMOY SINGH ROY
|
February 18, 2009 |
|
JAFAR ALI Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
|
December 17, 2009 |
|
JAGADAMBA MOTOR Vs. STATE OF WEST BENGAL
|
July 8, 2009 |
|
JAGADISH PRASAD AWASTHI Vs. ALLAHABAD BANK
|
January 13, 2009 |
|
JAGANNATH DHALI Vs. RAM CHANDRA MANDAL
|
November 20, 2009 |
|
JAGANNATH DHAR Vs. GOPAL CHANDRA DHAR
|
January 20, 2009 |
|
JAI SHREE BALAJI FATS AND OILS PVT LTD Vs. DEEPAK MALIK
|
November 25, 2009 |
|
JAIDEEP HALWASIYA Vs. RASOI LTD.
|
February 19, 2009 |
|
JALESWARI KOLKAMAR Vs. STATE
|
May 12, 2009 |
|
JANAK RAJ DIGRA Vs. UNION OF INDIA
|
February 18, 2009 |
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JATINDRA NATH PRADHAN Vs. CENTRAL BANK OF INDIA
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August 27, 2009 |
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JAYANTA KUMAR GHOSH Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES, WEST BENGAL & ORS.
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March 20, 2009 |
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JAYANTA KUMAR PAN Vs. BHARAT PETROLEUM CORPORATION LTD
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January 9, 2009 |
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JAYANTA MUKHERJEE Vs. STATE OF WEST BENGAL
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February 9, 2009 |
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JAYANTI KUMAR JAIN AND ANR. Vs. R.R. ELECTRICALS AND ORS.
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October 28, 2009 |
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JAYASREE TAGORE Vs. KOLKATA MUNICIPAL
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April 1, 2009 |
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JCT LTD Vs. COMMISSIONER OF INCOME TAX
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May 15, 2009 |
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JCT LTD. Vs. COMMISSIONER OF INCOME TAX
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May 20, 2009 |
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JESSOP & COMPANY LIMITED Vs. UNION OF INDIA
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May 15, 2009 |
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JESSOP AND COMPANY LIMITED Vs. UNION OF INDIA
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December 23, 2009 |
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JESSORE INDUSTRIES INDIA LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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May 15, 2009 |
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JIAUR RAHAMAN Vs. STATE OF WEST BENGAL
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June 29, 2009 |
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JIBAN KRISHNA SAHA Vs. PARULBALA SAHA
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April 27, 2009 |
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JIBAN KUMAR GHOSH Vs. STATE OF WEST BENGAL
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November 18, 2009 |
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JIBAN KUMAR GHOSH & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
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June 17, 2009 |
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JOGESH RADIA Vs. STATE OF WEST BENGAL
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September 2, 2009 |
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JOYDEV SEN Vs. STATE OF WEST BENGAL
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July 1, 2009 |
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JUGAL KRISHNA SARKAR Vs. RANJIT KUMAR DAS
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December 7, 2009 |
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K M C Vs. JOYEE LAHERI
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February 6, 2009 |
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K M SAKHAR KARKHANA PVT LTD Vs. BRIJ KISHORE PRASAD
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July 24, 2009 |
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K N SURESH Vs. LT GOVERNOR
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March 31, 2009 |
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K S B PUMPS LTD Vs. UNION OF INDIA
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August 6, 2009 |
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K V KAMATH Vs. PRADIP KR SUREKA
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December 7, 2009 |
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KABERI NIYOGI Vs. STATE OF WEST BENGAL
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September 23, 2009 |
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KABITA HALDER Vs. NEW INDIA ASSURANCE CO LTD
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November 30, 2009 |
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KAKALI BANDYOPADHYAY Vs. STATE OF WEST BENGAL
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February 16, 2009 |
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KAKALI PANJA Vs. STATE OF WEST BENGAL
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June 22, 2009 |
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KALABATI DEBI Vs. PRATAPI DEVI
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June 30, 2009 |
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KALLOL BASU Vs. RAJ KUMAR DAS
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December 7, 2009 |
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KALYAN KUMAR SENAPATI Vs. SUVRAJINI SENAPATI
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December 2, 2009 |
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KAMAL KUMAR MAITY Vs. BASUDEB PATRA
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July 30, 2009 |
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KAMAL KUMAR NAROTTAM DASH PAREKH Vs. SUPERINTENDENT ADMINISTRATION REGIONAL PASSPORT OFFICE
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August 6, 2009 |
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KAMAL TRADING PRIVATE LIMITED Vs. STATE OF WEST BENGAL
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August 19, 2009 |
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KAMALA BALA GHOSH Vs. KANCHAN BALA GHOSH
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July 9, 2009 |
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KAMALA NANDY Vs. STATE OF WEST BENGAL & ORS.
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February 24, 2009 |
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KANIKA CHAKRABORTY Vs. MIRA ROY
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February 25, 2009 |
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KANORIA JUTE AND INDUSTRIES LTD Vs. STATE OF WEST BENGAL
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December 18, 2009 |
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KANORIA JUTE AND INDUSTRIES LTD. Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
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July 2, 2009 |
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KANTHAL BENGAN BAZAR O BYABASAYEE SAMITY Vs. STATE OF WEST BENGAL
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September 2, 2009 |
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KARAM CHAND SINGH Vs. STATE OF WEST BENGAL
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February 10, 2009 |
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KARAMCHAND THAPAR AND BROS COAL SALES LTD Vs. UNION OF INDIA
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July 22, 2009 |
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KARAN SINGHA SARKAR Vs. STATE OF WEST BENGAL
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April 21, 2009 |
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KARMA LAKELANDAS PVT LTD Vs. RAVI GOEL
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December 11, 2009 |
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KARTICK CHANDRA BERA Vs. SULATA BERA
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August 3, 2009 |
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KASTURILAL HARALAL LTD. Vs. ADDITIONAL COMMISSIONER OF SERVICE TAX
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July 15, 2009 |
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KAUSHAL KUMAR PATHAK Vs. STATE OF WEST BENGAL
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May 14, 2009 |
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KAVITA PHUMBHRA Vs. COMMISSIONER OF CUSTOMS (PORT)
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November 19, 2009 |
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KEC INTERNATIONAL LIMITED AND ANOTHER Vs. UNION OF INDIA AND OTHERS
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July 8, 2009 |
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KEDAR NATH FATEHPURIA Vs. CAPTAIN KISHORE KUMAR
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February 9, 2009 |
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KENNETH ARTHUR VARDON WILSON Vs. RATAN MAROTHIA
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July 20, 2009 |
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KHAITAN INDIA LIMITED Vs. JUDGE EIGHTH INDUSTRIAL TRIBUNAL
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February 20, 2009 |
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KHAJER SHEIKH Vs. STATE OF WEST BENGAL
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December 8, 2009 |
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KHEDAN MAHATO Vs. STATE OF WEST BENGAL
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January 28, 2009 |
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KHOKAN DAS Vs. STATE OF WEST BENGAL
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March 6, 2009 |
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KINKAR BHUSAN ROY Vs. GOPAL CHANDRA MONDAL
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February 6, 2009 |
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KIRAN BALA DUTTA Vs. STATE OF WEST BENGAL
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July 29, 2009 |
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KIRITI MOHAN MONDAL Vs. SULEKHA MONDAL
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August 25, 2009 |
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KOHINUR BEGUM Vs. NEW INDIA ASSURANCE CO LTD
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March 6, 2009 |
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KOLKATA MUNICIPAL CORPN. & ANR. Vs. KHARTAR SEVA TRUST AUGUST 26, 2009.
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August 26, 2009 |
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KOLKATA MUNICIPAL CORPORATION AND ANOTHER Vs. ALL BENGAL RICKSHAW UNION AND OTHERS
|
June 24, 2009 |
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KOLKATA PORT TRUST Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
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January 12, 2009 |
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KRISHNA GHOSH Vs. STATE OF WEST BENGAL
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October 26, 2009 |
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KRISHNA KANTA BHATTACHARYA Vs. SHYAMALI BHATTACHARYA
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April 21, 2009 |
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KRISHNA RABI DAS Vs. STATE OF WEST BENGAL
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May 14, 2009 |
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KULSON MALLICK Vs. MANOWARA MALLICK
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February 3, 2009 |
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L.M.J. INTERNATIONAL LIMITED Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
|
October 23, 2009 |
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LAKHINDER SAMADDAR Vs. STATE OF WEST BENGAL
|
August 25, 2009 |
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LAKSHMI MONDAL Vs. STATE OF WEST BENGAL
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April 24, 2009 |
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LALITA ALMAL Vs. FIRST LAND ACQUISITION COLLECTOR, KOLKATA
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March 23, 2009 |
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LALPARI DEVI (PANDIT) Vs. THE STATE OF WEST BENGAL
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September 16, 2009 |
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LAMBODHAR SHAW Vs. PANNALAL SHAW
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March 27, 2009 |
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LATIKA DAS Vs. KAYAMUL HAQUE
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June 15, 2009 |
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LELAN TOPNO Vs. STATE
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March 2, 2009 |
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LIFE INSURANCE CORPN OF INDIA Vs. NEW THEATERS LTD
|
December 1, 2009 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. RABI KUMAR SARKAR
|
November 30, 2009 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
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September 23, 2009 |
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LIPIARA KHATUN Vs. STATE OF WEST BENGAL
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September 23, 2009 |
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LIPIKA ASH Vs. NEW INDIA ASSURANCE CO LTD
|
September 10, 2009 |
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LMJ INTERNATIONAL LIMITED Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
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February 18, 2009 |
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M H TRADING CO Vs. STATE OF WEST BENGAL
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April 24, 2009 |
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M/S. BRAHMA TOURS & TRAVELS COOP. SOCIETY LTD. Vs. LIEUTENANT GOVERNOR & ORS.
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April 6, 2009 |
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M/S. GARDEN REACH SHIP BHILDERS AND ENGINEERS LTD. Vs. STATE OF WEST BENGAL AND OTHERS
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July 28, 2009 |
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M/S. GHOSH JEWELLERY Vs. C.I.T., KOLKATA-W.B.-TV.
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April 23, 2009 |
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MADAN LAL AGARWAL Vs. STATE OF WEST BENGAL
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April 21, 2009 |
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MADHABI MAITY Vs. UNITED INDIA INSURANCE CO LTD
|
August 17, 2009 |
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MADHAI NASKAR Vs. NEW INDIA ASSURANCE CO LTD
|
June 12, 2009 |
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MADHAI NASKAR Vs. NEW INDIA ASSURANCE CO LTD
|
June 22, 2009 |
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MADHUMITA SARKAR Vs. ORIENTAL INSURANCE COM LTD
|
August 27, 2009 |
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MADHUSUDAN MOHANLAL FUTNANI Vs. VISHANJI DUNGARMAL FUTNANI
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May 6, 2009 |
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MADHUSUDAN MONDAL Vs. STATE OF WEST BENGAL
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July 30, 2009 |
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MADHUSUDAN SAHA Vs. REBATI RANI MUKHERJEE
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March 13, 2009 |
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MAFIJUL HOSSAIN Vs. STATE OF WEST BENGAL
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June 19, 2009 |
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MAGMA FINCORP LIMITED Vs. SUKHDEV PRASAD ALIAS SUKHDEO PRASAD
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April 1, 2009 |
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MAHABIR PRASAD CHOUDHURY Vs. OCTAVIUS TEA AND INDUSTRIES LTD
|
December 23, 2009 |
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MAHASIN BISWAS Vs. STATE OF WEST BENGAL
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July 20, 2009 |
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MAHESH KUMAR JAIN Vs. STATE OF WEST BENGAL
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June 12, 2009 |
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MAHIM CHANDRA MANNA Vs. STATE OF WEST BENGAL
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December 9, 2009 |
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MAHIRUL ISLAM BISWAS Vs. STATE OF WEST BENGAL
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May 19, 2009 |
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MAHIRUL ISLAM BISWAS Vs. STATE OF WEST BENGAL
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March 4, 2009 |
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MAHIUDDIN SARDAR Vs. STATE OF WEST BENGAL
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August 11, 2009 |
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MAINURA BIBI Vs. UNION OF INDIA
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June 26, 2009 |
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MAISUR KHAN Vs. EASTERN COALFIELDS LTD
|
April 17, 2009 |
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MAJAFAR ALI MONDAL Vs. UNION OF INDIA
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February 18, 2009 |
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MAKARDA HEALTH SANITARY INSPECTORS WELFARE ASSOCIATION Vs. STATE OF WEST BENGAL
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April 30, 2009 |
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MALAY CHAKRABORTY Vs. STATE OF WEST BENGAL
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November 30, 2009 |
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MALAY KUMAR PAKHIRA Vs. PAPIA PAKHIRA
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September 8, 2009 |
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MANAGER BURDWAN CO OPERATIVE AGRICULTURE AND RURAL DEVLOPMENT BANK LTD Vs. ANATH BANDHU DHARA
|
September 16, 2009 |
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MANAGER CONTAI COOPERATIVE BANK LTD Vs. GOURI MANDAL
|
April 1, 2009 |
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MANAGER, G E CAPITAL TRANSPORTATION FINANCIAL SERV Vs. RAJWANT SINGH
|
June 16, 2009 |
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MANAGING COMMITTEE OF ALIGUNG RISHT RAJNARAYAN VALIKA VIDYALAYA Vs. JAMUNA GHOSH PALADHI
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July 24, 2009 |
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MANAGING COMMITTEE OF JERTHAN GAYAPRASAD VIDYAPITH Vs. STATE OF WEST BENGAL
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December 1, 2009 |
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MANAGING DIRECTOR SOUTH BENGAL STATE TRANSPORT CORPORATION Vs. MANISHA ROY
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September 16, 2009 |
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MANAS MANDAL Vs. STATE OF WEST BENGAL
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December 10, 2009 |
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MANGAL MUNDA Vs. STATE OF WEST BENGAL
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December 3, 2009 |
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MANIK CHANDRA DAS Vs. STATE OF WEST BENGAL
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March 12, 2009 |
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MANIK LAL CHOWDHURY Vs. STATE OF WEST BENGAL
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November 16, 2009 |
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MANIK MONDAL @ MANIK CHANDRA MONDAL AND OTHERS Vs. STATE OF WEST BENGAL
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February 9, 2009 |
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MANILAL JALAL Vs. UNION OF INDIA
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September 23, 2009 |
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MANISHA GOSWAMI Vs. MONORANJAN GOSWAMI
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May 20, 2009 |
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MANJU DAS Vs. CHITTA RANJAN DAS
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November 18, 2009 |
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MANJU MITRA Vs. ANIL KRISHNA PAUL
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September 4, 2009 |
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MANJUSHA CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF WEST BENGAL
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November 17, 2009 |
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MANMATHA KUMAR JENA Vs. UNION OF INDIA
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July 31, 2009 |
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MANNAN TRAVELS TRANSPORT CONTRACTOR Vs. DURGAPUR PROJECTS LTD
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July 27, 2009 |
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MANOHAR MISHRA Vs. STATE OF WEST BENGAL
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May 12, 2009 |
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MANOJ BISWAS Vs. STATE OF WEST BENGAL
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September 15, 2009 |
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MANOJ JALAN Vs. STATE OF WEST BENGAL
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October 28, 2009 |
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MANOJ KUMAR DAS ALIAS GURUA Vs. STATE OF WEST BENGAL
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March 6, 2009 |
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MANTOSH ROY Vs. STATE OF WEST BENGAL
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September 4, 2009 |
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MAPLE EXPORTS PRIVSTE LIMITED Vs. EMPLOYEES PROVIDENT FUND ORIGANIZATION
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November 17, 2009 |
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MAPLE EXPORTS PVT. LTD. Vs. SALES TAX OFFICER, BHAWANIPORE CHARGE
|
December 4, 2009 |
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MARITIME MERCHANTS (P) LTD Vs. CIT
|
January 13, 2009 |
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MARIUM BIBI Vs. UNITED INDIA INSURANCE CO LTD
|
July 10, 2009 |
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MARY DUTTA Vs. PARESH CHANDRA NATH
|
November 1, 2009 |
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MAYA SHANKAR JHA Vs. STATE OF WEST BENGAL
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July 20, 2009 |
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MD AMIR HOSSAIN Vs. STATE OF WEST BENGAL
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March 24, 2009 |
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MD FAZLUL HAQUE Vs. UNION OF INDIA
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July 30, 2009 |
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MD HASIB Vs. SABINA KHATUN
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February 24, 2009 |
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MD ISRAIL Vs. STATE OF WEST BENGAL
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May 14, 2009 |
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MD KAMAL ALIAS MANU Vs. STATE OF WEST BENGAL
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January 22, 2009 |
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MD MOOSA Vs. SHAMSUL HAQUE
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August 14, 2009 |
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MD NAZIRUDDIN Vs. STATE OF WEST BENGAL
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September 11, 2009 |
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MD OBAIDUL HAQUE Vs. STATE OF WEST BANGAL
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April 17, 2009 |
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MD. ABDUL MAJID SK. Vs. SWETA CHANDRA, CHAIRPERSON, MURSHIDABAD DISTRICT PRIMARY SCHOOL COUNCIL, MURSHIDABAD
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February 6, 2009 |
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MESSERS GARDEN REACH SHIP BUILDERS AND ENGINEERS LTD. Vs. STATE OF WEST BENGAL AND ORS.
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July 28, 2009 |
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METRO THEATRE CALCUTTA LIMITED Vs. 7TH INDUSTRIAL TRIBUNAL WEST BENGAL
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July 14, 2009 |
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MIHIR KUMAR DUTTA Vs. WEST BENGAL STATE ELECTRICITY BOARD
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December 23, 2009 |
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MILAN KRISHNA ROY Vs. ALLAHABAD BANK AND ORS.
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September 9, 2009 |
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MIMEC (INDIA) P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
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August 21, 2009 |
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MINTRI TEA CO. (P) LTD Vs. COMMISSIONER OF INCOME TAX
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March 17, 2009 |
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MIRA DEY Vs. SUSHIL KUMAR DEY
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December 2, 2009 |
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MIRA GHOSH Vs. MIRA GHOSH
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August 17, 2009 |
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MIRA SINHA Vs. STATE OF WEST BENGAL
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July 23, 2009 |
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MITA DAS NEE DUTTA Vs. STATE OF WEST BENGAL
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August 5, 2009 |
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MITALI CHAKI (MITRA) & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
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July 3, 2009 |
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MITALI CHAKRABORTI (BHATTACHARYA) Vs. STATE OF WEST BENGAL
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March 26, 2009 |
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MITHU CHAUDHURI Vs. STATE OF WEST BENGAL
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June 16, 2009 |
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MITHU RANI ADAK @ MITHU ADAK Vs. STATE OF WEST BENGAL & ORS.
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June 8, 2009 |
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MODANANTAK PRATAP SINGH Vs. MANWENDRA PRATAP SINGH
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February 25, 2009 |
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MOHAN LALL SEAL Vs. KANAK LALL SEAL
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April 9, 2009 |
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MOHINI ROY Vs. DINESH GOPE
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July 9, 2009 |
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MONCHOP ALI MONDAL Vs. STATE OF WEST BENGAL
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February 18, 2009 |
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MONIRUL ISLAM MONDAL Vs. STATE OF WEST BENGAL
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March 12, 2009 |
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MONORANJAN PATTANAYAK Vs. STATE BANK OF INDIA
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August 25, 2009 |
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MONTAN EQUIPMENT AND ALLIED SERVICES PVT LTD Vs. FIONA ROY
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October 28, 2009 |
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MOTIN SAIKH Vs. STATE OF WEST BENGAL
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August 19, 2009 |
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MOUSUMI BANERJEE Vs. BIDYUT KUMAR BANERJEE
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September 11, 2009 |
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MOUSUMI GHOSH Vs. ORIENTAL INSURANCE COMPANY LIMITED
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May 11, 2009 |
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MOYNA BHATTACHARJEE Vs. ASOKE BANERJEE
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December 1, 2009 |
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MRINAL BHATTACHARYA Vs. STATE OF WEST BENGAL
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December 4, 2009 |
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MRINMAY KUMAR SAHU Vs. CALCUTTA UNIVERSITY
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December 23, 2009 |
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MRINMOY MAJMUDAER Vs. STATE OF WEST BENGAL
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May 21, 2009 |
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MRITYUNJOY MITRA Vs. STATE
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April 24, 2009 |
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MRS. SONIA BHATTACHARJEE Vs. STATE OF WEST BENGAL
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May 22, 2009 |
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MST. SARBANU KHATUN (BIBI) Vs. STATE OF WEST BENGAL
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June 29, 2009 |
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MUDRIKA SINGH Vs. UNION OF INDIA
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May 7, 2009 |
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MUFIJUL HUSSAIN Vs. STATE
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June 12, 2009 |
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MUJIBAR RAHAMAN Vs. STATE OF WEST BENGAL
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March 6, 2009 |
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MUMTAZ BIBI Vs. BASIR SHEIKH AND THE STATE WEST BENGAL
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April 21, 2009 |
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MUNAKHUS SK Vs. STATE
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January 27, 2009 |
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MUNMUN GHOSH Vs. TARUN KUMAR MALIK
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November 18, 2009 |
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MURARILAL AGARWALLA Vs. STATE OF WEST BENGAL
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March 6, 2009 |
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MUTHAVALLI OF SHA MADHARI DIWAN WAKF S J SYED ZAKRUDDEEN Vs. SYED ZINDASHA
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February 19, 2009 |
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NABA KUMAR KATARI Vs. KALYANI KATARI
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November 18, 2009 |
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NABARUN CHITRAMANDIR Vs. LEARNED CERTIFICATE OFFICER
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April 16, 2009 |
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NABIN KUMAR AGARWALA Vs. STATE OF WEST BENGAL
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August 27, 2009 |
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NAGENDRA NATH MANNA Vs. STATE OF WEST BENGAL & ORS.
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January 14, 2009 |
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NAGREEKA EXPORTS LTD. Vs. ZONAL JT. DIR. GENERAL OF FOREIGN TRADE
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July 13, 2009 |
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NAKUL MONDAL & ANR. Vs. UNION OF INDIA & ORS.
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July 20, 2009 |
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NALINAKSHA DAS Vs. SATTE OF WEST BENGAL
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December 2, 2009 |
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NAMBI RAJAN Vs. ROHIT D SOUZA
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March 2, 2009 |
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NAMITA ALIAS NAMI BAURI Vs. COAL INDIA LTD
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April 30, 2009 |
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NAMITA MUKHERJEE Vs. STATE OF WEST BENGAL
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December 21, 2009 |
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NAMITA SINHA ROY Vs. STATE OF WEST BENGAL AND OTHERS
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July 13, 2009 |
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NANDALAL GHOSH Vs. SAKTIPADA BAG
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July 31, 2009 |
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NANDLAL GHOSE Vs. SAKTIPADA BAG
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April 6, 2009 |
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NANI GOPAL DAS Vs. STATE OF WEST BENGAL
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May 6, 2009 |
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NARA EXIM PVT. LTD. Vs. UNION OF INDIA (UOI)
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November 27, 2009 |
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NARAYAN CHANDRA MAITY Vs. STATE OF WEST BENGAL
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December 10, 2009 |
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NARAYAN CHANDRA PAUL ALIAS NARAYAN CHANDRA Vs. NATIONAL INSURANCE CO LTD
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May 11, 2009 |
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NARENDRA GUDGUD Vs. CENTRAL BUREAU OF INVESTIGATION
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May 6, 2009 |
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NARESH KUMAR AGARWAL Vs. UNION OF INDIA
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March 18, 2009 |
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NARESH NATH MUKHARJEE SJIPPING PVT LTD Vs. TRITON CONTAINER INTERNATIONAL LTD
|
June 30, 2009 |
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NARUL HODA Vs. STATE OF WEST BENGAL
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February 24, 2009 |
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NASIMA KHATUN Vs. SYED ASGAR HOSSAIN
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September 4, 2009 |
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NATIONAL INSURANCE CO LTD Vs. MINOTI BISWAS
|
September 15, 2009 |
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NATIONAL INSURANCE CO LTD Vs. RENUKA SAHA
|
October 23, 2009 |
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NATIONAL INSURANCE CO LTD Vs. REKHA DUTTA
|
May 5, 2009 |
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NATIONAL INSURANCE CO LTD Vs. PROBIR GANGULY
|
August 27, 2009 |
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NATIONAL INSURANCE CO LTD Vs. SUNITA GHOSH
|
August 24, 2009 |
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NATIONAL INSURANCE CO. LTD. Vs. REKHA DUTTA AND ORS.
|
May 4, 2009 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. PANDU SINGH TAMANG
|
March 23, 2009 |
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NATIONAL INSURANCE COMPANY LTD Vs. MAYA ROY
|
February 23, 2009 |
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NATIONAL PLYWOOD INDUSTRIES LTD Vs. STATE OF WEST BENGAL
|
March 6, 2009 |
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NAWAB ALI GAYEN Vs. STATE OF WEST BENGAL
|
March 6, 2009 |
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NAZMA BIBI @ NAZMA BEWA Vs. STATE OF WEST BENGAL
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April 24, 2009 |
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NAZULISLAM Vs. STATE OF WEST BENGAL
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February 4, 2009 |
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NELLIMARIA JUTE MILLS COMPANY LTD Vs. RAMPURIA INDUSTRIES AND INVESTMENT LTD
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May 15, 2009 |
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NELSON VINCENT Vs. STATE OF WEST BENGAL
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February 27, 2009 |
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NEMAI CHANDRA BAG Vs. STATE OF WEST BENGAL
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August 24, 2009 |
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NEMAI CHANDRA MOLLICK Vs. STATE OF WEST BENGAL & ORS.
|
September 8, 2009 |
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NEW INDIA ASSURANCE CO LTD Vs. SHYAMSUNDAR HALDER
|
March 16, 2009 |
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NEW INDIA ASSURANCE CO LTD Vs. SINJINI GUPTA
|
November 18, 2009 |
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NEW INDIA ASSURANCE CO LTD Vs. SAJEDA BEGUM
|
November 16, 2009 |
|
NEW INDIA ASSURANCE CO LTD Vs. MITA SAMANTA
|
September 15, 2009 |
|
NEW INDIA ASSURANCE CO LTD Vs. BALAI MAJHI
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December 15, 2009 |
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NEW INDIA ASSURANCE OMPANY LIMITED Vs. KUTISWAR PRAMANIK
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December 15, 2009 |
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NEW RUPAYAN JEWELLERS Vs. UNION OF INDIA
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February 24, 2009 |
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NIKHIL GHOSH Vs. STATE OF WEST BENGAL
|
July 21, 2009 |
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NILIMA DAS Vs. STATE OF WEST BENGAL
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June 29, 2009 |
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NIRAPADA SAHA Vs. STATE OF WEST BENGAL
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March 4, 2009 |
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NIRENDRA KUMAR SAHA Vs. STEEL AUTHORITY OF INDIA LTD
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March 5, 2009 |
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NIRMALA SAHA Vs. UNION OF INDIA
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July 14, 2009 |
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NISHITH KUMAR BISWAS Vs. DISCIPLINARY AUTHORITY ASSISTANT GENERAL MANAGER CCB BANK OF BARODA
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March 5, 2009 |
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NISKAMANANDA MAHARAJ MURARI MOHAN KARMAKAR Vs. STATE OF WEST BENGAL
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January 29, 2009 |
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NITISH DAS Vs. STATE OF WEST BENGAL
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July 29, 2009 |
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NITISH DAS Vs. STATE OF WEST BENGAL
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June 29, 2009 |
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NOOR MAHAMMAD MALLICK Vs. STATE OF WEST BENGAL
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July 10, 2009 |
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NURUDDIN Vs. STATE OF WEST BENGAL
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November 25, 2009 |
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OCEAN SHIPPING AND CLEARING AGENCY Vs. UNION OF INDIA (UOI)
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December 3, 2009 |
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OCTAVIOUS TEA & INDUSTRIES LTD. & ANR Vs. THE KOLKATA MUNICIPAL CORPORATION & ORS
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March 17, 2009 |
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OCTAVIUS TEA AND INDUSTRIES LIMITED Vs. FIFTH INDUSTRIAL TRIBUNAL
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February 11, 2009 |
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OFFICIAL LIQUITOR Vs. UJJAIN NAGAR PALIKA NIGAM
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February 5, 2009 |
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OHAB SHEIKH ALIAS OHAB KATHURI Vs. STATE OF WEST BENGAL
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May 11, 2009 |
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OMEGA SHELTERS PVT LTD Vs. UNIT CONSTRUCTION CO PVT LTD
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September 2, 2009 |
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ORBIT PROJECTS PVT LTD Vs. ALANKAR FINANCIAL SERVICES PVT LTD
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February 11, 2009 |
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ORBIT PROJECTS PVT. LTD Vs. ALANKAR FINANCIAL SERVICES
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May 2, 2009 |
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ORIENTAL INSURANCE CO LIMITED Vs. MADHUMITA SARKAR
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January 16, 2009 |
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ORIENTAL INSURANCE CO LTD Vs. LAXMI BASFER
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July 20, 2009 |
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ORIENTAL INSURANCE CO LTD Vs. TANUSHRI ALIAS TANUSHREE BANERJEE
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August 19, 2009 |
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ORIENTAL INSURANCE CO LTD Vs. RUSI MUDI
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September 16, 2009 |
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May 18, 2009 |
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P K SHUKLA Vs. STATE
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March 31, 2009 |
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P.K. SHUKLA Vs. STATE
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March 1, 2009 |
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PABITRA KUMAR JANA Vs. STATE OF WEST BENGAL
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September 1, 2009 |
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PAMPA BANIK Vs. NEW INDIA ASSURANCE COMPANY LTD
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March 24, 2009 |
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PANCHAM ALIAS KEBAL RAI Vs. STATE OF WEST BENGAL
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December 14, 2009 |
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PANCHANAN DAS Vs. STATE OF WEST BENGAL
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March 6, 2009 |
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PANSKURA AUTOMOBILES Vs. UNION OF INDIA
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June 26, 2009 |
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PAPA BISWAS Vs. UNITED INDIA INSURANCE CO LTD
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July 10, 2009 |
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September 2, 2009 |
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PARAMITA MONDAL Vs. NISHIT MONDAL
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March 6, 2009 |
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PARAMOUNT LEATHERS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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October 26, 2009 |
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PARESH CHANDRA MAJHI Vs. BISWANATH MAJHI
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July 10, 2009 |
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April 2, 2009 |
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May 4, 2009 |
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PARTHO PAL CHOWDHURY AND ANR. Vs. THE STATE OF WEST BENGAL AND ANR.
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September 2, 2009 |
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PARVEZ ALAM Vs. STATE OF WEST BENGAL
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December 7, 2009 |
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March 30, 2009 |
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PEC LTD Vs. JAI BALJI INDUSTRIES LTD
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September 1, 2009 |
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PEERLESS GENERAL FINANCE AND INVESTMENT CO LTD Vs. COMMISSIONER OF INCOME TAX
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October 10, 2009 |
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PEERLESS GENERAL FINANCE AND INVESTMENT CO. LTD. Vs. COMMISSIONER OF INCOME TAX
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October 28, 2009 |
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PINNACLE LEASING AND FINANCE LTD Vs. STATE OF WEST BENGAL
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July 30, 2009 |
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PIYASA GHOSH Vs. SOMNATH GHOSH
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January 12, 2009 |
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POONAM KEJRIWAL Vs. BHAGWANDAS AUTO FINANCE LTD
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May 18, 2009 |
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PRABHAT KUMAR CHAKRAVARTY Vs. UNION OF INDIA
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April 6, 2009 |
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PRABIR KUMAR BHATTACHARYA Vs. STATE OF WEST BENGAL
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July 8, 2009 |
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PRADIP HAZRA Vs. STATE OF WEST BENGAL
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February 12, 2009 |
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August 26, 2009 |
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PRADIP KUMAR HAZRA Vs. STATE OF WEST BENGAL & ORS.
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June 17, 2009 |
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PRADIP KUMAR SANYAL Vs. MAYOR IN COUNCIL BUILDING KOLKATA MUNICIPAL CORPORATION
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July 3, 2009 |
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July 3, 2009 |
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September 4, 2009 |
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September 9, 2009 |
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PRAMILA SANFUI Vs. METRO CASH AND CARRY INDIA PVT. LTD.
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September 23, 2009 |
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July 30, 2009 |
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PRANAY JANA Vs. STATE OF WEST BENGAL
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March 6, 2009 |
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PRANTIK SERVICE STATION Vs. INDIAN OIL CORPORATION LIMITED
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September 9, 2009 |
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PRASANTA KUMAR Vs. AMRITA KUMAR BERA
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September 1, 2009 |
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PRATIMA PAUL Vs. RUPA PAUL
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November 18, 2009 |
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PRATIMA SENGUPTA Vs. STATE OF WEST BENGAL
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September 8, 2009 |
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PRATUL SAHA Vs. PURNABRATA DUTTA
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July 14, 2009 |
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PRAVIN AGARWAL Vs. COMMISSIONER OF POLICE, KOLKATA POLICE, LALBAZAR &
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July 23, 2009 |
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PREM SWARUP SHARMA Vs. STATE OF WEST BENGAL
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February 4, 2009 |
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PRICE WATER HOUSE COOPERS PVT. LTD., KOLKATA Vs. SECOND LABOUR COURT, WEST BENGAL AND OTHERS
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June 12, 2009 |
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PRIME RETAIL INDIA PVT LTD Vs. Y D PROPERTIES AND INCESTMENT PVT LTD
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April 9, 2009 |
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PRIME TIMBER PVT LTD Vs. STATE BANK OF INDIA
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November 18, 2009 |
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PRITAM SEN Vs. SWSASTIKA SEN
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April 20, 2009 |
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PRITI KUMAR KAR Vs. STATE OF WEST BENGAL
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January 29, 2009 |
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March 6, 2009 |
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August 31, 2009 |
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PRODYUT KUMAR Vs. SUDHIR KUMAR CHAKRABORTY
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December 1, 2009 |
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November 18, 2009 |
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May 8, 2009 |
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PROMISING EXPORTS LIMITED Vs. UNION OF INDIA
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June 23, 2009 |
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PROMITA CHAKRABORTY Vs. AVIK KUMAR MAITRA
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July 15, 2009 |
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December 1, 2009 |
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July 29, 2009 |
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PURUSHOTTAM DUBEY Vs. UNION OF INDIA
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April 7, 2009 |
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R K GANDHI Vs. FIRST LABOUR COURT WEST BENGAL
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July 15, 2009 |
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June 17, 2009 |
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August 24, 2009 |
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April 24, 2009 |
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March 2, 2009 |
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August 19, 2009 |
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August 5, 2009 |
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RADHA BISWAS Vs. STATE OF WEST BENGAL
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September 11, 2009 |
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July 28, 2009 |
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RADHARANI SHIT Vs. STATE OF WEST BENGAL
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August 31, 2009 |
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RADHIKA DEVI Vs. STATE OF WEST BENGAL
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February 16, 2009 |
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RAFIK ALIAS RAFIQUE Vs. MAGMA LEASING LIMITED
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November 20, 2009 |
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RAHAMAT SANPUI Vs. STATE OF WEST BENGAL
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August 10, 2009 |
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August 21, 2009 |
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RAHUL INDUSTRIAL ENTERPRISES PVT. LTD. Vs. UNION OF INDIA (UOI)
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July 1, 2009 |
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RAJ KUMAR SINGH Vs. UNION OF INDIA AND OTHERS
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May 8, 2009 |
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RAJ KUMAR SOMANI Vs. RAM DULANI MITTAL
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April 3, 2009 |
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RAJA DUTTA Vs. STATE OF WEST BENGAL
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May 19, 2009 |
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RAJA RAM DAL MILL Vs. GAYATRI DEBI
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November 19, 2009 |
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RAJAT GOSWAMI AND ANR. Vs. THE STATE OF WEST BENGAL AND ANR.
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June 29, 2009 |
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RAJAT KUMAR BANDYOPADHYAY Vs. STATE OF WEST BENGAL
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April 3, 2009 |
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RAJAT NEOGI Vs. PRADIP KR SEN
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November 17, 2009 |
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RAJENDRA SINGH LODHA Vs. AJAY KUMAR NEWAR
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February 4, 2009 |
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RAJIBMOY SENGUPTA Vs. SEN MAHASAY
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June 23, 2009 |
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RAJU MITRA Vs. STATE OF WEST BENGAL
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January 30, 2009 |
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RAKHAL CHANDRA DAS Vs. STATE OF WEST BENGAL
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August 24, 2009 |
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RAKHI BHATTACHARJEE Vs. STATE OF WEST BENGAL
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February 17, 2009 |
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RAM ASARE DWIVEDI Vs. STATE OF WEST BENGAL
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November 17, 2009 |
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RAM CHANDRA SHAW Vs. RAMJI ROY
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June 23, 2009 |
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RAM CHANDRA SINGH Vs. SUPRETENDENT OF POLICE CBI CRIME BRANCH
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May 18, 2009 |
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RAM CHANDRA YADAV Vs. STATE OF WEST BENGAL
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August 6, 2009 |
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RAM HARI SEN Vs. STATE OF WEST BENGAL
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March 17, 2009 |
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RAM KISHORE NEWATIA Vs. NICHOLAS PIRAMAL INDIA LTD. & ANR
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September 16, 2009 |
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RAMAPATI ROY Vs. KOLKATA MUNICIPAL CORPORATION
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May 12, 2009 |
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RAMAWATAR SHARMA Vs. PRABIR KUMAR MITRA
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August 26, 2009 |
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RAMESHWARA JUTE MILLS LIMITED Vs. SUSHIL KUMAR DAGA
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February 4, 2009 |
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RAMJEE POWER CONSTRUCTION LTD Vs. DAMODAR VALLEY CORPORATION
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February 5, 2009 |
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RANADA DUTTA Vs. STATE OF WEST BENGAL
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December 7, 2009 |
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RANJIT BOSE Vs. E AND N F RAILWAY CREDIT CO OPERATIVE SOCIETY LTD
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February 25, 2009 |
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RANJIT HAIDER Vs. STATE OF WEST BENGAL AND ORS.
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February 3, 2009 |
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RANJIT KUMAR PODDAR Vs. AVIK BHATTACHARJEE
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August 11, 2009 |
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RANJIT MAJUMDER Vs. BHUPATI RAJAN KARMAKAR
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March 6, 2009 |
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RANJIT SARKAR Vs. MALATI GHOSH
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June 23, 2009 |
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RASHTRA UDYOG LTD. Vs. COMMISSIONER OF INCOME TAX
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January 20, 2009 |
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RASID ALI MONDAL Vs. STATE OF WEST BENGAL
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February 20, 2009 |
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RATAN GANGOPADHYAY Vs. UNION OF INDIA (UOI) AND ORS.
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December 24, 2009 |
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RATANLAL TAMAKHUWALA Vs. GUJARAT NRE COKE LIMITED
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December 7, 2009 |
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RATNESWARI DEB SHARMA Vs. DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD
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July 2, 2009 |
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RAVI KUMAR AGARWAL Vs. TARUN KUMAR GHOSE & ORS.
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September 16, 2009 |
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REGIONAL, P.F. COMMISSIONER, WEST BENGAL Vs. RABINDRANATH BHATTTACHARJEE
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July 20, 2009 |
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REGISTRAR INDIAN INSTITUTE OF TECHNOLOGY KHARAGPUR Vs. DILIP KUMAR BOSE
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March 18, 2009 |
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REGISTRAR OF FIRMS SOCIETIES AND NON TRADING CORPORATIONS Vs. TARUN MANNA
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December 23, 2009 |
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REKHA BHAKAT Vs. STATE
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July 15, 2009 |
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REKHA DATTA Vs. RAM AVATAR LOHIA
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June 26, 2009 |
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REKHA SAHA Vs. COMMISSIONER OF INCOME-TAX
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December 18, 2009 |
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REKHARANI DEY Vs. DEB BALA DEY
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December 10, 2009 |
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RENU CHANI Vs. N N MISRA
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June 19, 2009 |
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RENUKA BALA MAITY Vs. UNION OF INDIA
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July 3, 2009 |
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RINA MUKHARJEE Vs. STATE OF WEST BENGAL
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May 11, 2009 |
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RITA BHATTACHARJEE Vs. JYOTIRMOY MUKHERJEE
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January 12, 2009 |
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ROMITA PRASAD Vs. AVISHEK KUMAR PRASAD @ NANKI
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July 8, 2009 |
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ROYAL OCEAN AGENCY PVT. LTD. Vs. UNION OF INDIA
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May 20, 2009 |
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RUBEE AIR FREIGHT LTD Vs. C C (AIRPORT & ADMINISTRATION), KOLKATA
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September 1, 2009 |
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RULA COTEX LTD Vs. DIRECTOR GENERAL OF FOREIGN TRADE
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August 25, 2009 |
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RUPA DEBI RATHI Vs. STATE OF WEST BENGAL
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March 4, 2009 |
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RUPALI MONDAL Vs. STATE OF WEST BENGAL
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August 5, 2009 |
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S C SHUKLA Vs. DILIP CHATTOPADHYAY
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August 17, 2009 |
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March 31, 2009 |
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SABYASACHI MAHATO Vs. DIBYEN MUKHERJEE
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August 27, 2009 |
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June 23, 2009 |
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November 3, 2009 |
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December 1, 2009 |
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SADHAN MONDAL Vs. STATE OF WEST BENGAL
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September 2, 2009 |
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SADHANA BARMAN (ROY) Vs. STATE OF WEST BENGAL & ORS.
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August 18, 2009 |
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SAHANAZ AKHTE Vs. SK ASFAR ALI HOSSAIN
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December 3, 2009 |
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SAHARA INDIA COMMERCIAL CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
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January 30, 2009 |
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SAIYED JULFIKAR Vs. RAGHAV CHANDRA DESHMUKH
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February 25, 2009 |
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SAJAN KUMAR BANSAL Vs. COMMERCIAL TAX OFFICER FAIRLY PLACE CHARGE
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December 10, 2009 |
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SAKIRUL ISLAM AND ORS. Vs. THE STATE OF WEST BENGAL AND ANR.
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October 28, 2009 |
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SAKTI RANJAN MAITY Vs. STATE OF WEST BENGAL & ORS.
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February 10, 2009 |
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SAKURA COMMERCIAL PVT LTD Vs. KONICA TRADERS PVT LTD
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August 18, 2009 |
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SALIL CHATTERJEE Vs. STATE OF WEST BENGAL & ORS.
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August 4, 2009 |
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SALOO CHOUDHURY Vs. GUINNESS WORLD RECORDS LTD
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February 27, 2009 |
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December 9, 2009 |
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SAMANTHA FAY Vs. SALOO CHOUDHURY
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August 19, 2009 |
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SAMBHU NATH DAY Vs. RAGHUNATH DEY
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September 9, 2009 |
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SAMBHU NATH MONDAL Vs. RINKU BHATTACHARJEE
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December 1, 2009 |
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SAMIR ADHIKARY Vs. KRISHNA ADHIKARY
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July 16, 2009 |
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SAMIR DUTTA Vs. STATE OF WEST BENGAL
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October 26, 2009 |
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SAMIR PURKAIT Vs. STATE OF WEST BENGAL
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March 6, 2009 |
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SAMIR SARKAR Vs. STP AND OTHERS
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March 23, 2009 |
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SAMPA GOSWAMI (NASKAR) Vs. STATE OF WEST BENGAL
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July 13, 2009 |
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SAMSERGANJ THANA & THANA MAJHI CO-OPERATIVE TRANSPORT SOCIETY LTD Vs. STATE OF WEST BENGAL
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April 28, 2009 |
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SAMSUL SARKAR ALIAS DUBURI Vs. STATE OF WEST BENGAL
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October 30, 2009 |
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March 2, 2009 |
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August 24, 2009 |
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September 16, 2009 |
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SANDIP SAHA Vs. STATE OF WEST BENGAL
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March 6, 2009 |
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SANGHATI PAL Vs. PRAKASH ADHURYYA
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April 21, 2009 |
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SANJAY KUMAR Vs. UNION OF INDIA
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February 27, 2009 |
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SANJAY PASWAN Vs. STATE OF WEST BENGAL
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February 6, 2009 |
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January 6, 2009 |
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July 29, 2009 |
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SANJOY DEY Vs. STATE OF WEST BENGAL
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September 1, 2009 |
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August 10, 2009 |
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September 17, 2009 |
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February 10, 2009 |
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November 17, 2009 |
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SANKARI BANIK AND OTHERS Vs. NATIONAL INSURANCE CO. LTD. & ANOTHER.
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August 3, 2009 |
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SANTANU DAS Vs. STTAE OF WEST BENGAL
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May 19, 2009 |
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August 20, 2009 |
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SANTOSH GHOSH & ORS. Vs. STATE OF WEST BENGAL & ORS.
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January 21, 2009 |
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SANTOSH KUMAR SINGH Vs. SANJAV KUMAR SINGH
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November 23, 2009 |
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SARADA CEREALS PVT LTD Vs. STATE OF WEST BENGAL
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September 2, 2009 |
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SARAOGI DEVELOPERS PRIVATE LIMITED Vs. INTERNATIONAL CONSTRUCTION LIMITED
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January 30, 2009 |
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SARATHI PAUL Vs. SAMIR KUMAR PAUL
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February 18, 2009 |
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SARBESWAR BHUIMALI ALIAS SARBESWAR BHUNIMALI ALIAS BAPI BHUNIMALI Vs. ARDHENDU KUMAR ROY
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September 16, 2009 |
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SARITA AGARWAL Vs. MUNICIPAL BUILDING TRIBUNAL KOLKATA MUNICIPAL CORPORATION
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June 29, 2009 |
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SASANKA SEKHAR BHATTACHARYYA Vs. SURAJIT MOHAN BARDHAN
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March 31, 2009 |
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SATIPATI NANDI Vs. STATE OF WEST BENGAL
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September 14, 2009 |
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SATTAR ALI Vs. STATE OF WEST BENGAL
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November 17, 2009 |
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SATYA NARAYAN SHAW Vs. COAL INDIA LTD
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November 25, 2009 |
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SATYA SANDHI Vs. SATYA SANDHI AND ORS.
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November 3, 2009 |
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SATYANARAYAN PANDEY Vs. STATE OF WEST BENGAL
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March 23, 2009 |
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SATYENDRA KUMAR SINGH Vs. STATE OF WEST BENGAL
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January 13, 2009 |
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SAYADUL ISLAM Vs. STATE OF WEST BENGAL
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April 22, 2009 |
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SAYED ALI Vs. STATE OF WEST BENGAL
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December 10, 2009 |
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SAZZAD HOSSAIN Vs. STATE OF WEST BENGAL
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September 2, 2009 |
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SEA MERIDIAN SHIPPING SERVICES Vs. UNION OF INDIA
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May 30, 2009 |
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SECERTARY OF THE MANAGING Vs. MAHADEB BHATTACHARYA
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January 19, 2009 |
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SECRETARY (POLICY) REGIONAL DIRECTOR (FOOD) EMPLOYEES ASSOCIATION Vs. FOOD CORPORATION OF INDIA
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April 24, 2009 |
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SECRETARY UNITED ORDER AND SUPPLY CO OP LTD Vs. SHIBA PRASAD BANERJEE
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April 7, 2009 |
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SECRETARY, DEPARTMENT OF ATOMIC ENERGY, GOVERNMENT OF INDIA Vs. THE CONTROLLER GENERAL OF PATENTS, DESIGNS AND TRADEMARKS
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February 6, 2009 |
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SECRETARY, MANAGING COMMITTEE OF GUMA RABINDRA VID Vs. STATE OF WEST BENGAL & ORS.
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January 30, 2009 |
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SEKHAR KUMAR KANJILAL Vs. UNION OF INDIA
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August 27, 2009 |
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SEKHAR NAIYA Vs. STATE OF WEST BENGAL
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April 24, 2009 |
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SHADAB BANO Vs. STATE OF WEST BENGAL
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March 6, 2009 |
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SHAJAN T OOMMEN Vs. LIEUTENANT GOVERNOR
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February 27, 2009 |
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SHAKUNTALA DEVI DALMIA Vs. HOWRAH MUNICIPAL CORPORATION
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November 20, 2009 |
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SHAKUNTALA SHOW Vs. UNION OF INDIA
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September 23, 2009 |
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SHAMALI DAS Vs. SWADESH GHOSH
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July 10, 2009 |
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SHAMBHU BAG Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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September 1, 2009 |
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SHAMPA MUKHERJEE Vs. PRANAB MUKHERJEE
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August 3, 2009 |
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SHANTANU SAHA Vs. STATE OF WEST BENGAL
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February 12, 2009 |
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SHANTI RANI MISTRY Vs. LIEUTENAT GOVERNOR
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June 16, 2009 |
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SHANTILAL ATTA Vs. STATE OF WEST BENGAL
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August 20, 2009 |
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SHAW WALLACE AND CO LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER II WB AND ANDAMAN AND NICOBAR ISLANDS
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July 1, 2009 |
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SHEIKH JAHANGIR ALI Vs. UNION OF INDIA
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November 23, 2009 |
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SHEKHAR ROY CHOWDHURY Vs. SYED BAHAUDDIN
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September 9, 2009 |
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SHEW KUMAR SHAW Vs. STATE OF WEST BENGAL
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December 3, 2009 |
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SHIB PRASAD BISWAS Vs. STATE BANK OF INDIA
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November 9, 2009 |
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SHIBANI BASU Vs. SANDIP ROY
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September 16, 2009 |
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SHIBESH PAUL Vs. STEEL AUTHORITY OF INDIA LTD
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September 22, 2009 |
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SHIBNATH SHARMA Vs. SISIR KUMAR DAS
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July 15, 2009 |
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SHINE UP FIBRES LTD Vs. PRINCIPAL SECRETARY DEPARTMENT OF LABOUR
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September 14, 2009 |
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SHIRSHA NATH MALLICK Vs. ARUN KUMAR SARKHEL
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August 26, 2009 |
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SHIV RAM Vs. LT GOVERNOR
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April 7, 2009 |
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SHIVA WIRE AND STEEL PRODUCTS LTD Vs. RASHTRIYA ISPAT NIGAM LTD
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December 16, 2009 |
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SHREE KRISHNA PAPER MILLS Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO LTD
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June 30, 2009 |
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SHREE KRISHNA TIMBER CO. PVT. LTD. Vs. MGA INTERNATIONAL PTE LTD
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July 20, 2009 |
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SHREE RAM ELECTROCAST P LTD Vs. COMMISSIONER OF INCOME TAX
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January 6, 2009 |
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SHREE SHANTI POLYSACKS P LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES FAIRLIE PLACE CHERGE
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March 27, 2009 |
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SHREE VENKATESH FILMS PVT LTD Vs. VIPUL AMRUTLAL SHAH
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September 1, 2009 |
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SHRI KAMAL KRISHNA ROY AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
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May 8, 2009 |
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SHUKLA GHOSAL Vs. PRINCIPAL PARK ENGLISH SCHOOL
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August 7, 2009 |
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SHYAM SUNDAR SHARMA Vs. SURESH SHARMA
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January 12, 2009 |
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SHYAMAL CHAKRABORTY Vs. GANESH CHANDRA SANYAL
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August 28, 2009 |
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SIBABRATA CHAKRABARTY ALIAS SHIBU PRASAD CHAKRABARTY Vs. SACHINDRA NATH PAUL
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March 31, 2009 |
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SIKHA DAS Vs. JITENDRA KUMAR BORAL
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April 6, 2009 |
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SIKHARANI BISWAS Vs. STATE OF WEST BENGAL
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August 25, 2009 |
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SILADITYA BASAK Vs. STATE OF WEST BENGAL
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August 7, 2009 |
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SINGHAL ENTERPRISES P. LTD Vs. COMMISSIONER OF INCOME-TAX
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January 6, 2009 |
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SITAL MURMU Vs. STATE OF WEST BENGAL
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December 16, 2009 |
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SITARAM AGARWAL Vs. STATE OF WEST BENGAL
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December 16, 2009 |
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SK AHMED ALI Vs. QURESHA BIBI
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September 8, 2009 |
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SK ALAUDDIN ALIAS ALA Vs. STATE OF WEST BENGAL
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May 14, 2009 |
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SK EMAMUL RAHAMAN Vs. STATE OF WEST BENGAL
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January 21, 2009 |
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SK HASEMUL Vs. RAJURA BIBI
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February 4, 2009 |
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SK RAFI ALIAS RAFIQ Vs. STATE OF WEST BENGAL
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March 4, 2009 |
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SK. KAMAL Vs. THE STATE OF WEST BENGAL
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September 22, 2009 |
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SMT DULALI BALA SHARMA Vs. SRI SANTOSH CHOWDHURY
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May 20, 2009 |
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SMT. ASHRUKANA PAIK Vs. STATE OF WEST BENGAL AND OTHERS
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November 19, 2009 |
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SMT. MANJU RANI PATRA Vs. STATE OF WEST BENGAL
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November 18, 2009 |
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SMT. PARULBALA HAIT & ORS. Vs. SM. RENU BALA SAMANTA
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February 6, 2009 |
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SMT. PURABI GHOSH AND ANR. Vs. MR. ASOKE KUMAR GHOSH AND ORS.
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September 23, 2009 |
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SMT. RITA DEY Vs. STATE OF WEST BENGAL AND OTHERS
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April 1, 2009 |
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SMT. SHILA GHOSH Vs. STATE OF WEST BENGAL & OTHERS
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July 13, 2009 |
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SMT. SUJATA DUTTA AND ANR. Vs. THE STATE OF WEST BENGAL
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September 17, 2009 |
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SMT. SUPRITI MAJUMDAR Vs. STATE OF WEST BENGAL AND OTHERS
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June 18, 2009 |
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SMT.RAKHI DUTTA (DEB) Vs. STATE OF WEST BENGAL & ORS.
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April 27, 2009 |
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SNEHASISH ROY CHOWDHURY Vs. KEYA ROY CHOWDHURY
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February 18, 2009 |
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SNOW VIEW PROPERTIES LTD Vs. PUNJAB AND SIND BANK
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December 1, 2009 |
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SOCIO ECONOMIC RESEARCH INSTITUTE Vs. DHIRESH BHATTACHARYA
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February 23, 2009 |
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SOHOM SHIPPING PVT. LTD. Vs. UNION OF INDIA (UOI)
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June 12, 2009 |
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SOMA BANERJEE Vs. SUBHROJYOTI BANERJEE
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August 5, 2009 |
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SOMA BANERJEE Vs. SUBHRO JYOTI BANERJEE
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August 6, 2009 |
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SONAM BAHADUR GURUNG Vs. UNION OF INDIA
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September 9, 2009 |
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SONAM TSHERING Vs. STATE OF WEST BENGAL
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February 23, 2009 |
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SONY KABUSHIKI KAISHA Vs. MAHALUXMI TEXTILE MILLS
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February 25, 2009 |
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SOUMITRA KUMAR GHOSH Vs. STATE OF WEST BENGAL
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March 6, 2009 |
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SOUMYA KONAR Vs. WEST BENGAL JOINT ENTRANCE EXAMINATION BOARD
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July 22, 2009 |
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SOURABH KUMAR BASU Vs. SUKANYA BASU
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March 6, 2009 |
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SRI ADHIR KUMAR GUCHAIT Vs. SMT. MAYA RANI MAJHI AND ANR.
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September 16, 2009 |
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SRI AMAR KUMAR BARIK AND ORS. Vs. NATIONAL INSTRUMENTS LIMITED AND ORS.
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October 30, 2009 |
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SRI ASIT CHAKRABORTY Vs. SMT. RINKU CHAKRABORTY
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September 23, 2009 |
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SRI BENOY BHUSAN BHATTACHARJEE Vs. SMT. GEETA BHOWMICK
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September 23, 2009 |
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SRI BISWANATH NEOGI Vs. DIRECTOR AND INSPECTOR GENERAL OF POLICE AND ORS.
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September 23, 2009 |
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SRI DAYAL SAHA AND ANR. Vs. OFFICIAL LIQUIDATOR
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October 28, 2009 |
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SRI DILIP KR DEY Vs. SRI SANJOY POLLEY
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February 6, 2009 |
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SRIBAS RANJAN PATRA Vs. STATE OF WEST BENGAL
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April 20, 2009 |
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ST XAVIERS SCHOOL Vs. SUBHRA KUMAR KUNDU
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November 20, 2009 |
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STAR TEXTILES AND INUSTRIES LTD. Vs. OLIVE TEA PLANTATIONS P. LTD.
|
March 16, 2009 |
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STATE BANK OF INDIA Vs. MADHUMITA CONSTRUCTION PVT LTD
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August 31, 2009 |
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STATE BANK OF INDIA Vs. SHYAMAL KUMAR MUKHERJEE
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February 17, 2009 |
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STATE OF WEST BENGAL Vs. BIRBHUM BRICK FIELD OWNERS ASSOCIATION
|
February 17, 2009 |
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STATE OF WEST BENGAL Vs. NAGESWAR SHARMA
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February 5, 2009 |
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STATE OF WEST BENGAL Vs. SWAPAN KUMAR SENAPATI
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January 27, 2009 |
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STATE OF WEST BENGAL Vs. BIJOY MODAK
|
April 24, 2009 |
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STATE OF WEST BENGAL Vs. KESHAB KUNDU
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April 22, 2009 |
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STATE OF WEST BENGAL Vs. ORIENTAL GAS COMPANY LIMITED
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April 1, 2009 |
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STATE OF WEST BENGAL Vs. HALDHAR BARMAN ALIAS HARA AND KANDURA BURMAN
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March 26, 2009 |
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STATE OF WEST BENGAL Vs. SELIM MONDAL
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March 25, 2009 |
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STATE OF WEST BENGAL Vs. ASHIM CHAKRABORTY
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March 23, 2009 |
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STATE OF WEST BENGAL Vs. BINAPANI SAMANTA
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July 21, 2009 |
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STATE OF WEST BENGAL Vs. RAMPADA GHOSH
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August 4, 2009 |
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STATE OF WEST BENGAL Vs. HAREKRISHNA SARDAR
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May 11, 2009 |
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STATE OF WEST BENGAL Vs. KAJAL SARKAR
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May 5, 2009 |
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STATE OF WEST BENGAL Vs. PRABIRKUMAR DAS
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May 19, 2009 |
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STATE OF WEST BENGAL Vs. ASIATIC INVESTMENT LIMITED
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September 23, 2009 |
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STATE OF WEST BENGAL Vs. SUPRIYA KAR
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October 28, 2009 |
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STATE OF WEST BENGAL Vs. SANJAY CHANDAK
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December 22, 2009 |
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STATE OF WEST BENGAL Vs. ABHIJIT MUKHERJEE
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February 2, 2009 |
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STATE OF WEST BENGAL Vs. SUBHADRA CHATTOPADHAYAY
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July 1, 2009 |
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STATE OF WEST BENGAL AND OTHERS Vs. GOPAL BALA
|
July 15, 2009 |
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STEEL AUTHORITY OF INDIA LTD Vs. TARAKNATH SENGUPTA
|
April 3, 2009 |
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STEEL AUTHORITY OF INDIA LTD Vs. TIRUMALA BALAJI ALLOYS PVT LTD
|
January 2, 2009 |
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STEEL UNION PRIVATE LIMITED & ANOTHER Vs. COMMISSIONER OF CUSTOMS & OTHERS
|
February 25, 2009 |
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STEEL UNION PRIVATE LTD Vs. COMMISSIONER OF CUSTOMS
|
March 23, 2009 |
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STEEL UTHORITY OF INDIA LIMITED Vs. GULF OIL CORPORATION LTD
|
October 29, 2009 |
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STEMCOR INDIA PVT LTD Vs. STATE OF WEST BENGAL
|
November 17, 2009 |
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SUBAL CHANDRA MAITY Vs. USHA BANERJEE
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June 26, 2009 |
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SUBHADIP LASKAR Vs. SANJUKTA LASKAR
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September 23, 2009 |
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SUBHAKAR MAZUMDAR Vs. STATE OF WEST BENGAL
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July 31, 2009 |
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SUBHAS CHANDRA BHANIRAMKA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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March 31, 2009 |
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SUBHAS CHANDRA KARMAKAR Vs. PRINCIPAL SECRETARY
|
December 1, 2009 |
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SUBHAS CHANDRA SINHA Vs. STEEL AUTHORITY OF INDIA LIMITED
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July 15, 2009 |
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SUBHAS RANJAN GHOSAL Vs. THE HOWRAH MUNICIPAL CORPORATION AND ORS.
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October 29, 2009 |
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SUBHAS RANJAN THAKUR Vs. UNION OF INDIA
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July 23, 2009 |
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SUBIMAL BHUNIA Vs. STATE OF WEST BENGAL
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August 7, 2009 |
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SUBIMAL KANTI PAUL Vs. PARIMAL PAUL
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May 22, 2009 |
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SUBIR BOSE Vs. STATE OF WEST BENGAL
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August 27, 2009 |
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SUBRATA GANGOPADHYAY Vs. UNION OF INDIA & ORS.
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June 26, 2009 |
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SUBRATA KARMAKAR Vs. STATE OF WEST BENGAL
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July 8, 2009 |
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SUBRATA KUMAR DAS Vs. STATE OF WEST BENGAL
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December 23, 2009 |
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SUBRATA KUNDU Vs. KSHITI GOSWAMI
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November 30, 2009 |
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SUBRATA KUNDU Vs. KAMALA RANJAN DAS
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March 6, 2009 |
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SUBRATA MUKHERJEE Vs. SAMPA MUKHERJEE
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March 6, 2009 |
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SUBRATA SAMANTA Vs. STATE OF WEST BENGAL
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February 6, 2009 |
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SUCHITRA KARATI Vs. SUMITRA DAS
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February 25, 2009 |
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SUDARSAN DHARI MONDAL Vs. STATE OF WEST BENGAL
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December 18, 2009 |
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SUDARSHAN NANDI Vs. STATE OF WEST BENGAL
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November 25, 2009 |
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SUDHA KRISHNA HALDER Vs. JYOTSNA HALDER
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August 5, 2009 |
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SUDHANGSU SEKHAR GHOSH Vs. MANINDRA NATH GHOSH
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April 6, 2009 |
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SUDHENDU KUMAR HAZRA Vs. STATE OF WEST BENGAL
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February 5, 2009 |
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SUDHIR CHANDRA PAL Vs. STATE
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February 3, 2009 |
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SUDHIR KUMAR SAHA Vs. STATE OF WEST BENGAL
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July 20, 2009 |
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SUDHIR KUMAR SEN Vs. BIJOY KUMAR SEN
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March 18, 2009 |
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SUJATA DAS Vs. STATE OF WEST BENGAL
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March 6, 2009 |
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SUJATA ELECTRIC PVT. LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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December 17, 2009 |
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SUJIT KUMAR Vs. UNION OF INDIA
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March 2, 2009 |
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SUJIT KUMAR ROY Vs. UNION OF INDIA
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February 5, 2009 |
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SUKANTA HAZRA Vs. VISVA BHARATI UNIVERSITY
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December 21, 2009 |
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SUKDEEP SINGH ALIAS DEEPU Vs. STATE OF WEST BENGAL
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June 11, 2009 |
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SUKHAMAY MANNA Vs. STATE OF WEST BENGAL
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July 30, 2009 |
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SUKRITI DUTTA Vs. STATE OF WEST BENGAL AND ORS.
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October 13, 2009 |
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SUKUMAR MAHARA ALIAS SUKKU Vs. STATE OF WEST BENGAL
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September 4, 2009 |
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SULAKE PLASTOCOM PRIVATE LIMITED AND ANR. Vs. STATE BANK OF PATIALA AND ANR.
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October 28, 2009 |
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SUMITA GANGULY Vs. DEBASISH GANGULY
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December 2, 2009 |
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SUMRIT TRADING (INDIA) PVT LTD Vs. KOLKATA MUNICIPAL CORPORATION
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November 17, 2009 |
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SUN GRANITE EXPORTS LTD. Vs. STATE OF WEST BENGAL
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December 21, 2009 |
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SUNIL KAKRANIA Vs. SALTEE INFRASTRUCTURE LTD
|
July 10, 2009 |
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SUNIL KUMAR GANGULY Vs. INCOME TAX OFFICER
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June 10, 2009 |
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SUNIL KUMAR PANTI Vs. STATE OF WEST BENGAL
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May 14, 2009 |
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SUNIL KUMAR ROY Vs. SUBRATA ROY
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December 7, 2009 |
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SUNITY CHATTERJEE Vs. MOBARAK KHAN
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February 17, 2009 |
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SUPRIYO BOSE Vs. SUBROTO BOSE & ANR
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September 13, 2009 |
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SUPROVA BASU Vs. MOHIT MAHALANOBIS
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June 15, 2009 |
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SURAJ KONAR Vs. UNIVERSITY OF CALCUTTA
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September 11, 2009 |
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SURAT MACHHUAR Vs. STATE OF WEST BENGAL
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December 23, 2009 |
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SURESH CHANDRA BISWAS Vs. STATE BANK OF INDIA
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July 22, 2009 |
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SURESH KUMAR AGARWAL Vs. UNION OF INDIA
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August 6, 2009 |
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SURJIT SARKAR Vs. STATE OF WEST BENGAL
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April 24, 2009 |
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SURYA ALLOY INDUSTRIES LTD Vs. STATE OF WEST BENGAL
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November 30, 2009 |
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SUSANTA KUMAR BOSE Vs. STATE OF WEST BENGAL
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August 27, 2009 |
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SUSANTA KUMAR DEY Vs. UNION OF INDIA
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September 23, 2009 |
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SUSANTA KUMAR GHOSH Vs. STATE OF WEST BENGAL
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December 9, 2009 |
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SUSANTA MONDAL Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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September 1, 2009 |
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SUSANTA MUKHERJEE Vs. STATE OF WEST BENGAL
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May 14, 2009 |
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SUSANTO MITTRA Vs. RADHA KRISHNA PLASTIC
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August 11, 2009 |
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SUSHAMA NATH Vs. TAPENDRA NATH
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September 23, 2009 |
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SUSHANTA CHAKRABORTY Vs. STATE OF WEST BENGAL
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December 2, 2009 |
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SUSHIL KR PRADHAN Vs. SANDIP KR BEJ
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February 26, 2009 |
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SUSHIL KUMAR AGARWAL Vs. KALIDAS SADHU
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February 18, 2009 |
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SUSHIL KUMAR SAHA Vs. UCO BANK
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November 19, 2009 |
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SUVRA DALUI Vs. NETAJI SUBHAS OPEN UNIVERSITY
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November 16, 2009 |
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SWAMI SADANANDA Vs. STATE OF WEST BENGAL
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December 12, 2009 |
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SWAMI SADANANDA Vs. STATE OF WEST BENGAL
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December 24, 2009 |
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SWAPAN KUMAR CHAKRABORTY Vs. STATE OF WEST BENGAL
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September 23, 2009 |
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SWAPAN KUMAR CHATTERJEE Vs. SANDHYA CHATTERJEE
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February 18, 2009 |
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SWAPAN KUMAR CHATTERJEE Vs. UNITED BANK OF INDIA
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February 24, 2009 |
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SWAPAN KUMAR KAMILA Vs. STATE OF WEST BENGAL
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February 16, 2009 |
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SWAPAN KUMAR KARMAKAR Vs. SUTAPA MONDAL
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August 7, 2009 |
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SWAPAN KUMAR PANDEY Vs. NATIONAL INSURANCE CO LTD
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June 23, 2009 |
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SWAPAN KUMAR SAHA Vs. JAYANTA KUMAR BOSE
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October 28, 2009 |
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SWARUP TALAPATRA Vs. GARGI TALAPATRA
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August 7, 2009 |
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SWASTIKA SEN Vs. PRITAM SEN
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April 23, 2009 |
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SYED HASINUR RAHAMAN Vs. STATE OF WEST BENGAL
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February 13, 2009 |
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SYED MEHDI ALAM, CHAIRMAN, MURSHIDABAD MUNICIPALIT Vs. STATE OF WEST BENGAL & ORS.
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April 2, 2009 |
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SYED MOHMMED JAMIL Vs. UNION OF INDIA (UOI) AND ORS.
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September 23, 2009 |
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T M INTERNATIONAL LOGISTICS LTD Vs. TARIFF AUTHORITY FOR MAJOR PORTS
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May 15, 2009 |
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T P SINGHA Vs. UNION OF INDIA
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July 27, 2009 |
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TANMAY DAS Vs. CONTAI CO OPERATIVE BANK LTD
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November 27, 2009 |
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TANUSHRI DAS ROY Vs. STATE OF WEST BENGAL
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September 23, 2009 |
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TAPAN CHATTERJEE Vs. SHILA CHATTERJEE
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February 13, 2009 |
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TAPAN GHOSH DASTIDAR Vs. STATE OF WEST BENGAL
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August 28, 2009 |
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TAPAN KUMAR DAS & ORS Vs. REGISTRAR GENERAL & ANR
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July 24, 2009 |
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TAPAN KUMAR MITRA & ANR. Vs. STATE OF WEST BENGAL & ORS.
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February 4, 2009 |
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TAPAN KUMAR PAL Vs. STATE OF WEST BENGAL
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July 27, 2009 |
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TAPAN MANDAL Vs. STATE OF WEST BENGAL
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February 11, 2009 |
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TAPAN PANCHAL AND SWAPAN PANCHAL Vs. STATE OF WEST BENGAL
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March 4, 2009 |
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TAPAS GHOSH Vs. STATE OF WEST BENGAL
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August 4, 2009 |
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TAPAS GUHA Vs. ANGURBALA DAS
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April 17, 2009 |
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TAPAS KARMAKAR Vs. STATE OF WEST BENGAL
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March 6, 2009 |
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TAPAS SARKAR Vs. STATE
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August 12, 2009 |
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TAPASI SANT (BERA) Vs. STATE OF WEST BENGAL
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July 1, 2009 |
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TAPATI MONDAL Vs. UNITED BANK OF INDIA
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March 19, 2009 |
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TAPESH PRASAD CHOWDHURY Vs. STATE OF WEST BENGAL
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March 31, 2009 |
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TAPSI PATRA Vs. SONALI SADHUKHAN
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March 4, 2009 |
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TARAK CHANDRA ROY Vs. JITUBHAI PATEL & ANR.
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August 14, 2009 |
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TARAK NANDI Vs. DOLLY NANDI NEE PAUL
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June 26, 2009 |
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TARAK NATH RAY Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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September 1, 2009 |
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TARAPADA DEY Vs. AMITAVA DEY
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June 15, 2009 |
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TARAPADA DEY Vs. AMITAVA DEY
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January 19, 2009 |
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TARASANKAR CHAKRABORTY Vs. STATE OF WEST BENGAL
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March 6, 2009 |
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TARIKUL HASSAN ALIAS DHIRO Vs. STATE OF WEST BENGAL
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August 24, 2009 |
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TARIKUL ISLAM SARDAR Vs. STATE OF WEST BENGAL
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January 12, 2009 |
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TARINI MINERALS P LTD Vs. UNION OF INDIA
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December 1, 2009 |
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TARIT KUMAR CHATTERJEE Vs. TAPAN KUMAR CHATTERJEE
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August 18, 2009 |
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TARUN KUMAR CHATTERJEE Vs. ARUN KUMAR SARKHEL
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August 26, 2009 |
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TARUN MAJHI Vs. GOPINATH MURMU
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July 3, 2009 |
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TEACHER IN CHARGE UTTAR CHANDRAPUR B P HIGH SCHOOL Vs. BINAY KUMAR MONDAL
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December 21, 2009 |
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THE KOLKATA MUNICIPAL CORPORATION & ORS. Vs. M/S. NEELAMBAR FINVEST P.LTD. AND OTHERS
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March 16, 2009 |
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TIME TRANSWAYS PRIVATE LTD Vs. STATE OF WEST BENGAL
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December 3, 2009 |
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TIRUPATI AGENCIES PRIVATE LIMITED Vs. NSK INDIA SALES COMPANY PRIVATE LIMITED
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December 10, 2009 |
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TRIMURTI ASSOCIATED PVT LTD Vs. STATE OF WEST BENGAL
|
March 2, 2009 |
|
TULSI CHANDRA RAMLAL CHANDRA, ACHINTA CHANDRA, SUK Vs. STATE OF WEST BENGAL AND APARNA CHANDRA
|
April 9, 2009 |
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TUNA ALIAS PRAFULLA MONDAL Vs. STATE OF WEST BENGAL
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March 20, 2009 |
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TUSHAR KANTI GHOSH Vs. STATE OF WEST BENGAL
|
November 26, 2009 |
|
UDAY CHANDRA DAS Vs. UNION OF INDIA
|
April 17, 2009 |
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UDAY KUMAR CHATTOPADHYAY Vs. STATE OF WEST BENGAL
|
December 23, 2009 |
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UJJAL TRANSPORT SERVICE Vs. STATE OF WEST BENGAL AND OTHERS
|
March 12, 2009 |
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UMA KANT PRASAD Vs. STATE OF WEST BENGAL
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March 26, 2009 |
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UNION OF INDIA Vs. SUBHOJIT DUTTA
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April 17, 2009 |
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UNION OF INDIA Vs. U R K RAJU
|
April 8, 2009 |
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UNION OF INDIA Vs. R VELUMURUGAN
|
April 9, 2009 |
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UNION OF INDIA Vs. BAJRANGLAL JUGALKISHORE
|
March 7, 2009 |
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UNION OF INDIA Vs. SUDHANGSHU MAITY
|
January 12, 2009 |
|
UNION OF INDIA Vs. CHITTA RANJAN MAITY
|
January 27, 2009 |
|
UNION OF INDIA Vs. RANJIT KUMAR SARKAR
|
May 20, 2009 |
|
UNION OF INDIA Vs. RAHEE INDUSTRIES LTD
|
June 16, 2009 |
|
UNION OF INDIA Vs. MAHESH MURARKA
|
June 12, 2009 |
|
UNION OF INDIA Vs. RUMA MAJI
|
December 15, 2009 |
|
UNION OF INDIA Vs. SANKAR CHOWDHURY
|
August 31, 2009 |
|
UNION OF INDIA Vs. MANAS PRASHAD SONY
|
August 6, 2009 |
|
UNITED INDIA INSURANCE CO LTD Vs. LILA YADAV
|
September 7, 2009 |
|
UNITY REALTY AND DEVLOPERS LTD Vs. AMIT KUMAR MITRA
|
December 10, 2009 |
|
UNIVERSITY OF CALCUTTA Vs. PRITAM ROOJ
|
February 5, 2009 |
|
UPENDRA KUMAR PANDEY Vs. STATE OF WEST BENGAL
|
January 14, 2009 |
|
UPENDRA NATH GHOSH Vs. SOMNATH GHOSH
|
March 30, 2009 |
|
USHA CHARAN NASKAR Vs. NIVA RANI NASKAR
|
September 2, 2009 |
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USHA INTERNATIONAL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-V AND ORS.
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July 29, 2009 |
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UTPAL ROY & ORS. Vs. STATE OF WEST BENGAL & ORS.
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January 14, 2009 |
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UTTAM MISTRY Vs. STATE
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August 4, 2009 |
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UTTARAYAN TENANTS WELFARE ASSOCIATION Vs. ANUPAM SARAOGI
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September 23, 2009 |
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V G SARAF AND SONS Vs. H RANJITH
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March 16, 2009 |
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VADDARSE PRABHAKARA SHETTY Vs. ASOCHEM SYNTHETICS
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May 14, 2009 |
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VIDYA DHARAM KUMAR Vs. UNION OF INDIA
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March 6, 2009 |
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VIJAY PASHWA Vs. WEST BENGAL MEDICAL COUNCIL
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March 5, 2009 |
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VINOD KR LODHA Vs. REENA LODHA NEE JAIN
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February 4, 2009 |
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VIPUL AMRUTLAL SHAH Vs. SHREE VENKATESH FILMS PVT LTD
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August 10, 2009 |
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VISHWANATH AGARWALA Vs. TAX RECOVERY OFFICER-I
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July 6, 2009 |
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VIVEKANANDA HALDER Vs. STATE OF WEST BENGAL
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August 5, 2009 |
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WANSON LEATHER INDUSTRIES PVT LTD Vs. UNION OF INDIA
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May 14, 2009 |
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WEBEL SL-ENERGY SYSTEM LTD Vs. UNION OF INDIA
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December 14, 2009 |
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WEST BENGAL CENTRAL SCHOOL SERVICE COMMISSION Vs. TAUHID ALAM
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April 17, 2009 |
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WEST BENGAL DAIRY AND POULTRY DEVELOPMENT CORPORATION LTD Vs. SENIOR REGIONAL MANAGER F C I
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August 28, 2009 |
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WEST BENGAL ELECTRICITY DESTRIBUTION CO LTD Vs. SK GIASUDDIN
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August 3, 2009 |
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WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. NICCON ELECTRONICS DEVICES PRIVATE LTD
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March 25, 2009 |
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WEST BENGAL JOINT ENTRANCE EXAMINATION BOARD AND ANOTHER Vs. SUBHASIS KESH.
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July 13, 2009 |
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WEST BENGAL REGIONAL SCHOOL SERVICE COMMISSION Vs. BIDISHA CHOWDHURY
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April 28, 2009 |
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WEST BENGAL STATE ELECTRICAL CONTRACTORS ASSOCIATION Vs. COMMISSIONER EMPLOYEES’ PROVIDENT FUND ORGANISATION
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February 23, 2009 |
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WEST BENGAL STATE ELECTRICITY BOARD Vs. SRI SAKSHI GOPAL CHOWDHURY
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June 24, 2009 |
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WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD Vs. ASIT KUMRA PATIL
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October 22, 2009 |
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YASIR IQBAL Vs. STATE OF WEST BENGAL
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July 15, 2009 |
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ZAFAR KHAN Vs. COAL INDIA LIMITED
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February 5, 2009 |