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A PALANISWAMY Vs. ALAGAMMAL
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December 4, 2006 |
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ABDEALLY SK SHAMSUDDIN Vs. J S MOHAMMEDALLY
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July 10, 2006 |
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ABDUL HAI MANDAL Vs. STATE OF WEST BENGAL
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January 6, 2006 |
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ABDUL KHALEQUE Vs. STATE OF WEST BENGAL
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September 8, 2006 |
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ABDUL RAJAK MALLICK Vs. NEW INDIA ASURANCE CO LTD
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May 19, 2006 |
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ABDUL WADUD Vs. BLOCK DEVELOPMENT OFFICER NABAGRAM MURSHIDABAD
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September 6, 2006 |
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ABDUR RASHID Vs. STATE OF WEST BENGAL AND OTHERS
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December 20, 2006 |
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ABDUS SATTAR Vs. BIDHAN CHANDRA KRISHI VISWAVIDYALAYA AND ORS.
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September 15, 2006 |
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ABHA BERA Vs. STATE OF CALCUTTA
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December 21, 2006 |
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ABHIJIT DEY Vs. LEARNED WEST BENGAL ADMINISTRATIVE TRIBUNAL
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March 24, 2006 |
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ABL INTERNATIONAL LIMITED Vs. STATE OF WEST BENGAL
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September 27, 2006 |
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ABL INTERNATIONAL LTD Vs. KOLKATA MUNICIPAL CORPORATION
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September 1, 2006 |
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ADHAR CHANDRA PORIA Vs. RADHA RANI PANJA
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April 28, 2006 |
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AGARWALA AND CO Vs. UNION OF INDIA
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December 20, 2006 |
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AIR TRANSPORT CORPORATION Vs. STATE OF WEST BENGAL
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March 22, 2006 |
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AJAN BHATTACHARYA Vs. STATE OF WEST BENGAL
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June 27, 2006 |
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AJAY KUMAR SARAFF Vs. STATE OF WEST BENGAL
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February 2, 2006 |
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AJAY KUMAR TARAFDAR Vs. APPROPRIATE AUTHORITY
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May 11, 2006 |
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AJIT KUMAR DE AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
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November 22, 2006 |
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AJIT KUMAR GHOSH Vs. SETH KARAM CHAND
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October 20, 2006 |
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AJIT NAIN Vs. CEAT FINANCIAL SERVICES LTD
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August 23, 2006 |
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AJOY KRISHNA GUHA Vs. STATE OF WEST BENGAL AND OTHERS
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December 8, 2006 |
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AJOY KUMAR DAS Vs. KALPANA DAS
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November 13, 2006 |
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AJOY KUMAR DAW Vs. STATE OF WEST BENGAL
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November 16, 2006 |
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AJOY KUMAR SADHU Vs. RINA SAHA
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July 20, 2006 |
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ALAMAGIR HOSSAIN Vs. STATE OF WEST BENGAL
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September 26, 2006 |
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ALAN KAYE Vs. RECOVERY OFFICER EMPLOYEES PROVIDENT FUND ORGANISATION WEST BENGAL
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March 24, 2006 |
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ALL BENGALEXICES LICENSEES ASSOCIATION Vs. STATE OF WEST BENGAL
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August 29, 2006 |
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ALLERGAN INC Vs. SUN PHARMACEUTICALS INDUSTRIES LTD
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February 27, 2006 |
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ALOK KUMAR KHATUA Vs. STATE OF WEST BENGAL AND OTHERS
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November 24, 2006 |
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ALOK ROY AND ORS. Vs. DIRECTOR OF SCHOOL EDUCATION AND ORS.
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September 13, 2006 |
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ALOKA PUSTI Vs. NATIONAL INSURANCE CO LTD
|
April 20, 2006 |
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ALPANA DAS Vs. UNION OF INDIA
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November 28, 2006 |
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AMAL KRISHNA DAS Vs. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA & ORS.
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September 14, 2006 |
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AMALGAMATED DEVELOPMENT LIMITED Vs. STATE OF WEAT BENGAL
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January 13, 2006 |
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AMAR KUMAR BHOWMICK Vs. STATE OF WEST BENGAL
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December 18, 2006 |
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AMAR NATH BHATTACHARJEE Vs. PRASENJIT KUMAR BOSE
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March 31, 2006 |
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AMARNATH BAIN Vs. DISTRICT MAGISTRATE
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November 17, 2006 |
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AMBIKA NAHAR EXPORTS Vs. COMMISSIONER OF CUSTOMS PORT
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December 7, 2006 |
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AMBRISH PRASAD SINGH Vs. UNION OF INDIA AND OTHERS
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December 4, 2006 |
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AMIT VENTURES PVT LTD Vs. ASSET RECONSTRUCTION CO INDIA LTD
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September 8, 2006 |
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AMITAVA SAHA Vs. STATE OF WEST BENGAL
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December 20, 2006 |
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AMITAVA SAHA Vs. CESTAT
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July 12, 2006 |
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AMIYA KUMAR BISWAS Vs. UNITED BANK OF INDIA
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April 13, 2006 |
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AMLANABHA DAS Vs. STATE OF WEST BENGAL
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December 22, 2006 |
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ANANDA JHAWAR Vs. RINKU JHAWAR PATWARI
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March 6, 2006 |
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ANANDA PUBLISHERS PVT LTD Vs. STATE OF WEST BENGAL
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September 15, 2006 |
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ANANDAMOY GHOSH Vs. STATE OF WEST BENGAL
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August 18, 2006 |
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ANANTA DEB SINGHA MAHAPATRA Vs. STATE OF WEST BENGAL
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November 28, 2006 |
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ANDREW YULE AND CO LTD Vs. DESCON LTD
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November 17, 2006 |
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ANGANA MUKHOPADHYAY Vs. STATE OF WEST BENGAL AND ORS.
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August 31, 2006 |
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ANIL ALIAS RADHA KRISHNA BERA Vs. STATE OF WEST BENGAL
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February 16, 2006 |
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ANIL KUMAR BAGDI Vs. STATE OF WEST BENGAL
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August 29, 2006 |
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ANIL KUMAR BHANDARI Vs. JOINT COMMISSIONER OF INCOME TAX
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November 13, 2006 |
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ANIL LAKRA Vs. STATE OF WEST BENGAL
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July 14, 2006 |
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ANINDYA MAITY Vs. STATE OF WEST BENGAL AND ORS.
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September 15, 2006 |
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ANIRBAN GHOSH Vs. DIST ELECTION OFFICER
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April 18, 2006 |
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ANIRUDDHA BASU Vs. KOLKATA MUNICIPAL CORPORATION
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April 10, 2006 |
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ANISH SEN Vs. ARUN KUMAR BOSE
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March 7, 2006 |
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ANJALI METIA Vs. WEST BENGAL STATE ELECTRICITY BOARD
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August 9, 2006 |
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ANJAN DUTTA Vs. INSPECTOR GENERAL CENTRAL RESERVE POLICE
|
August 1, 2006 |
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ANJAN KUMAR PARIA Vs. STATE OF WEST BENGAL AND ORS.
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July 19, 2006 |
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ANJU PAL Vs. STATE OF WEST BENGAL
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October 6, 2006 |
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ANUP SAMANTA Vs. STATE OF WEST BENGAL
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November 21, 2006 |
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ANUSHREE DHAK Vs. NABIN CHANDRA DHAK AND ANOTHER
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March 23, 2006 |
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APARNA PAL Vs. ANIL KUMAR GIRI
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September 27, 2006 |
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ARATI HAZRA Vs. PANCHKARI SAMANTA
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April 5, 2006 |
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ARCH HI RISE P LTD Vs. YATIN BHIMANI
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July 5, 2006 |
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ARINDAM BASU Vs. AMAL KUMAR BOSE
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August 2, 2006 |
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ARNAB KUMAR SARKAR Vs. REBA MUKHARJEE
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November 10, 2006 |
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ARUN KUAR RAY Vs. PRAFUL TAYAL
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February 22, 2006 |
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ARUN KUMAR DUTTA Vs. SANKAR KUMAR DUTTA
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January 18, 2006 |
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ARUN KUMAR MOHATA Vs. MANJUSHREE SINGHI
|
February 10, 2006 |
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ARUP RATAN PAL Vs. SHYAM NARAYAN SINGH
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July 17, 2006 |
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ARYA BHANDER P LIMITED Vs. DIRECTOR GENERAL OF FOREIGN TRADE
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November 7, 2006 |
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ARYA CHOWDHRY Vs. STATE OF WEST BENGAL
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February 24, 2006 |
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ASHALATA DUTTA Vs. GITA DUTTA AND AVIK KUMAR
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August 11, 2006 |
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ASHIM KUMAR CHAKRABORTY Vs. STATE OF WEST BENGAL
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February 24, 2006 |
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ASHIM KUMAR DEY Vs. CALCUTTA WHOLESALE MEDICINE MARKET AREA COMMITTEE OF BENGLORE MISTS AND DRUGISTS ASSOCIATION
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April 21, 2006 |
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ASHIS KUMAR SAMANTA AND ANOTHER Vs. THE STATE OF WEST BENGAL AND OTHERS
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March 30, 2006 |
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ASHISH ALIAS PIKU DAS Vs. DEBABRATA ACHARYA
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July 7, 2006 |
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ASHOK KOTHARI Vs. DIPTI BAVISHI
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August 18, 2006 |
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ASHOK KUMAR KAPUR Vs. ASHOK KHANNA
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February 6, 2006 |
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ASHOK KUMAR PANDEY AND ORS. Vs. FIRST INDUSTRIAL TRIBUNAL AND ANR.
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July 21, 2006 |
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ASHOK KUMAR THAKUR Vs. THE STATE OF WEST BENGAL AND ORS.
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August 31, 2006 |
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ASHOK KUMAR YADAV Vs. NOBLE DESIGNS PVT LTD
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June 14, 2006 |
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ASHOK MUKHER JEE Vs. STATE OF WEST BENGAL
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February 2, 2006 |
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ASHOKA DAS Vs. STATE OF WEST BENGAL
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May 19, 2006 |
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ASIATIC OXYGEN LTD Vs. BIHAR AIR PRODUCTS LTD.
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May 4, 2006 |
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ASIFA KHATOON Vs. STATE OF WEST BENGAL
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November 10, 2006 |
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ASIS DUTTA Vs. STATE OF WEST BENGAL
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February 23, 2006 |
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ASIT ALIAS SUJIT PATTNAYAK Vs. ORIENTAL INSURANCE CO LTD
|
July 10, 2006 |
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ASIT KUMAR SARKAR Vs. UNION OF INDIA
|
May 18, 2006 |
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ASOKE CHOWDHURY Vs. STATE OF WEST BENGAL
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September 27, 2006 |
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ASOKE GHOSE Vs. SUSANTA DEBANSHI
|
July 25, 2006 |
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ASRAFUL HODA Vs. ARUN SAHOO
|
March 22, 2006 |
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ASSET RECONSTRUCTION COMPANY INDIA LTD Vs. AMIT VENTURES PRIVATE LIMITED
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December 4, 2006 |
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ATANU KUMAR GHOSAL Vs. NATIONAL INSURANCE CO LTD
|
May 3, 2006 |
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ATIN KUNDU CHOWDHURY Vs. KRISHNA CHATTOPADHYAY
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June 12, 2006 |
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ATIN KUNDU CHOWDHURY Vs. KRISHNA CHHATTOPADHYAY
|
July 12, 2006 |
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AUTO TRADE AND FINANCE CORPORATION Vs. HIATULLAH ANSARI
|
May 16, 2006 |
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B G SAMPAT Vs. INDIAN EPRESSNEWSPAPERS BOMBAY PVT LTD
|
April 4, 2006 |
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BABLU DAS Vs. STATE OF WEST BENGAL
|
June 19, 2006 |
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BAHASTULLA SK Vs. ABDUL GAFUR SK
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June 28, 2006 |
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BAIDYA NATH CHAKRABORTY Vs. HIMANGSU DAS & ANR.
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May 5, 2006 |
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BAIDYANATH GHOSH Vs. SHRI ISWAR MAKAR CHANDIMATA THAKURANI
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November 20, 2006 |
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BAKUL CHANDRA DEY Vs. STATE BANK OF INDIA
|
April 12, 2006 |
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BAL CHAND PUROHIT Vs. COMMISSIONER OF INCOME-TAX
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May 8, 2006 |
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BAL CHAND PUROHIT Vs. THE COMMISSIONER OF INCOME TAX
|
March 22, 2006 |
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BALARAM THAPA Vs. HIMADRI BUILDERS LIMITED
|
February 21, 2006 |
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BALMER LAWRIE AND CO LTD Vs. FIRST INDUSTRIAL TRIBUNAL OF WEST BENGAL
|
September 20, 2006 |
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BANCHIT GULI MAJHI Vs. STATE OF WEST BENGAL
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September 19, 2006 |
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BASANTI DEVI Vs. FULCHAND MONDAL
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May 17, 2006 |
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BASANTI SEAL Vs. HIRALAL SEAL
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August 22, 2006 |
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BASIR SK HARUN RASHID SK MANJUR ALI SK AJID AND NAZRUL ISLAM Vs. STATE OF WEST BENGAL
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July 18, 2006 |
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BASU DEV SOREN Vs. CHAIRMAN KOLKATA PORT TRUST
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February 24, 2006 |
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BASUDEB GHOSH Vs. STATE OF WEST BENGAL & ORS.
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September 11, 2006 |
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BASUDEO KHAITAN Vs. MADAN LAL PERIWAL
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November 21, 2006 |
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BASUDEV S KUNDU Vs. STATE OF WEST BENGAL
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April 26, 2006 |
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BASURI SHAW Vs. NEW INDIA ASSURANCE CO LTD
|
November 13, 2006 |
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BATA MAZDOOR UNION Vs. STATE O WEST BENGAL
|
April 28, 2006 |
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BELAL BIRI FACTORY PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
February 10, 2006 |
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BENGAL BUS SYNDICATE Vs. STATE OF WEST BENGAL
|
March 15, 2006 |
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BENJAMIN H ELIAS Vs. OFFICIAL TRUSTEE OF WEST BENGAL
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September 19, 2006 |
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BHABANI SHANKAR AGARWAL Vs. STATE OF WEST BENGAL
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July 11, 2006 |
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BHAGARAM SHAW Vs. NIHAR BALA MANNA
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March 16, 2006 |
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BHAGIRATH AGARWAL Vs. SIMPLEX CONCRETE PILES (INDIA) PVT. LTD.
|
June 13, 2006 |
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BHAGWATI PRASAD KHAITAN Vs. TURNER MORRISON AND COMPANY LIMITED
|
March 24, 2006 |
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BHARNOBARI TEA AND INDUSTRIES LTD Vs. STATE OF WEST BENGAL
|
January 4, 2006 |
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BHAVNANI DEVELOPERS PRIVETE LIMITED Vs. JALAN AND COMPANY
|
December 15, 2006 |
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BHUBANESWARI DEVI (CHAKRABORTY) Vs. STATE OF WEST BENGAL
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July 12, 2006 |
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BHUDEV BISWAS Vs. STATE OF WEST BENGAL
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January 12, 2006 |
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BIJOY SINGH BAID & ANR. Vs. RUGLAL SURANA & ORS.
|
July 4, 2006 |
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BIJUL PHARMA CHEM P LTD Vs. E R SQUIBB AND SONS LLC
|
September 27, 2006 |
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BIKASH CHANDRA BISHWAS Vs. STATE OF WEST BENGAL
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July 18, 2006 |
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BIKASH ROY AND ASHIM KUMAR MONDAL & ORS. Vs. STATE OF WEST BENGAL & ORS.
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September 9, 2006 |
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BIMAL KUMAR KHETAWAT Vs. DHAN DAULAT HOLDING LIMITED
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March 7, 2006 |
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BIMALA DEVI KHETWAT Vs. STATE OF WEST BENGAL
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September 25, 2006 |
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BINAPANI DEY Vs. SANKAR CHOUDHURY
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July 28, 2006 |
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BINAPANI KARUI Vs. BHOLANATH KARUI
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November 15, 2006 |
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BINNY TLD Vs. ALLIANCE PROPERTIES AND INDUSTRIES LTD
|
May 5, 2006 |
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BINOD KUMAR GARODIA Vs. SAROJ GARODIA
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January 18, 2006 |
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BIRENDRA CHAURASIA Vs. STATE OF WEST BENGAL AND ANOTHER
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March 29, 2006 |
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BIRLA CORPORATION LTD Vs. PRASAD TRADING COMPANY
|
August 29, 2006 |
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BIRLA CORPORATION LTD Vs. FIRST INDUSTRIAL TRIBUNAL
|
February 10, 2006 |
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BIRSA ORAON ALIAS LUTE Vs. STATE OF WEST BENGAL
|
March 10, 2006 |
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BISHNU AGARWALA Vs. STATE OF WEST BENGAL
|
September 27, 2006 |
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BISHNU CHAKRABORTY Vs. STATE
|
September 25, 2006 |
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BISHNUPADA PANDA Vs. NATIONAL INSURANCE COMPANY LIMITED
|
September 26, 2006 |
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BISRAM ARAK Vs. EASTERN COALFIELDS LTD
|
January 5, 2006 |
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BISWAJIT ADAK Vs. STATE OF WEST BENGAL
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May 18, 2006 |
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BISWAJIT MAHATO Vs. STATE OF WEST BENGAL
|
November 15, 2006 |
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BISWAJIT PANDA Vs. THE INSTITUTE OF CHARTERED FINANCIAL ANALYSIS OF INDIA UNIVERSITY AND ORS.
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September 5, 2006 |
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BISWANATH CHATTERJEE Vs. KABITA CHATTERJEE
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February 17, 2006 |
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BISWANATH DEY Vs. UNION OF INDIA
|
December 15, 2006 |
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BISWANATH KAL Vs. THE STATE OF WEST BENGAL AND OTHERS
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November 13, 2006 |
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BISWANATH ROY Vs. STATE OF WEST BENGAL
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August 23, 2006 |
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BIVASH KUAMR BISWAS Vs. STATE OF WEST BENGAL
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September 6, 2006 |
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BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Vs. SWAHOM SHIPPING SERVICES PVT LTD
|
May 12, 2006 |
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BRAHMA PANDEY ALIAS B PANDEY Vs. UNION OF INDIA
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September 21, 2006 |
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BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. NILKANTA MONDAL
|
November 15, 2006 |
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BUDDHADEB GHOSH Vs. RINA MAL
|
June 16, 2006 |
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BUSINESS DEVELOPMENT CONSULTANT P. LTD. Vs. STATE BANK OF INDIA
|
February 13, 2006 |
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CALCUTTA GUJARATI EDUCATION SOCIETY Vs. KAMARHATY COMPANY LIMITED
|
February 7, 2006 |
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CALCUTTA INVESTORS Vs. WEST BENGAL ELECTRONICS INDUSTRY DEVELOPMENT CORPORATION LTD.
|
December 20, 2006 |
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CALCUTTA JUTE MFG CO LTD Vs. FIRST INDUSTRIAL TRIBUNAL
|
June 16, 2006 |
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CALCUTTA METROPOLITIAN WATER AND SANITATION AUTHORITY Vs. PRABIR GHOSH
|
August 29, 2006 |
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CALCUTTA MUNICIPAL CORPORATION Vs. BOARD OF TRUSTEES
|
November 13, 2006 |
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CALCUTTA MUNICIPAL CORPORATION Vs. DAMODAR ROPEWAYS AND CUNSTRUCTION COMPANY PRIVET LIMITED
|
November 23, 2006 |
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CALCUTTA SOFT DRINKS PVT LTD Vs. CALCUTTA MUNICIPAL CORPORATION
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July 31, 2006 |
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CALICUT ENGINEERING WORKS P LTD Vs. BATLIBOI LTD
|
September 1, 2006 |
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CANDLEWOOD HOLDINGS LTD Vs. ALLAHABAD BANK
|
November 9, 2006 |
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CANTROLLER OF PATENTS AND DESIGNS Vs. GLAXO SMITHKLINE PLC
|
August 2, 2006 |
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CAPITAL LTD Vs. EIGHTH INDUSTRIAL TRIBUNAL WEST BENGAL
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April 17, 2006 |
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CBI Vs. BIMAL KUMAR DAS
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June 28, 2006 |
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CENTRAL BUREAU OF INVESTIGATION Vs. JOYDEB DASGUPTA
|
June 30, 2006 |
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CENTRAL BUREAU OF INVESTIGATION Vs. K C BALASUBRAMANIUM
|
April 5, 2006 |
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CENTRAL GROUP Vs. UNIT CONSTRUCTION COMPANY LTD
|
July 12, 2006 |
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CESC LIMITED Vs. PAWAN KUMAR KEDIA
|
November 21, 2006 |
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CESC LTD Vs. SURESH AGARWAL
|
April 24, 2006 |
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CHAITANNA MAHATO Vs. STATE OF WEST BENGAL
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December 18, 2006 |
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CHAMPAMAL Vs. STATE OF WEST BENGAL
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May 19, 2006 |
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CHANCHAL KUMAR SANYAL Vs. STATE OF WEST BENGAL
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April 28, 2006 |
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CHAND MOHAMMAD Vs. STATE OF WEST BENGAL
|
November 21, 2006 |
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CHANDANA @ SANKARI BANERJEE Vs. GOUTAM BANERJEE
|
April 5, 2006 |
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CHANDRA MOHAN SUR Vs. MOHIT LAL SEAL
|
March 17, 2006 |
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CHANDRA SEKHAR PRASAD SINHA Vs. STATE OF W B
|
July 6, 2006 |
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CHAYA RANI BAISYA Vs. NATIONAL INSURANCE CO LTD
|
July 20, 2006 |
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CHAYA RAY Vs. STATE OF WEST BENGAL
|
September 15, 2006 |
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CHIEF SECRETARY, GOVERNMENT OF WEST BENGAL Vs. SWAPAN KUMAR BHATTACHARYA
|
December 4, 2006 |
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CHINMOY KUMAR BHUNIA Vs. STATE OF WEST BENGAL
|
February 8, 2006 |
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CHIRANJILAL SUSHIL KUMAR Vs. RAMCHANDRA KANHAIYALAL
|
November 9, 2006 |
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CHITRAMAN GURUNG Vs. COAL INDIA LTD. AND OTHERS
|
December 21, 2006 |
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CHUNDA MURMU Vs. STATE OF WEST BENGAL
|
April 10, 2006 |
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CLS LIMITED Vs. UNION OF INDIA
|
August 11, 2006 |
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CLYDE STORES PRIVET LIMITED Vs. STATE OF WEST BENGAL
|
July 10, 2006 |
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COAL INDIA LTD Vs. ETHELBARI TEA COMPANY LTD
|
September 26, 2006 |
|
COAL INDIA LTD Vs. INDIAN EPLOSIVE LTD
|
February 21, 2006 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. RAJ FINOXIDES PRIVATE LTD., A COMPANY INCORPORATED UNDER THE COMPANIES ACT, 1956
|
November 8, 2006 |
|
COMMISSIONER OF CUSTOMS Vs. MD. AHMED ALI KHAN
|
March 7, 2006 |
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COMMISSIONER OF CUSTOMS (PREV.) Vs. RAJESH POLYFILM
|
March 7, 2006 |
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COMMISSIONER OF CUSTOMS (PREVENTIVE) Vs. ANOOP KUMAR
|
March 7, 2006 |
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COMMISSIONER OF CUSTOMS (PREVENTIVE) Vs. PUNI DHAPA LOKESWARA RAO
|
April 6, 2006 |
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COMMISSIONER OF CUSTOMS KOLKATA Vs. RATAN LAL JAIN
|
July 5, 2006 |
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COMMR. OF CUS. (PREV.) Vs. SURESH KUMAR NYOLLYWALLA
|
March 16, 2006 |
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COMMR. OF CUS. (PREVENTIVE) Vs. OVER LAND AGENCY
|
April 21, 2006 |
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COMMR. OF CUS. (PREVENTIVE) Vs. DUNGARMAL MOHATA
|
May 4, 2006 |
|
COMMR. OF CUSTOMS Vs. RAJ KUMAR JAISWAL
|
May 16, 2006 |
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COMMUNICATE HOUSING AND DEVLOPMENT CO PVT LTD Vs. GOPAL CHANDRA SHAW
|
July 3, 2006 |
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COMPTROLLER AND AUDITOR GENERAL OF INDIA Vs. SAKTIPADA DAS
|
December 8, 2006 |
|
CONTROL PRINT INDIA LIMITED Vs. SANJAY SRIBASTAB
|
February 24, 2006 |
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COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. BASAB KUMAR SARKAR
|
May 5, 2006 |
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COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTS OF INDIA Vs. SOMNATH BASU
|
November 9, 2006 |
|
CRYSTAL CABLE INDUSTRIES LTD. AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
August 14, 2006 |
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D E LAWRIE AND COMPANY PVT LTD Vs. UNION OF INDIA
|
July 14, 2006 |
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DAKSHINEE CO OPERATIVE HOUSHING SOCIETY LTD Vs. NAYAN RANJAN DAS
|
January 24, 2006 |
|
DAMODAR VALLEY CORPORATION Vs. CENTRAL CONCRETE AND ALLIED PRODUCTS LTD
|
December 11, 2006 |
|
DAYAMAYEE MONDAL Vs. INDIAN OIL CORPORATION LTD
|
August 7, 2006 |
|
DEBASHIS BANERJEE @ BAPI @ KAUSHICK @ H K GUPTA, B Vs. STATE OF WEST BENGAL
|
September 5, 2006 |
|
DEBASISH GHOSH Vs. LUNATIC AVA GHOSH
|
March 17, 2006 |
|
DEBJANI SINHA Vs. BIKASH CHANDRA SINHA
|
February 13, 2006 |
|
DEBRAJ SARKAR Vs. STATE OF W.B. & OTHERS
|
November 28, 2006 |
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DEEPAK KUMAR PRAHLADKA Vs. STATE OF WEST BENGAL
|
January 13, 2006 |
|
DEEPAK KUMAR SINGH @ MUNNA & ANOTHER Vs. STATE OF WEST BENGAL & ANOTHER
|
June 12, 2006 |
|
DELTA FEBRICS PRIVATE LIMITED Vs. INDUSTRIAL DEVLOPMENT BANK OF INDIA
|
September 7, 2006 |
|
DELTA LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER 2 WEST BENGAL SIKKIM AND THE ANDMAN AND NICOBAR ISLANDS
|
March 3, 2006 |
|
DEOKI DASS Vs. UNION OF INDIA
|
August 7, 2006 |
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DEORAJ SHA Vs. NATIONAL JUTE MANUFACTURERS CORPN. LTD. AND OTHERS
|
December 12, 2006 |
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DHANANJOY PRADHAN Vs. CHAIRMAN EGRA MUNICIPAITY
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January 19, 2006 |
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DIABARI TEA COMPANY LIMITED Vs. KANAK LATA SAHA
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December 18, 2006 |
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DIBAKAR MONDAL Vs. STATE OF WEST BENGAL
|
November 23, 2006 |
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DIBYENDU ROY CHOWDHURY Vs. UNION OF INDIA
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July 18, 2006 |
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DILIP KUMAR CHAKRABORTY Vs. STATE OF WEST BENGAL
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November 30, 2006 |
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DILIP KUMAR DEY Vs. FRIST INDUSTRIAL TRIBUNAL
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July 21, 2006 |
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DILIP KUMAR SEN Vs. STATE OF WEST BENGAL
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March 17, 2006 |
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DILIP TARAFDER Vs. MANIK TARAFDAR
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November 20, 2006 |
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DINABANDHU MAHALI Vs. STATE OF W.B. AND ORS.
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July 11, 2006 |
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DINESH DALMIA Vs. COMMISSINER OF POLICE KOLKATA
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January 17, 2006 |
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DINESH SINGH Vs. AGENT BENGALI COLIERY ESTERN COALFIELDS LTD
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July 28, 2006 |
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DIPAK KUMAR BHATTACHARJEE Vs. ARCHANA SAHA
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September 1, 2006 |
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DIPALI BISWAS Vs. RESERVE BANK OF INDIA
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January 27, 2006 |
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DIPALI BOSE Vs. DEBAPRASAD BOSE
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February 8, 2006 |
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DIPANKAR MANNA Vs. BOARD OF COUNCILLORS
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July 20, 2006 |
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DIPTI BAVISHI Vs. ASHOKE KOTHARI
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February 20, 2006 |
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DIRECTOR OF PUBLIC INSTRUCTIONS GOVERNMENT OF WEST BENGAL Vs. ASSOCIATION OF SUPERANNUATES TEACHERS OF NON GOVERNMENT COLLEGE
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September 20, 2006 |
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DIVISIONAL RAILWAY MANAGER ESTERN RAILWAY Vs. KALIGHAT RAILWAY PLOT HOLDERS ASSOCIATION
|
September 21, 2006 |
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DR. GARGI GANGOPADHYAY Vs. W.B. UNIVERSITY OF HEALTH SCIENCES AND ORS.
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May 10, 2006 |
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DR. PREM KUMARI Vs. UNION OF INDIA AND ORS.
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September 19, 2006 |
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DTM CONSTRUCTION PVT LTD Vs. UNITED BANK OF INDIA
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September 21, 2006 |
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DUNCANS INDUSTRIES LTD Vs. HINDOLA DUTTA ROY
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February 16, 2006 |
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DUNLOP INDIA LIMITED Vs. THE FIRST INDUSTRIAL TRIBUNAL OF WEST BENGAL AND ORS.
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September 13, 2006 |
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DUNLOP INDIA LTD Vs. MADHURA COATS LTD
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June 19, 2006 |
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DURGA SHAW Vs. RAMDHANI SINGH
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November 10, 2006 |
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DURVASALA SARASWATI Vs. STATE OF WEST BENGAL AND OTHERS
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December 13, 2006 |
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EAST INDIA COMMERCIAL CO P LTD Vs. UNION OF INDIA
|
February 27, 2006 |
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EASTERN COALFIELDS LIMITED Vs. AJAY GLASS WORKS
|
December 4, 2006 |
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EASTERN COALFIELDS LIMITED Vs. SUDAMA DAS
|
December 8, 2006 |
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EMPIRE JUTE CO LTD Vs. JUTE CORPORATION OF INDIA
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July 28, 2006 |
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ENCON PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
September 21, 2006 |
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ENGINEERING PROJECTORS INDIA LTD Vs. GOUTAM CHATTERJEE
|
December 15, 2006 |
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ESSEL MINING AND INDUSTRIES LIMITED Vs. EASTERN COALFIELDS LTD
|
July 7, 2006 |
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EXHIBITORS SYNDICATE PVT LTD Vs. REPOSE PROPERTIES PVT LTD
|
September 7, 2006 |
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F V ARUL Vs. S K MUKHARJEE
|
February 23, 2006 |
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FALAKATA INDUSTRIES LTD Vs. STATE OF WEST BENGAL
|
October 6, 2006 |
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FARIDABAD INVESTMENT COMPANY LTD. Vs. COMMISSIONER OF INCOME-TAX
|
December 20, 2006 |
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FERRING PHARMACEUTICALS PRIVATE LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX OFFICER
|
January 5, 2006 |
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FOOD CORPORATION OF INDIA Vs. ANURAG PROPERTIES PVT LTD
|
August 4, 2006 |
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FULMANI HEMRAM ALIAS HEMBRAM Vs. DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD
|
November 3, 2006 |
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G PRASAD RAO Vs. SHANKAR BISWAS
|
December 12, 2006 |
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G S MARKETING ASSOCIATES Vs. UNION OF INDIA
|
January 18, 2006 |
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GANESH AGRAWAL Vs. OFFICE OF THE BANKING OMBUDSMAN
|
July 4, 2006 |
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GANESH BAHADUR KHAWAS Vs. STATE OF WEST BENGAL
|
August 25, 2006 |
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GANESH CHAND ROY Vs. STATE OF WEST BENGAL
|
May 17, 2006 |
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GANESH KANJI Vs. STATE OF WEST BENGAL
|
September 4, 2006 |
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GANESH MAZUMADAR Vs. THE LEARNED JUDGE, NINTH INDUSTRIAL TRIBUNAL AND OTHERS
|
June 13, 2006 |
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GANGADHAR BERA Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
December 20, 2006 |
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GAUTAM DAS Vs. GARDEN REACH SHIPBUILDERS ENGINEERS LTD
|
November 17, 2006 |
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GAUTAM DAS Vs. STATE OF WEST BENGAL
|
March 11, 2006 |
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GAUTAM MAITRA Vs. STATE OF WEST BENGAL
|
September 14, 2006 |
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GAYATRI BANERJEE Vs. STATE OF WEST BENGAL
|
December 4, 2006 |
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GENERAL MANAGER S E RLY Vs. BADAL KUMAR PRADHAN
|
September 27, 2006 |
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GENERAL MANGER EASTERN RAILWAY Vs. SUVANKAR DAS
|
August 21, 2006 |
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GHANSHYAM KEJRIWAL Vs. LIFE INSURANCE CORPORATION OF INDIA AND OTHERS
|
May 17, 2006 |
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GHANSHYAMDAS AGARWAL Vs. BANK OF INDIA
|
August 1, 2006 |
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GHENTU MANDAL Vs. STATE OF WEST BENGAL
|
May 2, 2006 |
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GITA NANDI Vs. UNION BANK OF INDIA
|
September 19, 2006 |
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GLAXO SMITH KLINE CONSUMER HEALTH CARE LIMITED Vs. HEINZ INDIA PRIVATE LIMITED
|
October 27, 2006 |
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GLAXO SMITH KLINE PLC Vs. CONTROLLER OF PATENTS AND DESIGNS
|
February 2, 2006 |
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GOBINDA KOLEY Vs. BUDHADEB HAZRA
|
November 28, 2006 |
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GOLAP MUSTAFA TARADAR Vs. STATE OF WEST BENGAL
|
March 23, 2006 |
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GOLSAN BIBI Vs. STATE OF WEST BENGAL
|
December 1, 2006 |
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GOPAL AGARWAL Vs. STATE OF WEST BENGAL
|
May 16, 2006 |
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GOPAL BHOWMICK Vs. STATE OF WEST BENGAL
|
August 18, 2006 |
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GOPAL GLASS WORKS LTD Vs. ASSISTANT CONTROLLER OF PATENTS AND DESIGNS
|
August 17, 2006 |
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GOPAL KRISHNA DAS ADHIKARY Vs. THE STATE OF WEST BENGAL AND OTHERS
|
June 5, 2006 |
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GOPAL SINHA Vs. PALAS SARKAR
|
September 13, 2006 |
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GOPY NATH PAKRASHI Vs. SUKHADAMOYEE NARJ SILPA MANDIR
|
September 8, 2006 |
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GOUR DEY Vs. STATE OF WEST BENGAL
|
September 8, 2006 |
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GOUTAM DAS Vs. NIRBHOY CHANDRA CHOWDHURY
|
February 28, 2006 |
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GOVERNMENT EMPLOYEES FEDERATION AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
June 4, 2006 |
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GUEST KEEN WILLIAMS LTD Vs. THIRD INDUSTRIAL TRIBUNAL
|
April 3, 2006 |
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GULF OIL CORPORATION LTD Vs. STEEL AUTHORITY OF INDIA LTD
|
April 6, 2006 |
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GURDEB SINGH Vs. NEW INDIA ASSURANCE CO LTD
|
March 3, 2006 |
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GURDEB SINGH Vs. NEW INDIA ASSURANCE CO LTD
|
September 30, 2006 |
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GURDEEP SINGH Vs. NEW INDIA ASSURANCE CO LTD AND ANR
|
March 3, 2006 |
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GYAN CHAND BOTHRA AND ANOTHER Vs. PANKAJ JAIN AND ANOTHER
|
February 8, 2006 |
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HANNAN ALI Vs. STATE OF WEST BENGAL
|
January 25, 2006 |
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HANUMAN PRASAD BAGRI Vs. BAGREES CEREALS (P.) LTD.
|
February 22, 2006 |
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HARDWARI MALL AND SONS Vs. ASSISTANT COMMERCIAL TAX OFFICER AND ORS.
|
March 20, 2006 |
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HARENDRA NATH Vs. UNION OF INDIA
|
September 27, 2006 |
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HARI NARAYAN KIRTANIA Vs. UNION OF INDIA & ORS.
|
September 15, 2006 |
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HARISH CHANDRA SARKAR Vs. STATE OF WEST BENGAL
|
May 10, 2006 |
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HASANUZZAMAN KHADIM Vs. STATE OF WEST BENGAL
|
August 4, 2006 |
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HAZRA MEDICAL STORES PRIVET LTD Vs. BISWANATH SARKAR
|
July 11, 2006 |
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HEMCHAND LOOKAR Vs. SUJYAPATI DEBI
|
March 31, 2006 |
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HIDIRAM BEWA Vs. NEW INDIA ASSURANCE CO
|
June 26, 2006 |
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HIMADRI CHAKRABORTY Vs. STATE OF WEST BENGAL AND ORS.
|
September 11, 2006 |
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HIMANGSHU DAS SHARMA Vs. STATE OF WEST BENGAL
|
September 25, 2006 |
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HINDUSTAN LEAVER LIMITED Vs. FOURTH INDUSTRIAL TRIBUNAL
|
December 4, 2006 |
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HINDUSTAN LEVER LIMITED Vs. CAVIN KARE LIMITED
|
February 2, 2006 |
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HINDUSTAN LEVER LIMITES Vs. JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE
|
March 31, 2006 |
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HINDUSTAN LEVER LTD. AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
|
March 28, 2006 |
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HINDUSTAN PAPER CORPORATION LTD Vs. KALPATRU AGRO FOREST ENTERPRISES P LTD
|
July 14, 2006 |
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HIRENDRA NATH HALDER Vs. UNION OF INDIA
|
December 12, 2006 |
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HOOGHLY MILLS COMPANY LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
April 13, 2006 |
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HOOGHLY PRINTING COMPANY LTD. Vs. STATE OF WEST BENGAL AND ORS.
|
April 21, 2006 |
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HOTEL HINDUSTHAN INTERNATIONAL EMPLOYEES AND WORKERS UNION Vs. STATE OF WEST BENGAL
|
July 7, 2006 |
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HOTEL SILVER LINE Vs. COMMISSIONER OF POLICE
|
September 27, 2006 |
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HOWRAH MILLS COMPANY LIMITED Vs. HOWRAH MUNICIPAL CORPORATION
|
September 21, 2006 |
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HYDROCARBONS AND CHEMICALS Vs. ADDITIONAL COMMISSIONER COMMERCIAL TAXES WEST BENGAL
|
September 21, 2006 |
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IFB AGRO INDUSTRIES LTD Vs. EXCISE COMMISSIONER
|
September 26, 2006 |
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ILA KAYAL Vs. STATE OF WEST BENGAL
|
June 30, 2006 |
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IMR METALLURGICAL RESOURCES AG Vs. HINDUSTHAN NEWSPRINT LTD
|
January 19, 2006 |
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IN THE GOODS OF PRAVIN KUMAR KOTHARI, DECEASED DIPTI BAVISHI Vs. ASHOKE KOTHARI
|
February 20, 2006 |
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IN THE GOODS OF SMT. PRIYAMVADA DEVI BIRLA (DEED.) KRISHNA KUMARBIRLA AND ORS. Vs. REJENDRA SINGH LODHA AND ORS.
|
December 21, 2006 |
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INDIAN IRON AND STEEL CO LTD Vs. STATE OF WEST BENGAL
|
June 20, 2006 |
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INDIAN IRON AND STEEL CO LTD Vs. BIMALENDU CHOWDHURY
|
March 15, 2006 |
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INDIAN JUTE INDUSTRIES RESEARCH ASSOCIATION Vs. DEBABRATA SARKAR
|
June 14, 2006 |
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INDIAN OIL PETRONAS PVT LTD Vs. REGIONAL LABOUR COMMISSIONER CENTRAL OLKATA
|
September 27, 2006 |
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INDO EUROPA TRADING CO PVT LTD Vs. ANIL PODDAR
|
August 9, 2006 |
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INDRA DEVI AGARWAL Vs. STATE OF WEST BENGAL
|
February 2, 2006 |
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INDRA MOHAN SHILL Vs. DISTRICT MAGISTRATE
|
April 13, 2006 |
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INDRA SINGH AND SONS PVT LTD Vs. TATA STEEL LIMITED
|
May 12, 2006 |
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INDRANIL CHAUDHURI Vs. WEST BENGAL COLLEGE SERVICE COMMISSION
|
March 17, 2006 |
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INDUSTRIAL INVESTMENT BANK OF INDIA LTD Vs. BADRINARAYAN ALLOYS AND STEELS LTD
|
September 21, 2006 |
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INTERNAL ROAD SERVICE Vs. BOARD OF TRUSTEES FOR THE PORT OF KALKATA
|
April 4, 2006 |
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IPSITA CHAKRABORTY AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
December 11, 2006 |
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IZHARUN KHATOON ALIAS NESHA Vs. MAQSOOD ALIAS MUKSUD ALAM
|
February 8, 2006 |
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JAGANATHAN PILLAI Vs. ANDAMAN ADIM JANJATI VIKAS SAMITI
|
September 8, 2006 |
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JAGANMOY BANERJEE Vs. STATE OF WEST BENGAL
|
January 16, 2006 |
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JAGDISH CHANDRA DUTTA AND ANOTHER Vs. REKHA DUTTA AND OTHERS
|
April 20, 2006 |
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JAGDISH LAL GAMBHIR Vs. PUNJAB NATIONAL BANK
|
July 24, 2006 |
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JAGDISH ROY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
March 15, 2006 |
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JALIL ALI MOLLAH Vs. STATE OF WEST BENGAL
|
August 8, 2006 |
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JAMSER ALI Vs. STATE OF WEST BENGAL AND ORS.
|
September 27, 2006 |
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JAQUA INDUSTRIES & SALES CO. PVT. LTD. Vs. MUSSAMMAT ANIS FATMA BEGUM & ORS.
|
September 5, 2006 |
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JARAHIM SK Vs. STATE OF WEST BENGAL
|
December 20, 2006 |
|
JARAHIM SK Vs. STATE OF WEST BENGAL
|
August 4, 2006 |
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JAYANTA KUAMR GUHA Vs. STATE OF WEST BENGAL
|
July 18, 2006 |
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JAYANTI BHATTACHARYA Vs. STATE OF WEST BENGAL
|
June 14, 2006 |
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JAYASHREE TEA AND INDUSTRIES LTD Vs. COMMISSIONER OF INCOME-TAX
|
November 10, 2006 |
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JAYMAC LASETRON P. LTD Vs. COMMISSIONER OF INCOME-TAX
|
August 3, 2006 |
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JAYSHREE TES AND INDUSTRIES LTD Vs. UNION OF INDIA
|
July 28, 2006 |
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JAYTEE EXPORTS Vs. NATWAR PAREKH INDUSTRIES LIMITED
|
April 5, 2006 |
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JENALI Vs. NATIONAL INSURANCE CO LTD
|
August 14, 2006 |
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JHARNA BANERJEE Vs. STATE OF WEST BENGAL
|
August 11, 2006 |
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JHARNA SARKAR Vs. STATE OF WEST BENGAL
|
December 22, 2006 |
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JITENDRA NATH CHALKI Vs. BMAL KRISHNA KUNDU CHOWDHURY
|
March 29, 2006 |
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JOGINDER PAL KAPOOR Vs. R L PLANTATION PVT LTD
|
March 2, 2006 |
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JOYDEB CHANDRA DEY Vs. SUKUMAR CHANDRA DEY
|
June 28, 2006 |
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JOYDEV MANNA Vs. ARATI KHAN
|
January 31, 2006 |
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JUGAL MONDAL Vs. STATE OF WEST BENGAL
|
January 4, 2006 |
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JUMMAN ALI BISWAS Vs. STATE OF WEST BENGAL
|
February 28, 2006 |
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JUTE CORPORATION OF INDIA Vs. THE EMPIRE JUTE CO. LTD. AND ORS.
|
December 15, 2006 |
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JUTHIKA BANERJEE Vs. SANTOSH MUKHARJEE
|
March 10, 2006 |
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JYOTIRMAY GUHA NEOGI Vs. STATE OF WEST BENGAL
|
July 25, 2006 |
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K V HUSSAIN Vs. STATE OF WEST BENGAL
|
July 25, 2006 |
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K V KAMATH Vs. LABOUR ENFORCEMENT OFFICER
|
April 5, 2006 |
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KALI KINKAR CHATTERJEE Vs. STATE OF WEST BENGAL
|
July 26, 2006 |
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KALLOL BHATTACHARJEE AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
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December 13, 2006 |
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KALPANA BANERJEE Vs. STATE OF WEST BENGAL
|
September 26, 2006 |
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KALPANA ROY Vs. NEW INDIA ASSURANCE COMPANY LTD
|
September 12, 2006 |
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KALYAN KUMAR CHATTOPADHYAY Vs. STATE OF WEST BENGAL
|
January 27, 2006 |
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KALYAN KUMAR SEN Vs. STATE OF WEST BENGAL AND OTHERS
|
December 22, 2006 |
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KALYAN KUMAR TRIPATHI Vs. D L OF SCHOOLS PASHIM MEDINIPUR
|
February 8, 2006 |
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KAMAL KRISHNA SARDAR Vs. STATE OF WEST BENGAL
|
January 20, 2006 |
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KAMAL MONDAL Vs. STATE OF WEST BENGAL
|
September 8, 2006 |
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KAMAL MONDAL Vs. STATE OF WEST BENGAL
|
September 6, 2006 |
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KAMALA BHUNIYA Vs. STATE OF WEST BENGAL
|
January 4, 2006 |
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KAMALA GUPTA Vs. STATE OF WEST BENGAL
|
August 11, 2006 |
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KAMINI FERROUS LIMITED Vs. NEELAM INTERNATIONAL PTE LTD
|
May 17, 2006 |
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KANAK KUMAR SAMAI Vs. STATE OF WEST BENGAL AND OTHERS
|
December 13, 2006 |
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KANAK LATA SAHA Vs. DIABARI TEA CO. LTD.
|
December 18, 2006 |
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KANAK PROJECTS LTD Vs. AMRITA BAZAR PATRIKA PVT LTD
|
November 22, 2006 |
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KANTA DEVI BERLIA Vs. MOHIT JHUNJHNWALLA
|
February 21, 2006 |
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KARAM CHAND THAPAR AND BROS COAL SALES LTD Vs. J G KUMARAMANGALAM
|
November 16, 2006 |
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KARTIK PANDIT Vs. STATE OF WEST BENGAL
|
December 15, 2006 |
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KARUNA BHATTACHARJEE Vs. STATE OF WEST BENGAL
|
November 28, 2006 |
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KAZEM ALI MONDAL Vs. STATE OF WEST BENGAL
|
August 29, 2006 |
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KELVIN JUTE COMPANY LTD Vs. KRISHNA KUMAR AGARWAL
|
February 16, 2006 |
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KETAKI DEWASI Vs. STATE OF WEST BENGAL AND OTHERS
|
October 30, 2006 |
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KHANA LAHIRI Vs. SUNITI KUMAR CHATTERJEE
|
May 6, 2006 |
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KHEM CHAND BOTHRA Vs. COMMERCIAL TAX OFFICER
|
April 13, 2006 |
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KISTO DASI Vs. COAL INDIA LIMITED
|
March 22, 2006 |
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KOLKATA MUNICIPAL CORPORATION Vs. HALLMARK COUNSULTANTS P LTD
|
August 25, 2006 |
|
KOLKATA MUNICIPAL CORPORATION Vs. BENGAL PROPERTIES PVT LTD
|
September 20, 2006 |
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KOLLOL DEY Vs. WEST BENGAL STATE ELECTRICITY BOARD AND ORS.
|
October 27, 2006 |
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KORP GEMS INDIA PVT LIMITED Vs. PRECIOUS DIAMOND LIMITED
|
June 27, 2006 |
|
KOUSIK BHATTACHARYA Vs. NARAYAN CHANDRA GIRI
|
December 12, 2006 |
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KRISHANU BHATTACHARYA Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
|
October 27, 2006 |
|
KRISHNA PRASAD BAGARIA Vs. COMMISSIONER OF INCOME TAX - XIX
|
November 30, 2006 |
|
KRISHNAN ANANTH Vs. STATE OF WEST BENGAL
|
May 16, 2006 |
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KSHETRIYA SHREE GANDHI ASHRAM Vs. STATE OF WEST BENGAL
|
February 24, 2006 |
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KUNAL SAHA Vs. WEST BENGAL MEDICAL COUNCIL
|
July 20, 2006 |
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LABANYA PROVA MITRA Vs. PURNENDU KUMAR GHOSE
|
November 17, 2006 |
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LADU GOPAL BAJORIA Vs. KOLKATA MUNICIPAL CORPORATION
|
May 12, 2006 |
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LAKSHMI BISWAS Vs. CALCUTTA TRAMWAYS CO LTD
|
March 20, 2006 |
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LAKSHMI BOSE ROYCHOWDHURI Vs. STATE OF WEST BENGAL
|
August 1, 2006 |
|
LAKSHMI KANT GHOSH Vs. STATE OF WEST BENGAL
|
March 17, 2006 |
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LALITA ALMAL Vs. KOLKATA MUNICIPAL CORPORATION
|
August 30, 2006 |
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LALTU MAL ALIAS PAKA Vs. STATE OF WEST BENGAL
|
February 2, 2006 |
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LALU GANGOPADHYAY Vs. STATE OF WEST BENGAL
|
May 8, 2006 |
|
LASCO Vs. LIFE INSURANCE CORPORATION OF INDIA
|
April 19, 2006 |
|
LITFA BEGUM Vs. STATE OF WEST BENGAL
|
September 20, 2006 |
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LIYAKAT SARDAR Vs. STATE OF WEST BENGAL
|
December 18, 2006 |
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LOKNATH PAL Vs. STATE OF WEST BENGAL
|
June 9, 2006 |
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M JAWAHARDEEN Vs. STATE OF WEST BENGAL
|
November 24, 2006 |
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M M T C LTD Vs. BOMBAY ART JEWELLERS
|
April 13, 2006 |
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MA DURGA SERVICE STATION & ORS. Vs. HINDUSTAN PETROLEUM CORPORATION LTD. CAL. REGIONAL OFFICE (RETAIL) & ORS.
|
September 6, 2006 |
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MA KALI FISH PRODUCTION GROUP Vs. DAMODAR VALLEY CORPORATION
|
June 13, 2006 |
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MA SANTOSHI TRANSPORT Vs. SASIM KUMAR BARUL
|
June 15, 2006 |
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MA SANTOSHI TRANSPORT Vs. SASUN KR BARUI
|
June 5, 2006 |
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MACKINTOSH BURN LIMITED Vs. STATE OF WEST BENGAL
|
July 18, 2006 |
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MACKINTOSH BURN LTD Vs. STATE OF WEST BENGAL
|
July 11, 2006 |
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MADAN GOPAL GANGULI Vs. STATE OF WEST BENGAL AND OTHERS
|
February 28, 2006 |
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MADAN MOHAN PAL Vs. STATE OF WEST BENGAL
|
July 19, 2006 |
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MADAN SARKAR AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
|
November 28, 2006 |
|
MADHUMITA SARKAR Vs. ORIENTAL INSURANCE COMPANY LTD
|
November 22, 2006 |
|
MADURA COATS PVT. LTD. Vs. DUNLOP INDIA LTD.
|
September 18, 2006 |
|
MAGARAM BAURI @ DULAL AND ANR. Vs. THE STATE OF WEST BENGAL
|
July 26, 2006 |
|
MAGMA LEASING LIMITED Vs. STATE OF WEST BENGAL
|
July 28, 2006 |
|
MAGMA LEASING LIMITED Vs. GUJARAT COMPOSITE LIMITED
|
May 2, 2006 |
|
MAHABIR PRASAD GUPTA Vs. STATE OF WEST BENGAL
|
February 2, 2006 |
|
MAHADEB BHATTACHARJEE Vs. STATE OF WEST BENGAL
|
October 27, 2006 |
|
MAHADEB GHOSH Vs. STATE O WEST BENGAL
|
June 21, 2006 |
|
MAHENDRA KANJI SICCA Vs. PRADIP KUMAR GHOSH
|
April 4, 2006 |
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MAHESHWARI BROTHER LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
February 28, 2006 |
|
MAHESWARI BROTHERS LTD Vs. AIRPORTS AUTHORITY OF INDIA LTD
|
March 27, 2006 |
|
MAITRY BANERJEE Vs. UNION OF INDIA
|
August 1, 2006 |
|
MAJOR GENERAL ARUN ROYE Vs. UNION OF INDIA
|
April 25, 2006 |
|
MAJOR GENERAL ARUN ROYE Vs. UNION OF INDIA
|
April 24, 2006 |
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MAKIMUDDIN Vs. STATE OF WEST BENGAL
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November 27, 2006 |
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MALATI ROY CHOWDHURY Vs. SUDHINDRANATH MAJUMDAR
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September 4, 2006 |
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MALAY KUMAR HAZRA Vs. THE STATE OF WEST BENGAL AND OTHERS
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November 15, 2006 |
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MALAY KUMAR LAHA Vs. VISVA BHARTI
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August 11, 2006 |
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MALINA MONDAL Vs. SHYAM SUNDAR ALIAS SHYAMAL MONDAL AND ANOTHER
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February 23, 2006 |
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MANIKANTA GOSWAMI Vs. UNION OF INDIA AND OTHERS
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December 7, 2006 |
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MANINDRA MAJHI Vs. STATE OF W B
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April 24, 2006 |
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MANINDRA NATH SINHA Vs. STATE OF WEST BENGAL
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September 6, 2006 |
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MANJU CHATTERJEE Vs. NEW INDIA ASSURANCE COMPANY LTD
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August 31, 2006 |
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MANNESMANN REXROTH INDIA LTD Vs. NATIONAL ENGINEERING INDUSTRIES LTD
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July 28, 2006 |
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MANOHAR KUMAR KANKARIA Vs. SK MD SHAWKAT
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April 13, 2006 |
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MANOJ KANTI MAJMUDER Vs. KOLKATA MUNICIPAL CORPORATION
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July 7, 2006 |
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MANOJ SINGH Vs. STATE OF WEST BENGAL
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September 15, 2006 |
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MANOR FLOATEL LTD Vs. BOARD OF TRUSTEES FOR PORT OF KOLKATA
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June 28, 2006 |
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MANORAMA KAUR Vs. SARDAR HIRA SINGH
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September 6, 2006 |
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MANORANJAN GHOSH Vs. STATE OF WEST BENGAL
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August 11, 2006 |
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MANORANJAN GHOSH Vs. STATE OF WEST BENGAL AND ORS.
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September 5, 2006 |
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MAPLE TECHNOLOGIES Vs. STATE OF WEST BENGAL
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December 4, 2006 |
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MATILAL TUDU Vs. STATE OF WEST BENGAL
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February 10, 2006 |
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MAUSUMI MAITY, DAUGHTER OF LATE BIRENDRA NATH MAITY Vs. THE STATE OF WEST BENGAL, SERVICE UPON THE SECRETARY, DEPARTMENT OF SCHOOL EDUCATION AND ORS.
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April 12, 2006 |
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MD ASLAM Vs. STATE OF WEST BENGAL
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November 1, 2006 |
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MD AZAD PARVEZ Vs. NARCOTIC CONTROL BUREAU AND STATE OF WEST BENGAL
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August 10, 2006 |
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MD BASAR ALI MOLLA Vs. STATE OF WEST BENGAL
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August 17, 2006 |
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MD ELIAS KHAN Vs. STEEL AUTHORITY OF INDIA LTD
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June 8, 2006 |
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MD NADIR KHAN MD AJAD ALIAS SHAMIM Vs. STATE OF WEST BENGAL
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January 17, 2006 |
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MD RAFIQUE ALIAS CHACHU Vs. STATE OF WEST BENGAL
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January 24, 2006 |
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MD SURABUDDIN MALLICK & ORS Vs. STATE OF WEST BENGAL & ORS
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August 1, 2006 |
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MD TASLIM Vs. STATE OF WEST BENGAL
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April 7, 2006 |
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MD YEASIN Vs. STATE OF WEST BENGAL
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April 12, 2006 |
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MD ZOBAIR HOSSAIN Vs. STATE OF WEST BENGAL
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June 16, 2006 |
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MD. ALI HAFIZ Vs. STATE OF W.B. & ORS.
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August 30, 2006 |
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MD. GANI Vs. STATE OF WEST BENGAL & ORS.
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December 19, 2006 |
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MD. SAIFUDDIN SHAIKH Vs. STATE OF WEST BENGAL AND OTHERS
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August 22, 2006 |
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MEDICAMEN BIOTECH LIMITED Vs. RUBINA BOSE
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May 19, 2006 |
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MEENA SARDAR Vs. LIEUTENANT GOVERNOR
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July 31, 2006 |
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MEETING SK Vs. STATE OF WEST BENGAL
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September 27, 2006 |
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MEGHANA COMMERCIAL CO. LTD. Vs. STATE OF W.B. & ORS.
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August 23, 2006 |
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MEHDI HASSAN Vs. STATE OF WEST BENGAL
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November 7, 2006 |
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MINA PATEL ALIAS MAHESHBHAI D PATEL Vs. STATE OF WEST BENGAL
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December 15, 2006 |
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MINATI ENGINEERING WORKS Vs. UNION OF INDIA
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September 27, 2006 |
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MIRA DEBI CHOWDHURY Vs. CHHATELAL CHOWDHURY
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August 8, 2006 |
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MIRA DEVI Vs. ORIENTAL INSURANCE CO LTD
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November 28, 2006 |
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MITA CHATTARAJ Vs. STATE OF WEST BENGAL AND ORS.
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September 6, 2006 |
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MITHUN ALIAS MD KALIM SANJOY KHAN ALIAS SANJAIA Vs. STATE OF WEST BENGAL
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February 16, 2006 |
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MITHUN SINGHA ALIAS SINGH Vs. UNION OF INDIA
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November 8, 2006 |
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MITTAL MARKETING & SALES CORPORATION Vs. DIRECTORATE OF ESI (MB) SCHEME, WEST BENGAL AND OTHERS
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September 25, 2006 |
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MODERN FOOD INDUSTRIES I LTD Vs. MODERN BAKERY
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May 3, 2006 |
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MOHAMMAD ABBAS ALI MEERZA Vs. UNION OF INDIA
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June 30, 2006 |
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MOHAN LAL SEAL Vs. TRUSTEES TO THE TRUST OF MUTTY LAL SEAL & ORS.
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September 19, 2006 |
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MOHANLAL MAHATO Vs. STATE OF WEST BENGAL
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August 21, 2006 |
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MOHENDRA KUMAR JAISWAL Vs. STATE OF WEST BENGAL
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September 5, 2006 |
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MONDIRA CONSTRUCTION CO PVT LTD Vs. KANAN KUMAR MAITY
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March 29, 2006 |
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MONGAL CHANDRA DAS Vs. KOLKATA MUNICIPAL CORPORATION
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June 16, 2006 |
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MONILAL MANDI Vs. STATE OF WEST BENGAL
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December 1, 2006 |
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MONIRUDDIN AHAMMED ALIAS LALU DEALER Vs. STATE
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February 8, 2006 |
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MRITYUNJOY SADHUKHAN Vs. STATE OF WEST BENGAL
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March 22, 2006 |
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MRITYUNJOY SADHUKHAN Vs. STATE OF WEST BENGAL
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June 20, 2006 |
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MUJIDA MONDAL Vs. STATE OF WEST BENGAL
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July 28, 2006 |
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MUKTI MAJUMDER Vs. NATIONAL INSURANCE CO LTD
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November 22, 2006 |
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MUMTAZ AHMED SHAMSI Vs. BOARD OF WAKFS W B
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July 28, 2006 |
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N KADAR Vs. UNION OF INDIA
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June 19, 2006 |
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NABARUN BISWAS Vs. STATE OF W.B. AND ORS.
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August 2, 2006 |
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NABENDU DUTTA AND OTHERS Vs. ARINDOM MUKHERJEE AND ORS
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February 8, 2006 |
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NABENDU MONDAL Vs. STATE OF WEST BENGAL
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September 27, 2006 |
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NAGREEKA EXPORTS LTD Vs. CITY BANK LTD
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July 20, 2006 |
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NAMITA SINGHA Vs. JOYDEB CHANDRA PAUL
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April 21, 2006 |
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NAND KUMAR YADAV Vs. UNIONOF INDIA
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April 12, 2006 |
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NANDA KUMAR GUHATHAKURATA Vs. MANAGING DIRECTOR DURGAPUR
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August 22, 2006 |
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NANDADULAL NANDI Vs. STATE OF WEST BENGAL AND OTHERS
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December 20, 2006 |
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NANDIA DISTRICT PRIMARY SCHOOL COUNCIL Vs. STATE OF WEST BENGAL
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August 10, 2006 |
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NARAYAN CHANDRA MAITY Vs. STATE OF WEST BENGAL AND OTHERS
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February 27, 2006 |
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NARAYAN CHANDRA MONDAL Vs. STATE OF WEST BENGAL & ANOTHER
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May 19, 2006 |
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NARAYAN PRASAD SEN Vs. STATE OF WEST BENGAL
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May 12, 2006 |
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NARAYANDAS AGARWALA Vs. STATE OF WEST BENGAL
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January 9, 2006 |
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NARENDRA KOCHAR Vs. UNION OF INDIA
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May 12, 2006 |
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NARENDRA PRASAD Vs. UNION OF INDIA
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March 15, 2006 |
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NARESH CHANDRA BISWAS Vs. UNITED BANK OF INDIA AND ORTHES
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September 14, 2006 |
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NARESH GOEL Vs. COMMISSIONER OF CUSTOMS PATNA
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February 2, 2006 |
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NARU GOPAL CHAKRABORTY Vs. STATE OF WEST BENGAL
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August 14, 2006 |
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NARU GOPAL CHAKRABORTY Vs. STATE OF WEST BENGAL
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September 15, 2006 |
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NATABAR MAJHI Vs. STATE OF WEST BENGAL
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May 21, 2006 |
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NATIONAL FEDRATION OF TELECOME EMPLOYEES BSNL Vs. BHARAT SANCHAR NIGAM LIMITED
|
December 19, 2006 |
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NATIONAL INSTITUTE OF HOMOEOPATHY Vs. ASHOK KUMAR
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May 16, 2006 |
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NATIONAL INSURANCE CO LTD Vs. SWAPAN MUDI
|
December 20, 2006 |
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NATIONAL INSURANCE CO LTD Vs. MITHU ROY
|
December 20, 2006 |
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NATIONAL INSURANCE CO LTD Vs. TARA SUNDARI DEVI
|
November 14, 2006 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. KRISHNA BISWAS
|
November 7, 2006 |
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NATIONAL TEXTILE CORPORATION WBABO LTD Vs. LEARNED JUDGE 8TH INDUSTRIAL TRIBUNAL
|
November 14, 2006 |
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NATIONAL TRADERS Vs. SRIMANTA AUDDY
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February 24, 2006 |
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NAVA MAZUMDAR Vs. STATE OF WEST BENGAL
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June 15, 2006 |
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NAYAK MALIK Vs. CESC LTMITED
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February 13, 2006 |
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NEMAI DAS Vs. STATE OF WEST BENGAL
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January 14, 2006 |
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NEMAI PRAMANIK Vs. BEDAL CHANDRA MISTRI
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May 8, 2006 |
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NETRA COMMUNICATIONS Vs. PRASAR BHARATI (BROADCASTING CORPORATION OF INDIA)
|
December 8, 2006 |
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NETRA COMMUNICATIONS AND ANOTHER Vs. PRASAR BHARATI (BROADCASTING CORPORATION OF INDIA) AND OTHERS
|
February 8, 2006 |
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NEW INDIA ASSURANCE CO LTD Vs. AMITAVA DAS
|
November 27, 2006 |
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NEW INDIA ASSURANCE COMPANY Vs. SUKANTA MITRA
|
November 22, 2006 |
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NEW RED BANK TEA COMPANY P LTD Vs. S ACHARYA P F ENFORCEMENT OFFICER
|
July 28, 2006 |
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NEW TEA COMPANY LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
November 7, 2006 |
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NIHAR RANJAN GHOSH Vs. STATE OF WEST BENGAL
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March 10, 2006 |
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NIHAR RANJAN JAMADAR Vs. NAKUL BARMAN AND ORS
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February 2, 2006 |
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NIKUL CHANDRA MONDAL Vs. STATE OF WEST BENGAL
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March 17, 2006 |
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NILADRI MONDAL Vs. ARINDAM BAKSI
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July 4, 2006 |
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NILKANTA MONDAL Vs. UNION OF INDIA
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May 19, 2006 |
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NILOTPAL DUTTA AND ANOTHER Vs. STATE OF WEST BANGAL AND OTHERS
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November 27, 2006 |
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NILU SINGH BAPIDAS AND TULSI PRASAD SHAW Vs. STATE OF WEST BENGAL
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March 17, 2006 |
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NIMISH BINANI Vs. CALCUTTA UNIVERSITY
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August 7, 2006 |
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NIREN ADHIKARI Vs. STATE OF WESTBENGAL
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May 5, 2006 |
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NIRMAL KUMAR BHUTORIA Vs. STATE OF WEST BENGAL
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November 27, 2006 |
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NIRMAL SARKAR Vs. STATE OF WEST BENGAL
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August 21, 2006 |
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NIRMALENDU MAITY Vs. STATE OF W.B. AND OTHERS
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May 8, 2006 |
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NIRMALKABIRAJ Vs. STATE OF WEST BENGAL
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January 24, 2006 |
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NIRODINI ROY Vs. N I A CO LTD
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August 24, 2006 |
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NISHA SINGH Vs. STATE OF WEST BENGAL
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June 28, 2006 |
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NITNI CHAND SAHA Vs. SWAPAN KUMAR SAHA
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September 8, 2006 |
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NOOR ALAM Vs. CALCUTTA FORT TRUST
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March 2, 2006 |
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NOORJAHAN BEGUM Vs. AMIN AHMED KHAN
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February 13, 2006 |
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NUMAZAR DORAB MEHTA Vs. ASSAM COMPANY LTD
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March 20, 2006 |
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NURJAHAN RAHMAN AND MD ZELLAR RAHMAN Vs. NURUL ALAM AND MD SALIM AND MD SAJID HASSAN
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April 17, 2006 |
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OM PRAKASH TIWARI Vs. NATIONAL INSURANCE COMPANY LIMITED AND ORS.
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April 26, 2006 |
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OM PRAKASH YADAV Vs. STATE OF WEST BENGAL
|
June 23, 2006 |
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ORGANIZING MANAGING COMMITTEE OF MD KUDRAT E KHUDA SIKSHA NIKETAN Vs. STATE OF WEST BENGAL
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March 20, 2006 |
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ORIENTAL BANK OF COMMERCE Vs. SUMANTA KUMAR NAYAK
|
November 28, 2006 |
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ORIENTAL INSURANCE CO LTD Vs. PEACOCK PLYWOOD P LTD
|
December 16, 2006 |
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ORIENTAL TILES LTD Vs. UNION OF INDIA
|
May 18, 2006 |
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OSMAN ALI SEKH Vs. STATE OF WEST BENGAL
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May 11, 2006 |
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OUTDOOR ADVERTISING ASSOCIATION Vs. KOLKATA MUNICIPAL CORPORATION
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September 1, 2006 |
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P K ROY ALIAS PARVAT KUMAR ROY Vs. UNION OF INDIA
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November 16, 2006 |
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P MADHAVA RAO Vs. SUPERINTENDING ENGINEER
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September 5, 2006 |
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P. SEN (TECHNICAL SERVICES) PRIVATE LIMITED Vs. ANANDILAL NARENDRA KUMAR AND ORS.
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August 8, 2006 |
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P.S. HOUSING FINANCE P. LTD. Vs. UNION OF INDIA
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July 26, 2006 |
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PABITRA KUMAR DUTTA Vs. GENERAL MANAGER EASTERN RAILWAY
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February 27, 2006 |
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PACHA ALIAS BUDDHADEB METE Vs. STATE OF WEST BENGAL
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May 4, 2006 |
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PADMA RANI THAKUR Vs. SECRETARY DEPARTMENT OF HOME
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November 3, 2006 |
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PALLAB MUKHERJEE Vs. STATE OF WEST BENGAL
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September 5, 2006 |
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PANCHALI SARKAR (SANTRA) Vs. STATE OF W. B. AND OTHERS
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June 16, 2006 |
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PANCHANAN JANA Vs. STATE OF WEST BENGAL
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April 21, 2006 |
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PANKAJ JAISWAL Vs. VIRENDRA PRASAD JAISWAL
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September 19, 2006 |
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PARESH SINGH Vs. STATE OF WEST BENGAL
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February 2, 2006 |
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PARESHLAL CHOWDHURY & ORS. Vs. STATE OF WEST BENGAL & ORS.
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August 7, 2006 |
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PARIKSHIT MISHRA Vs. INDIAN IRON AND STEEL CO LTD
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December 8, 2006 |
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PARUL DEBNATH Vs. UNION OF INDIA
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January 18, 2006 |
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PASCHIM BANGA Vs. UNION OF IINDIA
|
November 15, 2006 |
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PAUL N Vs. UNITED COMMERCIAL BANK
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June 13, 2006 |
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PRABHAT RANJAN DAS Vs. DISTRICT INSPECTOR OF SCHOOLS
|
September 19, 2006 |
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PRABIR KUMAR DAS Vs. JAYANTI DAS
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August 18, 2006 |
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PRADIP CHAKRABORTY Vs. STATE
|
December 10, 2006 |
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PRADIP CHAKRABORTY Vs. STATE OF WEST BENGAL
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December 19, 2006 |
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PRADIP CHAKRABORTY Vs. STATE OF WEST BENGAL
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January 6, 2006 |
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PRADIP KUMAR AGARWAL Vs. STATE OF WEST BENGAL
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June 28, 2006 |
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PRAFULLA HALDER Vs. STATE OF WEST BENGAL
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July 26, 2006 |
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PRAKASHWATI CHOPRA Vs. SIBAJI MITRA
|
August 17, 2006 |
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PRAMOD KUMAR GADIA Vs. STATE OF WEST BENGAL
|
February 10, 2006 |
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PRANAB ALIAS KUTI BISWAS Vs. STATE OF WEST BENGAL
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September 25, 2006 |
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PRANAB CHANDRA DAW Vs. CALCUTTA MUNICIPAL CORPORATION
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August 30, 2006 |
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PRANAB KUMAR MITRA Vs. ORIENTAL INSURANCE CO LTD
|
May 8, 2006 |
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PRANAB SENGUPTA Vs. ALOK KUAR BASU
|
January 19, 2006 |
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PRANATI CHATTERJEE Vs. GOUTAM CHATTERJEE
|
April 4, 2006 |
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PRANITA DAS GUPTA AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
July 6, 2006 |
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PRASANTA BANERJEE Vs. TANDRA BANERJEE
|
March 31, 2006 |
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PRASANTA KUMAR BASU Vs. NARANDRA KUMAR ANCHALIA
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November 22, 2006 |
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PRASANTA KUMAR PAL Vs. STATE OF WEST BENGAL
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May 16, 2006 |
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PRASANTA KUMAR PAL AND ORS. Vs. STATE OF WEST BENGAL AND ANR.
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May 19, 2006 |
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PRATAP BHATTACHARYA Vs. ASHOK BHATTACHARYA
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September 6, 2006 |
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PRAVAT CHANDRA MAITY Vs. ORIENTAL INSURANCE CO LTD
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September 20, 2006 |
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PRAVAT KUMAR MUKHARJEE Vs. STATE OF WEST BENGAL
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August 21, 2006 |
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PRAVIN KUMAR KOTHARI Vs. ASHOKE KOTHARI
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February 20, 2006 |
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PREMIER MEDICAL SUPPLY AND STORE PROPRIETOR PREMIER DISTRIBUTORS PVT LTD Vs. PHARMA TRADERS
|
January 4, 2006 |
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PRESIDENT W B C H S E Vs. ADITI BOSE
|
February 7, 2006 |
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PRISM ENTERTAINMENT PVT LTD Vs. PRASAD PRODUCTIONS PVT LTD
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April 26, 2006 |
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PRITHWISH CHOWDHURY Vs. STATE OF WEST BENGAL
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September 1, 2006 |
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PRIYAMBADA DEBI BIRLA Vs. AJOY KUMAR NEWAR
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May 19, 2006 |
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PROMILA MOOKHERJEE Vs. KRISHNA DUTTA
|
September 8, 2006 |
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PRONAY BOSE Vs. THE STATE OF WEST BENGAL AND ORS.
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April 25, 2006 |
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PROSUN KUMAR DEY Vs. PROVASH KUMAR DEY
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December 20, 2006 |
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PUNJAB NATIONAL BANK Vs. UNIWORTH INTERNATIONAL LIMITED
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February 14, 2006 |
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PURANMALL GOENKA Vs. SAVITRI DEVI
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April 21, 2006 |
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PURNENDUKUMAR SENGUPTA Vs. SANDIP BAGCHI ALIAS BHOLA
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January 13, 2006 |
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PURUSHOTTAM LAL SINGHANIA Vs. DELHI PUBLIC SCHOOL
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July 5, 2006 |
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PUSHPA CHAND Vs. KOLKATA MUNICIPAL CORPORATION
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June 7, 2006 |
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RABI KUMAR DASS Vs. CHITTRANJAN DAS
|
June 30, 2006 |
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RABI PRAKASH CHOWDHURY Vs. CHIEF JUSTICE HIGH COURT CALCUTTA
|
February 2, 2006 |
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RABINDRA KUMAR SHAE Vs. TANUSREE CHATTERJE
|
January 20, 2006 |
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RABINDRANATH MITRA Vs. REKHA MUKHERJEE
|
July 17, 2006 |
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RADHESHYAM PRASAD Vs. DAMODAR VALLEY CORPORATION
|
April 18, 2006 |
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RADIO TODAY BROADCASTING LTD Vs. INDIAN PERORMING RIGHTS SOCIETY
|
April 26, 2006 |
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RAFID UDDIN Vs. SK KORBAR UDDIN
|
July 7, 2006 |
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RAFIQUE MOLLA Vs. STATE OF WEST BENGAL
|
February 6, 2006 |
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RAGHUNATH BHATTACHARJEE Vs. LT GOVERNOR
|
January 10, 2006 |
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RAGHWAN SARATHY Vs. STATE OF WEST BENGAL
|
February 22, 2006 |
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RAHUL SINHA Vs. STATE OF WEST BENGAL AND ORS.
|
September 21, 2006 |
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RAJ KUMAR DUTTA Vs. BIMAL KUMAR DHAR
|
April 3, 2006 |
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RAJ KUMAR MUNDRA Vs. VETTYATTIL RAVINDRAN ALIAS V RAVINDRAN
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November 16, 2006 |
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RAJ KUMARI JAISWAL Vs. RAMESH KUMAR JAISWAL
|
November 22, 2006 |
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RAJA RAM ESTATE Vs. NIHARMONI LAW
|
May 4, 2006 |
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RAJDEEP PANDEY Vs. STATE OF WEST BENGAL & ORS.
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September 7, 2006 |
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RAJENDRA SINGH LODHA Vs. INSTITUTE OF CHARTERED ACCOUNTANTS
|
March 17, 2006 |
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RAJENDRA SINGH LODHA Vs. AJAY KUMAR NEWAR & ORS.
|
May 19, 2006 |
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RAJESH KUMAR Vs. RAJAN
|
March 8, 2006 |
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RAJIB MITRA Vs. STATE OF WEST BENGAL
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January 27, 2006 |
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RAJINDER SINGH Vs. UNION OF INDIA AND OTHERS
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January 13, 2006 |
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RAJIV MISHRA I P S Vs. BIVASH HAZRA
|
June 12, 2006 |
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RAKHI PANDEY Vs. KANKAR GHOSH
|
December 13, 2006 |
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RAM CHANDRA PRASAD Vs. FOOD CORPORATION OF INDIA
|
March 17, 2006 |
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RAM CHANDRA SHAH ALIAS SHAW Vs. JAGADISH PRASAD AGARWAL
|
August 22, 2006 |
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RAM PRAKASH DWIVEDI Vs. STATE OF WEST BENGAL
|
July 7, 2006 |
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RAM SAKAL ROY Vs. SAMBHUNATH JAISWAL
|
January 5, 2006 |
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RAM SAKHI SINGH AND OTHERS Vs. STATE OF WEST BENGAL AND OTHER
|
November 29, 2006 |
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RAMA BANDYOPADHYAY Vs. STATE OF WEST BENGAL
|
March 8, 2006 |
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RAMA GOURI R. DAVE Vs. SUDHIR KUMAR ROY
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July 7, 2006 |
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RAMAPATI BISWAS Vs. CHANDRA SEKHAR BISWAS
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February 17, 2006 |
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RAMKRISHNA PANDIA Vs. JOGESH CHANDRA SARKAR
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August 21, 2006 |
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RAMNI KANTA DAS Vs. GARDEN REACH SHIPBUILDERS AND ENGGS LTD
|
July 24, 2006 |
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RAMPADA DAS AND ANR. Vs. STATE OF W.B. AND ORS.
|
August 28, 2006 |
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RANABIR MAHATO Vs. STATE OF WEST BENGAL
|
November 30, 2006 |
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RANCHI ASSOCIATION Vs. UNION OF INDIA
|
July 10, 2006 |
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RANJAN CHATTERJEE Vs. DINESHKUMAR SHARMA
|
August 1, 2006 |
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RANJAN KUMAR SINHA Vs. PRABIR KUMAR SINHA
|
July 4, 2006 |
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RANJIT CHAKRABORTY Vs. STATE OF WEST BENGAL
|
June 9, 2006 |
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RAPTAKOS BRETT AND COMPANY LTD Vs. GANESH PROPERTY
|
August 23, 2006 |
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RAPTAKOS BRETT AND COMPANY LTD Vs. GANESH PROPERTY
|
August 22, 2006 |
|
RASHI METAL PVT LTD Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
July 14, 2006 |
|
RATAN CHANDRA GURIA Vs. STATE OF WEST BENGAL
|
December 19, 2006 |
|
RATANSHI DEVJIPATEL Vs. RIGOPAL BEGAL
|
June 30, 2006 |
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RATHI BHUSAN MAZUMDAR Vs. ANAMIKA HOUSING CORPORATION
|
February 13, 2006 |
|
RATNA BANERJEE Vs. CHANDRA MADHAB BANERJEE
|
June 30, 2006 |
|
RAVI BAFNA Vs. STATE OF WEST BENGAL
|
July 21, 2006 |
|
RAYMOND LTD Vs. H V DOSHI PVT LTD
|
January 20, 2006 |
|
REFUGEE HANDICRAFT Vs. GOPAL JEW
|
September 19, 2006 |
|
REGIONAL PROVIDENTFUND COMMISSIONER WEST BENGAL Vs. EMPLOYEES PROVIDENT FUND APPELLATETRIBUNAL
|
January 30, 2006 |
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REHABILITATION INDUSTRIES CORPORATION LTD Vs. STATE OF WEST BENGAL
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December 22, 2006 |
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REJAUL KARIM Vs. THAKURANI BASKEY
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March 16, 2006 |
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RENUKA DEBNATH Vs. NARAYAN CHANDRA MALLICK
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September 20, 2006 |
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REVION MANUFACTURING LIMITED Vs. K V INTERNATIONAL
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August 11, 2006 |
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RITA BHATTACHARYA Vs. STATE OF WEST BENGAL
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May 12, 2006 |
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RITA KUMARI SHAHU ALIAS SHAH Vs. SHYAM SUNDER SHAHU
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July 7, 2006 |
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RITA PAUL BAGCHI Vs. STATE OF WEST BENGAL
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August 19, 2006 |
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RITA SHAW Vs. DIPENDRA LAL SHAW
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April 3, 2006 |
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S B I HOME FINANCE LTD Vs. KIDAMBI SRINIVAS VARDA KRISHNAMACHARI
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December 7, 2006 |
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S.B.I. HOME FINANCE LTD. AND KIDAMBI SRINIVASH VARDA KRISHNAMACHARI Vs. REGIONAL DIRECTOR, DEPTT. OF COMPANY
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December 7, 2006 |
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SABITA CHOWDHURY Vs. DULALI MONDAL CHOWDHURY
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August 11, 2006 |
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SABITA SINGH Vs. NATIONAL COUNCIL OF REGIONALSCHEME CENTRE
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July 14, 2006 |
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SACHINANDAN BHUNIA Vs. STATE OF WEST BENGAL
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January 20, 2006 |
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SACHINDRA NATH PAL Vs. DINABANDHU ASH
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January 3, 2006 |
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SADANANDA MONDAL Vs. STATE OF WEST BENGAL
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June 9, 2006 |
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SADANANDA PAN Vs. STATE OF WEST BENGAL
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February 23, 2006 |
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SAHAJADA SALIM Vs. STATE OF WEST BENGAL
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August 9, 2006 |
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SAHARA INDIA COMMERCIAL CORPN. LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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March 15, 2006 |
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SAIBAL DEY Vs. CHAITALI DEY
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May 11, 2006 |
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SAILEN SARDAR Vs. STATE OF WEST BENGAL
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March 2, 2006 |
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SAILENKUMAR SINHA Vs. STATE OF WEST BENGAL
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September 11, 2006 |
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SAKILA BEGUM Vs. STATE OF WEST BENGAL
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April 21, 2006 |
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SAKINA BIBI Vs. SHIPPING CORPORATION OF INDIA
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June 30, 2006 |
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SAMAR KUMAR ROY Vs. JHARNA ROY
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December 12, 2006 |
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SAMBHU RAJWAR Vs. STATE OF WEST BENGAL
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April 21, 2006 |
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SAMIMA BEGUM ALIAS KHATUN Vs. SK ABDUL RAHMAN ALIAS IMANUR RAHMAN
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January 3, 2006 |
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SAMIR GHOSHAL Vs. STATE OF WEST BENGAL
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December 15, 2006 |
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SAMIR KUMAR ADDY Vs. UNION OF INDIA
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June 14, 2006 |
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SAMIRAN CHAKRABORTY Vs. STATE OF WEST BENGAL
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February 20, 2006 |
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SAMSER ALI MONDAL Vs. STATE OF WEST BENGAL
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June 16, 2006 |
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SANDEEP RAI SHARMA Vs. LIEUTENANT GOVERNOR
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December 22, 2006 |
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SANDHYA MONDAL Vs. STATE OF WEST BENGAL
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August 7, 2006 |
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SANHATI INFOCOM SERVICES PVT LTD Vs. UNION OF INDIA
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September 4, 2006 |
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SANJAY KUMAR SINGHANIA Vs. STATE OF WEST BENGAL
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March 22, 2006 |
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SANJAY MALHOTRA Vs. TIMELY BOOKS CENTRE
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May 4, 2006 |
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SANJAY MEHTA Vs. KOLKATA MUNICIPAL CORPORATION
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August 18, 2006 |
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SANJAY MEHTA Vs. KOLKATA MUNICIPAL CORPORATION
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October 18, 2006 |
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SANJAY SONKAR Vs. STATE OF WEST BENGAL
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December 19, 2006 |
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SANJIB KUMAR SINHA Vs. STATE OF W.B. AND ORS.
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August 24, 2006 |
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SANJIB SAHA Vs. BIDISHA SAHA NEE ROY
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March 31, 2006 |
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SANJIT KUMAR MANDAL AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
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November 27, 2006 |
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SANJOJ BISWAS Vs. KOLKATA MUNICIPAL CORPORATION
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March 3, 2006 |
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SANJOY YADAV Vs. COAL INDIA LTD. AND OTHERS
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December 11, 2006 |
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SANJUKTA BASU ROY Vs. STATE OF WEST BENGAL
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April 28, 2006 |
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SANJUKTA BASU ROY ALIAS BULBULI Vs. STATE OF WEST BENGAL
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April 18, 2006 |
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SANKAR CHANDRA GHOSH Vs. SOVARANI BHOWMICK
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December 22, 2006 |
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SANKAR KUMAR MONDAL Vs. STATE OF W.B. AND OTHERS
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June 23, 2006 |
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SANKAR THAKUR Vs. UNION OF INDIA
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September 25, 2006 |
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SANTI RAJAN MIRDHA Vs. STATE OF WEST BENGAL
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March 15, 2006 |
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SANTOSH KUMAR CHAMARIA Vs. STAE OF WEST BENGAL
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July 24, 2006 |
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SANTOSH PARUA Vs. STATE OF WEST BENGAL
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March 16, 2006 |
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SANTYMOY CHATTERJEE Vs. STATE OF WEST BENGAL
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July 18, 2006 |
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SARASWAT TRADING AGENCY Vs. UNION OF INDIA
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July 4, 2006 |
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SAREGAMA INDIA LTD Vs. SURESH JINDAL
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August 25, 2006 |
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SARKAR AND SARKAR Vs. STATE OF WEST BENGAL
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May 16, 2006 |
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SARKAR AND SARKAR Vs. STATE OF WEST BENGAL
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January 19, 2006 |
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SARMISTHA DUTTA Vs. STATE OF WEST BENGAL
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November 30, 2006 |
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SAROJ MONDAL Vs. STATE OF WEST BENGAL
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November 30, 2006 |
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SAT PAUL Vs. STATE OF WEST BENGAL
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March 31, 2006 |
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SATYABRATA DAS Vs. CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY
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August 31, 2006 |
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SATYABRATA SEN Vs. UNITED BANK OF INDIA
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November 15, 2006 |
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SATYAJIT BASU Vs. STATE OF WEST BENGAL
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September 15, 2006 |
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SATYANARAYAN ROOJ Vs. DIRECTOR OF PENSION, PROVIDENT FUND AND GROUP INSURANCE, WEST BENGAL AND ORS.
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August 31, 2006 |
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SATYANARAYANA MONDAL Vs. STATE OF WEST BENGAL
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August 28, 2006 |
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SATYANDRA NATH SUTRADHAR Vs. STATE OF WEST BENGAL
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June 16, 2006 |
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SATYENDRA NATH MONDAL Vs. STATE OF WEST BENGAL
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March 3, 2006 |
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SATYENDRA PRASAD Vs. CENTRAL BUREAU OF INVESTIGATION ACB CBI
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February 10, 2006 |
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SAYED ALI SK Vs. STATE OF WEST BENGAL
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March 31, 2006 |
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SAYED DARAIN ALIAS AHSAN ALIAS BENGAL Vs. STATE OF WEST BENGAL
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May 12, 2006 |
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SECRETARY IRRIGATION AND WATERWAYS DEPARTMENT Vs. CHOUDHARY MANJUR AFFAQU
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August 30, 2006 |
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SECRETARY MANAGING VOMMITTEE DAYERBAZAR VIDYAMANDIR Vs. MADHUSUDAN SAMADDER
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December 20, 2006 |
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SECRETARY, COUNCIL OF SCIENCE AND TECH. Vs. COMMISSIONER OF CUS. (PORT)
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February 2, 2006 |
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SEKHAR GOSWAMI Vs. S B STC
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January 20, 2006 |
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SENIOR SUPERINDTENDENT OF POST OFFICE NORTH CALCUTTA DIVISION Vs. DIPAK KUMAR GHOSH
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August 17, 2006 |
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SERAJUL SK Vs. STATE OF WEST BENGAL
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July 18, 2006 |
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SEROPHINA KERKETTA Vs. GOVT. OF W.B.
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April 19, 2006 |
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SHAKTI HALDER Vs. UNION OF INDIA
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February 13, 2006 |
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SHALIMAR PAINTS LTD Vs. UNION OF INDIA
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August 31, 2006 |
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SHAMBHU NATH DAS Vs. SAMITA GHOSH MOULIK
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September 1, 2006 |
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SHANKAR JAISWARA Vs. STATE OF WEST BENGAL
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January 30, 2006 |
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SHANKAR TRADERS Vs. UNION OF INDIA
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July 10, 2006 |
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SHEO PRASAD SINGH Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
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November 28, 2006 |
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SHIBANT DUTTA Vs. BIMAL DUTTA
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July 10, 2006 |
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SHIBOPADA BHATTACHARJEE Vs. REKHA MUKHARJEE
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July 17, 2006 |
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SHIBPUR HINDU GIRLS HIGH SCHOOL Vs. SUJIT KUMAR BANERJEE
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March 6, 2006 |
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SHILA ROY CHOUDHURY Vs. NIMAI CHARAN RAKSHIT
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July 14, 2006 |
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SHIMNIT UTSHE INDIA Vs. WEST BENGAL TRANSPORT INFRASTRUCTURE DEVELOPMENT CORPORATION LTD
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June 27, 2006 |
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SHOWLAL Vs. KOLKATA PORT TRUST
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April 6, 2006 |
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SHREE GOPAL JEW Vs. JUMBO TRADERS PRIVET LTD
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September 19, 2006 |
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SHRI SWAPAN KUMAR PYNE Vs. CESC LIMITED
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February 3, 2006 |
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SHRIKANT MANTRI Vs. RADHESHYAM CHOTIA
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May 3, 2006 |
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SHRIKANTA HALDER Vs. STATE OF WEST BENGAL AND ORS.
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September 11, 2006 |
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SHRILAL MEHTA Vs. STATE OF WEST BENGAL
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September 14, 2006 |
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SHYAMAL KANTI GUHA Vs. MEENA BOSE
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November 13, 2006 |
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SHYAMAL KUMAR ROY Vs. SUSHIL KUMAR AGARWAL
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February 28, 2006 |
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SHYAMAL PYNE Vs. STATE OF WEST BENGAL
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January 27, 2006 |
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SHYAMAPADA BAURI Vs. STATE OF WEST BENGAL
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November 29, 2006 |
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SICOM LTD Vs. BAJRANGLAL JAIN
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June 9, 2006 |
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SIDDHANATH CHATTERJEE Vs. STATE OF WEST BENGAL
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December 22, 2006 |
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SIKANDER RAJAK Vs. UNION OF INDIA
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December 15, 2006 |
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SIMPLEX CONCRETE PILES (INDIA) LTD Vs. COMMISSIONER OF INCOME-TAX
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September 14, 2006 |
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SIRAJ MONDAL Vs. STATE OF WEST BENGAL
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January 16, 2006 |
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SISIR KUMAR MONDAL Vs. STATE OF WEST BENGAL
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March 9, 2006 |
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SITA DEVI HARALALKA Vs. T M AND M C PVT LTD
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July 31, 2006 |
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SITARAM KEWAT Vs. COAL INDIA LTD
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December 12, 2006 |
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SK ABDUL GAFFAR Vs. MIRA DAS ROY
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January 13, 2006 |
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SK NUR ALAN Vs. DIRECTOR COLLEGE OF ENGINEERING AND MANAGEMENT KOLAGHAT
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February 1, 2006 |
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SK RAHIM Vs. STATE OF WEST BENGAL
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November 9, 2006 |
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SK SABIRUDDIN ALIAS BHADDU Vs. SK SABRATI ALIAS SK LALU
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November 15, 2006 |
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SK. ABDUL BARI AND ORS. Vs. MOMENA BIBI AND ORS.
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March 28, 2006 |
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SK. BARJAHAN ALI Vs. STATE OF WEST BENGAL AND ORS.
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August 23, 2006 |
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SK. SAMSUDDIN AHMED Vs. STATE OF WEST BENGAL & OTHERS
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December 15, 2006 |
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SM. RINA HALDER Vs. STATE OF WEST BENGAL AND OTHERS
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September 18, 2006 |
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SMRITIKANA ROY, (HAIDER) Vs. STATE OF WEST BENGAL AND ORS.
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July 18, 2006 |
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SMT. ABHA PRAMANICK Vs. STATE OF WEST BENGAL AND OTHERS
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May 16, 2006 |
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SMT. ALOKA GOOPTU Vs. G.E.T. PROPERTIES PRIVATE LIMITED
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March 30, 2006 |
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SMT. ATUL BALA MAITY Vs. THE UNION OF INDIA & ORS.
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August 7, 2006 |
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SMT. BENARASI DEBI AGARWAL AND ANOTHER Vs. ARUN KUMAR GUPTA AND OTHERS
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June 26, 2006 |
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SMT. BHABANI BHATTACHARJEE Vs. STATE OF WEST BENGAL AND ORS.
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March 27, 2006 |
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SMT. BHAGAWATI SUREKA Vs. SMT. BIJUR1 CHOWDHURY AND ORS.
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May 16, 2006 |
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SMT. GOURI RANI DAS Vs. STATE OF W. B AND ORS.
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August 28, 2006 |
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SMT. PREM KUMARI Vs. SMT. LILLY BHOOMI
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March 6, 2006 |
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SOHAM DUTTA Vs. SUDHANGSHU KUMAR
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January 13, 2006 |
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SOMAI BAGDI Vs. STATE OF WEST BENGAL
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December 11, 2006 |
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SOMANI FOOD PRODUCT Vs. WEST BENGAL FINANCIAL CORPORATION
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November 9, 2006 |
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SOMNATH MUKHARJEE Vs. MAMATA RANI SAHA
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April 3, 2006 |
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SONA RAUTH AND PARESH MALLICK Vs. STATE OF WEST BENGAL
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March 6, 2006 |
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SOORAJMULL NAGARMULL Vs. DALHOUSIE PROPERTIES LTD
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January 13, 2006 |
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SOUBHIK EXPORTS LIMITED Vs. UNION OF INDIA
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August 2, 2006 |
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SOUMITRA GHOSH Vs. GODREJ AND BOYCE MANUFACTURING CO LTD
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February 14, 2006 |
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SOURAV ROY Vs. STATE OF WEST BENGAL
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July 20, 2006 |
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SREEJIT KUMAR TAGORE Vs. RADHA KISHEN BHATTER AND OTHERS
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April 5, 2006 |
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SRI AMBIKA CHARAN SARDAR Vs. STATE OF W.B. & ORS.
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September 18, 2006 |
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SRI ASHOKE KUMAR DAS AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
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December 12, 2006 |
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SRI DAKSHINARANJAN MISTRI Vs. STATE OF WEST BANGAL AND OTHERS
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November 28, 2006 |
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SRI KISHAN SHAW AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
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May 18, 2006 |
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SRI SOURAV JHA Vs. UNION OF INDIA AND OTHERS
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December 20, 2006 |
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SRI TAPAN KUMAR DAS Vs. STATE OF W.B. AND ORS.
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September 13, 2006 |
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SRI. UJJAL DEB RAY Vs. STATE OF WEST BENGAL AND ORS.
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June 19, 2006 |
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SRIKANT JAIN AND OTHERS. Vs. EMAMI LTD. AND OTHERS.
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February 7, 2006 |
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SRIKUMAR CHAKRABORTY Vs. DATACON SYSTEMS PVT LTD
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February 14, 2006 |
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STANDARD CHARTERED GRINDLAYS BANK LIMITED Vs. UNION OF INDIA
|
August 22, 2006 |
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STATE Vs. GOUTAM GHOSH AND ORS
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December 25, 2006 |
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STATE OF WEST BENGAL Vs. DHIRENDRA KUMAR MITRA AND ORS.
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August 10, 2006 |
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STATE OF WEST BENGAL Vs. SANKAR SUNDAR DUTTA
|
August 10, 2006 |
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STATE OF WEST BENGAL Vs. ANIL CHAKRABORTY
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July 18, 2006 |
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STATE OF WEST BENGAL Vs. PRADIP KUMAR AGASTI
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July 23, 2006 |
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STATE OF WEST BENGAL Vs. TARIQUE AKHTAR ALIAS RAJA
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July 26, 2006 |
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STATE OF WEST BENGAL Vs. CHANDANA MONDAL
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May 4, 2006 |
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STATE OF WEST BENGAL Vs. SK MANURUDDIN
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July 3, 2006 |
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STATE OF WEST BENGAL Vs. JNANEDRA CHANDRA ANJOY
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June 30, 2006 |
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STATE OF WEST BENGAL Vs. SHYAMAL BANIK
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July 13, 2006 |
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STATE OF WEST BENGAL Vs. NEW TOBACCO CO. LTD.
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May 18, 2006 |
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STATE OF WEST BENGAL Vs. GAFUR SK
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December 20, 2006 |
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STATE OF WEST BENGAL Vs. HABU GORAIN ALIAS HABUL GORAIN
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November 28, 2006 |
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STATE OF WEST BENGAL Vs. DHARMA MAHATO
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September 15, 2006 |
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STATE OF WEST BENGAL Vs. PURNENDU KUMAR PATRA
|
February 16, 2006 |
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STATE OF WEST BENGAL Vs. ANJAN DASGUPTA
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February 16, 2006 |
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STATE OF WEST BENGAL Vs. PROBHAT MONDAL
|
February 22, 2006 |
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STATE OF WEST BENGAL Vs. SAMBHUNATH CHATTERJEE
|
March 3, 2006 |
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STATESMAN LIMITED Vs. SECOND INDUSTRIAL TRIBUNAL
|
May 18, 2006 |
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STATR PAPER MILLS LTD Vs. UNION OF INDIA
|
April 5, 2006 |
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STEEL AUTHORITY OF INDIA Vs. BAIDYANATH SARDAR
|
July 14, 2006 |
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STEEL AUTHORITY OF INDIA LIMITED Vs. JAIGURU CONSTRUCTION CO
|
July 4, 2006 |
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STEEL AUTHORITY OF INDIA LTD. AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
|
November 22, 2006 |
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STERLING PHARMACEUTICALS PRODUCTS CO PVT LTD Vs. UNITED BANK OF INDIA
|
December 12, 2006 |
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STP LTD. Vs. SUJIT SEN
|
May 5, 2006 |
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SUBHA NARAYAN Vs. STATE OF WEST BENGAL
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February 2, 2006 |
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SUBHAS CHANDRA DUTTA Vs. SUDHA DAS
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August 4, 2006 |
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SUBHAS KUMAR AGARWAL Vs. SITA DEVI PATWARI
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September 18, 2006 |
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SUBIR DAS Vs. STATE OF WEST BENGAL
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April 18, 2006 |
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SUBIR GUHATHAKURTA Vs. JOHANSON AND JOHNSON LTD
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March 29, 2006 |
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SUBIR KUMAR BASU Vs. STATE
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January 20, 2006 |
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SUBIR KUMAR GHOSH Vs. PRASAR BHARTIBOARD CASTING CORPORATION OF INDIA
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April 24, 2006 |
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SUBODH CHANDRA BARMAN Vs. STATE OF WEST BENGAL AND ORS.
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September 7, 2006 |
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SUBRATA KR. RAJAK Vs. STATE OF W.B. AND OTHERS
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March 23, 2006 |
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SUBRATA MUNSI Vs. ICICI BANK LIMITED
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December 11, 2006 |
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SUBRATA SARKAR Vs. SASWATI SARKAR
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December 8, 2006 |
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SUCHARITA GHOSH Vs. STATE O WEST BENGAL
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May 10, 2006 |
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SUDARSHAN BERA AND SWAPAN MAL Vs. STATE OF WEST BENGAL
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February 21, 2006 |
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SUDHAN CHANDRA RAUL Vs. STATE OF WEST BENGAL
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November 29, 2006 |
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SUDHIN CHANDRA BARMAN Vs. STATE OF WEST BENGAL
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September 1, 2006 |
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SUDHIR D AHUJA Vs. EMPLOYES STATE INSURANCE CORPORATION
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December 22, 2006 |
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SUDHIR KUMAR MANDAL Vs. STATE OF WEST BENGAL
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August 23, 2006 |
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SUKHADA SANKAR CHAKRABORTY Vs. SIKHA CHAKRABORTY
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March 3, 2006 |
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SUKHI INDIA PRIVATE LIMITED Vs. UNION OF INDIA
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September 25, 2006 |
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SUKUMAR DATTA Vs. STATE OF WEST BENGAL
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July 7, 2006 |
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SUKURULLAH SEIKH Vs. STATE OF WEST BENGAL
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December 8, 2006 |
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SUMAN BERA Vs. STATE OF WEST BENGAL AND ORS.
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December 4, 2006 |
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SUMAN ROY CHOWDHURY Vs. STATE OF WEST BENGAL
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December 22, 2006 |
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SUNDER ENTERPRISE Vs. STATE OF WEST BENGAL
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July 26, 2006 |
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SUNIL ALIAS SUNIL KOLEY Vs. UNION OF INDIA AND OTHERS
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December 8, 2006 |
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SUNIL BARAN CHOWDHURY Vs. ANATH BANDHU CHOWDHURY
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August 18, 2006 |
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SUNIL BARAN CHOWDHURY Vs. ANATH BANDHU CHOWDHURY
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February 24, 2006 |
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SUNIL DEY Vs. AJOY NANDI MAJUMDAR
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June 20, 2006 |
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SUNIL SINGHA Vs. STATE OF WEST BENGAL
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December 1, 2006 |
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SUNIRMAL KUMAR ROY Vs. UNION OF INDIA & ORS.
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November 21, 2006 |
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SUNITA NANDI Vs. KARABI NANDI
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June 29, 2006 |
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SUNNY DETERGENT PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
September 15, 2006 |
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SUPREME INDUSTRIES LTD Vs. ASISTANT COMMISSIONER COMMERCIAL TAXES CORPORATE DIVISION
|
July 28, 2006 |
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SURAJDEO SINGH Vs. BOARD OF TRUSTEES
|
May 15, 2006 |
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SURENDRA KUMAR AGARWAL Vs. STATE OF WEST BENGAL & ANOTHER
|
June 12, 2006 |
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SURENDRA KUMAR SURANA Vs. STATE OF WEST BENGAL
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November 30, 2006 |
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SURENDRA SINGH Vs. STATE OF WEST BENGAL
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July 21, 2006 |
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SURESH MISHRA Vs. STATE OF WEST BWNGAL
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December 1, 2006 |
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SURJA KANTA NASKAR Vs. STATE OF WEST BENGAL
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December 13, 2006 |
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SUSARMA MUKHARJEE ALIAS ADHIKARY Vs. STATE OF WEST BENGAL
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November 7, 2006 |
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SUSHIL KUMAR BANDYOPADHYAY Vs. UNION OF INDIA AND OTHERS.
|
December 7, 2006 |
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SUSHIL RANJAN SARKAR Vs. CALCUTTA MUNICIPAL CORPORATION AND OTHERS
|
March 30, 2006 |
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SWADESHI COMMERCIAL CO LTD Vs. UNION OF INDIA
|
November 30, 2006 |
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SWAPAN KUMAR MAITY Vs. SOUTH EASTERN RAILWAY
|
August 31, 2006 |
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SWAPAN KUMAR PAHARI Vs. STATE OF WEST BENGAL AND ORS.
|
September 1, 2006 |
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SWAPAN KUMAR SARKAR Vs. UNITED INDIA INSURANCE CO LTD
|
September 13, 2006 |
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T BOARD Vs. LMJ INTERNATIONAL LTD
|
August 14, 2006 |
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T K SARKAR Vs. STATE OF WEST BENGAL
|
September 27, 2006 |
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TAMAL TARU MONDAL Vs. STATE OF W.B. AND ORS.
|
August 30, 2006 |
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TAMRALIPATI CO OPERATIVE SPINNING MILLS LTD Vs. MAHENDRA KUMAR SAHU
|
February 20, 2006 |
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TAPAN KAR Vs. STATE OF WEST BENGAL
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September 8, 2006 |
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TAPAN KUMAR GHOSH Vs. STATE OF W B
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May 12, 2006 |
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TAPAS KR CHANDRA Vs. INDIAN STATISTICAL INSTITUTE
|
May 15, 2006 |
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TAPAS KUMAR DUTTA Vs. SIPRA DUTTA
|
July 14, 2006 |
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TAPAS KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
November 27, 2006 |
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TAPAS KUMAR SAHA Vs. STATE OF WEST BENGAL & OTHERS
|
March 24, 2006 |
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TAPASH KUMAR PAUL Vs. SOMA PAL
|
May 5, 2006 |
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TAPASI GHOSH Vs. WEST BENGAL COLLEGE SERVICE COMMISSION
|
May 13, 2006 |
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TARIT KUNDUBISHU SARKAR SAHEB SARKAR Vs. STATE OF WEST BENGAL
|
June 6, 2006 |
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TARUMONI MONDAL Vs. PRAFULLA KUMAR MONDAL
|
May 5, 2006 |
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TATA STEEL LTD. Vs. INDIRA SINGH AND SONS P. LTD.
|
May 12, 2006 |
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TAZAMUL HAQUE AND ORS. Vs. STATE OF W.B. AND ORS.
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September 25, 2006 |
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TEAM CONSULTANTA PRIVATE LIMITED Vs. SWAPNA LAHIRI
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March 1, 2006 |
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TECHNICAL STAFF ASSOCIATION Vs. UNION OF INDIA
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June 19, 2006 |
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THE NEW INDIA ASSURANCE Vs. ATO (I) LTD. AND ANOTHER
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June 13, 2006 |
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THE REGIONAL PROVIDENT FUND COMMISSIONER Vs. SAPTARSHI GYANPEATH
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July 6, 2006 |
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THREE N PRODUCTS PVT LTD Vs. KARNATAKA SOAP AND DETERGENTS LTD
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May 18, 2006 |
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TIJIYA STEEL PVT LTD Vs. UNION OF INDIA
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August 3, 2006 |
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TIMIR CHOWDHURY Vs. STATE OF WEST BENGAL
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July 28, 2006 |
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TRIPTI MONDAL Vs. MANINDRA NATH MONDAL
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March 20, 2006 |
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TURNER MORRISON AND CO LTD Vs. STATE OF WEST BENGAL
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August 23, 2006 |
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TUSHAR CHAKRABORTY Vs. SANTOSH KUMAR BENERJEE
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June 13, 2006 |
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TYRE CORPORATION OF INDIA LTD Vs. ZONAL JT DIRECTOR GENERAL OF FOREIGN TRADE KOLKATA
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November 9, 2006 |
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UBIQUE METAMED PRIVATE LIMITED Vs. STATE OF WEST BENGAL
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March 2, 2006 |
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UDAY NARAYAN JANA Vs. STATE OF W B
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August 7, 2006 |
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UJJAL CHATTERJEE Vs. STATE OF WEST BENGAL
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March 3, 2006 |
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UMA ADDHYA Vs. BIREN MONDAL
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April 21, 2006 |
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UMANANDA ROY Vs. A AND N ADMINISTRATION
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February 20, 2006 |
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UNION OF INDIA Vs. BRIDGE AND ROOF COMPANY I LIMITED
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March 20, 2006 |
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UNION OF INDIA Vs. ARCTIC INDIA
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March 13, 2006 |
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UNION OF INDIA Vs. BIMAL KUMAR RAKSHIT
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April 12, 2006 |
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UNION OF INDIA Vs. SUVADRA BALA PAUL
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August 7, 2006 |
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UNION OF INDIA Vs. BENGAL RUDY MICA SUPPLY CO
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August 31, 2006 |
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UNION OF INDIA Vs. BHUPATI MOHAN ALIAS B MOHAN
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November 24, 2006 |
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UNION OF INDIA Vs. MUKHARJEE AND MUKHARJEE PVT LTD
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September 20, 2006 |
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UNION OF INDIA Vs. SUBAL CHANDRA MAITY
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September 21, 2006 |
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UNION OF INDIA Vs. MONORANJAN MONDAL
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December 25, 2006 |
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UNION OF INDIA AND ANOTHER Vs. M/S. S.B. CONSTRUCTION AND OTHERS
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June 28, 2006 |
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UNION OF INDIS Vs. PRADYUT LATA KUNDU
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December 4, 2006 |
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UNITED BANK OF INDIA Vs. SHYAM SUNDER BANERJEE
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October 30, 2006 |
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UNITED BANK OF INDIA Vs. PRASANTA KUMAR ROY
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March 3, 2006 |
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UNITED COMMERCIAL BANK Vs. GEORGE KURUVILLA
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August 24, 2006 |
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UNITED INDIA INSURANCE CO LTD Vs. SHIBANI SANTRA
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September 27, 2006 |
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UNIVERSAL BEARING AGENCY Vs. WPIL LIMITED
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March 16, 2006 |
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URMI GHOSAL Vs. STATE OF WEST BENGAL
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September 8, 2006 |
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USHA AGARWAL Vs. UNION OF INDIA
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April 21, 2006 |
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USHA RANI KUNDU Vs. AGRADUTSANGHA
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March 16, 2006 |
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USHANIL MERCANTILE PRIVET LTD Vs. UCO BANK
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March 16, 2006 |
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UTKAL ASBESTOS LIMITED Vs. BOARD OF TRUSTEES PORT OF CALCUTTA
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August 7, 2006 |
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UTPAL PRASAD ROY Vs. STATE OF WEST BENGAL
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February 22, 2006 |
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UTTAM KUMARI GIRI Vs. STATE OF WEST BENGAL AND OTHERS
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December 18, 2006 |
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VASANTHA Vs. LIEUTENANT GOVERNOR
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March 7, 2006 |
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VENKATESHWAR FISCAL SERVICE PRIVET LIMITED Vs. BAGLA AND CO
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September 27, 2006 |
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VICTOR AUTO AGENCY Vs. RAJPUR SONAPUR MUNICIPALITY
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November 23, 2006 |
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VIJAY KUMAR KHANNA Vs. KANAI CHANDRA PAL
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September 19, 2006 |
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VIKRAM MURARKA Vs. ASSESSOR COLLECTOR DIVISION XXVII THE CALCATTA MUNICIPAL CORPORATION
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January 12, 2006 |
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VINOD LATH & ANOTHER Vs. SURENDRA KUMAR LATH & OTHERS
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September 14, 2006 |
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VIPIN BHIMANI Vs. SUNANDA DAS
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February 24, 2006 |
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VRIAN INDIA PRIVATE LIMITED Vs. UNION OF INDIA
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December 7, 2006 |
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W B S E B Vs. ANUP MONDAL
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February 22, 2006 |
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WACHEL MOLLAH & SONS PVT. LTD Vs. VITHALBHAI PRIVATE LIMITED & ANR.
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March 8, 2006 |
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WEST BENGAL ELECTRONICS INDUSTRY DEVLOPMENT CORPORATION LTD Vs. CALCUTTA INVESTORS
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December 20, 2006 |
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WEST BENGAL HOUSING BOARD Vs. PREMIER PILES LIMITED
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July 21, 2006 |
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WEST BENGAL PRIMARY ORGANISER TEACHERS ASOCIATION Vs. STATE OF WEST BWNGAL
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July 7, 2006 |
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WEST BENGAL REGIONAL SCHOOL SERVICE COMMISSION WESTERN REGION Vs. MADHUSUDAN KARMAKAR
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July 26, 2006 |
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WEST BENGAL SMALL INDUSTRIES DEVLOPMENT CORPORATION LIMITED Vs. OFFICIAL LIQUIDATOR
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February 22, 2006 |
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WEST BENGAL SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. HINDUSTAN DETERGENT CORPORATION
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August 21, 2006 |
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WEST BENGAL STATE CO OPERATIVE BANK LIMITED Vs. ANITA ROY
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March 24, 2006 |
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ZENATH PARVEEN Vs. CESC LTD
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April 18, 2006 |
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ZONAL MANAGER PUNJAB NATIONAL BANK Vs. AMITVA MITRA
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April 18, 2006 |
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ZOOM DEVELOPERS PVT LTD Vs. SMALL TOOLS MANUFACTURING CO OF INDIA LTD
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November 27, 2006 |
LOGIN