A B C COMPUTERS PRIVATE LTD Vs. STATE OF WEST BENGAL
|
July 10, 2003 |
A B Enterprises Vs. State of West Bengal
|
March 24, 2003 |
ABDUL HAMEED Vs. STATE
|
January 20, 2003 |
ABDUL LATIF LASKAR AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
|
June 13, 2003 |
ABDUL QUDDUS Vs. STATE OF WEST BENGAL
|
January 8, 2003 |
ABED ALI LASKAR Vs. STATE OF WEST BENGAL
|
April 30, 2003 |
ABHIJIT DAS GUPTA Vs. RITA DAS GUPTA
|
December 2, 2003 |
ABHIJIT SEN Vs. SUPERINTENDENT ADMINISTRATION REGIONAL PASSPORT OFFICER KOLKATA
|
September 18, 2003 |
ABHIJIT SEN Vs. STATE OF WEST BENGAL
|
April 29, 2003 |
ABHIK KUMAR SAHA Vs. STATE OF WEST BENGAL
|
December 18, 2003 |
ADHIR RANJAN CHOWDHURY Vs. STATE OF WEST BENGAL
|
December 17, 2003 |
ADITYA TRANSLINK PVT LTD Vs. UNION OF INDIA
|
January 21, 2003 |
AGRI HORTICULTURE SOCIETY OF INDIA Vs. STATE OF WEST BENGAL
|
April 3, 2003 |
AIR CONDITIONING CORPORATION LIMITED Vs. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA
|
May 15, 2003 |
AJOY KUMAR CHATTERJEE Vs. STATE WEST BENGAL
|
December 16, 2003 |
Akash and Ambar Trust Vs. Commissioner of Income tax
|
November 24, 2003 |
AKHTAR HOSSAIN Vs. SURESH SINGH
|
February 11, 2003 |
ALBERT DAVIT LIMITED Vs. ANURADHA CHOUDHURY
|
November 27, 2003 |
ALEYA SK. Vs. THE STATE OF WEST BENGAL & ORS.
|
March 13, 2003 |
ALL BACKWARD CLASS RELIEF AND DEVELOPMENT MISSION Vs. STATE OF WEST BENGAL
|
April 11, 2003 |
ALLAHABAD BANK Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL & ORS.
|
June 24, 2003 |
ALLIED ELECTRICALS AND SWITCH FUSES Vs. ASSISTANT PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANISATION DURGAPUR
|
February 10, 2003 |
ALOKE JYOTI MAITRA Vs. STATE OF WEST BENGAL
|
August 1, 2003 |
ALOKE MONDAL Vs. STATE OF W B
|
June 19, 2003 |
AMAL DASGUPTA ALIAS BABUJI Vs. RUBY DASGUPTA
|
December 4, 2003 |
AMAL KUMAR BOSE Vs. STATE OF WEST BENGAL
|
June 20, 2003 |
AMAL KUMAR SIL Vs. BANKU BEHARI DE CHOWDHURY
|
January 22, 2003 |
AMALENDU BERA Vs. STATE OF WEST BENGAL
|
May 23, 2003 |
Amalendu Sahoo Vs. Income tax Officer
|
August 1, 2003 |
Amar Nath Sen Vs. Union of India
|
November 13, 2003 |
Ambika Enterprises Vs. Trishna Bose
|
March 10, 2003 |
AMIT NANDI Vs. BHARAT SANCHAR NIGAM LTD
|
December 24, 2003 |
AMITAVA SEN Vs. STATE
|
June 12, 2003 |
AMRIT KUMAR MAITY Vs. STATE
|
December 2, 2003 |
ANALAB INDIA PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
April 22, 2003 |
ANAND RUIA Vs. VIDHAS RUIA
|
November 7, 2003 |
ANANTALAL CHAKRABORTY Vs. STATE OF WEST BENGAL
|
July 16, 2003 |
ANIL KUMAR CHOULIA SANTOSH KUMAR CHOULIA and PARUL BALA CHOULIA Vs. SITESH CHANDRA LAHIRI
|
January 20, 2003 |
ANIL KUMAR MAHENSARIA Vs. COMMISSIONER OF CUSTOMS PORT
|
May 7, 2003 |
ANIS FATIMA BEGUM Vs. BOARD OF WAKF WEST BENGAL
|
May 2, 2003 |
ANITA MODAK Vs. UNIVERSITY OF BURDWAN AND OTHERS
|
July 11, 2003 |
ANJALI GHOSE Vs. SUBOTH KUMAR GHOSE
|
December 4, 2003 |
ANTOINE BENTZ PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
March 19, 2003 |
ANUKUL CHANDRA SADHUKHAN Vs. AJIT KUMAR SADHUKHAN
|
August 8, 2003 |
Anup Kumar Biswas Vs. Babul Kumar Biswas
|
March 10, 2003 |
ANURADHA CHAKRABORTY Vs. PRADIP KUMAR CHAKRABORTY
|
November 7, 2003 |
APARUP GHOSAL Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
July 8, 2003 |
Appropriate Authority Vs. Lytton Hotel P Ltd
|
April 8, 2003 |
APURBA KUMAR NANDY Vs. TIRTHANKAR GANGULY
|
September 23, 2003 |
ARATI DAW Vs. PRADIP ROY CHOWDHURY
|
April 8, 2003 |
ARJAN MALLICK AND FOUR ORS Vs. STATE
|
February 11, 2003 |
AROMA ENTERPRISE Vs. MURSHIDABAD ZILLA PARISHAD
|
February 5, 2003 |
ARUN BAL Vs. SUBHRANGSHU MONDAL
|
December 2, 2003 |
ARUN DAS Vs. STATE OF WEST BENGAL
|
January 7, 2003 |
ARUN DAS Vs. PARESH CHANDRA DAS
|
March 19, 2003 |
ARUN KUMAR BASU Vs. GLUCONATE HEALTH LIMITED
|
April 21, 2003 |
ARUNIMA BHATTACHARJEE Vs. SHAYAMA PRASAD BHATTACHARJEE
|
December 2, 2003 |
ASAN ALI MONDAL Vs. SARAWADDIN AHMED
|
January 8, 2003 |
ASHA AGARWAL Vs. MOHAN SHARMA
|
December 23, 2003 |
ASHALATA MAHAPATRA Vs. KAMAL KRISHNA GOSWAMI
|
March 6, 2003 |
ASHIS DEY BABLU DEY Vs. STATE OF TAMIL NADU
|
September 1, 2003 |
ASHIS KANTI DUTTA GUPTA Vs. STATE OF WEST BENGAL
|
August 29, 2003 |
ASHIS KUMAR GHOSE Vs. CESC LIMITED
|
December 4, 2003 |
ASHOK KR. DAS Vs. STATE OF WEST BENGAL & OTHERS
|
July 7, 2003 |
ASHOK KUMAR KHARBANDA Vs. STATE OF WEST BENGAL
|
July 10, 2003 |
ASHOK KUMAR KONAR Vs. SHYAMA PRASAD DAS
|
May 8, 2003 |
ASHOK KUMAR PANDA Vs. THE STATE OF WEST BENGAL & ORS.
|
August 14, 2003 |
ASHOK KUMAR SINGH Vs. STATE OF WEST BENGAL
|
September 23, 2003 |
ASISH KUMAR DAS Vs. KAKALI DAS
|
September 8, 2003 |
ASOKA GHOSE Vs. OFFICIAL LIQUIDATOR OF REMINGTON RAND OF INDIA LIMITED IN LIQUIDATION
|
September 2, 2003 |
ATANU DAS Vs. STATE OF WEST BENGAL
|
September 2, 2003 |
Atibur Rahaman Vs. State of West Bengal
|
February 26, 2003 |
ATUL CHANDRA MAHATA Vs. STATE OF WEST BENGAL
|
November 27, 2003 |
B D Khaitan and Co LTD Vs. Larsen Services and Trading Co
|
February 10, 2003 |
B S L LTD Vs. Commissioner of Income tax
|
November 20, 2003 |
BABU RAM PRAMANICK, CONSTABLE NO. 1102 OF RAILWAY PROTECTION FORCE, S.E. RAILWAY Vs. THE ASSISTANT SECURITY COMMISSIONER, R.P.F., S.E. RAILWAY SANTRAGACHHI AT SHALIMAR AND OTHERS
|
September 9, 2003 |
Babusona Sharma Vs. State of west Bengal
|
March 10, 2003 |
BADAL CHANDRA DEY Vs. INDIAN IRON AND STEEL COMPANY LIMITED
|
April 21, 2003 |
BADAL KUMAR DAS & ORS Vs. STATE OF WEST BENGAL & ORS
|
May 15, 2003 |
BADAL PAL Vs. UNION OF INDIA
|
March 10, 2003 |
BALAI JANA Vs. STATE OF WEST BENGAL
|
June 27, 2003 |
BALWANT SINGH Vs. PUNJAB AND SIND BANK
|
September 11, 2003 |
BANGSHIBADAN NANDI Vs. JNAN SANKAR MITRA
|
November 20, 2003 |
BANGUR FOUNDATION LIMITED Vs. ESJEY CORPORATION
|
March 20, 2003 |
BANKIM CHANDRA BANERJEE Vs. CHINMOYEE BANERJEE
|
November 6, 2003 |
BAPI BHUIYA @ RAJU Vs. STATE OF W.B.
|
July 8, 2003 |
BARBARA TAYLOR BRADFORD Vs. SAHARA MEDIA ENTERTAINMENT LTD
|
July 16, 2003 |
BARIK SEIKH Vs. STATE OF WEST BENGAL
|
December 24, 2003 |
BARUN DULEY Vs. STATE OF WEST BENGAL
|
September 11, 2003 |
BARUN KUMAR GOSWAMI Vs. ARUN KUMAR GOSWAMY
|
January 31, 2003 |
BARUNDEV CHOWDHURY Vs. UNION OF INDIA
|
August 5, 2003 |
BASANA ROY Vs. STATE OF WEST BENGAL
|
September 26, 2003 |
BASANT PRAN & CO. JAIN AND ASSOCIATES Vs. R.C. WALIA & ANOTHER
|
March 24, 2003 |
BASANTA KUMAR MARODIA Vs. UNION OF INDIA
|
July 22, 2003 |
BASANTI MONDAL Vs. STATE OF WEST BENGAL
|
November 19, 2003 |
BASUDEV MALIK Vs. STATE OF W B
|
September 22, 2003 |
BASUDEV MONDAL Vs. STATE OF WEST BENGAL
|
July 10, 2003 |
BEJOY KRISHNA MAITY Vs. JOYDEB SAW
|
December 4, 2003 |
Bellevue Clinic East Diagnostics Research Centre Vs. State of West Bengal
|
April 3, 2003 |
BENGAL BRICKFIELDS OWNERS ASSOCIATION Vs. STATE OF WEST BENGAL
|
October 30, 2003 |
BENGAL IMMUNITY LIMITED Vs. MUKUL KUMAR KAR
|
July 10, 2003 |
BENGAL IMMUNITY WORKERS UNION & OTHERS Vs. BENGAL IMMUNITY LIMITED & OTHERS
|
March 26, 2003 |
Bengal Rolling Mills LTD Vs. CEGAT
|
November 19, 2003 |
BENOTA GHOSH Vs. SITESH CHANDRA LAHIRI
|
May 23, 2003 |
Berger Paints India LTD Vs. Assistant Commissioner of Income tax
|
December 24, 2003 |
BHABANI MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
|
November 13, 2003 |
Bhagabati Developers P LTD Vs. Peerless General Finance Investment Co Ltd
|
November 24, 2003 |
BHAGWATI DEVELOPERS PRIVATE LIMITED Vs. PEERLESS GENERAL FINANCE AND INVESTMENT COMPANY LIMITED
|
July 30, 2003 |
Bhagwati Prasad Vs. Union of India UOI
|
April 17, 2003 |
BHAIRAV ROY Vs. TRIPTI ROY
|
September 30, 2003 |
Bharat Bhari Udyog Nigam LTD Vs. Jessop and Co LTD
|
July 8, 2003 |
BHARAT CARBON AND RIBBON MANUFACTURING CO LTD Vs. SANT NIRANKARI MONDAL
|
July 4, 2003 |
BHARAT COKING COAL LIMITED Vs. SURENDRA PRATAP NARAYAN SINGH
|
September 5, 2003 |
BHARAT COKING COAL LTD Vs. TAPAN KUMAR GIRI
|
March 12, 2003 |
Bharat Hari Singhania Individual Vs. Wealth tax Officer
|
January 29, 2003 |
BHAVITA JITENDRA MEHTA Vs. SUDERA ENTERPRISES PRIVATE LIMITED
|
March 28, 2003 |
Bhogilal Mehta Vs. Union of India UOI
|
November 3, 2003 |
BHOLANATH JAISWAL Vs. AMARNATH GHOSH
|
August 20, 2003 |
BIDHU BHUSAN BHATTACHARYA Vs. STATE OF WEST BENGAL
|
July 20, 2003 |
BIDHYA CHARAM SINHA Vs. STATE OF WEST BENGAL
|
July 16, 2003 |
BIDYA DEVI Vs. COMMISSIONER OF INCOME TAX
|
May 15, 2003 |
BIDYUT ROY AND ANOTHER Vs. THE STATE OF WEST BENGAL AND OTHERS
|
February 17, 2003 |
BIJAN BEHARI MANNA Vs. SUDHIR CHANDRA MAITY
|
September 22, 2003 |
BIJOY KUMAR CHATTERJEE Vs. MINOR PRADIP KUMAR DUTTA
|
September 11, 2003 |
BIJOY KUMAR RAJGARHIA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
June 19, 2003 |
BIKASH CHANDRA DAS Vs. STATE OF WEST BENGAL
|
December 23, 2003 |
BIKASH TALUKDAR Vs. STATE OF WEST BENGAL
|
August 1, 2003 |
BILASINI MONDAL Vs. NATIONAL INSURANCE COMPANY
|
January 7, 2003 |
BIMAL CHANDRA MITRA Vs. NEMAI PALIT
|
July 9, 2003 |
BIMAL KANTI GHOSH DASTIDAR Vs. SUKHEN ROY
|
August 13, 2003 |
BIMAL KUMAR DAMANI Vs. COMMISSIONER OF INCOME-TAX
|
January 30, 2003 |
BIMAL KUMAR MISHRA Vs. STATE OF WEST BENGAL
|
February 11, 2003 |
BINAPANI MITRA Vs. BHABANI CHARAN NANDY
|
December 18, 2003 |
BINOY CHANDRA MODAK Vs. MANOTA MODAK
|
December 15, 2003 |
BINOY TALUKDAR Vs. AMIT DUTTA
|
September 19, 2003 |
BISHNU LOHAR Vs. EASTERN COAL FIELD LTD.
|
September 9, 2003 |
BISWANATH ADHIKARY Vs. STATE OF WEST BENGAL
|
May 15, 2003 |
BISWANATH BANERJEE Vs. DEBENDRA CHANDRA DOLUI
|
November 24, 2003 |
BISWANATH DAS Vs. STATE OF WEST BENGAL
|
January 29, 2003 |
BISWANATH DUTTA Vs. FOOD CORPORATION OF INDIA
|
July 16, 2003 |
BISWANATH MAJI Vs. KARUNA SINDHU DEY
|
November 7, 2003 |
BISWANTH CHAKRABORTY Vs. BAGALA CHAKRABORTY
|
February 19, 2003 |
BOARD OF TRUSTEE OF THE PORT OF CALCUTTA Vs. PEARL TRANSPORT COMPANY LIMITED
|
April 3, 2003 |
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. JAIN UDYOG
|
April 8, 2003 |
BODHI RANJAN MAITY Vs. STATE OF WEST BENGAL
|
July 2, 2003 |
BROOKEBOND LIPTON INDIA LIMITED Vs. FIRST INDUSTRIAL TRIBUNAL
|
August 1, 2003 |
C E S C LTD Vs. Deputy Commissioner of Income Tax
|
June 19, 2003 |
C E S C LTD Vs. MADHO PROSAD MAHABIR PROSAD SUPPLIES P LTD
|
May 23, 2003 |
C E S C LTD Vs. Deputy Commissioner of Income tax
|
April 22, 2003 |
C E S C LTD Vs. RUP KUMAR BARIK
|
February 17, 2003 |
C I T KOLKATA III Vs. ORISSA CONCRETE and ALLIED INDUSTRIES LIMITED
|
August 1, 2003 |
CALCUTTA COSMOPOLITAN CLUB LTD Vs. BHANWARLAL BHANDARI
|
August 27, 2003 |
CALCUTTA JUTE MFG CO LTD Vs. STATE OF WEST BENGAL
|
November 19, 2003 |
CALCUTTA MUNICIPAL CORPORATION & ANR. Vs. PADMAVATI INVESTMENT LIMITED & ORS.
|
February 14, 2003 |
CALCUTTA PINJRAPOLE SOCIETY Vs. BENGAL METAL INDUSTRIES
|
July 15, 2003 |
CALCUTTA PORT TRUST Vs. EMPRESS SHIPPING SERVICES P LTD
|
April 10, 2003 |
Calcutta Teachest and Fibre LTD Vs. Assistant Commissioner Commercial Taxes
|
February 25, 2003 |
Caldern Pharmaceuticals LTD Vs. Commissioner of Income tax
|
September 24, 2003 |
CENTAX INDIA ENGINEERS P LTD Vs. UNION OF INDIA
|
December 24, 2003 |
CENTROTRADE MINERALS AND METALS INC Vs. HINDUSTAN COPPER LIMITED
|
November 19, 2003 |
CESC LIMITED Vs. RUP KUMAR BARIK
|
February 11, 2003 |
CESC LTD & ANR. Vs. THE APPELLATE AUTHORITY & ORS.
|
July 14, 2003 |
CHAIRMAN AD HOC COMMITTEE CALCUTTA DISTRICT PRIMARY SCHOOL COUNCIL Vs. ALPANA DEVI
|
September 10, 2003 |
CHAIRMAN DISTRICT PRIMARY SCHOOL DAKSHIN DINAJPUR Vs. MOUSUMI CHOWDHURY
|
July 14, 2003 |
CHAITANNYA CHANDRA BERA Vs. STATE OF W B
|
September 26, 2003 |
CHAITANYA GOSWAMI Vs. STATE OF WEST BENGAL
|
May 6, 2003 |
CHANCHAL KR. PATRA Vs. STATE AND ORS.
|
March 19, 2003 |
CHANDAN CHATTERJEE @ FULU Vs. STATE OF WEST BENGAL
|
February 18, 2003 |
CHANDANA GUHA ROY Vs. GOUTAM GUHA ROY
|
September 26, 2003 |
CHANDI CHARAN SEN Vs. STATE
|
July 31, 2003 |
CHANDITALA DANKUNI FOOD CORPORATION OF INDIA SHARAMIK KALYAN SAMITY & OTHERS Vs. UNION OF INDIA & OTHERS
|
May 23, 2003 |
CHANDRA NATH SADHU Vs. STATE OF WEST BENGAL
|
May 23, 2003 |
CHARU MANDI @ CHAR MANDI, Vs. STATE OF WEST BENGAL
|
August 5, 2003 |
CHAYA GHOSHAL Vs. UNION OF INDIA
|
August 22, 2003 |
Chemicare Products LTD Vs. Assistant Commissioner of Commercial Taxes
|
August 28, 2003 |
CHEMICO PROCESS COMPANY Vs. ACMECHEM PVT LIMITED
|
May 23, 2003 |
CHERYL ANN PETERSON Vs. ERIC JACOB PETERSON
|
March 13, 2003 |
CHIEF GENERAL MANAGER CALCUTTA TELEPHONE Vs. STATE CUNSUMER DISPUTES REDRESSAL COMMISSION W B
|
November 18, 2003 |
Coal Mines Officers Association of India Vs. Union of India UOI
|
September 12, 2003 |
COLD GOLD SYNTEX PVT LTD Vs. ALLAHABAD BANK
|
November 19, 2003 |
COLLIERY MAZDOOR SABHA Vs. MANAGER RAMNAGAR COLLIERY
|
March 10, 2003 |
Commissioner of Central Excise Vs. Panihati Rubber Ltd
|
July 31, 2003 |
COMMISSIONER OF CUSTOMS Vs. AMIT KUMAR SAHA
|
October 29, 2003 |
COMMISSIONER OF CUSTOMS Vs. A P L INDIA PVT LTD
|
May 8, 2003 |
Commissioner of Income tax Vs. Magnum Export P Ltd
|
April 29, 2003 |
Commissioner of Income tax Vs. Shree Gopikishan Industries Pvt Ltd
|
June 11, 2003 |
Commissioner of Income Tax Vs. Hooghly Mills Co Ltd
|
June 26, 2003 |
Commissioner of Income tax Vs. Tasati Tea Ltd
|
February 26, 2003 |
Commissioner of Income Tax Vs. Kamdhenu Vyapar Co Ltd
|
March 17, 2003 |
Commissioner of Income Tax Vs. Ruby Traders AND Exporters Ltd
|
March 12, 2003 |
COMMISSIONER OF INCOME TAX Vs. KUNDAN INVESTMENT LTD
|
April 9, 2003 |
Commissioner of Income tax Vs. Balarampur Commercial Enterprises Ltd
|
March 31, 2003 |
Commissioner of Income tax Vs. General Industrial Society Ltd
|
March 25, 2003 |
Commissioner of Income Tax Vs. Kundan Investment Ltd
|
March 20, 2003 |
Commissioner of Income Tax Vs. Nivedan Vanijya Niyojan Ltd
|
March 21, 2003 |
Commissioner of Income tax Vs. Capital Electronics Gariahat
|
February 11, 2003 |
Commissioner of Income tax Vs. Bimal Kumar Damani
|
February 10, 2003 |
Commissioner of Income Tax Vs. Chemcrown India Ltd
|
January 29, 2003 |
Commissioner of Income Tax Vs. Park View Properties P Ltd
|
January 22, 2003 |
Commissioner of Income tax Vs. Birla Jute and Industries LTD
|
January 17, 2003 |
Commissioner of Income tax Vs. Carew Phipson Ltd
|
January 21, 2003 |
Commissioner of Income tax Vs. National Standard Duncan Ltd
|
January 15, 2003 |
Commissioner of Income tax Vs. Indra Co Ltd
|
December 5, 2003 |
Commissioner of Income tax Vs. Biswanath Tea Co Ltd
|
July 23, 2003 |
COMMISSIONER OF INCOME-TAX Vs. BHAGWATI DEVELOPERS P LTD
|
February 14, 2003 |
Corporation Bank Officers Organisation Vs. Corporation Bank
|
December 16, 2003 |
CROMPTON GREAVES LIMITED Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
November 21, 2003 |
D P S INDIA PRIVATE LIMITED Vs. KALIDAS BANERJEE
|
October 30, 2003 |
D.N. BOSE & CO. & OTHERS Vs. THE CONTROLLING AUTHORITY & OTHERS
|
June 27, 2003 |
D.N. SHUKLA & CO. & ORS. Vs. STEEL AUTHORITY OF INDIA LTD. & ORS.
|
April 3, 2003 |
DAKSHINEE CO Vs. SMT. TAPATI BANERJEE
|
April 22, 2003 |
DALGAON AGRO INDUSTRIES LTD Vs. UNION OF INDIA
|
March 21, 2003 |
DAULATRAM RAWATMULL PVT LTD Vs. PEERLESS GENERAL FINANCE and INVESTMENT CO LTD
|
March 21, 2003 |
DAYA SHANKAR GUPTA Vs. MANORANJAN BANK MAJUMDAR
|
September 19, 2003 |
DEBASIS SARKAR Vs. ABDUL HAI
|
August 1, 2003 |
DEBENDRA NATH KAR SHARMA Vs. STATE OF WEST BENGAL
|
January 17, 2003 |
DEBI PADA GANGULY Vs. BIRESWAR MUKHERJEE
|
September 2, 2003 |
DEBRAJ DEY Vs. UNION OF INDIA
|
January 7, 2003 |
DECON INDIA PRIVATE LTD Vs. UNION OF INDIA
|
September 11, 2003 |
DEEPIKA SAMANTA Vs. STATE
|
September 12, 2003 |
DEPALI MAITY Vs. KALIPADA MAITY
|
November 17, 2003 |
DEPUTY DIRECTOR OF INCOME-TAX INVESTIGATION Vs. MAHESH KUMAR AGARWAL
|
February 25, 2003 |
DEVELOPMENT CONSULTANT PVT LTD Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA
|
July 31, 2003 |
DHARMA NARAYAN DAS Vs. DISTRICT INSPECTOR OF SCHOOLS
|
June 30, 2003 |
DHARMARAJ ROY Vs. STATE OF WEST BENGAL AND ORS.
|
March 7, 2003 |
DHIRENDRA NATH BHANJA Vs. STATE OF WEST BENGAL & OTHERS
|
August 8, 2003 |
DILIP KUMAR CHATTERJEE Vs. RITA CHATTERJEE
|
August 26, 2003 |
DINESH KUMAR SINGHANIA Vs. CALCUTTA STOCK EXCHANGE ASSOCIATION LTD
|
February 18, 2003 |
DINOPRASAD BARMAN @ SALLAN BURMAN Vs. STATE OF WEST BENGAL
|
March 26, 2003 |
DIPAK CHOWDHURY Vs. E S I CORPORATION
|
September 12, 2003 |
DIPAK HALDAR AND TWO ORS Vs. STATE OF WEST BENGAL
|
August 5, 2003 |
DIPAK KUMAR SAKAR Vs. STATE OF W B
|
December 5, 2003 |
DIPALI CHATTOPADHYAY Vs. NEW INDIA ASSURANCE CO LTD
|
August 29, 2003 |
DIPANKAR CHAKRABORTY Vs. UNION OF INDIA & ORS
|
April 2, 2003 |
DIPENDRA NARAYAN MUNSHI Vs. STATE OF WEST BENGAL
|
August 4, 2003 |
DIRECTOR OF ENTRY TAXES Vs. SUSHIL KUMAR SHARMA
|
July 3, 2003 |
DOLLY PARMANICK Vs. STATE OF WEST PENGAL
|
June 13, 2003 |
DR. AMIT KUMAR PALIT Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
|
August 14, 2003 |
DR. BIMAL KUMAR MUKHERJEE & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
September 29, 2003 |
Dugar Impex Pvt LTD Vs. Commissioner of Customs
|
May 7, 2003 |
DULAL RANJAN GHOSH DASTIDAR Vs. RAJANI TANDON
|
August 20, 2003 |
DUNCAN GLENEAGLAS HOSPITAL LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
August 29, 2003 |
Durga Kamal Rice Mills Vs. Commissioner of Income Tax
|
April 9, 2003 |
Durga Kamal Rice Mills Vs. Commissioner of Income tax
|
January 14, 2003 |
EAST INDIA ELECTRIC SUPPLY Vs. COMMISSIONER OF INCOME TAX
|
May 13, 2003 |
EAST INDIA HOTELS LTD Vs. CALCUTTA MUNICIPAL CORPORATION
|
July 4, 2003 |
EAST INDIA WIRES LIMITED IN THE MATTER OF AND MOHAN LAL GHOSH Vs. STATE
|
April 11, 2003 |
EASTERN TRADING CO Vs. UCO BANK
|
June 19, 2003 |
EGRA THANA CO Vs. REGISTRAR OF CO
|
March 12, 2003 |
ELECTRO INDIA Vs. STATE OF WEST BENGAL & ORS.
|
April 22, 2003 |
Elias Meyer Free School Talmud Torah Vs. Beni Ltd
|
September 16, 2003 |
Ellenbarrie Tea Co LTD Vs. Vivek Kejriwal
|
November 7, 2003 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. BRAITHWAITE & CO.LTD.
|
November 18, 2003 |
EMPLOYEES STATE INSURANCE CORPORATION CULCUTTA Vs. STEELCO PRODUCTS PROPRIETOR EMPEE ENTERPRISES PRIVATE LIMITED CALCUTTA
|
December 16, 2003 |
EMPLOYEES STATE INSURANCE CORPORATION REGIONAL OFFICE KOLKATA Vs. HOOGHLY MILLS COMPANY LIMITED REGIONAL OFFICE KOLKATA
|
August 13, 2003 |
Employer in relation to Management of Steel Authority of India Limited
Vs. Central Government Industrial Tribunal
|
January 8, 2003 |
Engser LTD Vs. Assistant Commissioner of Customs
|
September 2, 2003 |
Entedee Vs. Union of India UOI
|
January 31, 2003 |
EUREKA FORBES LIMITED & ORS. Vs. DEBT RECOVERY TRIBUNAL & ANR.
|
April 7, 2003 |
EVEREADY INDUSTRIES INDIA LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER JALPAIGURI
|
January 20, 2003 |
Everett India Pvt LTD Vs. Collector of Customs
|
December 15, 2003 |
EXPORTERS OF W A Vs. M S T C
|
February 5, 2003 |
FALLCON FIBRE GLASS INDUSTRIES Vs. RUIA CHEMICALS
|
September 26, 2003 |
FEDERATION OF MMTC EMPLOYEES UNION Vs. UNION OF INDIA
|
May 16, 2003 |
FELU CHANDRA DAS Vs. MAHESH PRASAD SINGH
|
March 10, 2003 |
FIAT INDIA PRIVATE LIMITED Vs. RAHUL UDYOG VINIOG LIMITED
|
April 1, 2003 |
FOOD CORPORATION OF INDIA Vs. GOPAL CHANDRA MUKHERJEE
|
March 17, 2003 |
FOOD CORPORATION OF INDIA OFFICERS ASSOCIATION Vs. UNION OF INDIA
|
August 20, 2003 |
Fortuna Agro Plantations LTD Vs. Rajesh Kejriwal
|
November 25, 2003 |
FOYAM SK Vs. STATE OF WEST BENGAL
|
November 20, 2003 |
FRENCH MOTOR CAR COMPANY LIMITED Vs. ARIEF AHMED
|
March 25, 2003 |
Fu Sheen Tannery Vs. Income tax Officer
|
April 1, 2003 |
GAJANAND COMMERCIAL PRIVATE LIMITED Vs. CENTRAL PROVIDENT FUND COMMISSIONER
|
May 8, 2003 |
GANESH BENZOPLAST LTD Vs. HINDUSTHAN PAPER CORPORATION LTD
|
April 24, 2003 |
GANESH HALDER ALIAS GANA HALDER ALIAS GHANA Vs. STATE
|
February 20, 2003 |
GANESH MUKHERJEE Vs. BHARAT PETROLEUM CORPORATION
|
April 4, 2003 |
GANGES PRINTING COMPANY LTD Vs. SUB DIVISIONAL OFFICER AND COMPETENT AUTHORITY
|
November 20, 2003 |
GEETA MULLICK Vs. BROJO GOPAL MULLICK
|
June 27, 2003 |
General Manager Eastern Coalfields LTD Vs. Rajender Singh alias Rajendra Singh
|
February 11, 2003 |
GENERAL MANAGER MUGMA AREA EASTERN COALFIELDS LTD Vs. GOPAL CHANDRA MONDAL
|
March 26, 2003 |
Genesis International Vs. Commissioner of Customs
|
December 22, 2003 |
Geo Miller and Co LTD Vs. Deputy Commissioner of Income tax
|
February 3, 2003 |
GILLOORAM GOURISHANKAR Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
February 25, 2003 |
GIMPEX OVERSEAS PVT LTD Vs. J and C PACKAGING PVT LTD
|
December 23, 2003 |
GITA(BATASI) MAITY Vs. PANKAJ KUMAR MAJI & OTHERS
|
March 20, 2003 |
GLAXO INDIA LTD Vs. STATE OF WEST BENGAL
|
November 25, 2003 |
Goenka Agencies Vs. Commissioner of Income tax
|
May 12, 2003 |
Golam Momen Vs. Assistant Commissioner of Income tax
|
April 24, 2003 |
GORA CHAND DAS Vs. FAJLE JAMAL ALIAS BACHU MIA
|
December 18, 2003 |
GORACHAND MUKHERJEE Vs. GAUTAM BANDOPADHYAY
|
June 13, 2003 |
GOUR GOPAL DEBNATH Vs. STATE OF WEST BENGAL
|
June 9, 2003 |
GOURI PHANI CHAKRABORTY Vs. GOVERNING BODY OF KRISHNANAGAR WOMENS COLLEGE
|
December 18, 2003 |
GOVERNMENT MEDICAL STORES DEPOT Vs. STATE OF WEST BENGAL
|
February 4, 2003 |
GOVINDA PROSAD VERMA Vs. STATE
|
December 3, 2003 |
GREAT EASTERN SHIPPING CO LTD Vs. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA
|
September 10, 2003 |
GUNADHAR MAJHI & ORS Vs. STATE OF WEST BENGAL ORS
|
April 30, 2003 |
GURUDAS ROY CHOWDHURY Vs. STATE OF WEST BENGAL
|
August 27, 2003 |
GYANENDRA NATH Vs. PROFESSION TAX OFFICER
|
November 27, 2003 |
HANIF BEING DEAD HIS WIDOW QURMNUNESSA Vs. ROZAN MIAN
|
November 13, 2003 |
HANS NATH SINGH Vs. STATE OF WEST BENGAL
|
December 26, 2003 |
HARDEV SINGH Vs. STATE OF WEST BENGAL
|
December 12, 2003 |
HARI NARAYAN MISHRA Vs. STATE OF WEST BENGAL & ORS.
|
April 2, 2003 |
HARKA BAHADUR RAI Vs. STATE OF WEST BENGAL
|
February 25, 2003 |
HEILGERS LTD. Vs. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA & ORS.
|
May 22, 2003 |
HEINZ ITALIA Vs. DABUR INDIA LIMITED
|
August 29, 2003 |
HIMUNGSU KUMAR BASU Vs. SUDHANGSU KUMAR BASU
|
November 27, 2003 |
HINDUSTAN LEVER LIMITED Vs. CAVINKARELIMITED
|
July 16, 2003 |
HINDUSTAN MOTORS LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
|
September 17, 2003 |
Hindusthan Tea Trading Co LTD Vs. Commissioner of Income Tax
|
March 11, 2003 |
HINDUSTHAN TEA TRADING CO. LTD. Vs. CIT
|
March 12, 2003 |
HIRALAL SETT Vs. LALIT MOHAN SETT
|
May 2, 2003 |
HIREN CH. BISWAS Vs. GENERAL MANAGER, DURGAPUR STEEL PLANT, DURGAPUR AND ORS.
|
July 18, 2003 |
HOWRAH ZILA ENGINEERING EMPLOYEES FEDERATION Vs. STATE OF WEST BENGAL
|
March 24, 2003 |
HUMBOLDT WEDAG INDIA PRIVATE LIMITED Vs. EIGHTH INDUSTRIAL TRIBUNAL
|
April 29, 2003 |
HUSENERA BEGUM Vs. STATE OF WEST BENGAL
|
October 31, 2003 |
HYDER ALI Vs. STATE OF WEST BENGAL
|
August 28, 2003 |
I C I INDIA LIMITED Vs. COLLECTOR I CENTRAL EXCISE CALCUTTA II COLLECTORATE
|
August 1, 2003 |
I C I India LTD Vs. Collector of Central Excise
|
August 1, 2003 |
IMC LTD Vs. Joint Commissioner of Income tax
|
April 22, 2003 |
INCOME-TAX OFFICER Vs. ELECTRO STEEL CASTINGS LTD
|
July 11, 2003 |
INDIAN COUNCIL OF AGRICULTURAL RESEARCH & OTHERS Vs. DR. ATIUR RAHMAN & ANOTHER
|
September 26, 2003 |
INDIAN EXPRESS NEWSPAPERS BOMBAY LTD Vs. STATE OF WEST BENGAL
|
August 28, 2003 |
INDIAN IRON AND STEEL COMPANY LIMITED Vs. BHABESH CHANDRA DUTTA
|
September 16, 2003 |
INDOFER SOCIETY Vs. DIRECTOR GENERAL OF FOREIGN TRADE and ADDITIONAL SECRETARY TO THE GOVERNMENT OF INDIA
|
November 20, 2003 |
INNOVATIVE CLASSIC EXPORT PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
April 10, 2003 |
INSPECTOR IN CHARGE RAILWAY PROTECTION FORCE LILUAH WORKSHOP POST HOWRAH Vs. STATE OF WEST BENGAL
|
May 23, 2003 |
INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS & ANR. Vs. ADRIDHARAN DAS
|
April 4, 2003 |
JAGMOHAN JINDAL Vs. STATE OF WEST BENGAL
|
October 29, 2003 |
JAHANARA KHATUN BIBI Vs. SITAL CHANDRA GUREY ROY & ORS.
|
April 4, 2003 |
JAMADAR SHA Vs. STATE OF WEST BENGAL
|
March 27, 2003 |
JATASANKAR SHAW@ GUPTA Vs. SHABANA ROZE CHOWDHURY
|
July 3, 2003 |
JAYANTI BURMAN Vs. ISWAR SATYA NARAYANJEE
|
December 5, 2003 |
JEKAY ROLLING MILL PRIVATE LTD Vs. DEBTS RECOVERY TRIBUNAL
|
January 22, 2003 |
JENSON and NICHOLSON INDIA LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
September 18, 2003 |
JENSON and NICHOLSON INDIA LTD Vs. SEACEM PAINTS INDIA PRIVATE LIMITED
|
September 5, 2003 |
JHUMA SARDAR Vs. STATE OF WEST BENGAL
|
December 5, 2003 |
Jindal India LTD Vs. Assistant Commissioner Commercial Taxes
|
September 11, 2003 |
JITEN BOURI Vs. STATE OF WEST BENGAL
|
March 3, 2003 |
JOGESH CHANDRA SARKAR Vs. STATE OF WEST BENGAL & OTHERS
|
December 19, 2003 |
JOYDEB DUTTA Vs. STATE OF WEST BENGAL
|
July 30, 2003 |
JOYNAH VICTOR DE Vs. INDIAN AIRLINES LIMITED
|
September 24, 2003 |
JUSTICE (RETD.) DEBI PRASAD SARKAR Vs. STATE OF WEST BENGAL AND OTHERS
|
April 28, 2003 |
JYOTIRMOY DOLUI Vs. STATE OF WEST BENGAL
|
August 1, 2003 |
JYOTISH BERA Vs. STATE OF WEST BENGAL
|
May 23, 2003 |
K M CONSTRUCTION Vs. EASTERN RAILWAYS
|
March 25, 2003 |
K N MISHRA Vs. UNION OF INDIA
|
July 25, 2003 |
K.N. MISHRA Vs. UNION OF INDIA
|
January 20, 2003 |
KABITA ROY CHOWDHURY Vs. SANTI DEVI BAJAJ
|
April 4, 2003 |
KAJAL CHOWDHARY Vs. DILIP CHOWDHARY
|
September 17, 2003 |
KAKALI DAS GHOSH Vs. ASISH KUMAR DAS
|
May 28, 2003 |
KALA CHAND BANERJEE Vs. UNION OF INDIA AND OTHERS
|
July 22, 2003 |
KALI SHANKAR BARMAN AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
August 1, 2003 |
KALIDAS MONDAL Vs. ABDUL HOSSEIN
|
April 22, 2003 |
KALIPADA DAS Vs. UNION OF INDIA
|
May 23, 2003 |
KALPANA BISWAS Vs. SUKAMAL BISWAS KAMAL
|
August 18, 2003 |
KALPANA SARKAR Vs. RAMKRISHNA MISSION
|
June 27, 2003 |
KALYAN CHOWDHURY Vs. UNION OF INDIA
|
May 15, 2003 |
KALYANI DEVI Vs. TARAPADA DAS
|
February 27, 2003 |
KALYANI PAL Vs. ASHUTOSH PAL
|
December 2, 2003 |
KAMAL KANTA SAHOO Vs. STATE OF WEST BENGAL
|
August 19, 2003 |
KAMALA BALA PAUL Vs. MUNICIPAL COMMISSIONER C M C
|
September 8, 2003 |
KAMLA SUKLA Vs. KRISHNA ROY
|
November 17, 2003 |
KANAILAL DAS Vs. STATE OF WEST BENGAL
|
September 30, 2003 |
KANAILAL HAZRA Vs. STATE OF WEST BENGAL
|
July 30, 2003 |
KANCHAN OIL INDUSTRIES LIMITED Vs. SEVENTH INDUSTRIES TRIBUNAL
|
May 23, 2003 |
Kanoi Industries P LTD Vs. Assistant Commissioner of Income tax
|
January 16, 2003 |
KARTICK ROY Vs. PRABITRA ROY
|
December 23, 2003 |
KASHINATH CHAKRABORTY AND OTHERS Vs. STATE OF WEST BENGAL
|
April 9, 2003 |
Kayan Udyog LTD Vs. Commissioner of Central Excise
|
August 7, 2003 |
KAZI ABDUL HASSEM & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
December 25, 2003 |
KEDARNATH JUTE MANUFACTURING Vs. STATE OF WEST BENGAL
|
January 9, 2003 |
KEDARNATH JUTE MANUFACTURING CO LTD Vs. PRASAD RANJAN RAY
|
September 2, 2003 |
KENARAM PATHAK Vs. COMMISSIONER OF BAIDYABATI MUNICIPALITY AND OTHERS
|
July 2, 2003 |
Khandelwal Surti Private Limited Vs. Assistant Commissioner Commercial Taxes
|
August 20, 2003 |
KHITISH CHANDRA KAMILA Vs. STATE OF WEST BENGAL
|
July 15, 2003 |
KIRTICHAND BIDESHI GOPE Vs. STATE OF WEST BENGAL
|
September 24, 2003 |
KISORE KR SEN Vs. STATE
|
July 8, 2003 |
KOHINOOR TAILORING WORKS Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
April 8, 2003 |
KOLKATA HOTELS PRIVATE LIMITED Vs. UNITED BUILDERS
|
March 17, 2003 |
KOLLAL DASGUPTA Vs. STATE
|
August 11, 2003 |
Kothari Filaments Vs. Commissioner of Customs Port
|
March 27, 2003 |
KRISHNA KAMAL GUCHHAIT Vs. STATE OF W.B. AND ORS.
|
August 20, 2003 |
Krishna Kumar Mundhra Vs. Narendra Kumar Anchalia
|
August 8, 2003 |
KULDEEP KUMAR NAYYAR Vs. UNION OF INDIA & ORS.
|
May 13, 2003 |
KUMAR PLASTICS PRIVATE LIMITED Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
September 29, 2003 |
KUMUD RANJAN HAIDER Vs. HONBLE CHIEF JUSTICE HIGH COURT CALCUTTA
|
September 11, 2003 |
KUNAL SAHA Vs. WEST BENGAL MEDICAL COUNCIL
|
April 30, 2003 |
Kusum Products LTD Vs. Union of India
|
May 12, 2003 |
L P ELECTRONICS PVT LTD Vs. MANOR FLOATEL LTD
|
March 13, 2003 |
LAKSHMI JANARDAN THAKUR Vs. COLLECTOR UNDER SECTION 54 OF THE W B L R ACT
|
April 30, 2003 |
LOHIA MANDILIA Vs. C E S C LTD
|
January 14, 2003 |
LUTFAR RAHAMAN Vs. STATE
|
November 19, 2003 |
M S Freight Carriers Vs. Commercial Tax Officer
|
December 18, 2003 |
M/S ASIATIC OXYGEN LTD. Vs. STATE OF W.B. & OTHERS
|
July 22, 2003 |
M/S WIMCO LIMITED Vs. THE APPELLANT AUTHORITY AND ORS.
|
February 3, 2003 |
M/S. BENGAL PROPERTIES PVT. LTD. & ANR. Vs. CALCUTTA MUNICIPAL CORPORATION & ORS.
|
August 22, 2003 |
MADHURI BHATTACHARYA Vs. STATE OF WEST BENGAL
|
September 17, 2003 |
MAGMA LEASING LIMITED Vs. TONGANAGAON TEA CO PVT LTD
|
September 17, 2003 |
MAGMA LEASING LIMITED Vs. S AND S INDUSTRIES AND ENTERPRISES LIMITED
|
May 23, 2003 |
MAGMA LEASING LIMITED Vs. TONGANAGAON TEA CO. PVT. LTD. & ORS.
|
September 29, 2003 |
Magma Leasing LTD Vs. Commissioner of Income tax
|
January 16, 2003 |
MAHENDRA PRASAD GUPTA Vs. M/S. VIJAY GAURAV RASAYAN PRIVATE LIMITED
|
March 19, 2003 |
MAHESH HOUSING CO OPERATIVE SOCIETY LTD Vs. STATE OF WEST BENGAL
|
November 21, 2003 |
MALLAR MUKHERJEE Vs. RUBY MUKHERJEE
|
November 20, 2003 |
Management of Calcutta Telephones Vs. Presiding Officer
|
February 14, 2003 |
MANAGEMENT OF CULCUTTA TELEPHONES Vs. JAYANTA KUMAR BANERJEE
|
March 25, 2003 |
Manik Chandra Ankure Vs. State of West Bengal
|
August 28, 2003 |
MANISH KUMAR BHANU Vs. UNION OF INDIA
|
April 7, 2003 |
MANJURI BERA Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
November 12, 2003 |
MAPRA LABORATORIES P LTD Vs. STATE OF WEST BENGAL
|
July 8, 2003 |
MARSHALL CORPORATION LIMITED Vs. STATE OF WEST BENGAL
|
January 15, 2003 |
MAYA SARAI (SAHA) Vs. STATE OF WEST BENGAL & OTHERS
|
July 9, 2003 |
MAYANK PODDAR & OTHERS Vs. DEVELOPMENT CONSULTANTS LIMITED
|
May 22, 2003 |
Maynak Poddar HUF Vs. Wealth Tax Officer
|
February 24, 2003 |
MD ERSAD SHEIKH Vs. UNION OF INDIA
|
August 7, 2003 |
MD. ABDUL HANNAN GAZI Vs. STATE OF WEST BENGAL AND ORS.
|
September 17, 2003 |
MD. ABDUL KABIR Vs. STATE OF BENGAL AND ORS.
|
July 17, 2003 |
MD. ABDUR RAZZAK Vs. STATE OF WEST BENGAL AND ORS.
|
May 7, 2003 |
MD. AINUL HAQUE Vs. GARULIA MUNICIPALITY
|
May 23, 2003 |
MD. GOLAN RASUL Vs. STATE OF WEST BENGAL & OTHERS
|
July 4, 2003 |
MD. JOYNAL SK. Vs. STATE OF WEST BENGAL
|
September 22, 2003 |
MD. SMSUL HAQUE Vs. STATE OF WEST BENGAL AND ORS.
|
July 23, 2003 |
MENDARIAN ENTERPRISES PVT LTD Vs. INSPECTOR GENERAL OF REGISTRATION RANGE
|
November 13, 2003 |
METALLURGICAL AND ENGINEERING CONSULTANT INDIA LIMITED Vs. JAYANTA KUMAR SINHA ROY
|
July 28, 2003 |
MINATI GHOSH Vs. LAKSHMI NARAYAN SARKAR
|
September 17, 2003 |
MINING AND ALLIED MACHINERY CORPORATION Vs. RAM RANJAN MUKHERJEE
|
September 4, 2003 |
MINTU MUKHERJEE Vs. STATE OF WEST BENGAL AND ORS.
|
September 19, 2003 |
MIRA BANIK Vs. SMITA BHATTACHARYYA
|
August 11, 2003 |
MITHAI LAL PASSI Vs. C.E.S.C. LTD. AND ORS.
|
May 7, 2003 |
MITHILESH KUMAR Vs. SHYAM LALL PAIK
|
December 16, 2003 |
MITHLESH KUMAR Vs. SHYAM LALL PAIK
|
December 12, 2003 |
MOHUN BAGAN ATHLETIC CLUB Vs. DEBA PRASAD MUKHERJEE
|
May 23, 2003 |
MONIKA BOSE Vs. SHIB SANKAR DAS
|
December 11, 2003 |
MONOJ KR HALDER Vs. GOBINDA ADAK
|
November 14, 2003 |
MONOJ SONI & ORS. Vs. STATE
|
April 30, 2003 |
MONOWARA BIBI Vs. NEW INDIA ASSURANCE CO LTD
|
November 11, 2003 |
Motilal Agarwal Vs. Diabari Tea Company Ltd
|
May 19, 2003 |
Mrinal Chowdhury and Maheswar Jha Vs. Union of India UOI
|
February 3, 2003 |
MRINAL KANTI DATTO PETITIONER Vs. STATE OF WEST BENGAL AND ORS. RESPONDENTS
|
July 15, 2003 |
MRITUNJOY BISWAS Vs. STATE OF W.B.& OTHERS
|
July 14, 2003 |
MRITYUNJAY SEN Vs. SIKHA SEN
|
February 5, 2003 |
MRS. A.M. LAZARUS Vs. STATE & OTHERS
|
December 2, 2003 |
MUKTIPADA SARKAR Vs. H K MALLICK and CO
|
September 19, 2003 |
MUNIA BAJI ALIAS REHANA Vs. CALCUTTA MUNICIPAL CORPORATION
|
December 8, 2003 |
MURLIDHAR RATANLAL EXPORTS LIMITED Vs. STATE OF WEST BENGAL
|
July 29, 2003 |
MUSAMMAT AFROZ BEGUM Vs. ABDUL QUDDUS
|
February 18, 2003 |
N SINGH Vs. CHAIRMAN COAL INDIAN LTD
|
May 22, 2003 |
NABA KUMAR MAJHI Vs. STATE OF WEST BENGAL
|
August 18, 2003 |
NABANITA DUTTA Vs. STATE OF WEST BENGAL
|
December 17, 2003 |
Nabendu Dutta Vs. Arindam Mukherjee
|
May 20, 2003 |
NABIN AGARWAL Vs. C E S C LTD
|
September 30, 2003 |
NAGENDRA RAI Vs. MUNICIPAL COMMISSIONER CALCUTTA MUNICIPAL CORPORATION
|
January 14, 2003 |
NAJRIN NAHAR Vs. STATE & ORS.
|
March 12, 2003 |
NALINI KUMAR MAJUMDER ALIAS NALINI RANJAN MAJUMDER Vs. DWIJENDRA KR SIL
|
March 5, 2003 |
NARENDRA NATH ROY ALIAS NARENDRA KUMAR ROY Vs. STATE OF WEST BENGAL
|
November 27, 2003 |
NARESH BUTANI Vs. ROSLIE TRIPATHI
|
October 29, 2003 |
NARESH CHANDRA JOARDA and PARTHA SARATHI ROYCHOUDHURY Vs. STATE OF WEST BENGAL
|
November 28, 2003 |
NATARAJ ENTERPRISES Vs. ILLORA SARKAR
|
December 24, 2003 |
NATHJI BHANDAR Vs. STATE OF WEST BENGAL
|
September 22, 2003 |
NATIONAL INSURANCE CO LIMITED Vs. LAKHI KANTA CHAINI
|
July 24, 2003 |
NATIONAL INSURANCE CO LTD Vs. AZIZUL
|
September 3, 2003 |
NATIONAL INSURANCE COMPANY LIMITED Vs. PARANG LAMA
|
October 31, 2003 |
NATIONAL RUBBER WORKS Vs. DAISY MANTOSH
|
June 27, 2003 |
Netai Chandra Rarhi and Co Brindaban Chandra Das and Satya Narayan Das Vs. Income tax Settlement Commission
|
April 25, 2003 |
NEW INDIA ASSURANCE CO. LTD Vs. MD. AKBAR ALI
|
November 17, 2003 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ANANDA MOYEE DIKPATI
|
August 29, 2003 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. TARA SUNDARI PHAUZDAR
|
July 25, 2003 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SAILENDRA NATH BERA
|
August 6, 2003 |
NIBARAN CHANDRA MONDAL Vs. THE STATE OF WEST BENGAL AND ORS.
|
September 8, 2003 |
NIKHIL CHANDRA PAL Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
|
May 15, 2003 |
NILANCHAL ESTATE PVT. LTD. Vs. DR. AMBAR GHOSH
|
November 17, 2003 |
NIRMAL KUMAR DAS Vs. RABINDRA BHARATI UNIVERSITY
|
December 8, 2003 |
NIRMAL MISTRY Vs. BENOY KRISHNA HOME ROY
|
October 29, 2003 |
NIZAMUDDIN MULLICK Vs. STATE OF WEST BENGAL
|
November 25, 2003 |
NORTH VALLEY ISPAT UDYOG (P) LTD S Vs. STATE
|
July 30, 2003 |
NOVATTIS INDIA LTD Vs. STATE OF WEST BENGAL
|
July 11, 2003 |
NUMAZAR DORAB MEHTA Vs. ASSAM CO LTD
|
December 9, 2003 |
O.N. GOENKA Vs. STATE OF WEST BENGAL & ANR.
|
June 12, 2003 |
ORGANON INDIA LIMITED Vs. STATE OF WEST BENGAL
|
April 29, 2003 |
PADMA SIRKAR Vs. MANJULA GHOSH
|
November 10, 2003 |
PANCHANAN NATH ALIAS PANCHU NATH Vs. LAXMI RANI BASU
|
August 14, 2003 |
PANKAJ KUMAR MONDAL Vs. STATE OF WEST BENGAL
|
August 5, 2003 |
PANKAJ KUMAR MONDAL Vs. STATE OF WEST BENGAL
|
August 11, 2003 |
PANNALAL ROY Vs. TARAPADA MITRA
|
November 3, 2003 |
Paradeep Phosphates LTD Vs. Commissioner Central Excise AND Customs
|
February 18, 2003 |
PARAMITA DAS Vs. PRANATI SARKAR
|
June 27, 2003 |
PARIJAT DE Vs. AMARENDRA KUMAR
|
November 10, 2003 |
PARK HOTEL LIMITED Vs. ICS CLUB MARKETING INDIA PRIVATE LIMITED
|
July 24, 2003 |
PARTHA SUBIR GUHA Vs. UNION OF INDIA
|
September 17, 2003 |
PASHUPATI ADHIKARY Vs. PRADYUT KUMAR ALIAS TARAPADA ADHIKARY
|
May 16, 2003 |
PATAL CHANDRA CHAKRABORTY Vs. PULIN BEHARI CHAKRABORTY
|
December 12, 2003 |
PATTON ESTATES PVT LTD Vs. STATE OF WEST BENGAL
|
May 6, 2003 |
PEERLESS GENERAL FINANCE INVESTMENT CO LTD Vs. TIRUPATI DEVELOPERS PVT LTD
|
July 15, 2003 |
PHILIPS INDIA LIMITED Vs. LD FOURTH INDUSTRIAL TRIBUNAL WEST BENGAL
|
August 26, 2003 |
PIJUSH KANTI NANDY Vs. UNITED BANK OF INDIA
|
February 20, 2003 |
PRABHAT KUMAR CHAKRABORTY Vs. PAPIYA CHAKRABORTY
|
February 14, 2003 |
PRABHAT KUMAR CHAKRABORTY Vs. PAPIYA CHAKRABORTY
|
February 4, 2003 |
PRABHAT KUMAR PATRA Vs. WEST BEGNAL SURFACE TRANSPORT CORPORATION LTD
|
August 1, 2003 |
PRABIR CHATTERJEE Vs. STATE OF WEST BENGAL
|
November 28, 2003 |
PRABIR KUMAR DUTTA Vs. CALCUTTA MUNICIPAL CORPORATION
|
July 23, 2003 |
PRABIR KUMAR NATH Vs. L I C OF INDIA
|
February 17, 2003 |
PRACHIN KUMAR MALLICK Vs. UNION OF INDIA & OTHERS
|
August 20, 2003 |
PRADIP KUMAR BHOWMICK Vs. BASANTI DUTTA
|
August 14, 2003 |
PRADIP KUMAR DAS Vs. STATE OF WEST BENGAL AND OTHERS
|
September 9, 2003 |
PRADIP KUMAR DAS AND ORS. Vs. M/S DURGAPUR CHEMICALS LTD. AND ORS.
|
July 11, 2003 |
PRADIP KUMAR GOENKA Vs. MANJU BHARATIA
|
November 19, 2003 |
PRADIP KUMAR MITRA Vs. STATE OF WEST BENGAL
|
February 26, 2003 |
PRAFULLA KUMAR ROY CHOWDHURY Vs. BHARAT PETROLEUM CORPORATION LTD
|
May 13, 2003 |
PRANAB CHOWDHURY Vs. CHAPRA THANA AGRICULTURE MARKETING CO OPERATIVE SOCIETY LTD
|
July 15, 2003 |
PRANAB KUMAR CHAKRABORTY Vs. KUMKUM CHAKRABORTY
|
April 25, 2003 |
PRASANTA KUMAR DEY Vs. INDRANI DEY @ SINHA
|
March 7, 2003 |
PRASESH CHANDRAGIRI Vs. STATE
|
August 1, 2003 |
PRATIMA GHOSH Vs. BINAPANI PAUL
|
July 29, 2003 |
PRATIVA DEVI MUKHERJEE Vs. DIPAK KUMAR SANYAL and STATE
|
August 5, 2003 |
PRAVAT CHANDRA DEY Vs. ORIENTAL INSURANCE CO LTD
|
July 25, 2003 |
PREMENDRA KR MITRA Vs. AMARENDRA KR MITRA
|
June 27, 2003 |
PREMLALL SEAL Vs. BASANTI SEAL
|
July 24, 2003 |
PREMLATA NAHATA Vs. CHANDI PRASAD SIKARIA
|
November 19, 2003 |
Priya Chemicals Vs. West Bengal Commercial Taxes
|
April 30, 2003 |
PROBODH KUMAR CHAKRABORTY Vs. ARIJIT CHAKRABORTY
|
January 8, 2003 |
PRUDENTIAL CAPITAL MARKETS LTD Vs. STATE
|
July 11, 2003 |
Pulak Patodia Vs. A C C T Central Section
|
April 9, 2003 |
PUNJAB NATIONAL BANK Vs. DELITE PROPERTIES PRIVATE LIMITED
|
October 29, 2003 |
PUSPA RANI SAHA & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
September 8, 2003 |
QURAISHA BIBI Vs. SHIPPING CORPORATION OF INDIA
|
July 10, 2003 |
R B M PATI JOINT VENTURE Vs. BENGAL BUILDERS
|
July 16, 2003 |
R C D TRADING PRIVATE LIMITED Vs. SUYOG ORECHEM INTERNATIONAL PRIVATE LIMITED
|
December 2, 2003 |
R L KANORIA Vs. STATE OF WEST BENGAL
|
June 26, 2003 |
R L KANORIA Vs. STATE
|
February 20, 2003 |
RABI LOCHAN DEOGHARIA Vs. UNION OF INDIA & ORS.
|
February 26, 2003 |
RABINDRA CHANDRA GUHA Vs. STATE OF WEST BENGAL
|
February 19, 2003 |
RADHARANI BOSE & ANR. Vs. BANK OF BARODA & ORS.
|
April 22, 2003 |
RADIO MANUFACTURERS OF INDIA Vs. STATE OF WEST BENGAL
|
September 16, 2003 |
RAGHUNATH DEY AND Vs. STATE
|
August 20, 2003 |
RAHEE INDUSTRIES LTD Vs. HONG KONG AND SHANGHAI BANKING CORPORATION LIMITED
|
April 4, 2003 |
RAIGARH JUTE & TEXTILE MILLS LTD Vs. AUTO DISTRIBUTORS LTD
|
December 15, 2003 |
RAILWAY CONTRACTORS LABOUR UNION (W.B.)(CITU), CALCUTTA METRO RAILWAY Vs. UNION OF INDIA AND ORS
|
September 12, 2003 |
RAJ KUMAR RAWALA Vs. MANABENDRA BANERJEE
|
December 24, 2003 |
RAJARAM JAIPURIA Vs. LAKSHMI KHANNA
|
June 20, 2003 |
Rajasthan Pipes Pvt LTD Vs. Commercial Tax Officer Assessment Wing
|
March 20, 2003 |
RAJENDRA NATH GHOSH Vs. SADHANA BALA BANERJEE
|
August 28, 2003 |
RAJESH KUMAR KANOI Vs. STATE OF WEST BENGAL
|
March 31, 2003 |
RAJGAON STORES COMPANY P LTD Vs. STATE OF WEST BENGAL
|
February 5, 2003 |
RAM DARASH DOSAD Vs. UNION OF INDIA
|
July 28, 2003 |
RAM PRASAD JAIN Vs. HMT LIMTED
|
July 24, 2003 |
RAMA DASGUPTA (SENGUPTA) Vs. STATE OF WEST BENGAL
|
September 4, 2003 |
RAMENDRA NATH SHIT Vs. STATE
|
August 5, 2003 |
RAMENDRANATH BANERJEE Vs. PRADIP KUMAR SEN
|
June 10, 2003 |
RAMESWAR SARKAR Vs. COLLECTOR NADIA
|
February 26, 2003 |
RAMKRISHNA MISSION Vs. PARIMAL BIKASH BISWAS
|
October 31, 2003 |
RAMNATH MUKHERJEE Vs. WEST BENGAL FINANCIAL CORPORATION
|
February 28, 2003 |
RAMPUKAR SHOW Vs. BIDUR BANERJEE
|
December 8, 2003 |
RANEN KUMAR MUKHOPADHYAY Vs. STATE OF WEST BENGAL
|
July 18, 2003 |
Rani Sati Devi Trust Vs. Commissioner of Income tax
|
February 3, 2003 |
RANJAN BHATTACHARJEE Vs. KRISHNAPADA JOARDAR
|
June 13, 2003 |
RANJANA KAR & ORS Vs. THE STATE OF WEST BENGAL & ORS.
|
July 7, 2003 |
RANJIT KUMAR BHOWMIK Vs. SUBODH KUMAR ROY
|
November 14, 2003 |
RANJIT KUMAR HALDER Vs. STATE OF WEST BENGAL
|
September 12, 2003 |
RANJIT KUMAR LAHIRI Vs. STATE OF WEST BENGAL
|
June 27, 2003 |
RASH MOHAN SAHA Vs. NARCOTIC CONTROL BUREAU EASTERN ZONAL UNIT
|
November 7, 2003 |
RATAN CHANDRA DAS Vs. GOUTAM DAS
|
January 8, 2003 |
RATAN KUMAR KHAITAN Vs. UNITED BANK OF INDIA
|
August 13, 2003 |
RATNA CHAKRABORTY Vs. REKHA CHAKRABORTY
|
April 9, 2003 |
RATNAGIRI ENGINEERING PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
July 11, 2003 |
REBA MUKHERJEE (CHATTERJEE) Vs. STATE OF WEST BENGAL AND ORS.
|
August 1, 2003 |
RINA MONDAL Vs. CHIEF ELECTION COMMISSIONER, W.B. & ORS.
|
June 27, 2003 |
RITA DE CHOWDHURI Vs. KALYAN DE CHOWDHURI
|
August 14, 2003 |
RIYAZ KHAN Vs. LIEUTENANT GOVERNOR
|
December 22, 2003 |
ROUSSEAU MITRA Vs. CHANDANA MITRA
|
April 17, 2003 |
S and D Securities P LTD Vs. Union of India UOI
|
February 5, 2003 |
S B INTERNATIONAL LTD Vs. COMMISSIONER OF CUS , CALCUTTA
|
December 2, 2003 |
S N TIWARI Vs. UNION OF INDIA
|
November 17, 2003 |
S.M. COLD STORAGE PVT. LTD. & ANR. Vs. UNION OF INDIA & ORS.
|
April 25, 2003 |
SABARI VENTURES LIMITED Vs. CANARA BANK
|
March 13, 2003 |
SABARNA ROYCHOWDHURY PARIBAR PARISHAD Vs. STATE OF WEST BENGAL
|
May 16, 2003 |
SABILA KHATOON Vs. SAFIKUL SHEIKH
|
September 30, 2003 |
SACHI PRASAD MUKHERJEE Vs. PAMPA KUMAR
|
July 9, 2003 |
SACHIN GHOSH Vs. NIRANJAN CHANDRA GHOSH
|
December 8, 2003 |
SADHAN GHOSH Vs. STATE
|
March 17, 2003 |
SADIFUL SK Vs. STATE OF WEST BENGAL
|
December 16, 2003 |
SAHARUDDIN NASKAR Vs. STATE OF WEST BENGAL
|
August 5, 2003 |
SAIL DSP VR Employees Association 1998 Vs. Union of India
|
February 20, 2003 |
Sajal Kanti Chakraborty Vs. State of West Bengal
|
March 10, 2003 |
SAJAN TANTIYA Vs. MESSRS AASIA INDUSTRIAL TECHNOLOGIES LIMITED
|
March 21, 2003 |
SAJJAN KUMAR SHARMA Vs. COMMERCIAL TAX OFFICER
|
April 30, 2003 |
SALIHA BANO Vs. STATE OF WEST BENGAL
|
December 24, 2003 |
SAMBHU DEY Vs. ARCHANA DEY & OTHERS
|
June 27, 2003 |
SAMBHUNATH DAS Vs. AIRPORTS AUTHORITY OF INDIA
|
August 7, 2003 |
SAMBHUNATH DAW Vs. STATE AND OTHERS
|
June 25, 2003 |
SAMBHUNATH KUNDU Vs. DISTRICT MAGISTRATE HOOGHLY
|
March 26, 2003 |
SAMIM AKHTAR Vs. TAULIB ENTERPRISES
|
July 9, 2003 |
SANDHA GHOSH Vs. UNION OF INDIA
|
July 11, 2003 |
SANDHYA BANERJEE Vs. MAHENDRA NATH CHATTERJEE
|
December 11, 2003 |
SANDIP KUMAR SINHA Vs. NIRMAL DUTTA
|
September 11, 2003 |
SANGHAMITRA GHOSH Vs. STATE OF WEST BENGAL & OTHERS
|
July 15, 2003 |
SANJAY KAPUR Vs. PAYEL KAPUR
|
March 31, 2003 |
SANJAY KHEMANI Vs. JHUNJHUNWALLA SYNTHETIC LTD.
|
October 31, 2003 |
SANJAY KUMAR SINGHANIA Vs. STATE
|
July 11, 2003 |
SANJIB CHAKRABORTY Vs. RAMANATH GHOSH
|
June 12, 2003 |
SANJIT CHAKRABORTY Vs. STATE OF WEST BENGAL
|
December 24, 2003 |
SANJOY KUMAR MAZUMDAR Vs. STATE OF WEST BENGAL & OTHERS
|
September 9, 2003 |
SANKAR GHOSH Vs. MINOR SRIMANTA GHOSH
|
September 11, 2003 |
SANKARAN MOITRA Vs. SADHANA DAS
|
July 7, 2003 |
SANKARAN MOITRA Vs. SADHANA DAS AND ANR.
|
July 11, 2003 |
SANTI DEVI MITTAL Vs. STATE OF WEST BENGAL
|
December 16, 2003 |
SARDARMULL KANKARIA Vs. CALCUTTA IMPROVEMENT TRUST
|
August 5, 2003 |
SARIF ANSARI Vs. STATE OF WEST BENGAL & ANR
|
November 28, 2003 |
SARMISTHA ROY Vs. ARINDAM ROY
|
December 18, 2003 |
SAROJ NATH MOITRA Vs. ZONAL MANAGER, EASTERN ZONAL OFFICE, LIFE INSURANCE CORPORATION OF INDIA & OTHERS
|
September 3, 2003 |
SARVOPARI INVESTMENTS PVT. LTD. & ANR. Vs. SOMA TEXTILES & INDUSTRIES LTD. & ORS.
|
May 20, 2003 |
SASHI BHUSHAN PRASAD SINHA Vs. M/S. COAL INDIA LIMITED
|
November 14, 2003 |
Satish Kapur Vs. Commissioner of Income tax
|
November 24, 2003 |
SATYA CHAKRABORTY Vs. TRUSTEES OF VICTORIA MEMORIAL
|
September 9, 2003 |
SATYENDRA KUMAR SINHA Vs. UNION OF INDIA
|
January 29, 2003 |
SATYENDRA NATH BORAL AND ANJALI MULLICK Vs. MRITYUNJOY DEY
|
June 16, 2003 |
SAURAV DAS Vs. MAU DAS
|
June 16, 2003 |
SBI HOME FINANACE LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
July 8, 2003 |
SEEMA DASGUPTA Vs. GOPAL BANERJEE
|
September 29, 2003 |
SEKHAR CHANDRA BISWAS Vs. STATE OF WEST BENGAL
|
November 6, 2003 |
SENCOSE FOOD PRODUCTS PRIVATE LIMITED Vs. RAJ KUMAR SEN
|
June 10, 2003 |
SEPHALIKA PAL Vs. STATE OF WEST BENGAL AND ORS.
|
May 15, 2003 |
Sethia Oils Limited Vs. Assistant Commissioner Commercial Taxes
|
August 14, 2003 |
SHAMAPRASAD DAS Vs. STATE OF WEST BENGAL AND OTHERS
|
February 28, 2003 |
SHAMIM AHMED Vs. STATE
|
April 4, 2003 |
SHANKARI HALDAR Vs. STATE OF WEST BENGAL
|
September 18, 2003 |
SHASHILA DEVI MOHATA Vs. COMMISSIONER OF INCOME TAX
|
December 9, 2003 |
SHAW WALLACE AND CO LTD Vs. COMMISSIONER OF INCOME TAX
|
July 29, 2003 |
Shaw Wallace and Co LTD Vs. Settlement Commission
|
June 11, 2003 |
Shaw Wallace AND Co LTD Vs. Union of India
|
March 11, 2003 |
SHAW WALLACE and COMPANY LIMITED Vs. GHOOM INVESTMENT COMPANY PRIVATE LIMITED
|
April 7, 2003 |
SHAW WALLACE CO LTD Vs. UNION OF INDIA
|
August 28, 2003 |
SHAYMAL KANTI DUTTA Vs. STATE OF WEST BENGAL AND ORS.
|
March 24, 2003 |
SHEFALI PODDAR Vs. MONOTOSH PANJA
|
December 24, 2003 |
SHELLY JAFFRE LATIF Vs. STATE OF WEST BENGAL
|
December 4, 2003 |
SHIB SANKAR RUDRA Vs. JYOTIRMOY RUDRA
|
July 18, 2003 |
Shiv Kumar Jain Vs. Union of India
|
November 11, 2003 |
SHRABONI DEY Vs. HOWRAH MOTOR CO LTD
|
April 22, 2003 |
SHREE HANUMAN SUGAR AND INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
|
December 5, 2003 |
Shree Mahalaxmi Cotton Mills Mazdoor Union Vs. Union of India
|
February 11, 2003 |
SHRI SWADESH RANJAN MAITY AND ORS. Vs. SRI BUDDHADEV MAITY AND ORS.
|
November 13, 2003 |
SHUSHIL KUMAR BAGLE Vs. STATE OF WEST BENGAL
|
February 24, 2003 |
SHYAMALI BAG Vs. STATE
|
August 29, 2003 |
SHYAMALI CHATTOPADHYAY Vs. THE WEST BENGAL BOARD OF SECONDARY EDUCATION AND ORS.
|
July 2, 2003 |
SHYAMLI MITRA Vs. MANINDRA NATH CHATTERJEE
|
September 19, 2003 |
SHYMAL GUIN Vs. STATE OF WEST BENGAL
|
June 12, 2003 |
SIBA PRASAD SAHOO Vs. STATE OF WEST BENGAL
|
September 17, 2003 |
SIBENDRA NATH SIL AND OTHER Vs. THE UNIVERSITY OF CALCUTTA & OTHERS
|
July 1, 2003 |
SIKHA GORAI Vs. SUBODH CHANDRA GORAI
|
June 10, 2003 |
Simplex Concrete Piles India LTD Vs. Deputy Commissioner of Income tax
|
April 2, 2003 |
SINCHITA KANJILAL Vs. MOHINI MOHAN KANJILAL & ORS.
|
July 16, 2003 |
SINCLAIRS HOTEL AND TRANSPORTATION LIMITED Vs. STATE OF WEST BENGAL
|
March 10, 2003 |
SIRAJUL MIRZA Vs. STATE OF W B
|
September 10, 2003 |
SISIR GHOSH Vs. STATE
|
November 12, 2003 |
SITAL CHANDRA GANGULY Vs. NINTH INDUSTRIES TRIBUNAL WEST BENGAL
|
June 18, 2003 |
SITALA PRASAD JAISWAL Vs. STATE OF WEST BENGAL
|
March 24, 2003 |
SK MOHAMMAD BHAI Vs. ASSOCIATED SUPPLY CORPN INDIA
|
May 12, 2003 |
SK. ABU TAHER Vs. MOSSAMMAT MARGINA BIBI
|
March 28, 2003 |
SK. ASGAR ALI & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
August 5, 2003 |
SK. JAHANGGIR ALAM Vs. STATE AND ORS.
|
July 15, 2003 |
SK. MENTU Vs. STATE OF WEST BENGAL AND ORS.
|
May 19, 2003 |
SK. YUSUF HOSSAIN Vs. BURDWAN MUNICIPALITY & ORS.
|
June 13, 2003 |
SM. DALIA MITTER & ORS. Vs. CALCUTTA IMPROVEMENT TRUST & ORS.
|
March 24, 2003 |
SMT MUNNA BEGUM & ORS Vs. ALYA BEGUM & ORS
|
April 8, 2003 |
SMT. BIMLA KAR & ANR. Vs. THE A & N ADMINISTRATION & ORS.
|
January 14, 2003 |
SMT. PROVARANI CHAKRABORTY AND ANOTHER Vs. SMT. GOURI MUKHERJEE AND OTHERS
|
December 5, 2003 |
SMT. RENUKA PAL & ANR. Vs. DEPUTY REGISTRAR OF CO
|
July 21, 2003 |
SMT. SAROJ AGARWAL & ORS. Vs. MOHANLAL SEAL & ORS.
|
April 23, 2003 |
SMT. TARU BALA PAUL AND ORS. Vs. SRI BIRENDRA NATH DAS
|
November 7, 2003 |
SMT. USHA SINGH Vs. STATE OF WEST BENGAL & OTHERS
|
February 28, 2003 |
SOMNATH ROY Vs. STATE OF WEST BENGAL
|
December 23, 2003 |
SORABAN BEWA & OTHERS Vs. JINNATH BIBI & OTHERS
|
August 12, 2003 |
SOUMEN KUMAR BOSE & OTHERS Vs. PRINCIPAL SECRETARY, URBAN DEVELOPMENT DEPARTMENT & OTHERS
|
January 3, 2003 |
SREE SREE ISWAR SREEDHAR JEW Vs. KAMALA BALA MUSTAPHY & ANR.
|
March 17, 2003 |
SREELA BANERJEE Vs. FOOD CORPORATION OF INDIA & OTHERS
|
November 18, 2003 |
SRI ANUPAM GHOSH Vs. UNION OF INDIA AND ORS.
|
February 13, 2003 |
SRI CHHAYA DEY & ANR. Vs. K.I.C. RESOURCES LTD.
|
November 19, 2003 |
SRI HARENDRA NATH GHOSH Vs. THE STATE OF WEST BENGAL & ORS.
|
June 16, 2003 |
SRI JIBAN KRISHNA DAS Vs. STATE OF WEST BENGAL
|
April 21, 2003 |
SRI LAKSHMAN CHANDRA DEY Vs. SRI RAM CHANDRA DEY
|
March 13, 2003 |
SRI PRASANTA KR. DAS Vs. STATE OF WEST BENGAL AND OTHERS
|
March 17, 2003 |
SRI PRASANTA KUMAR PAUL & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
January 27, 2003 |
SRI PRASUN BAKULY @ BAKULI Vs. WEST BENGAL STATE ELECTRICITY BOARD AND OTHERS
|
August 18, 2003 |
SRI RANJIT KUMAR SIKDAR Vs. COAL INDIA LIMITED AND OTHERS
|
August 1, 2003 |
SRI SAMIR PAUL Vs. THE CHAIRMAN, B.D.G., THE BALAVPUR INDUSTRIES LTD., AND ORS.
|
July 10, 2003 |
SRI SHYMAL KUMAR PATRA Vs. STATE OF WEST BENGAL & OTHERS
|
November 13, 2003 |
SRI SUKANTA MITRA Vs. UNION OF INDIA AND OTHERS
|
March 5, 2003 |
SRI SUKUMAR ROY Vs. STATE OF WEST BENGAL AND ORS.
|
May 20, 2003 |
SRI SUSHIL CHANDRA DAS Vs. STATE OF WEST BENGAL AND ORS.
|
May 19, 2003 |
SRI UDAY KUMAR BOSE Vs. CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY AND OTHERS
|
August 1, 2003 |
SRIKANTA DAS ADHIKARI Vs. JHARESWAR CHANDA
|
December 24, 2003 |
SRIKANTA MONDAL Vs. SRIKANTA MONDAL & ORS.
|
March 27, 2003 |
STATE Vs. G RAVINDRAN ACHARI
|
January 20, 2003 |
STATE OF WEST BENGAL Vs. STATE
|
October 13, 2003 |
STATE OF WEST BENGAL Vs. MEDICAL COUNCIL OF INDIA
|
November 14, 2003 |
State of West Bengal Vs. D B Enterprise
|
August 29, 2003 |
STATE OF WEST BENGAL Vs. BIRENDRA NATH SARKAR
|
July 30, 2003 |
STATESMAN LIMITED Vs. FIRST INDUSTRIAL TRIBUNAL WEST BENGAL
|
April 25, 2003 |
STEEL AUTHORITY OF INDIA LTD Vs. DURGA CRANE
|
January 6, 2003 |
SUB Vs. STATE OF WEST BENGAL AND ORS.
|
April 1, 2003 |
SUBHAS CHANDRA HAIDER AND OTHERS Vs. BISWANATH HAIDER AND OTHERS
|
November 20, 2003 |
SUBHAS CHANDRA KAMILYA ALIAS KAMILA Vs. S C MUKHOPADHYAY
|
September 23, 2003 |
SUBHASH BAPARI Vs. STATE OF WEST BENGAL
|
May 13, 2003 |
SUBODH KUNDU Vs. STATE OF CALCUTTA
|
June 2, 2003 |
SUBRATA BARMAN ALIAS GOGA Vs. STATE OF WEST BENGAL
|
September 1, 2003 |
SUDESHNA BHATTACHARJEE Vs. STATE OF WEST BENGAL
|
April 28, 2003 |
SUDHENDU KUMAR DUTTA Vs. ARATI DHAR
|
September 18, 2003 |
SUDHIR MONDAL Vs. UNION OF INDIA
|
September 29, 2003 |
SUDIP CHARAN CHAKRABORTY Vs. STATE OF WEST BENGAL
|
October 30, 2003 |
SUDIP ROY CHOWDHURY Vs. STATE OF WEST BENGAL & ORS.
|
July 15, 2003 |
SUDIP SRIMAL & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
July 22, 2003 |
SUJAN CHOWDHURY Vs. THE STATE OF WEST BENGAL
|
September 30, 2003 |
SUJIT KUMAR DUTTA Vs. UNION OF INDIA & OTHERS
|
May 19, 2003 |
SUKANTA GHOSH Vs. STATE
|
September 5, 2003 |
Sukhi India Pvt LTD Vs. Union of India
|
April 25, 2003 |
SULTAN AHMED SARKAR & ORS. Vs. AMITABHA SINGHA ROY & ORS.
|
March 31, 2003 |
SUMIT KUMAR Vs. UNIVERSITY OF CALCUTTA
|
December 3, 2003 |
SUNDAR GOPAL SINGHA Vs. WEST BENGAL OF BOARD OF SECONDARY EDUCATION AND ORS.
|
September 9, 2003 |
SUNDAR GUPTA Vs. STATE OF W B
|
April 4, 2003 |
SUNIL KUMAR BOSE Vs. JAGABANDHU DHANG
|
June 20, 2003 |
SUNITI BALA BAKSHI Vs. UNION OF INDIA
|
November 24, 2003 |
SUNITI BALA DEBNATH Vs. LAL PARSHI DEBI
|
December 23, 2003 |
SURADHANI DARBAR Vs. STATE OF WEST BENGAL
|
May 23, 2003 |
SURAJ KIRAN JAIN Vs. GANESH CHANDRA DUTTA & ORS.
|
September 23, 2003 |
SURAJMAL BANTHIA Vs. STATE OF WEST BENGAL
|
March 21, 2003 |
SURENDRA NATH DOLAI Vs. STATE OF W.B. AND OTHERS
|
July 21, 2003 |
SURESH CHANDRA BARMAN Vs. STATE OF WEST BENGAL AND ORS.
|
August 27, 2003 |
SURESH CHOWDHURY Vs. UNION OF INDIA & ORS.
|
January 1, 2003 |
SURSATI DEVI YADAV Vs. NEW INDIA ASSURANCE CO LTD
|
October 31, 2003 |
SUSANTA KHARA Vs. STATE AND ANOTHER
|
March 27, 2003 |
SUSANTA SAMANTA Vs. W B S E B
|
December 16, 2003 |
SUSHIL KUMAR BAGLA Vs. STATE
|
February 24, 2003 |
SUSHIL KUMAR DE Vs. CHHAYA DE
|
November 17, 2003 |
SUSHIL KUMAR DE Vs. CHHAYA DE
|
August 8, 2003 |
SUSHILA DEVI JAJODIA Vs. SITA DEVI SARAF
|
May 23, 2003 |
SWAPAN KUMAR CHATTERJEE Vs. UNION OF INDIA AND OTHERS
|
August 6, 2003 |
SWAPAN KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
August 18, 2003 |
SWAPAN KUMAR GHOSH & ORS. Vs. UNION OF INDIA
|
March 13, 2003 |
SWAPAN KUMAR MITRA Vs. SOUTH BENGAL STATE TRANSPORT CORPORATION
|
August 26, 2003 |
SWAPAN KUMAR PANI Vs. CANARA BANK
|
August 14, 2003 |
SWAPNA SAHA Vs. STATE OF WEST BENGAL
|
July 2, 2003 |
T SARWARI BEGUM Vs. NAZIR AHMED
|
April 24, 2003 |
TAMAL GHOSH Vs. STATE OF WEST BENGAL
|
August 7, 2003 |
TAMALI BHATTACHARJEE Vs. SAMIK BAIDYA
|
November 24, 2003 |
TANDRA RAY Vs. SATYAM PROJECTS & OTHERS
|
July 2, 2003 |
Tapan Kumar Chowdhury Vs. Registrar of Companies
|
April 24, 2003 |
TAPAN KUMAR DAS Vs. STATE OF WEST BENGAL
|
June 26, 2003 |
TAPAN KUMAR MANNA & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
August 13, 2003 |
TAPAS CONSTRUCTION AND COMPANY Vs. STATE OF WEST BENGAL
|
August 11, 2003 |
TARA PROPERTIES LTD Vs. BHAGIRATHI AGARWALA
|
August 6, 2003 |
TARAK NATH SHA Vs. BHUTORIA BROTHERS PRIVATE LTD
|
September 1, 2003 |
TETRON COMMERCIAL LTD Vs. COMMISSIONER OF INCOME TAX
|
January 15, 2003 |
THE CALCUTTA DOCK LABOUR BOARD WORKERS COMMITTEE Vs. UNION OF INDIA
|
April 9, 2003 |
THE JUTE CORPORATION OF INDIA EMPLOYEES UNION & ORS. Vs. THE JUTE CORPORATION OF INDIA & ORS.
|
July 10, 2003 |
THE W.B. STATE FISHERMENS CO Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
|
August 7, 2003 |
TRANSPORT CORPORATION OF INDIA LTD Vs. PRATIMA BOSE
|
April 2, 2003 |
TRIDIB BHATTACHARJEE Vs. RANJIT ROY
|
July 9, 2003 |
TURNER MORRISON LIMITED Vs. ARUN PROPERTIES PVT LIMITED
|
May 13, 2003 |
UDIT KUMAR MUKHERJEE Vs. KHAITAN CONSULTANTS LTD
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November 5, 2003 |
UIC FINANCE PRIVATE LIMITED Vs. CAREWS PHARMACEUTICALS PRIVATE LIMITED
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December 2, 2003 |
UMA DAS Vs. ASHANANDA SAHA
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December 8, 2003 |
UMA SHANKAR RAIPURIA Vs. STATE OF WEST BENGAL
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December 12, 2003 |
UMAPADA BHUI Vs. STEEL AUTHORITY OF INDIA
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January 15, 2003 |
UMESH CHANDRA PROKASH AND OTHERS Vs. COAL INDIA LIMITED AND OTHERS
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November 13, 2003 |
UMESH KUMAR GUPTA Vs. STATE OF WEST BENGAL
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July 17, 2003 |
UNION OF INDIA Vs. SANCHETI FOOD PRODUCTS LTD
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April 25, 2003 |
UNION OF INDIA Vs. ARUN JYOTI KUNDU
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March 4, 2003 |
UNION OF INDIA Vs. BURMA CONSTRUCTION
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March 17, 2003 |
UNION OF INDIA Vs. PAWANDAS PAWAN KUMAR PVT LTD
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April 24, 2003 |
UNION OF INDIA Vs. INDIA STEAMSHIP CO LTD
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July 17, 2003 |
UNION OF INDIA Vs. FORWARD SEAMEN UNION
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December 22, 2003 |
UNION OF INDIA Vs. ASHOK KUMAR AGARWALLA
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December 4, 2003 |
UNION OF INDIA Vs. PAM DEVELOPMENTS PVT LTD
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October 28, 2003 |
UNION OF INDIA Vs. MAHENDRA PRASAD DUBEY
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September 30, 2003 |
UNION OF INDIA Vs. SEALDAH COLD STORAGE AND TRANSPORT LTD
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July 28, 2003 |
UNION OF INDIA Vs. BHADUR/BAHADUR SINGH
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April 1, 2003 |
UNION OF INDIA Vs. AKSHAYA KUMAR MONDAL
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August 13, 2003 |
Union of India UOI Vs. Pioneer Construction
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May 15, 2003 |
Unit Construction Co LTD Vs. Joint Commissioner of Income tax
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January 13, 2003 |
UNITA DEBSARMA Vs. NEW INDIA ASSURANCE COMPANY
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December 2, 2003 |
UNITED INDIA INSURANCE CO LTD Vs. PHURBA DORJAY LAMA
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December 1, 2003 |
UNITED INDIA INSURANCE CO LTD Vs. MINA MITRA
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February 27, 2003 |
UNITED INDIA INSURANCE CO LTD Vs. KAMALA HAZRA
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April 4, 2003 |
UNITED INDIA INSURANCE CO. LTD. Vs. GAITRY MEDDA & ORS.
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May 16, 2003 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KARTICK CHANDRA MANDAL
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April 4, 2003 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. TANUSHREE MUKHERJEE
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August 29, 2003 |
UNIVERSITY OF CALCUTTA & ORS. Vs. DWIJER MONDAL & ORS.
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March 5, 2003 |
USHABALA ADHIKARI Vs. MANASHI GHOSH
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August 25, 2003 |
UTTAM DAS Vs. STATE OF WEST BENGAL
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December 5, 2003 |
UTTAM NUMALA Vs. STATE
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November 28, 2003 |
V.S. RABINDRAN Vs. UNION OF INDIA AND OTHERS
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July 28, 2003 |
VETERAN COMPANY PRIVATE LIMITED Vs. STATE
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September 16, 2003 |
VETERAN COMPANY PVT LTD Vs. STATE OF WEST BENGAL
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September 16, 2003 |
Vijay Mallya Vs. Assistant Commissioner of Income Tax
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May 12, 2003 |
VIJAY MALLYA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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July 3, 2003 |
VIVEK ARYA Vs. ECONOMIC TRANSPORT ORGANISATION
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May 22, 2003 |
WEST BENGAL BOARD OF SECONDARY EDUCATION Vs. SILIGURI HINDI HIGH SCHOOL
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November 13, 2003 |
WEST BENGAL ELECTION INDUSTRIES DEVELOPMENT CORPORATION LIMITED Vs. K K CHAKRABORTY
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August 29, 2003 |
WIMCO LTD Vs. STATE OF WEST BENGAL
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July 10, 2003 |
WORKMEN Vs. CENTRAL GOVT INDUSTRIAL TRIBUNAL CALCUTTA
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February 25, 2003 |
Yellappa B Vs. Steel Authority of India Ltd
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May 15, 2003 |
ZAFRUL HASAN Vs. KOLKATA MUNICIPAL CORPORATION
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September 16, 2003 |
ZONAL MANAGER (EAST), FCI AND ORS. Vs. VIVEKANANDA BARUA AND ORS.
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May 8, 2003 |