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A AND N ADMINISTRATION Vs. RAJA SEKHAR
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December 10, 2008 |
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A K B CONSTRUCTION ENGINEERS PVT LTD Vs. LAKSHMI JANARDHAN JEW
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March 28, 2008 |
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A K MITRA AND ORS Vs. STATE OF WEST BENGAL
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January 31, 2008 |
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ABANI KUIRY Vs. STATE OF W B
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August 22, 2008 |
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ABBS ALI MONDAL Vs. STATE OF WEST BENAGAL
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June 24, 2008 |
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ABDUL HAMID MALLICK Vs. STATE OF WEST BENGAL
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December 18, 2008 |
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ABDUL HANNAN Vs. STATE OF WEST BENGAL
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August 22, 2008 |
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ABDUL KADER SK CHITTU Vs. STATE OF WEST BENGAL
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May 14, 2008 |
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ABDUL MALEK Vs. STATE OF WEST BENGAL
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April 29, 2008 |
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ABDUL RASHID Vs. STATE OF WEST BENGAL
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April 23, 2008 |
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ABHIJIT KUNDU Vs. STATE OF WEST BENGAL
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August 1, 2008 |
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ABL INTERNATIONAL PVT LTD Vs. SUNITA RAMCHAND SADARANGANI
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November 4, 2008 |
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ACCOUNTS OFFICER Vs. R SEN AND CO
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February 14, 2008 |
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ACHINTYA KUMAR CHATTOPADHYAY Vs. STEEL AUTHORITY OF INDIA LTD
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June 11, 2008 |
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ADDITIONAL DIRECTOR GENERAL DIRECTORATE OF REVENUE \ Vs. SHRI NABO KUMAR JHA
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May 15, 2008 |
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ADHIR KUMAR BISWAS Vs. MADAN MOHAN MONDAL
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May 16, 2008 |
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ADHIRATH MONDAL Vs. STATE OF WEST BENGAL
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September 24, 2008 |
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ADHUNIK CORPORATION LTD Vs. UNION OF INDIA
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November 26, 2008 |
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ADVANCE MEDICARE AND RESEARCH INSTITUTE Vs. STATE OF WEST BENGAL AND OTHERS
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December 19, 2008 |
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ADWAITA KUMAR KOTAL Vs. STATE
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March 28, 2008 |
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AIR LIFT Vs. KARTICK CHANDRA CHANDRA
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May 15, 2008 |
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AJIT KUMAR SEN Vs. STATE OF WEST BENGAL
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February 8, 2008 |
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AJOY CHAKRABORTY Vs. MITHU CHAKRABORTY
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September 4, 2008 |
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AKHTER HOSSAIN Vs. CESC LIMITED
|
February 15, 2008 |
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ALAUDDIN Vs. DIRECTOR OF SCHOOL EDUCATION
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February 1, 2008 |
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ALI Vs. STATE OF WEST BENGAL
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July 14, 2008 |
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ALIA BIBI Vs. STATE OF WEST BENAGAL
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August 7, 2008 |
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ALIPORE TARUN DAL Vs. MALATI PORE
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August 21, 2008 |
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ALIROMA CHEMICALS PVT LTD Vs. ALLAHABAD BANK
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February 15, 2008 |
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ALLAHABAD BANK Vs. SHANK S STEEL FAB PVT LTD
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February 15, 2008 |
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ALLIED LOGISTIC PRIVATE LIMITED Vs. REGISTRAR OF ASSURANCE AT KOLKATA
|
March 25, 2008 |
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AMAL KUMAR MAJUMDAR Vs. STATE
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February 13, 2008 |
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AMALA SHANKAR Vs. MANDIRA KAR
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January 16, 2008 |
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AMALENDU BISKASH SAHU Vs. UNION OF INDIA
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September 23, 2008 |
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AMALENDU PAUL ALIAS JHANTU Vs. STATE OF WEST BENGAL
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July 24, 2008 |
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AMAR KANTI BARUA Vs. STATE OF WEST BENGAL
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July 25, 2008 |
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AMAR NATH CHOWDHURY Vs. UNION OF INDIA
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May 6, 2008 |
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AMAR NATH PRAMANICK Vs. SANJIB DAS GUPTA
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February 4, 2008 |
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AMARENDRA NATH DHAR Vs. HAPPY HOMES AND HOTELS PVT LTD
|
October 31, 2008 |
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AMARENDRA SINGH Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LTD
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January 10, 2008 |
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AMIT KUMAR PUGALIA Vs. TEZPORE TEA COMPANY LIMITED
|
April 7, 2008 |
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AMITA KUNDU Vs. STATE OF WP
|
April 30, 2008 |
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AMITA KUNDU RANA Vs. STATE OF WEST BENGAL
|
July 30, 2008 |
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ANANTA NASKAR Vs. BHARAT SANCHAR NIGAM LIMITED AND ORS.
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November 24, 2008 |
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ANANYA BANERJEE Vs. SAMARENDRA NATH BANERJEE
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April 18, 2008 |
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ANCHARUL HAQUE Vs. STATE
|
August 18, 2008 |
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ANDREW YULE AND COMPANY LIMITED Vs. DESCON LIMITED
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February 8, 2008 |
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ANIL CHARAN RAKSHIT Vs. STATE
|
September 15, 2008 |
|
ANIL KR RAY Vs. KSHAMA RANI DUTTA
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April 1, 2008 |
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ANIL KUMAR MAJUMDAR Vs. STATE OF WEST BENGAL
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January 9, 2008 |
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ANIL KUMAR MAYRA Vs. STATE OF WEST BENGAL
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July 10, 2008 |
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ANIL KUMAR SAHA Vs. BOARD OF COUNCILLORS OF NABADWIP MUNICIPALITY
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December 22, 2008 |
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ANIMA GHOSE Vs. STATE OF W B
|
April 11, 2008 |
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ANINDYADASGUPTA Vs. DEBASISH BAISYA
|
December 23, 2008 |
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ANITA KUNDU Vs. SUPREME LEASING LTD
|
January 8, 2008 |
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ANJALI KAMDU Vs. SHIB SHANKAR KUNDU
|
February 15, 2008 |
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ANJAN DE Vs. STATE OF WEST BENGAL
|
January 9, 2008 |
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ANNA PURNA SHAW Vs. ANANTA ROY
|
July 15, 2008 |
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ANUP BISWAS Vs. STATE OF WEST BENGAL
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June 2, 2008 |
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ANUPAM TALUKDAR Vs. PIYALI TALUKDAR
|
November 21, 2008 |
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ANURADHA GHOSH MOULICK Vs. SUBIR KRISHNA GHOSH MOULICK
|
February 18, 2008 |
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APARNA DAS Vs. NATIONAL INSURANCE CO LTD
|
July 21, 2008 |
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APL POLYFAB (P) LTD Vs. COMMISSIONER OF C EX , CALCUTTA-I
|
June 19, 2008 |
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APTAR SARDAR Vs. STATE OF WEST BENGAL
|
October 31, 2008 |
|
ARATI BARUI Vs. STATE OF WEST BENGAL
|
May 16, 2008 |
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ARATI DAS Vs. BHARTI SARKAR
|
July 18, 2008 |
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ARATI DOLAI ALIAS ARATI RANI DOLAI Vs. BASER ALI BOX
|
February 15, 2008 |
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ARATI GHOSE Vs. SATYANARAYAN TRIPATHI
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April 17, 2008 |
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ARIJIT MITTRA Vs. GOUTAM MITTER
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July 14, 2008 |
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ARPITA CHAKRABORTY Vs. AMIT CHAKRABORTY
|
April 18, 2008 |
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ARUN BANERJEE Vs. BAIDYA NATH MULLICK
|
May 9, 2008 |
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ARUN CHANDRA ROY (DECEASED) Vs. BINA ROY
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March 7, 2008 |
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ARUN KUMAR CHOUDHURY AND ANOTHER Vs. UMA RANI PAUL AND OTHERS
|
June 23, 2008 |
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ARUN KUMAR DAS Vs. STATE OF WEST BENGAL
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December 17, 2008 |
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ARUN KUMAR MEHROTRA Vs. BHASKAR SEN
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January 31, 2008 |
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ARUN KUMAR MOHATA Vs. MANJUSHREE SINGHI
|
February 13, 2008 |
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ARUNODOYA PLANTATIONS LTD Vs. STATE OF WEST BENGAL
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January 28, 2008 |
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ARUP MAZUMDAR Vs. DILIP KUMAR ROY
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June 19, 2008 |
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ARUP MONDAL Vs. STATE OF W B
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May 14, 2008 |
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ARUP RATAN PAUL Vs. AKSHYABAR SINGH
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August 28, 2008 |
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ASANSOL DURGAPUR DEVELOPMENT AUTHORITY Vs. TAPAS BANERJEE
|
August 19, 2008 |
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ASGAR ALI Vs. JAMIL AKHTAR SIDDIQUE
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December 1, 2008 |
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ASHIM KUMAR DAS Vs. PRATYUSH MAJUMDAR
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April 24, 2008 |
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ASHIMA KUMAR DUTTA Vs. SWAPAN DUTTA
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July 25, 2008 |
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ASHIMA SIL Vs. SUBHAS CHANDRA SIL
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August 22, 2008 |
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ASHIRUDDIN Vs. STATE OF WEST BENGAL
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March 25, 2008 |
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ASHIT KUMAR PALIT Vs. WEST BENGAL STEEL ELECTRICITY DISTRIBUTION COMPANY LTD
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August 28, 2008 |
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ASHMA KHATOON Vs. SUBROTO GHATAK
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April 29, 2008 |
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ASHOK BANIK Vs. THE STATE OF WEST BENGAL AND ORS.
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December 16, 2008 |
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ASHOK KUMAR Vs. KISHWAR JAHAN
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September 19, 2008 |
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ASHOK KUMAR AGARWAL Vs. NEENA CHAND
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May 7, 2008 |
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ASHOK KUMAR GUPTA Vs. UNION OF INDIA
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August 4, 2008 |
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ASHOK KUMAR ROY Vs. UNITED INDIA INSURANCE CO. LTD. AND ANR.
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April 22, 2008 |
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ASHOK KUMAR SINHA Vs. STATE OF WEST BENGAL
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February 22, 2008 |
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ASHOKE KUMAR SARKAR Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED & ORS.
|
August 6, 2008 |
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ASHUTISH LAW Vs. GENERAL MANAGER METRO RAILWAYS
|
May 6, 2008 |
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ASHUTOSH KUNDU Vs. STATE OF WEST BENGAL
|
September 24, 2008 |
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ASHUTOSH MOOKERJEE MEMORIAL INSTITUTE Vs. KOLKATA MUNICIPAL CORPORATION
|
January 10, 2008 |
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ASISH PANDEY Vs. SYNTECH INFORMATICS PVT LTD
|
November 26, 2008 |
|
ASIT BARAN BHATTACHARYA Vs. GOURI BHATTACHARYA
|
July 18, 2008 |
|
ASIT BARAN GHOSH Vs. SALES TAX OFFICER
|
December 8, 2008 |
|
ASIT GHOSH Vs. STATE OF WEST BENGAL
|
January 14, 2008 |
|
ASOK KUMAR PAL Vs. SAWAN PAL
|
July 11, 2008 |
|
ASSISTANT DIRECTOR OF NARCOTICS CONTROL BUREAU EASTERN Vs. DIPAK PODDAR
|
June 25, 2008 |
|
ASSISTANT DIRECTOR OF NARCOTICS CONTROL BUREAU EASTERN ZONAL UNIT CALCUTTA Vs. DIPAK PODDAR
|
July 25, 2008 |
|
ASURA BIBI Vs. SETARA BIBI
|
January 18, 2008 |
|
ATALENDU ROY Vs. BINA ROY
|
March 7, 2008 |
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ATANU DAS Vs. SMT. SOMA DAS
|
November 20, 2008 |
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ATANU RANJAN GHOSH Vs. ARUP RANJAN GHOSH
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July 18, 2008 |
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ATASI ROY (CHANDRA) Vs. DIPAK ROY AND ANOTHER.
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February 29, 2008 |
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ATISH AGARWALA Vs. STATE OF WEST BENGAL
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July 27, 2008 |
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ATISH AGRWALA Vs. STATE OF WEST BENGAL
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June 27, 2008 |
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ATUL CHANDRA CHATTOPADHYAY Vs. PRATUL CHANDRA CHATTOPADHYAY
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January 30, 2008 |
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ATUL DAGA Vs. OFFICIAL LIQUIDATOR, HIGH COURT OF CALCUTTA
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February 26, 2008 |
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ATUL KRISHNA MONGAL Vs. ALOKELATA MONDAL
|
June 25, 2008 |
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AUTOMOBILE ASSOCIATION OF EASTERN INDIA Vs. BOARD OF TRUSTEES OF THE PORT OF KOLKATA
|
June 11, 2008 |
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B B M ENTERPRISES Vs. STATE OF WEST BENGAL
|
June 23, 2008 |
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B K METAL INDUSTRIES Vs. PUNJAB NATIONAL BANK
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March 28, 2008 |
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B L B LLIMITED Vs. CALCUTTA STOCK EXCHANGE ASSOCIATION
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November 6, 2008 |
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BABLI MAJUMDAR Vs. STATE OF WEST BENGAL
|
April 11, 2008 |
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BABLU ORAON Vs. STATE OF WEST BENGAL
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April 30, 2008 |
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BABLU SINGH Vs. COAL INDIA LTD
|
November 21, 2008 |
|
BABU ROY Vs. STATE OF W B
|
May 13, 2008 |
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BACHASPATI BHATTACHARYA Vs. MIRA BHATTACHARJEE
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February 15, 2008 |
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BACHHA SINGH Vs. UNION OF INDIA
|
July 9, 2008 |
|
BADAL CHANDRA DAS Vs. COLLECTOR
|
February 15, 2008 |
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BADAL DEY Vs. STATE OF WEST BENGAL
|
May 13, 2008 |
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BAIDYA NATH SAHA Vs. VISVA BHARATI SANTINIKETAN, BIRBHUM & ORS.
|
September 8, 2008 |
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BAIDYANATH ROY Vs. STATE OF WEST BENGAL
|
August 18, 2008 |
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BAIJNATH SINGH Vs. STATE OF WEST BENGAL
|
May 12, 2008 |
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BAISHALI BANERJEE Vs. STATE OF WEST BENGAL
|
March 10, 2008 |
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BALAJI AGRO INFOTECH ENTERPRISE Vs. ICICI BANK LIMITED
|
May 7, 2008 |
|
BALDEV RAJ Vs. UNION OF INDIA
|
May 5, 2008 |
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BANDANA DAS Vs. SAROJ KUMAR
|
December 18, 2008 |
|
BANERJEE CONSTRUCTION Vs. UNION OF INDIA
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March 6, 2008 |
|
BANI DAS Vs. DILIP KUMAR GHOSH & ANR.
|
December 18, 2008 |
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BANI PRASANNA KUNDU Vs. JAITEN NEESSA SINCE DECEASED NAWSED ALI
|
March 13, 2008 |
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BANIBRATA DAS Vs. STATE OF WEST BENGAL
|
January 21, 2008 |
|
BANK OF RAJASTHAN LTD. Vs. OFFICIAL LIQUIDATOR
|
September 22, 2008 |
|
BANWARILAL GUPTA Vs. KOLKATA MUNICIPAL CORPORATION
|
January 8, 2008 |
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BARUN BANDYOPADHYAY Vs. UNION OF INDIA
|
December 4, 2008 |
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BARUN CHAKRABORTY Vs. STATE OF WEST BENGAL
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April 16, 2008 |
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BASUDEO KHAITAN Vs. MADAN LAL PERIWAL
|
February 5, 2008 |
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BASUDEV SINGH Vs. EASTERN COALFIELDS LTD
|
February 20, 2008 |
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BASUDEV SINGH Vs. EASTERN COALFIELDS LIMITED
|
July 30, 2008 |
|
BATHGATE AND COMPANY Vs. REVEREND HANOK GHOSE
|
July 31, 2008 |
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BATLIBOI & COMPANY LTD. Vs. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA
|
September 23, 2008 |
|
BELA DAS Vs. STATE OF WEST BENGAL
|
August 22, 2008 |
|
BENGAL STEEL INDUSTRIES LTD Vs. BANK OF INDIA
|
August 1, 2008 |
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BERGER PAINTS INDIA LIMITED Vs. ASHISH CHATTOPADHYAY AND ORS.
|
September 5, 2008 |
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BERHAMPORE MUNICIPALITY Vs. NATIONAL TEXTILE CORPORATION LIMITED
|
September 12, 2008 |
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BHABANI ADHIKARI Vs. WEST BENGAL STATE CO
|
December 23, 2008 |
|
BHABANI PRASAD RANA Vs. ANIL DAS
|
April 15, 2008 |
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BHAGAWATI FOODS P LIMITED Vs. REGISTRAR OF COMPANIES WEST BENGAL
|
January 31, 2008 |
|
BHAIRAB KARMAKAR AND CONSTRUCTION COMPANY Vs. SARBARI BISWAS
|
August 8, 2008 |
|
BHAKTI BINOD SAMANTA Vs. STATE OF WEST BENAGAL
|
March 26, 2008 |
|
BHARAT BISCUIT PRIVATE LIMITED Vs. EMPLOYEES PROVIDENT FUND
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August 1, 2008 |
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BHARAT EARTH MOVERS LTD Vs. PURANMAL KEDIA
|
November 4, 2008 |
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BHARAT LAL BIJLANI Vs. STATE OF WEST BENGAL
|
March 18, 2008 |
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BHASKAR PANDA Vs. ASHUTHOSH TRIPATHI
|
April 2, 2008 |
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BHAWANI SAHA Vs. UNION OF INDIA
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September 26, 2008 |
|
BHAWANIPUR GUJARATI EDUCATION SOCIETY Vs. UNIVERSITY OF CALCUTTA
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September 23, 2008 |
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BHIKRAM DORJEE Vs. STATE OF WEST BENAGAL
|
April 11, 2008 |
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BHOWANIPORE GUJARATI EDUCATION SOCIETY Vs. KOLKATA MINICIPAL CORPORATION
|
September 2, 2008 |
|
BHUMANI MUKHERJEE Vs. STATE OF WEST BENGAL
|
February 5, 2008 |
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BHUMENDRANATH GUHARAY Vs. GENERAL MANAGER CALCUTTA TELEPHONES
|
July 15, 2008 |
|
BHUPEN PURAKAIT Vs. STATE OF WEST BENGAL
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June 27, 2008 |
|
BHUPENDRA CHANDRA ROUTH Vs. ALPANA GANGULY
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December 5, 2008 |
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BHUPESH CHANDRA KAR Vs. DURGA PRASAD GUPTA
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September 12, 2008 |
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BIBHAS CHANDRA DAS Vs. SAMIR CHANDRA DAS
|
November 4, 2008 |
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BIBHUTI SARKAR Vs. STATE OF WEST BENGAL & ANR
|
November 11, 2008 |
|
BIDHAN ROY Vs. STATE OF W B
|
August 22, 2008 |
|
BIGNA LOHAR Vs. STATE
|
November 5, 2008 |
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BIJAY KUMAR BHATTAR Vs. TRIMURATI ASSOCIATES PVT LTD
|
July 11, 2008 |
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BIJON BALA DAS Vs. STATE OF WEST BENGAL
|
July 14, 2008 |
|
BIJOY YADAV Vs. STATE OF WEST BENGAL
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January 16, 2008 |
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BIKASH MAJUMDAR Vs. PRABIR CHATTERJEE
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March 13, 2008 |
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BIKASH MONDAL Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
|
July 22, 2008 |
|
BIMAL BARMAN Vs. STATE OF WEST BENGAL
|
December 10, 2008 |
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BIMAL KHEMKA Vs. A L K B CHAND
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May 13, 2008 |
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BIMAL SEAL Vs. STATE OF WEST BENGAL
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July 22, 2008 |
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BIMALA DEVI CHURIWALA Vs. KOLKATA MUNICIPAL CORPORATION
|
January 11, 2008 |
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BIMALENDU GHOSE Vs. MUKTI GHOSE
|
March 28, 2008 |
|
BIMAN CHATTERJEE Vs. STATE OF WEST BENGAL
|
May 9, 2008 |
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BINA MONDAL NEE DAS Vs. STATE OF WEST BENGAL
|
July 18, 2008 |
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BINA ROY Vs. BASANTI BHATTACHARYA
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June 25, 2008 |
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BINAYAK SARKAR Vs. SHUVAM WATCH STRAPS(P.) LTD
|
May 2, 2008 |
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BIPROARSHI GUHA Vs. STATE OF WEST BENGAL
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August 1, 2008 |
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BIRAL CORPORATION LTD Vs. BIRALCORPORATION LTD
|
September 23, 2008 |
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BIRBHUM DISTRICT PRIMARY SCHOOL COUNCIL Vs. MD MOKHTAR HOSSAIN
|
December 3, 2008 |
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BIREN SINGH Vs. STATE OF W B
|
June 2, 2008 |
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BIRESHWAR GOSWAMI Vs. STATE OF WEST BENGAL
|
July 27, 2008 |
|
BIRLA TEA LTD Vs. STATE
|
November 5, 2008 |
|
BISHU ROW ALIAS T BISES KUMAR Vs. STATE OF W B
|
July 29, 2008 |
|
BISWAJIT DAS Vs. RUMA BARH
|
May 16, 2008 |
|
BISWAJIT NAGA Vs. SHILPA NAGA
|
February 5, 2008 |
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BISWAJIT NASKAR Vs. PRADHAN SHIRAKOLE GRAM PANCHAYAT
|
January 28, 2008 |
|
BISWANATH BAIN Vs. UNION OF INDIA AND OTHERS
|
November 21, 2008 |
|
BISWANATH BHATTACHARJEE Vs. UNITED BANK OF INDIA
|
December 16, 2008 |
|
BISWANATH ROY CHOWDHARY Vs. PRANAH KUMAR SENHUPTA
|
June 19, 2008 |
|
BISWANATH SINGH Vs. STATE OF WEST BENGAL
|
June 20, 2008 |
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BISWANATH SINGHANIA Vs. KUMUD RANJAN SINHA
|
February 22, 2008 |
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BIVA PYNE Vs. CHUNILAL PYNE
|
February 15, 2008 |
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BOARD OF COUNCILLORS, BHADRESWAR MUNICIPALITY AND ORS. Vs. NIHAR BASU AND ORS.
|
August 7, 2008 |
|
BOARD OF TRUSTEES Vs. CANORO RESOURCES LTD
|
January 9, 2008 |
|
BOKUL RANI BASU Vs. STATE OF WEST BENGAL
|
April 25, 2008 |
|
BOM SAS ASHIM DAS Vs. KAJAL DEB
|
February 28, 2008 |
|
BRATATI CHAKRABORTY Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
October 31, 2008 |
|
BRATATI CHAKRABORTY & ORS Vs. UNITED INDIA INSURANCE COMPANY LTD & ANR
|
October 30, 2008 |
|
BRATINDRA NATH GHOSH Vs. STATE OF WEST BENGAL & ORS.
|
September 5, 2008 |
|
BRIHASPATI MAHALI Vs. STATE OF W B
|
July 9, 2008 |
|
BRIJ RAJ PANDEY Vs. PADMABATI DASS
|
March 6, 2008 |
|
BRINCHI SHET Vs. STATE OF WEST BENGAL
|
December 10, 2008 |
|
BRINDA ROUTH Vs. UNITED INDIA INSURANCE COMPANY LTD
|
December 5, 2008 |
|
BRINDABAN BAG ALIAS BRINDA Vs. STATE OF WEST BENGAL
|
July 31, 2008 |
|
BRITANNIA INDUSTRIES LTD. AND ANR. Vs. THE ESTATE OFFICER, KOLKATA PORT TRUST AND ORS.
|
December 12, 2008 |
|
BUDDHADEB GIRI @ BUDHADEB GIRI Vs. STATE OF WEST BENGAL
|
June 27, 2008 |
|
BUDDHESWAR PRAMANIK Vs. STATE OF WEST BENGAL
|
May 12, 2008 |
|
BUDHMAL BHANSALI ALIAS B BHANSALI Vs. STATE OF WEST BENGAL
|
February 15, 2008 |
|
BULBUL MONDAL ALIAS BHOLA MONDAL Vs. NATIONAL INSURANCE CO LTD
|
October 1, 2008 |
|
C E S C Vs. SK SALAUDDIN
|
December 23, 2008 |
|
C E S C LIMITED Vs. RAJPOOT SUPPLY SYNDICATE
|
January 25, 2008 |
|
C E S C LIMITED Vs. STATE OF WEST BENGAL
|
January 22, 2008 |
|
CALCUTTA DOCK LABOUR BOARD Vs. EIC HOLDING LIMITED
|
July 3, 2008 |
|
CALCUTTA MUNICIPAL CORPORATION Vs. SANTOK SINGH DEO
|
April 10, 2008 |
|
CALCUTTA MUNICIPAL CORPORATION Vs. RUKHSANA ANJUM
|
October 1, 2008 |
|
CENTRAL BANK OF INDIA Vs. NRIPENDRA NATH SARKAR
|
August 20, 2008 |
|
CENTRAL BANK OF INDIA Vs. GOUR NITYA INDUSTRIES LTD
|
March 13, 2008 |
|
CENTRAL PROVIDENT FUND COMMISSIONER Vs. MODERN TRANSPORTATION
CONSULTANCY SERVICE PVT LTD
|
May 7, 2008 |
|
CESC LIMITED Vs. WEST BENGAL POLLUTION CONTROL BOARD
|
November 17, 2008 |
|
CHAINRUP SAMPATRAM Vs. PUNJAB AND SIND BANK
|
December 10, 2008 |
|
CHAIRMAN CUM MANAGING DIRECTOR Vs. COAL INDIA OFFICERS ASSOCIATION
|
January 31, 2008 |
|
CHAIRMAN KOLKATA Vs. BASUDEB SOREN
|
December 18, 2008 |
|
CHAITANNA MAHATO Vs. STATE OF WEST BENAGAL
|
December 18, 2008 |
|
CHANCHAL KUMAR DAS Vs. STATE OF WEST BENGAL
|
April 9, 2008 |
|
CHANCHAL KUMAR PATRA Vs. STATE OF WEST BENGAL
|
August 26, 2008 |
|
CHANDAN CHOWDHURY Vs. UNION OF INDIA
|
August 4, 2008 |
|
CHANDAN NANDY Vs. CHANDRA NANDY
|
September 24, 2008 |
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CHANDAN THAKUR Vs. IISCO STEEL PLANT AND ORS.
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April 4, 2008 |
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CHANDAN TIARI Vs. BALAGERIA CENTRAL CO
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March 17, 2008 |
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CHANDANA KARMAKAR Vs. AMIT KUMAR GHOSH
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January 25, 2008 |
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CHANDI CHARAN JANA @ C.C. JANA Vs. UNION OF INDIA AND OTHERS
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September 30, 2008 |
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CHAPAL KUMAR GAYEN Vs. STATE OF WEST BENGAL
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January 15, 2008 |
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CHARAN BALA BISWAS Vs. SHIPPING CORPORATION OF INDIA
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April 18, 2008 |
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CHAYANIKA BANERJEE Vs. BISWA RANJAN CHAKRABORTY
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March 14, 2008 |
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CHHANDA CHAKRABORTY Vs. RANJAN CHAKRABORTY
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August 22, 2008 |
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CHHAYA DEVI Vs. KALYANI CHATTOPADHYAY
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March 31, 2008 |
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CHHOTELAL CHODHURY Vs. STATE OF WEST BENGAL
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May 9, 2008 |
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CHINMOY PATHAK Vs. STANDARD CHARTERED BANK LIMITED
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July 2, 2008 |
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CHINU RANI BALO Vs. NATIONAL INSURANCE CO LTD
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June 27, 2008 |
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CHIRANJEEB GHOSH Vs. STATE OF WEST BENGAL
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February 8, 2008 |
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CHITTARANJAN PUROKAIT Vs. STATE OF WEST BENGAL AND OTHERS
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July 8, 2008 |
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CHITTARANJAN SAHA Vs. STATE OF WEST BENGAL
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October 31, 2008 |
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CHITTARANJAN SI Vs. STATE OF WEST BENGAL
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July 11, 2008 |
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CIT Vs. CPL TANNERY
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August 4, 2008 |
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CITICORP FINANCE INDIA LIMITED Vs. STATE OF WEST BENGAL
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August 13, 2008 |
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COAL INDIA LIMITED Vs. MAHADEV BANERJEE
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December 11, 2008 |
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COLLECTOR OF CUSTOMS Vs. A B P PVT LTD
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December 10, 2008 |
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COMMISSIONER OF C EX , KOLKATA-III Vs. HARBANS LAL MALHOTRA
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August 4, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, HALDIA Vs. EXIDE INDUSTRIES LIMITED
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January 4, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, KOLKATA-VII Vs. RASOI LTD
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July 28, 2008 |
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COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL Vs. OVER LAND AGENCY
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August 21, 2008 |
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COMMISSIONER OF INCOME TAX Vs. MCC INVESTMENT AND LEASING CO. LTD
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February 7, 2008 |
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COMMISSIONER OF INCOME TAX Vs. CRESCENT EXPORT SYNDICATE
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July 30, 2008 |
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COMMISSIONER OF INCOME-TAX Vs. SUPREME AND CO.
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August 5, 2008 |
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COMMISSIONER OF INCOME-TAX Vs. COATS OF INDIA LTD.
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September 8, 2008 |
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COMMR OF C EX , KOLKATA-I Vs. N K GOSSAIN & CO PRIVATE LIMITED
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August 19, 2008 |
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COMMR OF C EX , KOLKATA-II Vs. BEEKAY STEEL INDUSTRIES LTD
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September 9, 2008 |
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COMMUNICATE HOUSING AND DEVELOPMENT CO PVT LTD Vs. GOPAL CHANDRA SHAW
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April 4, 2008 |
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CONTAI CO OPERATIVE BANK LTD Vs. UDAY CHANDRA DEY
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September 2, 2008 |
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CORE CERAMICS LTD Vs. UNION OF INDIA
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February 8, 2008 |
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CUSTODIAN OF TEXTILE UNDERTAKING Vs. HALL AND ANDERSON LTD
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December 14, 2008 |
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D S G ROADLINES PVT LTD Vs. DIVISIONAL MANAGER
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August 28, 2008 |
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D.K. SINGH MEEL Vs. UNION OF INDIA AND OTHERS
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January 21, 2008 |
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DAMODAR VALLEY CORPORAION Vs. RAJESH KUMAR
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September 16, 2008 |
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DAMODAR VALLEY CORPORATION Vs. GOUTAM SINHA AND ORS.
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March 26, 2008 |
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DANIELI ENGINEERING INDIA Vs. STATE OF WEST BEGAL
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September 18, 2008 |
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DARBARI INDUSTRIES Vs. PRESIDENT OF INDIA
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December 13, 2008 |
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DARBARI INDUSTRIES Vs. PRESIDENT OF INDIA AND ANR.
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December 23, 2008 |
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DEB KUMAR BHABANI ALIAS D K BHABANI Vs. MOHINI DEBI
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September 26, 2008 |
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DEBA PRASAD ROY Vs. TANDRA ROY
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March 31, 2008 |
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DEBABRATA CHAKRABORTY Vs. RINA CHAKRABORTY
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December 24, 2008 |
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DEBABRATA MAITI Vs. MALLABHUM GRAMIN BANK
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April 11, 2008 |
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DEBAGOPAL CHAKRABORTRY Vs. STATE OF WEST BENGAL
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July 18, 2008 |
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DEBANDRA NATH MONDAL Vs. RATAN KUMAR DAS
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February 1, 2008 |
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DEBANSHU GUHA ROY Vs. NATIONAL INSURANCE COMPANY LTD
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March 6, 2008 |
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DEBASIS BAGCHI Vs. INSTITUTE OF COST AND WORK ACCOUNTANTS OF INDIA
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November 21, 2008 |
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DEBASISH DHARA Vs. STATE OF WEST BENGAL
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August 4, 2008 |
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DEBASISH GHOSAL AND ORS. Vs. SIEMENS AKTIENGASELLSCHAFT
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May 15, 2008 |
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DEBDAS MISHRA Vs. STATE OF WEST BENGAL
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July 16, 2008 |
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DEEPAK SHARMA Vs. VINEETA SHARMA NEE DUBEY
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January 24, 2008 |
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DEVENDRA KUMAR CHAUDHURY Vs. HIMANSHU RAY PAREKH
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September 22, 2008 |
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DEWARANCE MACNEILL AND CO LTD Vs. PADAM KUMAR KHAITAN
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July 28, 2008 |
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DHARMA RAJ SINGH Vs. NATIONAL INSURANCE COMPANY LIMITED
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May 16, 2008 |
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DHIREN BYADH Vs. STATE OF WEST BENGAL
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August 22, 2008 |
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DHIREN KARMAKAR & ORS. Vs. SUNITI KARMAKAR & ORS.
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April 16, 2008 |
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DHIRENDRA NATH PURKAIT Vs. STATE OF WEST BENGAL
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July 18, 2008 |
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DHUNSERI TEA AND INDUSTRIES LTD Vs. DHUNSIRI PLANTATION P LTD
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May 16, 2008 |
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DIALANI ALIAS VIJAY KUMAR CHELLARAM DIALANI Vs. LAKSHMI KANT RAJAK
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July 31, 2008 |
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DIBYENDU BHATTACHARYA Vs. STEEL AUTHORITY OF INDIA LTD
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August 1, 2008 |
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DILESHWAR KUMAR AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
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December 23, 2008 |
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DILIP ALIAS PRAMANIK DAS Vs. ALOK BARMAN
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May 16, 2008 |
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DILIP DAS & ORS. Vs. STATE OF WEST BENGAL
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December 24, 2008 |
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DILIP KUMAR DAS Vs. BENGAL HOSIERY HOUSE AND ORS.
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January 15, 2008 |
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DILIP KUMAR GHOSH Vs. STATE OF WEST BENGAL
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July 22, 2008 |
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DILIP KUMAR PANDA Vs. STATE OF WEST BENAGAL
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March 20, 2008 |
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DILIP KUMAR SARKAR Vs. UNITED BANK OF INDIA
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August 7, 2008 |
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DILIP MUKHERJEE Vs. STATE OF WEST BENGAL
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September 23, 2008 |
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DINABANDHU DAS Vs. STATE OF WEST BENGAL
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January 16, 2008 |
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DINABANDHU MALLICK Vs. STATE OF WEST BENGAL & ORS.
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December 10, 2008 |
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DIPA DAS Vs. DIPAK DAS
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April 18, 2008 |
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DIPAK CHOUDHURY Vs. STATE OF WEST BENGAL
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May 16, 2008 |
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DIPAK KUMAR SINGH Vs. STATE OF WB
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April 29, 2008 |
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DIPALI BISWAS Vs. NIRMALENDU MUKHERJEE
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March 28, 2008 |
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DIPALI CHATTERJEE GHOSH Vs. STATE OF WEST BENGAL
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October 1, 2008 |
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DIPANKAR BANERJEE Vs. STATE OF WEST BENGAL & ORS.
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August 12, 2008 |
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DIPANKAR PRAMANIK Vs. STATE OF WEST BENGAL
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January 16, 2008 |
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DIPEN DAS Vs. ASHALATA MARIK
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July 17, 2008 |
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DIPENDRA MOHAN SEN Vs. STATE OF WEST BENGAL
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January 28, 2008 |
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DIPTI KANA GHOSE Vs. WEST BENGAL HIGHWAY AUTHORITY
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March 12, 2008 |
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DIPTYMOYEE DATTA Vs. KOLKATA MUNICIPAL CORPORATION
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March 6, 2008 |
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DIRECTOR CENTRAL GLASS AND CERAMEC RESEARCH INSTITUTE Vs. SUNILON PAL
|
July 25, 2008 |
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DIRECTOR GENERAL Vs. DILIP ROY
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June 25, 2008 |
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DISTRICT MAGISTRATE Vs. SUMITRA DEVI
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September 26, 2008 |
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DIVINE GRACE APARTMENTS OWNERS WELFARE ASSOCIATION Vs. MUSSAMMAT ANIS FATMA BEGUM
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April 29, 2008 |
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DIVYAJYOTI SPONGE IRON PVT. LTD. AND ANR. Vs. THE ASSISTANT P.F. COMMISSIONER AND ORS.
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January 14, 2008 |
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DR KAYUM GOLDER Vs. M H MD ALLY
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July 15, 2008 |
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DR. VIKRAMJIT SINGH ROHATGI AND ANR. Vs. SMT. PROVABATI DAS AND ORS.
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April 17, 2008 |
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DUNLOP INDIA LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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June 12, 2008 |
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DURGA CHARAN VALLA Vs. MADAN MOHAN VALLA
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January 21, 2008 |
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DURGA PADA SAHOO Vs. STATE OF WEST BENGAL
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February 21, 2008 |
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DURGA PRASAD SARKAR Vs. STATE OF W B
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July 9, 2008 |
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DURGADAS PANDEY Vs. STATE OF WEST BENGAL
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January 24, 2008 |
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DWARKA NATH PYNE Vs. ABHIJIT SANYAN
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February 25, 2008 |
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EASTERN COAL FIELDS LIMITED Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
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July 22, 2008 |
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EASTERN COALFIELD LTD Vs. NIRANJAN CHATTERJEE
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May 2, 2008 |
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EASTERN COALFIELDS LIMITED Vs. NAREN KORA
|
January 11, 2008 |
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EIC HOLDINGS LIMITED Vs. CALCUTTA DOCK LABOUR BOARD
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March 4, 2008 |
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ELAHI Vs. STATE OF WEST BENGAL
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November 12, 2008 |
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ELANJCHELLIYAN AND ANOTHER Vs. DISTRICT AND SESSIONS JUDGE AND OTHERS
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December 11, 2008 |
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ELQUE POLYESTERS LIMITED Vs. COMMISSIONER OF CUSTOMS
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September 15, 2008 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. SUNRISE SPICES PVT LTD
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March 3, 2008 |
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EMPLOYEES STATE OF INSURANCE CORPORATION Vs. BIRLA JUTE AND INDUSTRIES LTD
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May 9, 2008 |
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ENGINEERS INDIA LTD Vs. CHATTERJEE POLK PVT LTD
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February 1, 2008 |
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ENKON PRIVATE LIMITED Vs. STATE OF WEST BENGAL
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February 15, 2008 |
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ESKAY STEEL FABRICATORS Vs. COMMISSIONER OF COMMEERCIAL TAXES
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February 19, 2008 |
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ESTERN COALFIELDS LTD Vs. SIKANDER B P
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March 5, 2008 |
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EXCIDE INDUSTRIES LIMITED Vs. CESTAT
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December 8, 2008 |
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FARINNI Vs. DREAM FOOD PRODUCTS
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February 15, 2008 |
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FATIK DEY Vs. STATE OF WEST BENGAL
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November 24, 2008 |
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FEEGRADE AND CO. PVT. LTD. AND ANR. Vs. IND SYNERGY LIMITED AND ORS.
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January 8, 2008 |
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FELU RAJBANSHI Vs. THE STATE OF W B
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March 11, 2008 |
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FIONA ROY Vs. SIPRA ROY
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February 6, 2008 |
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FIROZ ALAM Vs. STATE OF WEST BENGAL
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April 10, 2008 |
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FOOD CORPORATION OF INDIA Vs. PANKAJ KUMAR SARKAR
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April 2, 2008 |
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FOOD CORPORATION OF INDIA AND ORS. Vs. UTPAL CHOWDHURY
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April 4, 2008 |
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FORIDA BIBI Vs. STATE OF WEST BENGAL
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August 21, 2008 |
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G K SAMANTA Vs. UNION OF INDIA
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April 9, 2008 |
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G.D. PAUL Vs. UNION OF INDIA & OTHERS
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December 23, 2008 |
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G.E. CAPITAL TRANSPORTATION FINANCIAL SERVICES LTD. Vs. SOURAV DEY
|
December 18, 2008 |
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GANDHABANIK MAHASABHA Vs. GANDHABANIK MAHASABHA BARDHAMAN SAKHA SAMITY
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October 1, 2008 |
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GANESH GHOSE Vs. STATE OF WEST BENGAL
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May 15, 2008 |
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GANGA RAM GHOSH & ORS. Vs. B.L. & L.R.O. & ORS.
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August 6, 2008 |
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GANPAT LAL PAWAN KUMAR Vs. UTTAR PRADESH STATE SPINNING CO LTD
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November 4, 2008 |
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GARDEN REACH SHIP BUILDERS Vs. STATE OF WEST BENGAL
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July 10, 2008 |
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GARH MOYNA SAMABAY KRISHI UNNAYAN SAMITI LTD Vs. STATE OF WEST BENGAL
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March 26, 2008 |
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GAUR KARUNA DEY Vs. NEMAI DEY
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April 9, 2008 |
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GAUTAM KAYAL Vs. BULBUL KAYAL
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May 7, 2008 |
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GAUTAM ROY Vs. DEBENDRA BAJORIA & ORS.
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July 29, 2008 |
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GE INDIA INDUSTRIAL PVT LTD Vs. SECOND LABOUR COURT
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April 30, 2008 |
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GENERAL MANAGER ORISSA STATE ROAD TRANSPORT CORPORATION Vs. BIJOY NATH KAPOOR
|
March 14, 2008 |
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GIMAGERIA WELFARE PRIMARY TEACHERS TRAINING INSTITUTE & ANR. Vs. CHAIRMAN, WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO. LTD. & ORS.
|
October 1, 2008 |
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GLAXOSMITHKLINE CONSUMBER HEALTHCARE LTD Vs. ABBOTT HEALTHCARE PVT LTD
|
July 31, 2008 |
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GLOBAL FASHIONS INTERNATIONAL Vs. UNION OF INDIA
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January 25, 2008 |
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GOBINDA GHOSH Vs. STATE OF WEST BENGAL & ANR.
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August 25, 2008 |
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GOPAL CHANDRA DEY Vs. NEW INDIA ASSURANCE COMPANY LTD
|
July 11, 2008 |
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GOPAL CHANDRA DEY Vs. NEW INDIA ASSURANCE COMPANY LTD
|
August 8, 2008 |
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GOPAL DAS Vs. BONITA GHOSE
|
June 30, 2008 |
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GOPAL DAS BAGREE Vs. KRISHNA KUMAR KOTHARI
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June 27, 2008 |
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GOPAL DEBNATH Vs. SAMBHU DAS SET
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April 18, 2008 |
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GOPAL TIWARI Vs. STATE OF WEST BENGAL
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February 3, 2008 |
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GOPAL TIWARI Vs. STATE OF WEST BENGAL
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February 8, 2008 |
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GOPINATH MUKHERJEE Vs. UTTAM BHARATI
|
August 18, 2008 |
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GOPSAI AVINANDAN SANGHA Vs. STATE OF WEST BENGAL
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April 16, 2008 |
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GOUR GOPAL DUTTA Vs. STATE OF WEST BENGAL
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May 9, 2008 |
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GOUR NITYE TEA AND INDUSTRIES LTD Vs. CENTRAL BANK OF INDIA
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January 29, 2008 |
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GOUR PROSAD PRAMANIK ALIAS MULUK CHAND Vs. STATE OF WEST BENGAL
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April 25, 2008 |
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GOURI BASU Vs. DURGA NATH BHATTACHARJEE
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July 15, 2008 |
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GOURI SANKAR CHAKRABORTY Vs. MONI BHATTACHARJEE
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March 6, 2008 |
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GOURI SHANKAR RAJGARHIA Vs. STATE OF WEST BENGAL
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December 24, 2008 |
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GOURI SIRKAR AND ANR. Vs. MONI BHUSAN SIRKAR
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August 14, 2008 |
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GOYALS PRIVATE LIMITED Vs. PUNJAB NATIONAL BANK
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February 15, 2008 |
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GUL AFGAN Vs. STATE OF WEST BENGAL
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August 19, 2008 |
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HABIR ALI SK ALIAS HABIR SK Vs. RAOSON ALI SK
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June 26, 2008 |
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HALADHAR KUMAR Vs. STATE OF WEST BENGAL
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August 18, 2008 |
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HALDIA DEVELOPMENT AUTHORITY Vs. PRASANTA KUMAR MAITY
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February 18, 2008 |
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HALDIRAM LTD Vs. STATE OF WEST BENGAL
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September 19, 2008 |
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HAMIDA BEGUM ALIAS ALO BIBI Vs. UMRAN BIBI
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March 6, 2008 |
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HAMIDAN KHATUN Vs. STATE OF WEST BENGAL
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April 7, 2008 |
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HARADHAN DAS Vs. RAKSHAKAR MUKHOPADHYAY
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September 8, 2008 |
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HARADHAN DAS Vs. STATE OF WEST BENGAL
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June 26, 2008 |
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HARADHAN DUTTA Vs. BABUL CHANDRA
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March 3, 2008 |
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HARE KRISHNA SARDAR Vs. STATE OF WEST BENGAL
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July 18, 2008 |
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HARENDRA PRASAD SHAW AND OTHERS Vs. BIMAL NASKAR
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April 23, 2008 |
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HARIPADA SAMAI Vs. STATE OF WEST BENGAL
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April 9, 2008 |
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HARNATH CHATTERJEE Vs. STATE OF W B
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June 30, 2008 |
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HARU GHOSH Vs. STATE OF WEST BENGAL
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March 27, 2008 |
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HASI MAJUMDER Vs. STATE OF WEST BENGAL
|
January 9, 2008 |
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HASNAHARA SK ALIAS HANSA BIBI Vs. NEW INDIA ASSURANCE CO LTD
|
March 6, 2008 |
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HASTINGS JUTE MILL Vs. STATE OF WEST BENGAL
|
August 11, 2008 |
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HEINZ INDIA PRIVATE LIMITED Vs. GLAXO SMITHKLINE CONSUMER HEALTHCARE LIMITED
|
January 31, 2008 |
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HEINZ ITALIA S R L Vs. DABUR INDIA LIMITED
|
February 20, 2008 |
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HEMRAJ MAHABIR PRASAD LIMITED Vs. CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED
|
February 8, 2008 |
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HIMADRI CHEMICAL AND INDUSTRIES LTD Vs. INDIAN OIL CORPORATION
|
March 31, 2008 |
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HIMANGSHU DAS Vs. STATE OF WEST BENGAL
|
June 30, 2008 |
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HIMANGSHU SEKHAR TAH Vs. BISWANATH BHATTACHARJEE
|
March 11, 2008 |
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HIMANI ALLOYS LIMITED Vs. TATA STEEL LIMITED
|
September 22, 2008 |
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HINDUSTAN UNILEVER LIMITED Vs. ASSISTANT COMMISSIONER, COMMERCIAL TAXES, ALIPORE CHARGE AND ORS.
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January 15, 2008 |
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HINDUSTHAN AUTO DISTRIBUTOR Vs. KAMLESH KHANDELWAL
|
March 3, 2008 |
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HIRALAL BANERJEE Vs. ANJALI BANERJEE
|
March 28, 2008 |
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HOTEL HINDUSTAN INTERNATIONAL KARMACHARI UNION Vs. HOTEL HINDUSTAN INTERNATIONAL
|
September 9, 2008 |
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HOWRAH GANATANTRIK NAGARIK SAMITY Vs. UNION OF INDIA
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July 18, 2008 |
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HUNGERFORD INVESTMENT TRUST LTD Vs. HONBLE JUSTICE JAYANTA KUMAR BISWAS
|
August 22, 2008 |
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HUNGERFORD INVESTMENT TRUST LTD. Vs. TURNER MORRISON & COMPANY LTD. & ORS.
|
August 11, 2008 |
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IDEAL REAL ESTATE PRIVATE LTD Vs. WEST BENGAL FINANCIAL CORPORATION
|
March 4, 2008 |
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IDRIS RAHAMAN Vs. ASHOK KUMAR ROY
|
August 29, 2008 |
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ILA CHOUDHURY Vs. MAYA BOSE
|
November 19, 2008 |
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IMPERIAL FRAGRANCES PVT. LTD. Vs. COMMISSIONER OF CUS. (PORT)
|
June 20, 2008 |
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IN RE: SREI INFRASTRUCTURE FINANCE LTD. Vs. STATE
|
January 28, 2008 |
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IN RE: TATA TEA LTD. Vs. STATE
|
April 9, 2008 |
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INDERPAL SINGH Vs. UNION OF INDIA (UOI) AND ORS.
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April 18, 2008 |
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INDIA MEDIA SERVICES PRIVATE LIMITAED Vs. NEWSPRINT TRADINH AND SALES CORPORATION
|
July 30, 2008 |
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INDIAN BANK Vs. S N ENGINEERS AND SUPPLIERS
|
February 28, 2008 |
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INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. TARAMONI
|
April 23, 2008 |
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INDIAN IRON AND STEEL COMPANY LTD Vs. BHIM MAYA CHETTRI
|
May 7, 2008 |
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INDIAN MERCHANTILE AGENCY Vs. COMMISSIONER OF CUSTOMS ADMINISTRATION KOLKATA
|
January 16, 2008 |
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INDIAN PETRO PRODUCTS MANUFACTURING PVT. LTD. & OR Vs. STATE OF WEST BENGAL & ANR.
|
February 28, 2008 |
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INDIAN RECORD MANUFACTURING COMPANY Vs. UNION OF INDIA
|
January 15, 2008 |
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INDRAJIT GHOSH Vs. UNION OF INDIA
|
April 25, 2008 |
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INDU BHUSAN JANA Vs. UNION OF INDIA
|
September 15, 2008 |
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INDU BHUSAN JANA Vs. UNION OF INDIA
|
September 19, 2008 |
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ING VYSYA BANK LTD Vs. STATE OF WEST BENGAL
|
April 9, 2008 |
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INLAND MANUFACTURING COMPANY Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
|
December 23, 2008 |
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IRA MUKHERJEE Vs. HIRENDRA NATH
|
December 23, 2008 |
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IRCON EMPLOYEES COOPERATIVE HOUSING SOCIETY LTD. Vs. UNIT CONSTRUCTION CO. PVT. LTD. AND ANR.
|
September 26, 2008 |
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ISLAMUDDIN KHAN Vs. FOOD CORPORATION OF INDIA
|
February 22, 2008 |
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JABIR HOSSAIN Vs. STATE OF WEST BENGAL
|
May 7, 2008 |
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JADU HEMRAM Vs. GOUTAM CHAKRABORTY
|
April 8, 2008 |
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JAGDEV PRASAD BAJAJ Vs. TIRRIHANAH CO. LTD.
|
January 8, 2008 |
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JAGDEV PRASAD BAJAJ Vs. TIRRIHANNAH CO. LTD.
|
November 5, 2008 |
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JAIDEEP HALWASIYA Vs. RASOI LTD.
|
July 4, 2008 |
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JALAUDDIN SK ALIAS KALU Vs. STATE OF WEST BENGAL
|
February 29, 2008 |
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JAMINI DAS Vs. HIRENDRA KUMAR SUKLA
|
April 24, 2008 |
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JATAN DAS Vs. SATE OF WEST BENGAL
|
March 11, 2008 |
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JATINDRA NATH GHATAK Vs. MANIK CHATTERJEE
|
April 18, 2008 |
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JATINDRA NATH GHATAK Vs. SUPRATIK CHATTERJEE
|
April 18, 2008 |
|
JAY PRAKASH GAUR Vs. STATE OF WEST BENGAL
|
May 13, 2008 |
|
JAYANTA GHOSH Vs. UNION OF INDIA
|
August 1, 2008 |
|
JAYANTA KUMAR BOSE Vs. SWAPAN KUMAR SAHA
|
August 11, 2008 |
|
JAYANTI SENGUPTA Vs. STATE OF WEST BENGAL & ORS.
|
April 8, 2008 |
|
JAYASHREE MAHATA Vs. STATE OF WEST BENGAL & ORS.
|
August 18, 2008 |
|
JAYASHRI GUHANEE GHOSE Vs. SHUKLA GHOSE
|
May 15, 2008 |
|
JAYASRI GUHA NEE GHOSH Vs. SHUKLA GHOSH
|
April 30, 2008 |
|
JENSON NICHOLSON I LTD Vs. CONTROLING AUTHORITY
|
January 21, 2008 |
|
JERRY B SUMANILOG Vs. STATE OF WEST BENGAL
|
December 24, 2008 |
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JHARNA ROY (NEE BERA) Vs. SAMAR KUMAR ROY
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February 13, 2008 |
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JMD MEDICARE LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
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January 22, 2008 |
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JMD MEDICARE LIMITED Vs. SIEMEN AKTIENGASELLSCHAFT AND DEBASISH GHOSAL
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May 15, 2008 |
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JOE DÏ¿½SILVA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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August 8, 2008 |
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JOONKTOLLEE ENTERPRISES LTD. Vs. STATE
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April 9, 2008 |
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JOYDEB SAW Vs. BEJOY KRISHNA MAITY
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July 3, 2008 |
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JOYDEEP MUKHERJEE Vs. STATE OF WEST BENGAL
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January 18, 2008 |
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JYOTSNA KHATOON Vs. SONALI KHATOON
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February 1, 2008 |
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K JAYRAJ Vs. MOSES PANDIAN
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March 24, 2008 |
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K M C Vs. DERBY SALES PVT LTD
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February 18, 2008 |
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K R R NAIR Vs. STATE
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November 20, 2008 |
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KABITA SIT Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
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February 20, 2008 |
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KAILASH KUMAR KANORIA Vs. SHIV SHANKAR PASARI
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September 10, 2008 |
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KAILASH NATH BANERJEE Vs. STEEL AUTHORITY OF INDIA LTD
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August 14, 2008 |
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KAISAR ALI Vs. ASGAR ALI
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August 28, 2008 |
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KAJAL CHAKRABORTY Vs. DIBYEN MUKHERJEE
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December 5, 2008 |
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KAJAL CHOWDHURY Vs. DILIP CHOWDHURY
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February 8, 2008 |
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KAKALI MAHATO Vs. STATE OF WEST BENGAL
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May 13, 2008 |
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KALAVATI PANDEY Vs. MADHABI MUKHERJEE
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July 30, 2008 |
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KALI KUMAR GHOSH Vs. STATE OF WEST BENGAL
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February 15, 2008 |
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KALIMATA THAKURANI Vs. STATE OF WEST BENGAL
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June 16, 2008 |
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KALIPADA BOURI Vs. STATE OF WEST BENGAL
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August 4, 2008 |
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KALIPADA KIRTAN Vs. BIJOY BAG
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January 28, 2008 |
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KALYAN KUMAR BISWAS Vs. STATE OF WEST BENGAL
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August 4, 2008 |
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KALYAN KUMAR CHATTERJEE Vs. NAMITA GUHO
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May 6, 2008 |
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KALYANI ROY Vs. STATE OF WEST BENGAL
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September 3, 2008 |
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KAMAKHYA SINGHDEO Vs. MADULA INDIA
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June 25, 2008 |
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KAMAL KUMAR DUTTA Vs. STATE OF W B
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June 25, 2008 |
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KAMAL KUMAR MAJUMDAR Vs. UNION OF INDIA
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January 11, 2008 |
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KAMAL KUMAR MITRA Vs. STATE OF WEST BENAGAL
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March 19, 2008 |
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KAMALESH ADGIRI Vs. STATE OF WEST BENGAL
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May 6, 2008 |
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KAMALUDDIN MONDAL Vs. STATE
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March 5, 2008 |
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KAMESWAR PRASAD SINGH Vs. STATE OF WEST BENGAL
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February 29, 2008 |
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KAMLENDAR SINGH Vs. UNION OF INDIA
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August 22, 2008 |
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KANAI MANNA Vs. UNITED INDIA INSURANCE CO LTD
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August 1, 2008 |
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KANAI MARDI Vs. STATE OF W B
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August 22, 2008 |
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KANAILAL MAITY Vs. KOLKATA CONSTRUCTION AND ORS.
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May 5, 2008 |
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KANAILAL SARKAR & ANR Vs. STATE OF WEST BENGAL
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November 6, 2008 |
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KANANBALA DAS Vs. UNION OF INDIA (UOI) AND ORS.
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December 10, 2008 |
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KANCHILAL PAUL Vs. SASTHI CHARAN BANERJEE AND ORS.
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December 5, 2008 |
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KANCHRAPARA COLLEGE Vs. SUNIL KUMAR KHAN
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June 19, 2008 |
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KANNIZ FATEMA ALIAS RUBASANA BEGUM Vs. SHIPPING CORPORATION OF INDIA LIMITED
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November 21, 2008 |
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KANORIA JUTE AND INDUSTRIES LTD. Vs. INDUSTRIAL AND FINANCIAL RECONSTRUCTION
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June 27, 2008 |
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KARAMCHAND THAPAR AND BROS CAOL SALES LTD Vs. UNION OF INDIA
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June 30, 2008 |
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KARTICK MONDAL Vs. BIMAN SEN
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July 4, 2008 |
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KARZAN SHOW Vs. STATE OF W B
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July 16, 2008 |
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KASHED SAHAJI Vs. STATE OF WEST BENGAL
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August 7, 2008 |
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KASHIMUDDIN SK Vs. STATE OF WEST BENGAL
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August 21, 2008 |
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KASHINATH KUNDU Vs. STATE OF WEST BENGAL
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August 6, 2008 |
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KASHMIR SINGH KANG Vs. PUNJAB & SIND BANK
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March 4, 2008 |
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KAUSHIK BISWAS Vs. INDUSIND BANK LTD.
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October 1, 2008 |
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KAVERI LABOUR CONTRACT AND MULTIPURPOSE COOPERATIVE SOCIETY LTD. Vs. THE CHIEF SECRETARY AND OTHERS
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December 5, 2008 |
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KAZEM SK Vs. STATE OF W B
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May 16, 2008 |
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KEFAT SK IN JAIL Vs. STATE OF WEST BENGAL
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September 11, 2008 |
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KERENDRA CHANDRA BARMAN Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
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July 9, 2008 |
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KHARAGPUR TRIBAL PRIMARY TEACHERS Vs. STATE OF WEST BENGAL
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July 22, 2008 |
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KHOKAN BHUNIA Vs. DIPALI BHUNIA
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January 21, 2008 |
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KINGSHUK NEOGI Vs. STATE OF WEST BENGAL
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March 14, 2008 |
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KIRAN BALA ROY Vs. BEJOY KUMAR GHOSH
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August 1, 2008 |
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KISHORI PRASAD Vs. UNION OF INDIA (UOI) AND OTHERS
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February 18, 2008 |
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KISHWAR JAHAN Vs. STATE OF WEST BENGAL
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August 14, 2008 |
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KOHINUR BEGUM Vs. NEW INDIA ASSURANCE CO LTD
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March 6, 2008 |
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KOLKATA MUNICIPAL CORPORATION Vs. HUMAYUN PROPERTIES LIMITED
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April 18, 2008 |
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KOLKATA MUNICIPAL CORPORATION Vs. KANAK PROJECTS LTD
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April 18, 2008 |
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KOLKATA MUNICIPAL CORPORATION AND ORS. Vs. RAM NIRANJAN KAJARIA AND ORS.
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August 8, 2008 |
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KRISHNA ADHIKARY ALIAS BARMAN Vs. STATE OF WEST BENGAL
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March 3, 2008 |
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KRISHNA CHANDRA DUTTA Vs. PACHER PALLY DURGA PUJA COMMITTEE
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August 1, 2008 |
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KRISHNA CHANDRA DUTTA COOKME PVT LTD Vs. P K SANKAR INSPECTOR OF LEGAL METROLOGY
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April 2, 2008 |
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KRISHNA DEY Vs. NATIONAL INSURANCE COMPANY LTD
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June 11, 2008 |
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KRISHNA KANT PANDEY AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
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December 24, 2008 |
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KRISHNA KANTA BORDER Vs. STATE OF WEST BENGAL
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August 22, 2008 |
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KRISHNA KHAITAN Vs. ADDITIONAL REGISTRAE OF COMPANIES
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March 20, 2008 |
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KRISHNA KUMAR BANGUR Vs. STATE OF WEST BENGAL
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March 27, 2008 |
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KRISHNA PADA ALIAS KESTOPADA SANTRA Vs. GUNADHAR MANNA
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December 23, 2008 |
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KRISHNENDU NARAYAN CHOWDHURY Vs. STATE OF WEST BENGAL
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January 25, 2008 |
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KUNDA PADA PAIK Vs. STATE OF WEST BENGAL
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July 8, 2008 |
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KUNTAL KUNDU Vs. NATIONAL INSURANCE COMPANY LIMITED
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August 18, 2008 |
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LAKHI BARUA Vs. UNION OF INDIA
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February 8, 2008 |
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LAKSHMI DEVI SINGH Vs. MUNICIPAL COMMISSIONER
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June 26, 2008 |
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LAKSHMI NIWAS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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August 7, 2008 |
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LAL BAHADUR YADAV Vs. STATE OF WEST BENGAL
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January 14, 2008 |
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LAL MOHAN MUKHERJEE Vs. MD WASIM
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March 25, 2008 |
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LALTU MAL Vs. STATE OF WEST BENGAL
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July 1, 2008 |
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LATIKA BHAR Vs. JYOTSNA DEY
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June 11, 2008 |
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LATIKA BHAR Vs. JYOTSNA DEY
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June 3, 2008 |
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LAW CLERKS ASSO Vs. HON BLE CHIEF JUSTICE
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May 5, 2008 |
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LGW LTD Vs. STATE OF WEST BENGAL
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November 6, 2008 |
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LIEUTENANT GOVERNOR AND OTHERS Vs. SHRI KAUSHIK GANGULY AND OTHERS
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November 20, 2008 |
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LILA SARANGI Vs. STATE OF WEST BENAGAL
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May 6, 2008 |
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LIPI CINEMA PVT LTD Vs. UNION OF INDIA
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February 29, 2008 |
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M EMDADUL HOQUE Vs. STATE OF WEST BENGAL
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May 7, 2008 |
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M/S BABA LOKNATH ENTERPRISE Vs. ALOKE KUMAR DAS
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May 13, 2008 |
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M/S. FAB LEATHERS LIMITED & ANR. Vs. KND ENGINEERING TECHNOLOGIES LTD.
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July 11, 2008 |
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M/S. MARSHALL TREXIM (P)LTD. AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
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July 22, 2008 |
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MADAN LAL PERIWAL AND OTHERS Vs. BASUDEO KHAITAN AND OTHER
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September 23, 2008 |
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MADAN MOHAN MONDAL Vs. STATE OF WEST BENGAL
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July 31, 2008 |
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MADAN MOHAN PATRA & ORS. Vs. UNION OF INDIA & ORS.
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August 7, 2008 |
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MADAN MOHANTA Vs. STATE OF WEST BENGAL
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January 16, 2008 |
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MADHU GOYAL Vs. STATE OF WEST BENGAL
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March 19, 2008 |
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MADHULATA KANKANI Vs. KOLKATA MUNICIPAL CORPORATION
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January 30, 2008 |
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MADHUSUDAN SAHA Vs. REBATI RANI MUKHERJEE AND ORS.
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December 24, 2008 |
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MADHUSUDAN SARKAR Vs. STATE
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August 8, 2008 |
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MAFUJA BIBI ALIAS MAFURJAN BIBI Vs. STATE OF WEST BENGAL
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May 16, 2008 |
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MAHADEB BISWAS Vs. STATE OF WEST BENGAL
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April 9, 2008 |
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MAHENDRA KUMAR NAHATA Vs. CALCUTTA STOCK EXCHANGE
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April 25, 2008 |
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MAHESH AGARWAL Vs. INDIAN OIL CORPORATION LIMITED
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January 8, 2008 |
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MAHESHWARI KUMARI Vs. STATE
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October 1, 2008 |
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MAHUYA NANDA Vs. TAPAN NANDA
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December 1, 2008 |
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MAITJUL HOSSAIN Vs. UNION OF INDIA
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December 17, 2008 |
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MALA BANERJEE Vs. STATE OF WEST BENGAL
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January 8, 2008 |
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MALATI CHANDRA Vs. DILIP KUMAR DEBNATH
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February 22, 2008 |
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MALATI RANI BARMAN Vs. STATE OF WEST BENGAL
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April 2, 2008 |
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MANDEEP MISHRA Vs. UNION OF INDIA
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October 9, 2008 |
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MANIKLAL CHOWDHURY AND OTHERS Vs. MARKANDEYA CHOWDHURY
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December 3, 2008 |
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MANISHA MONDAL Vs. ANINDYA THAKUR
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December 24, 2008 |
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MANJU DEVI Vs. NEW INDIA ASSURANCE CO LTD
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September 19, 2008 |
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MANORANJAN MAITY Vs. STATE BANK OF INDIA
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April 11, 2008 |
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MANORANJAN SAMADDAR Vs. STATE OF WEST BENGAL
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January 9, 2008 |
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MANORANJAN SIL Vs. STATE OF WEST BENGAL
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September 8, 2008 |
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MARCO SHIPPING AGENCY Vs. R PIYARELAL INTERNATIONAL
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September 3, 2008 |
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MATHUR CHANDRA MISHRA Vs. STATE OF W B
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July 11, 2008 |
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MATHUR SAO Vs. CHAMPAKLATA SEN
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January 8, 2008 |
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MAYA RANI LAHA Vs. BIRENDRA NATH AUDDY
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February 7, 2008 |
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MAYA RANI SUR ALIAS MAYA DEBI SUR Vs. SANKAR CHANDRA MAJUMDER
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September 30, 2008 |
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MAYA SINHA Vs. SOMENDRA SINHA ALIAS SOMENDRA PRASAD SINHA
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June 19, 2008 |
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MD HASEM Vs. STATE OF WEST BENGAL
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August 22, 2008 |
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MD MIZAM Vs. STATE OF WEST BENAGAL
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February 25, 2008 |
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MD MOHIUDDIN Vs. STATE OF WEST BENGAL
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June 27, 2008 |
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MD NAZRUL ISLAM Vs. AZIZUL ISLAM
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April 17, 2008 |
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MD. ASLAM Vs. STATE OF WEST BENGAL
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April 11, 2008 |
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MD. AZIMUDDIN & ORS. Vs. MUNICIPAL SERVICE COMMISSION & ORS.
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December 15, 2008 |
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MD. MANJUR HOQUE MONDAL Vs. THE STATE OF WEST BENGAL
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February 4, 2008 |
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MEHEDI MASUD Vs. STATE OF WEST BENGAL
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May 14, 2008 |
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MEHTA SURAYA PVT LTD Vs. UNITED INVESTMENT CORPORATION
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April 11, 2008 |
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MIDNIGHT MERCHANTS PRIVATE LIMITED Vs. JULIEN EDUCATIONAL TRUST
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May 15, 2008 |
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MILAN KRISHNA ROY Vs. ALLAHABAD BANK
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August 1, 2008 |
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MILAN KUMAR DEY Vs. STATE OF WEST BENGAL & ORS.
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November 26, 2008 |
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MINA BOSE Vs. PRABIR DAS
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May 2, 2008 |
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MINA KARMAKAR Vs. STATE OF WEST BENAGAL
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March 4, 2008 |
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MIR MOHAMMAD ALI Vs. SAIRUNESSA
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July 8, 2008 |
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MIRA DAS Vs. DIPALI DEY
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April 9, 2008 |
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MISHRA & MISHRA (AGENCIES) ENTERPRISES AND ANOTHER Vs. UNION OF INDIA AND OTHERS
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March 25, 2008 |
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MITALI SENGUPTA Vs. ORIENTAL INSURANCE CO LTD
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July 21, 2008 |
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MODERN SUPPLY SERVICE AND ANR. AND KRILL CONGEAL CRYSTAL CO. AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
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December 18, 2008 |
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MOJAMMEL Vs. STATE OF WEST BENGAL
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August 22, 2008 |
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MONGAL DAS Vs. STATE OF WEST BENGAL
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June 30, 2008 |
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MONOBALA KARMAKAR Vs. SNEHALATA DHAR
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September 9, 2008 |
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MONOJIT GHOSH Vs. STATE OF WEST BENGAL
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June 4, 2008 |
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MONORAMA ROY Vs. STATE OF WEST BENGAL
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July 30, 2008 |
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MOSTAFA ALI ALIAS MOSTAFA HOSSAIN Vs. STATE OF WEST BENGAL
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February 18, 2008 |
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MOUSMI DAS MAITY Vs. STATE OF WEST BENGAL
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November 25, 2008 |
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MOVEWELL GRIHA NIRMAN PVT LTD & ANR Vs. ANDREW YULE CO LTD & ORS
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July 23, 2008 |
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MRINAL KANTI BERA Vs. STATE OF WEST BENGAL
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April 30, 2008 |
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MUNICIPAL COMMISSIONER Vs. KEDAR NATH BANSAL
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September 15, 2008 |
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MUNSHI ABDUL MANNAF Vs. ABDUL LATIF MULLICK FOUNDER OF WAKF ESTATE MUTWALLI
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April 30, 2008 |
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MUSTAFA SK Vs. GENERAL MANAGER EASTERN RAILWAY
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January 28, 2008 |
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N D TUBES IMPEX PRIVATE LIMITED Vs. GEETA GUPTA
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January 30, 2008 |
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NABA KUMAR BANERJEE Vs. STATE OF WEST BENGAL
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January 10, 2008 |
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NABANITA DAS NEE MAITY Vs. STATE OF WEST BENGAL
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May 12, 2008 |
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NABULAL YADAV Vs. THE STATE OF WEST BENGAL AND ORS.
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March 10, 2008 |
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NADIA DISTRICT CENTRAL ENGINEERS CO-OPERATIVE SOCIETY LTD Vs. BIPLAB DEY
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April 30, 2008 |
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NAGAR SANKAR RAJENDRA Vs. VICE CHANCELLOR WEST BENGAL NATIONAL LAW UNIVERSITY OF JURIDICAL SCIENCES
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August 1, 2008 |
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NAMITA BHATTACHARYYA Vs. CALCUTTA MUNICIPAL CORPORATION
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February 25, 2008 |
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NANDA KISOR ROY Vs. STEEL AUTHORITY OF INDIA LTD
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July 22, 2008 |
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NANDALAL BASAK Vs. BEAUTI ALIAS BEAUTY BASAK
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September 2, 2008 |
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NANDINI CHOWDHURY Vs. RANA ROY
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April 30, 2008 |
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NANI GOPAL KAR Vs. STATE OF WEST BENGAL
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January 18, 2008 |
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NARAYAN DAS Vs. STATE OF WEST BENGAL
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November 26, 2008 |
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NARAYAN PALMAL Vs. STATE
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July 11, 2008 |
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NARBHERAM FINANCE COMPANY LIMITED Vs. PARIJAT VYAPAAR PVT LTD
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September 11, 2008 |
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NARBU LAMA Vs. KISHORE PRODHAN
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August 22, 2008 |
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NAREN RAJBANSHI Vs. KHOKA RAJBANSHI ALIAS MANDAL
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January 22, 2008 |
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NARENDRA LOHIA Vs. ASSISTANT COMMISSIONER OF CUSTOMS (PREV )
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December 11, 2008 |
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NARENDRA SINGH Vs. PURSHOTAMDASS BANGUR
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May 7, 2008 |
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NASHA TOYS PVT LTD Vs. INDIAN BANK
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May 9, 2008 |
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NATHURAM TOPPO Vs. STATE OF WEST BENGAL
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April 22, 2008 |
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NATIONAL FILM DEVELOPMENT CORPORATION LTD Vs. SHANTILAL BAKLIWAL
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March 20, 2008 |
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NATIONAL HIDGHWAYS AUTHORITY OF INDIA Vs. ADDITIONAL DISTRICT MAGISTRATE LAND ACQUISITION AND COMPETENT AUTHORITY
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December 24, 2008 |
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NATIONAL INSURANCE CO LTD Vs. BANASHREE PATHAK
|
December 19, 2008 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. SHYAMALI GUHATHAKURTA
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April 18, 2008 |
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NATIONAL INSURANCE COMPANY LTD Vs. SURAJMAN GURUNG
|
July 9, 2008 |
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NAWRATAM PUROHIT Vs. ARVIND AGARWAL
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February 27, 2008 |
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NAZRUL ISLAM Vs. STATE OF WEST BENAGAL
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June 25, 2008 |
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NEMAI DEY Vs. STATE OF W B
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August 22, 2008 |
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NEMAI ENTERPRISES Vs. STATE OF WEST BENGAL
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June 17, 2008 |
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NEMCHAND JAIN AND SONS Vs. STATE OF WEST BENGAL
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July 22, 2008 |
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NEW HOWRAH BAKERY BAPUJI PRIVATE LIMITED Vs. PRATYOSH KUMAR JANA
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February 21, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. PUTUL MANZIR
|
July 9, 2008 |
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NEW INDIA ASSURANCE CO. LTD. Vs. SMT. KRISHNA RANI SAHA ALIAS KRISHNA SAHA AND OTHERS
|
March 19, 2008 |
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NIHARKANA SAHA SIKDER Vs. STATE
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September 26, 2008 |
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NIKHIL MONDAL Vs. STATE OF WEST BENGAL
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July 22, 2008 |
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NILMONI MUKHERJEE Vs. ASIM KUMAR CHATTOPADHYAY
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March 19, 2008 |
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NIRAJ KUMAR BOHRA Vs. UNION OF INDIA
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August 22, 2008 |
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NIRAPADA DAS Vs. PRABHAS CHANDRA MONDAL
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April 11, 2008 |
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NIREN MOLHTRA Vs. PROTAP KUMAR GHOSH
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February 7, 2008 |
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NIRMAL KUMAR AGARWAL Vs. STATE OF WEST BENGAL
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April 9, 2008 |
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NIVA NANI CHANDRA Vs. STATE OF WEST BENGAL
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January 18, 2008 |
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NOOR SABAH ANSARI Vs. STATE OF WEST BENGAL
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August 13, 2008 |
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NOZRUL ISLAM Vs. STATE OFWEST BENGAL
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May 9, 2008 |
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NRIPATI NATH MITRA Vs. DILIP KUMAR DAS
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January 21, 2008 |
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NURUL AMIN Vs. EXECUTIVE OFFICER
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March 24, 2008 |
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OLIVINE MERCANTILE PVT. LTD. Vs. UNION OF INDIA
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September 5, 2008 |
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OM PRAKASH KAJARIA Vs. CIRCULAR IN VESTMENT TRUST LTD
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September 16, 2008 |
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OM PRAKASH YADAV Vs. UNION OF INDIA
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September 15, 2008 |
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ORIENTAL REMEDIES AND HERBALS LTD Vs. MRINAL KANTI CHOWDHURY
|
April 23, 2008 |
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ORIENTALBANK OF COMMERCE Vs. SANTOSH KUMAR AGARWAL
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May 15, 2008 |
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OXFORD MISSION TRUST ASSOCIATION Vs. STATE OF WEST BENGAL AND OTHERS
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December 3, 2008 |
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P C CHANDRA JEWELLERY APEX PVT LTD Vs. STATE OF WEST BENGAL
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April 25, 2008 |
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P G AND SAWOOP P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE
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September 26, 2008 |
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P.V. SHASHIDHAR Vs. ALLAHABAD BANK AND ORS.
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September 24, 2008 |
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PADMAVATI ESTATE PVT LTD Vs. KUSUM AGARWAL
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July 4, 2008 |
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PADMAVATI ESTATE PVT LTD Vs. KUSUM AGARWAL
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January 30, 2008 |
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PALASH BANERJEE Vs. CHANDANBATI SAMABAY KRISHI UNNAYAN SAMITY LTD
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February 2, 2008 |
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PALASH BANERJEE Vs. CHANDANBATI SAMABY KRISHI UNNAYAN SAMITY LTD
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February 25, 2008 |
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PALASH ROY Vs. STATE OF WEST BENGAL
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April 30, 2008 |
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PAM DEVELOPMENT PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
March 28, 2008 |
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PANKAJ C MUNJAL ALIAS PANKAJ MUNJAL Vs. STATE OF WEST BENGAL
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July 21, 2008 |
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PANKAJ KESHAN Vs. STATE OF WEST BENGAL
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February 5, 2008 |
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PANNALAL SAGARMAL Vs. CENTRAL BANK OF INDIA
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July 16, 2008 |
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PARAMESWAR LAL SONI Vs. THE STATE OF WEST BENGAL
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April 16, 2008 |
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PARESH CHANDRA KAR Vs. STATE
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March 31, 2008 |
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PARIMAL KUMAR CHAKRABORTY Vs. STATE OF WEST BENGAL
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August 13, 2008 |
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PARITOSH BANERJEE Vs. UOI & ORS.
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February 20, 2008 |
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PARIWAR DEVELOPERS & TRADERS PVT. LTD. & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
September 12, 2008 |
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PARTHA DEB ROY Vs. STATE OF WEST BENGAL
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May 16, 2008 |
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PARTHO PRATIM PHUKAN Vs. STATE OF WEST BENGAL
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March 18, 2008 |
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PARTHO PRATIM PHUKAN ALIAS MEJA Vs. STATE OF WEST BENGAL
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March 14, 2008 |
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PASUPATI GHOSH Vs. MARITYUNJOY GHOSH
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October 15, 2008 |
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PASUPATI PAUL Vs. RASH BEHARI PAUL
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March 31, 2008 |
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PATEL NAGAR MINERALS INDUSTRIES PVT LTD Vs. HINDUSTHAN PAPER CORPORATION LTD
|
January 11, 2008 |
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PATO MONDAL Vs. NEW INDIA ASSURANCE COMPANY LTD
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April 3, 2008 |
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PATTON INTERNATIONAL LTD. Vs. PATTON ELECTRONICS (I) PVT. LTD.
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September 26, 2008 |
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February 22, 2008 |
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February 22, 2008 |
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February 8, 2008 |
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December 24, 2008 |
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September 22, 2008 |
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August 25, 2008 |
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April 16, 2008 |
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November 28, 2008 |
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February 5, 2008 |
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May 7, 2008 |
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August 28, 2008 |
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April 11, 2008 |
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December 2, 2008 |
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April 9, 2008 |
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March 19, 2008 |
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September 11, 2008 |
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August 8, 2008 |
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November 28, 2008 |
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February 15, 2008 |
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August 1, 2008 |
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January 18, 2008 |
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August 25, 2008 |
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February 26, 2008 |
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November 17, 2008 |
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August 13, 2008 |
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May 7, 2008 |
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November 19, 2008 |
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June 16, 2008 |
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August 7, 2008 |
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April 16, 2008 |
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May 6, 2008 |
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April 30, 2008 |
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September 23, 2008 |
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April 29, 2008 |
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May 7, 2008 |
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August 1, 2008 |
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March 6, 2008 |
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March 28, 2008 |
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September 25, 2008 |
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January 9, 2008 |
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April 4, 2008 |
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January 22, 2008 |
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January 18, 2008 |
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May 9, 2008 |
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February 13, 2008 |
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February 8, 2008 |
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August 6, 2008 |
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May 2, 2008 |
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September 2, 2008 |
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January 28, 2008 |
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April 1, 2008 |
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June 27, 2008 |
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January 16, 2008 |
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September 12, 2008 |
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January 16, 2008 |
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December 8, 2008 |
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January 14, 2008 |
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September 26, 2008 |
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November 4, 2008 |
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August 28, 2008 |
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July 24, 2008 |
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August 22, 2008 |
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April 18, 2008 |
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January 24, 2008 |
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July 15, 2008 |
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March 4, 2008 |
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November 18, 2008 |
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September 26, 2008 |
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January 29, 2008 |
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May 9, 2008 |
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June 24, 2008 |
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August 21, 2008 |
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August 28, 2008 |
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January 24, 2008 |
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April 3, 2008 |
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August 25, 2008 |
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November 26, 2008 |
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August 26, 2008 |
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March 31, 2008 |
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February 7, 2008 |
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April 17, 2008 |
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April 23, 2008 |
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November 4, 2008 |
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July 22, 2008 |
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May 2, 2008 |
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May 7, 2008 |
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March 25, 2008 |
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September 17, 2008 |
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February 5, 2008 |
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September 5, 2008 |
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April 23, 2008 |
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January 18, 2008 |
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August 22, 2008 |
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June 9, 2008 |
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March 12, 2008 |
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July 14, 2008 |
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July 28, 2008 |
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February 18, 2008 |
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January 24, 2008 |
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June 13, 2008 |
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January 22, 2008 |
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January 7, 2008 |
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May 7, 2008 |
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August 13, 2008 |
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May 7, 2008 |
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July 8, 2008 |
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September 17, 2008 |
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September 10, 2008 |
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May 16, 2008 |
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August 18, 2008 |
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March 10, 2008 |
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July 16, 2008 |
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September 30, 2008 |
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May 12, 2008 |
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April 24, 2008 |
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August 13, 2008 |
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December 23, 2008 |
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February 13, 2008 |
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September 26, 2008 |
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March 3, 2008 |
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May 9, 2008 |
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February 8, 2008 |
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April 11, 2008 |
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December 10, 2008 |
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February 15, 2008 |
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January 10, 2008 |
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February 20, 2008 |
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March 20, 2008 |
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March 11, 2008 |
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May 13, 2008 |
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June 11, 2008 |
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June 12, 2008 |
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November 18, 2008 |
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July 29, 2008 |
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March 26, 2008 |
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March 24, 2008 |
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July 15, 2008 |
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December 8, 2008 |
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December 19, 2008 |
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December 8, 2008 |
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January 10, 2008 |
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March 10, 2008 |
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February 8, 2008 |
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July 22, 2008 |
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April 11, 2008 |
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February 7, 2008 |
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June 4, 2008 |
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September 9, 2008 |
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June 19, 2008 |
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November 12, 2008 |
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June 9, 2008 |
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February 22, 2008 |
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May 16, 2008 |
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May 16, 2008 |
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February 27, 2008 |
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April 3, 2008 |
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December 3, 2008 |
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December 19, 2008 |
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December 5, 2008 |
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October 1, 2008 |
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February 18, 2008 |
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May 7, 2008 |
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September 23, 2008 |
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July 31, 2008 |
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May 16, 2008 |
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March 20, 2008 |
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January 10, 2008 |
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August 1, 2008 |
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January 18, 2008 |
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July 17, 2008 |
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April 16, 2008 |
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June 13, 2008 |
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February 19, 2008 |
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May 13, 2008 |
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November 27, 2008 |
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April 16, 2008 |
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April 9, 2008 |
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March 11, 2008 |
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September 20, 2008 |
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August 6, 2008 |
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September 5, 2008 |
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December 17, 2008 |
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September 15, 2008 |
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May 7, 2008 |
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December 12, 2008 |
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December 15, 2008 |
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May 13, 2008 |
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April 4, 2008 |
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April 23, 2008 |
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July 22, 2008 |
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April 2, 2008 |
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June 12, 2008 |
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November 28, 2008 |
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April 28, 2008 |
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November 3, 2008 |
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April 4, 2008 |
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May 12, 2008 |
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March 24, 2008 |
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August 14, 2008 |
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August 12, 2008 |
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July 23, 2008 |
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November 21, 2008 |
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August 7, 2008 |
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August 8, 2008 |
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March 11, 2008 |
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SATRAMDAS DHALAMAL Vs. LIFE INSURANCE CORPORATION OF INDIA
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May 16, 2008 |
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June 20, 2008 |
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March 31, 2008 |
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January 18, 2008 |
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April 30, 2008 |
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May 9, 2008 |
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April 25, 2008 |
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August 13, 2008 |
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April 24, 2008 |
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July 31, 2008 |
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November 24, 2008 |
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SHAKAMBARI ANDCO Vs. UNION OF INDIA
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September 19, 2008 |
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SHAMBUNATH DAS Vs. STATE OF WEST BENGAL
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March 27, 2008 |
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SHANTA ROY (SEN) Vs. STATE OF WEST BENGAL AND OTHERS
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November 24, 2008 |
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April 2, 2008 |
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March 12, 2008 |
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SHARMILA SINGH Vs. RABIN GHOSH
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August 22, 2008 |
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SHEO RAM Vs. BHOPINDER SINGH
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September 24, 2008 |
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December 17, 2008 |
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SHIB SAHA Vs. SHIBUDAS KANSHABANIK
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February 14, 2008 |
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SHIBNATH SAHA Vs. BANK OF BARODA
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August 1, 2008 |
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SHIBSADAY ROY Vs. STATE OF WEST BENGAL
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November 3, 2008 |
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August 19, 2008 |
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November 5, 2008 |
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December 11, 2008 |
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April 3, 2008 |
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SHRI A. NAZER Vs. THE LIEUTENANT GOVERNOR & ORS.
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December 3, 2008 |
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SHUVAM WATCH STRAPS PVT LTD Vs. BINAYAK SARKAR
|
May 2, 2008 |
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SHYAMAL BISWAS Vs. STATE OF WEST BENGAL
|
March 7, 2008 |
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SHYAMALI DAS Vs. STATE OF WEST BENGAL
|
April 11, 2008 |
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SHYAMAPADA SAHA Vs. STATE OF WEST BENGAL
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June 26, 2008 |
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SIBCO INVESTMENT PVT LTD Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA
|
April 9, 2008 |
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SIBDAS ROY Vs. STATE OF W B
|
May 7, 2008 |
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SIMPLE VINIYOG P. LTD Vs. COMMISSIONER OF INCOME-TAX
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November 20, 2008 |
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SIMPLEX INFRASTRUCTURES LTD. Vs. COMMR. OF SERVICE TAX
|
August 21, 2008 |
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SINCLAIRS HOTELS AND TRANSPORTATION LIMITED Vs. STATE OF WEST BENGAL
|
January 10, 2008 |
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SIRNATH ALIAS SRIBAS DURLAV Vs. STATE OF WEST BENGAL
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December 16, 2008 |
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SISIRKANA GUHA Vs. AYAKAR GRIHANIRMAN SAMABAYA SAMITY LIMITED
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February 28, 2008 |
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SK FAKIR MOHAMMAD Vs. SK JAN MOHAMMAD
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August 1, 2008 |
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SK HAFIJUL RAHAMAN Vs. STATE OF WEST BENGAL
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March 26, 2008 |
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SK MAISON & ORS Vs. STATE OF WEST BENGAL & ORS
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October 27, 2008 |
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SK RAFIUDDIN AHMED Vs. HAZI ABDUR RAHIM
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January 29, 2008 |
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SK RUKUNUDDIN Vs. STATE OF WEST BENGAL
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June 30, 2008 |
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SMT. ANKHI MITRA Vs. STATE OF WEST BENGAL AND ORS.
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November 10, 2008 |
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SMT. BIMALA DEVI AGARWAL & ANR. Vs. UNION OF INDIA & ORS.
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July 9, 2008 |
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SMT. NANU SABAR Vs. CHHUTU MAHATO AND ORS.
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March 27, 2008 |
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SMT. PRATIMA GHOSH Vs. SRI BIMAL KRISHNA DUTTA
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December 18, 2008 |
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SMT. REBA SINHA (BAGCHI) Vs. STATE OF WEST BENGAL AND ORS.
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March 4, 2008 |
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SMT. SHYAMARANI GARG & ANOTHER. Vs. THE STATE OF WEST BENGAL & ANOTHER.
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March 31, 2008 |
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SMT. SUJATA DASGUPTA Vs. THE STATE OF WEST BENGAL AND ORS.
|
July 4, 2008 |
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SMT. THAKAMONI SANTRA AND OTHERS Vs. NEW INDIA ASSURANCE COMPANY LTD. AND ANOTHER
|
February 28, 2008 |
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SMTI ANANTA Vs. RAMCHANDER
|
November 24, 2008 |
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SNEHALATA MONDAL Vs. STATE OF WEST BENGAL
|
January 25, 2008 |
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SNEHASIS THAKUR Vs. STATE OF WEST BENGAL
|
March 5, 2008 |
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SOMA CHOWDHURY SARKAR Vs. PRADIP KUMAR CHOWDHURY
|
June 26, 2008 |
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SOMA REDDY Vs. LT GOVERNOR
|
March 18, 2008 |
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SOMA SHARMA HALDER Vs. GOURI HALDER
|
January 18, 2008 |
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SOMENATH SINHA ROY Vs. STATE OF WEST BENGAL & ORS.
|
December 24, 2008 |
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SONALI BANK Vs. UNION OF INDIA (UOI) AND ORS.
|
January 15, 2008 |
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SONALI KAR Vs. D I OF SCHOOL S E KOLKATA
|
July 28, 2008 |
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SOUBHIK EXPORTS LTD. Vs. UNION OF INDIA (UOI)
|
May 16, 2008 |
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SOUMEN KUMAR KAR Vs. SWAPAN KUMAR KAR
|
July 14, 2008 |
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SOUMITRA SANYAL Vs. MUNICIPAL COMMISSIONER
|
March 20, 2008 |
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SOURAV GANGULY Vs. TATATEA LTD.
|
April 24, 2008 |
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SOURAV KR. ROY Vs. THE STATE OF WEST BENGAL & ORS.
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August 19, 2008 |
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SOUTHERN COOLING TOWER PVT LTD Vs. STATE OF WEST BENGAL
|
September 15, 2008 |
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SOVAN MOLLA Vs. THE STATE OF WEST BENGAL AND ANR.
|
December 17, 2008 |
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SPACE AGE TECHNOCRATS PRIVATE LIMITED Vs. GOBINDA CHARAN PYNE
|
January 31, 2008 |
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SRABAN KUMAR SUR Vs. STATE OF W B & ORS
|
July 11, 2008 |
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SRI AJOY KUMAR MAITI Vs. DR. ANIL KUMAR MAITI AND ORS.
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July 4, 2008 |
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SRI ARUP BANERJEE Vs. SMT. ANINDITA BANERJEE
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May 16, 2008 |
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SRI ARUP MAZUMDAR Vs. SRI DILIP KUMAR ROY AND ANR.
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May 16, 2008 |
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SRI DIPENDRA LAL SHAW Vs. SRI GAURAV VIRENDRA SANGHVI
|
November 21, 2008 |
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SRI KARENDRA CHANDRA BARAM Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
|
July 9, 2008 |
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SRI KARUNAMOY KANJILAL AND ORS. Vs. STATE OF WEST BENGAL AND ANR.
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April 30, 2008 |
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SRI N. PAL Vs. UNITED COMMERCIAL BANK & ORS.
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August 4, 2008 |
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SRI NIMAI CHANDRA LAHA AND ORS. Vs. SRI MADHUSUDAN NATH AND ORS.
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April 11, 2008 |
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SRI PRABHASANKAR BARDHAN Vs. THE STATE OF WEST BENGAL
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December 5, 2008 |
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SRI RAM PRAKASH SINGH Vs. STATE OF WEST BENGAL
|
January 8, 2008 |
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SRI SATYENDRA NATH GHOSH AND ANR. Vs. GULF OIL CORPORATION LTD.
|
August 29, 2008 |
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SRI SUDARSHANMOY GHOSH AND ORS. Vs. SOUTH BENGAL STATE TRANSPORT CORPORATION AND ORS.
|
April 25, 2008 |
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SRI TAPAN KUMAR PAN AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 30, 2008 |
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SRI TARAK NATH PAUL Vs. SRI JOY KRISHNA DHARA
|
September 11, 2008 |
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SRIKANTA DUTTA Vs. STATE OF WEST BENGAL
|
May 12, 2008 |
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SRIKANTA PAHARI Vs. DEBABRATA JANA
|
May 7, 2008 |
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SRIKANTA PATRA Vs. STATE OF WEST BENGAL
|
March 20, 2008 |
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SRISTIDHAR MAHATO Vs. STATE OF WEST BENGAL
|
December 1, 2008 |
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STAR TEXTILES AND INDUSTRIES LTD Vs. UNION OF INDIA
|
July 16, 2008 |
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STATE BANK OF INDIA Vs. ARABINDA GHOSH
|
December 5, 2008 |
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STATE BANK OF INDIA Vs. BALAI CHANDRA SARKAR
|
January 11, 2008 |
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STATE OF WEST BENAGAL Vs. SABITA MONDAL
|
January 18, 2008 |
|
STATE OF WEST BENAGAL Vs. BURDWAN DISTRICT BUS ASSOCIATION
|
June 20, 2008 |
|
STATE OF WEST BENAGAL Vs. SAUVIK GHOSH
|
April 8, 2008 |
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STATE OF WEST BENAGAL Vs. AFTAB ALIAS AFTAB ANSARI
|
February 22, 2008 |
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STATE OF WEST BENGAL Vs. MOHAN CHANDRA PAL
|
February 29, 2008 |
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STATE OF WEST BENGAL Vs. KINKAR KARMAKAR
|
January 31, 2008 |
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STATE OF WEST BENGAL Vs. MOSTAFIZER RAHAMAN
|
February 5, 2008 |
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STATE OF WEST BENGAL Vs. CALCUTTA CLUB LIMITED
|
February 1, 2008 |
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STATE OF WEST BENGAL Vs. KABIRUDDIN SK
|
April 4, 2008 |
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STATE OF WEST BENGAL Vs. ABUL KALAM
|
April 7, 2008 |
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STATE OF WEST BENGAL Vs. KRISHNAPADA PRAMANIK KRISHNA CHANDRA PRAMANIK
|
April 15, 2008 |
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STATE OF WEST BENGAL Vs. PRABIR CHATTERJEE
|
March 13, 2008 |
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STATE OF WEST BENGAL Vs. SUMIT DAS
|
June 26, 2008 |
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STATE OF WEST BENGAL Vs. SK NAZRUL ISLAM
|
July 8, 2008 |
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STATE OF WEST BENGAL Vs. SHAW WALLACE AND COMPANY LIMITED
|
May 9, 2008 |
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STATE OF WEST BENGAL Vs. FIRMA PITHRI AGRO PRODUCTS PVT LTD
|
May 16, 2008 |
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STATE OF WEST BENGAL Vs. BIKASH MOHAN SANYAL
|
December 2, 2008 |
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STATE OF WEST BENGAL Vs. NIKHIL CHANDRA MONDAL
|
December 15, 2008 |
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STATE OF WEST BENGAL Vs. SUKESH NASKAR ALIAS PANDAR
|
December 12, 2008 |
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STATE OF WEST BENGAL Vs. SATI ENCLAVE PVT LTD
|
September 26, 2008 |
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STATE OF WEST BENGAL Vs. BAHR ALAM
|
August 11, 2008 |
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STATE OF WEST BENGAL Vs. SAMBHU NATH BOSE
|
August 22, 2008 |
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STATE OF WEST BENGAL Vs. BELA BANERJEE
|
August 28, 2008 |
|
STATE OF WEST BENGAL Vs. SHYAMAL SAHA & PROSANTA @ KABU KABIRAJ
|
March 11, 2008 |
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STATE OF WEST BENGAL Vs. MONIRA BEGAM
|
February 20, 2008 |
|
STATE OF WEST BENGAL Vs. SHYAMAL SAHA & PROSANTA @ KABU
|
March 22, 2008 |
|
STATE OF WEST BENGAL Vs. RITA KAR
|
January 10, 2008 |
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STATE OF WEST BENGAL & ORS. Vs. DIPAK KUMAR DAS & ORS.
|
June 16, 2008 |
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STATE OF WEST BENGAL AND ANOTHER Vs. BARINDRA NATH SAHA AND OTHERS
|
September 16, 2008 |
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STEPHEN MONDAL Vs. STATE OF WEST BENGAL
|
June 16, 2008 |
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SUBHAMOY SINGHA ROY Vs. JADAVPUR UNIVERSITY
|
April 25, 2008 |
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SUBHANKAR MUKHERJEE Vs. RAKHI MUKHERJEE NEE BANERJEE
|
July 1, 2008 |
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SUBHAS CHANDRA DASGUPTA Vs. STATE OF WEST BENGAL
|
January 31, 2008 |
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SUBHASH CHANDRA DAS CHOWDHURY Vs. SANDHYA DAS CHOWDHURY
|
July 18, 2008 |
|
SUBHASISH MUHURI Vs. PUBLIC SERVICE COMMISSION
|
August 7, 2008 |
|
SUBHASREE DATTA Vs. STATE
|
March 26, 2008 |
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SUBHOJIT DUTTA Vs. UNION OF INDIA & ORS.
|
December 23, 2008 |
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SUBHRANGSHU DASGUPTA Vs. STATE OF WEST BENGAL
|
November 17, 2008 |
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SUBIMAL KANTI PRAMANIK Vs. STATE AND OTHERS
|
November 11, 2008 |
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SUBINOY NANDI Vs. GAUTAM DARIPA
|
September 2, 2008 |
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SUBL DULEY Vs. STATE OF WEST BENAGAL
|
April 29, 2008 |
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SUBODH CHANDRA MONDAL Vs. PRAKASH CHANDRA MONDAL
|
May 13, 2008 |
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SUBORNO BOSE Vs. APPELLATE TRIBUNAL FOR FOREIGN EXCHANGE
|
September 17, 2008 |
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SUBOTH KUMAR MITTRA Vs. UNION OF INDIA
|
June 27, 2008 |
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SUBRATA GHOSH Vs. STATE OF WEST BENGAL
|
January 8, 2008 |
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SUBRATA KUMAR CHOUDHURY Vs. STATE BANK OF INDIA
|
September 3, 2008 |
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SUBRATA KUMAR MAITY Vs. STATE OF WEST BENGAL
|
April 29, 2008 |
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SUBRATA KUMAR MISHRA Vs. SUNDARAM FINANCE LIMITED
|
August 13, 2008 |
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SUBRATA KUMAR ROY Vs. OUTRAM CLUB
|
April 23, 2008 |
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SUBRATA PATRA Vs. DISTRICT INSPECTOR OF SCHOOLS
|
August 26, 2008 |
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SUBRATA ROY Vs. STATE OF WEST BENGAL
|
May 15, 2008 |
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SUBRATA SARKAR Vs. STATE OF W B
|
June 13, 2008 |
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SUDAKSHINA GHOSH Vs. ARUNANGSHU CHAKRABORTY UDAY
|
January 16, 2008 |
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SUDHA RANI ROY AND ORS. Vs. GOPAL KRISHNA DAW AND ORS.
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December 12, 2008 |
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SUDHANSHU SEKHAR BORAL Vs. FOOD CORPORATION OF INDIA AND ORS.
|
April 29, 2008 |
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SUDHANSUMOY MAJUMDAR Vs. STATE OF WEST BENGAL
|
August 5, 2008 |
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SUDHIR KUMAR BHATTACHARJEE Vs. NAMITA CHOWDHURY
|
March 7, 2008 |
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SUDHIR KUMAR MANNA Vs. BENGAL CHEMICALS AND PHARMACEUTICALS LTD
|
January 11, 2008 |
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SUDHIR MAHATO Vs. STATE OF WEST BENGAL
|
February 25, 2008 |
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SUDIPATA MUKHERJEE Vs. UNION OF INDIA
|
February 8, 2008 |
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SUDIPTA DUTTA AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
September 23, 2008 |
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SUJASH KUMAR GHOSH & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
August 7, 2008 |
|
SUJIT ALIAS JHANTU PRADHAN Vs. STATE OF WEST BENGAL
|
September 16, 2008 |
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SUJIT KUMAR PATI Vs. ATASI SINGHA MAHAPATRA
|
April 11, 2008 |
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SUKDEB KHAN & ORS. Vs. THE STATE OF WEST BENGAL
|
November 11, 2008 |
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SUKDEB MONDAL Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
June 26, 2008 |
|
SUKDEV SINGH Vs. REGIONAL MANAGER NEW INDIA ASSURANCE CO LTD
|
June 26, 2008 |
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SUKOMAL CHANDRA ROY Vs. STATE OF WEST BENGAL
|
April 22, 2008 |
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SUKUMAR ADHIKARY Vs. DIPU RANI ADHIKARY
|
July 24, 2008 |
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SUKUMAR ADHIKARY Vs. DIPU RANI ADHIKARY
|
August 1, 2008 |
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SUKUMAR DALAL Vs. STATE OF WEST BENGAL
|
August 8, 2008 |
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SUKUMAR MONDAL Vs. STATE OF WEST BENGAL
|
July 25, 2008 |
|
SUKUMAR SAMANTA Vs. SIBDAS ROY
|
June 4, 2008 |
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SUMAN GHOSH Vs. CHIEF GENERAL MANAGER
|
April 4, 2008 |
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SUMAN KUMAR BANERJEE Vs. UNION OF INDIA
|
July 22, 2008 |
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SUMANTA NIYOGI AND ANOTHER Vs. SADHAMASRAM SEVA SARMSAD AND OTHER
|
December 3, 2008 |
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SUNANDA SARMA Vs. STATE OF WEST BENGAL
|
February 7, 2008 |
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SUNIL KUMAR GANGULY Vs. INCOME TAX OFFICER
|
June 10, 2008 |
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SUNIL KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
April 18, 2008 |
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SUNIL KUMAR GHOSH Vs. MADAN GHOSH
|
May 16, 2008 |
|
SUNITA JAIN Vs. STATE OF WEST BENGAL
|
May 13, 2008 |
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SUNITA MAJHI Vs. STATE OF WEST BENGAL
|
July 4, 2008 |
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SUNITI BANERJEE Vs. CHAMPA ALIAS SANGHAMITRA BANERJEE
|
May 13, 2008 |
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SUNRISE SPORTS INDIA PVT LTD Vs. STATE OF WEST BENGAL
|
May 7, 2008 |
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SUPRIYA BASU Vs. UNION OF INDIA
|
May 12, 2008 |
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SURE RAHAMAN Vs. JAMIDAR SHAIKH
|
March 3, 2008 |
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SURESH KUMAR CHAUHAN Vs. COMMISSIONER OF CUSTOMS (PORT) & ORS.
|
January 29, 2008 |
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SURESH MAHATO Vs. G E INDUSTRIAL PVT LTD
|
November 18, 2008 |
|
SURESH ROY Vs. COAL INDIA LTD. AND OTHERS
|
November 21, 2008 |
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SURESH SINGH Vs. STATE OF WEST BENGAL
|
October 1, 2008 |
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SUSANA DASGUPTA Vs. PAUL SARAI
|
June 3, 2008 |
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SUSANT PAL Vs. UNION OF INDIA & ORS.
|
November 26, 2008 |
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SUSHIL KUMAR NATH Vs. TAPAS MITRA
|
July 30, 2008 |
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SUVADIP MUKHERJEE Vs. THE STATE OF WEST BENGAL AND ANR.
|
May 16, 2008 |
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SWAPAN CHATTERJEE Vs. STATE OF WEST BENGAL
|
June 18, 2008 |
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SWAPAN GHOSH Vs. STATE OF WEST BENGAL
|
April 10, 2008 |
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SWAPAN GUHA THAKURATA Vs. UNION OF INDIA AND OTHERS
|
December 15, 2008 |
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SWAPAN KUMAR NANDAN Vs. RAM KISHORE DUBEY
|
January 31, 2008 |
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SWAPAN KUMAR NAYAK Vs. EGRA MUNICIPALITY
|
February 19, 2008 |
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SWAPAN KUMAR SAHA Vs. JAYANTA KUMAR BOSE
|
March 12, 2008 |
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SWAPAN ROY Vs. MAYA ROY
|
April 25, 2008 |
|
SWAPNA NANDY Vs. STATE OF WEST BENGAL & ANR.
|
December 24, 2008 |
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SWARUP KUMAR SEN Vs. NEPAL CHATTERJEE
|
March 28, 2008 |
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SYED SAMSAD AHMED ALIAS S SHAMSAD AHEMAD Vs. HSCO STEEL PLANT
|
February 28, 2008 |
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SYED ZAHIRUDDIN AHMED BAGDADI Vs. BOARD OF WAKFS
|
October 1, 2008 |
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TAMAL KUMAR BANERJEE Vs. CHAITALI BANERJEE
|
March 18, 2008 |
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TANDAR DAS Vs. ASHOKE KUMAR
|
June 23, 2008 |
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TANDON BROTHERS Vs. RAJESH PANDEY AND ANR.
|
January 9, 2008 |
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TANMOY RAMAYA LAHIRI Vs. STATE OF WEST BENGAL
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June 23, 2008 |
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TANUSHREE DUTTA Vs. STATE OF WEST BENGAL
|
September 4, 2008 |
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TAPAN BANERJEE Vs. MAYA RANI BANERJEE
|
September 25, 2008 |
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TAPAN KUMAR BARMAN Vs. STATE OF WEST BENGAL
|
January 22, 2008 |
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TAPAN KUMAR DUTTA Vs. STATE OF WEST BENGAL AND ORS.
|
April 16, 2008 |
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TAPAN KUMAR KUNDU Vs. UNION OF INDIA
|
July 29, 2008 |
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TAPAN KURNAR MUKHERJEE ALIAS TAPAN MUKHERJEE Vs. NIRMAL KANTI GUHA
|
November 21, 2008 |
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TAPAN PRAKASH BOSE Vs. ARUN KUMAR BOSE
|
March 26, 2008 |
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TAPAS BISWAS Vs. SHYAMA PROSAD GHOSAL
|
November 28, 2008 |
|
TAPAS DEY Vs. STATE OF WEST BENGAL
|
July 31, 2008 |
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TAPAS KUMAR CHATTERJEE Vs. STATE OF WEST BENGAL
|
February 22, 2008 |
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TAPASH SINHA Vs. STATE OF WEST BENGAL
|
April 8, 2008 |
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TARA PROPERTIES PRIVATE LIMITED Vs. SHALIMAR PAINTS LIMITED
|
July 15, 2008 |
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TARAK CHANDRA ROY Vs. STATE OF WEST BENGAL
|
January 17, 2008 |
|
TARAK NATH DAS Vs. MANORAMA CHOWDHURY
|
April 7, 2008 |
|
TARAPADA MAJI Vs. BANSARI MOHAN MAJI
|
January 18, 2008 |
|
TARUN DAS Vs. STATE OF WEST BENGAL
|
July 11, 2008 |
|
TARUN KUMAR HALDER & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
November 6, 2008 |
|
TARUN KUMAR KHEMKA Vs. PAWAN KUMAR JHUNJHUNWALA
|
March 20, 2008 |
|
TATA IRON AND STEEL COMPANY LIMITED Vs. HIMANI ALLOYS LIMITED
|
January 28, 2008 |
|
TATA TELE SERVICES LTD Vs. STATE
|
May 5, 2008 |
|
TATHAGATA CHATTERJEE Vs. PAPIYA CHATTERJEE
|
April 3, 2008 |
|
TAUHID ALAM Vs. WEST BENGAL CENTRAL SCHOOL SERVICE COMMISSION
|
September 5, 2008 |
|
TEJEN MITRA Vs. UNION OF INDIA
|
February 1, 2008 |
|
THE COLLECTOR OF CUSTOMS NOW KNOWN AS THE COMMISSIONER OF CUSTOMS (AIRPORT) Vs. MR. JOSE MARCIO BARRETO RAMIRES AND ANR.
|
April 23, 2008 |
|
THE ISLAMPUR MUNICIPALITY AND ANR. Vs. CHAUDHURI M. MANJAR AFAQUE AND ORS.
|
June 19, 2008 |
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THE STATE OF WEST BENGAL AND ORS. Vs. SRI UTTAM KUMAR DAS
|
April 23, 2008 |
|
THOMAS G RATHINA RAJ Vs. UNION OF INDIA
|
March 13, 2008 |
|
THREE CHEERS ENTERTAINMENT PVT LTD Vs. C E S C LTD
|
July 22, 2008 |
|
THREE-N-PRODUCTS PRIVATE LIMITED Vs. EMAMI LIMITED
|
August 26, 2008 |
|
THREETY IRANI Vs. SUSHMA RATHI
|
September 4, 2008 |
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TRILACHAN JANA Vs. STATE OF W B
|
May 7, 2008 |
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TRILOCHAN DAS Vs. KRISHNA DUTTA
|
December 23, 2008 |
|
TRILOCHAN MUKHERJEE Vs. ASANSOL MUNICIPAL CORPORATION
|
December 16, 2008 |
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TRUAN KUMAR ROY Vs. STATE OF WEST BENAGAL
|
February 27, 2008 |
|
TULSHI BAKSHI Vs. STATE OF WEST BENGAL
|
November 28, 2008 |
|
TULSI BAKSI Vs. STATE OF WEST BENGAL
|
October 1, 2008 |
|
TULSI ROY Vs. KRISHANU ROY
|
March 17, 2008 |
|
TURNER MORRISON LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
|
July 10, 2008 |
|
UMA BISWAS Vs. RAM NARAYAN BISWAS
|
April 3, 2008 |
|
UNENCO INDIA PVT LTD Vs. UNITES BANK OF INDIA
|
January 30, 2008 |
|
UNION OF INDIA Vs. AMBIKA CONSTRUCTION
|
March 31, 2008 |
|
UNION OF INDIA Vs. SANTI RANJAN DUTTA
|
March 31, 2008 |
|
UNION OF INDIA Vs. MAYA BISWAS
|
April 7, 2008 |
|
UNION OF INDIA Vs. BISWANATH AGARWAL
|
March 20, 2008 |
|
UNION OF INDIA Vs. BAJRANGLAL JUGALKISHORE
|
March 7, 2008 |
|
UNION OF INDIA Vs. PRANAB KUMAR
|
June 23, 2008 |
|
UNION OF INDIA Vs. SANJOY GOOPTU
|
June 11, 2008 |
|
UNION OF INDIA Vs. SANJOY GOOPTU
|
June 25, 2008 |
|
UNION OF INDIA Vs. BUDHLANI ENGINEERING PVT LTD
|
May 7, 2008 |
|
UNION OF INDIA Vs. PRAVASH DUTTA
|
November 6, 2008 |
|
UNION OF INDIA Vs. PRABIR KUMAR
|
December 2, 2008 |
|
UNION OF INDIA Vs. SATISH CHANDRA UPADHYAY
|
July 30, 2008 |
|
UNION OF INDIA Vs. UJIGAR SHAW ALIAS UJAGIR SHAW
|
July 23, 2008 |
|
UNION OF INDIA Vs. HARADHAN DENRE
|
December 24, 2008 |
|
UNION OF INDIA Vs. SUDARSHAN MONDAL
|
January 10, 2008 |
|
UNION OF INDIA Vs. USAPUR GOVINDA RAO AND ANOTHER
|
April 1, 2008 |
|
UNION OF INDIA & ORS. Vs. DR. SOMNATH KUNDU & ANR.
|
December 24, 2008 |
|
UNION OF INDIA (UOI) Vs. P.K.S. LIMITED
|
September 17, 2008 |
|
UNION OF INDIA (UOI) AND ORS. Vs. HARI SINGH AND ORS.
|
December 23, 2008 |
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UNION OF INDIA AND ORS. Vs. NARAYAN RAM AND ORS.
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January 16, 2008 |
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UNION OF INDIA AND OTHERS Vs. AJAY RAJVANSHI
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November 5, 2008 |
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UNION OF INDIA AND OTHERS Vs. RAJESH CHATURVEDI
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November 24, 2008 |
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UNION OF INDIA AND OTHERS Vs. CHANDAN KUMAR MAJI AND OTHERS
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August 27, 2008 |
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UNIQUE INTERNATIONAL PVT LIMITED Vs. DINESH KUMAR SINGHANIA
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February 1, 2008 |
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UNIQUE SCINTIFIC CO Vs. SUMITRA DAS
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February 22, 2008 |
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UNITED BANK OF INDIA Vs. ANJALI MUKHERJEE
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April 10, 2008 |
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UNITED INDIA ASSURANACE COMPANY LIMITED Vs. SUBHOMOY NAG
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August 8, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. NETAI CHANDRA GHOSH
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May 10, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. NETAI CHANDRA GHOSH
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May 16, 2008 |
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UNIVERSAL PETROCHEMICALS LIMITED Vs. B P PLC
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February 18, 2008 |
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UPAJADU MAJHI BIKASH MAJHI Vs. STATE OF WEST BENGAL
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September 30, 2008 |
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USHA DALMALA Vs. DEBASHIS ROY
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June 25, 2008 |
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USHA INFOTECH PVT LTD Vs. SALORA INTERNATIONAL LTD
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April 1, 2008 |
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UTKAL ASBESTOS LTD Vs. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA
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January 11, 2008 |
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UTTAM KAYAL Vs. SUNIL PAL
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January 22, 2008 |
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UTTAM KUMAR PRAMANIK Vs. STATE OF WEST BENGAL
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July 10, 2008 |
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VEENA KEJRIWAL Vs. KOLKATA MUNICIPAL CORPORATION
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March 18, 2008 |
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VELJI NARAYAN PATEL Vs. JAYANTI LAL PTEL
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December 23, 2008 |
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VERSON TRADING COMPANY Vs. MRS. SANJIDA BEGUM AND ORS.
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December 18, 2008 |
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VIJAI SHREE LIMITED Vs. UNION OF INDIA
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February 28, 2008 |
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VINOD KUMAR & ANR Vs. STATE OF WEST BENGAL & ORS
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August 21, 2008 |
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VINOD KUMAR GARG Vs. UNION OF INDIA
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September 19, 2008 |
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VINOD MIMANI Vs. ALAPAN BANDYOPADHYAY AND ORS.
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August 22, 2008 |
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VISVA BHARATI Vs. BAIDYA NATH SAHA
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December 3, 2008 |
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VISVA BHARTI Vs. SAKAR AND SARKAR
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April 23, 2008 |
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VIVEK BAJORIA Vs. STATE OF WEST BENGAL
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March 10, 2008 |
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VIVEK KATHOTIA Vs. STATE OF WEST BENGAL
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September 15, 2008 |
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VIVEK KATHOTIA Vs. SALTEE INFOTECH (INDIA) PRIVATE LIMITED
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January 15, 2008 |
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W B DEED WRITERS ASSOCIATIOON Vs. DISTRIS\CT REGISTRAR NADIA
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April 7, 2008 |
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W H TARGETT INDIA LIMITED Vs. S ASHRAF
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June 4, 2008 |
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W.B. ELECTRONICS INDUSTRY DEVELOPMENT CORPORATION LTD. AND ANR. Vs. THE BOARD OF TRUSTEES OF THE PORT OF CALCUTTA AND ORS.
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March 14, 2008 |
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WEST BENGAL FOREIGH LIQUOR Vs. STATE OF WEST BENGAL
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January 22, 2008 |
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WEST BENGAL FOREIGN LIQUOR OFF AND ON SHOP OWNERS Vs. STATE OF WEST BENGAL
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January 21, 2008 |
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WEST BENGAL GOVERNMENT EMPLOYEES COOPERATIVE SOC LTD Vs. DEBABRATA SEN
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August 19, 2008 |
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WEST BENGAL GOVERNMENT EMPLOYEES F AND S CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. DEBABRATA SEN
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June 19, 2008 |
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WEST BENGAL INDUSTRIAL DEVELOPMENT CORPN LTD Vs. NICON ELECTRONICS DEVICES PVT LTD
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January 22, 2008 |
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WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO LTD Vs. MAHADEB DAS
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August 1, 2008 |
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WEST BENGAL UNIVERSITY OF TECHNOLOGY Vs. RISHIN MITRA
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December 23, 2008 |
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WST BENGAL DEED WRITERS ASSOCIATION NADIA DISTRICT BRANCH Vs. STATE OF WEST BENGAL
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April 7, 2008 |
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YOGRAJ GURUNG Vs. AIKON NETWORK MARKETING PRIVATE LIMITED
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January 24, 2008 |
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Z I KHAN Vs. STATE
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December 10, 2008 |
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ZAHIRUNESSA BIBI Vs. SUDAMA MAJHI
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February 8, 2008 |
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ZONAL MANAGER, BANK OF INDIA AND ANR. Vs. MD. MAMTAJ HOSSAIN AND ORS.
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March 12, 2008 |
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ZOOLOGICAL SURVEY OF INDIA Vs. PISCEAN ENTERPRISES
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February 8, 2008 |
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ZORINA KHANTUN Vs. STATE OF WEST BENGAL
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January 16, 2008 |