A K BAJORIA ALIAS ARUN KUMAR BAJORIA Vs. STATE OF WEST BENGAL
|
April 7, 2000 |
ABDUL JALIL Vs. STATE
|
August 17, 2000 |
ABDUR RASHID SEIKH Vs. THE STATE OF WEST BENGAL & ORS.
|
July 27, 2000 |
ABN Amro Bank Vs. Saswata Sen
|
June 7, 2000 |
ABU BAKKAR GAZI Vs. MOHAMMAD ATIAR MOLLAH
|
May 12, 2000 |
ABU HASSEM KHAN CHOUDHURY Vs. THE STATE OF WEST BENGAL & ANR.
|
June 30, 2000 |
ABU TAHER ALI Vs. SETA CHAND CHAIRMAN AD HOC COMMITTEE
|
April 27, 2000 |
AD HOC COMMITTEE OF MANGAL KODALIA MENAKA DEBI SAT SANGHA VIDYAMANDIR Vs. STATE OF WEST BENGAL
|
February 14, 2000 |
ADARSH MAHILA SIKSHA PRATISTHAN Vs. CALCUTTA MUNICIPAL CORPORATION
|
June 30, 2000 |
AIR INDIA LIMITED Vs. UINION OF INDIA
|
December 8, 2000 |
Air India LTD Vs. Union of India UOI
|
December 8, 2000 |
AJIT KUMAR GULATI Vs. STATE OF WEST BENGAL
|
September 8, 2000 |
AJIT RANJAN ROY AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
July 13, 2000 |
AJOY MUKHERJEE & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
March 14, 2000 |
AKBAR SK Vs. STATE OF WEST BENGAL
|
November 17, 2000 |
ALAPAN BANDOPADHYAY Vs. NIRALA PROPERTIES PVT LTD
|
July 13, 2000 |
ALAPAN BANDOPADHYAY & ANR. Vs. NIRALA PROPERTIES PVT. LTD. & ORS.
|
July 31, 2000 |
ALEKHYA GHOSAL Vs. MATRI SANGHA JANAKALYAN ASHRAM
|
July 21, 2000 |
ALI MOHAMMED KHAN @ ALI MOHAMMED Vs. STATE
|
November 23, 2000 |
ALOKE KUMAR GHOSAL Vs. STATE OF WEST BENGAL
|
January 1, 2000 |
AMAL KUMAR BHATTACHARJI Vs. STATE OF WEST BENGAL & ORS
|
November 9, 2000 |
AMAR KUMAR BOSE Vs. STATE OF WEST BENGAL
|
August 8, 2000 |
AMARENDRA NATH DAS Vs. DHIRAJ BHATTACHARJEE
|
April 27, 2000 |
AMBY PROPERTIES PVT LTD Vs. STATE OF WEST BENGAL
|
March 14, 2000 |
AMIT GHOSAL Vs. TUSHAR HALDAR & ANR.
|
November 10, 2000 |
AMITABHA DUTTA Vs. STATE
|
January 27, 2000 |
Amitava Mitra Vs. State of West Bengal
|
March 29, 2000 |
AMJU MAITY (DAS) Vs. DISTRICT INSPECTOR OF SCHOOLS (S.E.), MIDNAPORE AND OTHERS
|
June 5, 2000 |
AMORENDRA NATH JANA Vs. FOOD CORPORATION OF INDIA
|
November 27, 2000 |
ANANDA MARGA PRACHARAKA SANGHA Vs. STATE OF WEST BENGAL
|
April 28, 2000 |
ANANDA SWARUP AGARWAL Vs. STATE OF WEST BENGAL
|
March 28, 2000 |
ANDAMAN WOOD PRODUCTS INDIA PRIVATE LIMITED Vs. UNION OF INDIA
|
September 18, 2000 |
ANDAMANS TIMBER INDUSTRIES LTD Vs. UNION OF INDIA
|
January 27, 2000 |
ANGSHUMAN ROY Vs. STATE OF WEST BENGAL
|
August 2, 2000 |
ANIL KUMAR AGARWALA & ORS. Vs. STATE OF WEST BENGAL
|
December 20, 2000 |
ANIL KUMAR MITRA MODAK Vs. TAPAN KUMAR MITRA MODAK
|
June 13, 2000 |
ANITA MUKHERJEE Vs. UNION BANK OF INDIA
|
December 12, 2000 |
ANUKUL KUMAR GHOSH Vs. CHHANDA GHOSH
|
January 5, 2000 |
ANWAR @ ANSWAR RAHAMAN Vs. STATE OF WEST BENGAL
|
January 4, 2000 |
APARNA BHATACHARYYA Vs. STATE AND OTHERS
|
December 18, 2000 |
Appropriate Authority Vs. Chandravadan Desai
|
September 28, 2000 |
APPROPRIATE AUTHORITY OF INCOME TAX Vs. VYSYA BANK LTD
|
February 3, 2000 |
ARAJ SK Vs. STATE OF WEST BENGAL
|
September 13, 2000 |
ARCHANA BAG Vs. MADAN MOHAN BAG AND ORS.
|
November 16, 2000 |
ARCHIT BANIJYA AND BINIYOG PVT. LTD. AND ORS. Vs. ASHA LATA GHOSH AND ORS.
|
September 7, 2000 |
ARUN LAL RAY.& ORS. Vs. SRI BILASH RAY
|
April 19, 2000 |
ARUNANGSU BASU ROY Vs. DEPAK LAYALIKA & ORS
|
May 9, 2000 |
ASHIM SHEET Vs. THE DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD. AND ANR.
|
May 4, 2000 |
ASHOK KUMAR GUPTA Vs. MUDASSAR MALLICK
|
September 12, 2000 |
ASHOK SINGH Vs. THE STATE OF WEST BENGAL AND OTHERS
|
March 24, 2000 |
Ashoke Kumar Chandra Vs. Arpita Chandra
|
March 3, 2000 |
Ashoke Paramanick Vs. State of West Bengal
|
May 10, 2000 |
ASHUTOSH ROY @ KARMAKAR @ SANTOSH GHOSH & ORS. Vs. THE STATE OF WEST BENGAL
|
April 17, 2000 |
ASIM DAS Vs. STATE OF WEST BENGAL
|
May 12, 2000 |
ASIT KUMAR SARKAR Vs. R.R. KELKAR & ORS.
|
October 30, 2000 |
ASOKE KUMAR PATRA Vs. PYARI RANIalias PARIRANI PATRA
|
July 6, 2000 |
ASSISTANT CIT Vs. ANUP (INDIA) LTD
|
July 7, 2000 |
ASSISTANT COLLECTOR OF C EX Vs. EAST INDIA PHARMACEUTICAL WORKS LTD
|
November 7, 2000 |
ASSTT CIT Vs. TAGGAS INDUSTRIES DEVELOPMENT LTD
|
September 7, 2000 |
Asstt Collector of C Ex Vs. Naffar Chandra Jute Mills Ltd
|
November 27, 2000 |
ASURALI PAIK & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
December 13, 2000 |
ATAB ALI MOLLA Vs. ARJINA BIBI
|
July 6, 2000 |
AVARANI MUKHERJEE Vs. JAGADISH ROY CHOUDHURY
|
February 24, 2000 |
B N NOBIS CO Vs. JOINT CIT
|
December 4, 2000 |
B P BAJORIA AND OTHERS Vs. REGISTRAR OF COMPANIES, W B AND ANOTHER
|
July 21, 2000 |
BABLU HADA Vs. STATE OF WEST BENGAL
|
November 10, 2000 |
BADAL ADHIKARY & ORS Vs. SWAPAN ADHIKARY & ANR
|
August 18, 2000 |
BADAL CHOUDHURY Vs. INCOME TAX OFFICER
|
November 22, 2000 |
Bagree Cereals P LTD Vs. Hanuman Prasad Bagri
|
August 18, 2000 |
BAHAUDDIN AHMED Vs. S M ZAFRULLAH
|
January 1, 2000 |
BAHAUDDIN AHMED Vs. S M ZAFRULLAH
|
January 18, 2000 |
BALARAM SARKAR Vs. STATE OF WEST BENGAL
|
May 5, 2000 |
BALLYGUNGE SIKSHA SAMITY Vs. SUSMITA BASU
|
February 29, 2000 |
BANARSI PRASAD Vs. COAL INDIA LIMITED
|
November 22, 2000 |
BANESHWAR DAS PODDAR Vs. STATE
|
April 7, 2000 |
BANIPROUABARUA Vs. RITA BARUA
|
March 10, 2000 |
BANK OF INDIA Vs. LALDHAR TIWARI
|
November 17, 2000 |
BANSARI MOHAN BANERJEE Vs. TOTINI CHATTERJEE
|
January 10, 2000 |
BARON IMPEX LIMITED Vs. RASTRIYA ISPAT NIGAM LIMITED
|
January 18, 2000 |
BARUN ROY Vs. SOURENDRA KR. RAY & ORS.
|
April 28, 2000 |
BATA INDIA LIMITED Vs. LEARNED COMMISSIONER WORKMENS COMPENSATION 2ND COURT
|
September 22, 2000 |
BATA INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
|
December 8, 2000 |
BECHURAM DEY Vs. ARATI COTTON MILLS LTD
|
September 22, 2000 |
BEJOY CHANDRA SAHA Vs. STATE OF WEST BENGAL
|
November 3, 2000 |
BENGAL CHEMICAL and DRUGGISTS ASSN Vs. CALCUTTA MUNICIPAL CORPORATION
|
September 29, 2000 |
BENGAL ENGINEERING COLLEGE (DEEMED UNIVERSITY) Vs. NIRMAL KUMAR BHATTACHARYAYA
|
February 16, 2000 |
Berger Paints India LTD Vs. Assistant Commissioner of Income tax
|
April 4, 2000 |
Berger Paints India LTD Vs. Joint Commissioner of Income tax
|
May 16, 2000 |
Bhabaneswar Singh Vs. Commercial Tax Officer Central Section
|
December 4, 2000 |
BHAG NARAYAN RAM Vs. MANIK SARKAR
|
May 18, 2000 |
BHAILAL SHAW Vs. GOBINDARAM NAGAR
|
June 16, 2000 |
BHAILAL SHAW Vs. GOBINDARAM NAGAR & ORS.
|
May 16, 2000 |
BHARAT HEAVY ELECTRICALS LTD. & ANR. Vs. SANTOSH KUMAR HAIDER & ORS
|
November 10, 2000 |
BHASKAR CHANDRA ROY Vs. INDRAJIT ROY
|
July 19, 2000 |
BHASKAR RANJAN GHOSH Vs. KAMAL SEN AND OTHERS
|
March 14, 2000 |
BHASWATI SARKAR Vs. ANGSHUMAN SARKAR
|
March 21, 2000 |
BHIMA SINGH Vs. UNION OF INDIA
|
June 5, 2000 |
BHISAM CHAND GUPTA Vs. STATE OF W.B. THROUGH THE SECRETARY, LAND & LAND REFORMS DEPARTMENT
|
November 3, 2000 |
BIBHUTI BHUSAN KUNDAGRAMI Vs. DURGAPUR NOTIFIED AREA AUTHORITY
|
January 9, 2000 |
BIBHUTI MAHATO Vs. STATE OF WEST BENGAL
|
July 10, 2000 |
Bidya Devi Vs. Commissioner of Income tax
|
June 12, 2000 |
BIHAR STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. ASIATIC OXYGEN LTD
|
May 18, 2000 |
BIJAN KUMAR BARMAN Vs. BHASKAR CHANDRA BARMAN
|
September 26, 2000 |
BIJAN KUMAR CHAKRABORTY Vs. SUCHANDRA BARDHAN
|
April 20, 2000 |
BIJOY BHUSAN ALIAS MIHIR ROY CHOWDHURY Vs. RATNA ROY CHOWDHURY
|
March 8, 2000 |
BIJOYESH GHOSH Vs. STATE OF WEST BENGAL
|
May 9, 2000 |
BIKASH SOM Vs. THE STATE OF WEST BENGAL
|
June 21, 2000 |
BIKRAMJIT ROY Vs. SEEMA ROY
|
July 12, 2000 |
BIMAL KUMAR @ JOGGESWAR MONDAL Vs. CHAIRMAN
|
May 5, 2000 |
BIMALENDU DE AND Vs. UNION OF INDIA
|
September 21, 2000 |
BIMAN ROY Vs. SAIBAL MITRA
|
July 6, 2000 |
BINOD KUMAR BIYALA Vs. REGIONAL PROVIDENT FUND ORGANISATION WEST BENGAL
|
January 21, 2000 |
BINOY KUMAR GHOSH AND ANR. Vs. BOARD OF SECONDARY EDUCATION, WEST BENGAL & OTHERS
|
July 13, 2000 |
BIPAD BHANJAN SINGHA & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
January 20, 2000 |
BIPLAB KUMAR DAS MAHAPATRA AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
April 27, 2000 |
BISWA RANJAN BANERJEE Vs. UNION OF INDIA
|
January 21, 2000 |
BOARD OF TRUSTEES FOR PORT OF CALCUTTA Vs. SWADESH KUMAR KHATUA
|
September 29, 2000 |
BOLYICHAND DE TRUST Vs. STATE OF WEST BENGAL
|
January 25, 2000 |
BULA KUNDU Vs. NIRMAL KUMAR KUNDU
|
March 2, 2000 |
BURN STANDARD COMPANY LIMITED Vs. OIL AND NATURAL GAS COMMISSION
|
May 16, 2000 |
BURN STANDARD COMPANY LIMITED Vs. O N G C LIMITED
|
March 14, 2000 |
C.M.C. AND ANR. Vs. ABID HOSSAIN
|
December 5, 2000 |
CALCUTTA MUNICIPAL CORPORATION Vs. INDIAN AUTOMOBILES P LIMITED
|
January 4, 2000 |
CALCUTTA MUNICIPAL CORPORATION Vs. SIBAMOY CHAKRABORTY
|
March 31, 2000 |
Calcutta Veener Industries PvtLTD Vs. Ashok Kumar Mehrotra
|
July 7, 2000 |
CASH REGISTER COMPANY (INDIA) PVT. LTD. Vs. SURAJ NARAYAN SHAW
|
March 24, 2000 |
CASTLE WOOD INDIA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
July 26, 2000 |
CEELO ENGINEERING AND SERVICE I P LTD Vs. ASST LABOUR COMMR GOVT OF WEST BENGAL
|
August 30, 2000 |
CENTRAL BANK OF INDIA Vs. VIKRAM SINGH BAXLA
|
February 16, 2000 |
CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED Vs. AFCONS INFRASTRUCTURE LIMITED
|
March 31, 2000 |
CHAIRMAN MIDNAPORE MUNICIPALITY Vs. PRABIR KUMAR NAG
|
June 29, 2000 |
CHAIRMAN, AD Vs. RABINDRA NATH GHOSH & ORS.
|
November 27, 2000 |
CHAIRMAN, RAILWAY RECRUITMENT BOARD, CALCUTTA Vs. SAMBHU SARAN SINGH & ORS.
|
December 19, 2000 |
CHAND KISHORE CHAKRABORTY Vs. CHAIRMAN, FCI AND OTHERS
|
February 9, 2000 |
CHAND KISHORE CHAKRABORTY Vs. CHAIRMAN, FOOD CORPORATION OF INDIA
|
January 28, 2000 |
CHANDAN KUMAR DUTTA & ORS. Vs. SUPRIYO BASU & ORS.
|
April 24, 2000 |
CHANDI CHARAN MAHATO Vs. STATE
|
November 29, 2000 |
CHANDRA KANTI BAG Vs. CHANDIDAS MITRA
|
February 14, 2000 |
CHANDRAS CHEMICAL ENTERPRISES PVT. LTD. Vs. PIJUSH KANTI GHOSH
|
September 15, 2000 |
CHIEF MEDICAL OFFICER OF HEALTH MIDNAPORE Vs. SWAPAN KUMAR NAYAK
|
October 31, 2000 |
CHIEF SECURITY OFFICER S E RAILWAY Vs. RAMPATI SINGH
|
September 29, 2000 |
CHINTA SANTRA (POREL) Vs. STATE OF WEST BENGAL
|
January 6, 2000 |
City Express Super Market Vs. Commissioner of Income tax
|
December 18, 2000 |
CITY SCOPE DEVELOPERS (P) LTD. Vs. AKLA BUILDERS PVT. LTD. & ORS.
|
August 7, 2000 |
CITYSCAPE DEVELOPERS PVT. LTD. Vs. AKLA BUILDERS PVT. LTD. & ANR.
|
March 24, 2000 |
CLASTAR STEEL LIMITED & ANR. APPELLANTS Vs. UNION OF INDIA & ORS. RESPONDENTS
|
July 20, 2000 |
Commissioner of Commercial Taxes Vs. West Bengal Taxation Tribunal
|
April 3, 2000 |
Commissioner of Income tax Vs. Jayantilal Meghani
|
March 31, 2000 |
Commissioner of Income tax Vs. Chhindwara Fuels
|
April 18, 2000 |
Commissioner of Income tax Vs. Bharati C Kothari
|
March 6, 2000 |
Commissioner of Income tax Vs. Nikunja Behari Das
|
March 13, 2000 |
Commissioner of Income tax Vs. J K Industries Ltd
|
March 14, 2000 |
COMMISSIONER OF INCOME TAX Vs. CARBO INDUSTRIAL HOLDINGS LTD
|
March 14, 2000 |
Commissioner of Income tax Vs. Kesoram Industries Ltd
|
March 2, 2000 |
Commissioner of Income tax Vs. Andaman Timber Industries Ltd
|
January 4, 2000 |
Commissioner of Income tax Vs. Sijua Jheria Electrical Supply Co Ltd
|
January 5, 2000 |
Commissioner of Income tax Vs. Hari Finance and Trade P Ltd
|
January 19, 2000 |
COMMISSIONER OF INCOME TAX Vs. ORIENT BEVERAGES LTD
|
June 22, 2000 |
Commissioner of Income tax Vs. Kwality Ice Creams P Ltd
|
April 27, 2000 |
COMMISSIONER OF INCOME TAX Vs. GENERAL FIBRE DEALERS P LTD
|
April 25, 2000 |
COMMISSIONER OF INCOME TAX Vs. J P GOEL
|
August 14, 2000 |
COMMISSIONER OF INCOME TAX Vs. KANORIA CHEMICALS AND INDUSTRIES LTD
|
November 7, 2000 |
Commissioner of Income tax Vs. Agarwal Hardware Works Pvt Ltd
|
September 18, 2000 |
Commissioner of Income tax Vs. B K Roy Pvt Ltd
|
November 28, 2000 |
COMMISSIONER OF INCOME TAX Vs. E L PROPERTIES P LTD
|
November 13, 2000 |
COMMISSIONER OF INCOME TAX BENGAL I CALCUTTA Vs. M N DASTUR AND CO P LTD
|
January 14, 2000 |
COMMISSIONER OF INCOME-TAX Vs. ETHELBARI TEA CO 1931 LTD
|
June 21, 2000 |
Commissioner of Wealth tax Vs. P P Ghosh Decd
|
April 6, 2000 |
CORPORATION OF CALCUTTA Vs. PRODYAT KUMAR CHOWDHURY
|
August 2, 2000 |
CYRILL DSOUZA Vs. VIJAY BANK
|
June 7, 2000 |
D K SAHA Vs. DEBENDRA DHOLKIA
|
March 13, 2000 |
DABIR MONDAL Vs. STATE OF WEST BENGAL
|
September 15, 2000 |
Dalhousie Jute Company Vs. Commercial Tax Officer Central Section Assessment Wing
|
April 17, 2000 |
DALHOUSIE JUTE COMPANY LIMITED Vs. E S I CORPORATION
|
December 12, 2000 |
DAMODAR PRASAD SINHA Vs. STATE OF WEST BENGAL
|
August 11, 2000 |
DAROGA THAKUR Vs. DAMODAR VALLEY CORPN
|
April 19, 2000 |
DARSHAN SINGH Vs. STATE
|
April 26, 2000 |
DAYNAND PROSAD SINHA Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED
|
May 17, 2000 |
DEB SANKAR BANERJEE Vs. AVE BANERJEE (BHAWAL)
|
March 23, 2000 |
DEBABRATA MUKHERJEE Vs. DUNBAR MILLS LTD
|
August 16, 2000 |
DEBASHIS GANGULY Vs. STATE OF WEST BENGAL
|
January 12, 2000 |
DEBASHIS SINGHA ROY Vs. TARAPADA ROY
|
April 17, 2000 |
DEBASISH CHAKRABORTY Vs. STATE OF WEST BENGAL
|
January 7, 2000 |
DEBI ANN PEMERENTZ Vs. SEEMA ROY
|
July 12, 2000 |
DEBI PRASAD PAL Vs. GENERAL MANAGER CALCUTTA TELEPHONES SOUTH
|
August 3, 2000 |
DEBJANI BOSE Vs. STATE OF WEST BENGAL
|
February 14, 2000 |
DEBU DUTT KHETAWAT AND OTHERS Vs. STATE AND OTHERS
|
April 19, 2000 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. SHAW WALLACE AND CO LTD
|
November 17, 2000 |
DEPUTY COMMISSIONER OF INCOME-TAX Vs. TRIBENI TISSUES LTD
|
March 8, 2000 |
DEPUTY SECRETARY MART DEPT OF HEALTH AND FAMILY WELFARE CALCUTTA Vs. SOANCHITA BISWAS
|
January 27, 2000 |
Dhananjoy Samanta Vs. Sabitri Samanta
|
March 14, 2000 |
DHIRENDRA NATH DATTA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CALCUTTA BENCH & ORS.
|
November 30, 2000 |
DILIP CHOWDHURY Vs. ANDAMAN AND NICOBAR ADMINISTRATION
|
June 13, 2000 |
DILIP KUMAR DAS Vs. STATE OF WEST BENGAL
|
July 20, 2000 |
DINABANDHU BANDYOPADHYAY Vs. STATE OF WEST BENGAL
|
August 8, 2000 |
DINENDRA KUMAR BOSE Vs. TAPAN KUMAR BOSE
|
March 31, 2000 |
DIPANJAN CHAKRABORTY Vs. THE STATE OF WEST BENGAL & ORS.
|
February 9, 2000 |
DIRECTOR GENERAL OF POLICE & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
June 12, 2000 |
DISTRICT MAGISTRATE & COLLECTOR, BANKURA & ORS. Vs. JAGAMOHAN NANDI & ORS.
|
April 28, 2000 |
DOLLY SAHA Vs. CESC LTD
|
June 6, 2000 |
DOYAMOYEE MANNA Vs. SADHAN CH DAS
|
July 14, 2000 |
DR. DURGA PADA BAKSHI Vs. STATE OF W.B. & ORS.
|
April 24, 2000 |
DR. NANDALAL PAUL Vs. STATE OF WEST BENGAL
|
December 8, 2000 |
DR. NEMAI CHARAN RAKSHIT Vs. STATE OF WEST BENGAL
|
September 29, 2000 |
DR. NIHARENDU DAS & ORS. Vs. BISHESWAR DAS & ORS.
|
April 27, 2000 |
DR. SATISH CHANDRA PATRA Vs. STATE OF WEST BENGAL
|
May 12, 2000 |
DR. SUBHAS CHANDRA PRATIHAR Vs. STATE OF WEST BENGAL & ORS.
|
March 27, 2000 |
DUKHISHYAM BENUPANI Vs. STATE OF WEST BENGAL
|
May 18, 2000 |
DULAL CHANDRA BISWAS Vs. SAILENDRA NATH SADHUKHAN
|
April 26, 2000 |
DULAL CHANDRA MISRA Vs. THE STATE OF WEST BENGAL & ORS.
|
May 16, 2000 |
DURGA CHARAN GHOSH Vs. STATE
|
November 8, 2000 |
EASTERN COALFIELDS LTD Vs. AMARESH ROY
|
March 24, 2000 |
EASTERN COALFIELDS LTD. Vs. GAUR CHANDRA SARKAR
|
January 21, 2000 |
EMAMUDDIN Vs. CALCUTTA MUNICIPAL CORPORATION
|
November 22, 2000 |
EMPLOYER IN RELATION TO THE MANAGEMENT OF CALCUTTA Vs. P O CENTRAL GOVERMENT INDUSTRIAL TRIBUNAL
|
November 29, 2000 |
ENAUL HAQUE Vs. ROMJAN ALI AND ORS.
|
April 27, 2000 |
ESTERN COALFIELD LIMITED Vs. NATA KORA
|
September 5, 2000 |
EVERETT INDIA P LTD Vs. STATE OF WEST BENGAL
|
March 27, 2000 |
FALAKATA INDUSTRIES LTD Vs. ADDL DISTRICT MAGISTRATE AND DIRECTOR OF LAND AND LAND REFORMS OFFICER JALPAIGURI
|
September 18, 2000 |
FOOD CORPN LTD Vs. CENTRAL GOVERMENT INDUSTRIAL TRIBUNAL
|
September 15, 2000 |
GAJANAND COMMERCIAL PVT LTD Vs. STATE
|
February 15, 2000 |
GANAPATI APARTMENTS PVT. LTD Vs. FAVOURITE SMALL INVESTMENT LTD.
|
December 14, 2000 |
GANGES MANUFACTURING COMPANY LTD Vs. UNION OF INDIA
|
April 12, 2000 |
Gaurav Goel Vs. Commissioner of Income tax
|
May 16, 2000 |
GIRIDHARILAL SONI Vs. MUNICIPAL COMMISSION CALCUTTA MUNICIPAL CORPORATION
|
August 11, 2000 |
GITA ADHIKARY Vs. STATE OF WEST BENGAL
|
March 3, 2000 |
GITA BHOWMICK Vs. STATE OF WEST BENGAL
|
December 14, 2000 |
GMB CERAMICS LIMITED Vs. NEYCER INDIA LIMITED
|
August 28, 2000 |
GOLAM MOHAMMAD AND Vs. SUPDT N R S MEDICAL COLLEGE AND HOSPITAL
|
August 31, 2000 |
GOPAL CHANDRA BHATTACHARJEE Vs. DILIP KUMAR BHATTACHARYYA
|
April 20, 2000 |
GOPAL KRISHNA SAHA Vs. SMT. SUTARA SAHA
|
September 11, 2000 |
GOPAL SARKAR Vs. STATE OF WEST BENGAL
|
April 24, 2000 |
GOPENDRA KRISHNA CHAKRABARTY Vs. CALCUTTA MUNICIPAL CORPORATION
|
August 10, 2000 |
GOURANG ACHARJEE Vs. THIRD INDUSTRIES TRIBUNAL WEST BENGAL
|
December 21, 2000 |
Gouranga Lal Chatterjee Vs. Income tax Officer
|
November 27, 2000 |
GOURI CHANDA Vs. GOVINDA PRASAD KEZKIWAL
|
December 7, 2000 |
GOUTAM CHATTERJEE Vs. STATE OF WEST BENGAL
|
December 21, 2000 |
GOVINDA DHARA Vs. RAMKRISHNA BERA
|
May 19, 2000 |
GOVINDA MOUT Vs. TARAK NATH SHAH
|
April 28, 2000 |
GRAND PRIME LIMITED Vs. UNION OF INDIA
|
July 5, 2000 |
Griffen Laboratories LTD Vs. Commissioner of Income tax
|
January 18, 2000 |
GRSE LTD Vs. GARDEN REACH SHIPBUILDERS AND ENGINEERS LTD
|
August 24, 2000 |
GUARDIANS COUNCIL Vs. STATE OF WEST BENGAL
|
March 1, 2000 |
HARADHAN ROY AND OTHERS Vs. DEPARTMENT OF HEALTH AND FAMILY PLANNING ESTABLISHMENT AND OTHERS
|
January 10, 2000 |
HARENDRA NATH GHOSH Vs. SUBODH KUMAR GHOSH
|
February 17, 2000 |
HARENDRA NATH SARKAR & ORS. Vs. DIBAKAR MONDAL & ORS.
|
September 26, 2000 |
Hari Charan Shaw Vs. Union of India
|
June 12, 2000 |
HARI HAR CHOWDHURY Vs. UNION OF INDIA
|
July 25, 2000 |
Haridas Bhattacharjee Vs. Suparna Bhattacharjee
|
February 2, 2000 |
HARIDAS ROY Vs. STATE OF WEST BENGAL
|
September 19, 2000 |
HARISHIKESH MAITY Vs. STATE
|
February 25, 2000 |
HARRISON MALAYALAM LIMITED Vs. REGIONAL PROVIDENT FUND COMMR
|
December 21, 2000 |
HARSUKH DAMADIA Vs. WALTER LABORATORIES PVT. LTD.
|
November 3, 2000 |
HEAD MASTER LOULARA RADHA CHARAN ACADEMY Vs. HARIHAR MUKHERJEE
|
February 17, 2000 |
HEAVY ENGINEERING CORPORATION LTD. Vs. BALKRISHNA SHROFF
|
March 10, 2000 |
HIMANGSU KR BARDHAN Vs. STATE OF W B
|
December 8, 2000 |
HINDUSTAN STEEL WORKS CONSTRUCTION LTD. Vs. ARBIND CONSTRUCTION CO. LTD.
|
April 25, 2000 |
HULISA SHAW Vs. OMBALIKA DAS
|
January 4, 2000 |
I C I INDIA LTD Vs. DEPUTY COMMISSIONER OF CUSTOMS, CALCUTTA
|
January 18, 2000 |
Income tax Officer Vs. Jiyajeerao Cotton Mills Ltd
|
January 24, 2000 |
INCOME TAX OFFICER Vs. CHLORIDE INDIA LTD
|
August 18, 2000 |
INDIA BRUSH WORKS P LTD Vs. BIMAN BHATTACHARJEE
|
July 20, 2000 |
INDIAN BANK Vs. MANISHA SHIKHA TANI WELFARE TRUST
|
August 4, 2000 |
INDIAN BANK Vs. MANISHA SHIKA TANI WELFARE TRUST
|
March 3, 2000 |
INDIAN BANK Vs. SMT. ARUNDHUTI MAITY
|
June 16, 2000 |
INDIAN DRILLING and MINING P LTD Vs. REGIONAL PROVIDENT FUND COMMR
|
December 15, 2000 |
INDIAN INSTITUTE OF TECHNOLOGY Vs. STATE OF WEST BENGAL
|
September 28, 2000 |
INDIAN OIL CORPORATION LTD Vs. INDIAN OIL CORPORATION MAINTENANCE CONTRACTORS WORKERS UNION
|
May 19, 2000 |
INDIAN OIL CORPORATION LTD Vs. HALDIA REFINERY CANTEEN EMPLOYEES UNION
|
March 31, 2000 |
INDIAN STANDARD CASTING CO.(P) LTD. Vs. SATI RANI SEN
|
November 23, 2000 |
INFAR INDIA LTD Vs. MADAN MOHAN GHOSH
|
May 15, 2000 |
INLAND CONSTRUCTION COMPANY Vs. UNION OF INDIA
|
February 15, 2000 |
ISMILE SEIKH @ KHAYAPA Vs. STATE OF WEST BENGAL
|
July 19, 2000 |
ISPAT INDUSTRIES LTD Vs. UNION OF INDIA
|
February 3, 2000 |
ISRAIL Vs. STATE OF WEST BENGAL
|
December 5, 2000 |
ITO Vs. LIC OF INDIA
|
July 31, 2000 |
J Vs. UNION OF INDIA
|
August 11, 2000 |
J K CORPN LTD Vs. COMMISSIONER OF CUSTOMS
|
February 8, 2000 |
J K Industries LTD Vs. Assistant Commissioner of Income tax
|
August 24, 2000 |
JAGADISH CHOWDHURY Vs. STATE OF WEST BENGAL
|
August 16, 2000 |
JAGANNATH SARKAR Vs. SM KALYANI SARKAR
|
August 17, 2000 |
JAGAT MOHAN ROY Vs. SYED KAZIM ALI AND OTHERS
|
March 28, 2000 |
JAHAR DEY Vs. BROJESHWARI SAHA
|
March 23, 2000 |
JAI KUMAR KANKARIA Vs. COMMISSIONER OF INCOME TAX
|
December 14, 2000 |
JAMAT ALI MONDAL ALIAS MEGO ALIAS TAPAN DAS Vs. UNION OF INDIA
|
March 15, 2000 |
JANNABI KUMAR SANTRA Vs. K M HOSSAIN C M O H MIDNAPORE
|
September 25, 2000 |
JASH KARAN RATHI Vs. STATE OF WEST BENGAL
|
April 20, 2000 |
JATAN DEBI BOTHRA Vs. RAMJIDAS KEDIA & ORS.
|
August 4, 2000 |
JAYANTA KR CHOWDHURY Vs. STATE OF WEST BENGAL
|
November 10, 2000 |
JAYANTI MUKHERJEE Vs. HINDUSTHAN FERTILIZER CORPORATION LIMITED
|
April 17, 2000 |
Jaymac Lasetron P LTD Vs. Commissioner of Income tax
|
May 16, 2000 |
JHARNA DAS Vs. PRASANTA KR. DAS
|
December 1, 2000 |
JIBAN KRISHNA DAS Vs. RENU DAS
|
December 14, 2000 |
JIBAN KUMAR DAS Vs. BIJOY KUMAR MUKHERJEE
|
January 5, 2000 |
John Paterson and Co India Limited Vs. Tri Star Soya Products Limited
|
February 17, 2000 |
JOLLY PAUL Vs. RAM CHANDRA PAUL
|
March 15, 2000 |
JOSEPH JEFFERY SOKER AFCON Vs. STATE OF WEST BENGAL
|
February 21, 2000 |
JYOTI BHUSAN BOSE Vs. STATE OF WEST BENGAL
|
March 3, 2000 |
JYOTISH CHANDRA BAIDYA Vs. STATE
|
November 30, 2000 |
K R STEEL INDUSTRIES Vs. WEST BENGAL TAXATION TRIBUNAL
|
September 29, 2000 |
K SUBHAS NAYAK Vs. STATE OF WEST BENGAL
|
December 8, 2000 |
KADEX SYSTEMS LTD. Vs. R. K. SWAMY/BBDO ADVERTISING LTD.
|
February 14, 2000 |
KAILASH NATH AND ASSOCIATES Vs. VIJAY KUMAR SETH
|
March 31, 2000 |
KALIMUR RAHAMAN Vs. CALCUTTA MUNICIPAL CORPORATION
|
February 28, 2000 |
KALPANA ENDOW Vs. UNITED BANK OF INDIA
|
June 20, 2000 |
KALYAN BANERJEE Vs. KAMARHATI MUNICIPALITY
|
September 25, 2000 |
KALYAN KUMAR BANERJEE Vs. STATE OF WEST BENGAL
|
September 20, 2000 |
KAMAL DAS Vs. STATE OF WEST BENGAL
|
April 18, 2000 |
KAMAL KANTA PAL Vs. AJOY KUMAR BANDAPADHYA
|
August 1, 2000 |
KAMAL KR. SINGH Vs. STATE OF WEST BENGAL & ORS.
|
January 18, 2000 |
KAMAL PRASAD SINGH Vs. COAL INDIA LIMITED
|
August 25, 2000 |
KAMALA DEVI AGARWAL Vs. SHIVKISHAN AGARWAL & ORS.
|
December 15, 2000 |
KAMALA SARKAR Vs. STATE OF BIHAR
|
September 8, 2000 |
KAMALANDU ROY Vs. CALCUTTA IMPROVEMENT TRUST
|
August 30, 2000 |
KAMALESH PURKAIT Vs. SAMBHUNATH DEY DRUG INSPECTOR
|
January 21, 2000 |
KAMPTA PRASAD SINGH & ORS Vs. STATE OF WEST BENGAL
|
November 7, 2000 |
KANAILAL GHOSH Vs. NARAYAN CHANDRA GHOSH
|
December 8, 2000 |
KARNANI ESTATES LIMITED Vs. MUNICIPAL COMMISSIONER CALCUTTA MUNICIPAL CORPORATION
|
August 31, 2000 |
KARTICK CHANDRA GHOSH Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
May 3, 2000 |
KARTICK CHANDRA MONDAL Vs. UNION OF INDIA
|
May 17, 2000 |
KARTICK CHANDRA PRADHAN Vs. STATE OF WEST BENGAL
|
December 8, 2000 |
KARTICK PRODHAN & ORS. Vs. SRI SATYENDRA NATH GHOSH & ORS.
|
January 5, 2000 |
KASINATH BISWAS Vs. STATE
|
August 21, 2000 |
KAUSHALYA KHATRI Vs. CALCUTTA MUNICIPAL CORPORATION
|
August 7, 2000 |
KESHAB MONDAL Vs. STATE
|
July 12, 2000 |
KHAGENDRA NATH SAU Vs. STATE OF WEST BENGAL
|
September 5, 2000 |
KILLICK NIXON LTD. Vs. STATE OF WEST BENGAL
|
February 16, 2000 |
Kothari Marketing Pvt LTD Vs. Ramesh Doshi
|
June 6, 2000 |
Kousher Ali Laskar Vs. Moslema Bibi
|
March 24, 2000 |
KOUSHIK KUMAR MONDAL Vs. STATE OF WEST BENGAL
|
September 8, 2000 |
KRISHNA BANERJEE Vs. BHANU BIKASH BANDYOPADHYAY
|
June 15, 2000 |
KUBER KHAINI PVT LTD Vs. PRABHOOLAL RAMRATAN DAS PVT LTD
|
December 13, 2000 |
KUNJA BEHARI JOARDAR (DIED) & OTHERS Vs. STATE OF WEST BENGAL AND ANOTHER
|
April 20, 2000 |
LA OPALA R G LTD Vs. INTERNATIONAL DISTILLERIES I LTD
|
April 11, 2000 |
LAGAN JUTE MACHINARIES CO LTD Vs. CANDLEWOOD HOLDINGS LTD
|
May 5, 2000 |
LAKSHMI JAISWAL Vs. SANJAY JAISWAL & ORS.
|
August 2, 2000 |
LAKSHMI KANTA KAHAR Vs. STATE OF WEST BENGAL
|
November 30, 2000 |
LAKSHMI PAT MANOT Vs. STATE
|
April 18, 2000 |
LALIN KUMAR MAHATO Vs. STATE OF WEST BENGAL & ORS.
|
February 25, 2000 |
LAND ACQUISITION COLLECTOR BIRBHUM Vs. ARUN KUMAR GHOSH
|
April 7, 2000 |
LARSEN AND TOUBRO LIMITED Vs. MUKERIAN PAPERS LIMITED
|
January 7, 2000 |
Leonhardt Andra and Partner Vs. Commissioner of Income tax
|
December 12, 2000 |
LYTTON HOTEL PVT LTD Vs. APPROPRIATE AUTHORITY
|
November 15, 2000 |
M/S. E.L.E. LUBRICANTS INDIA LTD. Vs. SUDIP BOSE
|
December 18, 2000 |
M/S. KRISHNA PROPERTIES Vs. THE HONGKONG AND SHANGHAI BANKING CORPORATION LTD.
|
June 27, 2000 |
M/S. RAMAVATAR AGARWAL AND ANR. Vs. M/S. MAKALI TRADING CO. AND ORS.
|
January 5, 2000 |
M/S. TANUSREE ART PRINTERS Vs. RABINDRA NATH PAL
|
May 18, 2000 |
Machino Techno Sales LTD Vs. Commissioner of Income tax
|
August 16, 2000 |
MADAN LAL PATODIA Vs. DISTRICT INSPECTOR OF SCHOOLS SE CALCUTTA
|
March 15, 2000 |
MADHUSUDAN CHAKRABORTY (IN JAIL) Vs. STATE OF WEST BENGAL
|
July 6, 2000 |
MAGMA LEASING LIMITED Vs. S. & S. INDUSTRIES & ENTERPRISES LTD.
|
September 26, 2000 |
MAGMA LEASING LIMITED Vs. SANDERSON INDUSTRIES LTD
|
June 20, 2000 |
MAHADEV DHAR Vs. STATE OF WEST BENGAL
|
February 22, 2000 |
MAHADVE SAHA AND ANR Vs. UNION OF INDIA AND ORS
|
December 13, 2000 |
MAHAMAYA COMPANY PVT. LTD. Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
April 7, 2000 |
MAHENDRA KUMAR PAREEK Vs. R M BISWAS
|
April 19, 2000 |
MAHENDRA KUMAR PODDAR Vs. BANSAL BUILDERS
|
April 11, 2000 |
MAHESH KUMAR SARDA ALIAS MAHESWARI Vs. UNION OF INDIA
|
March 2, 2000 |
MAKALI ENGG WORKS PVT LTD Vs. DAHOUSIE PROPERTIES LTD
|
December 4, 2000 |
MANABESH CHANDRA MUKHERJEE Vs. DIPAK KUMAR SINGHA
|
August 18, 2000 |
MANAGING COMMITTEE DARWA GANDHI SMRITI JUNIOR HIGH SCHOOL Vs. STATE OF WEST BENGAL
|
November 14, 2000 |
MANAS SARKAR Vs. UNIVERSITY OF CALCUTTA
|
March 8, 2000 |
MANINDRALAL KARMAKAR Vs. AKHIL KUMAR CHANDRA
|
September 26, 2000 |
MANJU MUKUL GUHA Vs. PRADIP KUMAR MULLICK
|
May 12, 2000 |
MANOBRATA CHOWDHURY Vs. CALCUTTA MUNICIPAL CORPORATION AND ORS.
|
November 23, 2000 |
MANOHAR RAJARAM CHHABARIA Vs. UNION OF INDIA
|
May 18, 2000 |
MARUTI EQUIPMENTS PVT LIMITED Vs. STATE OF WEST BENGAL
|
April 27, 2000 |
MARY MENDES Vs. LYTTON HOTEL
|
August 2, 2000 |
MAUREEN EASTON Vs. MOQUIMA KHATOON SINCE DECEASED REPRESENTED BY FIROZE ALAM AND ORS.
|
September 26, 2000 |
MAYA GANGULY Vs. STATE
|
September 29, 2000 |
MAYA GHOSH Vs. MRITYUNJOY DAS
|
May 16, 2000 |
MAYA RANI GUIN Vs. STATE OF WEST BENGAL
|
January 28, 2000 |
MD AFZAL @ MD SIDDIQUE @ MOLLAH Vs. NARCOTICS CONTROL BUREAU
|
February 18, 2000 |
MD JAMAL Vs. STATE
|
November 8, 2000 |
MECON LIMITED Vs. STATE OF WEST BENGAL
|
December 20, 2000 |
MENOKA GHOSH (PAL) Vs. RENU SARKAR & ORS.
|
March 27, 2000 |
MERCANTILE COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 11, 2000 |
Mihir Saha Vs. Madhu Chhanda Saha
|
April 18, 2000 |
MIRA DE Vs. MAHENDRA NATH BISWAS
|
April 28, 2000 |
MISSUMAN MOTORS LTD. Vs. ESCORTS FINANCIAL SERVICES LTD.
|
March 9, 2000 |
MITA GUPTA Vs. ORIENTAL INSURANCE CO LTD
|
September 7, 2000 |
MITA ROY Vs. STATE
|
March 10, 2000 |
MOHAMMAD ROUSHAN ALI SHAIKH Vs. STATE OF WEST BENGAL
|
February 16, 2000 |
Mohanlal Bazaz Vs. Controller of Estate Duty
|
April 26, 2000 |
Mohd Mia Vs. State of West Bengal
|
May 10, 2000 |
MOHINUDDIN BISWAS Vs. STATE OF WEST BENGAL
|
January 28, 2000 |
MONGLA PROSAD CHATTERJEE Vs. STATE OF WEST BENGAL
|
February 2, 2000 |
MONINDRA NATH DAS Vs. STATE
|
December 5, 2000 |
MOUSUMI HANSDA Vs. ORIENTAL INSURANCE CO LTD
|
June 19, 2000 |
MRIDUL KANTI MAJUMDER Vs. JYOTSNA BAL
|
August 14, 2000 |
MRINMAY KUMAR RATH Vs. SUB
|
February 25, 2000 |
MST BILKIS BEGUM ALIAS JAHANARA Vs. MAJID ALI GAZI & STATE
|
December 13, 2000 |
Mukherjee Estate P LTD Vs. Commissioner of Income tax
|
March 7, 2000 |
MUKTARAM PANJA Vs. NIHARENDU DAS
|
December 6, 2000 |
MUKTI DAS Vs. SABITA BAG
|
April 20, 2000 |
MUNIR AHMED Vs. UNION OF INDIA
|
March 9, 2000 |
MURARI MOHAN KEJRIWAL AND OTHERS Vs. STATE OF WEST BENGAL
|
May 15, 2000 |
MUSSAMAT ASHIA KHATUN Vs. KARUNA SINGH
|
July 20, 2000 |
NAGEN DEY & ANR Vs. THE CHAIRMAN, BHATPARA MUNICIPALITY
|
February 25, 2000 |
NAMITA GANGULY Vs. MANIK CHAND JAIN
|
July 17, 2000 |
NANDINI CHATTERJEE Vs. ARUP HARI CHATTERJEE
|
September 20, 2000 |
Nandlal Rander Vs. Commissioner of Customs
|
July 7, 2000 |
NANTU BAG Vs. RASANA BALA DASI
|
April 27, 2000 |
NANTURAM NASKAR Vs. AJIT KUMAR MONDAL
|
January 17, 2000 |
NARAYAN CHANDRA GARAI Vs. STATE OF WEST BENGAL
|
November 22, 2000 |
NARAYAN PRASAD LOHIA Vs. NIKUNJ KUMAR LOHIA
|
May 18, 2000 |
NARENDRA LOHIA Vs. R K SARKAR
|
January 13, 2000 |
NARENDRA NATH MITRA Vs. THE STATE
|
August 21, 2000 |
NARESH CHANDRA SAHA Vs. STATE
|
January 21, 2000 |
NARESH KUMAR JAIN Vs. STATE OF WEST BENGAL AND ORS.
|
August 7, 2000 |
NATENDRA NATH GIRI Vs. STATE OF WEST BENGAL
|
November 22, 2000 |
NATIONAL INSURANCE CO. LTD. Vs. MANINDRA CHANDRA DEY & ORS.
|
April 7, 2000 |
NATIONAL INSURANCE CO. LTD. Vs. SWAPAN KUMAR DAKUA & ANR.
|
April 4, 2000 |
NATIONAL INSURANCE CO. LTD. Vs. SANTOSH KR. BERA & ANR.
|
April 4, 2000 |
NATIONAL INSURANCE CO. LTD. Vs. PRABHU DAYAL SINGH AND ANR.
|
April 26, 2000 |
NATIONAL INSURANCE CO. LTD. Vs. BHUPAL MONDAL & ORS.
|
April 4, 2000 |
NATIONAL INSURANCE CO. LTD. Vs. SMT. RAGHOBATI DEBI & ANR.
|
April 10, 2000 |
NATIONAL INSURANCE COMPANY LIMITED Vs. NEW DARJEELING UNION TEA CO LTD
|
August 4, 2000 |
NATIONAL PROJECT CONSTRUCTION CORPORATION LTD Vs. AROMA UNIVERSAL
|
February 19, 2000 |
NATIONAL SMALL INDUSTRIES LIMITED Vs. RAJANIKANT HIMMATLAL KAMPANI AND SUDARSHAN RAI
|
January 6, 2000 |
NAWAL KISHOR SINGH Vs. SANJIB GUPTA
|
March 23, 2000 |
NAYAN GOBINDA GOPPI Vs. STATE OF WEST BENGAL
|
November 9, 2000 |
NAZBAN NISSA Vs. STATE OF WEST BENGAL
|
December 5, 2000 |
NEMAI CH. DARIPA AND ANOTHER Vs. PURULIA ZILLA PARISHAD AND OTHERS
|
August 21, 2000 |
NEMAI HAIT Vs. CESC LIMITED AND ANR.
|
December 20, 2000 |
NEW INDIA ASSURANCE CO LTD Vs. BIDYUT KUMAR MUKHERJEE
|
December 21, 2000 |
NEW INDIA ASSURANCE CO LTD Vs. RAM KISHAN SINGH
|
August 10, 2000 |
NEW INDIA ASSURANCE CO. LTD. Vs. POMPA CHHETRI
|
June 23, 2000 |
NEW RED BANK TEA CO. PVT. LTD. Vs. UNITED BANK OF INDIA
|
December 5, 2000 |
NEW TOBACCO CO. LTD. Vs. R.D.B. INDUSTRIES
|
December 25, 2000 |
NEW TOYO SOA FOODS COMPANY LTD. Vs. MMC EXPORTS LTD.
|
May 16, 2000 |
NILOPAM DAS Vs. UNION OF INDIA
|
January 18, 2000 |
NIRMAL DAS Vs. PANCHANAN BANERJEE
|
July 3, 2000 |
NIRMAL KUMAR BHATTACHARYA Vs. BENGAL ENGINEERING COLLEGE
|
January 14, 2000 |
NIRMAL KUMAR DASGUPTA Vs. BOARD OF TRUSTEES
|
July 12, 2000 |
NIRMALA SAHA & ORS. Vs. PRONOB KUMAR SAHA & ORS.
|
March 10, 2000 |
Nishi Kanta Halder Vs. State
|
April 12, 2000 |
NISSHO IWAI CORPORATION Vs. VEEJAY IMPEX
|
February 16, 2000 |
NITIN DAS Vs. STATE OF WEST BENGAL
|
November 30, 2000 |
NITYA HARI KUNDU Vs. STATE OF WEST BENGAL
|
July 27, 2000 |
NORTH BENGAL STATE TRANSPORT CORPORATION Vs. FATICK CHANDRA ROY
|
July 4, 2000 |
NORTH CALCUTTA CO OPERATIVE LABOUR CONTRACT CONSTRUCTION SOCIETY LIMITED Vs. R TEWARI
|
March 10, 2000 |
Northern Coalfields Limited Vs. Ajanta Deb
|
August 17, 2000 |
NUPUR AGARWAL Vs. AMIT AGARWAL
|
April 24, 2000 |
NURUL ISLAM Vs. STATE OF WEST BENGAL
|
May 18, 2000 |
O N G C MAZDOOR UNION Vs. OIL AND NATURAL GAS COMMISSION
|
May 9, 2000 |
OMRAOMAL GOEL Vs. COLLECTOR UNDER E C ACT
|
March 1, 2000 |
ORIENT CLEARING & FORWARDING AGENCY Vs. UNION OF INDIA
|
May 12, 2000 |
ORIENTAL FIRE & GENERAL INSURANCE CO LTD. Vs. SM. NIRMALA HAIDAR & ORS.
|
July 10, 2000 |
ORIENTAL INSURANCE CO LTD Vs. BINI BALA MONDAL
|
August 29, 2000 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. GURDIAL SINGH
|
January 27, 2000 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. BANAMALI GHOSH
|
June 26, 2000 |
ORISSA CONCRETE & ALLIED INDUSTRIES LTD. AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
April 20, 2000 |
P Ldeelia Vs. State
|
April 4, 2000 |
PACIFIC CARRIERS LIMITED Vs. SINGHEE MARINE SERVICES PVT LTD
|
March 27, 2000 |
PALASH SARKAR Vs. STATE
|
August 17, 2000 |
PANCHANON CHOUDHURY & ANR. Vs. STATE
|
November 13, 2000 |
PANCHUBALA DASSI Vs. MONMOTHO NATH MONDAL
|
July 18, 2000 |
PANKAJ KUMAR GHOSH Vs. CHUNILAL DAS
|
September 28, 2000 |
PANNALAL JAISWAL Vs. SHYAMSUNDER SHARMA
|
September 14, 2000 |
PARAMANAND AGARWAL Vs. SUDERA ENTERPRISES PVT LTD
|
May 18, 2000 |
PARESH HAZRA Vs. LAKSHMI KANTA NASKAR
|
September 26, 2000 |
Park Hotel P LTD Vs. Commissioner of Income tax
|
February 2, 2000 |
PARLE PRODUCTS LIMITED Vs. SUBIR MUKHERJEE
|
June 23, 2000 |
PARRYS EMPLOYEES UNION Vs. THIRD INDUSTRIAL TRIBUNAL WEST BANGAL
|
August 25, 2000 |
PARTHA GHOSH Vs. STATE OF WEST BENGAL
|
October 31, 2000 |
PARVATI ADHIKARI Vs. STATE OF WEST BENGAL
|
December 14, 2000 |
PASPUR TRAVELS PVT. LTD. Vs. BISWANATH PODDAR
|
April 10, 2000 |
PATTON LTD Vs. DIRECTOR GENERAL OF FOREIGN TRADE
|
January 21, 2000 |
Peerless Consultancy Service P LTD Vs. Ashoka Agencies
|
December 12, 2000 |
PHUNDAN SINGH Vs. SREE JAIN SWETAMBER TERAPANTHI VIDYALAYA
|
June 28, 2000 |
PILCOM Vs. INCOME TAX OFFICER
|
January 4, 2000 |
PIONEER SPRING AND STEEL CONCERN P LTD Vs. DELTA INTERNATIONAL LTD
|
May 4, 2000 |
PRABIR KUMAR MUKHERJEE Vs. UNION BANK OF INDIA
|
December 12, 2000 |
PRADIP KUMAR BANERJEE Vs. UNION OF INDIA
|
May 19, 2000 |
PRADIP KUMAR ROY Vs. OIL & NATURAL GAS CORPORATION LIMITED
|
November 8, 2000 |
PRADIP KUMAR SAHA Vs. INDIAN HOTEL
|
August 21, 2000 |
PRAHLAD MAJHI Vs. STATE OF WEST BENGAL
|
December 15, 2000 |
PRANATI SARKAR & ORS. Vs. CHAMPAKLATA SARKAR & ORS.
|
March 27, 2000 |
PRANTOSH SINHA Vs. STATE OF WEST BENGAL
|
March 15, 2000 |
PRASANTA KUMAR DEY Vs. UNION OF INDIA AND OTHERS
|
March 16, 2000 |
PRATIP KUMAR ROY CHOWDHURY Vs. STATE OF WEST BENGAL & ORS.
|
January 7, 2000 |
PRAVIN K. POPOT & ORS. Vs. THE CALCUTTA MUNICIPAL CORPORATION & ORS.
|
April 24, 2000 |
Prime Impex Limited Vs. Assistant Commissioner of Commercial Taxes
|
September 29, 2000 |
PRINCIPAL, COLLEGE OF TEXTILE TECHNOLOGY Vs. PRASUN KUMAR GOSWAMI
|
September 28, 2000 |
PULAK KUMAR KUNDU Vs. UNION OF INDIA AND OTHERS
|
May 5, 2000 |
PUNIT DAS Vs. KANAILAL DAS
|
September 26, 2000 |
Punjab National Bank Vs. Commissioner Sanchaita Investments
|
May 4, 2000 |
PURBANCHAL ESTATE PVT. LTD. Vs. DEVENDRA KUMAR SARAWGI
|
December 11, 2000 |
PURNAND GARG Vs. TUHIN KR. CHOWDHURY
|
June 12, 2000 |
PURNIMA ROY Vs. STATE OF WEST BENGAL & ORS.
|
December 1, 2000 |
Puspa Rani Chakrabarty Vs. Allahabad Bank
|
January 20, 2000 |
PUTLUR JAMBULINGAM Vs. UNION OF INDIA
|
June 8, 2000 |
RABEYA BIBI Vs. STATE OF WEST BENGAL
|
July 14, 2000 |
RABI MURMU Vs. STATE OF WEST BENGAL
|
July 17, 2000 |
RABINDRA NATH BAR Vs. STATE OF WEST BENGAL
|
January 10, 2000 |
RABINDRA NATH BHATTACHARJEE Vs. THE STATE OF WEST BENGAL AND OTHERS
|
March 31, 2000 |
RADBA NATH PAL & ORS. Vs. JR. LAND REFORMS OFFICER & ORS.
|
November 2, 2000 |
RADHE SHYAM RUIA Vs. TARA DEVI JALAN
|
May 18, 2000 |
RAJ CHOWDHURY Vs. UNION OF INDIA
|
July 5, 2000 |
RAJA RAM MOHAN ROY CHILDRENS ACADEMY Vs. STATE OF WEST BENGAL
|
November 29, 2000 |
RAJASTHAN GUEST HOUSE Vs. CALCUTTA MUNICIPAL CORPORATION
|
August 24, 2000 |
RAJAT MOHAN CHATTERJEE Vs. AMITABH BANERJEE
|
March 10, 2000 |
RAJESH KOTHARI Vs. A S BANDOPADHYAY SUPERINTENDENT OF CUSTOMS PREVENTIVE
|
November 24, 2000 |
RAM RANJAN MUKHERJEE Vs. MINING AND ALLIED MACHINERY CORPN LTD
|
August 16, 2000 |
RAMA DUTA Vs. STATE OF WEST BENGAL
|
June 5, 2000 |
RAMAWATAR AGARWALLA Vs. GREENLINE TEA & EXPORTS LTD.
|
March 7, 2000 |
RAMENDRA NATH BANERJEE Vs. STATE OF WEST BENGAL
|
September 1, 2000 |
RAMPURIA ESTATES PVT LTD Vs. BIJAY TRACTOR SPARES PVT LTD
|
June 26, 2000 |
RANA SANDHI MITRA AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
May 16, 2000 |
RANAJIT NASKAR Vs. STATE OF WEST BENGAL
|
July 19, 2000 |
RANJIT KUMAR JAIN Vs. KAMAL KUMAR CHOWDHURY & ANR.
|
December 12, 2000 |
RANJIT KUMAR MONDAL Vs. STATE OF WEST BENGAL
|
November 17, 2000 |
RANUBALA BISWAS & ANR. Vs. MANGALABALA SARDAR
|
September 26, 2000 |
RASHTRIYA PARIYOJANA NIRMAN NIGAM LTD Vs. INDUSTRIAL ASSOCIATES
|
August 21, 2000 |
RATHINDRANATH SANYAL Vs. STATE OF WEST BENGAL
|
July 10, 2000 |
RAVI MAHARIA Vs. RELIANCE PETROLEUM LIMITED
|
January 19, 2000 |
REKHA GHOSH Vs. CHANCHAL SINHA ROY
|
February 16, 2000 |
REKHA MUKHERJEE Vs. ASHIS KUMAR DAS
|
September 4, 2000 |
REKHA RANI PYNE Vs. SAMBHUNATH HALDER
|
February 1, 2000 |
RINITA RAKSHIT Vs. STATE OF WEST BENGAL & ANR
|
May 9, 2000 |
RINKOO MITRA Vs. STATE OF WEST BENGAL
|
August 2, 2000 |
RITA DUTTA AND ANOTHER Vs. SUBRATA CHATTERJEE
|
July 11, 2000 |
ROHIT AGARWAL Vs. AMI FILM DISTRIBUTOR AND PRODUCTION
|
August 11, 2000 |
RUKMINI DEVI TODI Vs. OFFICIAL LIQUIDATOR
|
March 3, 2000 |
Rupali Chowdhury Vs. State of West Bengal
|
July 3, 2000 |
RYAM COMMERCE AND PLANTATION LTD Vs. MOTILAL BAID
|
April 14, 2000 |
Ryam Commerce and Plantation LTD Vs. Motilal Baid
|
April 16, 2000 |
Ryam Commerce and Plantations LTD Vs. Motilal Baid
|
April 17, 2000 |
S B I HOME FINANCE LTD Vs. COMMISSIONER OF INCOME TAX
|
July 24, 2000 |
S G TIN PRINTERS PRIVATE LTD Vs. R P F COMMISSIONER
|
April 20, 2000 |
S K SHOM ALIAS SUBODH KUMAR SHOME Vs. JAGADISH CHAKRABORTY
|
February 15, 2000 |
S N CHOWDHURY Vs. STATE OF WEST BENGAL
|
November 24, 2000 |
S NATARAJAN Vs. STATE OF WEST BENGAL
|
November 10, 2000 |
S.M. MIRA TAMANG Vs. STATE OF WEST BENGAL
|
July 27, 2000 |
S.P. JAISWAL ESTATE LTD. & ANR. Vs. CALCUTTA MUNICIPAL CORPORATION & ORS.
|
May 3, 2000 |
S.V.S. ENGLISH SCHOOL & ORS. Vs. UNION OF INDIA & ORS.
|
January 5, 2000 |
SADHAN CHANDRA BAR Vs. NEPAL KULSI
|
August 18, 2000 |
SADHAN ROY AND ORS. Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION AND ORS.
|
April 5, 2000 |
Sahajan Molla Vs. State
|
March 15, 2000 |
SAHANA MUKHERJEE Vs. UNION BANK OF INDIA
|
December 12, 2000 |
SAIBAL KUNDU Vs. ARCHANA TALUKDAR
|
November 29, 2000 |
SAIDA BEGAM Vs. NAZRUL KHAN
|
November 8, 2000 |
SAJIB KUMAR DAS Vs. STATE OF WEST BENGAL
|
June 6, 2000 |
SAKAL GORE Vs. SECRTARY BAR LIBRARY CLUB HIGH COURT
|
July 3, 2000 |
SAKTI BALA SAMANTA Vs. UNION OF INDIA & ORS.
|
April 20, 2000 |
SALAUDDIN MIAH Vs. STATE OF WEST BENGAL
|
July 20, 2000 |
SALIL DUTTA Vs. SAJAL KUMAR BHOWMICK
|
September 7, 2000 |
SALKIA BUSINESSMENS ASSOCIATION Vs. HOWRAH MUNICIPAL CORPORATION
|
March 16, 2000 |
SAMARENDRA NATH PAUL & ORS. Vs. WEST BENGAL HOUSING BOARD
|
June 14, 2000 |
SAMBHU BISWAS Vs. STATE OF WEST BENGAL
|
November 8, 2000 |
SAMBHU NATH MUKHERJEE Vs. STATE OF WEST BENGAL
|
March 9, 2000 |
SAMIR CHAKRAVORTY & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
August 4, 2000 |
SAMIR GHOSH Vs. STATE OF WEST BENGAL
|
July 27, 2000 |
SAMIR KR GHOSAL Vs. STATE OF WEST BENGAL
|
February 3, 2000 |
SAMIRAN KUMAR MONDAL Vs. UNION OF INDIA
|
June 8, 2000 |
SAMPA DAS Vs. THE STATE OF WEST BENGAL & ANR.
|
April 17, 2000 |
SAMSHER DORJI Vs. CHAMMADALI DORJI
|
December 8, 2000 |
SAMSULHA Vs. HOSSAIN ALI MONDAL
|
March 10, 2000 |
SANATAN DAS Vs. STATE
|
August 22, 2000 |
SANDIP AGARWAL Vs. DEBTS RECOVERY TRIBUNAL
|
September 26, 2000 |
SANGITA MOITRA Vs. STATE OF WEST BENGAL
|
November 13, 2000 |
SANJAY CHANDIRAN SAJWANI Vs. ASST. COLLECTOR OF CUSTOMS O/C STD CUSTOMS HOUSE CAL
|
August 14, 2000 |
SANKAR BASU Vs. PRABIR GHOSH
|
January 11, 2000 |
SANKAR PRASAD BASU Vs. GENERAL MANAGER BURN STANDED CO LTD
|
May 12, 2000 |
SANKARDEB ACHARYA Vs. STATE OF WEST BENGAL
|
May 5, 2000 |
SANNYASHI MANNA Vs. THE STATE OF WEST BENGAL
|
March 29, 2000 |
SANTA PROSAD JANA Vs. STATE OF WEST BENGAL AND OTHERS
|
April 25, 2000 |
SANTOSH AGARWAL Vs. RAJA DEVI AGARWAL
|
September 29, 2000 |
SANTOSH KUMAR CHAKRABORTY Vs. STATE OF WEST BENGAL
|
January 4, 2000 |
SANTOSH KUMAR MITRA Vs. SNEHALATA ROY
|
February 17, 2000 |
SANTOSH KUMAR SARDAR Vs. NIL RATAN SARDAR
|
December 15, 2000 |
SAROGI INDUSTRIAL CORPORATION Vs. SUBHADRA TRADING COMPANY
|
September 29, 2000 |
SASTHI SOOD Vs. ASSISTANT REGISTRAR OF COMPANIES WEST BENGAL
|
August 18, 2000 |
SATYA CHARAN CHAUNDER Vs. KAMALA DEY
|
May 19, 2000 |
SATYABRATA SINHA Vs. THE STATE OF WEST BENGAL
|
February 7, 2000 |
SAYEDUL ISLAM Vs. C B I & ANR
|
September 29, 2000 |
SBI HOME FINANCE LTD Vs. PRABIR CHATTERJEE
|
September 29, 2000 |
SBI HOME FINANCE LTD Vs. PRABIR CHATTERJEE
|
September 20, 2000 |
SEACOM CARGO PVT LTD Vs. UNION OF INDIA
|
January 18, 2000 |
SECY REGL DIR FOOD EMP Vs. FOOD CORPN OF INDIA
|
August 4, 2000 |
SEIKH AMINUDDIN Vs. INDIAN OIL COR LTD
|
May 3, 2000 |
SETAB SK. Vs. STATE OF WEST BENGAL
|
October 31, 2000 |
SETH SOORAJMAL JALAN BALIKA VIDYALAYA Vs. CONTROLLING AUTHORITY
|
December 12, 2000 |
SHAIKH HABIBULLAH Vs. SULTAN KHAN
|
August 18, 2000 |
SHAKILA PARVEEN Vs. HAIDER ALI ALIAS HAIDER
|
March 8, 2000 |
SHANKAR GHOSH Vs. WEALTH TAX OFFICER
|
August 9, 2000 |
SHANTINIKETAN SOCIETY Vs. STATE
|
December 5, 2000 |
SHARAD NARULA Vs. STATE OF WEST BENGAL
|
July 11, 2000 |
SHIBAPADA BISWAS Vs. SUR MD. MONDAL
|
June 6, 2000 |
SHIBNATH @ SHIBU GHOSE Vs. INTELLIGENCE OFFICER, NARCOTIC CONTROL BUREAU
|
January 5, 2000 |
Shiraz Golden Restaurant Vs. State of West Bengal
|
March 16, 2000 |
Shree Azad Transport Co Pvt LTD Vs. Commercial Tax Officer Duburdih Check Post
|
December 6, 2000 |
SHREE KRISHNA ENGINEERING INDUSTRIES Vs. CCE, COMMISSIONER
|
June 28, 2000 |
SHREY MERCANTILES PRIVATE LIMITED Vs. CALCUTTA MUNICIPAL CORPORATION
|
January 31, 2000 |
SHRI DILIP ROY Vs. STATE OF WEST BENGAL & ORS.
|
May 16, 2000 |
SHRI DIPAK KUMAR MITRA Vs. SHRI BASANTA KUMAR MISRA
|
December 21, 2000 |
SHRI USHA CHARAN NASKAR Vs. SMT. NIVA NASKAR
|
December 20, 2000 |
SHYAMA PRASAD DUTTA Vs. SUJATA DUTTA
|
November 30, 2000 |
SHYAMAL CHOWDHURY Vs. JYOTSNA DUTTA
|
September 26, 2000 |
SHYAMAL KR. GHOSH Vs. ANJALI DAS
|
February 8, 2000 |
SHYAMANANDA JHA Vs. STATE OF WEST BENGAL
|
December 7, 2000 |
SHYAMSUNDAR GHOSH Vs. THE STATE OF WEST BENGAL & ORS.
|
March 13, 2000 |
SHYMAL MONDAL, SECRETARY OF CATTLE DEALER CO. Vs. STATE OF WEST BENGAL
|
December 12, 2000 |
SIDDESHWAR ROY Vs. STATE OF WEST
|
June 27, 2000 |
Sikkim Bank LTD Vs. R S Chowdhury
|
January 11, 2000 |
SINHA COLD STORAGE & WAREHOUSE CO. P. LTD. Vs. W.B.S.E.B. & ORS.
|
July 4, 2000 |
SIRAJUL ISLAM GHORAMI & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
May 16, 2000 |
SISIR KUMAR DAS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
May 18, 2000 |
SK ABDULLA @ ABBAS ALI Vs. STATE OF WEST BENGAL
|
December 21, 2000 |
SK ABED BAKSH Vs. STATE
|
September 11, 2000 |
SK ALLAUDDIN Vs. UNION OF INDIA
|
December 6, 2000 |
SK MANTAJ ALI Vs. STATE OF WEST BENGAL
|
September 6, 2000 |
SK MD SAHIDULLAH Vs. HUSNA BANU AND ANOTHER
|
December 5, 2000 |
Sk Safique Vs. Papia Bibi
|
November 17, 2000 |
SK SAIDUR RAHAMAN Vs. SK KHAJO BOX
|
July 28, 2000 |
SK. ALHAMDO Vs. STATE OF WEST BENGAL AND ORS.
|
January 17, 2000 |
SK. ANSAR ALI Vs. STATE OF WEST BENGAL
|
November 10, 2000 |
SK. ATIAR Vs. PANCHAYAT RETURNING OFFICER AND BLOCK DEVELOPMENT OFFICER & ORS.
|
August 30, 2000 |
SK. SAHARAB ALI Vs. STATE OF WEST BENGAL & ANR.
|
September 19, 2000 |
SKANSKA INTERNATIONAL CIVIL ENGINEERING AB Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
December 21, 2000 |
SMITHKLINE BEECHAM CONSUMER HEALTHCARE LTD. Vs. CCE
|
March 15, 2000 |
SMT. ARATI MUKHERJEE Vs. STATE OF WEST BENGAL & ORS.
|
September 18, 2000 |
SMT. ASHOKA GANGULY Vs. THE STATE OF WEST BENGAL & ORS.
|
June 20, 2000 |
SMT. BELA SINGH SARDAR Vs. THE APPELLATE AUTHORITY, DISTRICT PANCHAYAT AND RURAL DEVELOPMENT OFFICER, PURULIA & ORS.
|
April 24, 2000 |
SMT. SAKHI SONA CHANDRA AND OTHERS Vs. GOUR MOHAN AUDDY AND OTHERS
|
January 28, 2000 |
SMT. SNEHALATA PATRA & ORS. Vs. THE STATE OF WEST BENGAL
|
November 10, 2000 |
SMT. SNIGDHA BANERJEE Vs. SRI MONOJILAL SEAL
|
June 27, 2000 |
SMT. SUPRIYA SARKAR Vs. RANJIT KUMAR SINHA
|
June 27, 2000 |
SOFTLINE MULTIMEDIA AND ANOTHER Vs. PRASAR BHARATI (BROADCASTING CORPORATION OF INDIA AND OTHERS)
|
July 24, 2000 |
SOMA FINANCE AND LEASING CO LTD Vs. COMMISSIONER OF INCOME TAX
|
March 21, 2000 |
SONATAN MAHATO Vs. STATE OF WEST BENGAL
|
December 19, 2000 |
SOUMITRA GHOSH & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
May 15, 2000 |
SPANTEK POLYMERS PVT LTD Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES
|
September 22, 2000 |
SREE JAIN SWETAMBER TERAPANTHI VIDYALAYA (SOCI.) Vs. PHUNDAN SINGH
|
June 28, 2000 |
SREEKANT BANGUR Vs. STATE OF WEST BENGAL & ANR
|
June 12, 2000 |
SRI ANJAN NANDI Vs. STATE OF WEST BENGAL
|
January 20, 2000 |
SRI BHASKAR ADITYA Vs. SRI TARUN KUMAR SARKAR
|
November 10, 2000 |
SRI BHOWCHAND SINGH Vs. UNION OF INDIA & ORS.
|
February 4, 2000 |
SRI GADADHAR GHOSH Vs. SRI SRISTHIDHAR GHOSH & ANR.
|
September 4, 2000 |
SRI MANABENDRA MUKHERJEE Vs. THE STATE OF WEST BENGAL & ORS.
|
May 16, 2000 |
SRIMATI NISHARANI MOOKHERJEE Vs. PURAN CHAND JAIN
|
March 10, 2000 |
STATE Vs. NATIONAL SMALL INDUSTRIES LIMITED
|
January 6, 2000 |
STATE BANK OF INDIA STAFF ASSOCIATION Vs. POPAL AND KOTECH PROPERTY
|
March 31, 2000 |
STATE OF WEST BENGAL Vs. ANWAR ALIAS ANSWAR ALIAS ANWAR REHMAN
|
January 4, 2000 |
STATE OF WEST BENGAL Vs. TULSI KUMAR MUKHERJEE
|
July 28, 2000 |
STATE OF WEST BENGAL Vs. SHREY MARCENTILE PVT LTD
|
July 7, 2000 |
STATE OF WEST BENGAL Vs. NRIPENDRA NATH BISWAS
|
June 23, 2000 |
STATE OF WEST BENGAL Vs. AMARNATH HAIT
|
May 15, 2000 |
STATE OF WEST BENGAL Vs. BIRESWAR DUTTA ESTATE PRIVATE LIMITED
|
July 7, 2000 |
STATE OF WEST BENGAL Vs. SOUMEN BASU & ORS.
|
July 19, 2000 |
STATE OF WEST BENGAL & ANR. Vs. HEALTH SERVICE ASSOCIATION & ORS.
|
May 3, 2000 |
STATE OF WEST BENGAL & ANR. Vs. DR. SOMNATH CHATTERJEE & ANR.
|
April 28, 2000 |
STATE OF WEST BENGAL & ORS. Vs. HARI RAMALU & ANS.
|
March 28, 2000 |
STATE OF WEST BENGAL & ORS. Vs. PANKAJ KUMAR PAL & ORS.
|
April 24, 2000 |
STATE OF WEST BENGAL & ORS. Vs. C.S. BAID
|
March 22, 2000 |
STEEL AUTHORITY OF INDIA LTD. Vs. SUSANTA KR. GANGULY
|
May 19, 2000 |
STOCKMAN BOARDING HOUSE Vs. LIFE INSURANCE CORPN OF INDIA
|
March 29, 2000 |
SUBAL MONDAL ALIAS BAPI MONDAL Vs. STATE
|
March 7, 2000 |
SUBAL MONDAL ALIAS BAPI MONDAL & ORS. Vs. STATE AND ANR.
|
July 3, 2000 |
SUBHAS CHANDRA PAL Vs. STATE OF WEST BENGAL & ORS.
|
May 12, 2000 |
SUBODH KUMAR BARI Vs. STATE OF WEST BENGAL & ORS.
|
November 22, 2000 |
SUBODH LAL SAMADDAR Vs. SWAPAN SAMADDAR
|
June 23, 2000 |
SUBRATA DEB Vs. RINA DEB
|
July 10, 2000 |
SUDHANSU SEKHAR BAIDYA Vs. STATE OF WEST BENGAL
|
September 15, 2000 |
SUDHINDRA NATH ROY CHOUDHURY Vs. STATE OF WEST BENGAL
|
November 3, 2000 |
SUDIP GHOSH Vs. STATE
|
March 2, 2000 |
SUDIPTA GHOSH Vs. STATE OF WEST BENGAL
|
March 27, 2000 |
SUDIPTA SEN Vs. STATE OF WEST BENGAL
|
September 22, 2000 |
SUDIPTO SARKAR Vs. BARUN KUMAR CHATTERJEE
|
July 7, 2000 |
SUJAN BANEREE Vs. UNION OF INDIA
|
September 7, 2000 |
SUJAN BANERJEE Vs. UNION OF INDIA
|
August 16, 2000 |
SUKANTA MUKHERJEE Vs. UNION OF INDIA
|
March 1, 2000 |
Sukumar Mondal Vs. State
|
August 3, 2000 |
SUMAN MOTOR LTD Vs. ESCOTS FINANCIAL SERVICES LTD
|
March 9, 2000 |
SUMIT CHEMICALS Vs. GYAN NATH ZUTSHI
|
May 5, 2000 |
Sundarmal Patesaria and Sons HUF Vs. Director of Income tax Investigation
|
March 2, 2000 |
SUNIL KUMAR GARG AND OTHERS Vs. DHRUBA JYOTI BOSE AND OTHERS
|
March 9, 2000 |
SUNIL SARDAR Vs. STATE OF WEST BENGAL
|
December 13, 2000 |
SUPRATIK GHOSH Vs. PASARI HOUSING DEVELOPMENT PVT LTD
|
January 31, 2000 |
SUPRATIK GHOSH Vs. PASARI HOUSING DEVELOPMENT P LTD
|
December 1, 2000 |
SURESH PRABJU Vs. KUNJA BEHARI SANTHALIA AND ANR
|
November 17, 2000 |
SUSANTA MUKHERJEE Vs. STATE OF WEST BENGAL
|
July 27, 2000 |
SUSHIL KUMAR DAGA & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
|
September 18, 2000 |
SUSHIL SAHA Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
September 28, 2000 |
SUSHIL SARKAR Vs. GARFA CO
|
March 29, 2000 |
SUSHMA BANERJEE AND ANOTHER Vs. CALCUTTA MUNICIPAL CORPORATION AND OTHERS
|
July 26, 2000 |
SUSHMITA ROY AND ORS. Vs. STATE OF WEST BENGAL & ORS.
|
November 27, 2000 |
SUTUSAR KANTI BARIK Vs. STATE OF WEST BENGAL
|
January 4, 2000 |
SWAIKA VANASPATI PRODUCTS LTD. Vs. CANBANK FINANCIAL SERVICES LTD.
|
June 14, 2000 |
SWAMINA INTERNATIONAL PVT. LTD. Vs. WEST BENGAL ELECTRONICS INDUSTRY AND DEVELOPMENT CORPORATION LTD. AND ANR.
|
August 18, 2000 |
SWAPAN KUMAR CHATTERJEE Vs. CALCUTTA DISTRICT PRIMARY SCHOOL COUNCIL
|
January 28, 2000 |
SWAPAN KUMAR KHAN Vs. STATE OF WEST BENGAL
|
March 30, 2000 |
SWAPAN KUMAR MUKHERJEE Vs. STATE OF WEST BENGAL
|
February 15, 2000 |
SWETA CHANDRA Vs. ABU TAHER ALI
|
June 29, 2000 |
SYNDICATE BANK Vs. VIDYA G NAIK
|
August 4, 2000 |
T POPPAN Vs. KARIA GOUNDER
|
September 18, 2000 |
Tanushree Naskar Vs. Asit Naskar
|
August 9, 2000 |
TANUSREE ART PRINTERS Vs. RABINDRA NATH PAL
|
May 18, 2000 |
TAPAN DASGUPTA Vs. STATE & ORS.
|
November 15, 2000 |
TAPAN KUMAR MISTRY Vs. UNION OF INDIA & ORS.
|
April 24, 2000 |
TAPAN KUMAR SHAW Vs. NAWAB DUTTA
|
June 13, 2000 |
TAPARINDRA NATH TAGORE Vs. ANIMA BISWAS
|
December 21, 2000 |
TAPAS KUMAR DUTTA Vs. SABITA SANYAL
|
August 11, 2000 |
TARAK CHANDRA GHOSH & ORS. Vs. RATAN CHANDRA GIRI
|
February 27, 2000 |
TARAK CHOWDHURY Vs. STATE OF WEST BENGAL AND OTHERS
|
March 13, 2000 |
TARUN KUNDU Vs. STATE OF WEST BENGAL
|
July 5, 2000 |
TATA ENGINEERING AND LOCOMOTIVE LTD Vs. SAMIR BISWAS
|
March 22, 2000 |
TATA FINANCE LIMITED Vs. PRAGATI PARIBAHAN
|
April 17, 2000 |
Tata Tea LTD Vs. Fazlur Rahman
|
December 5, 2000 |
TEJ BAHADUR SINGH & ANR Vs. NARCOTIC CONTROL BUREAU & ANR
|
May 4, 2000 |
Texmaco LTD Vs. Appellate Authority
|
November 28, 2000 |
THE GENERAL MANAGER, RIFLE FACTORY, ICHAPORE Vs. NANDA DULAL DUTTA
|
July 12, 2000 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. DOLLY TAMANG & ORS.
|
June 23, 2000 |
THE ORIENTAL INSURANCE CO. LTD. Vs. CHANDRALEKHA BHATTACHARJEE & ORS.
|
August 21, 2000 |
THE SENIOR SUPERINTENDENT OF POST OFFICES, NORTH CALCUTTA DIVISION Vs. HRISHIKESH CHAKRABORTY AND ORS.
|
March 13, 2000 |
THE SHIPPING CORPORATION OF INDIA LTD. Vs. MONORANJAN ROY
|
May 16, 2000 |
THE STATESMAN LIMITED & ANR. Vs. FIRST INDUSTRIAL TRIBUNAL & ORS.
|
February 9, 2000 |
THISA INDIA PRIVATE LTD Vs. ANJALI DEVI JAJODIA
|
May 18, 2000 |
TIMKEN INDIA LIMITED Vs. ASSTT. COMMR. OF CUSTOMS
|
March 10, 2000 |
TIN PRINTERS PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER WEST BENGAL
|
March 10, 2000 |
TRUSTEES OF THE VICTORIA MEMORIAL HALL Vs. SATYA CHAKRABORTY
|
September 8, 2000 |
Turner Morrison and Co LTD Vs. Commissioner of Income tax
|
March 27, 2000 |
UCO BANK Vs. AMALGAMATED COALFIELDS LTD
|
August 21, 2000 |
UCO BANK Vs. PODDAR & SHAROF & ORS.
|
March 28, 2000 |
UDAY CHANDRA Vs. UNION OF INDIA
|
June 8, 2000 |
UMESH KUMAR GUPTA Vs. STATE OF WEST BENGAL
|
November 10, 2000 |
UNIK ACCURATES PVT LTD Vs. SUMEDHA FISCAL SERVICES LTD
|
August 7, 2000 |
UNION BANK OF INDIA Vs. SANJOY MITTAL AND ORS.
|
August 2, 2000 |
UNION OF INDIA Vs. TARA PROPERTIES PRIVATE LTD.
|
May 19, 2000 |
UNION OF INDIA Vs. BHOLA SAMANTA
|
January 27, 2000 |
UNION OF INDIA Vs. PRAVAT KUMAR DAS
|
April 6, 2000 |
Union of India Vs. Dilip Bhusan
|
May 3, 2000 |
UNION OF INDIA Vs. PODDAR UDYOG LIMITED
|
January 21, 2000 |
UNION OF INDIA Vs. KUMAR TRADING CO.
|
July 4, 2000 |
UNION OF INDIA & ANR. Vs. NIRMAL KUMAR SINGH & ORS.
|
May 4, 2000 |
UNION OF INDIA & ORS. Vs. SURESH PRASAD & ORS.
|
April 24, 2000 |
UNION OF INDIA & ORS. Vs. THE CENTRAL CO
|
August 10, 2000 |
UNION OF INDIA S E RLY Vs. DULAL CHANDRA MONDAL
|
April 10, 2000 |
UNITED BANK OF INDIA Vs. B T W INDUSTRIES
|
August 8, 2000 |
UNITED BANK OF INDIA Vs. CENTRAL GOVERMENT INDUSTRIAL TRIBUNAL
|
September 15, 2000 |
UNITED BANK OF INDIA Vs. THE OFFICIAL LIQUIDATOR
|
March 29, 2000 |
UNITED BANK OF INDIA Vs. CALCUTTA SAFE DEPOSIT CO. LTD. AND ORS.
|
January 5, 2000 |
UNITED INDIA INSURANCE CO LTD Vs. DRAUPADI DEVI
|
May 16, 2000 |
UNITED INDIA INSURANCE CO LTD Vs. GITA RANI MONDAL
|
June 29, 2000 |
UNITED INDIA INSURANCE CO. LTD. Vs. RUONA BAURA & ORS.
|
June 29, 2000 |
Universal Cables LTD Vs. Commissioner of Income tax
|
March 3, 2000 |
UNIVERSITY OF CALCUTTA Vs. MANAS SARKAR
|
April 17, 2000 |
UNIVERSITY OF CALCUTTA AND ORS. Vs. RABINDRA NATH GHOSAL
|
February 7, 2000 |
UREKA POWER SYSTEMS PVT. LTD. Vs. DODSAL LIMITED
|
January 27, 2000 |
USHA ATLAS AND HYDRAULIC EQUIPMENT LTD Vs. OFFICIAL LIQUIDATOR
|
September 5, 2000 |
Usharani Devi Vs. Hindustan Development Corporation Ltd
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September 11, 2000 |
UTPAL DAS Vs. STATE OF WEST BENGAL
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November 11, 2000 |
Vidyasagar Samabay Abasan Samiti LTD Vs. Commissioner of Income tax
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April 4, 2000 |
VIJAYA BANK Vs. SULOCHANA DEVI JALAN
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September 28, 2000 |
VIJAYA BANK Vs. SMT. SULOCHANA DEVI JALAN
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July 28, 2000 |
VIKRAM PODDAR Vs. REGIONAL PROVIDENT FUND COMMR
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September 25, 2000 |
Viper Estate and Investment LTD Vs. Appropriate Authority
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July 12, 2000 |
Voest Alpine Ind GmbH Vs. Income tax Officer
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August 21, 2000 |
VYSYA BANK LIMITED Vs. SHANKARLAL EXPORT PRIVATE LIMITED
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September 5, 2000 |
W.B. MEDICAL AND SALES REPRESENTATIVE UNION Vs. STATE OF WEST BENGAL & ORS.
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September 5, 2000 |
Waldies LTD Vs. Income tax Officer
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July 13, 2000 |
WEST BENGAL STATE ELECTRICITY BOARD Vs. BENGAL TRADERS
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January 10, 2000 |
WEST BENGAL STATE ELECTRICITY BOARD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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September 14, 2000 |
Whirlpool of India LTD Vs. Deputy Commissioner Commercial Taxes
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August 21, 2000 |
WINDOW GLASS LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE
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November 10, 2000 |
YARN SYNDICATE LTD Vs. DY CIT
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August 28, 2000 |
YUNUSH ALI Vs. STATE OF WEST BENGAL
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February 28, 2000 |
ZEE TELEFILMS LIMITED Vs. SAHARA INDIA COMMERCIAL CORPORATION LTD
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November 9, 2000 |