REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A PADMANABHAN Vs. U O I	August 9, 2001
A W FIGGIS AND CO PVT LTD Vs. COMMISSIONER OF INCOME TAX	September 24, 2001
ABDUL HAI & ORS. Vs. THE BOARD OF TRUSTEES, CALCUTTA PORT TRUST & ORS.	May 11, 2001
Abdul Latif Vs. Narcotic Control Bureau EZU	March 30, 2001
ABDUL LATIF MONDAL Vs. ANUWARA KHATUN	December 7, 2001
ABDUL MOKID Vs. STATE OF WEST BENGAL	December 13, 2001
ABHIJIT SEN Vs. SIBENDU BASU	April 27, 2001
ADYA NATH DE Vs. WEST BENGAL STATE ELECTRICITY BOARD AND OTHERS	August 30, 2001
AHAMED HOSSAIN SK Vs. STATE OF WEST BENGAL	July 12, 2001
AJAY BHADRA Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION, WEST BENGAL & ANR.	December 11, 2001
AJIT KUMAR CHANDA Vs. STATE OF WEST BENGAL	June 29, 2001
AJIT KUMAR THAKUR Vs. UNITED INDIA INSURANCE CO LTD	September 18, 2001
AJOY NANDI MAJUMDAR Vs. STATE OF WEST BENGAL & ORS.	June 20, 2001
AKBAR ALI Vs. CERTIFICATE OFFICER, BERHAMPORE & ORS.	June 28, 2001
AKBAR ALI MOLLA Vs. SONARGAON HOUSING CO OPREATIVE SOCIETY LTD	September 27, 2001
AKTAR HOSSAIN Vs. SUSAMA RANI SAHOO	May 22, 2001
ALAKH KUMAR SINHA Vs. ORIENTAL INSURANCE COMPANY LTD	April 4, 2001
ALL BENGAL ELECTRICITY CONSUMERS ASSOCIATION Vs. STATE OF WEST BENGAL	July 24, 2001
All India Vijaya Bank Officers Association Vs. Vijaya Bank	March 2, 2001
Allied Resins AND Chemicals LTD Vs. Union of India	May 17, 2001
AMALAGAMATED DEVEOPMENT LTD. Vs. STATE OF W.B. & ANOTHER	October 3, 2001
AMAR NATH DEY Vs. STATE OF WEST BENGAL AND OTHERS	August 20, 2001
AMARENDRA NATH GHOSH ALIAS BAPPA Vs. THE STATE AND ANR.	March 14, 2001
AMARJYOTI RAY Vs. JHARNA BANERJEE	December 12, 2001
AMENA BEWA Vs. TAHIR SK	July 3, 2001
AMIT GUHA Vs. AMAL KUMAR MAJUMDAR	August 16, 2001
AMIT KUMAR DASTIDAR Vs. PRABIR RANJAN MUKHERJEE AND STATE	July 6, 2001
AMIT KUMAR DINDA Vs. STATE OF WEST BENGAL & ORS.	July 12, 2001
AMULYA KUMAR DAS Vs. STATE OF WEST BENGAL	October 15, 2001
AMULYA KUMAR DAS Vs. STATE OF WEST BENGAL	October 5, 2001
ANADI MOHAN RASHIT Vs. NALIN SARKER STREET U P SCHOOL	February 23, 2001
ANAMITRA DUTTA GUPTA Vs. SOUMEY DUTTA GUPTA	February 27, 2001
ANANDA BAURI Vs. COAL INDIA LTD. & ORS.	August 7, 2001
ANANDA KUMAR HALDER Vs. APPELLATE AUTHORITY	February 22, 2001
ANANTA KUMAR MAITY Vs. SRI BISHNU PADA MONDAL	December 13, 2001
ANANTHASUBRAMANIA PADMANABHAN @ A. PADMANABHAN Vs. UNION OF INDIA (UOI) AND ORS.	August 9, 2001
ANARUL HAQUE Vs. STATE OF WEST BENGAL	June 25, 2001
ANATH BANDHU CHOUDHURY Vs. THE STATE OF WEST BENGAL	June 21, 2001
ANDREW YULE and CO LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER	February 7, 2001
ANIL CHANDRA SARKAR Vs. DIST. MAGISTRATE, JALPAIGURI	March 29, 2001
ANIMA GUPTA Vs. ASHIS GUPTA	January 2, 2001
ANIS REZA & ANR Vs. PRAN BALLAV KUNDU & STATE	April 9, 2001
ANJALI SADHUKHAN Vs. COLLECTOR (REGISTRATION CELLS)	August 7, 2001
ANZ Grindlays Bank LTD Vs. Commissioner of Income tax	April 20, 2001
Apeejay Industries LTD Vs. Commissioner of Income tax	April 25, 2001
ARATI DASGUPTA Vs. ALOK KUMAR BASU	May 14, 2001
ARCHANA SEAL Vs. STATE OF WEST BENGAL	July 3, 2001
ARINDAM GHOSH Vs. CHITTARANJAN GHOSH	December 24, 2001
ARJUN CH. ROUTH Vs. UNION OF INDIA & ORS.	February 14, 2001
ARJUN HAZRA Vs. COAL INDIA LIMITED	March 13, 2001
ARPAN CHATTERJEE Vs. NABENDU CHANDRA	July 5, 2001
ARTI BASAK Vs. UMA SANKAR BOSE	February 23, 2001
ARUN KR. GHOSH & ORS. Vs. STATE OF WEST BENGAL & ORS.	June 12, 2001
ARUN KUMAR CHAMARIA Vs. CORPORATION BANK	February 12, 2001
ARUN SHAW Vs. CESC LIMITED	July 24, 2001
ARUP KUMAR DAS Vs. STATE	September 28, 2001
Aryasthan Corporation LTD Vs. Commissioner of Income tax	October 10, 2001
ASHAKANT JAIN & ANR Vs. THE STATE OF WEST BENGAL	April 27, 2001
ASHARANI MAITY Vs. STATE OF WEST BENGAL	September 25, 2001
ASHIM KUMAR SHARMA & ORS. Vs. ARUN KUMAR ROY DIRECTOR OF SCHOOL EDUCATION SAKTI DAS MUKHERJEE DIST. PRIMARY SCHOOL COUNCIL, JALPAIGURI	July 12, 2001
Ashit Roy Vs. Peerless Tea and Industries Ltd	August 31, 2001
Ashoka Marketing LTD Vs. Commissioner of Income tax	August 7, 2001
Ashoka Marketing LTD Vs. Commissioner of Income tax	August 8, 2001
ASHOKE ROY Vs. SUKHENDU BIKASH GHOSH	April 26, 2001
ASISH MONDAL Vs. STATE OF WEST BENGAL	February 8, 2001
ASIT DEY Vs. BRATIN SARKAR	February 7, 2001
ASITENDRA NATH MITRA Vs. CYRIL FURNANDES & ORS.	June 22, 2001
ASOK KUMAR SARKAR Vs. INDIAN AIRLINES LIMITED	August 31, 2001
Assistant Commissioner of Income tax Vs. Sarvamangala Properties	December 19, 2001
ASSTT CIT Vs. BISSHESHWARLAL MANNALAL SONS	February 16, 2001
ASSTT CIT Vs. MASTER STORES	April 17, 2001
ATASHI SEN Vs. JAYANTA SEN & ANR.	July 13, 2001
AZAD ALI Vs. STATE	September 3, 2001
B.G. CHANDA Vs. KIRANMOY BANERJEE	February 14, 2001
B.L. CHAKRABORTY @ BINOD LAL CHAKRABORTY Vs. THE STATE OF WEST BENGAL & ORS.	September 27, 2001
BABU DAS Vs. STATE OF WEST BENGAL	January 11, 2001
BADAL CHANDRA JANA Vs. STATE OF WEST BENGAL	January 24, 2001
Bagmari Tea Co LTD Vs. Commissioner of Income tax	May 7, 2001
BAJRANG SHARMA Vs. RAM KRISHNA KUNDU	July 16, 2001
BALAI CH MONDAL Vs. STATE OF WEST BENGAL	December 21, 2001
BALAI CHAND JANA Vs. STATE OF WEST BENGAL AND ORS.	April 12, 2001
BALAI CHANDRA DUTTA Vs. STATE OF WEST BENGAL	July 23, 2001
BALARAM BHANDARI & ORS. Vs. STATE OF WEST BENGAL & ORS.	December 19, 2001
BALARAM GHOSH Vs. GENERAL MANAGER, EASTERN RAILWAY & ORS.	February 23, 2001
BANAMALI DATTA Vs. COLLECTOR OF CENTRAL EXCISE, CALCUTTA	July 10, 2001
BANK OF INDIA Vs. MONOJIT SEN	July 30, 2001
BANWARI LAL SHARMA Vs. STATE OF WEST BENGAL AND OTHERS	September 27, 2001
BAPPADITYA ROY Vs. STATE OF WEST BENGAL	September 14, 2001
BARNALI SEN NEE DASGUPTA Vs. DEBASISH SEN	October 9, 2001
BARUN KUMAR GOSWAMI Vs. STATE OF WEST BENGAL	September 4, 2001
BASUDEB SHARMA AND ORS Vs. STATE OF W B	October 19, 2001
BAZAZ CONSTRUCTION AND MINING (P) LIMITED Vs. ADHISH CHANDRA SINHA	June 22, 2001
BEDABYAS BASU Vs. BISWANATH BISWAS	November 29, 2001
BENNET COLEMAN AND CO LTD Vs. THIRD INDUSTRIAL TRIBUNAL	December 24, 2001
BENOY KUMAR MONDAL Vs. SMT. SWETA CHANDRA & ORS.	July 23, 2001
BENOY RANJAN BANERJEE Vs. SADHAN RANJAN BANERJEE	December 18, 2001
Berger Paints India LTD Vs. Commissioner of Income tax	September 24, 2001
BHABESH SAIN & ANR Vs. STATE	September 3, 2001
BHAGAWAN DUTT TIWARI & ORS. Vs. KABITA SARKAR & ORS.	October 12, 2001
BHAGIRATH AGARWALA Vs. TARA PROPERTIES PVT LTD	August 6, 2001
Bhagwati Prasad Kedia Vs. Commissioner of Income tax	February 19, 2001
BHAGYABATI MONDAL & ORS. Vs. THE STATE OF WEST BENGAL	March 7, 2001
BHAI JASPAL SINGH Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES & ORS.	September 14, 2001
BHARAT CHANDRA GHOSH Vs. CHAIRMAN COAL INDIA LTD	March 8, 2001
BHARAT COKING COAL LIMITED Vs. KAMAL PRASAD SINGH	July 5, 2001
BHARTIA STEEL & FORGING INDUSTRIES & ORS. Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION & ORS.	September 4, 2001
Bhaskar Chandra Das Vs. Champa Rani Das	July 23, 2001
BHOLA NATH DAS Vs. BASANTI RANI NEOGI	March 30, 2001
BHOLANATH CHAKRABORTY Vs. STATE OF WEST BENGAL	February 22, 2001
BHOLANATH CHATTERJEE Vs. STATE OF WEST BENGAL & ANR	July 13, 2001
BHUSAN GUHA NEOGI Vs. UNION OF INDIA	March 23, 2001
BIBHAS CHANDRA MANNA Vs. STATE TRANSPORT AUTHORITY	March 16, 2001
BIBHUTI BHUSAN KUNDAGRAMI Vs. DURGAPUR NOTIFIED AREA AUTHORITY & ANR.	January 16, 2001
BIDYUT BISWAS Vs. KUHELI BISWAS & STATE	September 11, 2001
BIDYUT KUMAR MITRA Vs. STATE BANK OF INDIA	April 18, 2001
BIJAN KUMAR SHAW Vs. SUMITRA SHAW	August 3, 2001
BIJOY KUMAR BARAI Vs. STATE OF WEST BENGAL & ORS.	July 23, 2001
BIJOY SHANKAR TIWARI Vs. CALCUTTA MUNICIPAL CORPORATION	August 22, 2001
BIMALENDU CHATTERJEE Vs. SARITA CHHYAJLANI	December 5, 2001
BIPLAB KUMAR MITRA Vs. UNION OF INDIA	October 16, 2001
BIREN DISGUPTA Vs. AJIT KUMAR LAHA & ORS.	August 20, 2001
BIRESWAR SIRKAR Vs. WEALTH TAX OFFICER	May 23, 2001
BIRLA TECHNICAL SERVICES Vs. NIRMAL KUMAR CHAKRABORTY	February 7, 2001
BIRUPAKSHA DEB Vs. DEEPSUM INDUSTRIAL CORPORATION	October 12, 2001
BIRUPAKSHA DEB Vs. M/S. DEEPSUN INDUSTRIAL CORPORATION AND ANOTHER	October 18, 2001
BISWAJIT MONDAL Vs. STATE OF WEST BENGAL AND OTHERS	October 3, 2001
BISWANANDA NASKAR Vs. STATE OF WEST BENGAL	December 24, 2001
BISWANATH BANERJEE Vs. UNION OF INDIA AND OTHERS	April 19, 2001
BISWANATH CHOWDHURY Vs. STATE OF WEST BENGAL	September 28, 2001
BISWANATH DAS Vs. STATE OF WEST BENGAL	March 2, 2001
BISWANATH MONDAL Vs. DURGA PRASAD CHATTOPADHYAY	December 3, 2001
BLOOMFIELD CO LTD Vs. BAGARIA BUSINESS P LTD	August 1, 2001
BLUE OCEAN EXPORTS PRIVATE LIMITED Vs. OWNERS AND PARTIES INTERESTED IN THE VESSEL M V TIGER CREEK	October 19, 2001
BOARD OF TRUSTEES CALCUTTA PORT Vs. S S and S MANAGEMENT	October 11, 2001
BOARD OF TRUSTEES FOR PORT OF CALCUTTA Vs. UNION OF INDIA	June 28, 2001
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. MAHALAKSHMI CONSTRUCTIONS	June 14, 2001
BOMKESH CHANDRA JANA Vs. STATE OF WEST BENGAL	January 3, 2001
BRIATHWAITE BURN AND JESSOP CONSTRUCTION CO. LTD. Vs. GREAVES LTD.	June 12, 2001
BRITISH AIRWAYS PLC Vs. BARUNENDRA NATH BASU	September 18, 2001
BUDGE BUDGE CO. LTD Vs. JUTE CORPORATION OF INDIA LTD	February 16, 2001
BUDHADEV BISWAS Vs. DIBBO GOPAL GHATAK	July 13, 2001
BURN STANDARD COMPANY LIMITED Vs. BURN STANDARD OFFICERS ASSOCIATION	August 1, 2001
C B I , ANTI-CORRUPTION BRANCH, CALCUTTA AND ORS Vs. MRINAL KANTI GHOSH AND ORS	September 24, 2001
CALCUTTA IMPROVEMENT TRUST Vs. J.G. ENGINEERS PRIVATE LIMITED AND ANR.	March 7, 2001
Calcutta Jute Manufacturing Co LTD Vs. State of West Bengal	June 27, 2001
CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY Vs. STATE OF WEST BENGAL	February 7, 2001
CALCUTTA STATE TRANSPORT CORPORATION Vs. SANTI RANJAN SENGUPTA	February 28, 2001
CALCUTTA TELEPHONES Vs. RINTU BAGCHI	May 2, 2001
CANTON ELECTRICALS Vs. KRISHNA GLASS & CILICATE WORKS LTD.	March 16, 2001
CENTRAL BANK OF INDIA Vs. BAIDYA NATH CHATTOPADHYAY	July 4, 2001
CENTRAL COALFIELDS LIMITED Vs. THE COMMISSIONER OF PAYMENTS	February 15, 2001
CENTRAL MODEL SCHOOL Vs. GOJER BROTHERS PRIVATE LIMITED	April 4, 2001
CENTRAL MODEL SCHOOL BARRACKPORE Vs. REGIONAL PROVIDENT FUND COMMISSIONER	August 7, 2001
CESC LIMITED Vs. JAIN POLY PLASTICS	September 7, 2001
CESC LTD Vs. Deputy Commissioner of Income tax	September 10, 2001
CHAIRMAN BOLPUR MUNICIPAL CORPORATION Vs. CHAIRMAN AD HOC COMMITTEE BOLPUR DISTRICT PRIMARY SCHOOL COUNCIL	February 8, 2001
CHAIRMAN KALYANI MUNICIPALITY Vs. STATE OF WEST BENGAL	August 24, 2001
CHANDA ENGINEERS (I) LIMITED & ORS. Vs. UCO BANK	February 9, 2001
CHANDAN DAS Vs. STATE OF WEST BENGAL	November 29, 2001
CHANDI CHARAN PAUL Vs. RABINDRA NATH ADHIKARY & ANR.	March 15, 2001
CHANDRAKANT KANDLAL SHETH Vs. UNION OF INDIA	December 11, 2001
CHANDRAPRABHU INTERNATIONAL LTD Vs. COMMISSIONER OF CUSTOMS KOLKATA	July 27, 2001
CHANDRASEKHAR PATI Vs. STATE OF WEST BENGAL AND ORS.	April 12, 2001
CHANDULAL M PATEL Vs. STATE OF WEST BENGAL	November 27, 2001
CHINMOY GUHA THAKURATA Vs. STATE OF WEST BENGAL	April 25, 2001
CHINTAMONI SAHA Vs. KESHAB CHANDRA SAHA & ORS.	August 20, 2001
Chloride Group Plc Vs. Commissioner of Income tax	August 30, 2001
COAL INDIA LIMITED Vs. TARAK NATH ROY	April 20, 2001
COLLIERY MAZDOOR SABHA OF INDIA Vs. BOARD OF INDUSTRIAL FINANCIAL RECONSTRUCTION (BIFR)	July 23, 2001
COMMISSIONER OF CUSTOMS CALCUTTA Vs. KANHAIYA EXPORTS P LTD	July 2, 2001
Commissioner of Income tax Vs. Coates of India Limited	July 2, 2001
COMMISSIONER OF INCOME TAX Vs. GENERAL MAGNETS LTD	July 3, 2001
COMMISSIONER OF INCOME TAX Vs. BORBHETA ESTATE P LTD	July 6, 2001
COMMISSIONER OF INCOME TAX Vs. AJIT KUMAR ROY	June 28, 2001
Commissioner of Income tax Vs. Grindlays Bank Plc	July 13, 2001
Commissioner of Income tax Vs. Kanta Devi Saraf	July 17, 2001
COMMISSIONER OF INCOME TAX Vs. GANGES ROPE CO LTD	August 2, 2001
COMMISSIONER OF INCOME TAX Vs. HASTINGS PROPERTIES	August 3, 2001
Commissioner of Income tax Vs. Estate of Omprakash Jhunjhunwala	July 31, 2001
COMMISSIONER OF INCOME TAX Vs. BIJAY IRON STORES	June 19, 2001
COMMISSIONER OF INCOME TAX Vs. JOKAI INDIA LTD	June 20, 2001
COMMISSIONER OF INCOME TAX Vs. RAI BAHADUR BISESWARLAL MOTILAL KALWASIYA TRUST	June 12, 2001
COMMISSIONER OF INCOME TAX Vs. RAMLAL AGARWALA	June 13, 2001
COMMISSIONER OF INCOME TAX Vs. ESTATE MINERAL DEVELOPMENT CO P LTD	June 13, 2001
COMMISSIONER OF INCOME TAX Vs. WARREN TEA LTD	June 20, 2001
COMMISSIONER OF INCOME TAX Vs. SHRIRAM BEARINGS LTD	June 21, 2001
COMMISSIONER OF INCOME TAX Vs. GOODRICKE GROUP LTD	June 21, 2001
COMMISSIONER OF INCOME TAX Vs. CHLORIDE INDUSTRIES LTD	May 9, 2001
Commissioner of Income tax Vs. Anamika Builders Pvt Ltd	May 7, 2001
COMMISSIONER OF INCOME TAX Vs. SINGLA TEA AND AGRICULTURE INDUSTRIES LTD	April 24, 2001
COMMISSIONER OF INCOME TAX Vs. I O L LTD	May 2, 2001
COMMISSIONER OF INCOME TAX Vs. R K MUKHERJEE	April 17, 2001
COMMISSIONER OF INCOME TAX Vs. C STILL EXPORT GMBH	April 16, 2001
Commissioner of Income tax Vs. Avik Investment and Trading Co P Ltd	March 23, 2001
Commissioner of Income tax Vs. Anglo India Jute Mills Co Ltd	April 2, 2001
COMMISSIONER OF INCOME TAX Vs. DABUR S K BURMAN P LTD	April 2, 2001
COMMISSIONER OF INCOME TAX Vs. EMERALD COMMERCIAL LTD	March 23, 2001
COMMISSIONER OF INCOME TAX Vs. SHAMBHU INVESTMENT P LTD	March 16, 2001
COMMISSIONER OF INCOME TAX Vs. INDIA AUTOMOBILES LTD	March 16, 2001
Commissioner of Income tax Vs. Badulipur Tea Co Ltd	February 5, 2001
COMMISSIONER OF INCOME TAX Vs. MAHALAXMI RICE MILL	February 5, 2001
Commissioner of Income tax Vs. G S Atwal AND Co Gua	February 21, 2001
Commissioner of Income tax Vs. Bharat Minerals Sales Corporation	August 29, 2001
COMMISSIONER OF INCOME TAX Vs. HARSH CHEMICAL LTD	September 7, 2001
COMMISSIONER OF INCOME TAX Vs. EAST INDIA HOTELS LTD	August 17, 2001
COMMISSIONER OF INCOME TAX Vs. SINGH ALLOYS AND STEEL LTD	September 21, 2001
Commissioner of Income tax Vs. Haldibari Tea Association Ltd	October 9, 2001
COMMISSIONER OF INCOME TAX Vs. CHLORIDE INDIA LTD	December 19, 2001
COMMISSIONER OF INCOME TAX Vs. BRITANNIA INDUSTRIES LTD.	September 26, 2001
COMMISSIONER OF INCOME TAX Vs. RAMKRISHNA STORES	August 6, 2001
COMMISSIONER OF INCOME TAX Vs. GENERAL ELECTRIC CO OF INDIA LTD	December 18, 2001
COMMISSIONER OF INCOME TAX Vs. SHOWA LINE LTD.	August 3, 2001
Commissioner of Income tax West Bengal VII Vs. Ramkant Mishra	July 19, 2001
COMMISSIONER OF INCOME-TAX Vs. SAROJ KUMAR PODDAR	May 22, 2001
COMMISSIONER OF WEALTH TAX Vs. UMANG KONORIA	August 2, 2001
COMMISSIONER OF WEALTH TAX Vs. SAMIR JAIN	August 6, 2001
COMMISSIONER OF WEALTH TAX Vs. V.P. SAMTANI	August 6, 2001
COMMISSIONER OF WEALTH TAX, WEST BENGAL Vs. P.R.S. OBEROI, CALCUTTA	December 20, 2001
COMMITTEE FOR PROTECTION OF DEMOCRATIC RIGHTS Vs. STATE OF WEST BENGAL	March 30, 2001
CONSUMER UNITY & GUIDANCE FORUM & ANR. Vs. STATE	August 31, 2001
CYCLE CORPORATION OF INDIA LTD Vs. T I RALEIGH INDUSTRIES LIMITED	January 22, 2001
DAIL INVESTMENTS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 7, 2001
DAISY MANTOSH Vs. NEMCHAND SARAOGI	January 18, 2001
DAISY MANTOSH Vs. KAPIL KAPOOR	September 14, 2001
DALHOUSIE PROPERTIES LIMITED Vs. RAMESHWAR PROPERTIES, PVT. LTD. & ORS.	April 19, 2001
DAMAYANTI MAJHI Vs. STATE OF WEST BENGAL AND OTHERS	July 23, 2001
DAMODAR VALLEY CORPORATION Vs. DAMODAR VALLEY CORPORATION CANTEEN WORKERS UNION	July 23, 2001
DEB KAMAL MUKHERJEE Vs. STATE OF WEST BENGAL	March 27, 2001
DEB PAINTS PVT LTD Vs. UNIVERSAL LIME INDUSTRIES	November 20, 2001
DEBIDAS RUDRA Vs. STATE	December 14, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. ITC LTD.	December 28, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. TELELINK NICCO LTD.	August 13, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. GENERAL ELECTRIC CO. PLC.	March 30, 2001
DEPUTY COMMISSIONER OF INCOME-TAX Vs. GOODRICKE GROUP LTD	March 31, 2001
DEPUTY FIELD DIRECTOR, BUXE TIGER RESERVE (WEST) Vs. TANUJA PRAMANIK (SMT.)	July 13, 2001
DEPUTY INSPECTOR GENERAL OF POLICE, TRAFFIC AND RAILWAYS Vs. RAM NATH TEWARY	August 8, 2001
DHIREN MAHATO AND ORS Vs. STATE OF WEST BENGAL	December 24, 2001
DHIRENDRA NATH MUKHERJEE & ORS. Vs. JITENDRA NATH MUKHERJEE & ORS.	December 19, 2001
DHRUBA PADA GHOSH Vs. BANK OF BAROADA	May 14, 2001
DHRUV MANGAL Vs. SMT. SARALA DEVI KHANDELWAL	February 9, 2001
DIBAKAR CHAKRABORTY Vs. STATE	October 18, 2001
DIBYENDU BISWAS Vs. ROBIN DEB	May 9, 2001
DILIP KUMAR ADHIKARI Vs. SMT. PUSPALATA BASU	February 14, 2001
DILIP KUMAR MONDAL Vs. STATE OF WEST BENGAL	November 27, 2001
DILIP KUMAR ROY & ORS. Vs. THE STATE OF WEST BENGAL & ORS.	April 6, 2001
DINA BANDHU MONDAL Vs. BANK OF INDIA	June 19, 2001
DINESH CHANDRA TULSIDAS MADANI Vs. BRAJO SUNDAR BANERJEE	November 29, 2001
DIPAK GHOSH DASTIDAR Vs. SANAT KUMAR MUKHERJEE	July 3, 2001
DIPAK KUMAR PAUL Vs. HONBLE CHIEF JUSTICE, HIGH COURT AT CALCUTTA AND ORS.	December 20, 2001
DIRECTOR OF SCHOOL EDUCATION Vs. BIBHUTI SARKAR	December 14, 2001
DIRECTOR OF WEALTH TAX (EXEMPTION) Vs. ESTATE R.P.KAYAM TRUST	August 2, 2001
DOLPHIN LABORATORIES LTD Vs. COMMISSIONER OF INCOME TAX	March 16, 2001
DR. ABU TALEB MUNSHI Vs. MSTT. MEHERUNNESSA BIBI AND ORS.	February 27, 2001
DR. ASIT KUMAR MAJI Vs. THE WEST BENGAL UNIVERSITY OF ANIMAL & FISHERY SCIENCES & ORS.	April 18, 2001
DR. KALIPADA MALAKAR Vs. STATE OF WEST BENGAL & ORS.	December 24, 2001
DR. MUKUNDA DAS AUDDY Vs. STATE OF SIKKIM	March 30, 2001
DR. PRADIP KR. BISWAS Vs. SIBAJI BHOWMIK	August 8, 2001
DRASTIC FORGING P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 19, 2001
DULAL CHANDRA BISWAS AND ORS. Vs. SAILENDRA NATH SADHUKHAN AND ORS.	April 26, 2001
DULAL KAR MODAK Vs. STATE OF WEST BENGAL	January 19, 2001
DULALI SARKAR Vs. ASHUTOSH SARKAR	November 26, 2001
DUNCAN AGRO INDUSTRIES LTD Vs. INCOME TAX OFFICER	March 28, 2001
DUNCANS INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX	August 29, 2001
DURGA METAL WORKS (P) LTD. Vs. UNION OF INDIA	June 21, 2001
DURGAPUR CHEMICALS LTD Vs. NINTH INDUSTRIAL TRIBUNAL WEST BENGAL	June 20, 2001
E.C.L. Vs. MADHUSUDAN RAM	January 19, 2001
EAST INDIA TPT. AGENCY INDIA LTD. AND ANRS. Vs. UNION OF INDIA AND ORS.	February 27, 2001
EASTERN COALFIELDS LIMITED Vs. ASST LABOUR COMMR	January 4, 2001
EASTERN COLFIELDS LTD Vs. KHOGEN BOURI	May 7, 2001
ELIAS KHAN Vs. S A I L	November 28, 2001
EMPIRE PLANTATIONS INDIA LTD Vs. UNION OF INDIA	October 18, 2001
ESSAR PROJECTS LIMITED Vs. WPIL LIMITED	September 24, 2001
EUREKA FORBES LIMITED Vs. DEBTS RECOVERY APPELLATE TRIBUNAL, WEST BENGAL AND ANDAMAN NICOBER ISLANDS & ORS.	November 28, 2001
F R P MOULDING CO P LTD Vs. STATE OF WEST BENGAL	February 27, 2001
FARID AU Vs. STATE	September 6, 2001
FATAMA MATUL BIBI Vs. ORIENTAL INSURANCE CO LTD	July 19, 2001
FATIMA BIBI @ FATEMA BIBI Vs. STATE	May 14, 2001
FOOD CORPORATION OF INDIA Vs. SUPHALA LAMINATORS	July 17, 2001
FORT WILLIAM INDUSTRIES LIMITED Vs. USHA BELTRON LIMITED	November 21, 2001
FOUZUL AZIM AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS	August 27, 2001
FUL CHAND KUHAR Vs. BHAGABATI KUHAR @ PIOJAPATI	October 12, 2001
G MALLICKA Vs. MUNICIPAL COUNCIL	October 15, 2001
Gajanand Harlalka and Sons Vs. Commissioner of Wealth tax	February 2, 2001
GANAPATI EXPORTS LIMITED Vs. UNION OF INDIA	January 19, 2001
GANESHBARI TEA COMPANY P LIMITED Vs. CORPORATION OF CALCUTTA	March 14, 2001
GAUTAM GANGOPADHYA AND OTHERS Vs. BHARAT BRAKES & VALVES LTD. AND OTHERS	November 20, 2001
GEE PEE FILMS PVT LTD Vs. PRATIK CHOWDHURY	August 8, 2001
GENERAL MANAGER W BCCL Vs. MINOTI ENGINEERING WORKS	October 19, 2001
GEO MILLER AND CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 28, 2001
GILLANDER ARBUTHNOT CO. LTD. Vs. W.B.S.E.B & ORS.	July 10, 2001
GINIA DEVI AGARWALLA Vs. PROVIDENT FUND INSPECTOR	October 11, 2001
GOBINDA PRASAD DAS Vs. STATE OF WEST BENGAL	December 13, 2001
GOBINDALAL NATH Vs. MOTILAL NATH	February 23, 2001
GOBORDHAN MAHATO AND OTHERS Vs. DINABANDHU MAHATO AND OTHERS	July 25, 2001
GOODS OF AJIT KUMAR ROY Vs. PRADIPTA MITRA	September 10, 2001
GOPAL BANERJEE Vs. CALCUTTA MUNICIPAL CORPORATION	April 18, 2001
GOPAL ENGINEERING WORKS LTD Vs. CESC LIMITED	October 19, 2001
Gopal Krishna Daw Vs. Official Liquidator	April 3, 2001
GOPAL LUKHARIA Vs. PRAXAIR INDIA LIMITED	December 18, 2001
GOPAL SINGH Vs. FOOD CORPORATION OF INDIA	January 21, 2001
GORA CHAND MULLICK Vs. LAND ACQUISITION COLLECTOR	August 24, 2001
GORACHAND MUKHERJEE Vs. MALABIKA DUTTA	October 3, 2001
GOURHARI BHAKTA & ORS. Vs. STATE OF WEST BENGAL	September 3, 2001
GOURI CHAKRABORTY Vs. NILIMA BOSE	January 25, 2001
GOURI SIRKAR Vs. GOUTAM SIRKAR	April 17, 2001
GOURIPUR CO. LTD. (IN LIQUIDATION) AND RASHTRIYA CHATKAL MAZDOOR UNION & ORS. Vs. OFFICIAL LIQUIDATOR	June 15, 2001
GOUTAM BHATTACHARJEE & ANR. Vs. SRI JAYDEV PAL & ORS.	October 19, 2001
GOVERMENT OF INDIA Vs. R K SINGH	March 14, 2001
GOVINDA RAM JALAN Vs. BHOLANATH PAL	August 7, 2001
Grindlays Bank P L C Vs. Union of India	April 20, 2001
GUIRAM @ PUTIA CHETIAL Vs. STATE OF WEST BENGAL	October 19, 2001
GUJARAT AMBUJA CEMENTS LTD Vs. UNION OF INDIA	September 25, 2001
GULAB CHAND HAREK CHAND Vs. STATE OF WEST BENGAL	May 15, 2001
GURMANGAL SINGH Vs. KASHI NATH DUTTA	July 18, 2001
GURPREET SINGH ALIAS SHAMMI Vs. STATE OF WEST BENGAL	March 14, 2001
GURU PRASAD DUTTA Vs. STATE OF WEST BENGAL	September 25, 2001
GURUPRASAD MITRA Vs. PRINCIPAL SECRETARY TO THE GOVT. OF W.B. & ORS.	July 27, 2001
H I S C O STEEL LTD Vs. CONTROLLING AUTHORITY	October 18, 2001
H S TIWARI Vs. STATE OF WEST BENGAL	March 14, 2001
HARADHAN MONDAL Vs. STATE OF WEST BENGAL & ORS.	May 11, 2001
HARBHAJAN SINGH SOLE Vs. SHANKAR CHOWDHURY	September 24, 2001
HARI CHARAN Vs. THE STATE	December 7, 2001
HARI PRAKASH SARKAR Vs. STATE OF WEST BENGAL	September 26, 2001
HARISANKAR PAL Vs. STATE OF WEST BENGAL	May 3, 2001
HARMESH Vs. STATE OF PUNJAB	March 23, 2001
Himadri Health Care P Limited Vs. CEGAT	September 25, 2001
HIMANSU JIBAN GHOSH Vs. STATE OF WEST BENGAL AND OTHERS	September 25, 2001
HIND HOSSIERY MILLS PVT LTD Vs. ANAND CHEMICALS COMPANY	October 11, 2001
HIND SPECTRON MANUFACTURING PVT LTD Vs. COMMERCIAL TAX OFFICER	August 24, 2001
Hindustan Aluminium Corporation LTD Vs. Income tax Officer	July 3, 2001
HINDUSTAN CABLES LIMITED Vs. STATE OF WEST OF WEST BENGAL	August 17, 2001
HINDUSTAN COPPER LIMITED AND ANR. Vs. KRISHNENDU NARAYAN GHOSH AND ORS.	March 27, 2001
HINDUSTAN DEVELOPMENT CORPORATION LTD Vs. SHAW WALLACE AND CO LTD	January 10, 2001
HINDUSTAN MOTORS LTD Vs. JANARDHAN SINGH	May 25, 2001
HINDUSTAN MOTORS LTD. AND ANR. Vs. NATIONAL INSURANCE CO. LTD. AND ANR.	September 7, 2001
Hindusthan Magcobar Chemicals LTD Vs. O P Rajgarhia	April 11, 2001
HIRAK ROY CHOWDHURY Vs. DULAL CHOWDHURY	August 1, 2001
Hooghly Mills Co LTD Vs. Assistant Commissioner of Income tax	October 18, 2001
HOUSING DEVELOPMENT FINANCE CORPORATION LIMITED AND OTHERS Vs. RAM BILAS AGARWAL	December 11, 2001
HOWRAH GANATANTRIK NAGARIK SAMITY Vs. STATE OF WEST BENGAL	October 9, 2001
HOWRAH GANATANTRIK NAGARIK SAMITY Vs. STATE OF WEST BENGAL & ORS.	October 12, 2001
HOWRAH MUNICIPAL CORPN Vs. SUNITI BHUSAN PALUI	August 30, 2001
HUKUM RAJ SAJJAN RAJ KUMBAT Vs. EL DORADO GUARANTEE LIMITED	November 22, 2001
HYBO HINDUSTHAN Vs. SETHIA HOSIERY MILLS	May 7, 2001
I T C LTD Vs. Inspecting Assistant Commissioner	March 8, 2001
ICI INDIA LIMITED Vs. DY CIT	January 30, 2001
IFGL REFRACTORIES LTD Vs. JOINT DIRECTOR GENERAL OF FOREIGN TRADE	May 16, 2001
IMPERIAL CALENDAR PRIVATE LIMITED Vs. S DASGUPTA ASSISTANT LABOUR COMMISSIONER WEST BENGAL	July 5, 2001
IN RE: DHIMAN DUTTA ALIAS CHINTU Vs. XYZ	December 13, 2001
Income tax Officer Vs. Nawal Kishore Choudhury	December 20, 2001
Indian Aluminium Company LTD Vs. Third Industrial Tribunal	October 12, 2001
Indian Hotels Company LTD Vs. Agricultural Income tax Officer Amusement Tax Section	December 12, 2001
INDIAN OIL CORPORATION LTD Vs. MANAV CONSTRUCTION PRIVATE LTD	April 26, 2001
INDOFER SOCIETY Vs. DIRECTOR GENERAL OF FOREIGN TRADE	January 19, 2001
INDRAJIT MUKHERJEE Vs. MINATI MUKHERJEE	August 14, 2001
INDRANI BANERJEE Vs. SOMESH BANERJEE AND ORS	November 28, 2001
INLAND CONSTRUCTION COMPANY Vs. UNION OF INDIA	October 17, 2001
IOC YARN AGENCY Vs. SAMSONS PROCESSING INDUSTRIES	January 18, 2001
Ishran Devi Oberai Vs. Income tax Officer	April 3, 2001
ISMAIL BHAI Vs. SHABBIR BHAI & ORS.	July 24, 2001
Ispat Industries LTD Vs. Deputy Commissioner of Income tax	September 10, 2001
ITO Vs. DISHERGARH POWER SUPPLY CO. LTD.	April 30, 2001
ITO Vs. TITAGARH STEELS LTD.	July 13, 2001
Izharul Haque Vs. Joint Director General of Foreign Trade	April 16, 2001
JADABENDRA NATH JANA Vs. STATE OF WEST BENGAL	July 1, 2001
JADABENDRA NATH JANA & ORS. Vs. STATE OF WEST BENGAL & ORS.	July 9, 2001
JAGADISH PASHWAN Vs. CHAIRMAN	November 28, 2001
JAGADISH PRASAD PATI Vs. STATE OF WEST BENGAL	June 25, 2001
JAGANNATH DHARA Vs. BANKIM CHANDRA DHARA	July 12, 2001
JAGAT BANDHU BATABAYAL Vs. JIBAN KRISHNA ROY	August 30, 2001
JAHANGIR KAYAL Vs. STATE OF WEST BENGAL	October 17, 2001
JAINAB BIBI Vs. STATE OF WEST BENGAL	June 12, 2001
JALALUDDIN AND ORS. Vs. STATE OF WEST BENGAL & ORS.	December 4, 2001
JAMIL AKHTAR Vs. STATE OF WEST BENGAL	March 14, 2001
JANAK RAJI DEVI Vs. CHANDRABATI DEVI	August 13, 2001
JANATA BAKERY Vs. UNION OF INDIA & ORS.	March 16, 2001
JASODA GLASS AND SILICATE Vs. REGIONAL PROVIDENT FUND COMMR	October 10, 2001
JAVED MONDAL Vs. UNION OF INDIA	May 17, 2001
JAYANTA KUMAR GANGULY Vs. STATE OF WEST BENGAL & ORS.	December 21, 2001
JAYANTA MAJHI Vs. STATE OF WEST BENGAL	August 7, 2001
JAYANTA MONDAL & OTHERS Vs. STATE OF WEST BENGAL	April 25, 2001
Jayshree Tea and Industries LTD Vs. Union of India UOI	September 20, 2001
JAYTEE EXPORTS Vs. NATVAR PAREKH INDUSTRIES LIMITED	May 14, 2001
JINA PRAKASH Vs. ENGINEER SUBORDINATE WELFARE AND OTHERS	March 12, 2001
JINDAL STRIPS LIMITED Vs. ANIL KUMAR AGARWAL	February 14, 2001
JISHU JAIN Vs. STATE OF WEST BENGAL	April 30, 2001
JIT PAL Vs. STATE OF WEST BENGAL	March 14, 2001
JITENDRA MOHAN BISWAS Vs. N K BHATTACHARJEE	March 15, 2001
Joint Director General of Foreign Trade Vs. IFGL Refractories Ltd	October 18, 2001
JOYRAM DAS Vs. SUDHIR KUMAR SEN	August 1, 2001
JOYRAM PASWAN Vs. SUMITRA DEVI	August 14, 2001
JYOSTNA & ORS. Vs. SAMPAT LAL RATHI & ORS.	March 30, 2001
JYOTI KUMAR GANGULY Vs. STATE OF WEST BENGAL	July 31, 2001
JYOTI PRIYA MALLICK Vs. STATE OF WEST BENGAL	March 23, 2001
K B SAHA AND SONS BIRI MERCHANTS PVT LTD Vs. DEVELOPMENT CONSULTANTS LTD	May 18, 2001
K C GEORGE Vs. GOURI SHANKAR MISHRA	February 22, 2001
K G K INVESTMENT COMPANY PRIVATE LTD Vs. PRABHU DOYAL CHOMAL	November 29, 2001
KABINDRA KUMAR DEY Vs. STATE BANK OF INDIA AND OTHERS	November 26, 2001
KABITA MUKHERJEE Vs. PADAM CHAND BANTHIA ALSO KNOWN AS P C BANTHIA	August 2, 2001
KAILASH NATH Vs. UNION OF INDIA	April 26, 2001
Kajaria Investment and Properties P LTD Vs. Income tax Officer	April 10, 2001
KALICHARAN SAHA & ORS. Vs. STATE OF W.B. & ORS.	August 31, 2001
KALIPADA TRIBEDI Vs. STATE OF WEST BENGAL	February 13, 2001
KALYANI ADHIKARI Vs. STATE OF WEST BENGAL	December 19, 2001
KAMAL KOTHARI Vs. COMMERCIAL TAX OFFICER CENTRAL SECTION	February 7, 2001
KAMALESH KUMAR THAKUR Vs. STATE OF WEST BENGAL	May 25, 2001
KAMARHATTY COMPANY LTD Vs. STATE OF WEST BENGAL	August 22, 2001
KANAK PAL Vs. STATE OF WEST BENGAL	November 29, 2001
Kanhaiya Exports Vs. Commissioner of Customs	May 24, 2001
KANU CHAKRABORTY Vs. THE STATE OF WEST BENGAL	April 3, 2001
KAPASDA BANIPITH & ORS. Vs. STATE OF W. B. & ORS.	October 3, 2001
KAPIL ABROL Vs. STATE	December 4, 2001
KARAM CHAND THAPER COAL SALES LIMITED Vs. AMAR NATH DE	August 14, 2001
KARMARHATTY COMPANY LIMITED Vs. STATE OF WEST BENGAL	August 22, 2001
KARTICK SHAW Vs. STATE OF WEST BENGAL	April 27, 2001
KASINATH MONDAL AND ORS. Vs. BANI BALLAV BISWAS AND ORS.	May 9, 2001
KAUSHAL COMMODITIES PVT. LTD. Vs. BRINDABAN MONDAL	June 29, 2001
KESHAB CH. GUPTA Vs. SHYAMALI DUTTA AND ORS.	January 31, 2001
Keshab Narayan Banerjee Vs. Commissioner of Income tax	July 5, 2001
Kesoram Industries Limited Vs. Deputy Director	December 4, 2001
KHAIRUL KHAN Vs. VISWAMITRA RAM KUMAR	August 20, 2001
KHOKAN DAS Vs. THE STATE OF WEST BENGAL & ANR.	August 8, 2001
KHUDIRAM GOPE Vs. STATE OF WEST BENGAL AND OTHERS	October 10, 2001
KIRITI BHUSAN SHAU Vs. JUGAL CHANDRA SHAU	October 11, 2001
KISHORE RANJAN ROY Vs. STATE OF WEST BENGAL AND OTHERS	June 29, 2001
KRISHNA KUMAR SINGHANIA Vs. OFFICIAL LIQUIDATOR	July 27, 2001
KULSAN BIBI Vs. NRIPENDRA NATH SARKAR	June 20, 2001
KULSOMA BIBI Vs. ABDUL MANNAN	July 10, 2001
Kumar Trading Co LLC Vs. Union of India UOI	May 25, 2001
KUMARESH MAJUMDAR Vs. BINAPANI SARKAR	May 24, 2001
KUMILI NAGESWARA RAO (DR.) Vs. CHAIRMAN	April 12, 2001
KUMUD AGGARWAL Vs. STATE OF WEST BENGAL AND ANOTHER	January 4, 2001
KUSUM DEVI KOTHARI & ORS Vs. SUPERINTENDENT OF POLICE (C B I ) & ORS	December 24, 2001
Lakhi Hazra Vs. Gopal Hazra	August 8, 2001
LAKSHMI NARAYAN SARANGI Vs. STATE OF WEST BENGAL	May 23, 2001
LAKSHMI NIWAS BIRLA Vs. WEALTH TAX OFFICER	May 23, 2001
LAWRENCE GOMES Vs. STATE OF WEST BENGAL	November 29, 2001
LEELA DAS Vs. UNION OF INDIA	December 4, 2001
LEELA DAS Vs. STATE C B I	April 6, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL	September 4, 2001
LILA DEB CHOWDHURY Vs. STATE OF WEST BENGAL	December 20, 2001
LOCHON SAHU ALIAS SHIOLOCHAN SHAU Vs. STATE	December 7, 2001
M M EXPORTS Vs. ZONAL DIRECTOR GENERAL OF FOREIGN TRADE	July 12, 2001
M N Dastur AND Company LTD Vs. Union of India UOI	October 15, 2001
M.M.T.C. Vs. STATE OF WEST BENGAL	June 19, 2001
M/S ESHA BHOWMICK & ORS. Vs. THE STATE OF WEST BENGAL & ORS.	July 9, 2001
M/S INDIAN SEAMLESS FINANCIAL SERVICES LTD. Vs. SHYAM SUNDAR KEJRIWAL	February 5, 2001
M/S. BHARAT ELECTROTECHNIC Vs. STATE OF WEST BENGAL	March 22, 2001
M/S. GANESH NARYANA BRIJLAL LTD. AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS	July 20, 2001
M/S. INDIA JUTE AND INDUSTRIES LTD. AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS	May 25, 2001
M/S. PREMIER ENGINEERING WORKS Vs. C.E.S.C. LIMITED & ORS.	January 3, 2001
M/S. SHAW WALLACE & COMPANY LIMITED Vs. DIRECTOR OF ENFORCEMENT, FOREIGN EXCHANGE	January 12, 2001
MADAN MOHAN GHOSH AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS	August 17, 2001
Maddi Lakshmaiah Vs. Duncan Agro Industries Ltd	March 2, 2001
MADHUSUDAN KONAR Vs. STATE OF WEST BENGAL	January 12, 2001
Madura Coats LTD Vs. Assistant Collector of Central Excise	August 7, 2001
MAGMA LEASING LIMITED Vs. CREDIT RATING INFORMATION SERVICES OF INDIA LIMITED	July 16, 2001
MAGMA LEASING LIMITED Vs. SANDERSON INDUSTRIES LTD. & ORS.	April 26, 2001
MAHADEO PRASAD AGARWAL Vs. STATE OF WEST BENGAL	June 25, 2001
MAHADEVIA AND MEHTA Vs. ASSTT CIT	June 11, 2001
MAHESH TULSHAN Vs. RAJENDRA KUMAR BANKA	December 18, 2001
MAHESWARI STEEL PVT. LTD. Vs. ARAVADI LEASING LTD.	January 24, 2001
MAKALI METALS PVT LTD Vs. CALCUTTA PORT TRUST	October 18, 2001
MAKIUR RAHAMAN KHA Vs. MAHILA BIBI	December 10, 2001
MAMC SRAMAJIBI UNION Vs. UNION OF INDIA	December 4, 2001
MANABENDRA CHAKRABORTY Vs. TAPAN KUMAR SHAW & ANR.	October 19, 2001
Manak Chand Rampuria Vs. Union of India UOI	October 4, 2001
MANAS KUMAR GHOSH Vs. STATE OF WEST BENGAL	July 13, 2001
MANINDRA NATH GHOSH Vs. SUDHIR KUMAR GHOSH	August 1, 2001
MANJU RANI GHARAMI Vs. STATE OF WEST BENGAL	July 5, 2001
MANOKA CHATTERJEE Vs. SWAPAN CHATTERJEE	December 13, 2001
MATA BADAL SHAW Vs. ASUTOSH PAUL	April 26, 2001
MAXLUX GLASS PRIVATE LIMITED Vs. ICICI LIMITED COMPANY	July 6, 2001
Mc Nally Bharat Engineering Co LTD Vs. Benoy Krishna Bose	October 19, 2001
MCLEOD RUSSEL (INDIA) LTD. Vs. DY. COMMISSIONER OF INCOME TAX	March 30, 2001
MD. RAFIQUL ISLAM AND ORS. Vs. STATE OF WEST BENGAL AND ORS.	July 3, 2001
MD. REJAUL PAKHANI @ RAJAUI PAKANI Vs. STATE OF WEST BENGAL	March 7, 2001
MESSRS. S.N. BAGLA & COMPANY Vs. SHREE HANUMAN SUGAR & INDUSTRIES LIMITED	August 16, 2001
MEWALAL AGARWAL Vs. STATE OF WEST BENGAL	August 20, 2001
Mihijam Vanaspati LTD Vs. Commercial Tax Officer Asansol Charge	March 20, 2001
MIHIR KUMAR SAMANTA Vs. DULAL CHANDRA DAS & ORS.	October 19, 2001
MINING & ALLIED MACHINERY CORPN. LTD. Vs. SMT. MITA MUKHERJEE	June 12, 2001
Mining AND Allied Machinery Corpn LTD Vs. State of West Bengal	October 18, 2001
MOHAMMAD ISAHAQUE ALI Vs. STATE OF WEST BENGAL	June 29, 2001
MOHAMMAD KETAB ALI Vs. STATE OF WEST BENGAL	January 15, 2001
MOHAMMAD RAFIQUL ISLAM Vs. STATE OF WEST BENGAL	July 3, 2001
MOHAN DOME Vs. EASTERN COALFIELDS LTD	April 10, 2001
MOHANLAL DUNGARMAL FUTNANI Vs. VISHANJI DUNGARMAL FUTNANI	March 15, 2001
MOKTER ALI SHAH Vs. STATE OF WEST BENGAL	August 9, 2001
MONOJ KUMAR ROY Vs. APPELLATE AUTHORITY	December 12, 2001
MOTIUR RAHMAN Vs. STATE OF WEST BENGAL AND OTHERS	August 28, 2001
MR. DEBARATA MISHRA Vs. THE STATE OF WEST BENGAL & ORS.	August 8, 2001
MRIDUL GHOSH Vs. STATE OF W.B. & ORS.	July 23, 2001
MRIGENDRA NATH GHOSH Vs. D K CHOWDHURY DEPUTY S P CBI	December 6, 2001
MS. KRISHNA DAS (SARKAR) Vs. SK. SAMSHER ALI & ORS.	April 9, 2001
MUKTA BALA DHARA Vs. CHAIRMAN ZILLA PARISHAD HOWRAH	June 28, 2001
MUKUNDO ROUTH Vs. STATE OF W.B. & ORS.	September 6, 2001
Mulchand Rampuria Vs. Income tax Officer	August 24, 2001
MUNIR AHMED Vs. UNION OF INDIA UOI	November 28, 2001
N.U.S.I. AND OTHERS Vs. L.G. AND OTHERS	March 7, 2001
NABA BIHAR UDYOG Vs. COAL INDIA LIMITED	May 21, 2001
NAGENDRA PROSAD SINGH Vs. STATE	March 7, 2001
Naihati Cinema Pvt LTD Vs. District Magistrate and Collector	January 8, 2001
NANI GOPAL BARMAN Vs. BIMAL KUMAR SETH	May 4, 2001
NANI GOPAL SENGUPTA Vs. CESC LIMITED & ORS.	February 16, 2001
NATARAJ HOTEL Vs. C.E.S.C. LIMITED & ORS.	April 25, 2001
NATIONAL ENGG INDS LTD Vs. CIT	June 26, 2001
NATIONAL INSURANCE COMPANY LIMITED Vs. BHIM DEY ALIAS BHOLA DEY	September 14, 2001
NATIONAL PROPERTIES LIMITED Vs. BATA INDIA LIMITED	May 2, 2001
NAZRUL ISLAM Vs. STATE OF WEST BENGAL	November 29, 2001
NEMAI CHAND BOSE Vs. MODI CEMENT LTD	September 28, 2001
NEPAL FOOD CORPORATION Vs. UPT IMPORTS AND EXPORTS LTD.	February 6, 2001
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BHARAT YADAV ALIAS B P YADAV	September 14, 2001
NIAMAT GAZI Vs. STATE OF WEST BENGAL	December 11, 2001
Nicco Corporation LTD Vs. Commissioner of Income tax	May 18, 2001
NIHAR KANTI DEY Vs. UNION OF INDIA	August 2, 2001
NIKHIL KUMAR MUKHERJEE & ORS. Vs. STATE OF WEST BENGAL & ORS.	June 13, 2001
NIPPON DENRO ISPAT LTD. Vs. SHAW WALLACE AND CO. LTD.	May 9, 2001
NIRANJAN SANTRA Vs. UNION OF INDIA	July 4, 2001
NIRMAL COLD STORAGE Vs. UNITED INDUSTRIAL BANK AND ANOTHER	October 12, 2001
NIROD KANTA BHAKTA Vs. ANIMESH SAHA	October 19, 2001
NIRODE BARAN MUKHERJEE Vs. GAYATRI MUKHERJEE	June 21, 2001
NISIT RANJAN DEY Vs. EASTERN COALFIELDS LTD	August 8, 2001
NIVA DAS AND ANR. Vs. JOGANANDA DAS AND ORS.	March 8, 2001
NOORJAHAN BIBI Vs. RAHIMA BIBI	August 20, 2001
NRIPEN BARMAN Vs. STATE OF WEST BENGAL	December 4, 2001
O F F P LTD Vs. BOARD OF TRUSTEES PORT OF CALCUTTA	October 3, 2001
OFFICER ON SPECIAL DUTY CALCUTTA IMPROVEMENT TRUST Vs. PRANAB KUMAR MARIK	February 5, 2001
OM ROLLER FLOUR MILL Vs. UNION OF INDIA	June 22, 2001
ONKAR NATH PANDEY Vs. PRADIP KR. BOSE AND ANR.	January 18, 2001
Orient Engineering and Commercial Co LTD Vs. Deputy Commissioner of Income tax	August 24, 2001
ORIENTAL INSURANCE CO LTD Vs. SANTOSH GUPTA	August 10, 2001
P POPPAN Vs. KARIA GOUNDER	December 10, 2001
P.P. COMMERCIAL COMPANY Vs. CANCOM GRAIN COMPANY INC.	June 29, 2001
PAHARPUR COOLING TOWERS LIMITED Vs. OWNERS AND PARTIES INTERESTED IN THE VESSEL	June 26, 2001
PAHARPUR COOLING TOWERS LTD. Vs. HONG KONG AND SHANGHAI BANKING CORPORATION LTD.	April 24, 2001
Paharpur Cooling Towers Pvt LTD Vs. Commissioner of Income tax	May 22, 2001
PANNALAL DAS Vs. AJIT NAIN	April 4, 2001
PARAMANAND CHURIWAL Vs. THE GENERAL MANAGER (OPTIONAL) CALCUTTA TELEPHONES & ORS.	July 24, 2001
PARTHA BANK Vs. STATE OF WEST BENGAL AND OTHERS	October 3, 2001
PARTHA PRATIM NANDI Vs. UNION OF INDIA	May 22, 2001
PARUL MUKHERJEE Vs. GOURI BISWAS	July 2, 2001
PASCHIM BANGA BYABASYI SRAMIK SANGSTHA REPRESENTED THROUGH HRIDYANANDA GUPTA Vs. UNION OF INDIA & ORS.	December 19, 2001
PATVOLK Vs. STATE OF WEST BENGAL	October 8, 2001
PODDAR UDYOG LIMITED Vs. STATE OF WEST BENGAL	December 24, 2001
PRABHAT KUMAR BHATTACHARYYA Vs. BALAI CHAND JANA AND OTHERS	July 5, 2001
PRABIR KUMAR DUTTA Vs. UNION OF INDIA	January 18, 2001
PRADIP DEY Vs. STATE OF WEST BENGAL	September 18, 2001
PRADIP GHOSH Vs. STATE OF WEST BENGAL	August 22, 2001
PRADIP KR CHATTERJEE Vs. REGISTRAR OF CO OPERATIVE SOCIETY	September 18, 2001
PRADIP KUMAR BASU Vs. REGIONAL PROVIND FUND COMMISSIONER	September 12, 2001
PRADIP KUMAR BISWAS Vs. STATE OF WEST BENGAL	March 5, 2001
PRAHLAD MAJHI AND PRABHAT KUMAR MONDAL Vs. STATE OF WEST BENGAL & ORS.	December 15, 2001
PRAJESH BANERJEE Vs. UNION OF INDIA	March 16, 2001
PRAKASH CHANDRA PURKAIT Vs. STATE OF WEST BENGAL	December 12, 2001
PRASANTA KR. ROY & ORS. Vs. ADHIR KR. GHOSH & ORS.	February 16, 2001
PRASENJIT SENGUPTA Vs. STATE OF WEST BENGAL	May 25, 2001
PRATAP KUNDU Vs. RABINDRA NATH KUNDU	June 25, 2001
PRATUL CHANDRA DASGUPTA Vs. STATE OF WEST BENGAL	June 18, 2001
PRAXAIR INDIA LTD. AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS	September 4, 2001
PREM KISHAN MUDGAL Vs. ARYAVAIDYA PHARMACY COIMBATORE LTD	April 12, 2001
PREMCHAND JUTE MILLS LTD Vs. R P F COMMR	May 14, 2001
PRITAM SEN Vs. STATE OF WEST BENGAL	October 18, 2001
PROBHAT KANDU Vs. STATE OF WEST BENGAL AND ORS.	December 3, 2001
PROMODE KUMAR DAW Vs. PRABIR KUMAR GHOSH	September 6, 2001
PRONOY KISHORE DUTTA Vs. STATE	December 14, 2001
PROVAS ROUTH ALIAS BHULAN ROUTH Vs. SANTANU GOSWAMI	September 7, 2001
PULIN BEHARI SASMAL Vs. STATE OF WEST BENGAL	July 13, 2001
PUNJAB NATIONAL BANK Vs. BRITANNIA INDUSTRIES LTD	April 3, 2001
PURAN KUMAR RAI AND OTHERS Vs. UNION OF INDIA AND OTHERS	March 5, 2001
PUSHPA RANI SAHA Vs. SANJAY SARKAR @ ROY & ORS	March 14, 2001
QUALITY INN RESORT AND TRAVELS PVT LTD Vs. STATE OF WEST BENGAL	December 12, 2001
R C GOYEL Vs. STATE OF WEST BENGAL	December 14, 2001
R S I LIMITED Vs. PROPERTY COMPANY PRIVATE LIMITED	May 24, 2001
R.N. SINGH Vs. EASTERN COALFIELDS LIMITED	December 13, 2001
Rabi Narayan Mohanty Vs. State	February 13, 2001
RABINDRA NATH BANERJEE Vs. UNION OF INDIA AND OTHERS	November 28, 2001
RABINDRA NATH MONDAL Vs. STATE OF WEST BENGAL	November 20, 2001
RADHA RAMAN JEW Vs. SHALIGRAM SUBHA KARAN KHEMANI	February 8, 2001
RADHABINOD PAL Vs. STATE OF WEST BENGAL	May 23, 2001
RADHESHYAM KEJRIWAL Vs. STATE OF WEST BENGAL	August 10, 2001
RAFIKUL ISLAM Vs. UNION OF INDIA & ORS.	September 26, 2001
RAGHUNATH MANNA & ANR. Vs. STATE OF WEST BENGAL & ORS.	April 20, 2001
RAHIM BOX MOLLAH Vs. STATE OF WEST BENGAL	July 6, 2001
RAINBOW PRODUCTION PVT. LTD. Vs. PROGRAMME EXECUTIVE (SPONSORED SECTION), PRASAR BHARATI (BROADCASTING CORPORATION OF INDIA)	February 14, 2001
RAJ KR MAHTOLIA Vs. MRITUNJOY MONDAL	February 2, 2001
RAJ KUMAR DALMIA Vs. STATE OF WEST BENGAL	April 27, 2001
RAJASREE MUKHERJEE Vs. STATE OF WEST BENGAL	November 20, 2001
RAJAT KANTI BOSE & ORS. Vs. SMT. SABITRI DEVI & ORS.	May 4, 2001
RAJDEO RAM Vs. GITA RANI SARKAR ALIAS RANI SARKAR	June 20, 2001
RAJENDRA CINEMA Vs. REGIONAL PROVIDENT FUND COMMISSIONER	September 18, 2001
RAJESH LAKHOTIA Vs. SMITA LAKHOTIA	April 18, 2001
RAJESH MUKHERJEE Vs. STATE	December 7, 2001
RAJGAON STONE CO PVT LTD Vs. STATE OF WEST BENGAL	May 15, 2001
RAJIV KUMAR ADUKTA Vs. DESIGNATED AUTHORITY COMMISSIONER OF INCOME TAX	March 5, 2001
RAJNIKANT AND CO. Vs. SHIPPING CORPORATION OF INDIA LTD.	February 8, 2001
RAJRANI EXPORTS LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION	September 5, 2001
RAM CHANDRA PROSAD ALIAS JAISWAL Vs. RAJESH KUMAR JAISWAL	May 11, 2001
RAM DEO TIWARI Vs. UNION OF INDIA	April 18, 2001
RAM DULAL GHOSH Vs. DY. FIELD DIRECTOR AND ANOTHER	September 3, 2001
RAM DUTTA SINGH Vs. COAL INDIA LIMITED	August 21, 2001
RAM NATH SANTRA AND ORS. Vs. STATE OF WEST BENGAL AND ORS.	March 8, 2001
RAMA KANTA DAS & ORS. Vs. STATE OF WEST BENGAL & ORS.	July 23, 2001
RAMANLAL MADANLAL Vs. BENI LTD.	October 16, 2001
RAMAPADA SAMANTA Vs. STATE OF WEST BENGAL	March 2, 2001
RAMCHANDRA PAL Vs. JOLLY PAUL & ANR	October 18, 2001
RAMESHLAL SAHA Vs. SAMBHUNATH ROY	February 7, 2001
RAMESWAR PROSAD KEJRIWAL AND SONS LTD Vs. GARODIA HARDWARE STORES	November 21, 2001
RANJIT KUMAR BYSACK Vs. INTERNATIONAL AIRPORTS AUTHORITY	September 18, 2001
RANJIT KUMAR SEN Vs. STATE OF WEST BENGAL	December 19, 2001
RANJIT MALL KOTHARI & ORS. Vs. CESC LIMITED & ORS.	August 31, 2001
RATHINDRA NATH DEY Vs. DILIP KUMAR DEY	May 15, 2001
RATNA GHOSH MOULIK Vs. RANJIT KUMAR BISWAS	August 14, 2001
RATNI DEVI AGARWALA Vs. JAYANTI ROY	December 21, 2001
RECKITT AND COLMAN OF INDIA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 16, 2001
RECKITT COLMAN OF INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX TDS	September 7, 2001
REGAL STEEL WRKS Vs. EMPLOYEES STATE INSURANCE CORPN	October 4, 2001
RENUBALA KARMAKAR & ORS. Vs. RANUBALA KARMAKAR & ORS.	August 1, 2001
REV G ANDREWS Vs. STATE & ORS	July 30, 2001
RIC WORKERS AND EMPLOYEES UNION, W B Vs. UNION OF INDIA	July 31, 2001
RICH NUTRI FOODS LTD. AND ANOTHER Vs. WEST BENGAL FINANCIAL CORPORATION	August 22, 2001
RINA DAY Vs. STATE OF WEST BENGAL	February 23, 2001
RINA MAITY Vs. STATE TRANSPORT AUTHORITY WEST BENGAL	September 14, 2001
ROHIT KUMAR Vs. UNION OF INDIA (UOI)	December 21, 2001
ROOF & TOWER CONSTRUCTION (P) LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX	April 27, 2001
ROSHAN KOHLI Vs. AMITAVA MUKHERJEE	April 16, 2001
RUSSEL PROPERTIES & ESTATES Vs. INDIAN ALLUMINIUM COMPANY LTD. & ORS.	February 26, 2001
S K ISMAIL ALI Vs. STATE OF WEST BENGAL	February 22, 2001
S P SINGH & BROS Vs. UNION OF INDIA	January 18, 2001
S.K. ANSAR ALI Vs. STATE OF WEST BENGAL	May 25, 2001
S.K. CHAKRABORTY Vs. KAJAL ROY AND ANR.	August 23, 2001
S.N. BAGLA AND COMPANY Vs. SHREE HANUMAN SUGAR AND INDUSTRIES LIMITED	August 16, 2001
SABA INTERNATIONAL SHIPPING AND PROJECT INVESTMENT PVT LTD Vs. OWNERS AND PARTIES INTERESTED IN VESSEL M V BRAVE EAGLE PREVIOUSLY KNOWN AS M V LIMA I	October 15, 2001
SABITA MUKHERJEE & ORS. Vs. STATE OF WEST BENGAL & ORS.	October 8, 2001
SABITRI DEVI & ORS. Vs. STATE OF WEST BENGAL & ORS.	December 24, 2001
SACHINANDAN PAL Vs. SMT. KALYANI PAL	July 5, 2001
SADHAN MUKHERJEE Vs. I I S C O LTD	July 12, 2001
SAHANI BIBI AND ANR Vs. STATE OF WEST BENGAL	June 14, 2001
SAIL-DSP VR EMPLOYEES' ASSOCIATION Vs. UNION OF INDIA	April 3, 2001
SAILENDRA KUMAR SARANGI Vs. SYNDICATE BANK	March 30, 2001
SAILENDRA NATH DAS Vs. CESC LIMITED AND ORS.	January 25, 2001
SAJAL MODAK & ORS. Vs. STATE OF WEST BENGAL & ORS.	September 13, 2001
SAKTIPADA PAHARI Vs. STATE OF WEST BENGAL	September 7, 2001
SALIM MAKKAR Vs. N K PANSARI	May 17, 2001
SAMARENDRA NATH GUPTA Vs. STATE OF WEST BENGAL	February 19, 2001
SAMBHU NATH KSHETRY Vs. STATE OF WEST BENGAL	August 28, 2001
SAMBHU PRASAD SHAW Vs. STATE OF WEST BENGAL & ORS.	May 9, 2001
SAMIR BOSE Vs. IRA MAJUMDAR	March 16, 2001
SAMIR KUMAR GHOSH Vs. STATE	February 16, 2001
SAMIR KUMAR GHOSH Vs. WEST BENGAL ESSENTIAL COMMODITIES SUPPLY CORPORATION LTD	May 9, 2001
SAMIR KUMAR MONDAL Vs. STATE OF WEST BENGAL	March 21, 2001
SAMIR KUMAR ROY CHOWDHURY Vs. UNION OF INDIA	May 11, 2001
SAMITENDRA NARAYAN DUTTA & ORS. Vs. PURNENDRA NARAYAN DUTTA & ORS.	May 3, 2001
SANAT KUMAR CHATTERJEE Vs. DWIJENDRA CHANDRA BHATTACHARJEE	February 28, 2001
SANAT KUMAR DEY Vs. ANIL KUMAR DAS	September 26, 2001
SANAT MANNA Vs. STATE OF WEST BENGAL	July 26, 2001
SANATAN BOWRI Vs. UNION OF INDIA	January 22, 2001
SANDIP KUMAR CHARAN Vs. STATE OF WEST BENGAL & ORS.	August 20, 2001
Sanjay Dhanuka Vs. Collector of Customs	August 28, 2001
SANJAY KAPOOR Vs. C B I AND ANR	September 7, 2001
Sanjay Kumar Jain Vs. Commissioner of Income tax	June 22, 2001
SANJAY SENGUPTA AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS	April 20, 2001
SANJOY KUMAR SINGH Vs. UNION OF INDIA	December 21, 2001
SANKAR BIRJUKA Vs. STATE OF WEST BENGAL	July 13, 2001
SANKAR CHAKRABORTY Vs. PRATAP CHAKRABORTY	September 21, 2001
SANKAR KAR Vs. STATE OF WEST BENGAL & ORS.	February 1, 2001
SANKAR NATH DAS Vs. UNION OF INDIA	April 23, 2001
SANKARI SARKAR Vs. UNION OF INDIA	March 16, 2001
SANTI BALA MONDAL Vs. SANTOSH MONDAL & OTHER	February 14, 2001
SANTI RANJAN BARMAN AND ANR. Vs. UNION OF INDIA AND ORS.	August 30, 2001
SANTOSH BHATTACHARJEE Vs. STATE OF WEST BENGAL	July 26, 2001
Santosh Kumar Agarwal Vs. Oriental Bank of Commerce	January 18, 2001
SANTOSH KUMAR KARMAKAR Vs. STATE OF WEST BENGAL	February 14, 2001
SANTOSH KUMAR MAZUMDAR Vs. REKHA BOSE	August 8, 2001
SANTOSH KUMAR SAHA Vs. GITA PAUL & ORS.	September 12, 2001
SANWALRAM MODI CARRYING ON BUSINESS UNDER THE NAME AND STYLE OF SHIVA ENGINEERING WORKS Vs. JOINT SECRETARY GOVERNMENT OF INDIA	March 15, 2001
SARASWAT TRADING AGENCY Vs. UNION OF INDIA	September 4, 2001
SARAT CHANDRA BISWAS (DEAD), BY HIS LEGAL HEIRS Vs. DILIP KUMAR SARKAR AND ANR.	March 1, 2001
SARAT TEXTILES LTD Vs. JOINT REGIONAL DIRECTOR E S I	April 17, 2001
SARDUL SINGH Vs. DAYAL SINGH	October 18, 2001
SARKAR and SARKAR Vs. STATE OF WEST BENGAL	September 25, 2001
SARKAR ENTERPRISE Vs. GARDEN REACH SHIPBULDERS and ENGINEERS LTD	May 25, 2001
Sarla Gems LTD Vs. Board for Industrial and Financial Reconstruction	January 9, 2001
Satish Kapoor Vs. Commissioner of Income tax	November 28, 2001
SATYA BRATA BHUNIA Vs. STATE OF WEST BENGAL	June 13, 2001
SATYA NARAYAN MONDAL Vs. STATE OF WEST BENGAL	June 29, 2001
SATYA NARAYAN PURROHIT Vs. THE STATE OF WEST BENGAL AND OTHERS	December 18, 2001
SATYA RANJAN SARKAR Vs. STATE OF WEST BENGAL & ORS.	January 3, 2001
SAUGATA BANERJEE Vs. UNION OF INDIA (UOI)	July 27, 2001
SAUMENDRA KUMAR BISWAS ALIAS S K BISWAS Vs. EVEREST AGRO INDUSTRIES PVT LTD	March 8, 2001
SEBANTI GOSWAMI NEE CHATTERJEE Vs. SAGNIK GOSWAMI	September 24, 2001
SECRETARY MANAGING COMMITTEE MIDNAPORE COLLEGIATE GIRLS HIGH SCHOOL Vs. SMT. USHA SAHA AND ORS.	April 6, 2001
SEKHAR SUKHOPADHYAY Vs. LIFE INSURANCE CORPORATION OF INDIA AND OTHERS	April 30, 2001
SENTOSA OVERSEAS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (PORT)	October 10, 2001
SHANTINIKETAN ESTATE LTD Vs. E S I C	May 21, 2001
SHAW WALLACE AND CO LTD Vs. NEPAL FOOD CORPORATION	September 14, 2001
SHAW WALLACE AND COMPANY LIMITED Vs. SHIVARPAN SALES P LIMITED	February 22, 2001
SHAW WALLACE AND COMPANY LIMITED Vs. DY CIT	February 28, 2001
SHAW WALLACE AND COMPANY LTD Vs. NIPPON DENRO ISPAT LTD	May 9, 2001
SHEHNAZ KHATOON ALIAS SHAHJAHAN Vs. STATE OF WEST BENGAL	December 24, 2001
SHEW KUMAR AGARWAL Vs. UNION OF INDIA	December 21, 2001
SHIB NATH BODHAK Vs. BANK OF INDIA	February 21, 2001
SHIBENDRA NARAYAN ROY Vs. STATE OF WEST BENGAL	January 1, 2001
SHIPRA BANERJEE Vs. STATE OF WEST BENGAL & ORS.	September 7, 2001
SHIV KISHAN AGARWAL AND ORS. Vs. STATE OF WEST BENGAL AND ANR.	February 5, 2001
SHIW MURAT SHARMA Vs. ALLAHABAD BANK & ORS.	April 19, 2001
SHREE GOPAL ENGG. WORKS LTD. & ANR. Vs. CESC LIMITED & ORS.	September 19, 2001
SHRI BHUTNATH GORAIN & ANR. Vs. STATE OF WEST BENGAL & ORS.	April 12, 2001
SHRI HUKUM LAL SINGH Vs. THE INDIAN INSTITUTE OF TECHNOLOGY, KHARAGPUR (I.I.T., KHARAGPUR & ANR.)	March 7, 2001
SHRI MOHAN CHANDRA MAHATO Vs. THE APPELLATE AUTHORITY AND THE DISTRICT PANCHAYAT AND RURAL DEVELOPMENT OFFICER, PURULIA & ORS.	May 23, 2001
SHRI R.S. SINGH Vs. UNION OF INDIA AND OTHERS	October 5, 2001
SHRI SHAMBHU MONDAL & ORS. Vs. UNIVERSITY OF CALCUTTA & ORS.	December 7, 2001
SHRIMATI KHETRABALA GHOSH Vs. AMBUS BALA BASURI	June 12, 2001
SHRIMATI MUKTA BALA DHARA & ORS. Vs. THE CHAIRMAN, ZILLA PARISHAD, HOWRAH & ORS.	July 28, 2001
SHRIRAM CITY UNION FINANCE LTD Vs. STATE	March 16, 2001
SHRUTI BANERJEE BISWAS Vs. RANAJIT BISWAS	April 30, 2001
SHYAMAL KRISHNA CHAKRABORTY Vs. SUKUMAR DAS	July 27, 2001
SHYAMAPRASAD DUTTA Vs. SUJATA DUTTA (SMT.)	July 13, 2001
SIBCO INVESTMENT PVT. LTD. Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA	January 9, 2001
SIDDHARTA SEN Vs. PRABHAS KUMAR SENGUPTA	December 3, 2001
SIDDHARTHA MAJUMDAR AND ORS. Vs. C.M.D.A. AND ORS.	April 10, 2001
SIDDHESWAR DAS & ORS. Vs. SMT. MAYA DAS & ORS.	January 31, 2001
SIKHA RANI DAS PODDAR & ANR. Vs. ASHIM MAJUMDAR & ORS.	April 19, 2001
SILIGURI HINDI HIGH SCHOOL Vs. STATE OF WEST BENGAL	January 10, 2001
SIMA DUTTA Vs. COAL INDIA LTD. AND OTHERS	December 19, 2001
SISIR KUMAR DEB Vs. NATIONAL TECHNO INSTITUTION	August 17, 2001
SISIR KUMAR DUTTA Vs. UNION OF INDIA	April 6, 2001
Sk Harun Rasid Vs. Mahera Khatun	March 16, 2001
SK KAMIZ Vs. NAMUDIN BEWA	February 16, 2001
SK ROUSHAN ALI ALIAS ANWAR Vs. KAJI ABDUL JALIL	May 18, 2001
SK. MD. SALIMAR RAHAMAN Vs. STATE & ORS.	February 13, 2001
SK. SAHAB HOSSAIN Vs. UNION OF INDIA & ORS.	October 5, 2001
SK. SAUKAT ALI & ANR. Vs. STATE OF WEST BENGAL & ORS.	August 8, 2001
SM. ANANDAMOYEE BHATTACHARJEE Vs. STATE AND ANOTHER	May 9, 2001
SM. REKHA PATRA Vs. SM. MINU CHAKRABORTY & ORS.	April 25, 2001
SM. UMA KANORIA Vs. PRADIP KUMAR DAGA	August 20, 2001
SMT. ANAMIKA SENGUPTA Vs. SRI BISWAJIT SENGUPTA	July 16, 2001
SMT. ARATI SINGHA ROY Vs. THE D.L.L.R.O. & ORS.	September 28, 2001
SMT. BALA MONDAL Vs. SRI MADHAB HALDAR & ORS.	October 10, 2001
SMT. BASANTI DAS Vs. STATE OF WEST BENGAL AND OTHERS	April 10, 2001
SMT. BIMALA SAHA & ORS. Vs. BIJOY KUMAR SAHA & ORS.	May 24, 2001
SMT. G. MALLIKA Vs. MUNICIPAL COUNCIL	December 6, 2001
SMT. KABITA MUKHERJEE Vs. PADAM CHAND BANTHIA	January 18, 2001
SMT. KAMALA BOSE & ANR. Vs. SMT. DIPALI SAHA & ANR.	September 12, 2001
SMT. KRISHNA BANERJEE Vs. BHANU BIKASH BANDYOPADHYAY	June 15, 2001
SMT. KRISHNA DAS Vs. STATE OF WEST BENGAL AND ORS.	October 12, 2001
SMT. NAMITA SEN Vs. NIKHIL DEY	March 2, 2001
SMT. SABITA SARKAR & ORS. Vs. ORIENTAL INSURANCE CO. LTD. & ORS.	June 25, 2001
SMT. TRIPTI HAZRA Vs. HEADMISTRESS, TAKI S.L. GIRLS HIGH SCHOOL & ORS.	June 20, 2001
SNEHANSU JAS Vs. STATE OF WEST BENGAL	April 25, 2001
SNIT. MUKUL RANI GONAI Vs. STATE OF W.B.	September 25, 2001
SOCIETE DOS PRODUCTS NESTLE, S.A. & ANR. Vs. "KIT	December 19, 2001
SOCIETY FOR THE PROTECTION OF CHILDREN Vs. STATE & ORS.	October 12, 2001
SONALI ENTERPRISE Vs. GLAXO INDIA LIMITED	July 17, 2001
SOORAJMULL NAGARMULL Vs. JUTE CORPORATION OF INDIA LIMITED	July 30, 2001
SORMAN ALI Vs. STATE OF WEST BENGAL AND OTHERS	August 29, 2001
SOUMEN PAUL Vs. BABULAL ROJHA AND OTHERS	August 20, 2001
SOUMYENDRA NATH MAZUMDAR Vs. STATE	August 27, 2001
SOUTHERN COOLING TOWERS PVT. LTD. AND ANR. Vs. STATE OF WEST BENGAL AND ORS.	September 18, 2001
SRI BAMA PROSAD BASU & ORS. Vs. STATE OF WEST BENGAL & ORS.	December 18, 2001
SRI BROJENDRA KISHORE SINGH Vs. STATE OF WEST BENGAL & ORS.	June 25, 2001
SRI DURGA DAS GHOSH Vs. THE STATE OF WEST BENGAL & ORS.	August 14, 2001
SRI MAHADEB DEY Vs. STATE OF WEST BENGAL AND ORS.	December 25, 2001
SRI MONORANJAN CHAKRABORTTY Vs. STATE OF WEST BENGAL & OTHERS	May 25, 2001
SRI PAN MONDAL & ORS. Vs. SRI MANORANJAN MONDAL & ORS.	February 23, 2001
SRI PRABIR KUMAR NANDI Vs. THE STATE OF WEST BENGAL & ORS.	June 29, 2001
SRI SANAT KUMAR DEY Vs. ANIL KUMAR DAS	December 19, 2001
SRI SANJAY KR. ROY & ORS. Vs. STATE OF WEST BENGAL & ANR.	July 13, 2001
SRI SHYAMAPADA JANA Vs. SRI RAM HARI JANA	December 19, 2001
SRI SRI SATYANARAYAN & ORS. Vs. S.C. CHUNDER	June 20, 2001
SRI TAPAN KUMAR SINGH & ORS. Vs. SMT. KANKALATA SINGH & ORS.	December 10, 2001
SRIMATI KAMALADEVI GUPTA Vs. SRIMATI URMILA GUPTA	March 22, 2001
SRISTIDHAR BISWAS Vs. STATE OF WEST BENGAL	January 17, 2001
STANDARD CHARTERED BANK Vs. UNION OF INDIA	August 7, 2001
STANDARD CHARTERED GRINDLAYS BANK LTD Vs. GRINDLAYA BANK EMPLOYEES ASSN	September 4, 2001
Star Paper Mills LTD Vs. Commissioner of Income tax	June 20, 2001
STATE BANK OF INDIA Vs. ASHIS KUMAR ROY	May 2, 2001
STATE OF WEST BENGAL Vs. SAMBHU NATH SARDAR	February 14, 2001
STATE OF WEST BENGAL Vs. SUDHAKAR BHANDARI	August 30, 2001
STATE OF WEST BENGAL Vs. RANJIT KUMAR MONDAL	September 26, 2001
STATE OF WEST BENGAL Vs. BISHNU PRODHAN AND OTHERS	May 3, 2001
STATE OF WEST BENGAL & ORS. Vs. GOBINDA CHANDRA MUKHERJEE	September 21, 2001
STATE OF WEST BENGAL & ORS. Vs. DR. BENOY KUMAR MAHATO	June 29, 2001
STATE OF WEST BENGAL & ORS. Vs. BOBBY SINGH & ORS.	January 25, 2001
STATE OF WEST BENGAL & ORS. Vs. SRI PRATAP ROY	December 21, 2001
State Trading Corporation of India LTD Vs. State Bank of India	May 3, 2001
STATE TRADING CORPORATION OF INDIA LTD. Vs. KANT & CO. PVT. LTD.	July 26, 2001
STEEL AUTHORITY OF INDIA LIMITED Vs. SARAT CHANDRA SHAW	July 10, 2001
STEEL AUTHORITY OF INDIA LTD. Vs. SHAMON GALVA COLORTCK PVT. LTD.	October 17, 2001
STEEL AUTHORITY OF INDIA LTD. Vs. DINESH KUMAR JAISWAL	September 21, 2001
STOCK HOLDING CORPORATION OF INDIA LTD. Vs. INDUSIND BANK LTD. & ANR.	March 30, 2001
Stone India LTD Vs. Union of India UOI	May 16, 2001
STP LIMITED Vs. NIRMALJIT SINGH HOON	September 19, 2001
STRASSENBURG PHARMACEUTICALS LIMITED Vs. HIMALAYA DRUG COMPANY	June 27, 2001
Straw Products Limited Vs. Assistant Commissioner of Income tax	June 21, 2001
SUBHAS DUTTA Vs. UNION OF INDIA	April 16, 2001
SUBHAS ROY Vs. STATE	December 13, 2001
SUBHAS SHAW Vs. STATE OF WEST BENGAL	March 7, 2001
SUBHRA CHAKRABORTY & ANR. Vs. NRIPENDRA KUMAR SAHA & ORS.	November 28, 2001
SUBIMAL MUKHERJEE Vs. UNION OF INDIA	January 19, 2001
SUBRATA BASU MALLICK Vs. MUKUL KUMAR DUTTA (SINCE DECEASED) AND OTHERS	May 14, 2001
SUBRATA BASU MULLICK Vs. STATE OF WEST BENGAL	September 12, 2001
SUBRATA MAZUMDAR Vs. LEARNED DIST JUDGE ALIPORE	August 8, 2001
SUCHETAN & COMPANY Vs. MANJU DEBI BHIWANIWALA & ORS.	December 21, 2001
SUDHANGSHU KUMAR SARKAR Vs. JUTHIKA SARKAR	August 29, 2001
SUJIT CHATTERJEE Vs. RITA CHATTERJEE	July 31, 2001
SUKHENDU BIKASH ADDY Vs. BIPIN BEHARI ADDY	July 23, 2001
SUKUR ALI @ SUKU Vs. STATE	July 6, 2001
SULEKHA GHOSE Vs. SANJIT KUMAR GHOSE	October 19, 2001
SUMEET KALYAN SEN & ORS. Vs. STATE OF WEST BENGAL & ORS.	September 10, 2001
SUMITRA DAS Vs. UNITED BANK OF INDIA	July 12, 2001
SUNANDINI BISWAS Vs. SK. GAZIUDDIN	February 8, 2001
SUNIL CH. DUTTA Vs. AMARENDRA NATH DAS	January 18, 2001
SUNIL KRISHNA GHOSH Vs. CALCUTTA IMPROVEMENT TRUST	April 17, 2001
SUNIL KUMAR DUBEY Vs. STATE OF WEST BENGAL	October 12, 2001
SUPARNA DEY Vs. STATE OF W B	January 19, 2001
SUPRIYA CHATTERJEE Vs. BIBEKANANDA MUKHERJEE	March 27, 2001
SURESH KUMAR MITTAL AND ANR Vs. STATE OF WEST BENGAL	February 5, 2001
SURINDAR KAUR RAI Vs. JYOTI RANJAN BANERJEE	May 16, 2001
SUSAMA PAUL & ORS. Vs. MANICK SHAW	August 3, 2001
Sushanta Kar Vs. State	August 1, 2001
SUSHANTA KUMAR DAS Vs. FOOD CORPORATION OF INDIA	June 26, 2001
SUSHANTA KUMAR NANDY Vs. PRASANTA KUMAR NANDY	January 18, 2001
SUSHIL KUMAR DUTTA Vs. STATE OF W B	September 21, 2001
SWAPAN KUMAR BARMAN Vs. ALLAHABAD BANK & ORS.	February 8, 2001
SWAPAN KUMAR DAS AND ORS. Vs. STATE OF WEST BENGAL AND ORS.	July 5, 2001
SWAPAN KUMAR GANGULY Vs. SMIRITIKANA GANGULY	April 18, 2001
SWAPAN SINHA Vs. USHA RANI SAHANA	July 10, 2001
SWAPNA SAHA Vs. STATE OF WEST BENGAL & ORS.	May 24, 2001
SWASTIK PROJECTS PRIVATE LTD Vs. SNEHAKANA CHATTERJEE	February 22, 2001
SYED ABDUS SULTAN Vs. STATE OF WEST BENGAL	March 16, 2001
SYED ABUL HASIN & ORS. Vs. JOYNAB BIBI & ORS.	July 13, 2001
TANUSREE BOSE Vs. STATE OF W B AND OTHERS	September 24, 2001
TAPAN KR. MANI Vs. ASHUTOSH MAHATO & ORS.	August 7, 2001
TAPAN KUMAR BHATTACHARYYA Vs. HINDUSTHAN MOTORS LIMITED	June 26, 2001
TAPAS KUMAR BINDU Vs. SYNDICATE BANK	December 14, 2001
TAPAS RANJAN BANDOPADHYAY Vs. STATE OF WEST BENGAL	August 23, 2001
TARAKESWAR NANDI Vs. FOOD CORPORATION OF INDIA	December 7, 2001
TERAI OVERSEAS LIMITED Vs. COMMISSIONER OF CUSTOMS	July 31, 2001
TERAI OVERSEAS LIMITED Vs. UNION OF INDIA	January 11, 2001
THE ADMINISTRATOR, KESHRAMBHA VIDYASAGAR VIDYA BHAWAN & ANOTHER Vs. THE APPEAL COMMITTEE, BOARD OF SECONDARY EDUCATION & ANR.	March 19, 2001
Tin Plates Dealers Association P LTD Vs. Satish Chandra Sanwalka	August 24, 2001
TIRAP VEENER AND SAW MILLS LTD AND ANOTHER Vs. BOARD OF TRUSTEES AND OTHERS	September 25, 2001
TRANSFER MAKERS OF INDIA Vs. NEMAI CHARAN MULLICK ALIAS NEMAI CHAND MULLICK	August 8, 2001
TRANSPORT DEVELOPMENT CORPORATION Vs. JYOTIRMOY GUPTA	October 10, 2001
TRANSPORT DEVELOPMENT CORPORATION Vs. STATE OF WEST BENGAL	June 11, 2001
TRINATH JANA Vs. EASTERN COALFIELD LTD. & ANR.	August 23, 2001
Trisakti Electronics and Industries LTD Vs. Union of India	May 18, 2001
TUSHARKANTI BANERJEE Vs. STATE OF WEST BENGAL	December 20, 2001
TYRE CORPORATION OF INDIA OFFICERS ASSOCIATION Vs. UNION OF INDIA AND OTHERS	August 28, 2001
UMADAPA MITRA & ORS Vs. STATE OF WEST BENGAL	October 18, 2001
UNION BANK OF INDIA Vs. VITHALBHAI PVT LTD	August 6, 2001
UNION OF INDIA Vs. BISWANATH DHAR	June 21, 2001
UNION OF INDIA Vs. S N KANUNGO	February 26, 2001
UNION OF INDIA Vs. CAREWS PHARMACEUTICALS	March 2, 2001
UNION OF INDIA Vs. CENTRAL GOVERMENT INDUSTRIES TRIBUNAL	January 17, 2001
UNION OF INDIA Vs. SACHINDRA NATH SUR	January 24, 2001
UNION OF INDIA Vs. PRINCE TILES	April 19, 2001
UNION OF INDIA Vs. M. MULJEE	May 4, 2001
UNION OF INDIA Vs. MADHUSUDAN GARAI	October 9, 2001
UNION OF INDIA Vs. NAV BHARAT CONSTRUCTION	October 3, 2001
UNION OF INDIA Vs. SARASWAT TRADING AGENCY	November 20, 2001
Union of India Vs. Mahesh Kumar Goyal	October 15, 2001
UNION OF INDIA Vs. BILASH CHAND JAIN	August 17, 2001
UNION OF INDIA Vs. SUDHANGSHU KUMAR MUKHERJEE AND OTHERS	September 4, 2001
UNION OF INDIA Vs. THE CITY BUILDERS	May 22, 2001
UNION OF INDIA & ORS. Vs. ARJUN KUMAR BISWAS	December 21, 2001
UNION OF INDIA (UOI) Vs. ROYAL CONSTRUCTION	September 6, 2001
UNITED BANK OF INDIA Vs. NEPAL SANKAR CHOWDHURY	March 28, 2001
UNIVERSAL PAPER MILLS LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER	July 3, 2001
UNIVERSAL PETROCHEMICALS LIMITED Vs. RAJASTHAN STATE ELECTRICITY BOARD	April 17, 2001
USHA BELTRON LIMITED Vs. NAND KISHORE PARASRAMKA	May 25, 2001
USHA MARTIN TELEKOM LIMITED Vs. AJIT KUMAR MALLICK	May 22, 2001
USHA MARTIN TELEKOM LIMITED Vs. AJIT KUMAR MALLICK	May 2, 2001
UTKAL ASBESTOS LTD. Vs. BOARD OF TRUSTEES	September 21, 2001
UTPAL MAN Vs. JYOTIRMOY SEN	May 18, 2001
UTPAL MAN WITH PARTHA BASU AND KAMAL KRISHNA DUTTA Vs. JYOTIRMOY SEN AND STATE OF WEST BENGAL	May 9, 2001
VENKATARAMA MURLIDHAR SHENOY Vs. SYNDICATE BANK	February 5, 2001
VICTOR MEHRA Vs. GLORIA MEHRA WALKER	August 21, 2001
VIJAY PAHWA Vs. BRATATI MUKHERJEE	September 21, 2001
VIJAY PAHWA (DR.) Vs. BHARATI MUKHERJEE	September 13, 2001
W B ESSENTIAL COMMODITIES SUPPLY CORPN LTD Vs. KOREN F T CORPN	April 16, 2001
W.B. CENTRAL SCHOOL SERVICE COMMISSION & ORS. Vs. SMT. GITA GUHA (DASGUPTA)	December 20, 2001
W.B. NURSING HOMES ASSOCIATION AND ORS. Vs. W.B. POLLUTION CONTROL BOARD AND ANR.	January 8, 2001
WAJED ALI ALIAS WOJUL MONDAL Vs. STATE OF WEST BENGAL	August 17, 2001
WEST BENGAL AGRO INDUSTRIES CORPORATION LIMITED Vs. UNION OF INDIA	July 31, 2001
WEST BENGAL FINANCIAL CORPORATION Vs. HOTEL PURBASHA	July 25, 2001
WEST BENGAL S.T.D./I.S.D. OWNERS ASSOCIATION Vs. UNION OF INDIA (UOI)	January 5, 2001
WEST BENGAL STATE ELECTRICITY BOARD Vs. SHANSKA INTERNATIONAL CIVIL ENGINEERING AB.	May 16, 2001
WILLIAMSON MAGOR & CO. LTD. Vs. DY. COMMISSIONER OF INCOME TAX	May 30, 2001
WILLIAMSON MAGOR AND CO. LTD Vs. BOARD OF TRUSTEES, PORT OF CALCUTTA	August 16, 2001
WORKMEN Vs. INDIAN DRUGS AND PHARMACEUTICALS LIMITED	July 18, 2001
ZARGHAMUDDIN ANSARI ANWAR Vs. COMMERCIAL TAX OFFICER	July 4, 2001
ZULLU RAHAMAN ALIAS SK Vs. STATE OF WEST BENGAL	July 10, 2001

Year 2001 of HIGH COURT OF CALCUTTA

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