|
A K Mallick Vs. Union of India UOI
|
August 5, 2004 |
|
A K MUKHOPADHYAY Vs. UNION OF INDIA
|
November 23, 2004 |
|
A.K. MALLICK Vs. UNION OF INDIA
|
May 5, 2004 |
|
A.R. MUKHERJEE @ ARUN RANJAN MUKHERJEE & ANR. Vs. SWARNALATA SINGHI & ORS.
|
May 12, 2004 |
|
ABANI MOHAN BISWAS Vs. STATE
|
July 28, 2004 |
|
ABARNA MUKHOPADHYAY Vs. DIPTIMAN MUKHOPADHYAY
|
April 30, 2004 |
|
ABDUL BASAR LASKAR Vs. STATE OF W B
|
November 19, 2004 |
|
ABDUL HAI SK Vs. STATE
|
May 12, 2004 |
|
ABDUL MABOOD KAZI Vs. BOARD OF WAKFS
|
September 22, 2004 |
|
ABDUL SALAM Vs. STATE C B I
|
December 23, 2004 |
|
ABDUR RAHIM DEWAN Vs. STATE OF W B
|
October 11, 2004 |
|
ABDUR RAHIM SARDAR Vs. STATE AND ORS.
|
April 6, 2004 |
|
ABDUS SOBHAN AND ANOTHER Vs. NATIONAL INSURANCE CO. LTD., AND OTHERS
|
December 10, 2004 |
|
ABHIK SARKAR Vs. STATE
|
March 17, 2004 |
|
ABHISHEK BANERJEE Vs. UNIVERSITY OF CALCUTTA
|
March 17, 2004 |
|
ABP Private LTD Vs. Commissioner of Customs
|
March 18, 2004 |
|
ABP PVT LTD Vs. UNION OF INDIA
|
August 17, 2004 |
|
ACHINTYA RANJAN DAS Vs. STATE OF WEST BENGAL
|
October 1, 2004 |
|
ADARSH MAHILA SHIKSHA PRATISTHAN Vs. MUNICIPAL ASSESSMENT TRIBUNAL
|
October 14, 2004 |
|
AEKTA LTD Vs. NEELAM LAMBORIA
|
October 6, 2004 |
|
AESHOKE KR. GHOSH Vs. SRI NIRMAL KR. MITRA
|
July 8, 2004 |
|
AJIT KUMAR NAG Vs. GENERAL MANAGER PJ I O C LTD
|
February 6, 2004 |
|
AJOY CHAKRABORTY Vs. CHANDANA CHAKRABORTY
|
February 25, 2004 |
|
AKABAR RAHIM SARDAR Vs. STATE OF W B
|
April 6, 2004 |
|
AKBAR SK Vs. STATE OF W B
|
May 6, 2004 |
|
ALI AKBAR Vs. UNION OF INDIA
|
September 9, 2004 |
|
ALL BENGAL STATE GOVERNMENT COLLEGE TEACHERS ASSOCIATION Vs. WEST BENGAL ADMINISTRATIVE TRIBUNAL
|
April 20, 2004 |
|
ALLHABAD BANK Vs. M L BOSE and CO PVT LTD
|
December 15, 2004 |
|
ALLIED RESINS and CHEMICALS LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
February 18, 2004 |
|
ALOK BISWAS Vs. AMITA BOSE
|
May 19, 2004 |
|
ALOKANANDA BOSE Vs. GAURI SANKAR BOSE
|
October 1, 2004 |
|
ALOKE KR. SIRKAR Vs. GANAPATI VENKEETA KRISHNAN
|
July 1, 2004 |
|
ALTAF HOSSAIN Vs. STATE OF W B
|
November 30, 2004 |
|
AMAL KUMAR GIRI Vs. NANI GOPAL PAIRA
|
March 9, 2004 |
|
AMALESH MAITY Vs. STATE OF W B
|
March 8, 2004 |
|
AMAR NATH ROY Vs. ANDERSON WRIGHT AND COMPANY
|
March 12, 2004 |
|
AMAR SINGH VERMA Vs. UNION OF INDIA
|
December 13, 2004 |
|
AMARENDRA KUMAR PAL Vs. MAYA PAL
|
March 12, 2004 |
|
AMARENDRA MOHAN MAJUMDAR AND OTHERS Vs. SMT. KISHORE BALA BARUI (DEAD) AND OTHERS
|
August 27, 2004 |
|
AMARENDRA NATH GHOSH Vs. INDIAN IRON AND STEEL CO LTD
|
September 29, 2004 |
|
AMARENDUA PRASAD ROYCHOWDHURY Vs. PRITHWISH GHOSHAL
|
February 25, 2004 |
|
AMIT DAS Vs. CHINSURAH BALIKA SIKSHA MANDIR
|
September 20, 2004 |
|
AMITA DUDHORIA Vs. RANI ALOKA DUDHORIA
|
February 10, 2004 |
|
AMITA DUDHORIA Vs. GOUTAM DUDHORIA AND ORS.
|
February 10, 2004 |
|
AMITABH BAGCHI Vs. ENA BAGCHI
|
February 16, 2004 |
|
Amiya Sales and Industries Vs. Assistant Commissioner of Income tax
|
September 14, 2004 |
|
ANANDA BAZAR PATRIKA PVT LTD Vs. STATE OF W B
|
November 19, 2004 |
|
ANGELS CONSULTANTS PVT LTD Vs. ANAND MEHTA and CO
|
October 15, 2004 |
|
ANIL KUMAR BANERJEE Vs. INDIAN OIL CORPORATION
|
June 10, 2004 |
|
ANIL KUMAR GANGULY Vs. AMALENDU MUKHERJEE
|
September 10, 2004 |
|
ANIL KUMAR MUKHERJEE Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM
|
February 9, 2004 |
|
ANIMA BISWAS Vs. DIPANKER BISWAS
|
March 10, 2004 |
|
ANIMESH CHANDRA SENGUPTA Vs. STATE OF WEST BENGAL
|
January 14, 2004 |
|
ANIRUDDHA BAGCHI Vs. THE EMPLOYEES PROVIDENT FUND ORGANISATION
|
August 9, 2004 |
|
ANITA PATTANAYAK Vs. STATE OF WEST BENGAL
|
September 16, 2004 |
|
ANJALI MULLICK Vs. MRITYUNJOY DEY
|
January 7, 2004 |
|
ANSAR ALI Vs. STATE OF WEST BENGAL
|
June 11, 2004 |
|
ANSUMAN MULLICK Vs. MALLIKA INVESTMENT CO P LTD
|
May 13, 2004 |
|
ANVIL INVESTMENTS PVT. LTD. Vs. UNION OF INDIA (UOI)
|
July 23, 2004 |
|
ANWARA KHATOON Vs. AD-HOC COMMITTEE, 24-PARGANAS (N), DISTRICT PRIMARY SCHOOL COUNCIL
|
April 19, 2004 |
|
APARNA GHOSH Vs. SARUPCHAND ROYCHOWDHARY
|
September 15, 2004 |
|
APL (INDIA) PVT. LTD. AND ANOTHER Vs. CUSTOMS EXCISE GOLD (CONTROL) APPELLATE TRIBUNAL AND ORS.
|
August 23, 2004 |
|
ARAMBAGH PAPER MILLS PRIVATE LTD Vs. BOARD FOR INDUSTRIAL and FINANCIAL RECONSTRUCTION
|
June 11, 2004 |
|
ARDHENDU DUTTA SARKAR Vs. BANDANA DUTTA SARKAR
|
July 28, 2004 |
|
ARJUN MANDI Vs. STATE OF WEST BENGAL
|
September 24, 2004 |
|
ARUN KUMAR BASU Vs. UNION OF INDIA
|
October 12, 2004 |
|
ARUN KUMAR JHUNJHUNWALA Vs. SANTOSH KUMAR AGARWALLA
|
July 13, 2004 |
|
ASAR SHEIKH Vs. STATE OF WEST BENGAL
|
February 13, 2004 |
|
ASAR SHEIKH Vs. STATE OF WEST BENGAL
|
March 13, 2004 |
|
ASCU HICKSON LTD. & ANOTHER Vs. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA & OTHERS
|
September 2, 2004 |
|
ASHA LATA BARMAN Vs. STATE OF W B
|
August 11, 2004 |
|
ASHA LATA DEBYA Vs. CHANDI DAS BHATTACHARYA
|
June 8, 2004 |
|
ASHA TEKRIWAL Vs. M/S. BENGAL ENGINEERING WORKS & ANR.
|
April 28, 2004 |
|
ASHIMA DEY Vs. ABHIJIT DEY
|
December 21, 2004 |
|
ASHIS DEY Vs. STATE OF WEST BENGAL
|
May 7, 2004 |
|
ASHIS KUMAR GHOSH Vs. GOPAL CHANDRA GHOSH
|
March 17, 2004 |
|
ASHISH KUMAR DAS Vs. REKHA MUKHERJEE
|
September 22, 2004 |
|
ASHIT GHOSH Vs. DIRECTOR OF SCHOOL EDUCATION
|
December 15, 2004 |
|
ASHOK BIJOY SENGUPTA Vs. CHHANDA DAS
|
November 22, 2004 |
|
ASHOK KUMAR DAS Vs. NATIONAL INSTITUTE OF HOMOEOPATHY
|
October 15, 2004 |
|
ASHOK KUMAR SINGHA ROY Vs. NIDHIR CHANDRA
|
September 17, 2004 |
|
ASHOKE GIRI Vs. STATE OF WEST BENGAL
|
March 17, 2004 |
|
ASHOKE KUMAR SHAW Vs. STATE OF WEST BENGAL
|
January 1, 2004 |
|
ASHWIN PROPERTIES PVT LTD Vs. CALCUTTA MUNICIPAL CORPORATION
|
September 3, 2004 |
|
ASIM BHATTACHARYA Vs. SASWATI BHATTACHARYA CHAKRABORTY
|
June 25, 2004 |
|
ASIM CHATTERJEE Vs. STATE OF WEST BENGAL
|
June 24, 2004 |
|
ASIM KR. SEN Vs. STATE OF W. B. AND ANOTHER
|
February 11, 2004 |
|
ASIS KUMAR MITRA Vs. PRADIP DUTTA
|
May 18, 2004 |
|
ASKA INVESTMENTS PVT LTD Vs. GROB TEA COMPANY
|
October 15, 2004 |
|
Assam Brook LTD Vs. Commissioner of Income tax
|
January 15, 2004 |
|
ASSEMBLY OF GOD CHURCH Vs. IVAN KAPPER
|
August 12, 2004 |
|
ASSISTANT COLLECTOR OF CENTRAL EXCISE CALCUTTA Vs. BATA SHOE CO P LTD
|
April 16, 2004 |
|
ATMARAM KANORIA Vs. REGIONAL PROVIDENT FUND COMMISSIONER WEST BENGAL
|
September 20, 2004 |
|
ATRAYEE GAS SERVICE Vs. INDIAN OIL CORPORATION LIMITED
|
August 31, 2004 |
|
AUTO TRADE and FINANCE CORPORATION Vs. RAJ KISHORE SANGANARIA
|
January 7, 2004 |
|
AVA RANI SENGUPTA Vs. LAXMI SENGUPTA
|
May 20, 2004 |
|
AVEEK SARKAR Vs. STATE OF W B
|
September 9, 2004 |
|
AYENESSA BIBI Vs. STATE
|
April 23, 2004 |
|
B Arun Kumar and Co Vs. Commissioner of Customs
|
May 12, 2004 |
|
B B ENGINEERING WORKS Vs. PUNJAB NATIONAL BANK
|
April 16, 2004 |
|
B M G CROSSING P LTD Vs. STATE OF WEST BENGAL
|
January 8, 2004 |
|
BABBAN RAM Vs. UCO BANK
|
November 22, 2004 |
|
BABLU MAHANTO Vs. STATE OF WEST BENGAL
|
December 9, 2004 |
|
BABY DAS MAHAPATRA Vs. DEB RANJAN DAS MAHAPATRA
|
December 8, 2004 |
|
BAHARAL FISHERMEN CO OPERATIVE SOCIETY LTD Vs. STATE OF WEST BENGAL
|
April 7, 2004 |
|
BAIDYANATH GHOSH Vs. STATE OF WEST BENGAL
|
March 24, 2004 |
|
BALAI CHANDRA PARUI Vs. DURGA BALA DASI
|
April 30, 2004 |
|
BALAIDAS DUTT Vs. ADMINISTRATOR GENERAL OF WEST BENGAL
|
May 18, 2004 |
|
Banarasi Paper and Synthetics Pvt LTD Vs. Union of India UOI
|
May 21, 2004 |
|
BANK OF BARODA EMPLOYEES ASSOCIATION AND ANR. Vs. UNION OF INDIA AND ORS
|
December 7, 2004 |
|
BANK OF INDIA Vs. SANKAR PRASAD JAISWAL
|
February 27, 2004 |
|
BANK OF MAHARASHTRA Vs. DILIP KUMAR PANDIT
|
August 25, 2004 |
|
BANWARILAL GOEL Vs. COMMISSIONER CORPORATION OF CALCUTTA
|
March 29, 2004 |
|
BARANAGAR JUTE FACTORY PLC Vs. LAXMI NARAYAN TAPARIA
|
November 18, 2004 |
|
BARUN KUMAR DAS Vs. NEW INDIA ASSURANCE CO LTD
|
August 6, 2004 |
|
BASABI BHATTACHARYA Vs. JADAVPUR UNIVERSITY
|
March 8, 2004 |
|
BASANA DUTTA Vs. STATE OF WEST BENGAL
|
December 23, 2004 |
|
BASANT KUMAR SWAIN Vs. FOOD CORPORATION OF INDIA
|
June 11, 2004 |
|
BASANTI DAS Vs. STATE OF WEST BENGAL
|
April 5, 2004 |
|
BASANTI SEAL Vs. PREMLAL SEAL
|
August 17, 2004 |
|
BASED ALI Vs. W B S E B
|
February 16, 2004 |
|
BASIL JARRET Vs. JAGABANDHU MONDAL
|
January 29, 2004 |
|
BASUDEB GUCHAIT Vs. SHANKAR KUMAR DAS
|
February 16, 2004 |
|
BASUDEV MONDAL Vs. STATE OF W B
|
September 9, 2004 |
|
BENGAL SAWS & STEEL PRODUCTS LTD Vs. COMMISSIONER OF C EX , KOLKATA-III
|
December 17, 2004 |
|
BENNETT COLEMAN and CO LTD Vs. PHONOGRAPHIC PERFORMANCE LTD
|
March 26, 2004 |
|
BHABI PROPERTIES PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 11, 2004 |
|
BHADRESWAR BERA Vs. MATHURA MOHAN SHAW
|
September 10, 2004 |
|
BHAIRAMAL GOPIRAM Vs. OWNER PARTIES INTERESTED IN THE VESSEL M V EVERWISE
|
May 12, 2004 |
|
BHAKTI HARI NAYAK Vs. VIDYAWATI GUPTA
|
June 9, 2004 |
|
BHAKTI PRASAD DAS Vs. NAMITA BOSE
|
March 16, 2004 |
|
BHARAT PETROLEUM CORPORATION LTD Vs. PRAFULLA KUMAR ROYCHOWDHURY
|
April 22, 2004 |
|
BHASKAR CHANDRA JANA Vs. BARENDRA NATH BERA
|
February 19, 2004 |
|
BHASWATI ROY PANDEY Vs. STATE OF WEST BENGAL
|
May 19, 2004 |
|
Bhattacharjee Engg P LTD Vs. Santlal Jaiswal
|
February 9, 2004 |
|
Bhola Shankar Cold Storage Pvt LTD Vs. Joint Commissioner of Income Tax
|
June 24, 2004 |
|
BHUTNATH NAYAK Vs. STATE OF WEST BENGAL
|
September 7, 2004 |
|
BIBEKANANDA BISWAS Vs. STATE OF WEST BENGAL
|
December 20, 2004 |
|
BIBHUTI BHUSAN BANERJEE Vs. USHA CHARAN BANERJEE
|
October 4, 2004 |
|
BICHITRA DASGUPTA Vs. STATE OF WEST BENGAL PARTY
|
March 24, 2004 |
|
BIDYADHAR PALAI Vs. LOOMTEX ENGINEERING PVT LTD
|
November 19, 2004 |
|
BIJOY MUJUMDER Vs. SAMAR KUMAR MONDAL AND OTHERS
|
February 9, 2004 |
|
BIMAL CHANDRA MITRA Vs. NEMAI PALIT
|
March 10, 2004 |
|
BIMAL KRISHNA BOSE Vs. ALANGA MEDICAL HALL
|
March 9, 2004 |
|
BIMAL KUMAR KUNDU Vs. STATE OF WEST BENGAL
|
September 22, 2004 |
|
BIMAL KUMAR MONDAL Vs. STATE
|
September 28, 2004 |
|
BINAPANI DAS Vs. C M C
|
April 19, 2004 |
|
BIPLAB KUMAR SINHA Vs. STATE OF W B
|
April 7, 2004 |
|
BIPUL KUMAR ROY Vs. M N ROY
|
December 14, 2004 |
|
Birla DLW LTD Vs. Joint Director General of Foreign Trade
|
January 6, 2004 |
|
BISHNU SINGH Vs. STATE OF W B
|
April 23, 2004 |
|
BISWANANDA BANERJEE Vs. STATE OF W B
|
June 7, 2004 |
|
BISWANATH AGARWALLA Vs. SMT. SABITRI BERA & ORS.
|
March 26, 2004 |
|
BISWANATH SETH Vs. STATE OF WEST BENGAL
|
June 29, 2004 |
|
BISWANATH TEA CO LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
February 12, 2004 |
|
BITULJAN BIBI Vs. ABDUL KASEM SAHOW
|
December 14, 2004 |
|
BONBEHARI ROY Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY
|
May 18, 2004 |
|
BRINDABAN PATRA Vs. STATE OF WEST BENGAL
|
September 7, 2004 |
|
Britannia Industries LTD Vs. Joint Commissioner of Income Tax
|
September 23, 2004 |
|
BRITISH DEPUTY HIGH COMMISSIONER CALCUTTA Vs. STATE OF WEST BENGAL
|
April 16, 2004 |
|
Brooke Bond India LTD Vs. Commissioner of Income Tax
|
February 20, 2004 |
|
BUCYRUS EUROPE LIMITED Vs. VULCAN INDUSTRIES ENGINEERING COMPANY PRIVATE LIMITED
|
October 14, 2004 |
|
BUDHRAI MURMU Vs. STATE OF WEST BENGAL
|
June 28, 2004 |
|
BUMBI Vs. STATE OF WEST BENGAL
|
September 3, 2004 |
|
BURN AND COMPANY LABOURERS CO-OPERATIVE CREDIT SOCIETY LTD Vs. JOYDEB DUTTA
|
August 27, 2004 |
|
C C A P LTD Vs. Commissioner of Income tax
|
July 27, 2004 |
|
C E S C LTD Vs. Deputy Commissioner of Income Tax
|
January 8, 2004 |
|
C E S C LTD Vs. Income Tax Officer
|
March 9, 2004 |
|
C E S C LTD Vs. MONOJ DHUPELIA
|
September 20, 2004 |
|
C.E.S.C. LTD. Vs. FIFTH INDUSTRIAL TRIBUNAL, WEST BENGAL AND ANOTHER
|
July 15, 2004 |
|
CALCUTTA ELECTRIC SUPPLY CORPORATION LTD Vs. TUSHAR KANTI ROY
|
November 19, 2004 |
|
CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY Vs. STATE OF W B
|
December 13, 2004 |
|
CALCUTTA MINT EMPLOYEES UNION Vs. UNION OF INDIA
|
August 27, 2004 |
|
CAPITAL ONE FINANCIAL CORPORATION Vs. CAPITAL ONE PRIVATE LTD
|
March 10, 2004 |
|
CENTRAL BANK OF INDIA Vs. P K AGENCIES LIMITED
|
January 29, 2004 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. ACHARYA TADBHAVANANANDA AVADHUTA
|
April 27, 2004 |
|
CENTROTRADE MINERALS AND METALS INC Vs. HINDUSTAN COPPER LTD
|
March 10, 2004 |
|
CESC LIMITED Vs. CHIEF POST MASTER GENERAL WEST BENGAL CIRCLE
|
January 20, 2004 |
|
CH. SATYANARAYAN (DR.) Vs. UNION OF INDIA (UOI)
|
April 5, 2004 |
|
CHAIRMAN SAGAR GRAMIN BANK Vs. MANICKLAL BHOWMICK
|
September 21, 2004 |
|
CHANDA ENGINEERS INDIA LTD Vs. U C O BANK
|
July 14, 2004 |
|
CHANDI PRASAD MANDAL Vs. STATE OF W B
|
November 25, 2004 |
|
CHANDRA BASU Vs. SANJEKTA MUKHERJEE
|
April 22, 2004 |
|
CHAYAN DUTTA ROY Vs. CHAYANIKA CHATTERJEE
|
July 19, 2004 |
|
CHAYAN KR ROY Vs. CHAIRMAN CHAIRPERSON CENTRAL SELECTION COMMITTEE
|
September 29, 2004 |
|
CHITTA RANJAN BARMAN Vs. STATE OF W B
|
July 14, 2004 |
|
CHITTARANJAN PAL Vs. BANKIM CHANDRA BISWAS
|
March 15, 2004 |
|
COAL INDIA LIMITED Vs. MANISH TRADERS
|
June 11, 2004 |
|
Commissioner of C Ex Vs. Saktigarh Textile Industries Pvt Ltd
|
December 16, 2004 |
|
Commissioner of Central Excise Vs. Jayshree Insulators
|
October 8, 2004 |
|
Commissioner of Cus Port Vs. Settlement Commission Cus and C Ex
|
March 23, 2004 |
|
COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL KOLKATA Vs. SUDHIR SAHA
|
July 26, 2004 |
|
Commissioner of Income tax Vs. Ashim Krishna Mondal
|
July 16, 2004 |
|
Commissioner of Income tax Vs. A F T Industries Ltd
|
July 30, 2004 |
|
Commissioner of Income Tax Vs. J L Morrison India Ltd
|
June 10, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. TATA TEA LIMITED
|
June 17, 2004 |
|
Commissioner of Income tax Vs. Himachal Terepene Products Pvt Ltd
|
March 8, 2004 |
|
Commissioner of Income tax Vs. Aparna Agency Pvt Ltd
|
March 8, 2004 |
|
Commissioner of Income Tax Vs. Keshoram Industries Ltd
|
April 7, 2004 |
|
Commissioner of Income tax Vs. Mukundray Kumar Shah
|
October 1, 2004 |
|
Commissioner of Income Tax Vs. Ruby Traders and Exporters Ltd
|
September 17, 2004 |
|
Commissioner of Income Tax Vs. H M Exports Ltd
|
December 14, 2004 |
|
COMMISSIONER OF INCOME-TAX Vs. SOORAJMALL BAIJNATH AGENCIES P LTD
|
July 6, 2004 |
|
Commr of Cus Port Vs. Settlement Commission Cus and C Ex
|
August 23, 2004 |
|
COMPANY LIMITED Vs. JITENDRA KUMAR KHAN
|
June 17, 2004 |
|
Consolidated Fibres and Chemicals LTD Vs. Commissioner of Income tax
|
September 24, 2004 |
|
CONTAI CO OPERATIVE BANK LTD Vs. SAGAR FOOD PRODUCTS
|
October 12, 2004 |
|
COSMOSTEELS PVT LTD Vs. UNION OF INDIA
|
February 26, 2004 |
|
CYGNUS PRODUCTS P LTD Vs. KOLKATA PORT TRUST
|
September 28, 2004 |
|
D L MILLER and COMPANY LIMITED Vs. STATE OF WEST BENGAL
|
January 6, 2004 |
|
DAILY PASSENGERS ASSOCIATION Vs. STATE OF WEST BENGAL
|
March 19, 2004 |
|
Dalhousie Institute Vs. Assistant Commissioner Service Tax Cell
|
June 30, 2004 |
|
DAMODAR ADHIKARY Vs. STATE OF WEST BENGAL
|
March 25, 2004 |
|
DAMODAR VALLEY CORPORATION Vs. C E S C LTD
|
February 13, 2004 |
|
DANVEER SINGHI Vs. RAJ A MENDA & ANR
|
March 19, 2004 |
|
DEB NARAYAN DAS Vs. WEST BENGAL REGIONAL SCHOOL SERVICE COMMISSION NORTHERN REGION & ORS.
|
May 21, 2004 |
|
DEBABRATA BASU Vs. STATE OF WEST BENGAL
|
April 26, 2004 |
|
DEBABRATA SARKAR Vs. UNION OF INDIA
|
December 21, 2004 |
|
DEBASIS CHATTERJEE Vs. STATE OF WEST BENGAL
|
March 31, 2004 |
|
DEBASISH DEB ROY Vs. KARUNA DEB ROY
|
February 13, 2004 |
|
DEBI PROSAD BASU Vs. AMIT CHAKRABORTRY
|
January 13, 2004 |
|
DEBJANI NIYOGI Vs. BANI NIYOGI
|
February 26, 2004 |
|
DEBOPRIYA GANGULY Vs. STATE OF W B
|
March 30, 2004 |
|
DEBOPRIYA GANGULY Vs. STATE OF WEST BENGAL
|
April 30, 2004 |
|
Deputy Chief Personnel Manager EE Vs. Priyadeep Ghose
|
December 8, 2004 |
|
DEVADI RAJESHWER RAO Vs. EMPLOYEES STATE INSURANCE CORPN
|
July 20, 2004 |
|
DHIRENDRA CHANDRA KAR Vs. SK PANCHU alias JAMAL
|
November 19, 2004 |
|
DHIRENDRA NATH SARDAR Vs. SARALA BALA NASKAR
|
January 9, 2004 |
|
Diamond Shipping Co LTD Vs. STATE OF WEST BENGAL
|
July 6, 2004 |
|
DIGAMBAR JAIN VIDYALAYA Vs. MAHENDRA NARAIN PATHAK
|
September 24, 2004 |
|
DILIP CHAND KANKARIA Vs. PRADIP KUMAR GHOSH
|
June 24, 2004 |
|
DILIP DAS Vs. NEW INDIA ASSURANCE CO LTD
|
July 16, 2004 |
|
DILIP DAS Vs. STATE OF WEST BENGAL
|
August 11, 2004 |
|
DILIP KR PANDIT Vs. BANK OF MAHARASHTRA
|
April 5, 2004 |
|
DILIP KUMAR KARMAKAR Vs. BIJU RANI KARMAKAR
|
March 12, 2004 |
|
DILIP KUMAR ROY Vs. EASTERN COALFIELDS LIMITED
|
January 30, 2004 |
|
DILWAR ALIAS DILLU Vs. STATE OF W B
|
December 23, 2004 |
|
DIPAK DASGUPTA Vs. UCO BANK & OTHERS
|
July 27, 2004 |
|
DIPAK KUMAR MAHATA Vs. SUSOMA MAHATA
|
October 6, 2004 |
|
DIPAK KUMAR MAITY Vs. STATE OF WEST BENGAL
|
April 30, 2004 |
|
DIPAK KUMAR PATRA Vs. STATE OF WEST BENGAL
|
March 31, 2004 |
|
DIPAK KUMAR SARFCAR Vs. SIMA SARFCAR
|
April 29, 2004 |
|
DIPAK ROY Vs. C E S C LTD
|
February 23, 2004 |
|
DIPANKAR DUTTA Vs. STATE OF W B
|
August 20, 2004 |
|
DIPTI PAL Vs. DIBYENDU SEKHAR LAHIRI
|
December 10, 2004 |
|
DOLY GHOSH Vs. KUMUD CHANDRA GHOSH
|
March 24, 2004 |
|
DR. (MRS.) INDIRA GUPTA Vs. DAMODAR VALLEY CORPORATION & ORS.
|
September 30, 2004 |
|
DR. BASUDEB BHATTACHARJEE AND ORS Vs. THE WEST BENGAL UNIVERSITY OF HEALTH SCIENCES AND ORS
|
November 17, 2004 |
|
DR. BHUPENDRA KISHORE NANDI Vs. AMAR NATH DUTTA
|
June 23, 2004 |
|
DULAL CHANDRA BAYEN Vs. STATE OF WEST BENGAL
|
February 23, 2004 |
|
Dulal Chandra Chatterjee Vs. Moni Mohan Mukherjee
|
June 9, 2004 |
|
DWARIKA PRASAD BAJPAI Vs. KEDAR PRASAD BAJPAI
|
March 15, 2004 |
|
DWIJADAS BANERJEE Vs. STATE OF WEST BENGAL
|
October 11, 2004 |
|
EAST INDIA COMMERCIAL CO. LTD. Vs. APOLLO ZIPPER CO. PVT. LTD.
|
July 23, 2004 |
|
EASTERN COALFIELDS LTD Vs. INDRADEO YADAV
|
November 19, 2004 |
|
EASTERN COALFIELDS LTD Vs. KRIPA SANKAR SOMANY
|
January 8, 2004 |
|
EASTERN INDIA EDIBLE OIL MANUFACTURERS ASSOCIATION Vs. UNION OF INDIA
|
June 9, 2004 |
|
EASTERN PAPER MILL MACHINERY PVT LTD Vs. STATE BANK OF INDIA
|
August 23, 2004 |
|
Electrosteel Castings LTD Vs. Saw Pipes Ltd
|
October 4, 2004 |
|
Elque Polyesters LTD Vs. C E S T A T
|
June 18, 2004 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. GLOSTER JUTE MILLS LTD
|
June 16, 2004 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. RAMADHAR JAISWAL
|
April 29, 2004 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. PURNA DISTRIBUTORS
|
July 14, 2004 |
|
EMPLOYEES STATE INSURANCE CORPORATION, CALCUTTA Vs. STEEL AUTHORITY OF INDIA LTD., DURGAPUR STEEL PLANT, DURGAPUR
|
April 1, 2004 |
|
Evergreen Plywood Industries LTD Vs. Circular Leasing and Resources P Ltd
|
August 31, 2004 |
|
EVERGREEN PLYWOOD INDUSTRIES PVT LTD Vs. CIRCULAR LEASING and RESOURCES PVT LTD
|
August 4, 2004 |
|
Exoimp Resources India LTD Vs. Commissioner of Income Tax
|
September 30, 2004 |
|
FARICHEM LABORATORIES PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
April 26, 2004 |
|
FARID HOSSAIN Vs. NATIONAL INDUSTRIAL TRIBUNAL
|
May 21, 2004 |
|
FOOD CORPORATION OF INDIA Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL)
|
October 6, 2004 |
|
FOOD CORPORATION OF INDIA Vs. HARTLAND SHIPPING CO.
|
July 9, 2004 |
|
FOOD CORPORATION OF INDIA AND ORS. Vs. UNION OF INDIA AND ORS.
|
December 3, 2004 |
|
FORT GLOSTER INDUSTRIES Vs. FORT GLOSTER JUTE MFG. CO. PVT. LTD
|
April 21, 2004 |
|
G FUEL PTE LTD Vs. OWNERS and PARTIES INTERESTED
|
October 6, 2004 |
|
G K W LTD Vs. Commissioner of Income tax
|
August 20, 2004 |
|
GANAPATI EXPORTS LTD Vs. S PERVEZ ENFORCEMENT OFFICER
|
July 30, 2004 |
|
Gangadhar Bera Vs. Assistant Commissioner of Income tax
|
January 13, 2004 |
|
GANGADHAR SINGH Vs. STATE OF WEST BENGAL
|
June 10, 2004 |
|
GAUTAM BANERJEE Vs. STATE OF WEST BENGAL
|
August 27, 2004 |
|
GAUTAM KUMAR ALIAS LAL Vs. STATE
|
February 27, 2004 |
|
GEETA RAO Vs. UNION OF INDIA
|
December 17, 2004 |
|
GHATAL STEAM NAVIGATION CO LTD Vs. UNION OF INDIA
|
July 9, 2004 |
|
GITA MAHENSARIA Vs. UNION OF INDIA
|
May 17, 2004 |
|
GITA ROY AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
July 12, 2004 |
|
GLADIOLI ESTATES PVT LTD Vs. SETTLEMENT COMMISSION (IT AND WT)
|
September 13, 2004 |
|
GOBARDHAN DUTTA @ G.C. DUTTA Vs. CALCUTTA PORT TRUST
|
February 10, 2004 |
|
GOLAM MUSTAFA LASKAR Vs. STATE OF WEST BENGAL
|
September 22, 2004 |
|
GOLAM NABI Vs. STATE
|
September 22, 2004 |
|
GOODS OF SATIDAS MUKHERJEE ALIAS S D MUKHERJEE DECD Vs. SUDIP MUKHERJEE
|
September 23, 2004 |
|
GOPAL BENARJEE Vs. STATE OF WEST BENGAL
|
February 27, 2004 |
|
GOPAL CHANDRA GHOSH Vs. STATE OF WEST BENGAL
|
November 19, 2004 |
|
GOPASREE DAS Vs. KRISHNENDU BANERJEE
|
January 22, 2004 |
|
GOUTAM KR. DAS Vs. JADVPUR UNIVERSITY AND OTHERS
|
July 29, 2004 |
|
GOVERNING BODY OF KRISHNAGAR WOMENS COLLEGE Vs. GOURI PHANI CHAKRABORTY
|
July 14, 2004 |
|
HAINZ ITALIA SR L Vs. DABUR INDIA LIMITED
|
April 2, 2004 |
|
HARADHAN SEN AND ETC. Vs. THE STATE
|
April 20, 2004 |
|
HAREN DEOGHORIA Vs. STATE
|
March 23, 2004 |
|
HARENDRA NATH BAIDYA Vs. PADMA RANI
|
February 5, 2004 |
|
HARENDRA NATH HALDER Vs. NEW INDIA ASSURANCE CO LTD
|
July 5, 2004 |
|
HARPADA GHOSH Vs. MAHADEB CHARAN GHOSH
|
February 19, 2004 |
|
HARUN RASID Vs. STATE OF W B
|
December 23, 2004 |
|
HEAD MASTER OF THE MUGBERIA GANGADHAR HIGH SCHOOL Vs. STATE OF W B
|
May 13, 2004 |
|
HEADMASTER Vs. JAINAL ABEDIN
|
June 22, 2004 |
|
HEADMISTRESS KALI KRISHNA BALIKA VIDYALAYA HIGHER SECONDARY SETHPUKUR Vs. CHITTARANJAN SHIL
|
May 13, 2004 |
|
Heavy Engineering Corporation LTD Vs. Union of India
|
January 13, 2004 |
|
HEM PRAKASH SURANA Vs. BIJAY SINGH SURANA
|
July 8, 2004 |
|
HIMANGSHU KUMAR BASU Vs. SUDHANGSHU KUMAR BASU
|
February 12, 2004 |
|
HIMANSHU HAIDER Vs. UNIVERSITY OF CALCUTTA
|
April 19, 2004 |
|
HINDUSTAN CABLES LTD Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT 1972
|
August 10, 2004 |
|
HINDUSTAN COPPER LIMITED Vs. CENTROTRADE MINERALS AND METALS INC
|
July 28, 2004 |
|
HINDUSTAN DETERGENT CORPORATION Vs. WEST BENGAL SMALL INDUSTRIES DEVELOPMENT CO LTD
|
August 30, 2004 |
|
HINDUSTAN LAMINATORS PVT LTD Vs. UNION OF INDIA
|
September 9, 2004 |
|
HINDUSTAN LAMINATORS PVT LTD Vs. UNION OF INDIA
|
September 2, 2004 |
|
HINDUSTAN MOTORS LIMITED Vs. STATE OF WEST BENGAL
|
September 17, 2004 |
|
HINDUSTHAN ENGINEERING and INDUSTRIES LTD Vs. KENNAMETAL WIDIA INDIA LTD
|
August 30, 2004 |
|
HOOGHLY PRINTING CO LTD Vs. STATE OF WEST BENGAL
|
February 9, 2004 |
|
HOPNA HANSDA Vs. STATE OF WEST BENGAL
|
October 1, 2004 |
|
HOWRAH AUTO RICKSHAW ASSOCIATION Vs. STATE OF WEST BENGAL
|
September 20, 2004 |
|
HOWRAH MILLS CO LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
August 10, 2004 |
|
HOWRAH MOTOR COMPANY LIMITED Vs. SAMIR KUMAR DAS
|
July 22, 2004 |
|
HOWRAH MUNICIPAL CORPORATION Vs. BAIDYANANDA MAHATO
|
August 19, 2004 |
|
HRIDAY KUMAR ADHIKARI Vs. STATE OF WEST BENGAL
|
July 22, 2004 |
|
HRISHIKESH MAITY Vs. STATE OF W B
|
June 16, 2004 |
|
HUMBOLDT WEDAG INDIA PRIVATE LTD. Vs. EIGHTH INDUSTRIAL TRIBUNAL
|
November 24, 2004 |
|
I C I and ASSOCIATED COMPANIES EMPLOYEES UNION Vs. STATE OF WEST BENGAL
|
May 18, 2004 |
|
I T C LIMITED Vs. AMITAVA DUTTA
|
February 26, 2004 |
|
IAG COMPANY LIMITED Vs. TRIVENI GLASS LIMITED
|
February 11, 2004 |
|
IAG COMPANY LTD Vs. TRIVENI GLASS LTD
|
May 18, 2004 |
|
ICI and ASSOCIATED COMPANIES EMPLOYEES UNION Vs. STATE OF WEST BENGAL
|
July 28, 2004 |
|
ICI and ASSOCIATED COMPANIES EMPLOYEES UNION Vs. STATE OF WEST BENGAL
|
July 26, 2004 |
|
ICI INDIA LIMITED Vs. INDIANA CONVEYORS LIMITED
|
March 24, 2004 |
|
ICI INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS PORT CALCUTTA
|
September 21, 2004 |
|
ICICI BANK LTD Vs. COVENTRY COIL O MATIC HARYANA LTD
|
December 7, 2004 |
|
ICICI BANK LTD Vs. MAIKAAL FIBRES LIMITED
|
November 29, 2004 |
|
IDCOL CEMENT LTD Vs. P ROY CHOWDHURY and COMPANY
|
June 29, 2004 |
|
ILS CARGO (P.) LTD. Vs. KANAK PROJECTS LTD.
|
November 22, 2004 |
|
IN RE: SATIDAS MUKHERJEE ALIAS S.D. MUKHERJEE, DECD. Vs. STATE
|
September 23, 2004 |
|
INCOME TAX SETTLEMENT COMMISSION Vs. NETAI CHANDRA RARHI SI
|
August 9, 2004 |
|
INCOME TAX SETTLEMENT COMMISSION Vs. NETAI CHANDRA RARHI & CO.
|
August 29, 2004 |
|
India Glycols LTD Vs. Commissioner of Income tax
|
October 7, 2004 |
|
INDIA HOSIERY and ALLIED INDUSTRIES Vs. STATE OF WEST BENGAL
|
June 14, 2004 |
|
Indian Aluminium Co LTD Vs. Union of India
|
February 26, 2004 |
|
INDIAN BANK Vs. INDUSTRIAL RECONSTRUCTION BANK OF INDIA
|
March 17, 2004 |
|
INDIAN EXPRESS NEWSPAPER BOMBAY PVT LTD Vs. STATE OF WEST BENGAL
|
September 23, 2004 |
|
INDIAN INSTITUTE OF METALS Vs. VINOD JUTHANI
|
May 21, 2004 |
|
INDIAN OIL BLENDING LTD Vs. UNION OF INDIA
|
July 26, 2004 |
|
INDIAN OIL CORPORATION LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER I WEST BENGAL
|
August 6, 2004 |
|
INDIAN OIL CORPORATION LTD Vs. JHARNA SARKAR
|
February 10, 2004 |
|
INDIAN TUBE CO LTD Vs. INCOME TAX OFFICER
|
June 24, 2004 |
|
INDRANI WAHI Vs. REGISTRAR WEST BENGAL CO OPERATIVE SOCIETY
|
March 24, 2004 |
|
INDUBALA BISWAS Vs. SANTIPADA SAHA
|
April 29, 2004 |
|
INSTRUMENTATION LIMITED Vs. PUSPA DEVI BHARTIA
|
July 28, 2004 |
|
ISLAMPUR MUNICIPALITY Vs. CHAUDHURI M MANJAR AFAQUE
|
September 15, 2004 |
|
ISTAKUDDIN MONDAL ALIAS HARADHAN MONDAL Vs. STATE OF WEST BENGAL
|
July 16, 2004 |
|
J Thomas and Co LTD Vs. Commissioner of Income tax
|
February 6, 2004 |
|
JAGADHATRI RICE MILLS Vs. FOOD CORPORATION OF INDIA
|
June 25, 2004 |
|
JAGADIS BOSE NATIONAL SCIENCE TALENT SEARCH Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY
|
July 12, 2004 |
|
JAGAILAL DAS & ORS Vs. STATE OF WEST BENGAL
|
April 23, 2004 |
|
JAGANNATH PAL & ORS Vs. JYOTI PRAKASH GHOSH & ANR
|
February 9, 2004 |
|
Jagatdal Jute and Industries LTD Vs. Commissioner of Income tax
|
January 16, 2004 |
|
JAHANARA BEGUM Vs. SIRAJUL MALLICK
|
December 22, 2004 |
|
JAI NARAYAN PRADHAN Vs. DISTRICT MAGISTRATE
|
July 29, 2004 |
|
JANG BAHADUR JADAV Vs. UNION OF INDIAN & OTHERS
|
January 16, 2004 |
|
JANGIPARA PANCHAYAT SAMITY Vs. STATE OF WEST BENGAL
|
July 15, 2004 |
|
JATAN LAL PAREKH Vs. STATE OF WEST BENGAL
|
February 5, 2004 |
|
JATINDRA NATH MONDAL Vs. HARIMOTI DASSI
|
February 18, 2004 |
|
JAWAR PRASAD SHAW Vs. JHARNA GHOSH
|
September 10, 2004 |
|
JAY ENGINEERING WORKS LTD Vs. SECOND INDUSTRIAL TRIBUNAL
|
December 2, 2004 |
|
Jaya Computers and Software LTD Vs. STATE OF WEST BENGAL
|
November 23, 2004 |
|
JAYA COMPUTERS AND SOFTWARE LTD Vs. STATE OF WEST BENGAL
|
June 29, 2004 |
|
JAYA KARMAKAR ALIAS JABIDA HOSSAIN Vs. AJMAL HOSSAIN
|
April 7, 2004 |
|
JAYANTA KUMAR BANERJEE Vs. UCO BANK
|
April 28, 2004 |
|
JAYANTA KUMAR DEY Vs. UNION OF INDIA (UOI)
|
August 18, 2004 |
|
JAYANTA SAHA Vs. STATE OF WEST BENGAL
|
March 11, 2004 |
|
JAYANTI MONDAL Vs. TUSHAR KANTI MONDAL
|
August 23, 2004 |
|
JAYATI BANERJEE Vs. UNITED BANK OF INDIA
|
August 25, 2004 |
|
JAYSHREE TEA and INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
|
June 18, 2004 |
|
JCT LTD Vs. Deputy Commissioner of Income Tax
|
October 8, 2004 |
|
JERKA MUNDA Vs. STATE
|
April 19, 2004 |
|
JITENDRA NATH DAS Vs. MINATI DAS
|
February 20, 2004 |
|
JOGEN CHANDRA DAS Vs. SUB DIVISIONAL CONTROLLER OF FOOD AND SUPPLIES
|
February 19, 2004 |
|
JOYNAB MIRZA Vs. STATE
|
September 28, 2004 |
|
JOYNATH SHAW Vs. BUOY KUMAR GUPTA
|
June 30, 2004 |
|
Juggilal Kamlapat Udyog LTD Vs. Commissioner of Income tax
|
January 16, 2004 |
|
JULIOUS TETE Vs. STATE
|
April 15, 2004 |
|
JYOTSNA NANDY Vs. ABHIJIT NANDY
|
January 28, 2004 |
|
K GANESH Vs. STATE
|
March 8, 2004 |
|
K R Modi and Co Vs. Deputy Director of Income tax Investigation
|
June 30, 2004 |
|
KAJAL ROY Vs. PRASANTA KR ROY
|
August 10, 2004 |
|
KAKALI DAS Vs. ASISH KUMAR DAS
|
February 11, 2004 |
|
KALIDAS BISWAS Vs. STATE OF WEST BENGAL
|
January 29, 2004 |
|
KALIPADA BAGCHI Vs. STATE OF W B
|
July 8, 2004 |
|
KALIPADA BHOWMICK Vs. STATE OF W B
|
May 20, 2004 |
|
KALPANA DAS Vs. CONTAI CO OPERATIVE BANK LTD
|
May 13, 2004 |
|
KALPANA MONDAL Vs. JANARDAN MONDAL & ORS
|
July 30, 2004 |
|
KALPANA TRAVELS Vs. UNION OF INDIA
|
August 12, 2004 |
|
Kalyanpur Cement LTD Vs. Joint Commissioner of Income Tax
|
December 21, 2004 |
|
KAMAL BASU MAZUMDAR Vs. USHA BHADRA CHOWDHURY
|
March 8, 2004 |
|
KAMAL KANTI BASU Vs. BIDHAN CHANDRA KRISHI VISWAVIDYALAYA AND ORS.
|
September 3, 2004 |
|
Kamal Kumar Agarwal Vs. Union of India UOI
|
April 8, 2004 |
|
KAMAL SENGUPTA Vs. STATE OF WEST BENGAL
|
December 10, 2004 |
|
KAMALA KANT JHA Vs. STATE OF WEST BENGAL
|
July 5, 2004 |
|
KAMALA RANI MITRA Vs. STATE OF WEST BENGAL
|
January 15, 2004 |
|
KANAK PROJECTS LTD Vs. ANZ GRINDLAYS BANK LTD
|
September 10, 2004 |
|
KANU BHAKTA Vs. STATE BANK OF BIKANER
|
October 4, 2004 |
|
KAPOOR Vs. KOLKATA MUNICIPAL CORPORATION
|
March 9, 2004 |
|
Karan Chand Thapar Vs. Assistant Commissioner of Income tax
|
October 15, 2004 |
|
KARIM BOX LASKAR AND ORS Vs. STATE
|
May 20, 2004 |
|
KARTICK CHANDRA MONDAL Vs. STATE OF W B
|
July 22, 2004 |
|
KARTICK DAS Vs. KAMAL GHOSH
|
January 29, 2004 |
|
KARTICK NAIYA Vs. STATE OF W B
|
June 15, 2004 |
|
KARUNA BALA BERA Vs. STATE OF W B
|
September 15, 2004 |
|
KARUNAMOY GHOSH Vs. STATE OF WEST BENGAL
|
June 14, 2004 |
|
KARUNASIND HU MASANTA Vs. STATE OF WEST BENGAL
|
June 30, 2004 |
|
KEJRIWAL ENTERPRISES Vs. GENERAL MANAGER ORDINANCE FACTORY
|
March 26, 2004 |
|
KESHAB PRASAD SINGH Vs. STATE OF WEST BENGAL
|
April 7, 2004 |
|
KESORAM INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
|
July 13, 2004 |
|
KHADIM SHOE PVT LTD Vs. BATA INDIA LTD
|
October 6, 2004 |
|
Khaitan Paper and Industries LTD Vs. Commissioner of Income tax
|
April 6, 2004 |
|
KHITISH CHANDRA RABIDAS Vs. UNION OF INDIA
|
September 13, 2004 |
|
KINU RAM MONDAL Vs. RAJANI KANTA KHAMARU
|
July 15, 2004 |
|
KIRAN BHAWSINGHKA Vs. STATE OF WEST BENGAL
|
January 30, 2004 |
|
KISHANLAL DUA Vs. STATE OF WEST BENGAL
|
March 16, 2004 |
|
KISHEN KUNWAR Vs. AJAY TEWARI
|
January 19, 2004 |
|
KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY Vs. SAROJ KUMAR GANGULY
|
October 14, 2004 |
|
KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY Vs. MAHENDRA NATH MEMORIAL SOCIETY
|
November 24, 2004 |
|
KOLKATA MUNICIPAL CORPORATION Vs. ST JOSEPHS and MARYS SCHOOL
|
November 30, 2004 |
|
KOLKATA MUNICIPAL CORPORATION Vs. NETAI SUNDAR DUTTA
|
February 9, 2004 |
|
KOLKATA MUNICIPAL CORPORATION Vs. P K COMMERCIAL COMPANY
|
March 9, 2004 |
|
KOLKATA MUNICIPAL CORPORATION Vs. SARVESHWAR CONSTRUCTION PVT LTD
|
April 21, 2004 |
|
KOLKATA MUNICIPAL CORPORATION Vs. CHANDA PROPERTIES PRIVATE LIMITED
|
July 6, 2004 |
|
KOLKATA MUNICIPAL CORPORATION Vs. KAMAL HYDER SIDDIQUE
|
July 16, 2004 |
|
KOLKATA MUNICIPAL CORPORATION Vs. HARBANS LAL MALHOTRA AND SONS PVT LTD
|
June 28, 2004 |
|
KOLKATA PORT TRUST Vs. SANTANU DAS
|
August 11, 2004 |
|
KRISHNA MURARI SINGH Vs. STATEOFWEST BENGAL
|
July 9, 2004 |
|
KRISHNA PADA MAHATO Vs. STATE OF WEST BENGAL
|
July 23, 2004 |
|
KRISHNAGAR CITY CO OPERATIVE BANK LTD Vs. SUKUMAR GHOSH
|
October 12, 2004 |
|
KTC KOREA CO LTD Vs. HOBB INTERNATIONAL PRIVATE LTD
|
March 18, 2004 |
|
KWALJTY BUILDERS AND DEVELOPERS LTD Vs. A B S SPINNING ORISSA LIMITED
|
March 23, 2004 |
|
LAKSHMI JANARDAN THAKUR Vs. PRABHAT KUMAR PAUL
|
January 8, 2004 |
|
LAKSHMI SOREN Vs. NEW INDIA ASSURANCE CO LTD
|
August 25, 2004 |
|
LAKSHMIRANI GARAI Vs. STATE OF WEST BENGAL
|
March 24, 2004 |
|
LAL MOHAN NANDY Vs. EXECUTIVE DIRECTOR WEST BENGAL SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD
|
August 16, 2004 |
|
LALA SHYAMLAL JAIN SHIP BREAKING CO PVT LTD Vs. STATE OF W B
|
June 26, 2004 |
|
Lalit Kumar Marodia Vs. Union of India UOI
|
April 22, 2004 |
|
LALIT MOHAN DUTTA Vs. SITANATH DUTTA
|
February 20, 2004 |
|
Lalit Mohan Thapar Vs. Commissioner of Wealth Tax
|
July 23, 2004 |
|
LAXMI SABA AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
September 16, 2004 |
|
LIBERTY COMMODITIES LTD Vs. LMJ INTERNATIONAL LTD
|
November 19, 2004 |
|
LIPIKA BOSE Vs. STATE OF WEST BENGAL
|
June 28, 2004 |
|
M L BOSE and CO PVT LTD Vs. ALLAHABAD BANK
|
March 26, 2004 |
|
M S BANGA Vs. STATE OF W B
|
July 26, 2004 |
|
M.VENKATASAN Vs. UNION OF INDIA
|
August 18, 2004 |
|
M/S. GHOSH METAL WORKS PRIVATE LTD. Vs. STATE OF WEST BENGAL
|
October 6, 2004 |
|
M/S. HARSOOKDAS BALKISSENDAS Vs. THE STATE OF WEST BENGAL AND ANOTHER
|
December 22, 2004 |
|
M/S. LOOMTEX ENGINEERING PVT. LTD. AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
|
August 10, 2004 |
|
M/S. NEEDLE INDUSTRIES (INDIA) LTD. Vs. SMT. SOVA
|
August 27, 2004 |
|
M/S. OIL AND NATURAL GAS CORPORATION LTD. Vs. CENTRAL GOVT. INDUSTRIAL TRIBUNAL AND OTHERS
|
May 4, 2004 |
|
M/S. SENGUPTA BUILDERS Vs. UNION OF INDIA (RAILWAYS)
|
December 17, 2004 |
|
MADANLAL CHAKRABORTY Vs. UNION OF INDIA
|
February 16, 2004 |
|
MADHAV PRASAD BIRLA Vs. STATE
|
September 2, 2004 |
|
MADHU INTRA LIMITED and ANN Vs. REGISTRAR OF COMPANIES WEST BENGAL
|
January 22, 2004 |
|
MADHUMITA DAS Vs. UNIVERSITY OF CALCUTTA
|
March 1, 2004 |
|
MADHUSUDAN DAS Vs. SHANTANU KUNDU
|
July 23, 2004 |
|
MAGMA LEASING LIMITED Vs. AJOY KUMAR SEN
|
June 16, 2004 |
|
MAGMA LEASING LIMITED Vs. JINDAL STEELS PRODUCTS
|
January 7, 2004 |
|
MAGMA LEASING LTD Vs. STATE OF WEST BENGAL
|
February 13, 2004 |
|
MAHADEB CHANDRA RAY Vs. DULAL CHANDRA RAY
|
June 29, 2004 |
|
MAHADEB DEY Vs. BOBY DEY
|
July 28, 2004 |
|
MAHENDRA PRATAP MISHRA Vs. BHARAT SANCHAR NIGAM LIMITED
|
February 23, 2004 |
|
MAHENDRA SHIVLAL GANDHI Vs. STATE OF WEST BENGAL
|
September 28, 2004 |
|
MAHESH KUMAR GOYAL Vs. STATE OF WEST BENGAL
|
March 19, 2004 |
|
MAHUA NAG Vs. VICE CHANCELLOR OF CALCUTTA UNIVERSITY
|
September 17, 2004 |
|
MAJID MONDAL Vs. STATE
|
July 1, 2004 |
|
MAKHANLAL AGARWALLA Vs. KULTI MUNICIPALITY
|
August 25, 2004 |
|
MANABENDRA CHAKRABORTY Vs. UNION OF INDIA & OTHERS
|
July 8, 2004 |
|
MANAS KUMAR PATHAK Vs. RANJIT CHAKRABORTY
|
February 25, 2004 |
|
MANASHI SINHA Vs. STATE OF WEST BENGAL
|
August 18, 2004 |
|
MANDIRA MOOKERJEE Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM
|
December 1, 2004 |
|
MANGAL STEEL ENTERPRISES LTD Vs. JOINT DIR GENERAL OF FOREIGN TRADE
|
June 9, 2004 |
|
MANIK CHANDRA NASKAR Vs. TARA DEBI
|
May 18, 2004 |
|
MANIK LAL LODH Vs. STATE OF WEST BENGAL
|
September 10, 2004 |
|
MANIK LAL SHARMA Vs. USHA BELTRON LIMITED
|
March 16, 2004 |
|
MANIRUDDIN AHMED Vs. STATE OF WEST BENGAL
|
March 24, 2004 |
|
MANJUSHREE HALDAR Vs. SALIL KUMAR HALDAR
|
July 22, 2004 |
|
MANOJ DEVI Vs. MUNICIPAL COMMISSIONER CMC
|
February 20, 2004 |
|
MANORAMA CHAKRABORTY Vs. NEW INDIA ASSURANCE COMPANY LTD
|
June 16, 2004 |
|
MANORANJAN DAS Vs. BISHNUPADA BHATTACHARYA
|
July 22, 2004 |
|
MANTU MOHAN DAS KURI Vs. STATE OF WEST BENGAL
|
February 19, 2004 |
|
MARCANDY PRASAD RADHA KRISHNA PRASAD PRIVATE LTD Vs. RANI SATI METAL INDUSTRIES
|
September 13, 2004 |
|
MAYANK PODDAR Vs. DEVELOPMENT CONSULTANT LTD
|
February 16, 2004 |
|
MAYAPUR SRI CHAITANYA MATH Vs. BHAKTI BIKASH SAJJAN MAHARAJ
|
September 14, 2004 |
|
MAYARANI CHATTERJEE Vs. GOURANGA LAL CHATTERJEE
|
July 13, 2004 |
|
MD ABDUR RAFIQUE Vs. SAKILA BIBI
|
April 29, 2004 |
|
MD ALI AKBAR Vs. UNION OF INDIA
|
September 3, 2004 |
|
MD ALI SARDAR Vs. HOSSAIN ALI MONDAL BEING DEAD
|
February 16, 2004 |
|
MD IDRIS ALI MULLICK Vs. ABDUR RAHIM MONDAL
|
March 16, 2004 |
|
MD ISMAI GULTANIA Vs. STATE
|
January 30, 2004 |
|
MD JAHANGIR Vs. STATE
|
August 9, 2004 |
|
MD KAMAL Vs. STATE
|
October 15, 2004 |
|
MD MAHASIN SK Vs. SAYEDA KHATUN BIBI
|
December 1, 2004 |
|
Md Mahasin Sk Vs. Sayeda Khatun Bibi
|
November 30, 2004 |
|
MD MOINUDDIN Vs. STATE OF W B
|
December 22, 2004 |
|
MD RAHIM MOLLA Vs. ABBAD MUDI
|
May 21, 2004 |
|
MD SAFI Vs. ABDUL SAMAD
|
February 27, 2004 |
|
MD SALAUDDIN Vs. NATIONAL INSURANCE CO LTD
|
December 15, 2004 |
|
MD YAQUB Vs. STATE OF WEST BENGAL
|
September 3, 2004 |
|
MD. GHYASUDDIN AND OTHERS Vs. C.M.C. AND OTHERS
|
August 3, 2004 |
|
MD. NADER ALI Vs. THE SECRETARY, LABOUR DEPT. STATE OF WEST BENGAL & ORS.
|
July 9, 2004 |
|
MD. RAFIQUE Vs. NAHARA KHATUN
|
February 16, 2004 |
|
MEENA BIBI ALIAS ANWARI BEGUM Vs. HILDA GLADY SYLUS
|
September 30, 2004 |
|
MENOKA MALIK Vs. STATE
|
June 30, 2004 |
|
MEWA DEVI AGARWAL Vs. CALCUTTA MUNICIPAL CORPORATION
|
September 10, 2004 |
|
MIHIR KUMAR CHATTERJEE Vs. INDIAN INSTITUTE OF TECHNOLOGY
|
May 7, 2004 |
|
MINATI DUTTA Vs. AMARNATH DUTTA alias JHANTU DUTTA
|
April 28, 2004 |
|
MINU DAS Vs. STATE OF WEST BENGAL
|
February 23, 2004 |
|
MITALI GOSWAMI Vs. STATE OF WEST BENGAL
|
August 18, 2004 |
|
MITHLESH KUMAR Vs. SHYAM LALL PAIK
|
March 22, 2004 |
|
MITRA S K PVT LTD Vs. REGIONAL P ROVIDENT FUND COMMISSIONER WEST BENGAL SIKKIM
|
September 15, 2004 |
|
Modern Gears Pvt LTD Vs. IL and FS Investment Ltd
|
May 19, 2004 |
|
MOHABAL HAQUE KHAN Vs. STATE OF W.B. & ORS.
|
August 23, 2004 |
|
MOHAN JATIA Vs. INDIAN BANK
|
February 12, 2004 |
|
MOHINUDDIN MIDDYA Vs. STATE OF WEST BENGAL
|
January 30, 2004 |
|
MONGAL CHANDRA DEY Vs. STATE OF WEST BENGAL
|
February 5, 2004 |
|
MONGAT RAM SINGH Vs. STATE OF WEST BENGAL
|
October 15, 2004 |
|
MONMOHINI COOMER HAVING PROPRIETOR OF COOMER CONSTRUCTION COMPANY Vs. KOLEY PROPERTIES P LTD
|
June 15, 2004 |
|
MONORANJAN MONDAL Vs. UNION OF INDIA
|
February 12, 2004 |
|
MONORANJAN MONDAL ALIAS M R MONDAL Vs. UNION OF INDIA
|
March 11, 2004 |
|
MOTI LAL SHAW Vs. MANDADARI DEVI
|
February 9, 2004 |
|
Mousumi Banerjee Vs. First Industrial Tribunal
|
August 31, 2004 |
|
MOUSUMI MQJI NEE PAL Vs. TIMIR KUMAR MAJI
|
July 29, 2004 |
|
MRINAL CHAKRABORTY Vs. BHAGWATI PRASAD AGARWAL
|
July 30, 2004 |
|
MRINAL SIRKAR Vs. RADHANATH SIRKAR
|
April 20, 2004 |
|
MS TEENA MARRY TREESA Vs. THE UNION OF INDIA & ORS.
|
August 3, 2004 |
|
MUJIBAR RAHMAN MONDAL Vs. MD ABDULLA MOLLA
|
September 27, 2004 |
|
MUKTIPADA BAG Vs. STATE OF W B
|
October 11, 2004 |
|
Mukundray K Shah Vs. Director General of Income tax Investigation
|
April 5, 2004 |
|
MULTIVERSITY Vs. VIDHAN EDUCATIONAL SOCITY
|
March 22, 2004 |
|
MURARI MOHAN KOLEY Vs. STATE
|
June 30, 2004 |
|
N AGARWAL Vs. STATE OF W B
|
May 7, 2004 |
|
N P DUTT and SONS Vs. LEARNED FOURTH INDUSTRIAL TRIBUNAL
|
June 29, 2004 |
|
NABA KUMAR SEAL Vs. PRABIR KUMAR DHAR
|
September 10, 2004 |
|
NADIA DISTRICT PRIMARY SCHOOL COUNCIL Vs. SRISTIDHAR BISWAS
|
June 11, 2004 |
|
NAGENDRA NATH DAS Vs. SANDHYARANI DAS
|
February 26, 2004 |
|
NAKUL DAS Vs. STATE OF WEST BENGAL
|
January 30, 2004 |
|
NAND KISHOR SONKAR Vs. HOWRAH MUNI CORPO
|
August 25, 2004 |
|
NANDARANI BHANDARI Vs. PRATIMA BHANDARI
|
August 26, 2004 |
|
NARESH CHANDRA DUTTA ALIAS NARESH DUTTA Vs. STATE
|
April 1, 2004 |
|
NARESH KUMAR SHARMA Vs. COAL INDIA LTD.
|
September 8, 2004 |
|
NARESH MUKHARJEE Vs. STATE OF WEST BENGAL
|
October 5, 2004 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. NEPAL BISWAS AND ANOTHER
|
August 30, 2004 |
|
NAZIMA BIBI Vs. STATE OF W B
|
April 21, 2004 |
|
NAZRUL SKALIAS NAZRUL MONDAL Vs. STATE OF W B
|
December 9, 2004 |
|
NEELKANTH TEA CO LTD Vs. STATE OF WEST BENGAL
|
June 21, 2004 |
|
NELLIMARLA JUTE MILLS CO LTD Vs. ZONAL DIRECTOR GENERAL OF FOREIGN TRADE
|
June 18, 2004 |
|
NEMAI BASAK Vs. KALYANI RAKSHIT
|
May 14, 2004 |
|
NEW INDIA ASSURANCE CO LTD Vs. NABA KUMAR MONDAL
|
June 28, 2004 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SMT. DEBIKA KARMAKAR AND OTHERS
|
September 22, 2004 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. KRISHNA GHOSH
|
March 25, 2004 |
|
Nicco Corporation LTD Vs. Commissioner of Income tax
|
April 8, 2004 |
|
NICCO UCO CREDIT LIMITED Vs. BENELUX CAPITAL S A
|
March 9, 2004 |
|
NIHAR RANJAN MUKHERJEE Vs. JUTHIKA DUTTA
|
January 30, 2004 |
|
NIHERKANA SINGHA ROY Vs. REKHA SINGHA ROY
|
April 1, 2004 |
|
NIKHIL KR. KHAN Vs. STATE OF WEST BENGAL
|
September 3, 2004 |
|
Nikhil Kumar Vs. Commissioner of Customs
|
October 15, 2004 |
|
NIKHILESH BAGCHI Vs. METROPOLITAN CO OPERATIVE HOUSING SOCIETY LTD
|
September 10, 2004 |
|
NIKITA BHUWALKA Vs. STATE OF WEST BENGAL
|
April 16, 2004 |
|
NIRAMALENDU BHATTACHARYA Vs. MONIKA DEY
|
April 16, 2004 |
|
NIRANJAN MONDAL Vs. UNION OF INDIA
|
July 9, 2004 |
|
NIRMAL KUMAR SAHA Vs. SMT. DRAWAPATI DEVI SARAOGI
|
April 2, 2004 |
|
NIRMMAL KUMAR BOTHRA Vs. STATE OF WEST BENGAL
|
April 29, 2004 |
|
NITYABALA DAS (SMT.) Vs. UNION OF INDIA (UOI)
|
May 18, 2004 |
|
NOOR BOX Vs. STATE OF W B
|
July 16, 2004 |
|
NORTH CALCUTTA CO OPERATIVE LABOUR CONTRACT and CONSTRUCTION SOCIETY LTD Vs. UNION OF INDIA
|
January 12, 2004 |
|
NRIPEN DAS Vs. STATE
|
April 8, 2004 |
|
NUCENT FINANCE LTD Vs. HINDUSTAN MOTORS LTD
|
May 12, 2004 |
|
NUR BAKTA GAYEN Vs. JAHUR MOHAMMAD GAYEN
|
August 26, 2004 |
|
NURUDDIN MOLLA Vs. STATE
|
December 14, 2004 |
|
OLIUL ISLAM Vs. STATE OF W B
|
December 9, 2004 |
|
OM PRAKASH Vs. DHANKUMARI DUDRAJ
|
February 27, 2004 |
|
OM PRAKASH AGARWAL Vs. STATE OF WEST BENGAL
|
November 19, 2004 |
|
OM PRAKASH MODI Vs. STATE
|
February 6, 2004 |
|
ORIENTAL INSURANCE CO LTD Vs. PEACOCK PLYWOOD PVT LTD
|
December 16, 2004 |
|
Oriental Tiles LTD Vs. Union of India UOI
|
August 17, 2004 |
|
OWNERS AND PARTIES INTERESTED IN THE VESSEL M.V. "FORTUNE EXPRESS" ANR. Vs. MAAVAR (HK) LTD. AND ORS.
|
August 23, 2004 |
|
P C GUHA and SONS Vs. STATE OF WEST BENGAL
|
August 23, 2004 |
|
PADMA GANGULY Vs. W B STATE ELECTRICITY BOARD
|
March 26, 2004 |
|
PANJABI ALIAS SUSANTA MONDAL Vs. STATE OF WEST BENGAL
|
July 5, 2004 |
|
PANKAJ KUMAR SARKAR Vs. FOOD CORPORATION OF INDIA AND ORS.
|
July 1, 2004 |
|
PARBATI DASGUPTA Vs. OFFICIAL LIQUIDATOR
|
March 22, 2004 |
|
PARESH NATH BAKSHI Vs. S N BHATTACHARYA
|
September 10, 2004 |
|
PARIMAL KR DAS Vs. PRASUN KR DAS
|
February 13, 2004 |
|
PAROMITA BANDOPADHYAY Vs. STATE OF WEST BENGAL
|
March 19, 2004 |
|
PARTHA CHATTERJEE Vs. STATE OF W B
|
January 20, 2004 |
|
Partha Majumdar Vs. Sharmistha Majumdar
|
August 11, 2004 |
|
PARTHA PRATIM DUTTA Vs. SUNIL KUMAR DUTTA GUPTA
|
April 19, 2004 |
|
PARTHA SANYAL Vs. STATE OF WEST BENGAL
|
February 26, 2004 |
|
PARUL SENGUPTA Vs. REGISTRAR OF CO OPERATIVE SOCIETIES WEST BENGAL
|
October 7, 2004 |
|
PASHUPATI AGROCHEM NEPAL PVT LTD Vs. TRUSTEES OF THE PORT OF CALCUTTA
|
November 19, 2004 |
|
PATAKA BIRI MFG CO LTD Vs. S N BIRI FACTORY
|
March 23, 2004 |
|
PATRU DAS Vs. STATE OF WEST BENGAL
|
February 13, 2004 |
|
PAUL ENTERPRISE Vs. STATE OF WEST BENGAL
|
June 11, 2004 |
|
PAWAN BAGARIA Vs. GONTERMANN PEILPERS INDIA LTD
|
March 10, 2004 |
|
PAWAN KUMAR SANTHALIA Vs. STATE OF W B
|
December 1, 2004 |
|
Peerless General Finance and Investment Co LTD Vs. Deputy Commissioner of Income tax
|
August 20, 2004 |
|
Peico Electronics and Electricals LTD Vs. Deputy Commissioner of Income tax
|
August 5, 2004 |
|
PHALGUNI SAKHA CHATTAPADHYAY Vs. STATE OF WEST BENGAL
|
May 21, 2004 |
|
PHANI BHUSAN CHOWDHURI Vs. GOPAL CHANDRA DUTTA
|
April 19, 2004 |
|
PHOOL CHAND HALWAI Vs. UCO BANK
|
October 11, 2004 |
|
PINTU TEWARI MINOR Vs. ANANTA NARAYAN SAHA
|
February 17, 2004 |
|
POL INDIA AGENCIES LTD Vs. ADDL COMMISSIONER OF CUSTOMS
|
October 15, 2004 |
|
PRABHAT KUMAR BANOOPADHYAY Vs. BARDHAMAN GRAMIN BANK
|
August 17, 2004 |
|
PRABIR CH GHOSH Vs. RIJU THAKUR
|
January 9, 2004 |
|
PRABIR CHATTERJEE Vs. SHILA alias RITU CHATTERJEE
|
July 9, 2004 |
|
PRABIR MUKHERJEE Vs. UNION OF INDIA
|
September 10, 2004 |
|
PRADIP BHATTACHARJEE Vs. HINDUSTHAN VEGETABLE OILS LTD
|
September 30, 2004 |
|
PRADIP KR ADAK Vs. STATE OF WEST BENGAL
|
June 28, 2004 |
|
PRADIP KUMAR BANERJEE Vs. STATE
|
July 16, 2004 |
|
PRADIP KUMAR DASGUPTA Vs. OFFICIAL LIQUIDATOR HIGH COURT CALCUTTA
|
June 28, 2004 |
|
PRADIP KUMAR MAITY Vs. STATE OF WEST BENGAL
|
May 14, 2004 |
|
PRADIP KUMAR ROY Vs. C D M A
|
May 21, 2004 |
|
PRAJA ENTERPRISES Vs. KARNATAKA SOAPS and DETERGENT LTD
|
March 9, 2004 |
|
PRANAB KUMAR ROY Vs. STATE
|
July 12, 2004 |
|
PRANKRISHNA DAS ADHIKARY Vs. FOOD CORPORATION OF INDIA
|
July 12, 2004 |
|
Prasad Forms Pvt LTD Vs. Assistant Commissioner Commercial Special Cell
|
June 18, 2004 |
|
PRASANTA KUMAR CHAKRAVARTI Vs. PRESIDENT WEST BENGAL BOARD OF SECONDARY EDUCATION
|
February 9, 2004 |
|
PRASANTA ROY Vs. STATE OF WEST BENGAL
|
October 6, 2004 |
|
PRASHANTO KUMAR CHATTERJEE Vs. UNIVERSITY OF BURDWAN AND OTHERS
|
May 21, 2004 |
|
PRATAP CHANDRA MONDAL Vs. STATE OF WEST BENGAL
|
April 8, 2004 |
|
PRAVABATI DEVI Vs. SAMBHU NATH GHOSE
|
March 26, 2004 |
|
PRAVIN K POPAT Vs. STATE OF WEST BENGAL
|
July 27, 2004 |
|
PREMIER AUTOMOBILES LTD Vs. TWENTY FIRST CENTURY AUTOLOCKS PVT LTD
|
May 13, 2004 |
|
PREMLATA NAHATA Vs. CHANDI PRASAD SIKARIA
|
June 16, 2004 |
|
PRESIDENT, HALDIA CALCUTTA PORT AND DOCK SRAMIK UNION Vs. UNION OF INDIA AND OTHERS
|
July 29, 2004 |
|
PROMOD KR SINGHANIA Vs. UCO BANK
|
May 18, 2004 |
|
PROMODE KUMAR PAUL Vs. PRATIMA RANI PAUL
|
July 23, 2004 |
|
PURNIMA GHOSH Vs. REKHA GHOSH
|
January 30, 2004 |
|
PURNIMA ROY Vs. UNION OF INDIA & OTHERS
|
July 27, 2004 |
|
RABBANI KHANAM Vs. STATE
|
August 31, 2004 |
|
RABI RANI BASU Vs. NARESH GOPE ALIAS GHOSH
|
February 13, 2004 |
|
RABINDRA NATH BANERJEE Vs. CERTIFICATE OFFICER
|
December 22, 2004 |
|
RADHA AGENCY CORPORATION Vs. BENGAL STORES & SUPPLY AGENCY
|
February 10, 2004 |
|
RADHAMANI INDIA LTD Vs. IMPERIAL GARMENTS LTD
|
March 18, 2004 |
|
RAFIQUL ISLAM Vs. STATE OF WEST BENGAL
|
December 22, 2004 |
|
RAGHUPATI SINGHANIA Vs. WEALTH TAX OFFICER
|
February 6, 2004 |
|
RAI BAHADUR BISESWARLAL MOTILAL HALWASIYA TRUST Vs. KOLKATA MUNICIPAL CORPORATION
|
October 1, 2004 |
|
RAJ KUMAR KAPOOR Vs. STATE OF WEST BENGAL
|
August 3, 2004 |
|
RAJAB ALI MONDAL Vs. STATE OF WEST BENGAL
|
October 5, 2004 |
|
RAJESH SHARMA Vs. UNION OF INDIA
|
March 26, 2004 |
|
RAJINDER SINGH Vs. LT GOVERNOR
|
February 20, 2004 |
|
RAJINDER SINGH ALIAS MANU Vs. STATE OF W B
|
May 14, 2004 |
|
RAJU KHAMARU Vs. STATE OF WEST BENGAL
|
October 15, 2004 |
|
RAKESH CHANDRA Vs. UNION OF INDIA & ANR
|
March 29, 2004 |
|
RAM ABATAR SONAR Vs. COMMISSIONER OF CUSTOMS, PATNA
|
March 8, 2004 |
|
RAM AVTAR AGARWAL Vs. STATE OF W B
|
October 12, 2004 |
|
RAM BRICH MUCHI Vs. COAL INDIA LTD
|
May 20, 2004 |
|
RAM GOSWAMI Vs. LAKSHMI KANTA ROY
|
June 9, 2004 |
|
RAMA DEVI MISHRA Vs. JYOSHODA MISHRA
|
July 6, 2004 |
|
RAMA GOSWAMI Vs. LAKSHMI KANTA ROY AND ORS.
|
July 9, 2004 |
|
RAMA KANTA DUBEY Vs. UNION OF INDIA
|
March 24, 2004 |
|
RAMA KRISHNA SEVA KENDRA Vs. STATE OF WEST BENGAL
|
February 9, 2004 |
|
RAMA MIMANI Vs. CANARA BANK
|
February 16, 2004 |
|
RAMENDRA NATH CHATTAPADHYAY Vs. STATE OF WEST BENGAL
|
August 24, 2004 |
|
RAMENDRA NATH SEN Vs. CHITTA RANJAN SINHA
|
December 13, 2004 |
|
RAMJI SONKAR Vs. STATE OF W B
|
May 14, 2004 |
|
RAMKRISHNA MISSION VIVEKANANDA CENTENARY COLLEGE Vs. SANTIDEB GHOSH
|
September 21, 2004 |
|
RAMLALL KANHAIYALALL Vs. MYSORE SUGAR COMPANY LTD
|
March 29, 2004 |
|
RAMPRASAD SAHA Vs. KAMAL KUMAR TALUKDAR
|
February 20, 2004 |
|
RAMZAN SK Vs. STAE OF WEST BENGAL
|
January 14, 2004 |
|
RANABIR SAHA Vs. MUNICIPAL COMMISSIONER
|
April 8, 2004 |
|
RANI BALA DEY Vs. STATE OF W B
|
June 11, 2004 |
|
RANI SATI KEROSENE SUPPLY COMPANY Vs. STATE OF W B
|
June 9, 2004 |
|
RASHID SK Vs. STATE OF WEST BENGAL
|
October 14, 2004 |
|
RASOI LIMITED Vs. UNION OF INDIA
|
June 9, 2004 |
|
RATAN DAS Vs. STATE OF WEST BENGAL
|
October 12, 2004 |
|
RATAN KUMAR AGARWALA Vs. SAHANUR BEWA
|
June 10, 2004 |
|
RATAN MALI Vs. NEW INDIA ASSURANCE CO LTD
|
June 9, 2004 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. LUX HOSIERY INDUSTRIES LTD
|
January 22, 2004 |
|
REGL DIRECTOR ESIC Vs. JARDINE HENDERSON STAFF ASSN
|
March 16, 2004 |
|
REJJAK SK & ORS Vs. STATE OF WEST BENGAL
|
November 29, 2004 |
|
REKHA DIXIT Vs. STATE OF WEST BENGAL
|
April 8, 2004 |
|
REKHA MUKHERJEE Vs. ASHISH KUMAR DAS
|
March 31, 2004 |
|
RENUPADA JALANI Vs. SRI NIRAPADA DAYASI
|
April 19, 2004 |
|
RENUPROVA PAUL Vs. SANNYASI CHARAN GHOSH
|
January 30, 2004 |
|
RIDH KARAN REKECHA Vs. UNION OF INDIA
|
April 7, 2004 |
|
RINA LASKAR (SMT.) Vs. STATE OF WEST BENGAL
|
January 19, 2004 |
|
RITASHREE BASU Vs. STATE OF WEST BENGAL
|
August 16, 2004 |
|
RONI THOMAS Vs. UNION OF INDIA
|
August 18, 2004 |
|
ROYAL ENGINEERS CO OPERATIVE SOCIETY LTD Vs. STATE OF WEST BENGAL
|
July 5, 2004 |
|
RUBBER BOARD Vs. GENERAL SECRETARY SAITHANKARI PLANTATION WORKERS UNION
|
February 23, 2004 |
|
RUMA MOITRA Vs. UNION OF INDIA
|
November 30, 2004 |
|
RUSSEL APPARTMENT SOCIETY Vs. HINDUSTHAN AUTO DISTRIBUTORS PVT. LTD.
|
July 9, 2004 |
|
S G CREDIT AND PROPERTIES PRIVATE LIMITED Vs. CALCUTTA MUNICIPAL CORPORATION
|
April 2, 2004 |
|
SABBIR A ARENPURWALA Vs. B K MOULIK
|
January 21, 2004 |
|
SACHIN BERA Vs. BINA PAL
|
August 27, 2004 |
|
SACHINDRA NATH KUNDU Vs. STATE OF WEST BENGAL
|
May 20, 2004 |
|
SACHINDRA NATH PANJA Vs. N L BASAK PRINCIPAL SECRETARY GOVT OF WEST BENGAL
|
February 10, 2004 |
|
SAHIDA KHATOON BIBI Vs. DEBILAL SHAW
|
January 30, 2004 |
|
SAHJAHAN KHATOON Vs. NATIONAL INSURANCE CO LTD
|
June 29, 2004 |
|
SAIBUR RAHAMAN Vs. STATE OF WEST BENGAL
|
May 6, 2004 |
|
SAIFUL RAHMAN HANAFI Vs. RAJENDRA PRASAD SHOW AND OTHERS
|
November 25, 2004 |
|
SAJAHAN ALL Vs. STATE OF WEST BENGAL
|
April 30, 2004 |
|
SAJAL BARAN DAS Vs. STATE OF WEST BENGAL AND ORS.
|
December 2, 2004 |
|
SAMAPTI ROY Vs. STATE OF WEST BENGAL
|
January 19, 2004 |
|
SAMAR KUMAR DAS Vs. STATE OF WEST BENGAL
|
February 10, 2004 |
|
SAMARENDRA KUMAR MUKHERJEE Vs. STATE OF WEST BENGAL
|
January 6, 2004 |
|
SAMIR KR PAUL Vs. STATE
|
February 23, 2004 |
|
SAMIR KUMAR KAR Vs. STATE OF WEST BENGAL
|
April 7, 2004 |
|
SAMPA SAHA Vs. AMARESH SAHA
|
September 14, 2004 |
|
SAMSONS PROCESSING INDUSTRIES Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
September 22, 2004 |
|
SANDHYA DAS Vs. STATE OF WEST BENGAL
|
February 27, 2004 |
|
SANDIP KUMAR SAMANTA Vs. DILIP KUMAR SAMANTA
|
June 25, 2004 |
|
SANJIB BHATTACHARYA Vs. STATE OF W B
|
August 23, 2004 |
|
SANJIT DAS Vs. LD 1ST INDUSTRIAL TRIBUNAL
|
June 21, 2004 |
|
SANJOY BANSAL Vs. ADDL DISTRICT MAGISTRATE L R R M
|
September 10, 2004 |
|
SANJOY KR ROY Vs. STATE
|
October 5, 2004 |
|
SANJOY KUMAR DAM Vs. PUNJAB NATIONAL BANK
|
July 21, 2004 |
|
SANKAR NATH MULLICK Vs. LAKSHMI SONA DATTA
|
June 15, 2004 |
|
SANKAR PATRA Vs. STATE OF W B
|
December 15, 2004 |
|
SANTI DEVI Vs. MD JALIL ANSWARI
|
January 30, 2004 |
|
SANTIPADA MUHURI Vs. STATE
|
June 30, 2004 |
|
SARASWAT TRADING AGENCY Vs. UNION OF INDIA
|
June 28, 2004 |
|
SARASWAT TRADING AGENCY AWARDHOLDER Vs. UNION OF INDIA
|
March 4, 2004 |
|
SARASWATI MAJHI ALIAS BHOWMICK Vs. DULAL CHANDRA DAS
|
February 5, 2004 |
|
SARASWATI SHAW ALIAS MENU SHAW Vs. LAXMI MONL SHAW alias LAXMI RANI
|
March 26, 2004 |
|
SARJUG ALIAS SARJOO PASWAN Vs. COAL INDIA LTD
|
September 3, 2004 |
|
SAROJ KUMAR CHAKRABORTY AND OTHER Vs. STATE OF WEST BENGAL AND OTHERS
|
April 2, 2004 |
|
SAROJ SINGH RABI SINGH Vs. STATE OF WEST BENGAL
|
January 14, 2004 |
|
SASANKA NARAYAN CHAKRABORTY Vs. STATE OF W B
|
November 19, 2004 |
|
SASANKA SEKHAR PAL Vs. STATE OF WEST BENGAL
|
January 15, 2004 |
|
SATISH CHANDRA SOM Vs. TARAK NATH MAHAPATRA
|
January 6, 2004 |
|
SATURDAY CLUB LIMITED Vs. ASSISTANT COMMISSIONER SERVICE TAX CELL CALCUTTA
|
June 24, 2004 |
|
SATYA CHARAN BISWAS Vs. MINOR AKSHAYA BISWAS
|
April 21, 2004 |
|
SATYABRATA SAHA Vs. STATE
|
March 25, 2004 |
|
SATYANARAYAN PANDEY Vs. STATE OF WEST BENGAL
|
March 23, 2004 |
|
SAURENDRA NATH MAITY Vs. STATE OF WEST BENGAL
|
February 24, 2004 |
|
SAYEMA BEGUM Vs. STATE OF WEST BENGAL AND OTHERS
|
July 5, 2004 |
|
SECRETARY W B STATE ELECTRICITY BOARD Vs. DEB KUMAR JASH
|
November 19, 2004 |
|
SELVEL ADVERTISING PVT LTD Vs. AMM MEDIA WORKS PVT LTD
|
April 7, 2004 |
|
SETH MEHTA PVT LTD Vs. STANDARD CHARTERED BANK
|
July 8, 2004 |
|
SHAKTI PADA CHANDRA Vs. STATE OF WEST BENGAL
|
April 7, 2004 |
|
SHALIMAR PAINTS LTD Vs. ANDREW FRANCIS
|
September 13, 2004 |
|
SHALIMAR ROPE WORKS LTD Vs. OFFICIAL LIQUIDATOR
|
July 13, 2004 |
|
SHAMSAD ALI Vs. STATE
|
January 19, 2004 |
|
SHANKAR SOREN Vs. STATE OF WEST BENGAL
|
May 7, 2004 |
|
SHANTI RANJAN SARKAR Vs. UNION OF INDIA AND OTHERS
|
July 9, 2004 |
|
Shaw Wallace and Co LTD Vs. Union of India
|
April 29, 2004 |
|
SHAW WALLACE and CO LTD Vs. STATE OF WEST BENGAL
|
January 9, 2004 |
|
SHAW WALLACE AND CO LTD Vs. UNION OF INDIA
|
January 15, 2004 |
|
SHAYAM KAMAL KHAWAS Vs. STATE OF W B
|
March 8, 2004 |
|
SHIB SANKAR GUPTA Vs. STATE OF WEST BENGAL
|
January 13, 2004 |
|
SHILA CHATTERJEE Vs. TAPAN CHATTERJEE
|
February 12, 2004 |
|
SHILA SANYAL Vs. PROVAT KUMAR PAL
|
October 15, 2004 |
|
SHIV KUMAR GUPTA Vs. LAKSHMI DEVI GUPTA
|
July 14, 2004 |
|
Shree Annapurna Financing Co P LTD Vs. Commissioner of Income tax
|
September 28, 2004 |
|
SHREEGOPAL GOVIND SPONGE PRIVATE LTD Vs. UNION OF INDIA
|
February 13, 2004 |
|
Shyam Bahadur Lama Vs. Union of India
|
September 16, 2004 |
|
SHYAMA SINGH Vs. CESC LTD
|
February 23, 2004 |
|
SHYAMAL GHOSH AND OTHERS Vs. STATE OF WEST BENGAL
|
March 29, 2004 |
|
SHYAMAL KR MAHATA Vs. D I OF SCHOOLS S E BANKURA
|
August 23, 2004 |
|
SHYAMAL KUMAR BANERJEE Vs. SUNIL KUMAR BANERJEE & OTHERS
|
April 15, 2004 |
|
SHYAMAL PROSAD HALDER Vs. MADHURI HALDER
|
November 19, 2004 |
|
SHYAMALI MIDDYA Vs. ANJANA ALIAS HEMANGINI ARI
|
January 16, 2004 |
|
SHYAMALI SINHA Vs. PRADIP KUMAR SINHA
|
May 21, 2004 |
|
SIBAJI MITRA Vs. PRAKASHWATI CHOPRA
|
March 11, 2004 |
|
SISIR KUMAR DEB Vs. LILAC LABORATORIES
|
August 6, 2004 |
|
SITALA PRASAD JAISWAL Vs. STATE OF W B
|
November 19, 2004 |
|
SITARAM MISHRA Vs. UNION OF INDIA
|
July 29, 2004 |
|
SK ABDUL SALAM Vs. MOHAMMAD ISRAFIL SARASWATI OJHA and SUNIL KUMAR OJHA
|
February 12, 2004 |
|
SK AYUB ALI Vs. STATE OF W B
|
September 15, 2004 |
|
SK SALAUDDIN Vs. STATE OF WEST BENGAL
|
March 24, 2004 |
|
SK. KALOO @ KALOO Vs. MOHAMMAD MOHIUDDIN
|
June 15, 2004 |
|
SK. MD. BADRUZZAMAN Vs. THE STATE OF W.B. & ORS.
|
January 13, 2004 |
|
SK. MD. MAZAMMEL HOSSAIN Vs. THE STATE OF WEST BENGAL AND ORS.
|
August 26, 2004 |
|
SKY TRAVELS Vs. HARISHANKAR SHARMA
|
January 19, 2004 |
|
Smriti Properties Pvt LTD Vs. Settlement Commission
|
September 13, 2004 |
|
SMT. NILIMA SANYAL Vs. SMT. PRATIVA RANI DUTTA AND ORS.
|
December 7, 2004 |
|
SMT. ROMA GHOSH Vs. MADAN LAL BOTHRA
|
September 14, 2004 |
|
SMT. TAPATI PAL Vs. SMT. UMA DAS AND ANR.
|
September 27, 2004 |
|
SMT. VIMAL KEDIA AND OTHERS Vs. THE CALCUTTA MUNICIPAL CORPORATION AND OTHERS
|
November 24, 2004 |
|
SOBHAN ALI MONDAL Vs. SOUTH 24-PARGANAS ZILLA PARISHAD
|
June 17, 2004 |
|
SONEKO DEVELOPERS PVT LTD Vs. HIMADRI COKE and PETRO LTD
|
March 17, 2004 |
|
SORASI BALA MONDAL Vs. SATYA NARAYAN DAS
|
January 21, 2004 |
|
SOUMITRA BANERJEE Vs. STATE OF W B
|
March 26, 2004 |
|
Soumyendra Chandra Gooptu alias Soumyendra Chandra Gupta Vs. Income tax Officer
|
April 26, 2004 |
|
Sourav Jhunjhunwalla Vs. Commissioner of Income tax
|
July 8, 2004 |
|
SPACAGE MULTI PRODUCTS PVT LTD Vs. TVC SKY SHOP.COM LTD. & ORS
|
April 21, 2004 |
|
SPECIAL OFFICER and ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES Vs. JAI PRAKASH TULSIAN
|
September 10, 2004 |
|
SRC STEEL (P) LTD. Vs. BHARAT INDUSTRIAL CORPORATION LTD.
|
August 11, 2004 |
|
SRC STEEL PVT LTD Vs. BHARAT INDUSTRIAL CORPORATION LTD
|
August 12, 2004 |
|
SRI BHOLA NATH MUKHERJEE Vs. STATE OF W.B. & ORS.
|
July 15, 2004 |
|
SRI GOPAL CHANDRA PATNA Vs. STATE OF WEST BENGAL & OTHERS
|
April 29, 2004 |
|
SRI GOPAL HARIJAN Vs. CHANDER NAGORE MUNICIPAL CORPN. & ORS.
|
July 6, 2004 |
|
SRI JIBAN KIRSHNA DUTTA Vs. SMT. RADHA LATA BANERJEE & ORS.
|
August 27, 2004 |
|
SRI SANKARIPADA MUKHOPADHYAY Vs. MS. PARAMITA MUKHERJEE
|
July 12, 2004 |
|
SRI SEPAI KABIRAJ Vs. WEST BENGAL STATE ELECTRICITY BOARD & ORS.
|
September 8, 2004 |
|
SRI SUDEB KUMAR MOHANTY Vs. THE STATE OF WEST BENGAL & OTHERS
|
July 29, 2004 |
|
SRI UTTAM MAITY Vs. THE W.B. STATE ELECTRICITY BOARD
|
March 18, 2004 |
|
SRIHARI CHARAN SENAPATI Vs. PADMA LOCHAN PATRA
|
September 27, 2004 |
|
SRIMANTA KUMAR GIRI Vs. DEBENDRA NATH PRODHAN
|
July 28, 2004 |
|
STATE Vs. SAMAR DUTTA
|
July 28, 2004 |
|
STATE Vs. SAMAR KUMAR CHOWDHARY
|
April 26, 2004 |
|
STATE Vs. JANE ALAM
|
March 11, 2004 |
|
STATE Vs. C RONALD
|
October 1, 2004 |
|
STATE Vs. MRITUNJAY BISWAS
|
December 22, 2004 |
|
STATE OF W B Vs. MADAN MOHAN GHOSH
|
October 4, 2004 |
|
STATE OF W B Vs. SUKHBINDAR KAUR
|
September 23, 2004 |
|
STATE OF W B Vs. DEBANJAN DAS
|
August 31, 2004 |
|
STATE OF W B Vs. HOOGHLY DISTRICT CENTRAL CO OP BANK LTD
|
July 28, 2004 |
|
STATE OF W B Vs. ARJUN KUMAR IZADDAR
|
August 6, 2004 |
|
STATE OF WEST BENGAL Vs. PINTU NANDI
|
April 27, 2004 |
|
STATE OF WEST BENGAL Vs. HARI RAMALU
|
March 3, 2004 |
|
STATE OF WEST BENGAL Vs. GOLAM ALI
|
February 11, 2004 |
|
STATE OF WEST BENGAL Vs. AMIT KUMAR GUPTA
|
November 18, 2004 |
|
STATE OF WEST BENGAL Vs. PROBODH CHANDRA DAS
|
May 17, 2004 |
|
STATE OF WEST BENGAL AND ORS. Vs. PRADIP KUMAR AGASTI AND ORS.
|
July 23, 2004 |
|
STATESMAN LIMITED Vs. EIGHTH INDUSTRIAL TRIBUNAL WEST BENGAL
|
April 16, 2004 |
|
STEEL AUTHORITY OF INDIA LTD Vs. B YELLAPPA
|
October 11, 2004 |
|
STEPHEN COMMERCE PVT LTD Vs. OWNERS and PARTIES INTERESTED IN THE VESSEL M V WISE KING
|
July 29, 2004 |
|
SUBAL SARDAR AND OTHERS Vs. MANGALA BALA GAYEN AND OTHERS
|
September 27, 2004 |
|
SUBHAS CHANDRA DE Vs. UNITED BANK OF INDIA
|
July 30, 2004 |
|
SUBHAS CHANDRA MAITY Vs. DHARANI DHAR MAITY
|
March 23, 2004 |
|
SUBHAS CHANDRA MITRA Vs. NETAI CHAND DEY
|
February 6, 2004 |
|
SUBHAS DUTTA Vs. CHIEF JUSTICE OF THE SUPREME COURT OF INDIA
|
October 29, 2004 |
|
SUBHASH SAHA ROY Vs. SITAPATI DUTTA
|
September 20, 2004 |
|
SUBHENDU KUMAR DUTTA Vs. DIPANKAR GHOSH
|
December 10, 2004 |
|
SUBHRO MUKHERJEE Vs. ABHIJIT DEY
|
April 20, 2004 |
|
SUBODH CHANDRA KAMILA Vs. SMT KAMALA KAR
|
March 9, 2004 |
|
SUBODH KUMAR SRIMANI Vs. NIL KANTA MUKHERJEE
|
June 30, 2004 |
|
SUBRATA BARMAN ALIAS GOGA Vs. STATE OF WEST BENGAL
|
May 14, 2004 |
|
SUBRATA MONDAL Vs. STATE OF WEST BENGAL
|
February 6, 2004 |
|
SUBRATA NASKAR Vs. STATE OF W B
|
December 22, 2004 |
|
SUDHANGSHU SEKHAR BERA Vs. STATE
|
July 12, 2004 |
|
SUDHIR BHUIYA Vs. NATIONAL INSURANCE CO LTD
|
August 26, 2004 |
|
SUDHIR KUMAR DIASI Vs. AMIYA DIASI.
|
February 23, 2004 |
|
SUJIT DOLUI Vs. STATE OF WEST BENGAL
|
January 30, 2004 |
|
SUJIT KUMAR BANERJEE Vs. STATE OF WEST BENGAL
|
July 12, 2004 |
|
SUJIT KUMAR ROY Vs. RESERVE BANK OF INDIA
|
January 13, 2004 |
|
SUKDEB DAS Vs. KUMARI SAMANTA
|
April 28, 2004 |
|
SUKLA BHATTACHARJEE AND ANOTHER Vs. DISTRICT PRIMARY SCHOOL COUNCIL AND ORS.
|
November 23, 2004 |
|
SUKUMAR BHATTACHARYA Vs. BANK OF INDIA
|
February 26, 2004 |
|
SUKUMAR GHOSH Vs. STATE OF WEST BENGAL
|
August 18, 2004 |
|
SUKUMAR MUKHERJEE Vs. MALAY KUMAR GANGULY
|
March 19, 2004 |
|
SUMAN GHOSH Vs. RAMLAL CHOUDHURY
|
February 19, 2004 |
|
SUNANDA MALLICK Vs. DILIP KUMAR GOOPTU
|
May 11, 2004 |
|
SUNDIP MUKHARJEE Vs. STATE
|
September 23, 2004 |
|
SUNIL JHUNJHUNWALA Vs. STATE OF W B
|
March 24, 2004 |
|
SUNIL KUMAR DEY Vs. NUT BEHARI MONDAL & OTHERS
|
April 8, 2004 |
|
SUNIL KUMAR KHAN Vs. STATE OF WEST BENGAL
|
May 13, 2004 |
|
SUNIRMAL CHATTERJEE Vs. HONBLE HIGH COURT AT CALCUTTA
|
January 19, 2004 |
|
SUNITI MONDAL Vs. NEW INDIA ASSURANCE CO LTD
|
July 15, 2004 |
|
SUPERINTENDENT OF CENTRAL EXCISE Vs. TEXMACO LIMITED
|
June 16, 2004 |
|
SUPRIYA BANERJEE Vs. STATE OF W B
|
October 12, 2004 |
|
SUPRIYA DEB Vs. STATE OF WEST BENGAL
|
April 28, 2004 |
|
SURENDRA NATH ROY Vs. STATE OF WEST BENGAL
|
March 29, 2004 |
|
SURENDRA UGALI Vs. ARUN KUMAR GANGULY
|
November 10, 2004 |
|
SURODHANI ROY ALIAS SUMITRA ROY Vs. STATE OF WEST BENGAL
|
April 29, 2004 |
|
SURYA HEMBRAM Vs. STATE OF WEST BENGAL
|
June 17, 2004 |
|
SUSANTA KUMAR BANERJEE Vs. LAKSHMAN SHOW
|
April 30, 2004 |
|
SUSHANTA KUMAR DAS Vs. FOOD CORPORATION OF INDIA
|
February 25, 2004 |
|
SUSHIL MONDAL Vs. SHIBDAS PATRA
|
December 15, 2004 |
|
SUSHIL MUKHERJEE Vs. SAGARIKA MUKHERJEE
|
February 18, 2004 |
|
SWAPAN KARAK Vs. ALLAHABAD BANK
|
July 22, 2004 |
|
SWAPAN KR DUTTA Vs. UNION OF INDIA
|
April 2, 2004 |
|
SWAPAN KUMAR BASU Vs. UNITED BANK OF INDIA
|
January 12, 2004 |
|
SWAPAN KUMAR DASGUPTA Vs. CHIEF SECURITY COMMISSIONER
|
October 11, 2004 |
|
SWAPAN KUMAR DUTTA Vs. BIMALA DEVI SHAW ALIAS JAISWAL
|
June 25, 2004 |
|
SWAPAN KUMAR KAR Vs. SALIL KUMAR DEY
|
May 12, 2004 |
|
SWAPAN SARKAR Vs. SANTANU BHOWMIK
|
March 12, 2004 |
|
SWAPNA LAHIRI Vs. STATE OF WEST BENGAL
|
February 11, 2004 |
|
SYED HAZI WASI AHMED Vs. BOARD OF WAKF
|
July 22, 2004 |
|
SYNDICATE BANK Vs. VENKATARAMA MURLIDHAR SHENOY
|
January 20, 2004 |
|
T GURUMURTHY Vs. STATE
|
January 14, 2004 |
|
TANUJA CHOWDHURY Vs. NATIONAL AIRPORT AUTHORITY OF INDIA & ORS.
|
August 27, 2004 |
|
TAPAN KRISHNA DAS Vs. HAZI SAJJAD ALI KHAN
|
June 23, 2004 |
|
TAPAN KRISHNA DAS Vs. HAZI SAJJAD ALI KHAN AND ORS.
|
July 23, 2004 |
|
TAPAN KUMAR MONDAL Vs. STATE OF WEST BENGAL
|
August 25, 2004 |
|
TAPAS KUMAR BHANJA Vs. STATE OF WEST BENGAL
|
February 6, 2004 |
|
TARUN CHANDRA ROY Vs. JITUBHAI PATEL
|
April 21, 2004 |
|
TARUN DUTTA Vs. STATE OF W B
|
November 30, 2004 |
|
TDI INTERNATIONAL INDIA LTD Vs. AIRPORT AUTHORITY OF INDIA
|
August 5, 2004 |
|
TEGA INDIA LTD Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
July 22, 2004 |
|
THAKURCHAK SHILPA VIDYALAYA Vs. STATE OF WEST BENGAL
|
May 12, 2004 |
|
THE CALCUTTA SWIMMING CLUB Vs. KOLKATA MUNICIPAL CORPORATION
|
July 6, 2004 |
|
THE STATESMAN LIMITED Vs. THE FIRST INDUSTRIAL TRIBUNAL
|
August 17, 2004 |
|
TIRUPATHI LABOUR AND CONTRACT TRANSPORT CO OP SOCIETY LTD Vs. ANDAMAN AND NICOBAR ADMINISTRATION
|
August 13, 2004 |
|
TORENCE OSBORNO ELLIE Vs. NAMITA GANGULY
|
September 29, 2004 |
|
Tsai Tea Enterprises P LTD Vs. Commissioner of Income tax
|
April 26, 2004 |
|
TULSI DAS SINGHA Vs. SMT. JUTHIKA RANI SARKAR
|
February 23, 2004 |
|
TUSHAR KANTI RAY Vs. SECOND INDUSTRIAL TRIBUNAL WEST BENGAL
|
April 1, 2004 |
|
U B DISTILLERIES LTD Vs. COMMISSIONER OF INCOME-TAX
|
June 28, 2004 |
|
UMA GUPTA Vs. MAHESH KUMAR PRAHLADKA
|
September 27, 2004 |
|
UMA ROY Vs. STATE OF WEST BENGAL
|
January 20, 2004 |
|
UMA TALAPATRA Vs. MANABENDRA TALAPATRA
|
September 13, 2004 |
|
UNION OF INDIA Vs. CALCUTTA MINT EMPLOYEES UNION
|
October 6, 2004 |
|
UNION OF INDIA Vs. RAM SUNDER RAM
|
December 10, 2004 |
|
UNION OF INDIA Vs. JAG JEEVAN RAM
|
December 17, 2004 |
|
Union of India Vs. Warren Tea Ltd
|
January 15, 2004 |
|
UNION OF INDIA Vs. SHIB CHARAN SARKAR
|
January 7, 2004 |
|
UNION OF INDIA Vs. SUKHA RANJAN CHATTERJEE
|
April 1, 2004 |
|
UNION OF INDIA Vs. RAM CHANDRA
|
March 29, 2004 |
|
UNION OF INDIA Vs. MONORANJAN MONDAL
|
April 20, 2004 |
|
UNION OF INDIA Vs. NANDALAL KUSHWAHA
|
June 29, 2004 |
|
UNION OF INDIA Vs. SURENDRANATH KANUNGO SI
|
June 21, 2004 |
|
UNION OF INDIA Vs. KAMRUP INDUSTRIAL GASES LTD
|
April 29, 2004 |
|
UNIVERSITY OF TECHNOLOGY Vs. SUMANTA GHOSH
|
August 11, 2004 |
|
USHA CHATTERJEE Vs. LIFE INSURANCE CORPORATION OF INDIA
|
October 12, 2004 |
|
UTPAL KUMAR SARKAR Vs. DEPUTY SUPERINTENDING ARCHAEOLOGIST
|
August 9, 2004 |
|
UTTAM DAS Vs. STATE OF WEST BENGAL
|
July 28, 2004 |
|
UTTAM KUMAR GHOSE Vs. ISWAR RAM GOBINDA SHIB THAKUR
|
February 24, 2004 |
|
VESSEL M V FORTUNE EXPRESS Vs. MAAVAR HK LTD
|
August 19, 2004 |
|
VIDHYAWATI Vs. A GURUSWAMY
|
July 7, 2004 |
|
VIDYAWATI GUPTA Vs. BHAKTI HARI NAYAK
|
April 2, 2004 |
|
VINAYAK OIL and FATS PRIVATE LTD Vs. ANDRE CAYMAN ISLANDS TRADING CO LTD
|
July 23, 2004 |
|
W H BRADY and CO LTD Vs. STATE OF WEST BENGAL
|
June 29, 2004 |
|
WEBEL VIDEO DEVICES LTD Vs. PRASANTA KUMAR DAS
|
December 21, 2004 |
|
WEST BENGAL MADRASAH EDUCATION BOARD Vs. SHAIKH SAHAJAMAL
|
October 15, 2004 |
|
WEST BENGAL POWER DEVELOPMENT CORPORATION LTD Vs. ASIS DEY CHOWDHURY
|
December 14, 2004 |
|
WEST BENGAL RIFLE ASSOCIATION Vs. KALYAN BANERJEE
|
August 11, 2004 |
|
West Bengal State Co operative Bank LTD Vs. Joint Commissioner of Income tax
|
February 18, 2004 |
|
West Bengal State Co operative Bank LTD Vs. Joint Commissioner of Income tax
|
February 12, 2004 |
|
WEST BENGAL STATE ELECTRICITY BOARD Vs. DILIP KUMAR ROY
|
February 4, 2004 |
|
WHITE INDUSTRIES AUSTRALIA LIMITED Vs. COAL INDIA LIMITED
|
May 7, 2004 |
|
Windson Electronics Pvt LTD Vs. Union of India
|
April 27, 2004 |
|
ZAHIDA REHMAN Vs. LT GOVERNER
|
December 21, 2004 |
|
ZILT FORMS PVT LTD Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
May 12, 2004 |