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A K GHOSH AND CO Vs. STATE OF WEST BENGAL
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August 13, 2002 |
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A W Figgis and Co LTD Vs. Commissioner of Income tax
|
April 5, 2002 |
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ABDUL KHALEK ALIAS RAJA Vs. NARCOTIC CONTROL BUREAU EASTERN ZONAL UNIT
|
August 23, 2002 |
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ABDUL RAZZAQUE Vs. MEHERUNNESSA BEGUM & ANOTHER
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August 12, 2002 |
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ABHIR DAS Vs. LAKSHMI @ BABY DAS
|
February 27, 2002 |
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ABINASH CH MONDAL Vs. JYOTSNA RANI MONDAL
|
December 3, 2002 |
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ACHINTYA KUMAR GHOSH Vs. SOUTH BENGAL STATE TRANSPORT CORPORATION
|
June 19, 2002 |
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ADIP KUMAR BANERJEE Vs. STATE FISHERIES DEVELOPMENT CORPN LTD
|
July 2, 2002 |
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ADYA SHAKTI TRANSPORT & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
February 11, 2002 |
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AFSAR JAHAN Vs. MAHMMAD HALIM
|
February 22, 2002 |
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AJIT KUMAR GHANTY Vs. COAL INDIA LIMITED
|
October 1, 2002 |
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AJIT KUMAR ROY Vs. MAYA MUKHERJEE
|
July 8, 2002 |
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AJIT KUMAR SAHA Vs. ASHIT KUMAR SAHA
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August 22, 2002 |
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AJIT KUMAR SAHA Vs. AMAR KUMAR SAHA
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November 29, 2002 |
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AJOY KUMAR BASU Vs. STATE OF WEST BENGAL
|
June 13, 2002 |
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AJOY KUMAR SAHA Vs. ASHOK LEYLAND FINANCE LTD
|
September 10, 2002 |
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ALI HOSSAIN ANSARI Vs. NANDALAL SHAH
|
September 3, 2002 |
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ALOKA GHOSH Vs. STATE OF WEST BENGAL
|
July 5, 2002 |
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ALOKE KUMAR MITRA MUSTAFI Vs. STATE OF WEST BENGAL
|
March 6, 2002 |
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ALSTOM LIMITED Vs. SEVENTH INDUSTRIAL TRIBUNAL OF WEST BENGAL
|
February 19, 2002 |
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AMAL BHUSAN BANERJEE Vs. HIMANGSU KUMAR BARDHAN
|
September 11, 2002 |
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AMAL KRISHNA MAITY Vs. SAGAR GRAMIN BANK
|
June 14, 2002 |
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AMAL KUMAR ROYCHOWDHURY Vs. CALCUTTA MUNICIPAL CORPORATION
|
September 4, 2002 |
|
AMALENDU GANGULY Vs. MANJARI PAL
|
March 21, 2002 |
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AMARENDRA MAHANTI Vs. UNION OF INDIA & ORS.
|
April 25, 2002 |
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AMARENORA NATH CHATTERJEE Vs. STATE
|
September 16, 2002 |
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AMARESH CHOUDHURY Vs. GOPINATH KUNDU
|
June 12, 2002 |
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AMARNATH SANGANARIA Vs. SONALI BANK
|
October 1, 2002 |
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AMIR BACHAR Vs. STATE OF WEST BENGAL & ANR
|
June 20, 2002 |
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AMIR HOSSAIN SARDAR Vs. STATE OF WEST BENGAL
|
February 6, 2002 |
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AMITAVA DEY Vs. STATE OF WEST BENGAL
|
April 5, 2002 |
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AMITAVA DEY Vs. STATE OF WEST BENGAL AND ORS.
|
April 4, 2002 |
|
AMRIT CH ROY Vs. STATE OF WEST BENGAL
|
January 29, 2002 |
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ANADI NATH BHATTACHARJEE & ORS. Vs. JAGARNNATH PRAMANICK
|
October 10, 2002 |
|
ANAL ADHIKARY Vs. KRISHNA ADHIKARY
|
May 6, 2002 |
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ANANDA PRASAD DEY Vs. STATE OF WEST BENGAL
|
May 7, 2002 |
|
ANDHRA BANK Vs. OFFICIAL LIQUIDATOR
|
March 19, 2002 |
|
ANIL GUPTA Vs. NARCOTIC CONTROL BUREAU
|
June 17, 2002 |
|
ANIMESH MOHANTA Vs. RAKHI MOHANTA ALIAS RAKHI DAS
|
August 9, 2002 |
|
ANITA GUPTA Vs. MADAN LAL GUPTA
|
March 13, 2002 |
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ANJALI MAHATO & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
July 19, 2002 |
|
ANOOP KUMAR Vs. COMMISSIONER OF CUS. (PREV.)
|
April 12, 2002 |
|
ANRUL HOSSAIN KHAN AND OTHERS Vs. STATE OF W.B. AND OTHERS
|
March 15, 2002 |
|
ANUP KUMAR DAS GUPTA Vs. UNION OF INDIA
|
October 10, 2002 |
|
ANUP KUMAR ROY Vs. STATE OF WEST BENGAL
|
April 2, 2002 |
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APARNA GHOSH Vs. STATE OF WEST BENGAL
|
August 9, 2002 |
|
ARATI DHAR Vs. S K DUTTA
|
March 12, 2002 |
|
ARATI PURAKAIT Vs. SHYAMAPADA GHOSH
|
May 23, 2002 |
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ARDHENDU BIKASH BHATTACHARJEE Vs. UNION OF INDIA
|
February 28, 2002 |
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ARINDAM GHOSH Vs. STATE OF WEST BENGAL
|
August 21, 2002 |
|
ARISANDA SWAMI SATYANANDA Vs. STATE OF WEST BENGAL & ORS.
|
March 18, 2002 |
|
ARJUN CHANDRA BERA Vs. BIJAY KRISHNA BERA
|
October 4, 2002 |
|
ARPIT IMPEX PRIVATE LIMITED Vs. ARUNODAYA PLANTATIONS LTD.
|
June 20, 2002 |
|
ARUN KUMAR GUPTA Vs. S N KAR AND ANR
|
July 5, 2002 |
|
ARUN KUMAR KAYAL Vs. SABITA DAS GUPTA
|
April 25, 2002 |
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ARUNANGSHU CHAKRABORTY Vs. UNION OF INDIA
|
May 10, 2002 |
|
ARUP KUMAR MUKHERJEE Vs. REGIONAL INSTITUTE OF PRINTING TECHNOLOGY
|
August 16, 2002 |
|
ARVIND AGARWAL & ANOTHER Vs. STATE OF WEST BENGAL & ANOTHER
|
March 15, 2002 |
|
ARYA PRATINIDHI SABHA BENGAL Vs. STATE OF WEST BENGAL
|
April 8, 2002 |
|
ASHALATA JAYSWAL & ORS. Vs. ALLAHABAD BANK & ORS.
|
May 17, 2002 |
|
ASHIM DEY Vs. KHUKU DEY
|
July 5, 2002 |
|
ASHIM KUMAR SARMA & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
April 26, 2002 |
|
ASHIS KUMAR SAHA & OTHERS Vs. SUB
|
September 25, 2002 |
|
ASHIT MUKHERJEE Vs. BHABADEB MUKHERJEE
|
July 15, 2002 |
|
ASHOK BIRI FACTORY Vs. STATE OF WEST BENGAL
|
June 11, 2002 |
|
ASHOK KAPRI Vs. ISWAR CHANDRA JANA AND ANOTHER
|
August 23, 2002 |
|
ASHOK KUMAR GUPTA Vs. UNION OF INDIA
|
April 9, 2002 |
|
ASHOKA MARKETING LIMITED Vs. INCOME TAX OFFICER
|
March 15, 2002 |
|
ASHOKE BOSE @ ASHOK KR BOSE Vs. STATE OF WEST BENGAL
|
August 8, 2002 |
|
ASHOKE KUMAR DAS Vs. STATE OF WEST BENGAL & ORS.
|
October 9, 2002 |
|
ASHUTOSH DAS Vs. DHIRARANI NANDAN
|
January 29, 2002 |
|
ASHUTOSH GHOSH Vs. STATE OF WEST BENGAL
|
April 22, 2002 |
|
ASIM MUKHOPADHYAY Vs. SOURINDRA NATH ROY
|
May 10, 2002 |
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ASIT BARAN DEY AND ORS. Vs. SHANTI RANI DAS DEWANJI & ANR.
|
September 12, 2002 |
|
ASIT BARAN MUKHERJEE Vs. FULESWARI MUKHERJEE
|
September 5, 2002 |
|
ASKHOY KUMAR PYNE Vs. SUKHENDU BIKAS ADDY
|
November 22, 2002 |
|
ASOKA MUKHERJEE Vs. GANDHI DAS
|
June 14, 2002 |
|
Asoke Aikat Vs. State of W B
|
August 9, 2002 |
|
ASOKE KUMAR Vs. STATE & ANR.
|
February 4, 2002 |
|
ASSEMLY OF GOD HOSPITAL AND RESEARCH CENTRE Vs. 1ST INDUSTRIAL TRIBUNAL WEST BENGAL
|
January 9, 2002 |
|
ASSTT. COLLECTOR OF CENTRAL EXCISE Vs. DUNCANS AGRO INDUSTRIES LTD.
|
September 20, 2002 |
|
ASWINI KUMAR BHATTACHARYA Vs. STATE OF WEST BENGAL
|
June 17, 2002 |
|
ATRI GUHA Vs. SMT. MAHUA GUHA
|
September 27, 2002 |
|
ATUL CHANDRA MAHATO Vs. STATE OF WEST BENGAL
|
September 11, 2002 |
|
AVINASH JAIN Vs. CHAIRMAN MUNICIPAL ASSESSMENT TRIBUNAL
|
September 13, 2002 |
|
AZIM BOX KHANDAKAR AND AFTER HIS DEATH MAHIMUDDIN KHANDAKAR & ORS. Vs. SK. SANOWAR ALI & ORS.
|
April 9, 2002 |
|
B B and J CONSTRUCTION COLTD Vs. U O I
|
March 5, 2002 |
|
BABURAM TUDU Vs. SHAMBHUNATH MANDI
|
August 2, 2002 |
|
BADAL CHOWDHURY Vs. STATE OF W B
|
September 24, 2002 |
|
BADAL DHARA Vs. CALCUTTA MUNICIPAL CORPORATION
|
July 4, 2002 |
|
BADRI PRASAD SHAW Vs. BRAITHWAIT AND CO LTD
|
October 1, 2002 |
|
BAISAKHI BHATTACHARJEE Vs. SHAYAMAL BOSE AND OTHERS
|
June 13, 2002 |
|
BAL CHANDRA AGARWAL Vs. UNION OF INDIA
|
February 28, 2002 |
|
BALAI CHANDRA KAR Vs. STATE OF WEST BENGAL
|
April 5, 2002 |
|
Balmer Lawrie and Co LTD Vs. Employees State Insurance Corporation
|
October 8, 2002 |
|
BALSARA HYGIENE PRODUCTS LIMITED Vs. ARUN CHOWDHURY
|
November 14, 2002 |
|
BANANI NANDI Vs. STATE OF WEST BENGAL
|
May 20, 2002 |
|
BANARASI DAS AND OTHERS Vs. SARAF PAPER MILLS LIMITED AND OTHERS
|
April 11, 2002 |
|
BANBEHARI DALAPATI Vs. AMULYA DALAPATI
|
January 18, 2002 |
|
BANGUR LAND DEVELOPMENT CORPORATION LTD. Vs. STATE OF WEST BENGAL & ORS.
|
September 12, 2002 |
|
BANKIM CH BANERJEE Vs. CHINMOYEE BANERJEE
|
March 4, 2002 |
|
BASUDEB CHOWDHURY Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
September 6, 2002 |
|
BASUDEV HAZRA AND ORS. Vs. JADAVPUR UNIVERSITY AND ANR.
|
August 27, 2002 |
|
BASUMATI CORPORATION LTD. AND OTHERS Vs. BENOY DAS AND OTHERS
|
March 13, 2002 |
|
BATA INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 9, 2002 |
|
Bata India Limited Vs. Employees State Insurance Corporation
|
April 23, 2002 |
|
BATA KRISHNA MAHATO & ORS. Vs. SMT. RADHARANI DASI & ORS.
|
August 9, 2002 |
|
BAUL SARKAR Vs. MINA CHAKRABORTY
|
August 20, 2002 |
|
BCL FINANCIAL SERVICES LTD Vs. PASHUPATI NATH PRASAD
|
June 20, 2002 |
|
BECHARA KORA MUDI Vs. STATE OF WEST BENGAL
|
April 3, 2002 |
|
BENGAL CLUB LIMITED Vs. SUSANTA KUMAR CHOWDHARY
|
July 4, 2002 |
|
BENGAL PEERLESS HOUSING DEVELOPMENT CO LTD Vs. GOPESWAR PRASAD AGARWAL
|
April 19, 2002 |
|
BHAGAWAN MISHRA Vs. UNION OF INDIA
|
June 17, 2002 |
|
BHAGAWAT CHANDRA GAYEN Vs. STATE OF WEST BENGAL
|
October 8, 2002 |
|
BHAGYA LAXMI MAULIK AND ORS. Vs. STATE BANK OF INDIA AND ANR.
|
August 1, 2002 |
|
Bharat Hari Singhania Individual Vs. Wealth tax Officer
|
May 3, 2002 |
|
Bharat Traders Agency Vs. Deputy Commissioner Commercial Taxes
|
July 17, 2002 |
|
BHASKAR ADITYA Vs. MINATI MAJUMDAR
|
October 10, 2002 |
|
BHASKAR MONDAL Vs. UCO BANK
|
April 9, 2002 |
|
BHASWATI PAL Vs. COUNCIL FOR INDIAN SCHOOL CERTIFICATE EXAMINATION
|
May 22, 2002 |
|
BHIM CHANDRA ADHIKARY & ORS. Vs. PARESH CHANDRA ADHIKARY & ANR.
|
January 31, 2002 |
|
BHOLA PRASAD JHA Vs. INDIAN IRON AND STEEL CO. LTD.
|
May 3, 2002 |
|
BHUBANESHWAR DAS Vs. UNION OF INDIA
|
February 7, 2002 |
|
BIBEKANANDA MONDAL Vs. STATE OF WEST BENGAL
|
September 24, 2002 |
|
BIBHUTI BHUSAN DUTTA Vs. SAMARENDRA NATH MISRA
|
June 18, 2002 |
|
BIDYASUNDER CHATTERJEE Vs. UNION OF INDIA & ORS.
|
July 26, 2002 |
|
BIDYUT DASGUPTA Vs. SAGAR GRAMIN BANK
|
July 9, 2002 |
|
BIDYUT KUMAR ROY Vs. STATE OF WEST BENGAL
|
November 27, 2002 |
|
BIDYUT SAHA Vs. STATE OF WEST BENGAL
|
October 9, 2002 |
|
BIJOLI BHATTACHARYA Vs. STATE OF WEST BENGAL
|
July 24, 2002 |
|
BIJOY KUMAR Vs. THE CHAIRMAN
|
July 19, 2002 |
|
BIKASH CHANDRA SAHA Vs. STATE OF WEST BENGAL
|
April 9, 2002 |
|
BIMAL MALI Vs. STATE OF WEST BENGAL
|
April 23, 2002 |
|
BINAYAK PAUL Vs. STATE OF WEST BENGAL & ORS
|
May 3, 2002 |
|
BINOD KUMAR GUPTA Vs. RAJENDRA PRASAD SHUKLA
|
September 3, 2002 |
|
BIREN PRAMANIK Vs. STATE OF WEST BENGAL
|
May 10, 2002 |
|
BIRENDRA KUMAR BHOWMICK Vs. UNION OF INDIA
|
August 22, 2002 |
|
BIRENDRA KUMAR SINGH Vs. UNION OF INDIA
|
August 28, 2002 |
|
BIRENDRA PRASAD SINGH Vs. STATE OF WEST BENGAL
|
November 8, 2002 |
|
BIRESWAR SIRKAR Vs. COLLECTOR OF CENTRAL EXCISE CALCUTTA ORISSA
|
May 15, 2002 |
|
BISWAJIT CHAKRABORTY Vs. MIRA-SEN RAY
|
May 10, 2002 |
|
BISWAJIT CHOWDHURY Vs. S S DISTRIBUTORS
|
July 19, 2002 |
|
BISWANATH Vs. P O FIRST LABOUR COURT
|
February 19, 2002 |
|
BISWANATH CHAKRABORTY Vs. STATE OF WEST BENGAL
|
December 11, 2002 |
|
BISWANATH DAS Vs. STATE OF WEST BENGAL
|
October 2, 2002 |
|
BISWANATH HALDER Vs. UNITED BANK OF INDIA
|
April 30, 2002 |
|
BOARD OF ACTING GOVERNOR OF THE LA MARTIENERE Vs. NATIONAL ENGINEERING INDUSTRIES LTD
|
August 13, 2002 |
|
BOARD OF TRUSTEE FOR THE PORT OF CALCUTTA Vs. WOOD CRAFT PRODUCTS LTD
|
March 13, 2002 |
|
BOARD OF TRUSTEES FOR PORT OF KOLKATA Vs. KOLKATA MUNICIPAL CORPORATION
|
June 19, 2002 |
|
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
August 12, 2002 |
|
BRAITHWAITE BURN & JESSOP CONSTRUCTION CO. LTD. STAFF WORKERS UNION AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
March 5, 2002 |
|
BRAITHWAITE OFFICERS ASSOCIATION Vs. UNION OF INDIA
|
April 18, 2002 |
|
BRAJA KISHORE ROY Vs. STATE OF WEST BENGAL
|
March 15, 2002 |
|
BRIDH RAJ BHANDARI B R BHANDARI Vs. GOBARDHAN NAPANY
|
December 17, 2002 |
|
BRITANNIA ENGINEERING PRODUCT Vs. SECOND LABOUR COURT
|
August 28, 2002 |
|
BRITANNIA INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME-TAX
|
August 13, 2002 |
|
BRITISH AIRWAYS PLC Vs. BARUNENDRA NATH BASU
|
January 14, 2002 |
|
BROADWAY CENTRE Vs. GOPALDAS BAGRI
|
February 1, 2002 |
|
C E S C LTD Vs. INCOME TAX OFFICER
|
November 13, 2002 |
|
C. MACKERTICH LTD. Vs. CUSTODIAN
|
July 19, 2002 |
|
C. MACKERTICH LTD. Vs. CUSTODIAN AND ANOTHERS.
|
January 29, 2002 |
|
CALCUTTA PORT SHRAMIK UNION Vs. BOARDS OF TRUSTEES OF CALCUTTA PORT
|
August 9, 2002 |
|
CALCUTTA STATE TRANSPORT CORPORATION Vs. PRADIP KUMAR BANERJI
|
October 3, 2002 |
|
CALCUTTA TAXI ASSOCIATION AND OTHERS Vs. D K BANERJEE AND ANOTHER
|
April 4, 2002 |
|
CAPTAIN ANADI KUMAR DAS Vs. THE CALCUTTA PORT TRUST & ORS.
|
January 25, 2002 |
|
CASH REGISTER CO P LTD Vs. SURAJ NARAYAN SHAW
|
August 9, 2002 |
|
CEEAN INTERNATIONAL PRIVATE LIMITED Vs. ASHOK SURANA
|
August 27, 2002 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. B K SAMAL
|
March 3, 2002 |
|
CHANDAN CHATTERJEE ALIAS FULU Vs. STATE OF WEST BENGAL
|
December 18, 2002 |
|
CHANDAN MUKHERJEE Vs. STATE OF WEST BENGAL
|
May 20, 2002 |
|
CHANDANA BOSE Vs. SATURDAY CLUB LIMITED
|
December 11, 2002 |
|
CHANDANA GARAIN Vs. MADHUSUDAN GARAIN
|
March 21, 2002 |
|
CHANDRA DEVI BOTHRA & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
October 9, 2002 |
|
CHANDRA SEKHAR BHATTACHARYA & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
February 14, 2002 |
|
CHEN KUAM TAIN Vs. CESC LIMITED
|
April 29, 2002 |
|
COMMISSIONER CENTRAL EXCISE CALCUTTA II COMMISSIONERATE Vs. CALCUTTA TRADE CORPORATION
|
February 27, 2002 |
|
COMMISSIONER OF COMMERCIAL TAXES Vs. WEST BENGAL TAXATION TRIBUNAL
|
January 31, 2002 |
|
Commissioner of Customs Vs. Terai Overseas Ltd
|
October 1, 2002 |
|
Commissioner of Gift tax Vs. Surendra Paul Karta of HUF
|
March 27, 2002 |
|
Commissioner of Income tax Vs. Hindustan Coconut Oil Mill
|
March 13, 2002 |
|
Commissioner of Income tax Vs. A B C India Ltd
|
March 8, 2002 |
|
Commissioner of Income tax Vs. Peico Electronics and Electricals Ltd
|
March 14, 2002 |
|
Commissioner of Income tax Vs. Avery India Ltd
|
February 20, 2002 |
|
Commissioner of Income tax Vs. General Electric Co of India Ltd
|
March 1, 2002 |
|
Commissioner of Income tax Vs. Berger Paints India Ltd
|
February 6, 2002 |
|
Commissioner of Income tax Vs. Union Carbide I Ltd
|
February 7, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. BERGER PAINTS INDIA LTD
|
February 13, 2002 |
|
Commissioner of Income tax Vs. United Credit Ltd
|
July 3, 2002 |
|
Commissioner of Income tax Vs. Flakt India Ltd
|
September 20, 2002 |
|
Commissioner of Income tax Vs. Tribeni Tissues Ltd
|
August 27, 2002 |
|
Commissioner of Income Tax Vs. Sudera Services P Ltd
|
September 4, 2002 |
|
Commissioner of Income Tax Vs. Window Glass Ltd
|
August 6, 2002 |
|
Commissioner of Income tax Vs. Ajay Forgings P Ltd
|
July 9, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. COVENTRY SPRING AND CO LTD
|
July 9, 2002 |
|
Commissioner of Income tax Vs. Kishanlal and Sons Udyog Pvt Ltd
|
October 9, 2002 |
|
Commissioner of Wealth Tax Vs. Sandeep Jajodia
|
April 24, 2002 |
|
Commissioner of Wealth tax Vs. Danka Devi Agarwala
|
March 20, 2002 |
|
COMMISSIONER OF WEALTH-TAX Vs. BAJORIA PROPERTIES PVT. LTD
|
July 12, 2002 |
|
CONTAI THANA PRIMARY TEACHERS CO Vs. STATE OF WEST BENGAL
|
October 3, 2002 |
|
CRB CAPITAL MARKETS LTD & ORS Vs. HINDUSTHAN DEVELOPMENT CORPORATION
|
May 7, 2002 |
|
CWT Vs. BAJORIA PROPERTIES (P) LTD.
|
December 7, 2002 |
|
D J SEN Vs. STATE
|
July 26, 2002 |
|
DAMODAR NARYAN SINGH Vs. SARDAR HIRA SINGH
|
May 6, 2002 |
|
DAMODAR VALLEY CORPORATION Vs. UTTAM GOSWAMI AND OTHERS
|
January 29, 2002 |
|
DARSHAN SINGH Vs. HARBANS KAUR
|
February 27, 2002 |
|
DASSI Vs. ISWAR GIRIDHARI JEW
|
October 10, 2002 |
|
DEBABRATA MONDAL Vs. STATE OF WEST BENGAL
|
May 8, 2002 |
|
DEBANANDA ROY Vs. STATE OF W.B.
|
March 22, 2002 |
|
DEBASIS DUTTA Vs. STATE OF WEST BENGAL
|
June 18, 2002 |
|
DEBDULAL BERA Vs. UNION OF INDIA AND ORS.
|
December 25, 2002 |
|
DEBI PROSAD CHAKRABORTY Vs. MATHUR CHANDRA PRATIHAR
|
September 13, 2002 |
|
DEEP NARAYAN SINGH Vs. SARJAN SINGH
|
July 15, 2002 |
|
DEEPAK PRAKASH Vs. JAYANTA KUMAR BOSE
|
September 4, 2002 |
|
DELTA INTERNATIONAL LIMITED Vs. TOR ISTEG STEEL CORPORATION
|
May 24, 2002 |
|
DEVER PARK BUILDERS PVT LTD Vs. MADHURI JALAN
|
September 9, 2002 |
|
DEYS MEDICAL STORES MANUFACTURING LTD Vs. UNION OF INDIA
|
March 22, 2002 |
|
DHANANJOY SHARMA Vs. STATE OF WEST BENGAL & ORS.
|
April 8, 2002 |
|
DHARAM RAJ TIWARI Vs. BADRI PRASAD TIWARI
|
September 20, 2002 |
|
DHIRENDRA NATH DAS Vs. MENOKA DAS
|
June 28, 2002 |
|
DHIRENDRA NATH SARKAR & ORS. Vs. SARALABALA NASKAR & ORS.
|
September 4, 2002 |
|
DIBYENDU NATH ROY Vs. STATE OF WEST BENGAL
|
February 11, 2002 |
|
DIL AFROJA BEGUM Vs. STATE OF WEST BENGAL & ORS.
|
August 12, 2002 |
|
DILIP KR. CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS.
|
September 27, 2002 |
|
DILIP KUMAR CHATTERJEE Vs. COAL INDIA LIMITED
|
February 20, 2002 |
|
DILIP KUMAR GHOSH Vs. AMIT KUMAR ROY CHAUDHURY
|
May 20, 2002 |
|
DILIP KUMAR HAIDER Vs. THE GENERAL MANAGER (OPERATION) STATE BANK OF INDIA CALCUTTA LOCAL HEAD OFFICE
|
May 13, 2002 |
|
DILIP KUMAR HAIDER & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
March 11, 2002 |
|
DILIP KUMAR JAIN Vs. COMMISSIONER OF CUSTOMS
|
January 29, 2002 |
|
DILIP KUMAR PALMAL & ORS Vs. THE STATE OF WEST BENGAL & ORS
|
August 8, 2002 |
|
DIMMINACO A.G. Vs. CONTROLLER OF PATENTS AND DESIGNS & ORS.
|
January 15, 2002 |
|
DINANATH SHAH Vs. SURATI DEVI & ORS.
|
July 5, 2002 |
|
DINWARA ENGINEERS PRIVATE LIMITED Vs. AMITAVA BANERJEE
|
March 26, 2002 |
|
DIPAK DUTTA Vs. UNION OF INDIA
|
April 23, 2002 |
|
DIPENDRA NARAYAN MUNSI Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
July 30, 2002 |
|
DOVER PARK BUILDERS PRIVATE LIMITED Vs. MADHURI JALAN
|
July 18, 2002 |
|
DR. ABHIJIT GHOSH & ANR. Vs. MUKUNDA LAL GANGULY & ANR.
|
January 17, 2002 |
|
DR. ABHISHEK LAHA AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
April 25, 2002 |
|
DR. DEBIKA CHATTERJEE Vs. TRUSTEES OF VICTORIA MEMORIAL CALCUTTA
|
November 14, 2002 |
|
DR. JAGDISH NARAYAN SINHA Vs. SHRI MONOHAR MISHRA
|
August 2, 2002 |
|
DR. PARTHA SARATHI RAY Vs. DR. SANCHITA BHATTACHARYYA (ROY)
|
October 4, 2002 |
|
DR. PHOOL CHAND VISHWAKARMA Vs. STATE OF WEST BENGAL
|
March 21, 2002 |
|
DULAL CHANDRA CHATTOPADHYAY Vs. BASUDEB BHATTACHARJEE
|
May 10, 2002 |
|
DWARIKANATH CHOWDHURY Vs. SADANANDA CHOWDHURY
|
April 25, 2002 |
|
E S I LTD Vs. Union of India UOI
|
April 24, 2002 |
|
EASTERN COALDFIELDS LIMITED Vs. UNION OF INDIA
|
January 9, 2002 |
|
EASTERN COALFIELDS LTD Vs. N C W C UNION
|
January 28, 2002 |
|
Eastern Coils Private LTD Vs. Commr of C Ex
|
March 21, 2002 |
|
Elbe Industrial Works Vs. Commercial Tax Officer
|
May 7, 2002 |
|
ELEGANT FASHION ACCESSORIES PVT LTD Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LIMITED
|
March 11, 2002 |
|
EMAJUDDIN AHMED Vs. STATE OF WEST BENGAL
|
July 2, 2002 |
|
EMCEE PHARMACEUTICALS PVT. LTD. Vs. CENTAUR LABORATORIES PVT. LTD. & ORS.
|
October 10, 2002 |
|
Employees State Insurance Corporation Vs. Lachan Deo Singh
|
June 17, 2002 |
|
Employees State Insurance Corporation Vs. Abdus Salam
|
July 16, 2002 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. BRAITHWAITE & CO.LTD.
|
March 22, 2002 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. CALCUTTA MUNICIPAL CORPORATION & ORS.
|
June 13, 2002 |
|
ENAMUL HAQUE Vs. STATE OF WEST BENGAL
|
February 28, 2002 |
|
EUREKA FORBS LTD Vs. UNION OF INDIA
|
November 15, 2002 |
|
Eveready Industries India LTD Vs. Birendra Nath Bhattacharjee
|
July 7, 2002 |
|
EVERGREEN PLYWOOD INDUSTRIES (P.) LTD. Vs. CIRCULAR LEASING & RESOURCES (P.) LTD.
|
May 16, 2002 |
|
Evergreen Plywood Industries P LTD Vs. Circular Leasing AND Resources P Ltd
|
December 11, 2002 |
|
EX Vs. UNION OF INDIA AND OTHERS
|
April 23, 2002 |
|
FABRIMETALS Vs. UNITED BANK OF INDIA
|
February 14, 2002 |
|
First Land Acquisition Collector Vs. Daulat Singh Surana
|
October 10, 2002 |
|
FORWARD SEAMENS UNION OF INDIA Vs. UNION OF INDIA
|
April 9, 2002 |
|
FULAN DEBI @ PANKHI @ DULHAN Vs. STATE OF WEST BENGAL
|
July 31, 2002 |
|
G L GAYEN Vs. STATE OF WEST BENGAL
|
March 18, 2002 |
|
G N Shaw Wine Pvt LTD Vs. Income tax Officer
|
June 12, 2002 |
|
G. PODDAR AND SONS (HUF) AND ANR. Vs. DRAUPADI DEBI TIBREWAL
|
May 6, 2002 |
|
G.B. WOOD CRAFTS PVT. LTD. & ORS. Vs. THE PRESIDING OFFICER, DEBT RECOVERY TRIBUNAL & ANR.
|
May 17, 2002 |
|
GANAPATI APARTMENTS PVT LTD Vs. FAVOURITE SMALL INVESTMENT LTD
|
March 8, 2002 |
|
GANESH CHANDRA SENAPATI Vs. STATE OF WEST BENGAL
|
March 1, 2002 |
|
GANESH WIRE INDUSTRIES Vs. C E S C LIMITED
|
April 25, 2002 |
|
GANESHGARH TENANTS WELFARE ASSOCIATION Vs. CALCUTTA MUNICIPAL CORPORATION
|
May 24, 2002 |
|
GARDEN REACH WORKSHOP LTD Vs. GARDEN REACH SHIP BUILDERS AND ENGINEERS
|
March 13, 2002 |
|
GEEVARGHESE MATHEWS Vs. STATE OF WEST BENGAL
|
June 17, 2002 |
|
GEMINI SILK LIMITED Vs. GEMINI OVERSEAS LIMITED
|
August 8, 2002 |
|
General Electric Co P L C Vs. Commissioner of Income tax
|
August 2, 2002 |
|
General Industrial Society Limited Cotton Mills Division Vs. Mongdayal Prasad
|
April 22, 2002 |
|
General Secretary A P B L Contractor Employees Union Vs. State of West Bengal
|
July 24, 2002 |
|
GIRISH CHANDRA ROUT Vs. UNION OF INDIA
|
April 25, 2002 |
|
GITA DAS SANGITA DAS Vs. TAPAS DAS
|
November 8, 2002 |
|
GLOSTER JUTE MILLS LTD Vs. DY SECY LABOUR DEPARTMENT
|
July 5, 2002 |
|
GOBARDHAN MANNA Vs. STATE OF WEST BENGAL AND ORS.
|
January 29, 2002 |
|
GOBINDA KUMAR SAHA Vs. TAPASI DEBANGSHI
|
March 21, 2002 |
|
GOBINDA LAL SEN Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT 1936
|
February 19, 2002 |
|
GOLAM MOMEN Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
|
May 10, 2002 |
|
GOLE PARK CO Vs. MAHESH CHOWDHURY
|
February 27, 2002 |
|
GOODS OF PHANI BHUSAN SINHA Vs. STATE
|
March 8, 2002 |
|
GOPAL CHANDRA DAS Vs. SARASWATI BASAK
|
November 25, 2002 |
|
GOPAL CHANDRA MAITY Vs. UNION OF INDIA
|
February 11, 2002 |
|
GOPAL CHANDRA SARDAR Vs. STATE OF WEST BENGAL
|
July 24, 2002 |
|
GOPAL CHANDRA SARKAR Vs. SMT. SHYAMALI SIRKAR (GANGULY) AND ORS.
|
February 21, 2002 |
|
GOPENDRA KUMAR BOSE Vs. PROVATI CHAKRABORTY & ORS.
|
February 20, 2002 |
|
GOPINATH ADHIKARI & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
October 10, 2002 |
|
GOUR CHANDRA DUTTA Vs. STATE OF WEST BENGAL
|
September 20, 2002 |
|
GOUR GOPAL DEBNATH Vs. STATE OF WEST BENGAL
|
February 20, 2002 |
|
GOUR MOHAN MANNA Vs. STATE OF WEST BENGAL
|
May 8, 2002 |
|
GOURANGA CHANDRA BASU @ GOURANGA BEHARI BOSE AND ANOTHER Vs. UMA RANI DUTTA AND OTHERS
|
April 4, 2002 |
|
GOURANGA LAL CHATTERJEE Vs. STATE OF WEST BENGAL
|
February 12, 2002 |
|
GOURI PHANI CHAKRABORTY Vs. STATE OF WEST BENGAL
|
May 20, 2002 |
|
GOURI RANI DEVI ALIAS GOURI DEVI Vs. ASHIM KUMAR MITRA
|
April 12, 2002 |
|
GOURI SHANKAR DALMIYA Vs. PROMOD KUMAR GOENKA
|
July 4, 2002 |
|
GOUTAM MAJI Vs. UNION OF INDIA AND OTHERS
|
April 24, 2002 |
|
Grand Azad Hind Transport Co Vs. State of West Bengal
|
March 11, 2002 |
|
GUNADHAR OJHA & ORS. Vs. KANGAL CHANDRA GIRI & ORS.
|
May 17, 2002 |
|
GURU CHARAN MAJHI Vs. STATE OF WEST BENGAL
|
June 12, 2002 |
|
GURU CHARAN SINGH Vs. PRAJIT KUMAR MITRA
|
February 21, 2002 |
|
GYANESHWAR MISHRA & ORS. Vs. RABINDRA NATH JAISWAL & ORS.
|
February 1, 2002 |
|
Halmira Estate Tea P LTD Vs. Commissioner of Income Tax
|
September 4, 2002 |
|
Hanuman Trading Company Vs. State of West Bengal
|
March 7, 2002 |
|
HANUMANMAL SURANA Vs. UNION OF INDIA
|
May 20, 2002 |
|
HARADHAN BHOWMICK Vs. STATE OF WEST BENGAL
|
November 21, 2002 |
|
HARAN CHANDRA NASKAR Vs. STATE OF WEST BENGAL
|
July 30, 2002 |
|
HARANI BIBI @ HIRAMAN BIBI & ANOTHER Vs. MD. AINUL HAQUE
|
April 22, 2002 |
|
HAZI MUNNA MIA CO. PVT. LTD. Vs. STATE OF WEST BENGAL & OTHERS
|
April 10, 2002 |
|
Hela Holdings Pvt LTD Vs. Commissioner of Income tax
|
September 27, 2002 |
|
HIMANSHU MISTRI Vs. STATE OF WEST BENGAL
|
July 11, 2002 |
|
HINDUSTAN CONSULTANCY AND SERVICES LTD Vs. UNION OF INDIA
|
July 11, 2002 |
|
Hindusthan Laminators Pvt LTD Vs. C C E Calcutta I
|
January 28, 2002 |
|
HINDUSTHAN LEVER LIMITED Vs. UNION OF INDIA
|
February 27, 2002 |
|
HINDUSTHAN MITRA CLUB Vs. STATE OF WEST BENGAL
|
April 23, 2002 |
|
HINDUSTHAN PAPER CORPORATION LTD Vs. WELLBRINES CHEMICALS PRIVATE LTD
|
March 7, 2002 |
|
HITU MUNDA Vs. CHIEF JUDGE COURT OF SMALL CAUSE
|
April 8, 2002 |
|
Hongkong and Shanghai Banking Corporation LTD Vs. Central Government Industrial Tribunal
|
March 27, 2002 |
|
HONORARY SECRETARY, ZOOLOGICAL GARDEN Vs. ABDUL GAFFAR
|
July 19, 2002 |
|
HOWRAH D C C BANK LTD Vs. HOWRAH D C C BANK LTD
|
May 15, 2002 |
|
HOWRAH IMPROVEMENT TRUST Vs. THE STATE OF WEST BENGAL & ORS.
|
August 9, 2002 |
|
Hydro Carbons and Chemicals Vs. Addl Commr Commercial Taxes W B
|
February 11, 2002 |
|
HYDRO-CARBONS AND CHEMICALS Vs. ADDITIONAL COMMISSIONER COMMERCIAL TAXES WEST BENGAL
|
January 28, 2002 |
|
I T C LTD Vs. Appropriate Authority
|
July 4, 2002 |
|
I.T. OFFICER M WARD, COMPANIES DIST.-II, CAL. & ORS. Vs. SHREE BAJRANG COMMERCIAL COMPANY (PRIVATE) LTD.
|
January 26, 2002 |
|
IFB AUTOMOTIVE SEATING AND SYSTEMS LIMITED Vs. UNION OF INDIA
|
May 16, 2002 |
|
IMSA Shipping Agency Pvt LTD Vs. Commissioner of Customs
|
May 6, 2002 |
|
INCOME-TAX OFFICER Vs. SHREE BAJRANG COMMERCIAL CO PVT LTD
|
January 28, 2002 |
|
INDIAN BANK Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
February 26, 2002 |
|
INDIAN BANK Vs. ABS MARINE PRODUCTS PRIVATE LTD
|
May 10, 2002 |
|
INDIAN EXPRESS NEWS PAPER PVT LTD Vs. STATE OF WEST BENGAL
|
November 18, 2002 |
|
INDIAN EYELETS INDUSTRIES Vs. R P F COMMR
|
January 31, 2002 |
|
INDIAN OIL CORPORATION LIMITED Vs. ASHOKE TRANSPORT AGENCY
|
August 19, 2002 |
|
INDIAN OIL CORPORATION LTD. Vs. CEGAT AND ORS.
|
May 6, 2002 |
|
INDIAN OXYGEN LIMITED Vs. NATIONAL OXYGEN LIMITED & ANOTHER
|
July 18, 2002 |
|
INDIAN PETRO CHEMICAL CORPORATION LIMITED Vs. KHAITAN TRANSPORT COMPANY PRIVATE LIMITED
|
July 1, 2002 |
|
INDO Vs. FIRST LABOUR COURT OF WEST BENGAL & ORS.
|
September 27, 2002 |
|
Indo American Electricals LTD Vs. Commissioner of Central Excise
|
January 30, 2002 |
|
INDRA MOTORS PVT. LTD. Vs. BINA PANI DAW & ORS.
|
March 20, 2002 |
|
INDRAJIT MONDAL Vs. STATE OF WEST BENGAL
|
March 14, 2002 |
|
INTERLAND SEAMEN UNION Vs. UNION OF INDIA & ORS.
|
May 23, 2002 |
|
IRRE DINDAYAL AGARWAL Vs. UCO BANK & ORS.
|
April 29, 2002 |
|
J G ENGINEERS PVT LTD Vs. UNION OF INDIA
|
June 18, 2002 |
|
JADAV CHANDRA PAUL & ORS. Vs. NIRMAL DAS & ORS.
|
March 6, 2002 |
|
JADUROUTH Vs. STATE OF WEST BENGAL & OTHERS
|
February 27, 2002 |
|
JAGADAMBA FISCAL SERVICES PVT LTD Vs. BIRLA CORPORATION LTD
|
April 19, 2002 |
|
JAGADHATRI TRADING COMPANY Vs. STATE
|
July 26, 2002 |
|
JAGADISH DAS Vs. THE CHIEF MANAGER, BANK OF INDIA AND OTHERS
|
April 8, 2002 |
|
JAGANNATH HALDER Vs. STATE OF WEST BENGAL
|
July 2, 2002 |
|
JAGANNATH PATRA Vs. STATE OF WEST BENGAL
|
June 17, 2002 |
|
JAGANNATH TRIVEDI Vs. NILIMA DUTTA GUPTA
|
March 1, 2002 |
|
JAMAL AKTAR Vs. RAHIMAN BIBI
|
April 26, 2002 |
|
JASODA DEBI Vs. RAMCHANDRA SHAW
|
February 25, 2002 |
|
JAY PRAKASH DAS Vs. COAL INDIA LTD.
|
December 23, 2002 |
|
JAY PRAKASH GAUR Vs. STATE OF WEST BENGAL
|
February 19, 2002 |
|
JAYANTA PAUL AND ANR. Vs. SHYAMAL PAUL AND ANR.
|
May 10, 2002 |
|
JENSON AND NICHOLSON INDIA LTD Vs. INDUSTRIAL INVESTMENT BANK OF INDIA
|
January 25, 2002 |
|
JESSOP & CO. LTD. STAFF ASSOCIATION Vs. UNION OF INDIA AND OTHERS
|
April 18, 2002 |
|
Jhareswari Mohapatra Vs. Santosh Kumar Mahapatra
|
September 13, 2002 |
|
JHARNA MAJUMDAR Vs. SUPROBHAT BHOWMICK
|
September 9, 2002 |
|
JIBENDRA NATH CHATTERJEET Vs. JNANENDRA NATH CHATTERJEE & ORS.
|
July 22, 2002 |
|
JOGESH CH. MONDAL Vs. UNION OF INDIA & ORS.
|
January 30, 2002 |
|
JOITA ESTATE PRIVATE LIMITED Vs. SARATHI CONSTRUCTION COMPANY & ORS.
|
November 28, 2002 |
|
JOSODA MONDAL Vs. STATE OF WEST BENGAL
|
March 5, 2002 |
|
JOYANTA CHOWDHURY Vs. UTTAR BANGA KSHETRIYA GRAMIN BANK & ANR.
|
July 19, 2002 |
|
JOYDEB CHAKRABORTY Vs. STATE OF WEST BENGAL
|
May 16, 2002 |
|
JUDHISTIR MUDI AND TWO ORS Vs. STATE OF WEST BENGAL
|
March 12, 2002 |
|
JUGAL KISHORE SINGH Vs. STATE OF WEST BENGAL
|
January 30, 2002 |
|
JYOTSANA RAJGARHIA Vs. DIPAK KUMAR HIMATSINGKA
|
October 10, 2002 |
|
JYOTSNA BIKASH RAY Vs. STATE OF WEST BENGAL & ORS
|
June 13, 2002 |
|
JYOTSNA NARU Vs. STATE OF W.B.
|
May 17, 2002 |
|
K. MOHAMMAD & ORS. Vs. UNION OF INDIA & ORS.
|
May 22, 2002 |
|
KABITA MUKHERJEE Vs. PADAM CHAND BANTHIA
|
April 23, 2002 |
|
KAILASH CHANDRA PANDEY Vs. STATE OF WEST BENGAL
|
December 9, 2002 |
|
Kal Electronic and Consultancy P LTD Vs. Hindustan Development Corporation Ltd
|
September 20, 2002 |
|
KALA @ KISHORE GHOSH Vs. STATE OF WEST BENGAL
|
August 27, 2002 |
|
KALPANA BANERJEE Vs. STATE OF WEST BENGAL
|
November 27, 2002 |
|
KALYAN KUMAR GOSWAMI Vs. THE UNION OF INDIA & ORS
|
July 18, 2002 |
|
KALYAN ROY @ NANTU Vs. STATE OF WEST BENGAL AND ANR.
|
September 24, 2002 |
|
KAMAL HALDAR Vs. STATE OF WEST BENGAL
|
March 4, 2002 |
|
KAMAL KUMAR ROY Vs. JUDICIAL SECRETARY, GOVERNMENT OF WEST BENGAL
|
May 20, 2002 |
|
KAMAL SK. @ ARFA MOLLA @ KALAM MOLLA AND ANOTHER Vs. STATE
|
September 19, 2002 |
|
KAMALA DUTTA ALIAS SUJAYA DUTTA Vs. PARBATI BANERJEE
|
March 14, 2002 |
|
KAMALA KANTA DAS Vs. MADAN MOHAN DAS
|
January 16, 2002 |
|
KAMALESH ADHIKARY Vs. DAKSHIN DAMODAR COLD STORAGE PRIVATE LIMITED
|
April 23, 2002 |
|
KANAI GHOSH Vs. STATE OF WEST BENGAL
|
September 6, 2002 |
|
KANAILAL DAS Vs. C.S.T.C. AND OTHERS
|
January 17, 2002 |
|
KANAILAL GOLDER Vs. STATE OF WEST BENGAL
|
February 20, 2002 |
|
KANAK PROJECTS LIMITED Vs. STANDARD CHARTERED GRINDLAYS BANK LIMITED AND ANOTHER
|
June 27, 2002 |
|
KANCHAN UDYAG LTD Vs. MCDOWELL AND CO LTD
|
October 8, 2002 |
|
KANCHANJANGA COMMOTRADE (P.) LTD. Vs. SHIVARPAN ENGG. (P.) LTD.
|
March 22, 2002 |
|
KANTA DEPURA Vs. CESC LIMITED
|
April 17, 2002 |
|
KANWAR DEEP SINGH Vs. STATE OF WEST BENGAL
|
October 8, 2002 |
|
KARABI DAS ALIAS RUPA Vs. PARITOSH DAS
|
January 30, 2002 |
|
KARNATAKA AGRO. CHEMICALS & ORS. Vs. SATEYENDRA NATH BISWAS
|
January 17, 2002 |
|
KARTICK CH RUDRA Vs. NILA RUDRA (PAUL)
|
May 2, 2002 |
|
Kartick Chandra Parui Vs. Commercial Tax Officer
|
December 5, 2002 |
|
KASHI NATH NASKAR Vs. APARUPA NASKAR
|
August 28, 2002 |
|
KASHINATH KARMAKAR Vs. STATE OF WEST BENGAL
|
January 9, 2002 |
|
KEDAR LASKAR Vs. SAHANARA BIBI
|
July 10, 2002 |
|
Kejriwal Enterprises Vs. Commissioner of Income tax
|
October 8, 2002 |
|
KESTO SAHA Vs. NEW INDIA ASSURANCE CO. LTD. & ANR.
|
April 19, 2002 |
|
KHANDU CHARAN POLLEY Vs. CHANCHALA BHUINYA
|
March 13, 2002 |
|
KHEJURI GURUPRASAD BALIKA VIDYANIKETAN Vs. STATE OF WEST BENGAL
|
July 9, 2002 |
|
KHEM CHAND REMPURIA Vs. CALCUTTA MUNICIPAL CORPORATION
|
February 22, 2002 |
|
KHOKAN PATRA Vs. STATE
|
June 24, 2002 |
|
KISANLAL SINHA ROY Vs. STATE OF WEST BENGAL
|
April 19, 2002 |
|
Kodak India Limited Vs. Deputy Commissioner of Commercial Taxes
|
December 20, 2002 |
|
KOHINOOR MANUFACTURING CORPN. (P) LTD. Vs. GAYATRI DEVI CHOWDHURY AND OTHERS
|
August 16, 2002 |
|
KOTHARI MEDICAL CENTRE Vs. STATE OF WEST BENGAL
|
January 24, 2002 |
|
KRISHNA CHANDRA CHAUDHURY Vs. STATE OF WEST BENGAL
|
February 19, 2002 |
|
Krishna Kumar Agarwala Vs. Kelvin Jute Company Limited Workers Provident Fund Trust
|
March 15, 2002 |
|
KRISHNA VIR SINGH Vs. SABYASACHI SENGUPTA
|
April 19, 2002 |
|
KURMA RAO Vs. THE STATE OF WEST BENGAL
|
January 31, 2002 |
|
KUSUM PRODUCTS Vs. STATE OF WEST BENGAL
|
March 19, 2002 |
|
LABOCHEM INDIA P LTD Vs. REGIONAL PROVIDENT FUND COMMR
|
January 8, 2002 |
|
LAJJARAM SINGH Vs. JITENDRA KUMAR SINGH
|
January 18, 2002 |
|
LAKHI RAM GAWALA Vs. STATE
|
August 8, 2002 |
|
LAKSHMAN CHANDRA MONDAL Vs. STATE OF WEST BENGAL
|
September 11, 2002 |
|
LAKSHMAN KUMAR MONDAL Vs. UCO BANK
|
January 24, 2002 |
|
LAKSHMI KANTA MUKHERJEE Vs. STATE OF WEST BENGAL
|
December 5, 2002 |
|
LALDEO SINGH Vs. COAL INDIA LTD.
|
December 23, 2002 |
|
LALU ALAM Vs. STATE OF WEST BENGAL
|
June 12, 2002 |
|
LAVEHMAN CHANDRA NANDY Vs. STATE OF W.B.
|
March 13, 2002 |
|
LAXMIKANTA PANJA Vs. SMT. SUSOMA RANI PANJA & ANOTHER
|
July 4, 2002 |
|
LEVCON INSTRUMENTS PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
February 5, 2002 |
|
LEW BANERJEE Vs. PANCHU CHOWDHURY & ORS.
|
February 28, 2002 |
|
LEW BANERJEE Vs. PANCHU CHOWDHURY & ORS.
|
February 26, 2002 |
|
Licensed Building Surveyors Association Vs. State of West Bengal
|
September 9, 2002 |
|
LOHIA JUTE PRESS P LTD Vs. NEW INDIA ASSURANCE CO LTD
|
September 27, 2002 |
|
M M ENTERPRISES Vs. C M C
|
April 22, 2002 |
|
M M YUNUS Vs. CALCUTTA TRAMWAYS COMPANY LTD
|
July 5, 2002 |
|
M N Roy Vs. Snehasis Bagchi
|
October 10, 2002 |
|
M/S TINPLATE COMPANY OF INDIA LTD. Vs. SHRI AJIT KR. MUKHERJEE & ORS.
|
April 2, 2002 |
|
M/S. NEELAMBAR FINVEST PRIVATE LTD. & ORS. Vs. THE KOLKATA MUNICIPAL CORPORATION & ORS.
|
September 24, 2002 |
|
M/S. OIL AND NATURAL GAS CORPORATION LTD. Vs. DINESH CHANDRA BISWAS AND OTHERS
|
April 3, 2002 |
|
Macrotech India Vs. Uma Roy
|
November 29, 2002 |
|
MADAN CHANDRA JANA Vs. STATE OF WEST BENGAL AND ORS.
|
May 17, 2002 |
|
MADAN MOHAN GHATAK Vs. AGENT/ MANAGER PARASIA 6 AND 7 INCLINE EASTERN COALFIELDS LTD AND OTHERS
|
August 13, 2002 |
|
MADHAB BISWAS Vs. STATE OF WEST BENGAL
|
July 2, 2002 |
|
MAHENDRA JAIN PATNI AND Vs. UNION OF INDIA
|
August 8, 2002 |
|
MAHENDRA SINGH ALUWALIA Vs. COMMERCIAL TAX OFFICER CENTRAL SECTION
|
March 13, 2002 |
|
MAHESH KUMAR AGARWAL Vs. DEPUTY DIRECTOR OF INCOME-TAX
|
October 8, 2002 |
|
MAHUA BHOWMICK Vs. BOBBY BHOWMICK
|
September 10, 2002 |
|
MAKAR DHWAJA DAS Vs. UNION OF INDIA
|
May 3, 2002 |
|
MAKHAN BALA MIDDYA AND 29 ORS Vs. UNION OF INDIA
|
February 14, 2002 |
|
MALLAR MUKHERJEE Vs. RUBY MUKHERJEE
|
December 19, 2002 |
|
MANAGING COMMITTEE CHETLA BOYS HIGH SCHOOL Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
|
January 22, 2002 |
|
MANAGING COMMITTEE NANGI HIGH SCHOOL Vs. SHANKAR PAL
|
July 9, 2002 |
|
MANAGING COMMITTEE OF BARISHA GIRLS HIGH SCHOOL Vs. SMRITIKANA BISWAS
|
July 15, 2002 |
|
MANAGING COMMITTEE, JIAGUING S.N. GIRLS HIGH SCHOOL AND OTHERS Vs. W.B. BOARD OF SECONDARY EDUCATION AND OTHERS
|
January 21, 2002 |
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MANAS KUMAR CHAKRABORTY Vs. UNION OF INDIA & ORS.
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March 18, 2002 |
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MANDIRA SEN MANDAL Vs. STATE OF WEST BENGAL
|
February 17, 2002 |
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MANDIRA SEN MONDAL Vs. STATE OF WEST BENGAL
|
December 17, 2002 |
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MANIMA SAMANTA (DAS) Vs. STATE OF WEST BENGAL
|
July 31, 2002 |
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MANORANJAN PRAMANIK Vs. GOURHARI PRAMANIK
|
March 26, 2002 |
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Mantu Malik Vs. Kamala Malik
|
July 30, 2002 |
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MAQBUL AHAMMED Vs. MIRJA MO. JAFAR & ANR.
|
January 28, 2002 |
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MARSONS LTD. Vs. MUNDHRA BRIGHT STEEL
|
August 28, 2002 |
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MARUTI LAMINATES LIMITED Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
September 10, 2002 |
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MAYA RANI GUIN AND Vs. STATE OF WEST BENGAL
|
July 30, 2002 |
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MAYUKH CHATTOPADHYAY Vs. STATE OF WEST BENGAL & ORS.
|
October 3, 2002 |
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MAYURAKSHI COTTON MILLS 1990 LTD Vs. NINTH INDUSTRIAL TRIBUNAL DURGAPUR
|
September 2, 2002 |
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MC DOWELL AND COMPANY LIMITED Vs. KANCHAN UDYOG LIMITED
|
March 11, 2002 |
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MD AFSAR ALI MALLICK Vs. RAFIQUE MISTRI
|
December 3, 2002 |
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MD IDRIS MD IDRIS ALI Vs. ANIL KUMAR DE
|
January 11, 2002 |
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MD SAFIZUDDIN SK Vs. MOUSUMI BIBI
|
April 29, 2002 |
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MD SALAUDDIN Vs. STATE OF WEST BENGAL
|
May 10, 2002 |
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MD YASIN Vs. STATE OF WEST BENGAL
|
February 28, 2002 |
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MD. ABDUL SALAM GHORAMI Vs. DEPUTY INSPECTOR GENERAL, BSF & ORS.
|
April 25, 2002 |
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MD. AMIR HOSSAIN Vs. STATE OF WEST BENGAL & OTHERS
|
May 6, 2002 |
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MD. HAMIDUR RAHAMAN & ORS. Vs. STATE OF WEST BENGAL
|
March 7, 2002 |
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MD. JAMIRUDDIN BISWAS Vs. DISTRICT INSPECTOR OF SCHOOLS (S.E.) NADIA
|
June 14, 2002 |
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MD. NASIR AKHAN AND ORS. Vs. STATE OF WEST BENGAL
|
December 3, 2002 |
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MD. SHARIF & ORS. Vs. KALLOLINI HAZRA & ANR.
|
September 3, 2002 |
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MEHTA SURAYA Vs. UNITED INVESTMENT CORPORATION
|
February 5, 2002 |
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MENOKA BIBI Vs. STATE OF WEST BENGAL
|
February 25, 2002 |
|
Mercury Travels LTD Vs. Deputy Commissioner of Income Tax
|
September 12, 2002 |
|
Mining and Allied Machinery Corporation LTD Vs. Chandranath Chatterjee 3891 and Abani Mohan Roy
|
July 26, 2002 |
|
MIRA ROY Vs. STATE OF WEST BENGAL & ANOTHER
|
December 19, 2002 |
|
MODEL MANUFACTURING COMPANY LTD Vs. UNION OF INDIA
|
June 18, 2002 |
|
MOHAMMAD YASIN Vs. STATE OF WEST BENGAL
|
February 20, 2002 |
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MOHAN BANERJEE Vs. CHAIRMAN & M.D., UCO BANK AND OTHERS
|
January 30, 2002 |
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MOHAN SHARMA & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
November 29, 2002 |
|
MOINUDDIN MUNSHI Vs. ABHIJIT PAL
|
June 21, 2002 |
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MOJIBUR RAHAMAN Vs. STATE OF WEST BENGAL
|
September 11, 2002 |
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MONOHARLAL DUTT Vs. STATE OF WEST BENGAL
|
April 20, 2002 |
|
MONOJ SINGH AND RITA MONDAL Vs. STATE OF WEST BENGAL
|
May 25, 2002 |
|
MONORAMA DEVI Vs. ORIENTAL INSURANCE CO LTD
|
March 27, 2002 |
|
MONORANJAN DAS Vs. PULAK DUTTA
|
December 3, 2002 |
|
MONTEK SINGH Vs. STATE OF WEST BENGAL
|
October 8, 2002 |
|
Mountview Exports Pvt LTD Vs. Commissioner of Income tax
|
August 8, 2002 |
|
MRIDULA GHOSH & ANR. Vs. MITRA & GHOSH PUBLISHERS CONIPANY PVT. LTD. & ORS.
|
July 17, 2002 |
|
MRIDULA GHOSH & ORS. Vs. MITRA GHOSH PUBLICATIONS PVT. LTD. & ORS.
|
July 5, 2002 |
|
MRS. ILA CHAKRABORTY & ORS. Vs. PARESH CHANDRA SAHA
|
February 13, 2002 |
|
MRS. VAISHALI MANEK & ORS. Vs. THE CALCUTTA MUNICIPAL CORPORATION & ORS.
|
December 3, 2002 |
|
MUKTI NATH JHA Vs. STATE
|
September 30, 2002 |
|
MUKTI NATH JHA Vs. SMRITI RANJAN ROY
|
August 23, 2002 |
|
MUKTIPADA BHANDARI Vs. STATE OF WEST BENGAL
|
February 28, 2002 |
|
MUNICIPAL COUNCIL Vs. S. SAJAPPAN
|
May 24, 2002 |
|
MUNNI RAJAK Vs. SUMIT BANERJEE
|
January 18, 2002 |
|
MURARI GANGULY Vs. KANAILAL GARAL
|
July 11, 2002 |
|
MUSTAN PATEL Vs. STATE OF WEST BENGAL
|
January 14, 2002 |
|
N Chakravorti and Co Vs. Union of India
|
April 18, 2002 |
|
NAGESWAR MONDAL Vs. STATE OF WEST BENGAL
|
October 7, 2002 |
|
NAIMUDDIN & MUSLIM MIAN Vs. STATE OF WEST BENGAL
|
March 15, 2002 |
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NAMITA CHOWDHURY Vs. STATE OF WEST BENGAL
|
May 15, 2002 |
|
NARAYAN CHANDRA SAHA Vs. DIPALI MUKHERJEE
|
February 2, 2002 |
|
NARAYAN CHANDRA SAHA Vs. DIPALI MUKHERJEE
|
February 19, 2002 |
|
NARAYAN NAYAK Vs. STATE BANK OF INDIA
|
January 7, 2002 |
|
NARENDRA DEV NARAYAN Vs. CALCUTTA MUNICIPAL CORPORATION
|
May 23, 2002 |
|
Narendra Kumar Anchalia Vs. Krishna Kumar Mundhra
|
August 14, 2002 |
|
NARENDRA MOHAN LAKHOTIA Vs. PINAKI BHUSAN SINHA
|
August 16, 2002 |
|
Nataraj Cinema Vs. Commissioner of Income tax
|
June 26, 2002 |
|
NATENDRA NATH PATRA Vs. AJIT KR. BERA & ORS.
|
June 17, 2002 |
|
NATHI DEVI KULTHIN Vs. STATE OF WEST BENGAL
|
December 24, 2002 |
|
NATIONAL BANK LTD Vs. PRESIDING OFFICER D R T
|
May 23, 2002 |
|
National Insurance Co LTD Vs. Maya Rani Roy
|
September 27, 2002 |
|
National Insurance Co LTD Vs. Dwijesh Kumar Dutta
|
September 19, 2002 |
|
NATIONAL IRON AND STEEL COMPANY 1984 LTD Vs. AJIT KUMAR MUKHERJEE
|
March 5, 2002 |
|
NATIONAL RUBBER WORKS Vs. DAISY MANTOSH
|
December 11, 2002 |
|
NATIONAL STOCK EXCHANGE OF INDIA LTD & ORS Vs. SURENDRA KUMAR JAIN & ORS
|
August 14, 2002 |
|
NATIONAL TEXTILE CORPORATION (WBABO) LIMITED UNIT ARATI COTTON MILL Vs. THE LEARNED JUDGE, 2ND INDUSTRIAL TRIBUNAL AND OTHERS
|
February 27, 2002 |
|
NAVIN JAIN Vs. STATE BANK OF INDIA
|
March 20, 2002 |
|
NAVNEET KUMAR DIDWANIA Vs. COMMISSIONER OF CUSTOMS CALCUTTA PORT
|
June 17, 2002 |
|
NAYANA BARMAN Vs. N C B & STATE
|
July 26, 2002 |
|
NEMAI CHAND SEAL Vs. DIKSHA BRATA CHOWDHURY & ORS.
|
April 2, 2002 |
|
NEPAL CHANDRA KAR Vs. CALCUTTA MUNICIPAL CORPORATION
|
June 13, 2002 |
|
NETAI CHANDRA SARKAR Vs. KAZI SARFUDDIN & ORS.
|
April 8, 2002 |
|
NEW INDIA ASSURANCE CO LTD Vs. TARA SUNDARI PHAUZDAR
|
May 16, 2002 |
|
New India Assurance Co LTD Vs. Maya Das
|
October 1, 2002 |
|
New India Assurance Co LTD Vs. Krishna Khatua
|
August 22, 2002 |
|
NEW RED BANK TEA COMPANY PRIVATE LIMITED Vs. JAHAR ROY
|
August 19, 2002 |
|
NIL KAMAL GHOSH ALIAS NILU Vs. STATE OF WEST BENGAL
|
May 21, 2002 |
|
NILANJANA GHOSH Vs. STATE OF WEST BENGAL & ORS
|
July 31, 2002 |
|
NILKAMAL CONSTRUCTION PRIVATE LIMITED. Vs. CHOTANAGPUR GRAPHITE INDUSTRIES & ORS.
|
April 1, 2002 |
|
NILKANTA BERE Vs. GORACHAND DAS AND OTHERS
|
April 23, 2002 |
|
NILMONI MAZUMDAR Vs. SANGHAMITRA MAZUMDAR
|
July 9, 2002 |
|
NIRANJAN CHAKRABORTY Vs. THE STATE OF WEST BENGAL AND OTHERS
|
November 28, 2002 |
|
NIRMAL KANTI BANERJEE Vs. STATE OF WEST BENGAL
|
June 17, 2002 |
|
NIRMAL KUMAR JANA Vs. STATE
|
February 22, 2002 |
|
NISAPATI CHATTORAJ Vs. D SENGUPTA AND ORS
|
July 5, 2002 |
|
NITHA RANJAN CHAKRABORTY Vs. KALPANA CHAKRABORTY
|
July 2, 2002 |
|
NITHA RANJAN CHAKRABORTY Vs. KALPANA CHAKRABORTY
|
June 2, 2002 |
|
NITYANANDA MAHADANI Vs. PUNJAB NATIONAL BANK AND OTHERS
|
June 27, 2002 |
|
NOWSAD SK Vs. STATE OF WEST BENGAL
|
September 19, 2002 |
|
O P KHAITAN Vs. STATE OF WEST BENGAL
|
December 3, 2002 |
|
OM PRAKASH SINGH Vs. UNION OF INDIA
|
May 15, 2002 |
|
OTAFALLOONS FORWARDERS PRIVATE LTD. Vs. CALCUTTA PORT TRUST
|
January 28, 2002 |
|
P AND I SERVICES PRIVATE LIMITED Vs. BOARD OF TRUSTEES FOR PORT OF CALCUTTA
|
February 17, 2002 |
|
P C DURAISWAMY Vs. AYYANAR
|
February 15, 2002 |
|
P VISWANATHAN Vs. A K BURMAN
|
October 8, 2002 |
|
PALASH SARKAR Vs. STATE OF WEST BENGAL & ORS.
|
August 21, 2002 |
|
PANCHANAN MUKHERJEE Vs. ALOKANANDA MUKHERJEE
|
May 16, 2002 |
|
PANCHU MONDAL Vs. CENTRAL BANK OF INDIA
|
January 31, 2002 |
|
Parameshwar Nath Rai Vs. Chief Commissioner of Income tax
|
August 28, 2002 |
|
PARESH CHANDRA TALUKDAR & ORS Vs. THE COLLECTOR OF CENTRAL EXCISE, CALCUTTA & ORS
|
July 24, 2002 |
|
Paresh Nath Chowdhury Vs. Modern Food Industries India Ltd
|
April 11, 2002 |
|
PARESH SINGH Vs. SUPERINTENDENT NCB (EZU)
|
March 27, 2002 |
|
PARIMAL GHOSH Vs. DEBABRATA GHOSH
|
February 1, 2002 |
|
PARIMAL KUNDU Vs. STATE AND ANOTHER
|
May 7, 2002 |
|
PARITOSH GHOSH Vs. ASHIM KUMAR GUPTA & ORS.
|
August 29, 2002 |
|
PARITOSH NASKAR Vs. SITAL MONDAL
|
April 10, 2002 |
|
PARK HOTEL LIMITED & ORS. Vs. GUJRAL RESTAURANTS & HOTELS LIMITED
|
June 18, 2002 |
|
PAWAN KUMAR SHARMA AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
June 27, 2002 |
|
PEERLESS ABASAN FINANCE LIMITED Vs. M/S. GAGAN POLYMERS (P) LTD. & ORS.
|
July 4, 2002 |
|
Peerless General Finance and Investment Co LTD Vs. Deputy Commissioner of Income tax
|
August 8, 2002 |
|
PELARAM MAHATO Vs. STATE OF WEST BENGAL
|
August 28, 2002 |
|
PETER JAMES GIFRAN VON KALKESTEIN BLEACH Vs. STATE OF WEST BENGAL
|
September 20, 2002 |
|
PHALGUNI SAHA Vs. STATE OF WEST BENGAL & OTHERS
|
May 7, 2002 |
|
PIJUSH BANERJEE Vs. PAROMITA BANERJEE
|
July 8, 2002 |
|
PIJUSH KANTI DAS Vs. STATE OF WEST BENGAL
|
May 23, 2002 |
|
POLAR PHARMA INDIA LTD Vs. DIRECTOR GENERAL OF FOREIGN TRADE
|
March 15, 2002 |
|
PRABHAS SARKAR Vs. STATE
|
August 12, 2002 |
|
PRABHUNATH GIRI & ORS. Vs. UNION OF INDIA
|
September 3, 2002 |
|
PRABIR KUMAR NATH Vs. NABA KUMAR DAS
|
July 26, 2002 |
|
PRABIR SARKAR Vs. STATE OF WEST BENGAL AND ANOTHER
|
September 12, 2002 |
|
PRADIP DEY Vs. STATE OF WEST BENGAL
|
December 19, 2002 |
|
PRADIP KR SENGUPTA Vs. STATE OF WEST BENGAL
|
July 30, 2002 |
|
PRADIP KR. BISWAS Vs. UNION OF INDIA AND OTHERS
|
April 22, 2002 |
|
PRADIP KR. SENGUPTA Vs. STATE AND ANR.
|
May 7, 2002 |
|
PRADIP KUMAR BISWAS Vs. SUBRATA DAS & ANR
|
May 3, 2002 |
|
PRADIP MITRA Vs. STATE OF WEST BENGAL
|
August 9, 2002 |
|
PRAFULLA KR. SHOME Vs. STATE OF WEST BENGAL AND OTHERS
|
March 13, 2002 |
|
PRAN KRISHNA DUTTA (DEAD) AND ON HIS DEATH HIS LEGAL HEIR SM. BASANTI RANI DUTTA Vs. PARESH CHANDRA DUTTA & ANOTHER
|
July 5, 2002 |
|
Pranab Kumar Mukherjee Vs. State of West Bengal
|
December 3, 2002 |
|
PRANIL KUMAR SETT Vs. KISHORILAL
|
July 5, 2002 |
|
PRASANJIT GHOSH Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
|
January 29, 2002 |
|
PRASANT KUMAR DUTTA Vs. STATE OF WEST BENGAL
|
January 9, 2002 |
|
PRASANTA BANERJEE Vs. CHAMALI SINHA & ORS.
|
August 16, 2002 |
|
PRASANTA KUMAR BASU Vs. BURN STANDARD CO LTD
|
September 5, 2002 |
|
PRATIMA MAITY & ORS. Vs. KRISHNA MOHAN KUL@ NANI CHARAN KUL & ORS.
|
January 29, 2002 |
|
PRITHIS KUMAR ROY Vs. STATE BANK OF INDORE & ORS.
|
February 19, 2002 |
|
PRIYA BUILDERS AND INVESTMENT (P) LTD. Vs. SRI RAJENDRA KUMAR HIMATSINGKA
|
February 5, 2002 |
|
PRIYABRATA GHOSH Vs. STATE OF WEST BENGAL
|
January 18, 2002 |
|
PRODYOT KUMAR CHATTERJEE Vs. STATE OF WEST BENGAL
|
February 11, 2002 |
|
PROFULLA KR. SINHA Vs. SRI NETAR MONDAL
|
March 21, 2002 |
|
PURNA CHAND GHORAI Vs. PRO-VICE CHANCELLOR FOR BUSINESS AFFAIRS AND FINANCE, UNIVERSITY OF CALCUTTA
|
March 22, 2002 |
|
PURNA CHANDRA GHORAI Vs. STATE OF WEST BENGAL
|
May 13, 2002 |
|
PURNIMA BAGARIA Vs. CALCUTTA MUNICIPAL CORPN
|
July 22, 2002 |
|
PURNIMA BAGARIA Vs. CALCUTTA MUNICIPAL CORPORATION & ORS.
|
September 22, 2002 |
|
PURNIMA GHOSH Vs. STATE OF WEST BENGAL
|
April 19, 2002 |
|
Quraisha Bibi Smt Vs. Shipping Corporation of India Ltd
|
July 10, 2002 |
|
R L JAISWAL AND ONR Vs. E S I CORPORATION
|
January 30, 2002 |
|
RABI KUMAR AGARWAL Vs. STATE OF WEST BENGAL
|
August 6, 2002 |
|
RABINDRA NATH MAJUMDER Vs. ARDHENDU DUTTA
|
January 17, 2002 |
|
RABIUL ISLAM LASKAR Vs. STATE OF WEST BENGAL
|
June 13, 2002 |
|
RADHANATH MANNA Vs. STATE OF WEST BENGAL
|
October 1, 2002 |
|
RAIHAN BIBI Vs. STATE OF WEST BENGAL
|
May 3, 2002 |
|
RAJ AMBARISH SEN ALIAS AMBARISH SEN Vs. STATE OF WEST BENGAL
|
June 17, 2002 |
|
Rajan Ghoshal Vs. Union of India UOI
|
May 6, 2002 |
|
RAJANI KANIA BURMAN Vs. UNION OF INDIA & ORS.
|
April 4, 2002 |
|
RAJAT MOHON DUTTA Vs. PRAN N. MALHAN AND ANR.
|
November 28, 2002 |
|
Rajendra Kumar Bachhawat Vs. Commissioner of Income tax
|
August 14, 2002 |
|
RAJESH CHANDRA GHOSH Vs. STATE OF W B
|
May 13, 2002 |
|
RAJESH MUNDHRA Vs. STATE OF WEST BENGAL
|
November 28, 2002 |
|
RAKESH GARG ALIAS RAKESH KUMAR GARG Vs. STATE OF WEST BENGAL
|
July 26, 2002 |
|
RAKESH KUMAR Vs. UNION OF INDIA
|
July 9, 2002 |
|
Rakesh Kumar Shaw Vs. Commissioner of Income tax
|
May 10, 2002 |
|
RAM ABATAR AGARWALA Vs. STATE OF WEST BENGAL & ORS
|
February 8, 2002 |
|
Ram Brich Muchi Vs. Coal India Ltd
|
November 22, 2002 |
|
RAM CHANDRA KANU Vs. STATE OF WEST BENGAL
|
April 5, 2002 |
|
RAM CHATTERJEE Vs. TAPATI MUKHERJEE
|
February 6, 2002 |
|
RAM KRISHNA DAS Vs. STATE OF WEST BENGAL
|
March 21, 2002 |
|
RAMANI MOHAN BURMAN Vs. BENODE BEHARI DHUR
|
September 17, 2002 |
|
RAMESWAR HEMBRAM Vs. STATE OF WEST BENGAL
|
February 1, 2002 |
|
RAMSARUP INDUSTRIAL CORPORATION Vs. ADDITIONAL COMMISSIONER COMMERCIAL TAXES
|
January 29, 2002 |
|
RANJIT KR BHATTACHARYA Vs. TILAK DHARI SINGH
|
August 14, 2002 |
|
RANJIT KUMAR SANFUI & ORS. Vs. SAMPA BIBI & ORS.
|
March 7, 2002 |
|
RASHBEHARI KARMAKAR Vs. INDRAJIT MUKHERJEE
|
July 12, 2002 |
|
RATAN CH. SANLANTA Vs. STATE OF WEST BENGAL
|
July 17, 2002 |
|
RATAN KUMAR AGARWALLA Vs. M/S. BANSAL MARBLE CENTRE
|
April 26, 2002 |
|
RATAN KUMAR SAHU Vs. STATE OF WEST BENGAL
|
February 21, 2002 |
|
Rawatmall Mohanlal Vs. Income Tax Officer
|
May 3, 2002 |
|
RENUPADA LAHA Vs. PUSHPARANI BANIK
|
January 25, 2002 |
|
RESERVE BANK OF INDIA & ORS. Vs. ADHIR KUMAR GHOSH & ANR.
|
September 27, 2002 |
|
REV. JOHN ROBERT THNAYTES Vs. STATE OF WEST BENGAL
|
October 9, 2002 |
|
RIMA SANTRA Vs. STATE OF WEST BENGAL
|
May 23, 2002 |
|
RINA MAITY Vs. STATE OF WEST BENGAL
|
August 23, 2002 |
|
RINCHIN CHAPKHANWALA Vs. NYIMO LHAMO
|
September 4, 2002 |
|
RITIKA LIMITED Vs. COMMISSIONER OF CUSTOMS
|
May 21, 2002 |
|
ROMA MUKHERJEE & ORS. Vs. PHALGUNI MUKHERJEE & ORS.
|
February 12, 2002 |
|
Ruia Cotex LTD Vs. Commissioner of Customs
|
September 13, 2002 |
|
S AND D SECURITIES PVT LTD Vs. UNION OF INDIA
|
May 2, 2002 |
|
S SAJAPPAN Vs. MUNICIPAL COUNCIL
|
February 11, 2002 |
|
S T P LIMITED Vs. SECOND LABOUR COURT
|
January 24, 2002 |
|
SABITA PAUL DAS Vs. STATE OF WEST BENGAL
|
January 22, 2002 |
|
SABITRI MANDAL (SMT.) Vs. STATE OF WEST BENGAL
|
November 14, 2002 |
|
SACHINANDAN DEY Vs. STATE OF W.B.
|
May 20, 2002 |
|
SADHAN BISWAS Vs. DISTRICT INSPECTOR OF SCHOOLS (S.E.) NADIA
|
November 9, 2002 |
|
SADHANA PAREKH Vs. DEVENDRA PAREKH
|
April 10, 2002 |
|
SAGINA BEGUM Vs. KASHEM ALI
|
April 10, 2002 |
|
SAGUNI MUCHI Vs. STATE OF WEST BENGAL
|
April 23, 2002 |
|
SAHADEV JHA & ANR. Vs. STATE OF WEST BENGAL
|
March 15, 2002 |
|
SAHEDA KHATOON Vs. GHOLAM SARWAR
|
April 12, 2002 |
|
SAHJAHAN Vs. STATE OF WEST BENGAL & ORS.
|
November 14, 2002 |
|
SAILENDRANATH TAPASWI Vs. NETAI SUNDAR ACHARYA
|
February 21, 2002 |
|
SAILESH R SHAH Vs. INTELLIGENCE OFFICER NCB EASTERN REGIONAL UNIT
|
March 15, 2002 |
|
SAJJAN KR AGARWAL Vs. CESC LTD
|
March 22, 2002 |
|
SAKTI BANERJEE Vs. SWADESH ANGRISH
|
May 3, 2002 |
|
SAKTIPADA DOLUI Vs. MADHABI DOLUI
|
June 27, 2002 |
|
SALOO CHOUDHURY Vs. NISSAN EUROPE N V
|
April 23, 2002 |
|
SAMAR BOSE & ORS. Vs. THE ELECTRO MEDICAL & ALLIED INDUSTRIES LTD. & ORS.
|
July 26, 2002 |
|
SAMBHU DAS Vs. STATE OF WEST BENGAL
|
April 3, 2002 |
|
SAMBHU NATH DALAL Vs. RADHARAMAN MIDDYA
|
June 13, 2002 |
|
SAMBHU NATH PANDEY Vs. JITESH PANDEY
|
April 23, 2002 |
|
Sambhu Prasad Agarwal Prakash Chand Agarwal Lalita Devi Agarwal Vs. Director of Income tax
|
January 8, 2002 |
|
SAMBHUNATH BAR Vs. STATE OF WEST BENGAL
|
October 7, 2002 |
|
Sambunath Sen Proprietor East India Glass Industries Vs. Employees State Insurance Corporation
|
July 25, 2002 |
|
SAMSUL HUDA Vs. MQSHARAF HUSSAIN
|
April 2, 2002 |
|
SANAT KUMAR BISWAS Vs. FOOD CORPORATION OF INDIA & ORS.
|
April 18, 2002 |
|
SANJEEV KILLA Vs. UNION OF INDIA
|
July 11, 2002 |
|
SANJIB KR MONDAL Vs. SIPRA MONDAL
|
September 4, 2002 |
|
SANJIT KR BERA Vs. SABITRI RANI BERA
|
June 26, 2002 |
|
SANKAR GHOSH Vs. RAKSHIT KUMAR GHOSH
|
March 15, 2002 |
|
SANTI KUMAR SARKAR Vs. ASHIT RANJAN SARKAR
|
January 30, 2002 |
|
SANTIMOY BISWAS Vs. STATE OF WEST BENGAL
|
April 30, 2002 |
|
SANYASI HALDER Vs. BHARATI HALDER
|
September 12, 2002 |
|
SAROJ KUMAR SARKAR & ANOTHER Vs. STATE OF WEST BENGAL
|
May 3, 2002 |
|
SATYAJIT GUHA Vs. SRIMATI RATI SEN SHARMA
|
July 26, 2002 |
|
SATYENDRA NATH BOSE NATIONAL CENTRE FOR BASIC SCIENCES Vs. ABHIJIT GUPTA AND ORS.
|
December 20, 2002 |
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SAYEDABAD TEA COMPANY LTD Vs. SHAKTI HIGHWAY ENTERPRISES
|
April 10, 2002 |
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SBI VRS Optee Officers Action Group Vs. State Bank of India
|
June 28, 2002 |
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SEKHAR CHATTERJEE Vs. NATIONAL JUTE MANUFACTURING CORPORATION LTD
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May 3, 2002 |
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SETAI MUKHERJEE Vs. COAL INDIA LTD.
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May 17, 2002 |
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SEVAK GHOSH Vs. STATE OF WEST BENGAL
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July 26, 2002 |
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SHAKTIPADA MAHATO Vs. DISTRICT MAGISTRATE, PURULIA & ORS.
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March 21, 2002 |
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SHAW WALLACE AND CO. LTD. Vs. CALCUTTA MUNICIPAL CORPORATION AND OTHERS
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May 23, 2002 |
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SHEW KISHAN AGARWALLA AND Vs. STATE
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October 10, 2002 |
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SHEW KR RAI Vs. STATE OF WEST BENGAL
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September 13, 2002 |
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SHEW NATH SAHA Vs. RAGHUNANDAN BHAR
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April 5, 2002 |
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SHIBANI BHAR Vs. NABIN CHANDRA BHAR & ORS.
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March 8, 2002 |
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SHIBENDRA NARAYAN ROY Vs. STATE OF WEST BENGAL AND ORS.
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May 13, 2002 |
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SHIPPING CORPORATION OF INDIA LTD Vs. KASTURIBAI PATI
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February 15, 2002 |
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SHIPPING CORPORATION OF INDIA LTD. Vs. Y.V. MURTY
|
December 10, 2002 |
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SHIVA ANAND Vs. INDIAN AIRLINES
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August 2, 2002 |
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Shree Balaji Steels Vs. Gontermann Peipers India Ltd
|
May 15, 2002 |
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SHRI BIRESH KANTI DAS & ORS. Vs. SINT. SARASWATI SHAW
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May 17, 2002 |
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SHRI SAMBHU NATH MAJI Vs. RT. REV. JOHN ELLIOT GHOSH
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June 17, 2002 |
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SHRI SANTOSH DUTTA Vs. SRI SIBADHAN MUKHERJEE AND OTHERS
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July 3, 2002 |
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SHRI SARDARMULL KANKARIA Vs. CALCUTTA IMPROVEMENT TRUST & ORS.
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February 20, 2002 |
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SHRI SUKHENDU BIKASH TIKADER Vs. THE CHAIRMAN, NADIA GRAMIN BANK AND OTHERS
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January 9, 2002 |
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SHRIMATI ASHAWATI DEVI (SINGH) Vs. APPELLATE AUTHORITY AND SECRETARY, URBAN DEVELOPMENT DEPARTMENT
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July 25, 2002 |
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SHRIMATI AVA BHARGAVA Vs. MRS. SHRIN F. MAZDA & ORS.
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August 23, 2002 |
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SHRIMATI RANU ROY Vs. PRADIP KUMAR ROY
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June 21, 2002 |
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Shruti LTD Vs. Commissioner of Income tax
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January 30, 2002 |
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SHYAM CHANDRA SAHA Vs. UNION OF INDIA AND OTHERS
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April 8, 2002 |
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SHYAM KUNJ OCCUPANTS SOCIETY Vs. CO OPERATIVE SOCIETY AND BUILDING WORKERS UNION
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July 18, 2002 |
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SHYAMAL MAJHI Vs. EASTERN COAL FIELDS LIMITED & OTHERS
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January 28, 2002 |
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SHYAMALENDU ROY Vs. STATE OF WEST BENGAL
|
November 27, 2002 |
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SIBA PROSAD CHAKRABORTY Vs. SUNIRMAL CHAKRABORTY & ORS.
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January 29, 2002 |
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SIBPRIYA GUPTA BHAYA Vs. STATE OF WEST BENGAL & ORS.
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January 30, 2002 |
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SIBU CHOWDHURY Vs. STATE OF WEST BENGAL
|
July 30, 2002 |
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SIKHA SARKAR (SMT.) Vs. STATE OF WEST BENGAL
|
July 8, 2002 |
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SIMPLEX CONCRETE PILES INDIA PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 28, 2002 |
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SINDHU NATH PAHAN @ MONDAL Vs. NISHI KANTA PAHAN AND OTHERS
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February 22, 2002 |
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SIPRA ROY Vs. ARUN KUMAR ROY
|
February 21, 2002 |
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SISIR KANA GUHA Vs. AYAKAR GRIHANIRMAN SAMABAYA SAMITY LTD
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July 9, 2002 |
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SISIR KUMAR BANDYOPADHYAY Vs. STATE OF WEST BENGAL & ORS.
|
April 11, 2002 |
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SITAL PRASAD CHAKRABORTY Vs. USHA DEVI (CHATTERJEE)
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January 18, 2002 |
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SITAL PROSAD CHAKRABORTY Vs. SMT. USHA DEVI (CHATTERJEE)
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September 27, 2002 |
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SK MOSTAKIM @ SK GANGA @ AMIT ROY Vs. STATE OF W B
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March 14, 2002 |
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SK. KORBAN ALI Vs. SRI PARESH NATH DAS & ORS.
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May 17, 2002 |
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SK. LIAKAT ALI & ANR. Vs. UNION OF INDIA & ORS.
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February 6, 2002 |
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SK. SARAFAT ALL AND OTHERS Vs. HOSSAIN ALI MOLLA AND OTHERS
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September 4, 2002 |
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SM. SUMITA MAHANTY Vs. SM. BANASHREE BANERJEE (CHAKRABORTY)
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August 1, 2002 |
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SMRITI SIL (NEE LAHA) Vs. SHYAMALI SIL
|
March 18, 2002 |
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SMT. BIJOLI CHATTOPADHYAY (MUKHERJEE) & ORS. Vs. CALCUTTA MUNICIPAL CORPORATION AND ORS.
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April 19, 2002 |
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SMT. CHANDRIKA GUHA AND OTHERS Vs. HINDUSTHAN FERTILIZER CORPORATION LIMITED AND OTHERS
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January 25, 2002 |
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SMT. GIRI BALA GIRI Vs. SATISH CHANDRA DEY & ANR.
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August 9, 2002 |
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SMT. KALPANA GHOSH Vs. SRI SAILENDRA NATH BANERJEE & ANR.
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March 11, 2002 |
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SMT. KANA DEY Vs. DIPAK DASGUPTA
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April 19, 2002 |
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SMT. MINATI CHATTERJEE Vs. DIRECTOR OF EDUCATION SCHOOL AND OTHERS
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February 7, 2002 |
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SMT. MIRA RANI DUTTA Vs. SMT. SNEHALATA SARAF & OTHERS
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June 17, 2002 |
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SMT. NADHU JAIN Vs. THE C.E.S.C. LIMITED AND ORS.
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January 30, 2002 |
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SMT. POUSHALI PAL Vs. SRI. GAUTAM PAL
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May 15, 2002 |
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SMT. PROTIVA CHOWDHURY & ORS. Vs. SRI RAMENDRA KUMAR PAUL & ORS.
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May 17, 2002 |
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SMT. PURNIMA RANI DAS & ORS. Vs. BANAMALI MANNA
|
April 1, 2002 |
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SMT. SIBANI KARAN & ORS. Vs. DIST. PANCHAYAT OFFICER & ORS.
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November 14, 2002 |
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SMT. SMRITI REKHA DAS Vs. STATE OF WEST BENGAL & ORS.
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February 21, 2002 |
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SMT. SUCHITRA ROY Vs. STATE OF WEST BENGAL & ORS.
|
October 9, 2002 |
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SOMA DAS NEE DUTTA Vs. DEBABRATA DAS AND ANOTHER
|
October 30, 2002 |
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SOMENDRA NARAYAN CHAUDHURI Vs. JOGESH CHANDRA CHAUDHURI COLLEGE & ORS.
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November 14, 2002 |
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SOUMEN PAUL Vs. UNION OF INDIA
|
February 6, 2002 |
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SOUTHEND AUTOTECH INDIA PVT LTD Vs. WEST BENGAL FINANCIAL CORPORATION
|
January 14, 2002 |
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SOVA RANI CHANDRA Vs. GUR CHARAN KAUR
|
July 19, 2002 |
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SREI INTERNATIONAL FINANCE LTD. Vs. MARSHAL CORPORATION
|
July 23, 2002 |
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SRI BADAL CH. BERA Vs. STATE OF W.B. & ORS.
|
April 3, 2002 |
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SRI BADAL GHOSH Vs. SMT. SUPARNA GHOSH
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March 27, 2002 |
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SRI BHASKAR CHANDRA PATRA Vs. SRI PASUPATI DAS
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March 5, 2002 |
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SRI BIMAL SHARMA Vs. SRI PARESH CHANDRA SAHA
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April 24, 2002 |
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SRI DEB KAMAL MUKHERJEE Vs. STATE OF WEST BENGAL
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March 27, 2002 |
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SRI DEBABRATA BHANJA CHOWDHURY Vs. SRI NABIN CHANDRA SAHOO
|
August 9, 2002 |
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SRI FAKIR CHANDRA CHOWDHURY Vs. SRI ASHIS KRISHNA DAS & ORS.
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September 30, 2002 |
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SRI JYOTISH CHANDRA BAIDYA Vs. MOBARAK GAZI
|
September 19, 2002 |
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SRI K.K. JHA Vs. UNION OF INDIA & ORS.
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August 20, 2002 |
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SRI KARTICK CHANDRA CHAKRABORTY Vs. SECRETARY WEST BENGAL REGIONAL SCHOOL SERVICE COMMISSION
|
August 19, 2002 |
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SRI KUNJA BEHARI DAS Vs. HINDUSTAN FERTILIZER CORPORATION LTD. & ORS.
|
December 11, 2002 |
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SRI NITYA NIRANJAN BANERJEE Vs. STATE
|
November 28, 2002 |
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SRI NITYANANDA KARMI Vs. SMT. KUM KUM KARMI
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September 16, 2002 |
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SRI OM PRAKASH GUPTA AND ORS. Vs. SMT. SARASWATI SHAW AND ORS.
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February 27, 2002 |
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SRI PURUSHOTAM LAL AGARWAL Vs. SRI RABINDRA NATH PATRA & ORS.
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February 11, 2002 |
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SRI RATAN KR. SAHU Vs. STATE OF WEST BENGAL & ORS.
|
March 13, 2002 |
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SRI SANJOY KR. MUKHERJEE Vs. THE SPECIAL LAND ACQUISITION COLLECTOR (H.I.T.) & ORS.
|
September 9, 2002 |
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SRI SRI 108, KARUNAMOYEE KALIMATA DEVINE DEITY Vs. NETAI CHANDRA BOSE
|
May 6, 2002 |
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SRI SUBHAS ROY CHOWDHURY Vs. SRI CHANDI CHARAN BHATTACHARYA
|
June 28, 2002 |
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SRI SUKUMAR DAS & OTHERS Vs. THE STATE OF WEST BENGAL & OTHERS
|
July 26, 2002 |
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SRI SWAPAN KUMAR DUTTA Vs. UNITED COMMERCIAL BANK AND OTHERS
|
July 4, 2002 |
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SRI. RAJENDRA PRASAD PODDAR Vs. UNION OF INDIA
|
July 18, 2002 |
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STAR BANQUETS PRIVATE LIMITED & ORS. Vs. CALCUTTA MUNICIPAL CORPORATION & ORS.
|
March 7, 2002 |
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STATE Vs. GOUTAM GHOSH AND ORS.
|
August 20, 2002 |
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STATE (C B I ) Vs. KARAN LAL SHAW
|
April 22, 2002 |
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STATE BANK OF INDIA Vs. MADHUMITA CONSTRUCTION PRIVATE LIMITED
|
July 16, 2002 |
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State Bank of India Vs. Commercial Tax Officer
|
December 16, 2002 |
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STATE OF WEST BENGAL Vs. RAKHAL CHANDRA BANERJEE
|
November 7, 2002 |
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STATE OF WEST BENGAL Vs. MOLLA AMANULLA
|
July 31, 2002 |
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STATE OF WEST BENGAL Vs. NILKANTHA MAHATO
|
October 10, 2002 |
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STATE OF WEST BENGAL Vs. RAMA DEVI
|
May 24, 2002 |
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STATE OF WEST BENGAL Vs. URMI GHOSHAL
|
May 8, 2002 |
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STATE OF WEST BENGAL Vs. NOOR AHMED AND ANOTHER
|
February 20, 2002 |
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STATE OF WEST BENGAL Vs. SRI JAYANTA CHAKRABORTY
|
December 13, 2002 |
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STATE OF WEST BENGAL Vs. SOUMENDRA MOHAN DEY
|
October 10, 2002 |
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STATE OF WEST BENGAL AND OTHERS Vs. SUMER JAIN
|
May 23, 2002 |
|
STATES CLERICAL STAFF AND WORKMENS UNION Vs. STATE OF WEST BENGAL
|
January 22, 2002 |
|
STRUCTURE INDIA Vs. STATE OF WEST BENGAL
|
May 15, 2002 |
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SUBAL CHANDRA HALDER Vs. STATE OF WEST BENGAL
|
November 18, 2002 |
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SUBAL MARDI Vs. UNION OF INDIA
|
May 16, 2002 |
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SUBHAMOY CHATTERJEE Vs. LILY CHATTERJEE
|
April 19, 2002 |
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SUBHAS CHANDRA KAMILYA @ KAMILA Vs. S. C. MUKHOPADHYAY AND ANOTHER
|
September 23, 2002 |
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SUBHENDU BANERJEE Vs. C E S C LTD
|
March 8, 2002 |
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SUBIKASH ROY Vs. LEENA CHATTERJEE
|
May 7, 2002 |
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SUBODH MONDAL & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
August 1, 2002 |
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SUBRATA COOMAR Vs. PRADEEP COOMAR & ANR
|
June 28, 2002 |
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SUCHITRA MONDAL AND ORS. Vs. M/S SHYAMASHREE LAND DEVELOPMENT SOCIETY & ORS.
|
April 4, 2002 |
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SUDHANGSHU CHANDRA DEY Vs. STATE OF WEST BENGAL
|
April 26, 2002 |
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SUDHIR CHANDRA MAHATO Vs. STATE OF WEST BENGAL
|
December 2, 2002 |
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SUDIP KR. MUKHERJEE Vs. D.I. OF SCHOOLS (SR) NADIA AND OTHERS
|
January 31, 2002 |
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SUDIP KUMAR PODDAR & ANR. Vs. DHIRENDRA NATH PODDAR & ORS.
|
December 19, 2002 |
|
SUFAL HAIT @ SUFAL CHANDRA HAIT Vs. STATE OF W.B.
|
May 15, 2002 |
|
SUGANDHA INDUSTRIES LTD Vs. A K SAHA
|
March 6, 2002 |
|
SUJOY PODDAR (DR.) Vs. STATE OF WEST BENGAL
|
August 19, 2002 |
|
SUKANTA GHOSH Vs. SANTAM GHOSH
|
June 14, 2002 |
|
Sukdeb Halder Vs. State of West Bengal
|
June 19, 2002 |
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SUKOMAL SARKAR Vs. SUNIL BEHARI GHOSH
|
February 20, 2002 |
|
SULATA BHOWMICK Vs. STATE OF WEST BENGAL AND OTHERS
|
May 10, 2002 |
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SUMER MAT BAFNA AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
February 28, 2002 |
|
SUMITA SHARMA Vs. DR. DHARMENDRA NATH MONDAL & ANR.
|
February 1, 2002 |
|
SUMMIT USHA MARTIN FINANCE LTD Vs. JAGJIT SINGH
|
August 16, 2002 |
|
SUMON KUMAR OJHA Vs. SECRETARY HIGH EDU. GOVERNMENT OF WEST BENGAL
|
April 11, 2002 |
|
SUNANDA BOSE Vs. STATE OF WEST BENGAL
|
May 7, 2002 |
|
SUNIL CHANDRA DAS Vs. STATE OF WEST BENGAL
|
January 28, 2002 |
|
SUNIL KR SAREN Vs. PADMABATI SAREN
|
September 3, 2002 |
|
Suprabhat Steels LTD Vs. C E G A T
|
February 13, 2002 |
|
Supreme Oil Industries LTD Vs. Special Secretary Finance Taxation Department Government of West Bengal
|
April 19, 2002 |
|
SUPREME PAPER MILLS LIMITED Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES CORPORATE DIVISION
|
July 19, 2002 |
|
SUPRIYA CHATTOPADHYAY Vs. STATE OF WEST BENGAL
|
April 2, 2002 |
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SURENDRA KUMAR JALAN Vs. CALCUTTA MUNICIPAL CORPN
|
August 8, 2002 |
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SURENDRA NAGAR TEA ESTATE PVT. LTD. & ORS Vs. UNITED BANK OF INDIA & ORS
|
July 30, 2002 |
|
Surinder Kaur Rai Vs. Jyoti Ranjan Banerjee
|
September 16, 2002 |
|
SUSANTA MONDAL Vs. FOOD CORPORATION OF INDIA
|
May 23, 2002 |
|
SUSHIL JASNANI Vs. CALCUTTA MUNICIPAL CORPORATION
|
April 23, 2002 |
|
SUSHIL KUMAR SHARMA Vs. DIRECTOR OF ENTRY TAXES
|
March 22, 2002 |
|
SUSHMITA DEY Vs. SOVANA DEY
|
October 7, 2002 |
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SWAPAN BANERAJEE Vs. STATE OF WEST BENGAL
|
November 21, 2002 |
|
SWAPAN DUTTA & ORS. Vs. THE STATE OF WEST BENGAL
|
September 9, 2002 |
|
SWAPAN KR MONDAL Vs. SUBHAS CH PAL
|
June 13, 2002 |
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SWAPAN KR SINGHA Vs. SOVA RANI SINGHA
|
December 3, 2002 |
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SWAPAN KR. CHATTOPADHYAY Vs. STATE OF W.B.
|
April 22, 2002 |
|
SWAPAN KUMAR DUTTA Vs. DHARAM CHAND JAISWAL
|
April 8, 2002 |
|
SWAPAN KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
January 18, 2002 |
|
SWAPAN MITRA Vs. SOUTH BENGAL STATE TRANSPORT CORPORATION
|
May 20, 2002 |
|
SWASTIKA SEN Vs. STATE OF WEST BENGAL AND PRITAM SEN
|
December 3, 2002 |
|
Tantia Construction Co LTD Vs. Deputy Commissioner of Income tax
|
June 11, 2002 |
|
TAPAN KR. MUKHERJEE Vs. STATE OF W.B. AND OTHERS
|
January 17, 2002 |
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TAPAN KUMAR BHATTACHARJEE Vs. BIJAN KUMAR BOSE
|
May 3, 2002 |
|
TAPAN KUMAR DEY MAJUMDAR Vs. STATE OF WEST BENGAL AND OTHERS
|
January 29, 2002 |
|
TAPAN KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
May 15, 2002 |
|
TAPAN KUMAR MONDAL Vs. STATE OF WEST BENGAL
|
July 26, 2002 |
|
TAPAN SIKDAR Vs. HINDUSTHAN FERTILIZAR CORPN LTD
|
July 25, 2002 |
|
TAPAS KUMAR DUTTA Vs. STEEL AUTHORITY OF INDIA
|
November 14, 2002 |
|
TARA FINVEST LTD Vs. ITO
|
July 10, 2002 |
|
TARAK DEY Vs. STATE OF WEST BENGAL
|
August 27, 2002 |
|
TARAK NATH BISWAS Vs. STATE OF WEST BENGAL
|
March 1, 2002 |
|
TARAPADA DAS Vs. BIMAL KUMAR DAS
|
September 20, 2002 |
|
TARIFF HOSSAIN Vs. STATE OF WEST BENGAL
|
October 9, 2002 |
|
TATA IRON AND STEEL CO LTD Vs. UNION OF INDIA
|
February 13, 2002 |
|
Tea Trading Corporation of India Limited Vs. Saturday Club Limited
|
April 5, 2002 |
|
Thai Airways International LTD Vs. Collector of Customs
|
September 24, 2002 |
|
THAPER INTRAFOR COMPANY OF INDIA LTD. Vs. J.G. KUMARMANGALAM
|
December 12, 2002 |
|
THE ASSOCIATION OF HEADS OF ANGLO INDIAN SCHOOLS Vs. THE STATE OF WEST BENGAL AND OTHERS
|
June 28, 2002 |
|
THE BLOOM FIELD TEA COMPANY LIMITED Vs. MRS. JANET OWNER JOHNSTON & ORS.
|
July 16, 2002 |
|
THE COMMANDANT, CENTRAL INDUSTRIAL SECURITY FORCE UNIT, FSTPP Vs. NARAYAN MISHRA & ORS.
|
October 10, 2002 |
|
THE OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA Vs. M/S. LICA PRIVATE LTD.
|
June 18, 2002 |
|
THE WEST BENGAL KHADI & VILLAGE INDUSTRIES BOARD Vs. SAGORE BANERJEE AND OTHERS
|
August 16, 2002 |
|
THREE N PRODUCTS PRIVATE LIMITED Vs. MANCHANDA ENTERPRISES
|
May 20, 2002 |
|
TIMIR BARAN PAL Vs. STATE OF W.B. & ORS.
|
November 21, 2002 |
|
Timken India LTD Vs. Commissioner of Income tax
|
May 14, 2002 |
|
TIRUPATI FILERES AND INDUSTRIES LTD Vs. UNION OF INDIA
|
April 19, 2002 |
|
TRIDIB JYOTI GHOSH Vs. TRUSTEES FOR THE IMPROVEMENT OF CALCUTTA
|
January 17, 2002 |
|
TULSHI CHARAN MUKHERJEE Vs. STATE OF WEST BENGAL
|
September 26, 2002 |
|
TURNER MORRISON & CO. LTD. Vs. STATE OF WEST BENGAL
|
July 8, 2002 |
|
Tushar Kanti Adhikari Vs. Glaxo India LTD
|
March 8, 2002 |
|
U L MAJUMDAR ALIAS UPENDRALAL MAJUMDAR Vs. ANJALI BANERJEE
|
December 11, 2002 |
|
UDAY MURMU AND TWO ORS Vs. STATE OF WEST BENGAL
|
March 11, 2002 |
|
UMA KANORIA Vs. PRADIP KUMAR DAGA
|
October 1, 2002 |
|
UMA SHANKAR RAI Vs. STATE OF WEST BENGAL
|
April 26, 2002 |
|
UMA SHANKAR SINGH Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED & OTHERS
|
February 26, 2002 |
|
UMANATH CHOWDHURY Vs. RAHUL DUTTA
|
October 7, 2002 |
|
UNION OF INDIA Vs. PANCHANAN ROY
|
July 19, 2002 |
|
UNION OF INDIA Vs. BRINDABAN MALLICK
|
January 15, 2002 |
|
UNION OF INDIA Vs. SURYA MANI SHARMA
|
March 13, 2002 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
October 8, 2002 |
|
UNION OF INDIA & ANOTHER Vs. M/S PADMA CONSTRUCTION
|
August 27, 2002 |
|
UNION OF INDIA & ORS. Vs. MADHUSUDAN DAS & ORS.
|
January 21, 2002 |
|
UNION OF INDIA & ORS. Vs. ANUJ KUMAR DE & ORS.
|
August 19, 2002 |
|
UNION OF INDIA (UOI) Vs. RAGHUBANS OJHA
|
May 7, 2002 |
|
Union of India UOI Vs. Madhusudan Das
|
January 29, 2002 |
|
UNITED BANK OF INDIA Vs. NALINI KANTA GHOSH
|
March 15, 2002 |
|
UNITED BANK OF INDIA Vs. MADHAB CHANDRA KOLEY
|
November 21, 2002 |
|
UNITED INDIA INSURANCE CO LTD Vs. SITANATH CHOWDHURY
|
September 19, 2002 |
|
Uniworth Textiles LTD Vs. Joint Development Commissioner
|
May 2, 2002 |
|
USHA BHAR Vs. SANAT KUMAR BHAR
|
November 29, 2002 |
|
UTTAM GHOSH Vs. STATE OF WEST BENGAL
|
July 30, 2002 |
|
UTTAM KR. BISWAS Vs. STATE OF WEST BENGAL
|
August 7, 2002 |
|
UTTARA CHOWDHURY Vs. STATE OF WEST BENGAL
|
December 12, 2002 |
|
UTTARA CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF WEST BENGAL
|
June 19, 2002 |
|
V MALA VISWANATHAN Vs. P B VISWANATHAN
|
September 4, 2002 |
|
VIJAY MALLYA Vs. ASSISTANT COMMISSIONER INCOME TAX INVESTIGATION CIRCLE 41 CALCUTTA
|
September 26, 2002 |
|
VIJAYASHREE LIMITED Vs. STATE OF WEST BENGAL
|
April 30, 2002 |
|
VINOD MAHAJAN Vs. HINDUSTAN COPPER LTD
|
September 20, 2002 |
|
VISHAL KUMAR SARAF & ANR. Vs. STANDARD CHARTERED BANK
|
September 11, 2002 |
|
VIVEK ARYA Vs. ECONOMIC TRANSPORT ORGANISATION & ORS.
|
August 14, 2002 |
|
WEST BENGAL BOARD OF SECONDARY EDUCATION Vs. DAKHIRUDDIN KHAN
|
May 7, 2002 |
|
WEST BENGAL BOARD OF SECONDARY EDUCATION Vs. SUBIR DUTTA
|
July 1, 2002 |
|
WEST BENGAL FINANCIAL CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
July 30, 2002 |
|
WEST BENGAL HOUSING BOARD Vs. SATELLITE CONSTRUCTION
|
July 18, 2002 |
|
WORKMEN Vs. EIGHTH INDUSTRIAL TRIBUNAL
|
February 19, 2002 |