|
1981 CENSUS AND ELECTION JOB WORKERS ASSOCIATION Vs. STATE OF WEST BENAGAL
|
June 5, 2007 |
|
A K GOENKA Vs. MAGMA LEASING LIMITED
|
July 18, 2007 |
|
A SELVARAJ Vs. UNION OF INDIA
|
October 15, 2007 |
|
ABDEALLY SK. SHAMSUDDIN Vs. M/S. J.S. MOHAMMEDALLY AND ORS.
|
July 10, 2007 |
|
ABDL KALAM Vs. UMAPADA MAITY
|
August 31, 2007 |
|
ABDUL KALAM MALLIK Vs. STATE OF WEST BENGAL & ORS.
|
June 28, 2007 |
|
ABDUL ODUD Vs. ABDUS SUKUR
|
August 2, 2007 |
|
ABDUL RASHEED Vs. UNION OF INDIA
|
June 12, 2007 |
|
ABDUL SALAM Vs. UNION OF INDIA
|
March 30, 2007 |
|
ABDULLAH SALAFI Vs. STATE OF WEST BENGAL
|
March 8, 2007 |
|
ABDUR ROUFWAKF ESTATE Vs. STATE OF WEST BENGAL
|
December 6, 2007 |
|
ABDUS SAMAD FAKIR Vs. STATE OF W B
|
November 27, 2007 |
|
ACHINTYA GHOSH Vs. STATE OF WEST BEGAL
|
September 11, 2007 |
|
ADITI SARKAR Vs. STATE OF WEST BENGAL
|
April 16, 2007 |
|
ADITYA NATH BANERJEE Vs. STATE BANK OF INDIA
|
March 6, 2007 |
|
AFJAL HOSSAIN Vs. STATE OF WEST BENGAL
|
February 28, 2007 |
|
AGNEL KUJUR Vs. STATE
|
October 15, 2007 |
|
AINUL HAQUE Vs. STATE OF WEST BENGAL
|
June 18, 2007 |
|
AIRPORT AUTHORITY OF INDIA Vs. PRADIP KUMAR BENERJEE
|
August 6, 2007 |
|
AJIT BARMAN Vs. STATE
|
March 29, 2007 |
|
AJOY KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
September 7, 2007 |
|
ALIA BIBI Vs. STATE OF WEST BENGAL
|
August 7, 2007 |
|
ALKA KHEMAKA Vs. KISHAN LAKKAR
|
March 21, 2007 |
|
ALL BENGAL RICKSHAW UNION Vs. STATE OF WEST BENGAL
|
October 16, 2007 |
|
ALLAHABAD BANK Vs. INDO MARKETING
|
October 12, 2007 |
|
ALOK MUNSHI Vs. SATINATH MUKHERJEE
|
March 9, 2007 |
|
ALOKE KUMAR BISWAS Vs. STATE OF WEST BENGAL
|
October 3, 2007 |
|
ALOKE KUMAR DEY Vs. ASHOKE KUMAR DEY
|
December 7, 2007 |
|
ALOKE KUMAR KUNDU Vs. STATE OF WEST BENGAL
|
June 7, 2007 |
|
AMAL CHOWDHURY Vs. UNION OF INDIA
|
December 6, 2007 |
|
AMALGAMETED DEVELOPMENT LTD Vs. STATE OF WEST BENGAL
|
September 12, 2007 |
|
AMAR PAL Vs. STATE OF WEST BENGAL
|
June 19, 2007 |
|
AMARDEEP SINHA Vs. STATE OF WEST BENGAL
|
December 14, 2007 |
|
AMARENDRA SINGH Vs. CESC LIMITED
|
January 9, 2007 |
|
AMARESH DAS Vs. STATE OF WEST BENGAL
|
May 10, 2007 |
|
AMBU NATH SAHA ALIAS AMBU SAHA Vs. STATE OF WEST BENGAL
|
March 21, 2007 |
|
AMIT BAR Vs. NATIONAL INSURANCE CO LTD
|
August 1, 2007 |
|
AMIT BISWAS Vs. STATE OF W B
|
February 14, 2007 |
|
AMIT KUMAR BHATTACHARYYA Vs. STATE OF WEST BENGAL
|
April 13, 2007 |
|
AMIT KUMAR SAHOO Vs. SAMIR BARAN SAHOO
|
December 20, 2007 |
|
AMRITA BASU Vs. STATE OF WEST BENGAL AND OTHERS
|
January 10, 2007 |
|
AMRUT LAL PATEL Vs. STATE OF W B
|
September 26, 2007 |
|
AMULYA MONDAL Vs. STATE OF WEST BENGAL & ORS.
|
August 29, 2007 |
|
ANANDAMAY BAG Vs. STATE OF WEST BENGAL
|
May 7, 2007 |
|
ANGUR BALA SUR Vs. SAKTIPADA SUR
|
June 26, 2007 |
|
ANIL KUMAR Vs. A AND N ADMINISTRATION
|
July 9, 2007 |
|
ANIL KUMAR MAITY Vs. STATE OF WEST BENGAL
|
January 16, 2007 |
|
ANIL KUMAR SHAW Vs. STATE OF WEST BENGAL
|
April 4, 2007 |
|
ANIMA BISWAS Vs. UNION OF INDIA
|
December 20, 2007 |
|
ANIMA GHOSH Vs. STATE OF WEST BENGAL
|
April 11, 2007 |
|
ANJALI MUKHERJEE Vs. COMMISSIONER OF POLICE LAL BAZAR
|
July 16, 2007 |
|
ANJUMAN TEA COMPANY LTD Vs. STATE OF W B
|
August 8, 2007 |
|
ANUP KUMAR KUNDU Vs. REGISTRAR OF CO OPERATIVE SOCIETIES WEST BENGAL
|
October 15, 2007 |
|
ANURADHA TALWAR Vs. STATE OF WEST BENGAL
|
July 25, 2007 |
|
ANWAR HOSSAIN ALIAS ANOWAR HOSSAIN Vs. STATE OF WEST BENGAL
|
October 26, 2007 |
|
ANWAR HOSSAIN ALIAS ANOWAR HOSSAIN Vs. STATE OF WEST BENGAL
|
November 21, 2007 |
|
APEEJAY HOUSE PVT LTD Vs. PUNJAB NATIONAL BANK
|
January 15, 2007 |
|
APEEJAY OXFORD BOOKSTORES PRIVATE LIMITED Vs. HOTEL LEELA VENTURE LIMITED
|
May 10, 2007 |
|
ARABINDA SINGHA MAHAPATRA Vs. NALINAKSHA SINGHA MAHAPATRA
|
February 19, 2007 |
|
AREVA T AND D INDIA LIMITED Vs. STATE OF WEST BENGAL
|
July 5, 2007 |
|
AREVA T AND D INDIA LTD. Vs. UNION OF INDIA
|
December 18, 2007 |
|
ARJUN KUMAR RAY Vs. DAMODAR VALLY CORPORATION
|
August 22, 2007 |
|
ARTI BHANDARI Vs. STATE OF WEST BENGAL
|
September 26, 2007 |
|
ARUN AGARAWAL Vs. STATE
|
March 21, 2007 |
|
ARUN DEBNATH Vs. STATE OF WEST BENGAL
|
September 10, 2007 |
|
ARUN KUMAR BHATTACHARYA Vs. STATE OF WEST BENGAL AND ANOTHER
|
June 6, 2007 |
|
ARUN KUMAR DAS Vs. ANUKA ROY
|
February 23, 2007 |
|
ASEMA BEGUM ALIAS ASEMA KHATOON ALIAS ASEMA BIBI Vs. STATE OF WEST BENGAL
|
May 4, 2007 |
|
ASHIM KUMAR DAS Vs. SANJIB ROY
|
July 24, 2007 |
|
ASHIM KUMAR RAY Vs. CHIEF ENGINEER EASTERN ZONE ALL INDIA RADIO
|
October 8, 2007 |
|
ASHIM KUMAR SARKAR Vs. STATE OF WEST BENGAL
|
May 2, 2007 |
|
ASHIM MAITRA Vs. STATE OF WEST BENAGAL
|
April 4, 2007 |
|
ASHOK KR. SINGH Vs. UNION OF INDIA
|
September 18, 2007 |
|
ASHOK KUMAR BANSAL Vs. UNION OF INDIA & ORS.
|
July 10, 2007 |
|
ASHOK KUMAR DASANI Vs. SUDHA AGARWAL
|
July 17, 2007 |
|
ASHOK KUMAR GUPTA Vs. UNION OF INDIA
|
May 11, 2007 |
|
ASHOK KUMAR MONDAL Vs. SASANKA SHEKHAR MONDAL
|
February 21, 2007 |
|
ASHOK KUMAR SABOO Vs. HINDUSTHAN PAPER CORPORATION LIMITED
|
April 10, 2007 |
|
ASHOKA DAS Vs. STATE OF WEST BENGAL
|
May 19, 2007 |
|
ASIAN LEATHER LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
|
May 14, 2007 |
|
ASIT KUMAR DAS Vs. KALPANA DAS
|
March 14, 2007 |
|
ASOKA MITRA Vs. SWAPAN KUMAR MITRA
|
August 31, 2007 |
|
ASSED HOSSAIN Vs. STATE OF WEST BENGAL AND OTHERS
|
January 2, 2007 |
|
ASSISTANT DIRECTOR NARCOTIC CONTROL BEREAU ESTERN ZONAL UNIT Vs. SAFIKUL ISLAM
|
September 18, 2007 |
|
ASSOCIATION FOR PROTECTION OF DEMOCRATIC Vs. STATE OF WEST BENGAL
|
November 16, 2007 |
|
ASSTT P F COMMISSIONERS EMPLOYEES PROVIDENT FUND ORGANISATION Vs. PAWAN KUMAR AGARWALA
|
December 3, 2007 |
|
ASVIN N SHAH Vs. MERLIN PROJECTS LIMITED
|
February 14, 2007 |
|
ATIKUR HOQUE Vs. STATE OF WEST BENGAL
|
December 17, 2007 |
|
ATLAS AND UNION JUTE PRESS CO LTD Vs. KINGSLAY INDUSTRIES LIMITED
|
March 29, 2007 |
|
ATUL ROY Vs. STATE OF WEST BENGAL
|
July 26, 2007 |
|
AURANGJEB ALAM ALIAS GUDDU Vs. STATE OF WEST BENGAL
|
September 3, 2007 |
|
AUROMA COKE LIMITED Vs. STEEL AUTHORITY OF INDIA
|
March 29, 2007 |
|
B M G PHARMACRUTICALS P LTD Vs. OFFICIAL LIQUIDATOR HIGH COURT CALAUTTA
|
August 16, 2007 |
|
B OBC INDIA LTD Vs. INSTANT SALES PVT LTD
|
June 17, 2007 |
|
BADAL SARDAR Vs. STATE OF WEST BENGAL
|
February 27, 2007 |
|
BADAL SARDAR Vs. STATE OF WEST BENGAL
|
January 27, 2007 |
|
BADIUZZAMAN Vs. STATE OF WEST BENGAL
|
December 5, 2007 |
|
BADRI PRASAD GUPTA Vs. SISIR KUMAR DAS
|
March 22, 2007 |
|
BAFATI MIA Vs. STATE OF WEST BENGAL
|
December 11, 2007 |
|
BAGLA RANJAN SAMANTA Vs. STATE OF WEST BENGAL
|
August 13, 2007 |
|
BAJRANG LAL JAIN Vs. SICOM LTD
|
April 4, 2007 |
|
BAJRANGI RABIDAS Vs. CHAIRMAN MANAGING DIRECTOR E C L LTD
|
August 17, 2007 |
|
BANGIYA GRAMIN BIKASH BANK Vs. AMAL KRISHNA MAITY
|
September 7, 2007 |
|
BANGUR FINANCE LIMITED Vs. TEJESH RANGAN GHOSH
|
April 18, 2007 |
|
BANGUR LAND DEVELOPMENT CORPORATION LTD Vs. STATE OF WEST BENGAL
|
November 30, 2007 |
|
BANI BASU Vs. SACHINDRA NATH GHOSE
|
October 15, 2007 |
|
BANI ISRAIL ZINNATUNNESSA BIBI Vs. STATE OF WEST BENGAL
|
February 14, 2007 |
|
BANI RANI Vs. MANAGER NATIONALINSURANCE CO LTD
|
June 27, 2007 |
|
BANIBRATA GHOSH Vs. STATE OF WEST BENGAL
|
April 2, 2007 |
|
BANK OF BARODA Vs. GOVIND RAM AGARWAL
|
January 11, 2007 |
|
BANK OF BARODA Vs. GOVIND RAM AGRAWAL
|
December 19, 2007 |
|
BANK OF INDIA Vs. TAPAN KUMAR SIL
|
March 6, 2007 |
|
BAPI CONSTRUCTION Vs. PRONOB AND CO. (P.) LTD.
|
February 8, 2007 |
|
BASIRUL HAQUE Vs. CHAND MOHAMMAD
|
March 21, 2007 |
|
BATA INDIA LIMITED Vs. STATE OF WEST BENGAL
|
September 26, 2007 |
|
BATHGATE AND COMPANY LTD. AND ORS. Vs. REVEREND HANOK GHOSH AND ORS.
|
July 31, 2007 |
|
BAY ISLANDS HOTEL LTD Vs. TAHASILDAR
|
July 9, 2007 |
|
BENGAL BRICKFIELD OWNERS ASSOCIATION Vs. STATE OF WEST BENGAL
|
February 2, 2007 |
|
BENGAL DENTAL COLLEGE AND RESEARCH INSTITUTE Vs. STATE OF WEST BENGAL
|
February 1, 2007 |
|
BENGAL PEERIESS HOUSING DEVELOPMENT CO LTD Vs. URMILA ROY
|
July 2, 2007 |
|
BENGAL SERVICES SOCITY SCHOOL Vs. REGIONAL PROVIDENT FUND COMMISSIONER W B
|
June 26, 2007 |
|
BERGER PAINTS INDIA LIMITED Vs. JOINT COMMISSIONER AUDIT CENTRAL EXCISE CULCUTTA
|
February 21, 2007 |
|
BHABATARAN MAHATO Vs. STATE OF W B
|
April 16, 2007 |
|
BHAGABAN DAS Vs. STATE OF WEST BENGAL
|
April 4, 2007 |
|
BHAIRU RATAN PACHISIA AND ORS. Vs. INTERNATIONAL CLUB AND ORS.
|
November 30, 2007 |
|
BHAJU ALIAS BHUTIYA MAL Vs. STATE OF WEST BENGAL
|
July 25, 2007 |
|
BHAKTIMOYEE COLD STORAGE PVT LTD Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
June 6, 2007 |
|
BHANU PRATAP SINGH Vs. STATE OF WEST BENGAL
|
August 2, 2007 |
|
BHARAT COKING COAL LIMITED Vs. CHAMPA RANI SETHI
|
November 22, 2007 |
|
BHARAT EXPLOSIVES LTD. Vs. UNION OF INDIA AND ORS.
|
January 12, 2007 |
|
BHARAT PETOLEUM Vs. STATE OF WEST BENGAL
|
April 17, 2007 |
|
BHARITIA TRADERS PVT LTD Vs. UCO BANK
|
January 29, 2007 |
|
BHASKAR GUPTA ROY AND ANR. Vs. THE WEST BENGAL POLLUTION CONTROL BOARD AND ORS.
|
December 19, 2007 |
|
BHASKAR TEA AND INDUSTRIES LTD Vs. STATE OF WEST BENGAL
|
October 16, 2007 |
|
BHOLANATH MONDAL Vs. STATE OF WEST BENGAL
|
August 2, 2007 |
|
BHUDEB CHANDRA DEY Vs. DISTRICT INSEPECTOR OF SCHOOL
|
October 8, 2007 |
|
BIBEK RAYCHAUDHURI Vs. VIRAMA ENTERPRISES PRIVATE LTD
|
March 30, 2007 |
|
BIBI NAJBA Vs. STATE OF WEST BENGAL
|
March 23, 2007 |
|
BIDHAN CHANDRA KRISHI VISWAVIDYALAYA Vs. GURUPADA SARKAR
|
February 6, 2007 |
|
BIJOY NAGAR TEA COMPANY LTD Vs. NARSING DASGUPTA
|
March 21, 2007 |
|
BIKASH ROY Vs. STATE OF WEST BENGAL
|
September 21, 2007 |
|
BIKASH SHARMA Vs. SUDAMA MAJHI
|
July 20, 2007 |
|
BILASPUR SPINNING MILLS AND INDUSTRIES LTD. Vs. UCO BANK
|
April 12, 2007 |
|
BIMAL GHOSH Vs. KALPANA MAJUMDAR
|
August 3, 2007 |
|
BIMAL KUMAR DAS Vs. UNION OF INDIA
|
April 23, 2007 |
|
BINOD MERCAMTILE CO LTD Vs. BINOD BEHARI DUTT TRUST
|
May 8, 2007 |
|
BINOY KUMAR GUPTA Vs. LEELA GUPTA
|
April 11, 2007 |
|
BIPAL RANJAN PAUL Vs. STATE OF WEST BENGAL
|
March 15, 2007 |
|
BIPLAN DAS Vs. STATE OF WEST BENGAL
|
September 26, 2007 |
|
BIRESWAR GOSWAMI Vs. STATE OF WEST BENGAL
|
July 27, 2007 |
|
BISHNU CHAKRABORTY Vs. STATE
|
September 25, 2007 |
|
BISHWANATH HAZARA Vs. STATE OF WEST BENGAL
|
June 20, 2007 |
|
BISTUPADA DAS Vs. STATE BANK OF BIKANER
|
November 27, 2007 |
|
BISWA KUMAR BEPARI Vs. ANDAMAN AND NIKOBAR ISLANDS
|
December 19, 2007 |
|
BISWAJIT CHAKRABORTY Vs. STATE OF WEST BENGAL
|
February 19, 2007 |
|
BISWAMITRA PANDEY Vs. CHIEF SECURITY
|
September 18, 2007 |
|
BISWANATH BHUWANTA Vs. INDIAN BANK
|
March 20, 2007 |
|
BISWANATH HANSDA Vs. UNION OF INDIA AND OTHERS
|
January 4, 2007 |
|
BISWANATH HOSIERY MILLS LTD Vs. UNION OF INDIA
|
March 14, 2007 |
|
BISWANATH PATRA Vs. DIVISIONAL ENGINEER
|
May 4, 2007 |
|
BISWANATH SARKAR Vs. STATE OF WEST BENGAL
|
September 7, 2007 |
|
BIVA RANI HAZRA Vs. BIMAL KANTA DAS AND ORS.
|
May 4, 2007 |
|
BLISS GRAPHICS (P.) LTD. Vs. MULTI LAYERS PLASTICS
|
April 18, 2007 |
|
BOARD OF COUNCILLORS BHATPARA MUNICIPALITY Vs. CESC LTD
|
March 21, 2007 |
|
BOARD OF TRUSTEES BRAITHWAITE BURN AND JESSOP CONSTRUCTION CO LTD Vs. RABINDRA NATH ROY CHOWDHURY
|
August 17, 2007 |
|
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. PODDAR INDUSTRIAL CORPORATION
|
September 7, 2007 |
|
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. AVIJIT KUMAR ROY
|
October 5, 2007 |
|
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. P G MODAK AND SONS
|
March 29, 2007 |
|
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. S. NAG & CO.
|
October 11, 2007 |
|
BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT KOLKATA
|
August 31, 2007 |
|
BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Vs. M S KHANDPUR
|
October 9, 2007 |
|
BOARD OF TRUSTEES FOR THE POST OF CALCUTTA Vs. BATILIBOI AND CO LIMITED
|
November 27, 2007 |
|
BOC INDIA LTD Vs. INSTANT SALES PVT LTD
|
July 17, 2007 |
|
BRAHMANAND HIMGHAR LTD Vs. STATE OF WEST BENAGAL
|
July 20, 2007 |
|
BRATINDRA NATH MUKHOPADHYAY Vs. KOLKATA MUNICIPAL CORPORATION
|
February 22, 2007 |
|
BUDHADEV KARMAKAR Vs. STATE OF WEST BENGAL
|
July 25, 2007 |
|
BURDWAN IRON AND STEEL COMPANY P LTD Vs. COMMISIONER OF CENTRAL EXISE BOLPUR
|
February 16, 2007 |
|
C H RAMAKRISHNA Vs. STATE OF WEST BENGAL
|
September 3, 2007 |
|
CALCUTTA NUNIPAL CORPORATION Vs. ANITA SUBREWAL
|
December 19, 2007 |
|
CALCUTTA SOFT DRINKS PVT LTD Vs. CALCUTTA MUNICIAPL CORPORATION
|
January 31, 2007 |
|
CALCUTTA STATE TRANSPORT CORPORATION Vs. SUDAMA GHOSH
|
May 4, 2007 |
|
CAPT RAJIB LOCHAN DEY Vs. UNION OF INDIA
|
June 8, 2007 |
|
CARRIT MORN AND CO PVT LTD Vs. STATE OF W B
|
June 20, 2007 |
|
CENTRAL BANK OF INDIA & ANR. Vs. NRIPENDRA NATH SARKAR
|
August 20, 2007 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. ASIT BARAN BANERJEE
|
May 18, 2007 |
|
CENTRAL PROVIDENT FUND COMMISSIONER Vs. MODERN TRANSPORTATION CONSULTANCY SERVICE PVT LTD
|
May 7, 2007 |
|
CESC LTD Vs. INCOME-TAX OFFICER
|
January 3, 2007 |
|
CHAIRMAN ADHOC COMMITTEE Vs. NAGENDRA PRASAD SINGH
|
February 14, 2007 |
|
CHAIRMAN BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. IFTEAHAN KHAN
|
April 30, 2007 |
|
CHAIRMAN BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Vs. IFTIKHER KHAN
|
September 21, 2007 |
|
CHAIRMAN DISTRICT PRIMARY SCHOOL COUNCIL CALCUTTA Vs. SANTA ROY SINGH
|
February 1, 2007 |
|
CHAIRMAN NADIA DISTRICT PRIMARY SCHOOL COUNCIL Vs. JYOTSNA RANI RAY
|
December 19, 2007 |
|
CHAIRMAN WEST BENGAL CENTRAL SCHOOL SERVICE COMMISSION Vs. SASWATI PRAMANIK
|
June 18, 2007 |
|
CHAIRMAN WEST BENGAL SCHOOL SERVICE COMMISSION Vs. SHOBHIT KUMAR SINGH
|
June 29, 2007 |
|
CHANDEMDRA KUMAR DEBNATH Vs. STATE OF W B
|
September 21, 2007 |
|
CHANDI CHARAN DAN Vs. BISWAJIT DAN
|
October 4, 2007 |
|
CHANDRA KUMAR DHANUKA Vs. REGISTRAR OF COMPANIES
|
July 13, 2007 |
|
CHAPU BAGDI Vs. STATE OF WEST BENGAL
|
July 26, 2007 |
|
CHEMCROWN EXPORTS LTD Vs. CEGAT
|
June 26, 2007 |
|
CHHEDI LAL GUPTA Vs. SURESH DAMANI
|
February 15, 2007 |
|
CHIEF SECRATORY TO THE GOVERNMENT OF WEST BENGAL Vs. GURUPADA KONAR
|
January 31, 2007 |
|
CHITTA RANJAN BHUNIA Vs. STATE OF WEST BENGAL
|
March 21, 2007 |
|
CHITTARANJAN BHATTACHARJEE Vs. STATE OF WEST BENGAL AND OTHERS
|
February 2, 2007 |
|
CITICORP FINANCE (INDIA) LTD Vs. STATE OF WEST BENGAL & ANR
|
July 31, 2007 |
|
COAL INDIA LTD Vs. BHARAT EXPLOSIVES LTD
|
July 30, 2007 |
|
COLLECTOR OF CUSTOMS Vs. HINDALCO INDUSTRIES LTD
|
May 7, 2007 |
|
COMMERCIAL TAX OFFICER, SILIGURI CHARGE Vs. SARIAM TEA SEED GARDEN
|
October 15, 2007 |
|
COMMISSIONER OF CUSTOMS AIRPORT KOLKATA Vs. JOSE MARCIO BARRETO RAMIRES
|
March 23, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. ISPAT INDUSTRIES LTD.
|
November 23, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. BALARAMPUR CHINI MILLS LTD
|
December 11, 2007 |
|
CONFEDERATION OVERSEAS CLEARING Vs. COMMISSIONER OF CUS (ADMN )
|
December 6, 2007 |
|
CONSTRUCTION AND PROJECTS LTD Vs. OFFICIAL LIQUIDATOR
|
February 7, 2007 |
|
CONTAI CO OPERATIVE BANK LTD Vs. STATE OF WEST BENGAL
|
February 28, 2007 |
|
COURT ON ITS OWN MOTION Vs. STATE OF WEST BENGAL
|
March 2, 2007 |
|
CUSTODIAN OF TEXTILE UNDERTAKING Vs. HALL AND ANDERSON LTD. AND ANR.
|
December 14, 2007 |
|
CYCLE CORPORATION OF INDIA LTD. (IN LIQUIDATION) Vs. WEST BENGAL SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD.
|
May 15, 2007 |
|
DAKSHIN DINAJPUR ZILLA PARISHAD Vs. STATE OF WEST BENGAL
|
August 16, 2007 |
|
DALIA DUTTA Vs. UNION OF INDIA
|
March 20, 2007 |
|
DAMODAR VALLEY CORPORATION Vs. ARJUN KUMAR RAY
|
August 22, 2007 |
|
DANKHA DEVI AGARWAL Vs. BHAGIRATH AGARWAL
|
December 10, 2007 |
|
DAYANAND GUPTA Vs. GOBIND LALL BANGUR
|
June 29, 2007 |
|
DCM LIMITED Vs. NARENDRA KUMAR JAIN
|
February 28, 2007 |
|
DEB RANJAN CHATTERJEE Vs. SWARNARANI BISWAS
|
August 1, 2007 |
|
DEBA PRASAD ROY Vs. STATE OF WEST BENGAL
|
May 11, 2007 |
|
DEBA PRASAD ROY AND ANR., Vs. REGIONAL DIRECTOR, DEPARTMENT OF COMPANY AFFAIRS AND ORS.
|
May 11, 2007 |
|
DEBABRATA MONDAL Vs. STATE OF WEST BENGAL
|
August 21, 2007 |
|
DEBADAS BISWAS Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
August 7, 2007 |
|
DEBARPITA RAY Vs. WEST BENGAL OF UNIVERSITY OF HEALTH SCIENCES
|
May 14, 2007 |
|
DEBDAS GHOSH Vs. STATE OF WEST BENGAL
|
October 12, 2007 |
|
DEBEN MONDAL Vs. STATE OF WEST BENGAL
|
October 9, 2007 |
|
DEBI RIT Vs. STATE OF WEST BENGAL
|
July 25, 2007 |
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DEBRANJAN BISWAS Vs. STATE OF WEST BENGAL
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June 27, 2007 |
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DEEPAK BAPNA Vs. STATE OF WEST BENGAL
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February 19, 2007 |
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DEEPIKA HOUSING PROJECTS PVT LTD Vs. STATE OF WEST BENGAL
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July 16, 2007 |
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DEEPIKA HOUSING PROJECTS PVT LTD Vs. CARBOXY CHEMICALS PVT LTD
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July 16, 2007 |
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DEVELOPMENT CONSULTANTS LTD Vs. MAYANK PODDAR
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April 4, 2007 |
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DEWIJENDRA LAL ROY Vs. DIPTA RANI CHOWDHURY
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February 6, 2007 |
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DHANANJOY MONDAL Vs. STATE OF WEST BENGAL
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February 6, 2007 |
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DHARAMPAL AJITSARIA Vs. SYNDICATE BANK
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February 28, 2007 |
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DHRUBA JYOTI GHOSH Vs. DIPAK KUMAR ROY
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March 4, 2007 |
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DHRUBA JYOTI MITRA Vs. PRADIP SENGUPTA AND ANOTHER
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June 8, 2007 |
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DIBYENDU ROY CHOWDHURY Vs. UNION OF INDIA
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September 10, 2007 |
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DILIP DEY Vs. MANASI PRESS
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March 20, 2007 |
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DILIP KUMAR MOITRA Vs. BURN STANDARD CO LTD
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February 13, 2007 |
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DILIP KUMAR MONDAL Vs. UNION OF INDIA
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June 8, 2007 |
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DILIP KUMAR MUKHARJEE Vs. CENTRAL BUREAU OF INVESTIGATION
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June 8, 2007 |
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DILIP KUMAR MUKHERJEE Vs. STATE OF WEST BENGAL
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September 5, 2007 |
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DINESH BURMAN Vs. SUPER COMPLEX PVT LTD
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August 31, 2007 |
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DINESH KUMAR SONI Vs. BHANWAR SINGH
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May 17, 2007 |
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DIPAK MAHATO Vs. STATE OF WEST BENGAL
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March 29, 2007 |
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DIPANKAR ROY Vs. PRANAB KANTI MANI
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April 30, 2007 |
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DIPNAKAR SEN Vs. STATE OF WEST BENGAL
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March 21, 2007 |
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DIRECTOR GENERAL OF POLICE WEST BENGAL Vs. STATE OF WEST BENGAL
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March 2, 2007 |
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DIRECTOR OF PUBLIC INTRUCTION Vs. SWAPNA LAHIRI
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February 6, 2007 |
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DOCTOR MURMU Vs. STATE OF WEST BENGAL
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September 7, 2007 |
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DOVER CO OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF WEST BENGAL
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June 18, 2007 |
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DR. ABHIJEET MUKHERJEE Vs. DR. B.C. ROY ENGINEERING COLLEGE AND OTHERS
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January 17, 2007 |
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DR. MIRA SINHA Vs. THE STATE OF WEST BENGAL
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August 16, 2007 |
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DR. PRADIP KAKKAR Vs. MRS. KRISHNA MOHAN & ORS.
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July 2, 2007 |
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DULAL GHOSH Vs. STATE OF WEST BENGAL
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February 14, 2007 |
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DURGA BALA BISWAS Vs. RENUKA SARKAR
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December 19, 2007 |
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DURGA ENTERPRISE AND ANR Vs. KALYANI CHAUDHURI AND ORS
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June 7, 2007 |
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DURGA PUR PROJECT LTD Vs. VISA STEEL LTD
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December 12, 2007 |
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DWIJENDRA NATH SINGHA Vs. STATE OF WEST BENGAL
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July 26, 2007 |
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EAST INDIAN PRODUCE LIMITED Vs. STATE OF WEST BENGAL
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April 3, 2007 |
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EAST OF WEST BENGAL Vs. DILIP KUMAR NANDI
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January 17, 2007 |
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EASTERN COALFIELDS LTD Vs. ABHINASH MONDAL
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June 19, 2007 |
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EASTERN STEELS Vs. FORT GLOSTER INDUSTRIES LTD.
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October 5, 2007 |
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EDMUND GEORGE Vs. SECRETARY
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April 2, 2007 |
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EK LAL DAS Vs. STATE OF WEST BENGAL
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April 25, 2007 |
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EMAMUL HAQUE Vs. STATE OF WEST BENGAL
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October 12, 2007 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. JAISWAL ROLLING MILL
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August 31, 2007 |
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ENGSER LTD Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
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January 17, 2007 |
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ENKON PRIVATE LIMITED Vs. BIJOLI STUDIO PRIVATE LIMITED
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September 27, 2007 |
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ESAB INDIA LIMITED Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
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June 29, 2007 |
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EXIDE INDUSTRIES LIMITED Vs. UNION OF INDIA
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June 27, 2007 |
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EXPORT CREDIT GUARANTEE COPRN OF INDIA Vs. RAHEE INDUSTRIES LTD
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August 17, 2007 |
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FATEH CHAND AGARWAL Vs. MAHENDRA PRATAP
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February 1, 2007 |
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FELURAM MONDAL Vs. SUBOTH KR MONDAL
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May 2, 2007 |
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FOOD CORPORATION OF INDIA Vs. ASSISTANT LABOUR COMMISSIONER CENTAL KOLKATTA
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July 30, 2007 |
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FOOD CORPORATION OF INDIA Vs. ASSISTANT LABOUR COMMISSIONER II CENTRAL AND CONTROLLING AUTHORITY
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March 2, 2007 |
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FRANCIS KLEIN AND CO. PVT. LTD. Vs. STANDARD CHARTERED BANK
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December 5, 2007 |
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G.S. ATWAL Vs. ITO
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July 4, 2007 |
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GANAPATI COMMERCE LTD Vs. RECOVERY OFFICER DRT
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September 18, 2007 |
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GANESH CHAKRABORTY Vs. STATE OF WEST BENGAL
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February 14, 2007 |
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GANGADHAR DUTTA Vs. STATE OF WEST BENGAL
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May 8, 2007 |
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GARDEN REACH SHIPBUILDERS AND ENGINEERS LTD Vs. SECOND INDUSTRIAL TRIBUNAL
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September 18, 2007 |
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GAUTAM BHAGAT Vs. FOOD CORPORATION OF INDIA & ORS.
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May 16, 2007 |
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GAUTAM PAUL Vs. RADHA RANI RAY
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September 10, 2007 |
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GAYA NATH RAJBANSHI Vs. STATE OF WEST BENGAL
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March 6, 2007 |
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GHISULAL TAILOR Vs. UNION OF INDIA
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July 20, 2007 |
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GIRDHAR GOPAL DALMIA Vs. BELGACHI TEA CO LTD
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July 2, 2007 |
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GITA SARKAR ALIAS GITA GHOSH Vs. KAIPADA GHOSH
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April 10, 2007 |
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GOBINDA GOPAL MONDAL Vs. UNION OF INDIA (UOI) AND ORS.
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June 29, 2007 |
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GOLAM HOSSAIN ANS SEVEN Vs. STATE OF WEST BENGAL
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December 12, 2007 |
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GOLAM ROSUL ENTERPRISE Vs. STATE OF WEST BENGAL AND OTHERS
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January 4, 2007 |
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GOLSAN BIBI Vs. STATE OF WEST BENGAL
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February 15, 2007 |
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GOPAL CHANDRA HALDER Vs. STATE OF WEST BENGAL
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June 27, 2007 |
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GOPAL CHANDRA MAITY Vs. UNION OF INDIA
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April 12, 2007 |
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GOPAL POREY ALIAS PARIA Vs. STATE OF WEST BENGAL
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September 7, 2007 |
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GOPAL SARKAR Vs. STATE OF WEST BENGAL
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January 16, 2007 |
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GOPALJI BHAGAT IN JAIL Vs. STATE OF WEST BENGAL
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January 29, 2007 |
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GOURI RANI DAS Vs. COMMISSIONER OF POLICE
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May 15, 2007 |
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GOVERNMENT OF WEST BENGAL Vs. CHATTERJEE PETROCHEM (MAURITIUS) CO.
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September 21, 2007 |
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GROWTH COMPUSOFT EXPORTS LTD Vs. R K SINGH
|
December 17, 2007 |
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GUJARAT NRE COKE LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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March 23, 2007 |
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GYANANENDRANATH SHILL Vs. SUPERINTENDING ENGINEER
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October 9, 2007 |
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HALEMA BIBI Vs. STATE OF WEST BENGAL
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May 17, 2007 |
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HAMBHUNATH SAMAL Vs. TEHILDAR PORT BLAIR
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March 26, 2007 |
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HANUMAN PRASAD BAGRI Vs. BAGREES CEREALS (P) LTD.
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February 22, 2007 |
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HAREMOHAN DAS Vs. CHANDI CHARAN JANA
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August 16, 2007 |
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HARI BHAKTA GHOSH Vs. W.B.S.E.B.
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April 27, 2007 |
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HARIPADA MAITY Vs. STATE OF WEST BENGAL
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February 6, 2007 |
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HARSHAD A SHAH Vs. STATE OF WEST BENGAL
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September 26, 2007 |
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HARSHAD HIMMATLAL RUPANI Vs. STATE OF WEST BENGAL
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October 12, 2007 |
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HEADMISTRESS GARIFA ARATI ACADEMY FOR GIRLS Vs. GITA BANIK
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October 4, 2007 |
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HEINZ ITALIA S R L Vs. DABUR INDIA LIMITED
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October 16, 2007 |
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HEMANTA KUMAR SHARMAH Vs. RAHUL GUPTA
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February 22, 2007 |
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HEMLAT BAKSHI Vs. SEKHAR NATH BAKSHI
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March 16, 2007 |
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HI TECK BEARINGS PRIVATE LTD Vs. SKF SOUTH EAST ASIA AND PACIFIC PTE LIMITED
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August 24, 2007 |
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HIM CH HEMBRAM Vs. STATE OF WEST BENGAL
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March 13, 2007 |
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HIMADRI CHEMICALS INDUSTRIES LTD Vs. COAL TAR REFINING COMPANY
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June 21, 2007 |
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HIMANGSHU MAITY Vs. STATE
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July 2, 2007 |
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HIND SPECTRON MAMUFACTORES PVT LTD Vs. UCO BANK
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February 21, 2007 |
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HINDUSTAN COPPER LIMITED Vs. BANK OF BAODA
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February 20, 2007 |
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HINDUSTAN COPPER LIMITED Vs. UTKAL MOULDINGS PRIVATE LIMITED
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August 2, 2007 |
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HINDUSTAN MOTORS LTD Vs. STATE OF WEST BENGAL
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March 28, 2007 |
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HINDUSTAN MOTORS LTD Vs. LD FIFTH INDUSTRIAL TRIBUNAL W B
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November 21, 2007 |
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HINTERLAND SEAMEN UNION Vs. UNION OF INDIA
|
July 9, 2007 |
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HONDA GIKEN KOGYO KAMBUSHIKI KAISHA Vs. TVS MOTOR CO LTD
|
February 13, 2007 |
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HONGKONG AND SHANGHAI BANKING CORPORATION LIMITED Vs. OFFICIAL LIQUIDATOR
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September 26, 2007 |
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HONGKONG AND SHANGHAI BANKING CORPORATION LIMITED Vs. BUXA DOOARS TEA COMPANY (INDIA) LIMITED
|
August 7, 2007 |
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HOOGHLY CO OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. NEMAL CHANDRA GHOSH
|
May 17, 2007 |
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HOOGHLY DIVISION P H E CONTRAACTORS ASSOCIATIO Vs. STATE OF WEST BENGAL
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September 7, 2007 |
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HOOGHLY MILLS CO. LTD. Vs. OCL INVESTMENTS AND LEASING LTD.
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February 21, 2007 |
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HOTEL DOCK PALACE PVT LTD Vs. STATE OF WEST BENGAL
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February 14, 2007 |
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HOWRAH GANATANTRIK SAMITY Vs. UNION OF INDIA
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September 28, 2007 |
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HRIDAY DAS Vs. MONICA CHOWDHURY
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March 14, 2007 |
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I B ENTERPRISE Vs. CESC LTD
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June 28, 2007 |
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I B ENTERPRISE Vs. CESC LTD
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August 17, 2007 |
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IBRAHIM MALLICK Vs. STATE OF WEST BENGAL
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August 23, 2007 |
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IMPERIAL TUBES P LTD Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
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October 12, 2007 |
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IN RE: CELICA DEVELOPERS P. LTD. Vs. STATE
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March 29, 2007 |
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IN RE: CELICA DEVELOPERS P. LTD. Vs. STATE
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December 5, 2007 |
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IN RE: DHUNSERI TEA AND INDUSTRIES LTD. Vs. STATE
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July 13, 2007 |
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IN RE: KANORIA WISCONSIN CENTRIFUGAL LTD. Vs. STATE
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April 18, 2007 |
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IN RE: MODUS ANALYSIS AND INFORMATION P. LTD. Vs. STATE
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September 21, 2007 |
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IN RE: PRUDENTIAL CAPITAL MARKETS LTD. (IN LIQUIDATION) Vs. STATE
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October 8, 2007 |
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IN RE: SCIL INDIA LIMITED (IN LIQUIDATION) Vs. STATE
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December 6, 2007 |
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IN RE: SIDDHARTH AUTOMOBILES LTD. Vs. STATE
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May 18, 2007 |
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IN RE: STIFFEL UND SCHUH (INDIA) LTD. Vs. STATE
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December 20, 2007 |
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IN RE: WELLMAN INCANDESCENT INDIA LTD. Vs. WEST BENGAL SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD.
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April 12, 2007 |
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IN THE GOODS OF: Vs. MALATI TULSHAN
|
May 4, 2007 |
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INCOME-TAX OFFICER Vs. KAJARIA INVESTMENT AND PROPERTIES P. LTD
|
August 31, 2007 |
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INDIA MEDIA SERVICES PVT LTD Vs. NEWSPRINT TRADING AND SALES CORPORATION
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May 18, 2007 |
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INDIA TRADING OIL CO Vs. HINDUSTAN PETROLIUM CORPORATION LIMITED
|
September 14, 2007 |
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INDIAN AIRLINES LIMITED Vs. RITA SAHA
|
May 10, 2007 |
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INDIAN AIRLINES LIMITED Vs. JOYNATH VICTOR DE AND OTHERS
|
July 6, 2007 |
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INDIAN AIRLINES LIMITED AND ORS. Vs. SHIVA ANAND AND ORS.
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April 10, 2007 |
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INDIAN CRAFT VILLAGE TRUST Vs. CALCUTTA MUNICIPAL CORPORATION
|
July 9, 2007 |
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INDIAN OIL CORPORATION LTD Vs. PRESIDING OFFICER
|
September 17, 2007 |
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INDIAN OIL CORPORATION LTD Vs. MANOHAR KUMAR KESWANI
|
November 22, 2007 |
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INDIAN STEEL AND WIRE PRODUCTS LIMITED Vs. KOTHARI METALS LTD
|
July 17, 2007 |
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INDIAN STEEL AND WIRE PRODUCTS LTD Vs. KOTHARI METAS LTD
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April 26, 2007 |
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INDO FOREIGN (AGENTS) PVT. LTD. Vs. UNION OF INDIA (UOI)
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November 28, 2007 |
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INDRA KANTA TEWARI Vs. RUBI BHATTACHARYA ALIAS RUBI DEVI
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June 20, 2007 |
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INDRAWATI TIWARI Vs. SHOE ALIS SEW SARAN SHARMA
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July 25, 2007 |
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INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LTD. Vs. OFFICIAL LIQUIDATOR OF USHA AUTOMOBILES AND ENGINEERING CO. LTD.
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November 29, 2007 |
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INDUSTRIAL INVESTMENT BANK OF INDIA LIMITED OFFICERS ASSOCIATION Vs. UNION OF INDIA
|
March 22, 2007 |
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INTIME SPECTRUM REGISTRY LTD Vs. MCS LTD
|
January 12, 2007 |
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IRA GANGULI Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY
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June 15, 2007 |
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ISHA ALI ALIAS SK KHOKA Vs. MEHERNAGER BEWA
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July 27, 2007 |
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ISWAR PRASAD BHATTACHARYA Vs. STATE
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February 1, 2007 |
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ISWAR SITALA THAKURANI Vs. STATE OF WEST BENGAL
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April 30, 2007 |
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J M D MEDICARE LTD Vs. SIEMENS AKTIENGASELLSCHAFT
|
January 10, 2007 |
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JAGANNATH BUSINESS SERVICE PVT LTD Vs. WEST BENGAL FINANCIAL CORPORATION
|
February 28, 2007 |
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JAGANNATH MONDAL Vs. STATE OF WEST BENGAL
|
November 16, 2007 |
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JAGDISH PRASAD TULSHAN Vs. YASHEEL JAIN
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May 4, 2007 |
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JAGDISH PRASAD TULSHAN Vs. MALATI TULSHAN
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May 4, 2007 |
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JAGMOHAN DALMIYA Vs. BOARD OF CONTROL FOR CRICKET
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July 20, 2007 |
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JAHAR LAL GUHA Vs. STATE OF WEST BENGAL
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April 5, 2007 |
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JALI CHATTERJEE Vs. RAMALA PYNE
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December 18, 2007 |
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JAMUNA CHAKRABORTY Vs. SITAL CHAKRABORTY
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June 6, 2007 |
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JASODA SINGH Vs. STATE OF WEST BENGAL
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July 23, 2007 |
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JASPAL SINGH Vs. DWINDER PAL SINGH
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August 3, 2007 |
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JAVED AHMED KHAN Vs. UNION OF INDIA (UOI) AND ORS.
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December 19, 2007 |
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JAYANTA CHAKRABORTY Vs. UNION OF INDIA
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April 5, 2007 |
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JAYANTA DAS Vs. STATE OF WEST BENGAL
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May 7, 2007 |
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JAYANTA KUMAR MONDAL Vs. BROJO GOPAL DALAL
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February 5, 2007 |
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JAYASRI FISCAL SERVICE PVT LTD Vs. STATE OF WEST BENGAL
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August 10, 2007 |
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JAYATI MALI Vs. STATE OF WEST BENGAL
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October 5, 2007 |
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JAYSHREE TEA AND INDUSTRIES LTD Vs. GENERAL MAGNETS LTD
|
September 20, 2007 |
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JHARNA BISWAS Vs. DIRECTOR OF SCHOOL EDUCATION AND OTHERS
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January 3, 2007 |
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JHUMA MALLICK Vs. STATE OF WEST BENGAL
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September 6, 2007 |
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JINDER ALI SK. Vs. STATE OF WEST BENGAL & ANR
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April 5, 2007 |
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JOSEPH TIGGA Vs. UNION OF INDIA
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March 9, 2007 |
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JOY MUKHOPADHYAY Vs. STATE OF WEST BENGAL
|
September 10, 2007 |
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JOYDEB DAS Vs. RAM GOPAL MANNA
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June 8, 2007 |
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JOYDEB DOWARI Vs. STATE OF WEST BENGAL
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April 24, 2007 |
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JOYNAL MONDAL Vs. STATE OF WEST BENGAL
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September 7, 2007 |
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JUNEJA CHEMICAL INDUSTRIES (P) LTD. Vs. ALAM TANNERY (P) LTD.
|
May 3, 2007 |
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JUTHIKA BISWAS Vs. STATE
|
March 2, 2007 |
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JWALA PRASAD GUPTA AND ANOTHER Vs. RAJUMAL BAIJNATH PVT. LTD.
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October 4, 2007 |
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JYENGO GHALE Vs. STATE OF WEST BENGAL
|
June 29, 2007 |
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JYOTI BIKASH DEY SIKDER AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
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June 22, 2007 |
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JYOTIRMOY SOM Vs. STATE OF WEST BENGAL
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April 4, 2007 |
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JYOTISH CHANDRA DAS Vs. CALCUTTA PORT TRUST
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June 26, 2007 |
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KABITA BHATTACHARYA Vs. STATE OF WEST BENGAL
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October 3, 2007 |
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KADEM SHAIKH Vs. STATE OF WEST BENGAL
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May 18, 2007 |
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KAKON KUMAR ROY Vs. STATE OF WEST BENGAL
|
May 16, 2007 |
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KALPANA MAJUMDAR Vs. BINAL KUMAR GHOSH
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July 5, 2007 |
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KALPANA SARKAR Vs. STATE OF WEST BENGAL
|
July 10, 2007 |
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KALPANA SEN Vs. STATE OF WEST BENGAL
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March 8, 2007 |
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KAMAL KUMAR DAS Vs. STATE OF WEST BENGAL
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February 14, 2007 |
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KAMAL PAREKH Vs. STATE OF WEST BENGAL
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June 19, 2007 |
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KAMAL PRASAD AGARWAL Vs. UNION OF INDIA
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March 20, 2007 |
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KAMALA TEA COMPANY LIMITED Vs. STATE OF WEST BENGAL
|
March 9, 2007 |
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KAMRUL ISLAM Vs. STATE OF WEST BENGAL
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May 3, 2007 |
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KANAI BANERJEE Vs. HASMUKH D PAREKH
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August 1, 2007 |
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KANAK PROVA DEY Vs. ASHA DEVI JAISAWAL
|
September 25, 2007 |
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KANCHAN OIL INDUSTRIES LTD Vs. STATE OF WEST BENGAL
|
August 28, 2007 |
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KANHAIYA EXPORT PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (PORT)
|
December 13, 2007 |
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KARAM CHAND THAPAR AND BROS. (C.S.) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 17, 2007 |
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KARAMCHAND THAPAR Vs. UNION OF INDIA (UOI)
|
December 18, 2007 |
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KARAMCHAND THAPAR AND BROS. (COAL SALES) LTD. Vs. UNION OF INDIA
|
October 11, 2007 |
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KARTICK CHANDRA MONDAL Vs. CHAIRMAN WBSEB
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May 17, 2007 |
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KARTICK HAZRA ALIAS SRIKANTA ALIAS KARTICK BISWAS Vs. STATE OF WEST BENGAL
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September 27, 2007 |
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KARTICK PROSAD BURMAN Vs. KAMESHWAR PROSAD
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June 26, 2007 |
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KARTIK CHANDRA BHANDARI Vs. ASHIM KUMAR SAMANTA
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September 18, 2007 |
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KASHINATH MONDAL Vs. STATE OF WEST BENGAL
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December 19, 2007 |
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KAZI MANWAR FARUK Vs. MANAB KUMAR DUTTA
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September 28, 2007 |
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KENARAM BISWAS Vs. NADIA GRAMIN BANK
|
April 4, 2007 |
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KESHAB NARAYAN BENERJEE Vs. SRIJIT DUTTA GUPTA
|
August 28, 2007 |
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KEYA MAZUMDAR Vs. STATE
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February 13, 2007 |
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KEYA MUKHARJEE Vs. MAGMA LEASING LTD
|
March 13, 2007 |
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KEYA MUKHERJEE Vs. MAGMA LEASING LIMITED
|
March 23, 2007 |
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KHADEM E DASTEGIR Vs. STATE OF WEST BENGAL
|
February 9, 2007 |
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KHALILUR RAHAMAN Vs. STATE OF WEST BENGAL
|
October 12, 2007 |
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KHANDEKAR MOAZZEM HOSSAIN Vs. STATE OF WEST BENGAL
|
February 23, 2007 |
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KHANDEKAR MOAZZEM HOSSAIN AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
|
September 10, 2007 |
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KHIROD KUMAR MAHAPATRA Vs. STATE OF WEST BENGAL
|
October 16, 2007 |
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KHUSHIRAM AGARWAL Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
September 21, 2007 |
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KIRAN SUBBHA Vs. STATE OF WEST BENGAL
|
September 7, 2007 |
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KISHWAR JAHAN Vs. STATE OF WEST BENGAL
|
October 16, 2007 |
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KOLKATA MUNICIPAL CORPORATION Vs. BENGAL CLUB LIMITED
|
September 28, 2007 |
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KOLKATA MUNICIPAL CORPORATION Vs. RAI BAHADUR BISSESSURLAL MOTILAL HALWASIYA TRUST
|
May 17, 2007 |
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KRISHAN GUPTA Vs. STATE OF WEST BENGAL
|
March 23, 2007 |
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KRISHNA BERA Vs. PRABIR PRAMANIK
|
February 1, 2007 |
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KRISHNA BHATTACHARJEE Vs. GOUTAM BOSS
|
October 11, 2007 |
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KRISHNA KUMAR BUDHIA Vs. ANIL KUMAR AGARWAL
|
April 4, 2007 |
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KRISHNA KUMAR SHARMA ALIAS RABI Vs. STATE OF WEST BENGAL
|
January 9, 2007 |
|
KRISHNAGAR CITY CO OPERATIVE BANK LTD Vs. SIDDHESWAR GHOSH
|
March 30, 2007 |
|
KULESH CHANDRA MONDAL Vs. STATE OF WEST BENGAL
|
June 8, 2007 |
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KUMAR KUMAR Vs. UNION OF INDIA
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January 22, 2007 |
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KUMARDHUBI FIRE CLAY AND SILICA WORKS LTD Vs. STATE OF WEST BENGAL
|
April 24, 2007 |
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KUSHADWAJ MONDAL Vs. STATE OF WEST BENGAL
|
June 8, 2007 |
|
L T GOVERNOR Vs. M DEEPA
|
September 5, 2007 |
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LAKSHMI KANTA Vs. DILIP KUMAR
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June 27, 2007 |
|
LALIT MAJHI Vs. STATE OF WEST BENGAL
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July 27, 2007 |
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LALITA SEN Vs. INDIRA GHOSE
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July 15, 2007 |
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LEAQUAT ALI KHAN Vs. CESC LIMITED AND ANOTHER
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November 28, 2007 |
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LGW LIMITED Vs. UNION OF INDIA
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December 18, 2007 |
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LIETUNANT GOVERNAOR Vs. JOY DEV MAJHI
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March 9, 2007 |
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LIFE INSURANCE CORPORATION OF INDIA LTD Vs. PRESIDING OFFICER CENTRAL GOVERNMENT LABOUR COURT
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July 4, 2007 |
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LILABATI GHOSH Vs. STATE OF WEST BENGAL
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March 8, 2007 |
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LILY MANNA Vs. STATE OF WEST BENGAL
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September 26, 2007 |
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LINKMEN SERVICES PRIVATE LIMITED Vs. TAPAS SINHA
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May 14, 2007 |
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LMJ INTERNATIONAL LTD Vs. SEA STREAM NAVIGATION LTD
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May 8, 2007 |
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LORDS DISTILLERY LTD. Vs. COMMISSIONER OF INCOME TAX
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May 7, 2007 |
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LT GOVERNOR Vs. PREM KUMAR
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September 5, 2007 |
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LUSTURE AGENCIES PRIVATE LIMITED Vs. MAGMA LEASING LIMITED
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April 26, 2007 |
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M M ASSOCIATES AND SUMI CONSTRUCTION Vs. STATE OF WEST BENGAL
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May 17, 2007 |
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M MURUGESHAN Vs. UNION OF INDIA
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August 30, 2007 |
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M P LOHIA ALIAS MAHAVIR PRASAD LOHIA Vs. STATE OF WEST BENGAL
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May 8, 2007 |
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M RAJU Vs. UNION OF INDIA
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December 6, 2007 |
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M S MURUGAN Vs. UNION OF INDIA
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July 23, 2007 |
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M/S. AARPEE INTERNATIONAL AND ORS. Vs. THE BOARD OF TRUSTEES OF THE PORT OF CALCUTTA AND ORS.
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January 12, 2007 |
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M/S. EVER GREEN COAL INDUSTRIES & ANR. Vs. COAL INDIA LIMITED & ORS.
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September 21, 2007 |
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MADHULATA KANKANI Vs. KOLKATA MUNICIPAL CORPORATION
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July 13, 2007 |
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MADHUMITA BISWAS Vs. STATE OF WEST BENGAL
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April 5, 2007 |
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MAGMA LEASING LTD Vs. STATE OF WEST BENGAL
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July 6, 2007 |
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MAHADEB DAS & ORS. Vs. STATE OF WEST BENGAL & ORS.
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March 28, 2007 |
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MAHENDRA PAPATLAL SHAH Vs. ALFRED HERBERT INDIA LTD
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March 19, 2007 |
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MAHESH OIL MILL Vs. STATE OF WEST BENGAL
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February 19, 2007 |
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MAINA DEVI Vs. PANCHU DAS
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August 21, 2007 |
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MAITRAYEE GHOSE Vs. KOLKATA PORT TRUST
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September 18, 2007 |
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MALAY KUMAR BANERJEE` Vs. STATE OF W B
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October 15, 2007 |
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MALEKASTUR @ MALEK Vs. STATE OF WEST BANGAL AND OTHERS
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January 25, 2007 |
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MAMONI BHAKAT Vs. STATE OF WEST BENGAL
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February 14, 2007 |
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MAMONI BHAKAT Vs. STATE OF WEST BENGAL
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February 1, 2007 |
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MANAB KUMAR GUHA Vs. UNION OF INDIA
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March 6, 2007 |
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MANAGER UCO BANK Vs. SAMAR SARKAR
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August 29, 2007 |
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MANAGING COMMITTEE, KHOLAPOTA PRANKRISHNA HALDER GIRLS HIGH SCHOOLS AND ANR. Vs. IBEDITA RAY
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June 8, 2007 |
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MANAGING DIRECTOR FOOD CORPORATION OF INDIA Vs. N K DEY
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March 29, 2007 |
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MANAS DAS Vs. STATE OF WEST BENGAL
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August 17, 2007 |
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MANAS SAMANTA Vs. STATE OF WEST BENGAL
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September 26, 2007 |
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MANCHURA BIBI ALIAS BABY BEGUM Vs. ABDUL MAJID MONDAL
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July 2, 2007 |
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MANDEEP MISHRA Vs. UNION OF INDIA
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October 9, 2007 |
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MANIK CHANDRA DAS Vs. STATE OF WEST BENGAL
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May 18, 2007 |
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MANISH KUMAR AGARWAL Vs. STATE OF WEST BENGAL AND ORS
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December 19, 2007 |
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MANJIT SINGH BAWA Vs. FOOD CORPORATION OF INDIA
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March 22, 2007 |
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MANOHAR BAWARI Vs. SANTOSH KUMAR SINGHANIA
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February 7, 2007 |
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MANOJ ROY Vs. STATE OF WEST BENGAL
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August 30, 2007 |
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MANOSHI MOHALANOBISH Vs. K M C
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August 8, 2007 |
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MANOSHI MOHOLANOBISH Vs. KOLKATA MUNICIPAL CORPORATION
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May 17, 2007 |
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MARUTI REAL ESTATE PVT LTD Vs. LIFE INSURANCE CORPORATION OF INDIA
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October 16, 2007 |
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MAYANK KOCHER Vs. COMPANY LAW BOARD
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September 26, 2007 |
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MD IMRAN ALI Vs. STATE OF WEST BENGAL
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December 20, 2007 |
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MD MOHIBUDDIN Vs. JAME DEY
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February 22, 2007 |
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MD NURUL ISLAM MONDAL Vs. STATE OF WEST BENGAL
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May 10, 2007 |
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MD TARIQ Vs. AISHA BANU
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June 28, 2007 |
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MD. AYUB MOLLA Vs. STATE OF WEST BENGAL AND OTHERS
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May 15, 2007 |
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MD. NURUL HUDA Vs. STATE OF WEST BENGAL
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September 21, 2007 |
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MEERA ROY Vs. UNION OF INDIA
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April 30, 2007 |
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METRO CASH AND CARRY INDIA PVT LTD Vs. SASANKA SANFUI
|
April 19, 2007 |
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MIDNAPORE PEOPLE S C0 OPERATIVE LTD Vs. JITENDRA NATH DAS
|
September 18, 2007 |
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MILAN KUMAR PAL Vs. STATE OF WEST BENGAL
|
August 13, 2007 |
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MINARA BEGUM Vs. NATIONAL INSURANCE COMPANY LTD
|
August 1, 2007 |
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MINTO RANJAN PODDAR Vs. SOUTH DUM DUM MUNICIPALITY
|
November 22, 2007 |
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MIRA CHATTERJEE Vs. JOYDEB CHATTERJEE
|
June 6, 2007 |
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MITHUS BASU (KURMI) Vs. SHYAMLI BHATTACHARJEE & ORS
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March 28, 2007 |
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MOBESHER HOSSAIN MONDAL Vs. SEKHAR CHATTERJEE
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June 26, 2007 |
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MODERN MALLEABLES LIMITED Vs. B R SINKU
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March 30, 2007 |
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MOHAN SINGH OBEROI AND PRITHVI RAJ SINGH OBEROI Vs. INCOME TAX OFFICER
|
August 10, 2007 |
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MOHD AMIN Vs. KAUSAR ALI
|
August 6, 2007 |
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MOHIM MAZMUDAR Vs. STATE OF WEST BENGAL
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March 1, 2007 |
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MOHINI KARMAKAR Vs. STATE OF WEST BENGAL
|
March 8, 2007 |
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MOHSIN ALI Vs. WAKF TRIBUNAL WEST BENGAL
|
August 7, 2007 |
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MOLAY KUMAR ACHARYA Vs. CHAIRMAN CUM MANAGING DIRECTOR WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD
|
October 12, 2007 |
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MOLLA MD ISRAIL Vs. STATE OF W B AND ORS
|
August 1, 2007 |
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MONI RAY @ PURNENDU BIKAS RAY Vs. STATE
|
June 7, 2007 |
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MONISHA ROY Vs. BIPLAB SENGUPTA
|
April 20, 2007 |
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MONOHAR KUMAR MITRA Vs. STATE OF WEST BENGAL
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March 28, 2007 |
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MOUSHUMI SARKAR Vs. ABHIJIT SARKAR
|
June 29, 2007 |
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MOUSUMI MODAK Vs. SHIBABRATA MODAK
|
January 4, 2007 |
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MRINAL KANTI CHATTOPADHYAY Vs. STATE OF WEST BENGAL AND ANOTHER
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June 22, 2007 |
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MRITUNJOY BISWAS AND ANOTHER Vs. STATE OF WEST BENGAL
|
October 9, 2007 |
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MRITYUNJOY BISWAS Vs. STATE OF WEST BENGAL
|
August 9, 2007 |
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MUJIBAR RAHMAN Vs. KABIRUDDIN
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September 5, 2007 |
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MULKULIKA DAS Vs. UNION OF INDIA
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September 21, 2007 |
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MUNILAL THAKUR AND INDRAJIT SHOW ALIAS SIKKA Vs. STATE OF WEST BENGAL
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December 17, 2007 |
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MURARI MOHAN KEJRIWAL Vs. SHARAWAN KUMAR KEJRIWAL
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June 28, 2007 |
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MURSALIM SK Vs. STATE OF WEST BENGAL
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July 2, 2007 |
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MURSHED NAWAZ Vs. MUMTAZ BEGUM
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July 20, 2007 |
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NABA KUMAR MOBAK Vs. BABY MODAK
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February 14, 2007 |
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NABA KUMAR SAHA Vs. STATE OF WEST BENGAL AND OTHERS
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September 28, 2007 |
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NABIN CHANDRA DAS Vs. MALINA DAS
|
June 14, 2007 |
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NAMITA PRAMANICK Vs. STATE OF WEST BENGAL
|
November 23, 2007 |
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NANDINI SINHA Vs. STATE OF WEST BENGAL
|
September 18, 2007 |
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NARAYAN CHANDRA BHATTACHARYA Vs. PANDA AND PRIESTS PUROHIT RAJ IN TARAKESHWAR TEMPLE
|
March 21, 2007 |
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NARAYAN CHANDRA KUNDU Vs. STATE OF WEST BENGAL
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September 7, 2007 |
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NARAYAN CHANDRA KUNDU Vs. STATE OF WEST BENGAL AND ORS.
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August 7, 2007 |
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NARAYAN ROY ALIAS LAL Vs. DEBJANI ROY
|
December 7, 2007 |
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NAREN KORA Vs. COAL INDIA LTD. AND ORS.
|
July 9, 2007 |
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NAREN KORA Vs. COAL INDIA LTD
|
July 11, 2007 |
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NARGIS BANU @ JULI Vs. SALIM SK. @ DALIM SK.
|
March 15, 2007 |
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NASCENT LABOURATORY PVT LIMITED Vs. REGIONAL PROVIDENT FUND
|
February 28, 2007 |
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NASIRUDDIN GAZI Vs. STATE OF WEST BENGAL
|
January 12, 2007 |
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NATHUNI SHAW Vs. UNION OF INDIA
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July 6, 2007 |
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NATIONAL INSURANCE CO LTD Vs. TAPAS KUMAR GHOSH
|
December 13, 2007 |
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NATIONAL SMALL INDUSTRIES CORPORATION Vs. TULIP ELECTRICALS P LTD
|
December 10, 2007 |
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NATIONAL SMALL INDUSTRIES CORPORATION LIMITED Vs. UTKAL MOULDINGS PRIVATE LIMITED
|
August 2, 2007 |
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NATVAR PARIKH INDUSTRIES LIMITED Vs. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA
|
September 21, 2007 |
|
NAUSHAD AHMED Vs. NIRMALA AGARWAL
|
December 6, 2007 |
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NAUSHAD AHMED Vs. NIRMALA AGARWAL
|
June 12, 2007 |
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NAVROJEE AND COMPANY Vs. MAGNOLIA SODA FOUNTAIN P. LTD.
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October 11, 2007 |
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NAZRUL ISLAM & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
April 11, 2007 |
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NETAI CHANDRA DAS Vs. THE STATE OF WEST BENGAL AND OTHERS
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August 17, 2007 |
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NEW INDIA ASSURANCE CO LTD Vs. KUTISWAR PARAMANIK
|
March 14, 2007 |
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NEW SUNDARBAN FERRY GHAT BPL AND APL PARTNERSHIP BHUKTA Vs. RELIABLE PARTNERSHIP SOCIETY LIMITED
|
May 11, 2007 |
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NICCO CORPORATION LTD Vs. CABLE CORPORATION OF INDIA LIMITED
|
October 15, 2007 |
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NIKHIL CH DAS Vs. STATE OF WEST BENGAL
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February 2, 2007 |
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NIKHILES GUHA Vs. UNIVERSITY OF KALYANI
|
December 20, 2007 |
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NILIMA MAJUMDER Vs. STATE OF WEST BENGAL
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September 21, 2007 |
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NILRATAN KUNDU Vs. ABHIJIT KUNDU
|
December 7, 2007 |
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NIRANJAN CHATTERJEE Vs. STATE
|
May 17, 2007 |
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NIRMAL CHANDRA HALDER Vs. SMT. SUMITRA NASKAR
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June 7, 2007 |
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NIRMAL KUMAR AGARWAL Vs. STATE OF WEST BENGAL
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April 9, 2007 |
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NIRMALA SAWOO Vs. PRADIP CHATTERJEE
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May 17, 2007 |
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NIRMALENDU KAMILYA Vs. ANANTA KUMAR PAYRA
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May 8, 2007 |
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NIRUPAMA CHOUDHURY Vs. STATE OF WEST BENGAL
|
March 13, 2007 |
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NISHANATH MUKHOPADHAYAY Vs. PRESIDENT STATE OF CONSUMER DISPUTES REDRESSAL COMMISSION
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April 30, 2007 |
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NIZAMUDDIN AHMED Vs. STATE OF WEST BENGAL
|
July 4, 2007 |
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NOOR EMAMA KHAN Vs. STATE OF WEST BENGAL
|
September 12, 2007 |
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NOOR MD Vs. MUSTAQUE AHEMAD
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October 5, 2007 |
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NORTH BENGAL NEURO RESEARCH CENTRE (P.) LTD. Vs. PAWAN KUMAR AGARWAL
|
August 22, 2007 |
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NORTHERN PROPERTIES PVT LTD Vs. KEDARNATH FATEHPURIA
|
January 25, 2007 |
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NUDDEA MILLS CO LTD Vs. STATE OF WESTBENGAL
|
April 13, 2007 |
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OMKAR SINGH Vs. STATE OF WEST BENGAL
|
March 26, 2007 |
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ORIENTAL CARBON AND CHEMICALS LIMITED Vs. BANKING OMBUDSMAN CALCUTTA
|
July 16, 2007 |
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ORIENTAL INSURANCE CO LTD Vs. RENU RAMPURIA
|
July 5, 2007 |
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ORIENTAL INSURANCE CO LTD Vs. CALCUTTA HIGH COURT LEGAL SERVICE COMMITTEE
|
January 19, 2007 |
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ORIENTAL MERCANTILE CO LTD Vs. BINOD BEHARI DUTT TRUST
|
May 8, 2007 |
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P.D. PRASAD AND SONS PVT. LIMITED AND ANR. Vs. COMMISSIONER OF COMMERCIAL TAXES AND ORS.
|
December 17, 2007 |
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PABITRA CONSTRUCTION Vs. UCO BANK
|
December 19, 2007 |
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PADMABATI SHAW Vs. MANABHWATI SHAW
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June 29, 2007 |
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PAHLAJ RAI GIDANDAS CHAWLA Vs. AZAZ A. FAZILI
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June 26, 2007 |
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PALASH CHATTERJEE Vs. STATE OF WEST BENGAL
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June 20, 2007 |
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PALLAV KUMAR BANERJEE Vs. STATE OF WEST BENGAL
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April 27, 2007 |
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PALTU SHAW Vs. KANHAILAL GUPTA
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July 5, 2007 |
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PANCHANAN GHOSH Vs. STATE OF WEST BENGAL
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April 24, 2007 |
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PANCHU GOPAL BHATTACHRJEE Vs. STATE OF WEST BENGAL
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May 14, 2007 |
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PANKAJ KUMAR SARKAR Vs. FOOD CORPORATION OF INDIA
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June 21, 2007 |
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PANKAJ MADHOGARHIA Vs. STATE OF WEST BENGAL
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May 4, 2007 |
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PANNALAL JAISWAL Vs. SRI SHYAM SUNDER SHARMA AND ORS.
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November 29, 2007 |
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PAPPU SINGH Vs. NIRPATI BHUSAN HAZRA
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April 5, 2007 |
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PARAMA NANDA MAHATO Vs. UNION OF INDIA
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May 10, 2007 |
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PARESH DEY Vs. STATE OF WEST BENGAL
|
April 18, 2007 |
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PARESH NATH Vs. STATE OF WEST BENGAL
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April 2, 2007 |
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PARIMAL KANTI PAL Vs. STATE OF WEST BENGAL
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February 15, 2007 |
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PARTHA BISWAS Vs. WEST BENGAL HOUSING BOARD
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September 6, 2007 |
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PARTHA PRATIM BASAK Vs. ARUNDHATI BASAK
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June 7, 2007 |
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PASANG YOLMO Vs. STATE OF WEST BENGAL
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July 17, 2007 |
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PASUPATI GHOSE Vs. MRITYUNJOY GHOSE
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October 15, 2007 |
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PASUPATI PAL Vs. STATE OF WEST BENGAL
|
October 15, 2007 |
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PAWAN KUMAR AGARWAL Vs. NORTH BENGAL NEURO RESEARCH CENTRE P. LTD.
|
August 22, 2007 |
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PAYEL PANJA Vs. STATE OF WEST BENGAL
|
October 15, 2007 |
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PIJUSH KANTI CHOWDHURY Vs. STATE OF WEST BENGAL
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May 14, 2007 |
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PIR MOHAMMED Vs. GOPAL CHATTERJEE
|
December 10, 2007 |
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PLASTO FORM INDIA Vs. CONTROLLING AUTHORITY UNDER PAYMENT OF GRATUITY ACT
|
February 8, 2007 |
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PRABHAT KUMAR PAUL Vs. SHREE LAKSHMI JANARDAN THAKUR
|
October 5, 2007 |
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PRABHATILATA JENA Vs. KAMESHWAR SINGH
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February 9, 2007 |
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PRABIR DAS Vs. STATE OF WEST BENGAL
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February 28, 2007 |
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PRABIR KUMAR CHATTERJEE Vs. STATE OF WEST BENGAL
|
September 26, 2007 |
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PRABIR KUMAR GUPTA Vs. C.E.S.C. LIMITED AND ANOTHER
|
April 16, 2007 |
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PRABIR KUMAR MONDAL Vs. STATE OF WEST BENGAL AND ANR.
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July 19, 2007 |
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PRABIR KUMAR MONDAL Vs. STATE OF WEST BENGAL
|
June 19, 2007 |
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PRADIP KUMAR BANERJEE Vs. AIRPORT AUTHORITY OF INDIA
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February 23, 2007 |
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PRADIP KUMAR SAHA Vs. COAL INDIA LTD
|
December 7, 2007 |
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PRADIP ROY Vs. STATE OF WEST BENGAL
|
July 25, 2007 |
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PRAFULLYA DAS Vs. STATE OF WEST BENGAL
|
May 4, 2007 |
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PRAKASH MURLIDHAR TEJALE Vs. UNION OF INDIA
|
April 18, 2007 |
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PRAKASH SINGH Vs. UNION OF INDIA
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July 23, 2007 |
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PRANOB AND COMPANY P LTD Vs. BAPI CONSTRUCTION
|
February 8, 2007 |
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PRANTOSH DAS Vs. STATE OFWEST BENGAL
|
August 31, 2007 |
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PRASANTA KUMAR ROY Vs. STATE OF WEST BENGAL
|
September 18, 2007 |
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PREYANKAR BISWAS Vs. UNION OF INDIA AND OTHERS
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January 4, 2007 |
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PRITAM ROOJ Vs. UNIVERSITY OF CALCUTTA
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March 28, 2007 |
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PRITHWISH CHANDRA BHATTACHARYA Vs. RUBI MUKHARJEE
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May 4, 2007 |
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PROBAL GUPTA Vs. BURDWAN CENTRAL CO OPERATIVE BANK LIMITED
|
January 9, 2007 |
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PROBIDH CHANDRA GHOSE Vs. STATE OF WEST BENAGAL
|
December 19, 2007 |
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PROBIR KUMAR BURMAN Vs. KASHI NATH DAS
|
March 12, 2007 |
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PRONATI JOARDDER Vs. STATE OF WEST BANGAL AND OTHERS
|
January 9, 2007 |
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PUBLISHERS AND BOOKSELLERS GUILD Vs. STATE OF WEST BENGAL
|
January 12, 2007 |
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PUNIT SINGH Vs. SRI GOUR ALIAS GOBINDA CHANDRA DAS
|
April 11, 2007 |
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PUNJAB NATIONAL BANK Vs. PUNJAB NATIONAL BANK CANTEEN WORKERS
|
April 5, 2007 |
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PUNJAB NATIONAL BANK Vs. PUNJAB NATIONAL BANK CENTRAL WORKERS UNION
|
April 15, 2007 |
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PURNENDU SEKHAR NANDA Vs. STATE OF WEST BENGAL
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April 24, 2007 |
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PURNENDU SEKHOR MONDAL Vs. STATE OF WEST BENGAL
|
December 17, 2007 |
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QUALITY STEEL WIRE PRODUCT PVT LTD Vs. W B FINANCIAL CORPORATION
|
June 6, 2007 |
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R K REFINERIES AND METAL P LTD Vs. BISHWANATH PROSAD AGARWAL
|
August 8, 2007 |
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R P AGRAWALLA AND BROS PVT LTD Vs. NATIONAL INSURANCE COMPANY
|
October 11, 2007 |
|
RABI BARMAN Vs. STATE OF W B
|
September 7, 2007 |
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RABIN BARMAN Vs. NATIONAL INSTITUTE OF HOMOEOPATHY
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March 21, 2007 |
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RABINDRA NATH DAS Vs. KARUNA DAS AND ORS.
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May 10, 2007 |
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RABINDRA NATH HALDER Vs. AJOY KUMAR DEBNATH
|
June 7, 2007 |
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RABINDRANATH GHOSH Vs. STATE OF WEST BENGAL
|
April 25, 2007 |
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RABNESHWAR SHARMA Vs. SHRACHI SECURITIES LIMITED
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May 8, 2007 |
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RADHA RANI DEVI Vs. NATIONAL INSURANCE COMPANY LIMITED
|
January 10, 2007 |
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RADHE SHYAM PANDEY Vs. STATE
|
September 7, 2007 |
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RAFIKUL ALAM SK SIDDIQUE SK SUJIT ALIAS NAFIJUL MD SALIM ANDSK MORSHED ALIAS MORAI Vs. STATE OF WEST BENGAL
|
December 17, 2007 |
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RAGHUNATH EXPORTS LTD Vs. PAREKH MARINE AGENCIES
|
February 22, 2007 |
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RAJ ENGCON PROJECTS INDIA LTD Vs. SAHARA INDIA FINANCE CORPORATION LTD
|
June 8, 2007 |
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RAJ KUMAR ROWLA Vs. MANABENDRA BANERJEE
|
March 27, 2007 |
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RAJ KUMAR SHARMA Vs. PRASANTA KUMAR CHANDRA
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April 5, 2007 |
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RAJ NANDAN CHOUDHURY Vs. STATE OF WEST BENGAL
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February 12, 2007 |
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RAJARAM SINGH Vs. BHARAT PETROLEUM CORPORATION LTD
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September 20, 2007 |
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RAJAT SUVRA BALA Vs. WEST BENGAL COUNCIL OF HIGHER SECONDARY EDUCATION AND OTHERS
|
January 16, 2007 |
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RAJENDRA KUMAR MAJUMDAR Vs. KOLKATTA MUNICIPAL CORPORATION & ORS.
|
September 3, 2007 |
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RAJENDRA PRASAD GUPTA Vs. SAILENDRA NATH MALLICK
|
September 30, 2007 |
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RAJENDRA SINGH LODHA Vs. AJOY KUMAR NEWER AND ORS.
|
October 11, 2007 |
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RAJESH BURMAN Vs. MUTUL CHATTERJEE
|
October 15, 2007 |
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RAJORSHI Vs. UNIVERSITY OF CALCUTTA
|
January 17, 2007 |
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RAJORSHI DE Vs. UNIVERSITY OF CALCUTTA
|
August 8, 2007 |
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RAJU KAR Vs. STATE OF WEST BENGAL AND OTHERS
|
January 3, 2007 |
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RAJU KUMAR MONDAL Vs. UNION OF INDIA
|
January 17, 2007 |
|
RAJU LAHIRI & ANR. Vs. STATE OF WEST BENGAL
|
September 26, 2007 |
|
RAJU MITRA Vs. STATE OF WEST BENGAL
|
February 14, 2007 |
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RAM MOHTA Vs. CALCUTTA STOCK EXCHANGE ASSOCIATION LTD
|
January 18, 2007 |
|
RAM NATH CHOUDHURY Vs. UNION OF INDIA
|
July 2, 2007 |
|
RAM SHANKAR HAZRA Vs. STATE OF WEST BENGAL
|
August 28, 2007 |
|
RAMA MUKHERJEE Vs. SANKAR PRASAD GHOSH
|
August 29, 2007 |
|
RAMA PADA GHOSH Vs. STATE OF WEST BENGAL
|
August 6, 2007 |
|
RAMCHAND CHETANDAS BATHIJA Vs. DR. PIJUSH MUKHERJEE AND STATE
|
July 24, 2007 |
|
RAMDAS BANSAL Vs. KHARAG SINGH BAID
|
July 16, 2007 |
|
RAMESH DEY Vs. STATE OF WEST BENGAL
|
May 16, 2007 |
|
RAMESH SHA Vs. STATE OF WEST BENGAL
|
September 25, 2007 |
|
RAMESHWARA HOMES AND APARTMENTS PVT LIMITED Vs. MANOJILAL SEAL
|
October 3, 2007 |
|
RAMJAN ALI Vs. STATE OF WEST BENGAL & ORS.
|
February 1, 2007 |
|
RAMNATH PASWAN Vs. SETAUR RAHAMAN
|
September 7, 2007 |
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RANBIR SAHA Vs. UNION OF INDIA
|
November 28, 2007 |
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RANJIT CHAKRABORTY Vs. STATE OF WEST BENGAL
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February 8, 2007 |
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RANJIT KHOSLA Vs. UNION OF INDIA
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March 26, 2007 |
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RANJIT KUMAR DAS Vs. STATE OF WEST BENGAL
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January 31, 2007 |
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RANOTOSH SAHA Vs. SECRETARY GOVERNMENT OF WEST BENGAL
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May 18, 2007 |
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RANU BALA Vs. SAIBALINI GHOSH
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September 27, 2007 |
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RANU CHOWDHURY NEE GUHA THAKURTA Vs. SATYAJIT GUHA THAKURTA
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February 8, 2007 |
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RANVIJOY SINGH Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
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September 3, 2007 |
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RATAN DAS Vs. STATE OF WEST BENGAL
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May 7, 2007 |
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RATAN GANGOPAHYAY Vs. UNION OF INDIA
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January 16, 2007 |
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RATANLAL GUPTA Vs. STATE OF WEST BENGAL
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April 5, 2007 |
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RATHA GIRI Vs. STATE OF W B
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October 3, 2007 |
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RATHIN PAL Vs. UNION OF INDIA
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December 4, 2007 |
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REGIONAL TRANSPORT AUTHORITY DARJEELING & ORS. Vs. BRIHATTARA SILIGURI CITY AUTO OPERATORS ASSOCIATION & ORS.
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August 8, 2007 |
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REKHA MUKHERJEE Vs. ANJANA ADITYA
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August 31, 2007 |
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RELIANCE FIREBRICKS AND POTTERY CO LTD Vs. UNION OF INDIA
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April 4, 2007 |
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RENUKA SEAL Vs. SABITRI DEY
|
August 24, 2007 |
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RINA DAS Vs. GOSAIDAS CHATTERJEE
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February 15, 2007 |
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RITA MITRA Vs. LATA KAPPOR
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December 10, 2007 |
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RITESH NARULA Vs. STATE OF WEST BENGAL
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February 5, 2007 |
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RONEY DUBEY Vs. STATE OF WEST BENGAL
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September 7, 2007 |
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RUIA COTEX LTD Vs. CORPORATION BANK
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April 4, 2007 |
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S L BANERJEE Vs. STATE OF WEST BENGAL
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August 16, 2007 |
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S N DABHOLKAR Vs. DUROPLUS INDIA PVT LTD
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March 27, 2007 |
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S SUMATHI Vs. UNION OF INDIA
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April 2, 2007 |
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S. VISWANATHAN Vs. THE LT. GOVERNOR & ORS.
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March 12, 2007 |
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SABYASACHI DAS Vs. NEW INDIA ASSURANCE COMPANY
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January 15, 2007 |
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SABYASACHI ROYCHOUDHURY Vs. UNION OF INDIA
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January 29, 2007 |
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SADANANDA DAS Vs. STATE OF WEST BENGAL
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August 22, 2007 |
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SADHU RAM RUIDAS Vs. STATE OF WEST BENGAL
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June 18, 2007 |
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SAFIQUL ISLAM Vs. STATE OF WEST BENGAL
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July 16, 2007 |
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SAFIRUDDIN SK ALIAS SAFI Vs. STATE OF WEST BENGAL
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March 13, 2007 |
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SAHA AND GUPTA ENTERPRISE Vs. INDIAN OIL CORPORATION LTD
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June 21, 2007 |
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SAHADEB MONDAL ALIAS KSHYAPA MONDAL Vs. STATE OF WEST BENGAL
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February 5, 2007 |
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SAHANAJ BIBI Vs. STATE OF WEST BENGAL
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February 14, 2007 |
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SAJAL KUMAR GANGULY Vs. DEBA PRASAD MITRA
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November 26, 2007 |
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SAKEENA BIBI Vs. ANDAMAN AND NICCOBAR ADMINISTRATION
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March 8, 2007 |
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SAKTIPADABAYEN ALIAS DAS Vs. STATE OF WEST BENGAL
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December 17, 2007 |
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SALIL KUMAR CHAKRABORTY Vs. TARUN KUMAR SARKAR
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September 20, 2007 |
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SAMAR MONDAL Vs. STATE OF WEST BENGAL
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March 14, 2007 |
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SAMAR RAY ALIAS KALLU Vs. STATE OF WEST BENGAL
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April 26, 2007 |
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SAMAR ROY Vs. PURNIMA SHAW
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January 19, 2007 |
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SAMBHU NATH SAMADDAR Vs. STATE OF WEST BENGAL
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June 6, 2007 |
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SAMSUDDIN HOSSAIN Vs. JAKIR HOSSAIN
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July 16, 2007 |
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SAMSUI HAQUE Vs. NADIA GRAMIN BANK
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January 18, 2007 |
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SAMSUL HAQUE MOLLA Vs. STATE OF WEST BENGAL
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July 27, 2007 |
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SANCHARI ROY Vs. STATE OF WEST BENGAL AND ANR.
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August 31, 2007 |
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SANDIP BHATTACHARJEE Vs. STATE OF WEST BENGAL
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September 21, 2007 |
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SANDIP KUMAR SARKAR & ANR. Vs. STATE OF WEST BENGAL & ORS.
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August 21, 2007 |
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SANGEETA BAI MORE Vs. COLLECTOR ADM LAND ACQUISITION
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July 23, 2007 |
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SANGHAMITRA GHOSH Vs. RASHMONI GUPTA
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July 19, 2007 |
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SANJAY DAS Vs. RINKU DAS
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March 23, 2007 |
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SANJIB NATH Vs. STATE OF WEST BENGAL
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July 27, 2007 |
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SANJIT CHAKRABORTY Vs. STATE OF WEST BENGAL
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June 12, 2007 |
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SANJIV KUMAR AGARWAL Vs. ASSISTANT COMMISSIONER OF CUSTOMS & ORS
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May 11, 2007 |
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SANJOY MITRA Vs. KHALIL AHMED
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August 3, 2007 |
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SANJOY SAHA ALIAS SANJU Vs. STATE OF WEST BENGAL
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September 21, 2007 |
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SANKAR PARUI Vs. SANDHYA MONDAL
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October 11, 2007 |
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SANKARPADA CHAKRABORTY Vs. STATE BANK OF INDIA
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January 18, 2007 |
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SANTANA MUKHARJEE Vs. UNIL KUMAR SAHA
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February 15, 2007 |
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SANTI BHATTACHARYA Vs. TAPAS KUMAR BOSE
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March 8, 2007 |
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SANTOSH KUMAR MONDAL Vs. UNION OF INDIA
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June 22, 2007 |
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SANTOSH ROY Vs. UNION OF INDIA
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July 30, 2007 |
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SARAF ENTERPRISES Vs. STATE OF WEST BENGAL
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June 20, 2007 |
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SARAFRAZ KHAN Vs. STATE OF WEST BENGAL
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April 30, 2007 |
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SARAT CHANDRA GOSWAMI Vs. FOOD CORPORATION OF INDIA
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March 9, 2007 |
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SARDAR SOHAN SINGH Vs. UNION OF INDIA
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January 22, 2007 |
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SAROJ KUMAR JHUNJHUNWALA Vs. STATE OF WEST BENGAL
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April 5, 2007 |
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SARWAN KUMAR KOREL AND TWO OTHERS Vs. STATE OF WEST BENGAL
|
December 17, 2007 |
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SASANKA GHOSH Vs. STATE OF WEST BENGAL
|
May 10, 2007 |
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SASANKA GHOSH Vs. STATE OF WEST BENGAL
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May 28, 2007 |
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SASHI BHUSAN MAHAPATRA Vs. STATE OF WEST BENGAL
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May 17, 2007 |
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SASTHI BAGDI Vs. STATE OF WEST BENGAL
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April 19, 2007 |
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SASTHIDHAR CHOWDHURY Vs. STATE OF WEST BENGAL
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April 11, 2007 |
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SATYA RAJAN DAS Vs. STATE OF WEST BENGAL
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August 1, 2007 |
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SATYA RANJAN DAS Vs. STATE OF WEST BENGAL AND ORS.
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July 30, 2007 |
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SATYA RANJAN MONDAL Vs. STATE OF WEST BENGAL
|
September 7, 2007 |
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SAYED NASIRUDDIN Vs. STATE OF WEST BENGAL
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October 16, 2007 |
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SAYEED Vs. STATE
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February 28, 2007 |
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SEA HAWK INDIA PRIVATE LTD Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
July 6, 2007 |
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SECRETARY WEST BENGAL REGIONAL SCHOOL SERVICE COMMISSIONER Vs. DEBAPRIYA BOSE
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March 26, 2007 |
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SEIKO STEEL AND WIRES INDUSTRIES Vs. WEST BENGAL STATE ELECTRICITY BOARD
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July 12, 2007 |
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SEIKO STEEL AND WIRES INDUSTRIES Vs. WEST BENGAL STATR ELECTRICITY BOARD
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August 31, 2007 |
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SEKHAR CHATTERJEE Vs. ABDUL RAHIM MONDAL
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September 13, 2007 |
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SELVEL ADVERTISING (P) LTD. Vs. CALCUTTA TRAMWAYS COMPANY (1978) LIMITED
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August 1, 2007 |
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SHAMSHAD BEGUM Vs. GANESH CHANDRA SAHA
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July 10, 2007 |
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SHANKAR CHOWDHARY Vs. STATE OF WEST BENGAL
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April 4, 2007 |
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SHANKAR GHOSAL Vs. HOWRAH DISTRICT CENTRAL
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December 5, 2007 |
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SHARMA KAPOOR AND CO Vs. DAMAYANTI MISHRA
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February 2, 2007 |
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SHAW BROTHERS WINE LIMITED Vs. STATE OF WEST BENGAL
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July 3, 2007 |
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SHAYAMAPADA TEWARI Vs. STATE OF WEST BENGAL
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June 29, 2007 |
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SHAYAMAPADA TEWARI Vs. STATE OF WEST BENGAL
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June 27, 2007 |
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SHEIKH HABAL Vs. STATE OF WEST BENGAL
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July 26, 2007 |
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SHER SINGH Vs. UNION OF INDIA
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March 19, 2007 |
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SHIB SANKAR GHOSH Vs. ASHIM ROOJ
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March 21, 2007 |
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SHIBANI DAS Vs. STATE OF W B
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December 10, 2007 |
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SHIBENDRA MOHAN KUSHARI Vs. CENTRAL BANK OF INDIA
|
April 12, 2007 |
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SHILA GHOSH Vs. NILANJAN ALIAS NIRANJAN GHOSH
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January 9, 2007 |
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SHIPRA RAJ ROY Vs. STATE OF WEST BENGAL
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March 22, 2007 |
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SHREE PADMA SAGAR EXPORTS PVT LTD Vs. COLLECTOR THE L A DEPARTMENT HOOGHLY
|
February 14, 2007 |
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SHREE SHREE ISWAR SATYANARAYAN Vs. AMSTAR INVESTMENT PVT LTD
|
July 6, 2007 |
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SHRI PRANTOSH DAS Vs. STATE OF WEST BENGAL
|
August 31, 2007 |
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SHRI SUBHENDU GHOSH Vs. MD. KAJEM ALI
|
August 6, 2007 |
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SHYAM BEHARI PANDEY Vs. DIRECTOR GENERAL RAILWAY PROTECTION FORCE
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May 3, 2007 |
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SHYAM SUNDER KAYAL Vs. MIST VALLEY BINIMOY PVT LTD
|
May 15, 2007 |
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SHYAMAL DAS ALIAS SHYAMAL KUMAR DAS Vs. LIV BLOCK CONGRESS COMMITTE
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August 14, 2007 |
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SHYAMAL KUMAR SAMANTA Vs. STATE OF WEST BENGAL
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August 17, 2007 |
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SHYAMAPADA BAURI Vs. EASTERN COALFIELDS LTD
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February 6, 2007 |
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SHYAMAPADA BOURI Vs. EASTERN COALFIELDS LTD
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October 16, 2007 |
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SIBNATH KOLEY Vs. STATE OF WEST BENGAL
|
June 8, 2007 |
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SIDDARTH AUTOMOBILES LTD Vs. ASHOK LEYLAND FINANCE LTD
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August 22, 2007 |
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SIDDHARTHA KUMAR BISWAS Vs. RUBY MUKHARJEE
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May 4, 2007 |
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SIEMENS AKTIENGASELLSCHAFT Vs. JMD MEDICARE LTD.
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January 10, 2007 |
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SIMPLEX CONCRETE PILES INDIA LTD Vs. UNION OF INDIA
|
April 19, 2007 |
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SISIR KUMAR MONDAL Vs. STATE OF W B
|
April 10, 2007 |
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SISIR KUMAR MONDAL Vs. STATE OF W B
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August 27, 2007 |
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SISTER MARY Vs. MICHELLE JOHNSTON SINGH
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January 29, 2007 |
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SITAL KUMAR Vs. STATE OF WEST BENGAL
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December 18, 2007 |
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SITANGSHU MAITY Vs. UNION OF INDIA
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December 5, 2007 |
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SITARAM MISHRA Vs. UNION OF INDIA
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December 14, 2007 |
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SK ASRAF ALI Vs. STATE OF WEST BENGAL
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August 17, 2007 |
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SK BASIR Vs. STATE OF WEST BENGAL
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February 2, 2007 |
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SK JASIM @ JASSIMUDDIN Vs. STATE OF W B
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October 9, 2007 |
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SK MD ZAKERIA Vs. STATE OF WEST BENGAL
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August 24, 2007 |
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SK NABIULLA Vs. NOOR MOHAMMAD
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March 28, 2007 |
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SK RAMJAN ALI Vs. CHIEF EXECUTIVE OFFICER
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August 22, 2007 |
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SK REZAUL ALIAS DALAL REZAUL Vs. STATE OF WEST BENGAL
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September 20, 2007 |
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SK SAHABUDDIN Vs. NAZIMA BIBI
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March 8, 2007 |
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SK SELIM Vs. STATE OF WEST BENGAL
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July 19, 2007 |
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SK UMRUDDIN Vs. MAHBOOBA KHATOON
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June 12, 2007 |
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SK. ANISUR Vs. THE STATE OF WEST BENGAL
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December 2, 2007 |
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SKF SOUTH EAST ASIA AND PACIFIC PTE LTD. Vs. HI-TECH BEARING P. LTD.
|
August 24, 2007 |
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SM. DIPTI CHANDA Vs. STATE OF WEST BENGAL
|
August 9, 2007 |
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SMT. JAISHREE BAJORIA (NEE JALAN) Vs. HINDUSTAN FERTILISER CORPORATION LTD. AND ORS.
|
June 25, 2007 |
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SMT. MILI MUKHERJEE AND ANR. Vs. KOLKATA MUNICIPAL CORPORATION
|
December 11, 2007 |
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SMT. SUMITRA PATRA Vs. UNION OF INDIA
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April 27, 2007 |
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SNEHASIS MAHAPATRA Vs. STATE OF WEST BENGAL
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February 16, 2007 |
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SOLEMANSK Vs. STATE OF WEST BENGAL
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August 13, 2007 |
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SOMA MAZUMDAR Vs. SANJAY MAZUMDAR
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July 9, 2007 |
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SOMANI FOOD PRODUCT Vs. STATE OF WEST BENGAL
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May 6, 2007 |
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SOMNATH SHIT Vs. STATE OF WEST BENGAL
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December 20, 2007 |
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SONS P WALVEKAR Vs. STATE OF WEST BENGAL
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October 16, 2007 |
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SOUMITRA SAHU Vs. SASWATI SAHU
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September 20, 2007 |
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SOURAV KEDIA Vs. STATE
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June 22, 2007 |
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SPACEAGE MULTIPRODUCTS PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
October 9, 2007 |
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SPRITEX MACHINES Vs. SAILENDRA CHANDRA DAS
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April 4, 2007 |
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SRABAN KUMAR SUR Vs. STATE OF WEST BENGAL
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July 11, 2007 |
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SRABANI CHATTORAJ Vs. PRASANTA CHATTORAJ
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June 8, 2007 |
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SREI INFRASTRUCTURE FINANCE LIMITED Vs. UNION OF INDIA
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October 12, 2007 |
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SRI AJAY PRAKASH LOHIA Vs. SRI ASHOK MITTAL AND ORS.
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September 5, 2007 |
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SRI NIRANJAN CHOWDHURY Vs. STATE OF WEST BENGAL AND OTHERS
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June 22, 2007 |
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SRIKUMAR SANTRA Vs. DISTRICT INSPECTOR OF SCHOOL
|
May 15, 2007 |
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SRIPATI MAHATO Vs. DISTRICT INSPECTOR OF SCHOOL
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March 1, 2007 |
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SRISTIDHAR MONDAL Vs. LAKSHMANJOY MONDAL
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July 23, 2007 |
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SRIVANT MORE Vs. ASHWINI KUMAR
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March 2, 2007 |
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STANDAED CHARTERED BANK PENSIONERS ASSOCIATION Vs. STANDARD CHARTERED BANK OFFICERS PENSION FUND
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August 14, 2007 |
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STANDARD CHARTERED GRINDLAYS BANK RETIRED EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
|
January 16, 2007 |
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STAR TEXTILES AND INDUSTRIES LTD. Vs. OLIVE TEA PLANTATIONS P. LTD.
|
April 20, 2007 |
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STATE Vs. SAMPA GHOSH
|
February 26, 2007 |
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STATE Vs. MIHIR KANTI
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February 21, 2007 |
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STATE Vs. GOPAL KRISHNA DAS ADHIKARY
|
June 14, 2007 |
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STATE BANK OF INDIA Vs. OFFICIAL LIQUIDATOR
|
January 15, 2007 |
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STATE BANK OF INDIA Vs. BAKUL CHANDRA DEY
|
August 31, 2007 |
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STATE COUNCIL FOR ENGINEERING AND TECHNICAL EDUCATION Vs. OM PRAKASH PRASAD
|
November 22, 2007 |
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STATE OF W B Vs. BIDYUT KUNDU
|
December 14, 2007 |
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STATE OF W B Vs. RAGHUNATH MONDAL
|
June 21, 2007 |
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STATE OF WEST BANGAL Vs. BARUN MAITY
|
October 3, 2007 |
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STATE OF WEST BENAGAL Vs. MADAN KUMAR PYNE
|
September 28, 2007 |
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STATE OF WEST BENAGAL Vs. BISWANATH KOLEY
|
December 18, 2007 |
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STATE OF WEST BENAGAL Vs. JAHANGIR ALI MALLICK
|
December 5, 2007 |
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STATE OF WEST BENAGAL Vs. POLY DAS
|
June 6, 2007 |
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STATE OF WEST BENGAL Vs. NILIMA NAG
|
June 12, 2007 |
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STATE OF WEST BENGAL Vs. SAMIR GHOSH
|
June 15, 2007 |
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STATE OF WEST BENGAL Vs. HAZI RAMJAN ALI MONDAL
|
May 3, 2007 |
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STATE OF WEST BENGAL Vs. SUKHADA LAHIRI
|
April 27, 2007 |
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STATE OF WEST BENGAL Vs. PRABIR CHAKRABORTY
|
August 17, 2007 |
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STATE OF WEST BENGAL Vs. JAMAL SK
|
July 26, 2007 |
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STATE OF WEST BENGAL Vs. RAJ SALT PRIVATE LIMITED
|
July 16, 2007 |
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STATE OF WEST BENGAL Vs. BANSHIDHAR DAWN UTPAL DAS HARADHAN ALIAS BHALTA SUTRADHAR BAPI ACHARYYA
|
February 26, 2007 |
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STATE OF WEST BENGAL Vs. JAWAHAR SINGH
|
December 5, 2007 |
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STATE OF WEST BENGAL Vs. GOPAL SINGH
|
November 27, 2007 |
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STATE OF WEST BENGAL Vs. SOHIDULLAH
|
November 22, 2007 |
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STATE OF WEST BENGAL Vs. PURNIMA TIKADAR
|
December 12, 2007 |
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STATE OF WEST BENGAL Vs. SUBHASH KUMAR CHATTERJEE
|
December 19, 2007 |
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STATE OF WEST BENGAL Vs. ASPIRING ENGINEERS AND EXPORTERS
|
October 5, 2007 |
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STATE OF WEST BENGAL Vs. GAUTAM SUR
|
September 21, 2007 |
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STATE OF WEST BENGAL Vs. SANKAR AUTOMOBILES
|
September 14, 2007 |
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STATE OF WEST BENGAL Vs. SMRITIKANA MAITY
|
September 14, 2007 |
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STATE OF WEST BENGAL Vs. KHALIL ALI SK
|
September 12, 2007 |
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STATE OF WEST BENGAL Vs. AFCONS INFRASTRUCTURE LTD
|
September 18, 2007 |
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STATE OF WEST BENGAL Vs. BINA DEBNATH
|
September 18, 2007 |
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STATE OF WEST BENGAL Vs. GOBINDA SINHA MAHAPATRA
|
September 6, 2007 |
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STATE OF WEST BENGAL AND ORS. Vs. MD. SOHIDULLAH AND ORS.
|
November 16, 2007 |
|
STEEL AUTHORITY OF INDA LIMITED Vs. TAPAS UMAR ROY
|
October 15, 2007 |
|
STEEL AUTHORITY OF INDIA LIMITED Vs. DEBASISH BISHWAS
|
March 7, 2007 |
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STEEL AUTHORITY OF INDIA LTD Vs. MACKINNON MACKENZIE AND CO LTD
|
April 18, 2007 |
|
STEEL AUTHORITY OF INDIA LTD Vs. STATE OF WEST BENGAL
|
January 18, 2007 |
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STEEL AUTHORITY OF INDIA LTD Vs. NEW CENTRAL POWER AND PROCESS PRIVATE LTD
|
July 11, 2007 |
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STEEL AUTHORITY OF INDIA LTD Vs. NITISH CHAKRABORTY
|
September 10, 2007 |
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STP LTD Vs. LEARNED SECOND LABOUR COURT
|
December 12, 2007 |
|
SUBASH PRASAD SHAU @ GUPTA @ BIHARI Vs. STATE OF WEST BENGAL AND ORS.
|
December 17, 2007 |
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SUBHAMOY SINGHA ROY Vs. JADAVPUR UNIVERSITY
|
April 25, 2007 |
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SUBHAS CHANDRA PRATIHAR Vs. STATE OF WEST BENGAL
|
December 14, 2007 |
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SUBHASH CHATTERJEE Vs. STATE OF WEST BENGAL
|
August 7, 2007 |
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SUBHASH SEHGAL Vs. UNION OF INDIA
|
March 8, 2007 |
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SUBHO ALIAS SUBRATA SUKUL Vs. STATE OF WEST BENGAL
|
March 21, 2007 |
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SUBHRA SINHA ROY Vs. IMAN KALYAN ROY
|
July 27, 2007 |
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SUBIR BISWAS Vs. STATE OF WEST BENGAL
|
September 26, 2007 |
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SUBODH CHANDRA SINGHA Vs. STATE OF WEST BENGAL
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February 15, 2007 |
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SUBRATA KUMAR DAS Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 20, 2007 |
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SUDAKSHINA NEE SOMA CHATTERJEE Vs. HINDUSTAN CABLES LIMITED AND ANOTHER
|
January 4, 2007 |
|
SUDARSHAN SAU Vs. STATE
|
February 21, 2007 |
|
SUDESH PODDAR Vs. STATE
|
June 7, 2007 |
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SUDHIN KUMAR GHOSH Vs. DAMODAR VALLEY CORPORATION
|
March 23, 2007 |
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SUDHIR KUAR NANDI Vs. DHIREN NANDI
|
February 9, 2007 |
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SUDIP SAKHA MIDYA Vs. STATE OF WEST BENGAL
|
April 27, 2007 |
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SUJIT DAS Vs. STATE OF WEST BENGAL
|
December 7, 2007 |
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SUJIT GHOSH Vs. STATE OF WEST BENGAL
|
August 11, 2007 |
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SUJIT MANNA Vs. STATE OF WEST BENGAL
|
March 7, 2007 |
|
SUJOY PAUL Vs. STATE
|
August 30, 2007 |
|
SUKANTA GHOSH ALIAS BAPI Vs. STATE OF WEST BENGAL
|
January 11, 2007 |
|
SUKHENDU SUR Vs. STATE OF WEST BENGAL
|
March 2, 2007 |
|
SUKUMAR DAS Vs. MRITYUNJOY GHOSH
|
July 17, 2007 |
|
SUNIL CHANDRA DEY Vs. STATE OF WEST BENGAL
|
October 1, 2007 |
|
SUNIL GUPTA Vs. STATE
|
June 19, 2007 |
|
SUNIL KUMAR GHOSE Vs. SUKUMAR CHATTOPADHYAY
|
June 26, 2007 |
|
SUNIL PATTANAYEK Vs. AJIT PATTANAYEK
|
August 3, 2007 |
|
SUNIRMAL KUMAR ROY Vs. UNION OF INDIA
|
May 15, 2007 |
|
SUNITI KUMAR CHAUDHURI Vs. VICE CHAIRMAN TECHNICAL RAILWAY CLAIMS TRIBUNAL KOLKATA
|
June 29, 2007 |
|
SUPARNA BOSS Vs. SANTANU MAJUMDAR
|
December 13, 2007 |
|
SUPRAKASH SINGHA & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
January 19, 2007 |
|
SUPREME OIL INDUSTRIES LIMITED & ANR. Vs. SPECIAL SECRETARY, FINANCE (TAXATION) DEPARTMENT, GOVERNMENT OF WEST BENGAL & ORS.
|
April 4, 2007 |
|
SURAJ YADAV Vs. STATE OF WEST BENGAL
|
March 13, 2007 |
|
SURANGAMA SAHA Vs. UNIVERSITY OF CALCUTTA
|
December 17, 2007 |
|
SURENDRA KUMAR ROY Vs. STATE OF WEST BENGAL
|
October 16, 2007 |
|
SURESH HAZARA Vs. STATE OF WEST BENGAL
|
January 12, 2007 |
|
SUSANTA KUMAR ADGIRI Vs. BIKASH RANJAN MAITY
|
April 26, 2007 |
|
SUSHIL MONDAL Vs. STATE OF W B
|
July 31, 2007 |
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SWAIKA VANASPATI PRODUCTS LTD Vs. STATE OF WEST BENGAL
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July 9, 2007 |
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SWAN MARKETING PRIVATE LTD Vs. COMMERCIAL TAX OFFICER PARK STREET CHARGE
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March 5, 2007 |
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SWAPAN DUTTA AND ORS. Vs. ASHIM KUMAR DUTTA AND ORS.
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May 17, 2007 |
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SWAPAN KUMAR NAYAK Vs. EGRA MUNICIPALITY
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March 15, 2007 |
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SYED ANWAR HUSSAIN Vs. CESC LTD
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March 7, 2007 |
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TANDON BROTHER Vs. RAJESH PANDEY
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January 9, 2007 |
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TANUSREE BASU Vs. ISHNI PRASAD BASU
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May 17, 2007 |
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TANUSREE BASU AND ORS. Vs. ISHANI PRASAD BASU AND ORS.
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March 17, 2007 |
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TAPAN DEBNATH Vs. STATE OF WEST BENGAL
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March 23, 2007 |
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TAPAN KUMAR BAIRAGYA Vs. STATE OF WEST BENGAL
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June 15, 2007 |
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TAPAS KUMAR KHAN Vs. STATE OF WEST BENGAL
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August 13, 2007 |
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TARAK NATH SINGH Vs. STATE OF WEST BENGAL
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September 18, 2007 |
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TATA STEEL LIMITED Vs. INDRA SINGH AND SONS PRIVATE LTD
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March 26, 2007 |
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TATA STEEL LTD. Vs. OFFICIAL LIQUIDATOR
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December 6, 2007 |
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TEA BOARD Vs. RASAMOY ROY
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October 16, 2007 |
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TELECOMMUNICATION CONSULTATION INDIA LTD Vs. STATE
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June 8, 2007 |
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THE CALCUTTA STOCK EXCHANGE ASSOCIATION LTD. Vs. STATE
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June 18, 2007 |
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THE STATE OF WEST BENGAL AND ORS. Vs. BIPLAB KUMAR PRADHAN
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October 12, 2007 |
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TITIN KAR ALIAS TATAN ALIAS SUNJAY Vs. STATE OF WEST BENGAL
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July 19, 2007 |
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TOPLIGHT COMMERCIALS LTD Vs. GATHA APARELS PVT LTD
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July 25, 2007 |
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TRINATH SETHI Vs. COAL INDIA LTD
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June 22, 2007 |
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TRIPTI KUMAR BOSE Vs. STATE OF WEST BENGAL
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January 10, 2007 |
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TRRINATH BISWAS Vs. RAIGANJ FLOUR NILLS PRIVATE LIMITED
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August 17, 2007 |
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TUNU MONDAL Vs. STATE OF WEST BENGAL
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July 27, 2007 |
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TUSTU PADA BERA Vs. STATE OF WEST BENGAL
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February 6, 2007 |
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U.C.O. BANK AND ORS. Vs. SANTAN PATEL AND ANR.
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June 12, 2007 |
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UDAY KUMAR CHATTERJEE Vs. STATE OF WEST BENGAL
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April 27, 2007 |
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UDAY KUMAR CHATTOPADHYAY ALIAS CHATTERJEE Vs. STATE OF WEST BENGAL
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April 5, 2007 |
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UJJAIN NAGAR PALIKA NIGAM Vs. OFFICIAL LIQUIDATOR
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April 25, 2007 |
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UJJAL CHAKRABORTY Vs. WEST BENGAL STATE CO
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January 22, 2007 |
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UMA SHANKAR MISHRA AND ORS. Vs. UNION OF INDIA AND ORS.
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March 5, 2007 |
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UMESH PROSAD SINGH Vs. UNION OF INDIA
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March 22, 2007 |
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UNION OF INDIA Vs. SAIED MEERA
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March 9, 2007 |
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UNION OF INDIA Vs. AMIT DAS
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March 5, 2007 |
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UNION OF INDIA Vs. HIMALA RANI MALICK
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February 22, 2007 |
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UNION OF INDIA Vs. KRISHNA DEO
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February 22, 2007 |
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UNION OF INDIA Vs. PRATUL CHANDRA BISWAS
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May 16, 2007 |
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UNION OF INDIA Vs. BISWANATH BHATTACHARYA
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August 9, 2007 |
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UNION OF INDIA Vs. SANKAR PROSAD GHOSE
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July 30, 2007 |
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UNION OF INDIA Vs. CHHANDA MONAL
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August 2, 2007 |
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UNION OF INDIA Vs. ASHOK BISWAS
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July 3, 2007 |
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UNION OF INDIA Vs. SHEELA RANI SOAM
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August 30, 2007 |
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UNION OF INDIA Vs. P SIMHACHALAM
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September 7, 2007 |
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UNION OF INDIA Vs. AJABUL BISWAS
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October 3, 2007 |
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UNION OF INDIA Vs. MAJOR GENERAL ARUN ROYE
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October 12, 2007 |
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UNION OF INDIA Vs. SUBRATA BISWAS
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November 21, 2007 |
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UNION OF INDIA Vs. AGARWALA AND CO
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December 19, 2007 |
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UNION OF INDIA Vs. BRIDGE & ROOF COMPANY (I) LIMITED
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February 6, 2007 |
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UNION OF INDIA Vs. PAM DEVELOPMENT PVT. LTD.
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September 11, 2007 |
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UNION OF INDIA (UOI) Vs. BUILDERS CORPORATION PVT. LTD.
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December 18, 2007 |
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UNION OF INDIA AND ORS. Vs. JALALUDDIN ANSARI AND ORS.
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January 31, 2007 |
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UNION OF INDIA AND OTHERS Vs. SAMIT KR. ROY
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December 11, 2007 |
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UNION OF INDIA AND OTHERS Vs. DILIP BHUSAN
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December 20, 2007 |
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UNION OF INDIA S E RLY Vs. AMBICA CONSTRUCTION
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August 22, 2007 |
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UNITED ENGINEERING WORKS AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
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September 2, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. PUTI MAHATO
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June 29, 2007 |
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UNIVERSITY OF BURDWAN Vs. PRASANTO CHATTERJEE
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December 18, 2007 |
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UNIWORTH RESORTS LIMITED Vs. ASHOK MITTL
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September 5, 2007 |
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UPANANDA CHATTERJEE Vs. STATE OF WEST BENGAL
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September 7, 2007 |
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UTPAL CHOWDHRY Vs. FOOD CORPORATION
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March 5, 2007 |
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UTPAL CHOWDHURY Vs. M C TEWARI
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August 29, 2007 |
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UTPAL MONDAL Vs. JAYANTA MAJHI AND ANOTHER
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January 29, 2007 |
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UTTAM KUMAR MAITI Vs. STATE OF WEST BENGAL
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August 17, 2007 |
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UTTAR BANGA KSHETRIYA GRAMIN BANK Vs. JAYNTA
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March 12, 2007 |
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UTTARA GHANTI Vs. STATE OF WEST BENGAL
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July 11, 2007 |
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UTTARA GHANTI AND ORS. Vs. STATE OF WEST BENGAL
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June 11, 2007 |
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V G SELVARAJ Vs. STATE OF WEST BENGAL
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July 20, 2007 |
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VIDESH SANCHAR NIGAM LTD Vs. SHAPOORJI PALLONJI AND COMPANY LTD
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November 15, 2007 |
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VIJAY KUMAR ARYA Vs. BOARD OF TRUSTEES
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October 16, 2007 |
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VIJAYDITYA BISWAS Vs. DEEPA HAR
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March 1, 2007 |
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VIMALANATHAN Vs. STATE OF WEST BENGAL
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March 5, 2007 |
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VINOD SOMANI Vs. CALCUTTA MUNICIPAL CORPORATION
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July 30, 2007 |
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VISHNU KUMAR AGARWALLA Vs. SREELALL FOREIGN MONEY CHANGERS P LTD
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August 28, 2007 |
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VIVEK BAJORIA Vs. STATE
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March 10, 2007 |
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W B COUNCIL OF HIGHER SECONDARY EDUCATION Vs. SHYAMANAND JHA
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October 3, 2007 |
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W B STATE CONSUMER S CO OPERATIVE FEDERATION LTD Vs. W B DAIRY AND POULTRY DEVELOPMENT CORPORATION LTD
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August 24, 2007 |
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WEAT BENGAL SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. WEAT BENGAL GOVERMENTS PREMISES
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February 8, 2007 |
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WEIGHBIRD INDIA LIMITED IN LIQUIDATION Vs. STATE OF WEST BENGAL
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August 29, 2007 |
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WEST BENGAL HOUSING BOARD AND ANOTHER Vs. SUNIL PRAKASH AND OTHERS
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February 20, 2007 |
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WEST BENGAL REGISTRATION COPYWRITERS ASSOCATION Vs. STATE OF WEST BENGAL SERVICE
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April 16, 2007 |
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WEST BENGAL SCHOOL SERVICE COMMISSION Vs. SHELLY JAFFRI LATIF
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November 23, 2007 |
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WEST BENGAL STATE CONSUMERS CO Vs. W.B. STATE POULTRY DEVELOPMENT CORPORATION LTD.
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April 16, 2007 |
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WEST BENGAL STATE ELECTRICITY BOARD Vs. MEHEDI HUSSAN REZA
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September 12, 2007 |
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WEST BENGAL TOURISM DEVELOPMENT CORPORATION LTD. Vs. RAKHAL CHANDRA BANERJEE
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September 12, 2007 |
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YUVRAJ AGARWAL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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June 19, 2007 |
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ZONAL MANAGER LIFE INSURANCE VORPORATION OF INDIA Vs. SAROJNATH MOITRA
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October 16, 2007 |
LOGIN