|
A B E MARINE PRODUCTS PRIVATE LIMITED Vs. INDIAN BANK
|
April 1, 1999 |
|
A B Foot Style P LTD Vs. Union of India
|
April 9, 1999 |
|
A B Mitra Vs. P O III Industrial Tribunal
|
June 11, 1999 |
|
A K MURMU Vs. PRASENJIT CHOWDHURY
|
April 20, 1999 |
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A SREE NIVASAN Vs. RAMESH DOSHI
|
January 25, 1999 |
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ABASH THAKUR AND OTHERS Vs. SUBROTA DEB AND OTHERS
|
December 16, 1999 |
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ABDUL AZIZ SEKH Vs. SIRAJ UDDIN MOLLAH
|
May 10, 1999 |
|
ABDUL HAKIM AND 8 ORS Vs. STATE OF WEST BENGAL
|
April 16, 1999 |
|
ABDUL HALIM Vs. STATE OF WEST BENGAL
|
December 2, 1999 |
|
ABDUL LALIF MONDAL Vs. STATE & ORS.
|
January 4, 1999 |
|
ABDUL MANNAN LASKAR Vs. STATE OF WEST BENGAL AND ORS.
|
December 22, 1999 |
|
ABHOY PRADHAN Vs. STATE OF WEST BENGAL
|
March 25, 1999 |
|
ABL LTD Vs. RADHA GOBINDA GHATAK
|
April 13, 1999 |
|
ABS MARINE PRODUCTS PVT LTD Vs. INDIAN BANK
|
July 19, 1999 |
|
ACHINTYA NAG CHOWDHURI AND OTHERS Vs. DILIP ADHIKARI AND OTHERS
|
June 14, 1999 |
|
ACHINTYA NAG CHOWDHURY AND OTHERS Vs. DILIP ADHIKARY AND OTHERS
|
September 23, 1999 |
|
AD HOC COMMITTEE DISTRICT PRIMARY SCHOOL COUNCIL, SOUTH 24 PARGANAS Vs. JOAD RAHAMAN
|
October 13, 1999 |
|
ADAM ALI MONDAL & ORS. Vs. CALCUTTA MUNICIPAL CORPORATION & ORS.
|
April 26, 1999 |
|
ADHIR KUMAR PAUL Vs. ASIT BARAN MONDAL
|
April 1, 1999 |
|
AIR CONSTRUCTIONS AND CONSULTANTS Vs. BRAJADHARI LALL
|
August 17, 1999 |
|
AIR CONSTRUCTIONS AND CONSULTANTS P LTD Vs. BRAJADHARI LALL HUF
|
January 1, 1999 |
|
Ajiman Bibi Vs. State
|
September 1, 1999 |
|
AJIT KUMAR CHAKRABORTY Vs. STATE OF WEST BENGAL
|
May 7, 1999 |
|
AJIT KUMAR CHAKRABORTY Vs. STATE OF WEST BENGAL
|
March 18, 1999 |
|
AJOY KUMAR RATHOD Vs. UNION OF INDIA
|
June 18, 1999 |
|
AKLA BUILDERS PVT. LTD. Vs. CITYSCAPE DEVELOPERS PVT. LTD.
|
September 17, 1999 |
|
ALI MANSUR Vs. MATIN & ORS.
|
December 15, 1999 |
|
ALKEM LABORATORIES PVT. LTD. Vs. THIRD INDUSTRIAL TRIBUNAL, WEST BENGAL AND ORS.
|
November 30, 1999 |
|
ALL BENGAL RICKSHAW UNION Vs. STATE OF WEST BENGAL
|
December 14, 1999 |
|
ALLAHABAD BANK Vs. S K BHATTACHARYA
|
February 24, 1999 |
|
ALLAHABAD BANK Vs. SADAY CHAND MAHATAB
|
March 4, 1999 |
|
ALLAUDDIN SHAH Vs. STATE OF WEST BENGAL
|
September 28, 1999 |
|
ALLIANCE PROPERTIES AND INDUSTRIES LIMITED Vs. BINNY LIMITED
|
March 15, 1999 |
|
ALO RANI SAHA Vs. STATE OF WEST BENGAL
|
March 1, 1999 |
|
ALODAS Vs. UNION OF INDIA & ORS
|
April 16, 1999 |
|
ALOKE SAHA Vs. BINA GHOSH
|
April 8, 1999 |
|
Alpic Finance LTD Vs. Allied Resins and Chemicals Ltd
|
January 25, 1999 |
|
AMAL KANTI BOSE Vs. W B S C BANK LTD
|
September 27, 1999 |
|
AMALA DAS Vs. UNITED PROGRESSIVE COMPANY LTD
|
June 29, 1999 |
|
Amar Steel Industries Vs. Commissioner of Customs
|
April 19, 1999 |
|
AMITAVA RAY Vs. SOUMITRA BANERJEE AND OTHERS
|
September 13, 1999 |
|
ANALYSTS MANAGEMENT PRIVATE LTD. & ORS. Vs. CESC LIMITED & ORS.
|
July 20, 1999 |
|
ANANDA MONDAL AND OTHERS Vs. STATE
|
August 25, 1999 |
|
ANANTA KUMAR BEJ Vs. STATE OF WEST BENGAL
|
April 26, 1999 |
|
ANIL SRIVASTAVA & ANR. Vs. SANDERSON SIAM VIDHYA LTD.
|
October 12, 1999 |
|
ANINDYA GUPTA Vs. KRISHNA GUPTA
|
July 8, 1999 |
|
ANITA ALIAS SONA GOSWAMI Vs. SOURENDRA KANTA GOSWAMI
|
November 19, 1999 |
|
ANJAN GHOSAL Vs. STATE
|
September 7, 1999 |
|
ANWAR ALI KHAN AND OTHERS Vs. HAZI SAJJAD ALI MONDAL KHAN AND OTHERS
|
August 11, 1999 |
|
ANZ Grindlays Bank PLC Vs. Commissioner of Income tax
|
August 13, 1999 |
|
APALA CHAKRABORTY Vs. DISTRICT JUDGE NORTH 24 PARGANAS BARASAT
|
April 7, 1999 |
|
APL India Pvt LTD Vs. Principal Commissioner of Customs
|
March 9, 1999 |
|
APURBA KR CHAKRABORTY Vs. STATE OF WEST BENGAL
|
June 16, 1999 |
|
ARCHII PRINTING & PACKAGING (P.) LTD. Vs. S.R. INCORPORATED ENTERPRISES (INDIA) (P.) LTD.
|
August 3, 1999 |
|
ARJUN KR SARKAR Vs. LATIKA RANI GHOSH
|
April 20, 1999 |
|
Arora Matthey LTD Vs. Commissioner of C Ex
|
March 8, 1999 |
|
ARTI BHARTIA NEE BHAGAT Vs. PIYUSH BHARTIA
|
February 2, 1999 |
|
ARUN KIRAN ADAK Vs. STATE OF WEST BENGAL & ORS.
|
September 3, 1999 |
|
Arun Roy Vs. State of West Bengal
|
February 15, 1999 |
|
ASHIM KUMAR ROY & ORS Vs. SMT. ANIMA MALLICK
|
April 16, 1999 |
|
ASHOKA HOTEL & ORS. Vs. CALCUTTA MUNICIPAL CORPORATION & ORS.
|
October 11, 1999 |
|
ASHOKA STEEL CORPORATION PVT. LTD. AND HARIRAM CHAMARIA & ORS. Vs. THE OFFICIAL LIQUIDATOR, HIGH COURT AT CALCUTTA
|
October 8, 1999 |
|
Ashoke Dasgupta Vs. United Bank of India
|
August 26, 1999 |
|
ASHOKE GHOSH & ORS. Vs. GOPINATH GHOSH & ORS.
|
November 19, 1999 |
|
ASHOKE SAHA Vs. STATE OF WEST BENGAL
|
February 25, 1999 |
|
ASIS KUMAR SAMANTA Vs. STATE OF WEST BENGAL
|
March 24, 1999 |
|
ASISH KUMAR ROY Vs. UNION OF INDIA
|
April 16, 1999 |
|
ASIT KUMAR DAS Vs. STATE OF WEST BENGAL
|
March 31, 1999 |
|
ASTA BASU SANTRA Vs. JIBAN NANDA DAS
|
September 16, 1999 |
|
ASWINI KUMAR MORE AND LILY MORE Vs. UNION OF INDIA
|
July 30, 1999 |
|
B L C PRIVATE LTD Vs. STATE OF WEST BENGAL
|
October 11, 1999 |
|
BABU DEY Vs. STATE OF WEST BENGAL
|
February 11, 1999 |
|
BADAL CHANDRA JANA Vs. DISTRICT INSPECTOR OF SCHOOLS SE MIDNAPORE
|
October 7, 1999 |
|
Baid India Pvt LTD Vs. Commissioner of Customs
|
March 16, 1999 |
|
BAIDYANATH MUKHERJEE AND OTHERS Vs. VIVEKANANDA GOSWAMI AND OTHERS
|
October 6, 1999 |
|
Bajarang Prasad Jalan Vs. Raigarh Jute and Textile Mills Ltd
|
October 14, 1999 |
|
BAJRANG LAL AGARWAL Vs. COUNCIL FOR INDIAN SCHOOL CERTIFICATE EXAMINATIONS
|
April 16, 1999 |
|
BALDEO RAM SALIGRAM PVT LTD Vs. BIMAL RANI KHANNAH
|
April 28, 1999 |
|
BALKISHAN RAJGHARIA AND ORS. Vs. REMINGTON RAND OF INDIA LTD.
|
November 18, 1999 |
|
BALMER Vs. THE BANK OF MAHARASHTRA
|
December 20, 1999 |
|
Bank of Tokyo Mitsubishi LTD Vs. Commissioner of Income tax
|
August 10, 1999 |
|
BANNING OF MANUFACTURE OF FIRE WORKS Vs. STATE
|
October 14, 1999 |
|
BARANAGORE JUTE FACTORY PLC IN LIQUIDATION Vs. OFFICIAL LIQUIDATOR
|
May 21, 1999 |
|
Basant Saraf Vs. State of West Bengal
|
December 13, 1999 |
|
Bata India LTD Vs. Commissioner of Central Excise
|
March 23, 1999 |
|
BATUK BANERJEE Vs. LILA BANERJEE AND ANR
|
September 29, 1999 |
|
BENGAL IMMUNITY LTD. Vs. TATA PHARMA LTD.
|
April 8, 1999 |
|
BENGAL NON FERROUS METAL INDUSTRIES Vs. MOHINI TODI
|
April 4, 1999 |
|
BENGAL ROLLING MILLS LTD AND OTHERS Vs. G C GUPTA
|
March 30, 1999 |
|
BHABATOSH GHOSH & ORS Vs. STATE OF WEST BENGAL
|
May 7, 1999 |
|
BHAGBAT MAHATO AND OTHERS Vs. DIBAKAR MAHATO AND OTHERS
|
January 12, 1999 |
|
BHARAT KUMAR MAHENSARIA Vs. COMMISSIONER OF CUSTOMS
|
October 12, 1999 |
|
Bhaskar Gupta Vs. A K Chattopadhyay
|
August 25, 1999 |
|
BHP India P LTD Vs. Dy Dir Directorate of Revenue Intelligence
|
July 13, 1999 |
|
BHUTORIA VALVE UDYOG LTD Vs. BISWANATH JHUNJHUNWALLA
|
November 18, 1999 |
|
BIBEKANANDA BARUA Vs. REGIONAL DIRECTOR OF FOOD COR
|
November 26, 1999 |
|
BIDHAN CHANDRA KRISHI VISWA VIDYALAYA Vs. ASSOCIATION DESIGN PLANNING
|
February 4, 1999 |
|
BIDHANNAGAR HOUSE OWNERS ASSOCIATION & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
October 14, 1999 |
|
BIDYUTLATA KUNDU Vs. STATE OF WEST BENGAL
|
October 8, 1999 |
|
BIHAR JUTE TWINE MILLS LTD Vs. BIHAR STATE FINANCIAL CORPORATION
|
April 22, 1999 |
|
BIJALI SHAT Vs. STATE OF WEST BENGAL
|
May 17, 1999 |
|
BIJAY KUMAR PODDAR Vs. UNION OF INDIA
|
November 10, 1999 |
|
BILASH CHAND JAIN Vs. UNION OF INDIA
|
August 30, 1999 |
|
BIMAL ROY Vs. AUTOMOBILE HOUSE & ORS
|
September 9, 1999 |
|
BIMALA BALA AUDDY Vs. BIMALA SEN AND OTHERS
|
February 4, 1999 |
|
BIMAN CH. KARMAKAR AND ETC. Vs. STATE OF WEST BENGAL
|
August 2, 1999 |
|
BIRENDRA NATH MANNA Vs. STATE OF WEST BENGAL
|
October 13, 1999 |
|
BIRENDRA NATH MONDAL Vs. VIDYASAGAR UNIVERSITY
|
January 27, 1999 |
|
Birla Corporation Limited Vs. Commissioner of Customs
|
July 14, 1999 |
|
BISHNU PADA BANERJEE Vs. MADHUBALA RUIA & ORS.
|
December 22, 1999 |
|
BISHU PADA SAHU Vs. STATE OF WEST BENGAL
|
March 17, 1999 |
|
BISWABRATA DEY Vs. UNION OF INDIA
|
January 29, 1999 |
|
BISWANATH DAS Vs. SMT. GITA DAS (BOSE)
|
May 4, 1999 |
|
BISWANATH GHOSH Vs. BISHNUPADA SAU
|
August 2, 1999 |
|
BISWANATH MITRA Vs. MIHIR KIRAN BANERJEE
|
April 13, 1999 |
|
BISWANATH NASKAR Vs. STATE OF WEST BENGAL
|
February 25, 1999 |
|
BISWAPATI GHORAI Vs. STATE OF WEST BENGAL
|
May 6, 1999 |
|
BLUE PRINT AND 13 ORS Vs. GREAT EASTERN HOTELS AUTHORITY
|
October 14, 1999 |
|
Bormah Jan Tea Co 1936 LTD Vs. Commissioner of Income tax
|
August 18, 1999 |
|
BRAHMANANDA PROSAD Vs. STATE OF WEST BENGAL
|
April 9, 1999 |
|
BRAHMO BALIKA SHIKSHALAYA Vs. DEBASISH KAR GUPTA
|
August 24, 1999 |
|
BROJO GOPAL BHATTACHRYYA Vs. BAR COUNCIL OF WEST BENGAL
|
August 30, 1999 |
|
Burn Standard Co LTD Vs. State of West Bengal
|
April 26, 1999 |
|
C C DEY Vs. PURANMULL GOENKA
|
April 28, 1999 |
|
C E S C LTD Vs. KARAN CAFE
|
October 14, 1999 |
|
CALCUTTA DOCK LABOUR BOARD AND ORS Vs. J N MUKHERJEE CO PVT LTD AND ORS
|
April 28, 1999 |
|
CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY Vs. AJIT KUMAR MAJUMDAR
|
December 17, 1999 |
|
Calcutta Tramways Co 1978 LTD Vs. Ramesh and 17 Ors
|
March 10, 1999 |
|
Caledonian Jute Industries LTD Vs. Board for Industrial and Financial Reconstruction
|
July 27, 1999 |
|
CALTRADECO STEEL SALES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 16, 1999 |
|
Caltradeco Steels Sales P LTD Vs. Dy Dir Dirrate Gen of A E CE
|
February 1, 1999 |
|
CANARA BANK Vs. DEBASIS DAS
|
April 4, 1999 |
|
CHAIRMAN, D.P.S.C., MIDNAPORE Vs. GOPAL CHANDRA DAS
|
October 14, 1999 |
|
CHANCHAL DUTTA Vs. STATE
|
August 16, 1999 |
|
CHANDI CHARAN GHOSH Vs. SUSHILA SUNDRI SEN AND ORS.
|
September 6, 1999 |
|
CHANDRA KUMAR PODDAR Vs. STATE OF WEST BENGAL
|
July 1, 1999 |
|
CHARGOLA TEA CO P LTD Vs. GHANASHYAMLAL AGARWALA
|
August 13, 1999 |
|
CHHABI KHANRA Vs. STATE OF WEST BENGAL
|
February 1, 1999 |
|
CHUNNU SAHNI Vs. STATE OF BIHAR
|
July 7, 1999 |
|
CITYSCAPE DEVELOPERS PVT LTD Vs. ALKA BUILDERS PVT LTD
|
December 7, 1999 |
|
COAL INDIA OFFICERS ASSOCIATION Vs. UNION OF INDIA
|
March 31, 1999 |
|
COLLECTOR OF CUSTOMS AND ORS. Vs. JINDAL STRIPS LTD. AND ORS.
|
October 13, 1999 |
|
COLONEL R S UPADHYAY Vs. UNION OF INDIA
|
October 6, 1999 |
|
Commissioner of Customs Vs. Uma Shankar Verma
|
May 10, 1999 |
|
COMMISSIONER OF ENTERTAINMENT TAX Vs. MITRA CINEMA
|
September 17, 1999 |
|
Commissioner of Income tax Vs. Kanubhai Engineers P Ltd
|
September 14, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. CURRENCY INVESTMENT CO LTD
|
September 6, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. SIJUA JHARRIAH ELECTRIC SUPPLY CORPORATION LTD
|
August 26, 1999 |
|
Commissioner of Income tax Vs. Babcock and Wilcox of India Ltd
|
August 20, 1999 |
|
Commissioner of Income tax Vs. Renuka Ganguly
|
August 23, 1999 |
|
Commissioner of Income tax Vs. Unit Construction Co Pvt Ltd
|
August 9, 1999 |
|
Commissioner of Income tax Vs. Bhoruka Public Welfare Trust
|
July 28, 1999 |
|
Commissioner of Income tax Vs. Poddar Bros P Ltd
|
August 4, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. CENTURY ENKA LTD
|
July 22, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. J K INDUSTRIES LTD
|
July 8, 1999 |
|
Commissioner of Income tax Vs. Padmavati Raje Cotton Mills Ltd
|
May 4, 1999 |
|
Commissioner of Income tax Vs. Shew Shakti Mills P Ltd
|
April 29, 1999 |
|
Commissioner of Income tax Vs. Todi Tea Co Ltd
|
May 18, 1999 |
|
Commissioner of Income tax Vs. Basant Investment Corporation
|
May 17, 1999 |
|
Commissioner of Income tax Vs. Durga Agencies Ltd
|
June 15, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. G N B MOTORS LTD
|
April 26, 1999 |
|
Commissioner of Income tax Vs. Balarampur Chini Mills Ltd
|
March 30, 1999 |
|
COMMONWEALTH DEVELOPMENT CORPORATION Vs. RICOCHET COMMERCIAL PVT LTD
|
July 27, 1999 |
|
Controller of Estate Duty Vs. Savitri Devi Khaitan
|
July 20, 1999 |
|
D T M CONSTRUCTION P LTD Vs. WEST BENGAL HOUSING BOARD
|
November 24, 1999 |
|
DALJIT KAUR Vs. UNION OF INDIA
|
February 25, 1999 |
|
DAMODAR VALLEY CORPORATION Vs. MRITYUNJAY BASU
|
July 19, 1999 |
|
DANIELI A C OFFICINE MACCANICHE SPA Vs. CONTROLLER OF PATENTS AND DESIGNS
|
June 30, 1999 |
|
DANKHA DEVI AGARWAL Vs. TARA PROPERTIES
|
September 13, 1999 |
|
DARJEELING MUNICIPALITY Vs. CHADMAKU CONSTRUCTION PVT LTD
|
December 16, 1999 |
|
DASARATHI DHARA & ORS. Vs. SANAT KUMAR MANNA AND ORS.
|
February 24, 1999 |
|
DASSNAGAR PRECISION ENGG. (P.) LTD. Vs. UTPAL BHATTACHARYA
|
August 9, 1999 |
|
DAYEM ALI @ SHAIK DAYEM ALI @ SK. DAYEM ALI Vs. SK. MD. KAMAL @ SHAIK MOHAMMED KAMAL @ MOHAMMED KAMAL
|
June 15, 1999 |
|
DEBABRATA MUKHERJEE & ORS. Vs. STATE & ORS.
|
April 28, 1999 |
|
DEBASISH KAR GUPTA Vs. STATE OF WEST BENGAL
|
July 19, 1999 |
|
DEBESH BISWAS Vs. DALIA BHATTACHARYYA
|
March 26, 1999 |
|
DEBRAJ CHOWDHURY AND ANOTHER Vs. BINOD KUMAR AGARWAL AND OTHERS
|
August 30, 1999 |
|
DELHI DEVELOPMENT AUTHORITY Vs. OFFICIAL LIQUIDATOR, HIGH COURT
|
January 25, 1999 |
|
DEPUTY COMMISSIONER OF INCOME-TAX Vs. CENTRAL CONCRETE & ALLIED PRODUCTS LTD
|
June 2, 1999 |
|
DEPUTY COMMISSIONER OF INCOME-TAX Vs. CHLORIDE INDUSTRIES LTD
|
December 28, 1999 |
|
DEPUTY DIRECTOR AND ANR Vs. MONI FREEZE (P) LTD AND OTHERS
|
September 17, 1999 |
|
DEPUTY MANAGING DIRECTOR Vs. NABA KUMAR MONDAL
|
July 2, 1999 |
|
DHARANIDHAR DAS Vs. ASHALATA LAHA AND ORS.
|
April 1, 1999 |
|
Dibyendu Goswami Vs. Uttara Chowdhury
|
March 17, 1999 |
|
DILIP CHOWDHURY Vs. REGISTRAR OF CO OPERATIVE SOCIETIES A AND N ISLANDS PORT BLAIR
|
October 13, 1999 |
|
DILIP KUMAR CHATTERJEE Vs. NATIONAL JUTE MANUFACTURES CORPORATION LIMITED
|
April 26, 1999 |
|
DIMPLE VINCOM PVT. LTD. Vs. STATE OF WEST BENGAL
|
October 14, 1999 |
|
DIPAK CHOWDHURY Vs. STATE OF WEST BENGAL
|
March 24, 1999 |
|
DIPAK SEN & ANR. Vs. SMT. LAKSHMI RANI DAS
|
October 13, 1999 |
|
DIPANKAR JANA & ORS. APPELLANTS Vs. THE STATE OF WEST BENGAL & ORS.
|
July 14, 1999 |
|
DIPANNITA PAL Vs. STATE OF WEST BENGAL
|
February 3, 1999 |
|
DIPTI KAR Vs. BIMALENDU PAUL
|
April 30, 1999 |
|
DIPTIMOY BANERJEE Vs. STATE OF WEST BENGAL
|
April 7, 1999 |
|
DIPTIMOY BANERJEE Vs. STATE OF WEST BENGAL
|
December 20, 1999 |
|
DIRECTOR OF PUBLIC INSTRUCTION WEST BENGAL Vs. KRISHNA PRASAD GHOSH
|
December 17, 1999 |
|
DIRECTOR SURAD CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY Vs. SYAMALI BANERJEE
|
May 10, 1999 |
|
DR. MANAS CHAKRABORTY Vs. THE STATE OF WEST BENGAL & ORS.
|
December 1, 1999 |
|
DR. PRASANTA BANERJEE Vs. SMT. PUSHPA ASHOKE CHANDANI & ORS.
|
February 11, 1999 |
|
DR. SYAM SUNDAR DE Vs. CALCUTTA UNIVERSITY AND OTHERS
|
July 15, 1999 |
|
DRUG CONTROLLER GENERAL OF INDIA Vs. W B SMALL SCALE MANUFACTURERS ASSOCIATION
|
July 27, 1999 |
|
DURGA DEVI RAMPURIA Vs. UNION OF INDIA
|
December 3, 1999 |
|
DURGADAS MOONDHRA Vs. DEVENDRA KUMAR SARAWGEE
|
April 28, 1999 |
|
DURGAPUR NOTIFIED AREA AUTHORITY Vs. MONOJ KUMAR ROY
|
October 11, 1999 |
|
DURGAPUR STEEL PLANT Vs. KISAN JAWANJAL
|
November 25, 1999 |
|
E. M. I. GROUP ELECTRONICS LTD. Vs. COLDICOTT (INSPECTOR OF TAXES
|
July 16, 1999 |
|
EASTERN COALFIELDS LTD Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
May 10, 1999 |
|
EASTERN COILS (P) LTD. Vs. DEB PROSAD GHOSH
|
June 9, 1999 |
|
EASTERN PAPER MILLS LIMITED Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION BIFR
|
August 9, 1999 |
|
Employees State Insurance Corporation Vs. Mackintosh Burn Ltd
|
April 1, 1999 |
|
Euro Grain Limited Vs. Commercial Tax Officer
|
October 6, 1999 |
|
EXCEL FRITS AND COLOURS LTD Vs. STATE
|
July 6, 1999 |
|
FAG PRECISION BEARINGS LTD. Vs. KISHORE KUMAR AGARWALA
|
January 4, 1999 |
|
FIROJ ALI Vs. STATE OF WEST BENGAL
|
May 5, 1999 |
|
FRENCH AGENCY Vs. SMT. JIWANI KUMARI PARAKH & ANR.
|
April 13, 1999 |
|
G R Magnets LTD Vs. Dy Dir Directorate of Revenue Intelligence
|
December 14, 1999 |
|
GALAXY MANUFACTURING TRADING CO PVT LTD Vs. UNION OF INDIA
|
February 5, 1999 |
|
GANAPATI EXPORTS LTD. (LIQN) Vs. BANK OF RAJASTHAN LTD.
|
September 21, 1999 |
|
Ganpati Enterprises Vs. Commissioner of Customs
|
July 26, 1999 |
|
GARFA CO OPERATIVE STORES LTD Vs. LD SECOND INDUSTRIAL TRIBUNAL WEST BENGAL
|
June 29, 1999 |
|
General Manager South Eastern Railway Vs. Soyaba Khatoon
|
April 28, 1999 |
|
GIS LTD Vs. INDIANA CONVEYORS LTD
|
March 12, 1999 |
|
GITA BHATTACHARJEE Vs. SOUTH BENGAL STATE TRANS CORPN
|
April 6, 1999 |
|
GITA RANI CHOWDHURY Vs. C.E.S.C. LTD. & ORS.
|
March 1, 1999 |
|
GITA RANI HAZRA Vs. GORA DALUI & ORS
|
April 22, 1999 |
|
GLUCOSERIES PVT LTD Vs. DEB KANTA ROY
|
March 1, 1999 |
|
GOBINDA PRASAD BISWAS Vs. STATE OF WEST BENGAL
|
June 9, 1999 |
|
GOPAL CHANDRA SHAW AND ORS. Vs. UMA DEVI
|
July 16, 1999 |
|
GOPAL DAS BAHETI Vs. SAILENDRA CHANDRA DEY
|
April 9, 1999 |
|
GOPAL KUMAR AGARWALA Vs. SUB DIVISIONAL CONTROLLER FANDS KRISHNANAGAR NADIA
|
June 7, 1999 |
|
GOPAL PRASAD SHOW & ANR Vs. STATE OF W B & ANR
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July 14, 1999 |
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GOPAL TAMANG Vs. STATE OF WEST BENGAL
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January 18, 1999 |
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GOPESWAR PRASAD AGARWAL Vs. STATE OF WEST BENGAL
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December 14, 1999 |
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GORAKH NATH DWIVEDI Vs. STATE OF WEST BENGAL
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August 31, 1999 |
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Gorsia Architectual Design Pvt LTD Vs. Mangalam Timber Products Ltd
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July 14, 1999 |
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GOSTHA BEHARI JANA Vs. CALCUTTA STATE TRANSPORT CORPORATION
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July 14, 1999 |
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GOURI SRIMANI Vs. ANIL KR. PAL AND OTHERS
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July 26, 1999 |
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GOUTAM DAS Vs. GARDEN REACH SHIPBUILDERS AND ENGINES LTD. AND OTHER
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September 10, 1999 |
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Graphic Machinery and Appliances Pvt LTD Vs. P K Mukherjee
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October 14, 1999 |
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Gurudas Hazra Vs. P K Chowdhury
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December 1, 1999 |
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HACHETTE FILIPACCHI PRESSE Vs. BADGAMIA FILMS PVT LTD
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March 4, 1999 |
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HARADHAN GHOSH Vs. NABA KUMAR BANERJEE
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August 6, 1999 |
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HARENDRA KUMAR Vs. STATE OF BIHAR
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July 19, 1999 |
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HARIRAM GUPTA Vs. THE C.M.C. AND OTHERS
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April 21, 1999 |
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Hatem Ali Sheikh Vs. Mokadder Khan
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March 7, 1999 |
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HCL OFFICE AUTOMATION Vs. COMMISSIONER OF CUSTOMS
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February 1, 1999 |
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HEMANTA KOLEY Vs. STATE OF WEST BENGAL
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July 28, 1999 |
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HINDUSTAN COPPER LIMITED Vs. RANA BUILDERS LIMITED
|
February 9, 1999 |
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HINDUSTAN DEVELOPMENT CORPORATION LTD. Vs. SHAW WALLACE AND CO. LTD.
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June 15, 1999 |
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Hindustan Motors LTD Vs. State of West Bengal
|
March 26, 1999 |
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HINDUSTAN ZINC LIMITED Vs. GUJARAT NRE COKE LIMITED
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February 5, 1999 |
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HIRA GIRDHARDAS MANSATA Vs. STATE OF WEST BENGAL
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December 7, 1999 |
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HONDA MOTOR COMPANY LIMITED Vs. KEWAL BROTHERS
|
September 9, 1999 |
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Hope India LTD Vs. Commissioner of Income tax
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April 7, 1999 |
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HUKUMCHAND JUTE AND INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 8, 1999 |
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IDRIS ALI Vs. STATE OF WEST BENGAL
|
June 23, 1999 |
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IFB AGRO INDUSTRIES Vs. NIRMALENDU GUHA
|
February 2, 1999 |
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IN RE : DULAL CHANDRA GHOSH AND ANOTHER Vs. THE REVENUE OFFICER
|
March 30, 1999 |
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INCOME TAX OFFICER Vs. CALCUTTA MEDICAL RESEARCH INSTITUTE
|
November 1, 1999 |
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INDIAN IRON AND STEEL CO LTD Vs. LEARNED 9TH INDUSTRIAL TRIBUNAL WEST BENGAL
|
December 2, 1999 |
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Indian Iron and Steel Co LTD Vs. Tarak Nath Sen Gupta
|
March 19, 1999 |
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INDIAN OIL TOWNSHIP MAINTENANCE CONTRACTOR WORKERS UNION Vs. CHAIRMAN INDIAN OIL CORPORATION LTD
|
August 2, 1999 |
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INDIAN VEGETARIAN CONGRESS Vs. STATE OF WEST BENGAL
|
May 10, 1999 |
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INDIRA DEVI RAJAK Vs. THIKA CONTROLLER
|
July 6, 1999 |
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Indra Bhushan Choubey Vs. Food Corporation of India
|
May 14, 1999 |
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ISPAT INDUSTRIES LIMITED & ANR. Vs. UNION OF INDIA & ORS.
|
August 5, 1999 |
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J C T Limited Vs. Commissioner of Income tax
|
February 2, 1999 |
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J K Corpn LTD Vs. Commr of C and Designated Authority KVSS 1998
|
March 1, 1999 |
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J K Industries LTD Vs. Commissioner of Income tax
|
June 28, 1999 |
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JADUNANDAN ROY Vs. STATE OF W B
|
October 13, 1999 |
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JAI GURU CONSTRUCTION Vs. THE CHAIRMAN, NAYA AND SANSAR CO
|
November 18, 1999 |
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JAID ALI MOLLAH Vs. STATE OF WEST BENGAL
|
July 27, 1999 |
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JAWAHAR LAL GHOSH AND OTHERS Vs. MIHIR KR GHOSH AND STATE
|
June 25, 1999 |
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JAYANTA KUMAR GHOSH Vs. INDUSTRIAL INVESTMENT BANK OF INDIA LTD
|
September 6, 1999 |
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JAYBEE MERCANTILE LTD Vs. MAYOR IN COUNCIL CALCUTTA MUNICIPAL
|
August 9, 1999 |
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JITESH PANDEY Vs. URMILATA SINHA AND ORS.
|
October 13, 1999 |
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JIWANMAL DUGAR Vs. STATE
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April 16, 1999 |
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JNANENDRA NARAYAN MONDAL Vs. STATE OF WEST BENGAL
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March 25, 1999 |
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Joint Commissioner of Income tax Vs. I T C Ltd
|
July 2, 1999 |
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JOINT SECRETARY (COFEPOSA), GOVT OF INDIA Vs. SHYAM SUNDAR SHARMA
|
August 9, 1999 |
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JOYDEB DAS ALIAS JOGI Vs. STATE OF WEST BENGAL
|
January 5, 1999 |
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JOYITA SAHA Vs. RAJESH KUMAR PANDEY
|
February 5, 1999 |
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JUBILEE INVESTMENTS AND INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 13, 1999 |
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JUTE CORPORATION OF INDIA LIMITED Vs. SUDERA ENTERPRISES PRIVATE LIMITED
|
August 24, 1999 |
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JUTE CORPORATION OF INDIA LTD Vs. SUDERA ENTERPRISES PRIVATE LTD
|
August 11, 1999 |
|
JYOTISH CHANDRA BISWAS Vs. LIFE INSURANCE CORPORATION OF INDIA
|
October 8, 1999 |
|
K M Sadhukhan and Sons Pvt LTD Vs. Commissioner of Income tax
|
April 29, 1999 |
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K.P. PERUMAL Vs. A & N ADMINISTRATION & ORS.
|
October 4, 1999 |
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KAJAL DAS Vs. NETAI CHANDRA PAUL & ORS.
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June 30, 1999 |
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KAJAL GURIA Vs. S BANERJEE
|
March 30, 1999 |
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KALIMUR RAHAMAN Vs. CALCUTTA MUNICIPAL CORPORATION
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February 28, 1999 |
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KALPANA GHOSH Vs. STATE OF WEST BENGAL & ANR
|
May 14, 1999 |
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KALYAN KRISHAN GHOSH AND OTHERS Vs. STATE BANK OF INDIA AND OTHERS
|
August 25, 1999 |
|
KALYAN RANJAN BASAK Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
August 18, 1999 |
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KAMALA CONSTRUCTION Vs. UNION OF INDIA
|
August 24, 1999 |
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KAMALA DEVI GUPTA Vs. LALJI PRASAD GUPTA AND OTHERS
|
May 10, 1999 |
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KANHAIYALAL SARAF Vs. STATE OF WEST BENGAL
|
March 25, 1999 |
|
Kanoria Jute and Industries LTD Vs. Employees State Insurance Corporation
|
June 16, 1999 |
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KARAN SINGH NINAYAK Vs. STATE OF WEST BENGAL
|
March 22, 1999 |
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KHADEJA BIBI & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
November 24, 1999 |
|
KHAITAN INDIA LIMITED Vs. UNION OF INDIA
|
May 10, 1999 |
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KHAITAN INDIA LTD Vs. UNION OF INDIA
|
April 6, 1999 |
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KINKAR KARMAKAR Vs. GOVERNMENT OF WEST BENGAL
|
May 21, 1999 |
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KISHAN JAWANJAL Vs. STEEL AUTHORITY OF INDIA LTD
|
June 18, 1999 |
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KISHORE KUMAR KHAITAN Vs. PRAVEEN KUMAR SINGH
|
February 17, 1999 |
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KRISHNA CHANDRA PAUL Vs. MOHAMMAD NANTU SK
|
June 18, 1999 |
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KRISHNENDU NARAYAN GHOSH Vs. UNION OF INDIA UOI
|
December 10, 1999 |
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KULIK PAPER INDUSTRIES PVT LTD Vs. SANJAY AGARWALA
|
August 25, 1999 |
|
KUM KUM MITTAL AND OTHERS Vs. ROBIN PAUL AND OTHERS
|
September 13, 1999 |
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KUMAR TRADING CO LTD Vs. UNION OF INDIA
|
February 1, 1999 |
|
Kumaresh Brambha Vs. Bani Das
|
August 2, 1999 |
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KUMARI AMINA KHATUN Vs. UNION OF INDIA
|
February 10, 1999 |
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KUNJ BEHARI GOYAL Vs. STATE OF WEST BENGAL & ORS.
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November 30, 1999 |
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KWANMUENG PUANGSIRI & ORS Vs. STATE OF WEST BENGAL
|
February 3, 1999 |
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LALITA ALMAL Vs. JYOTSNA DEBI AND OTHERS
|
August 18, 1999 |
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LALITA ALMAL Vs. JYOTSNA DEBI
|
July 27, 1999 |
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LARSEN AND TOUBRO LIMITED AND OTHERS Vs. CALCUTTA MUNICIPAL CORPORATION AND OTHERS
|
September 30, 1999 |
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LAXMI CHARAN RANA Vs. SITARAM SINGH
|
February 3, 1999 |
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LEDO TEA CO LTD Vs. COMMISSIONER OF INCOME TAX
|
February 15, 1999 |
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LEGAL AID SERVICES WEST BENGAL Vs. CHIEF SECRETARY STATE OF WEST BENGAL
|
October 11, 1999 |
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LEKHA MASHI NAYA PATEL Vs. GOPAL BAGLA
|
May 14, 1999 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. ADITYA KASHYAP
|
September 13, 1999 |
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LOKMAN SHAH Vs. STATE OF WEST BENGAL
|
December 1, 1999 |
|
M.F.L. STOCK BROKING LTD. Vs. NATIONAL SECURITIES CLEARING CORPN. LTD.
|
September 23, 1999 |
|
M/S BHUWALKA COMMERCIAL PRIVATE LIMITED Vs. C.E.S.C. LIMITED
|
June 9, 1999 |
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M/S. INDO MINERALS AND ANR. Vs. SASHI KANTA RUIYA & ORS.
|
February 11, 1999 |
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M/S. SARBODAYA DAL MILLS Vs. STATE OF WEST BENGAL
|
May 17, 1999 |
|
MADHU GHOSH Vs. K K COMPANY
|
March 18, 1999 |
|
MAGMA LEASING LTD. Vs. SALEM TEXTILES LTD. AND ANOTHER
|
July 15, 1999 |
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MAHANANDA BISWAS & ORS Vs. RADHA GOBINDA KUNDU & ORS
|
April 19, 1999 |
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MAHARAJA SHREE UMAID MILLS LTD Vs. DEBTS RECOVERY TRIBUNAL
|
August 27, 1999 |
|
MAHARANI MPNDAL BISWAS Vs. STATE OF WEST BANGAL
|
August 30, 1999 |
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MAHD FAROUQE Vs. C E S C LIMITED
|
October 14, 1999 |
|
MAHENDRA NATH SARKAR AND OTHERS Vs. HARADHAN MONDAL AND OTHERS
|
June 28, 1999 |
|
Mahesh Mahato Vs. Sankar Kumar Mahato
|
February 16, 1999 |
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MAJOR CHARANJIT SINGH GILL Vs. UNION OF INDIA
|
April 26, 1999 |
|
MAMATA GHOSH Vs. HEARING OFFICER
|
June 18, 1999 |
|
MAMATA MONDAL Vs. STATE OF WEST BENGAL
|
July 23, 1999 |
|
MANAS BHUNIA Vs. MAKHAN LAL BANGAL
|
April 7, 1999 |
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MANAS KUMAR GHOSH Vs. T T P MAHMOOD
|
June 18, 1999 |
|
Mandira Mukherjee Vs. Commissioner of Income tax
|
August 6, 1999 |
|
MANINDRA NATH DEY Vs. PANNA DEVI AGARWAL
|
April 16, 1999 |
|
MATHER AND PLATT INDIA LTD Vs. J THOMAS AND COMPANY PVT LTD
|
October 11, 1999 |
|
MATKURA MOHAN DE Vs. BHAKTIVEDANTA BOOK TRUST
|
September 23, 1999 |
|
MD. IQBAL Vs. ABDUL RASHID
|
September 21, 1999 |
|
MD. KAZEN ALI Vs. W.B. CENTRAL SCHOOL SERVICE & ORS.
|
August 31, 1999 |
|
MD. TANWAR ALAM Vs. STATE OF WEST BENGAL
|
July 13, 1999 |
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MEDICINE & ANR. Vs. COUNCIL OF ALTERNATIVE SYSTEM OF MEDICINE & ANR.
|
March 24, 1999 |
|
MEGHNATH DE Vs. STATE
|
January 8, 1999 |
|
MENOKA RANI PAL Vs. MAYA RANI KARMAKAR
|
March 11, 1999 |
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MIHIR RAY Vs. THE SECOND LAND ACQUISITION COLLECTOR
|
March 9, 1999 |
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MILAN KR. SINHA Vs. AMAR KR. ROY
|
October 13, 1999 |
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MILAN KUMAR PRADHAN Vs. UNION OF INDIA UOI
|
July 27, 1999 |
|
MILAN PANJA Vs. STATE OF WEST BENGAL
|
October 5, 1999 |
|
MINA BOSE Vs. ANTARA KUNDU
|
April 16, 1999 |
|
MIRTA LINA PRIVATE LIMITED Vs. LIFE INSURANCE CORPORATION OF INDIA & ORS.
|
August 24, 1999 |
|
MMC EXPORTS LIMITED Vs. NEW TOYO SEA FOODS COMPANY LIMITED
|
July 27, 1999 |
|
MODERN MALLEABLES LIMITED Vs. INDIAN RAYON INDUSTRIES
|
February 5, 1999 |
|
MODERN RICE MILL FOOD CORPORATION OF INDIA CONTRACTOR WORKERS UNION Vs. ZONAL MANAGER, F.C.I. AND OTHERS
|
March 16, 1999 |
|
MODI KOREA TELECOMMUNICATON LTD Vs. APPCON CONSULTANTS PVT LTD
|
February 2, 1999 |
|
MOHAMMAD AYUB ALIAS MOHAMMAD AYUB ALI AND Vs. STATE OF WEST BENGAL
|
July 21, 1999 |
|
MOHAMMAD ELIASH Vs. HOOGHLY DISTRICT SCHOOL COUNCIL PRIMARY
|
April 29, 1999 |
|
MOHAMMAD JAMIL Vs. UNION OF INDIA
|
June 28, 1999 |
|
MOHAMMAD KASEM ALI MONDAL AND Vs. AJOY RANDE
|
August 17, 1999 |
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MOHAMMAD NAJMOL HOQUE Vs. MOHAMMAD MAJEDAR RAHAMAN
|
March 24, 1999 |
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MOHAMMAD REZUAL HOQUE Vs. STATE OF WEST BENGAL
|
March 31, 1999 |
|
MOHAMMAD SANJAY Vs. STATE OF WEST BENGAL
|
August 23, 1999 |
|
MOHAN FIREWORKS Vs. STATE OF WEST BENGAL
|
October 14, 1999 |
|
MOHANLAL MAJI Vs. STATE OF WEST BENGAL
|
April 28, 1999 |
|
MONORANJAN HOR Vs. STATE & ANR
|
August 13, 1999 |
|
MOTILAL NARESH KUMAR Vs. CALCUTTA MUNICIPAL CORPORATION & ORS.
|
February 5, 1999 |
|
MR. BRICKWORTH BUILDERS (P) LTD. & ANR. Vs. UDAY BHAN SINGH & ANR.
|
June 16, 1999 |
|
MR. DEWARANCE MENCILL CO. LTD. Vs. M/S. L.C.I. (INDIA) LTD.
|
June 16, 1999 |
|
MR. JULLUR RAHMAN SARKAR Vs. STATE OF WEST BENGAL AND ORS.
|
December 17, 1999 |
|
MR. SAMPAIKA SEN Vs. THE STATE OF WEST BENGAL & ORS.
|
May 18, 1999 |
|
MS. SWARUPA COOMAR & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
May 17, 1999 |
|
MUKHERJEE AND MUKHERJEE PVT. LTD. Vs. UNION OF INDIA (A.I.R.)
|
June 17, 1999 |
|
MUKTIPADA MAITY Vs. STATE OF WEST BENGAL
|
March 23, 1999 |
|
MUKUL RAY Vs. STATE
|
March 30, 1999 |
|
N SUNDER RANJAN Vs. PROVAT KUMAR ROY
|
April 1, 1999 |
|
NABA KUMAR MONDAL Vs. LILABATI MONDAL
|
September 21, 1999 |
|
NABIJAN Vs. STATE
|
April 1, 1999 |
|
NARAYAN BAIDYA Vs. DISTRICT INSPECTOR OF SCHOOLS S E
|
October 14, 1999 |
|
Narayan Ch Das Vs. Madhabi Das
|
March 23, 1999 |
|
NARENDRA NATH SEN Vs. BROADWAY CENTRE
|
May 14, 1999 |
|
NASER ALI MIRZA Vs. STATE OF WEST BENGAL
|
May 20, 1999 |
|
NATIOANL INSURANCE CO LTD Vs. SUSANTA DAS
|
June 28, 1999 |
|
NATIONAL INSURANCE CO. LTD. Vs. SUBHANGSU PAUL AND OTHERS
|
September 23, 1999 |
|
Naveet Kumar Didwania LTD Vs. Commr of Customs
|
March 8, 1999 |
|
NAVNEET KUMAR DIDWANIA Vs. GALAXY MANUFACTURING AND TRADING COMPANY PRIVATE LIMITED
|
July 21, 1999 |
|
NAYAN RANJAN BERA & ORS. Vs. STATE & ANR.
|
October 5, 1999 |
|
NELLIMARLA JUTE MILLS COMPANY LTD. Vs. RAMPURIA INDUSTRIES & INVESTMENTS LTD.
|
October 14, 1999 |
|
NEPC MECON LIMITED Vs. MAGMA LEASING LIMITED
|
April 12, 1999 |
|
NETAI CHANDRA SAHA Vs. NABA KUMAR SAHA
|
February 5, 1999 |
|
NEW INDIA ASSURANCE CO LTD Vs. ULLASHINI BHOWMICK
|
April 28, 1999 |
|
NEW INDIA ASSURANCE CO LTD Vs. BISHWANATH DAS
|
July 20, 1999 |
|
NEW INDIA ASSURANCE CO LTD Vs. DHIRENDRA NATH SAHA
|
December 17, 1999 |
|
NEW INDIA ASSURANCE COMPANY Vs. UMA JHUNJHUNWALLA
|
April 28, 1999 |
|
NIKHILESH MUKHERJEE Vs. O N G C
|
February 5, 1999 |
|
NILIMA KARMAKAR Vs. TARA CHARAN-DAS
|
September 21, 1999 |
|
NIRMALENDU ROY Vs. STEEL AUTHORITY OF INDIA
|
October 8, 1999 |
|
NIRMALJIT SINGH HOON Vs. AJOY KUMAR SAHA
|
February 18, 1999 |
|
NIRODE BARAN NANDY Vs. STATE OF WEST BENGAL
|
September 8, 1999 |
|
NISHIT MOHAN CHATTERJEE Vs. DURGADAS BHATTACHARYA
|
September 21, 1999 |
|
NITYA NANDA GHOSH Vs. ALO RANI GHOSH
|
September 3, 1999 |
|
NIVEDITA BANERJEE Vs. SANAT KUMAR BANERJEE
|
October 13, 1999 |
|
NOMITA CHOWDHURY Vs. THE STATE OF WEST BENGAL
|
May 17, 1999 |
|
NUPUR MITRA Vs. BASUBANI PVT LTD
|
February 19, 1999 |
|
ORGANISING MANAGING COMMITTEE KENDUA RAKSHAKALI VIDYAMANDIR Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
|
December 14, 1999 |
|
ORIENTAL CERAMIC PRODUCTS PRIVATE LIMITED Vs. CALCUTTA MUNICIPAL CORPORATION
|
April 23, 1999 |
|
Owners and Parties Interested in the Vessel M V "Baltic Confidence" Vs. State Tranding Corporation of India Ltd
|
August 2, 1999 |
|
OWNERS AND PARTIES INTERESTED IN THE VESSEL M V "DONG DO" Vs. RAMESH KUMAR AND CO LTD
|
September 30, 1999 |
|
P G Modak Vs. Board of Trustees for The Port of Cal
|
July 20, 1999 |
|
P K Ghosh Vs. Kailash Kumar Mazodia
|
August 13, 1999 |
|
Pacheria Castings Pvt LTD Vs. Commercial Tax Officer Bally Charge
|
August 17, 1999 |
|
Parag Nivesh Private Limited Vs. Deputy Commissioner of Income tax
|
August 27, 1999 |
|
PAREKH MARINE AGENCIES PVT LTD Vs. BOARD OF TRUSTEES FOR PORT OF CALCUTTAS
|
May 20, 1999 |
|
PARESH CHANDRA SAHA Vs. PRAKASH CHANDRA DAS
|
October 13, 1999 |
|
Paresh Premji Rajda Vs. Commissioner of Income tax
|
April 23, 1999 |
|
PARMANAND AGARWAL & ORS. Vs. SUDERA ENTERPRISES (P) LTD. & ORS.
|
March 4, 1999 |
|
PARTHA PRATIM GHOSH Vs. STATE OF WEST BENGAL
|
October 13, 1999 |
|
PARTHA ROY CHOWDHURY Vs. STATE OF WEST BENGAL
|
April 23, 1999 |
|
PARTHA SARATHI GHOSH Vs. SRILEKHA GHOSH ROY
|
April 19, 1999 |
|
PASCHIM BANGA ZILLA PARISHA KARMACHARI SAMITI Vs. STATE OF WEST BENGAL
|
December 17, 1999 |
|
PASUPATI MONDAL Vs. DEBABROTA JANA
|
April 23, 1999 |
|
PATO HEMBRAM Vs. UNION OF INDIA & ORS.
|
October 11, 1999 |
|
PEACE HEAVEN Vs. MUST MOZZAMMEL KHATOON
|
March 3, 1999 |
|
PIONEER CONSTRUCTION COMPANY Vs. DAMODAR VALLEY CORPORATION
|
July 30, 1999 |
|
PITAMBER LAL BUDWANI Vs. SUNIT KUMAR MUKHERJEE
|
April 16, 1999 |
|
PODDAR PROJECTS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 17, 1999 |
|
POLAR INDUSTRIES LIMITED Vs. USHA INTERNATIONAL LIMITED
|
April 26, 1999 |
|
PRABIR BANERJEE Vs. STATE OF WEST BENGAL AND ORS.
|
April 8, 1999 |
|
PRADIP KUMAR MAJHI Vs. ALOKE KUMAR MAJHI
|
March 4, 1999 |
|
PRADIP KUMAR ROY Vs. BIMALA BANERJEES
|
July 16, 1999 |
|
PRADIP PAL Vs. REGISTRAR, ORIGINAL SIDE, HIGH COURT, CALCUTTA
|
September 8, 1999 |
|
PRAKASH KUMAR SINGHI Vs. STATE OF WEST BENGAL
|
August 27, 1999 |
|
PRANAB CHATTERJEE Vs. UNION OF INDIA
|
December 22, 1999 |
|
PRASANTA KR GOSWAMI Vs. STATE AND OTHERS
|
April 30, 1999 |
|
PRASAR BHARATI BROADCASTING CORPN OF INDIA Vs. DEBYAJOTI BOSE
|
January 21, 1999 |
|
PRASUN KUMAR SEN Vs. NEMAI CHAND BHATTACHARYA
|
March 19, 1999 |
|
PRATAP NARAYAN DAS Vs. SAILENDRA KUMAR DUTTA
|
March 15, 1999 |
|
PRATIBHA SARDAR Vs. TARUN KUMAR HALDAR
|
June 24, 1999 |
|
PRATIMA DAS AND OTHERS Vs. AMAR NATH SEN AND ANR
|
July 16, 1999 |
|
PREMANANDA DAS Vs. MERY SAMUEL
|
April 28, 1999 |
|
PRINCIPAL JULIEN DAY SCHOOL Vs. ARUN KUMAR MAJUMDAR
|
December 22, 1999 |
|
PRIYA BRATA MAITY Vs. STATE OF WEST BENGAL
|
May 7, 1999 |
|
PRIYA GOPAL SINHA Vs. STATE OF WEST BENGAL
|
October 13, 1999 |
|
Purna Theatre Vs. State of West Bengal
|
October 13, 1999 |
|
R C Mitter and Sons Fertilizer Pvt LTD Vs. Andrew Yule and Co Ltd
|
August 30, 1999 |
|
R MANI Vs. NAND FAST TRANSPORT
|
September 23, 1999 |
|
RABIYUL MONDAL Vs. STATE OF WEST BENGAL
|
June 18, 1999 |
|
RADHIKA NANADAN SEN Vs. PULAK KUMAR SARKAR AND ANOTHER
|
July 2, 1999 |
|
RAHAMAT MOLLA & 3 ORS. Vs. THE STATE OF WEST BENGAL
|
July 15, 1999 |
|
Raibahadur Bissessurlal Motilal Haluwasiya Trust Vs. Presiding Officer Judge First Industrial Tribunal
|
May 10, 1999 |
|
Raigarh Jute and Textile Mills LTD Vs. Union of India
|
August 12, 1999 |
|
RAJ BEHARI RAM Vs. WESTINGHOUSE SAXBY FARMER LTD
|
October 14, 1999 |
|
RAJ KAPOOR RAM Vs. SOUTH BENGAL STATE TRANSPORT CORPORATION
|
April 1, 1999 |
|
RAJASTHAN GUEST HOUSE & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
June 15, 1999 |
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RAJENDRA KUMAR MALHOTRA Vs. HARBANSLAL MALHOTRA AND SONS LTD
|
February 1, 1999 |
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RAJENDRA KUMAR MOHTA Vs. ABHIJIT DAS GUPTA
|
August 18, 1999 |
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RAJENDRA NATH MUKHERJEE AND ORS. Vs. KEDAR NATH FATEPHURIA AND ORS.
|
July 15, 1999 |
|
RAJESH KUMAR JAIN Vs. UNION OF INDIA UOI
|
June 23, 1999 |
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RAJESHWAR SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
April 8, 1999 |
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RAJU DUTTA Vs. BAR COUNCIL OF WEST BENGAL
|
July 23, 1999 |
|
RAKIB SK Vs. STATE
|
September 13, 1999 |
|
Rallis India LTD Vs. Commissioner of Income tax
|
December 9, 1999 |
|
RAM CHANDRA NAYEK AND OTHERS Vs. NETAI CHARAN DAS AND OTHERS
|
April 16, 1999 |
|
RAM KUMAR PAL Vs. STATE OF WEST BENGAL
|
May 13, 1999 |
|
RAM KUMAR RADHESHYAM KEDIA Vs. SUBRATA SASMAL AND CO PVT LTD
|
October 14, 1999 |
|
RAMAKRISHNA HELA Vs. OFFICIAL LIQUIDATOR AND
|
September 10, 1999 |
|
RAMANIKANTA DAS Vs. GARDEN REACH SHIP BUILDERS AND ENG. LTD. AND OTHERS
|
August 5, 1999 |
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Ramdhani Choudhury Vs. State of West Bengal
|
April 28, 1999 |
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RAMEN MONDAL Vs. STATE
|
April 1, 1999 |
|
RAMESH C VAISH Vs. BANWARILAL JAIPURIA
|
April 6, 1999 |
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RAMKRISHNA CHAKRABORTY Vs. MANGOBINDA CHAKRAVARTY
|
July 20, 1999 |
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RANDHIR SINGH Vs. UNION OF INDIA
|
February 17, 1999 |
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RANJIT DAS Vs. STATE OF WEST BENGAL
|
October 8, 1999 |
|
RASHTRIYA ISPAT NIGAM LTD Vs. ANAND BEARING CO PVT LTD
|
August 6, 1999 |
|
RDB TWO THOUSAND PLUS LIMITED Vs. SARVIDEO
|
March 16, 1999 |
|
RECKITT AND COLMAN OF INDIA LTD Vs. JYOTHI LABORATORIES LTD
|
April 19, 1999 |
|
REKHA RANI BANERJEE Vs. STATE OF WEST BENGAL
|
April 28, 1999 |
|
Reliance Jute Mills International LTD Vs. Fifth Industrial Tribunal
|
August 16, 1999 |
|
RESIDA KHATOON & ORS. Vs. BLOCK DEVELOPMENT OFFICER & ORS.
|
September 23, 1999 |
|
RNT Plantations LTD Vs. Respondent: Union of India UOI
|
March 15, 1999 |
|
ROBERT MCLEAN AND CO LTD Vs. SUDARSAN PRASAD BAGARIA
|
February 25, 1999 |
|
RUBY RUBBER INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 17, 1999 |
|
RUDOLF A OETKAR Vs. MOHAMMED ORRI
|
October 11, 1999 |
|
S N BHATTACHARYA Vs. CALCUTTA IMPROVEMENT TRUST
|
October 1, 1999 |
|
S. K. DEY AND BROTHERS Vs. UNION OF INDIA AND OTHERS
|
January 11, 1999 |
|
S.N. BHALOTIA Vs. LIFE INSURANCE CORPORATION OF INDIA & ORS.
|
October 14, 1999 |
|
SABHADHIPATI Vs. M/S. VAISHNAWI BUILDERS PVT. LTD. & ORS.
|
April 21, 1999 |
|
SACHIN BARICK GENERAL ENTERPRISES PVT LTD Vs. PARUL BARICK
|
November 29, 1999 |
|
SADANANDA HAZRA Vs. STATE OF W.B. & ORS.
|
October 8, 1999 |
|
SADTAKI SHEIKH Vs. SHIB SHANKAR MONDAL
|
April 8, 1999 |
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SAIDUZAMAN Vs. THE DISTRICT MAGISTRATE, MURSHIDABAD
|
April 29, 1999 |
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SAILENDRA KUMAR DEB Vs. PRAMILA BALLAV
|
October 10, 1999 |
|
Sailendra Kumar Deb Vs. Pramila Ballav
|
October 8, 1999 |
|
SAJAL KR. DAS Vs. STATE
|
July 20, 1999 |
|
SAJAL KUMAR MONDAL Vs. STATE OF WEST BENGAL
|
April 21, 1999 |
|
SALIL DUTTA Vs. SAJAL KUMAR BHOWMICK & ANR
|
July 20, 1999 |
|
SAMAR KUMAR BHUNIA & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
July 14, 1999 |
|
SAMBHU NATH DAS Vs. STATE OF WEST BENGAL
|
April 16, 1999 |
|
Sambhunath Pandey Vs. Joyshree Sinha
|
April 30, 1999 |
|
SAMIR KUMAR CHAKRABORTY Vs. DEBA PRASAD CHATTERJEE AND OTHERS
|
May 6, 1999 |
|
SAMIR KUMAR DEY Vs. CHARIMAN BURDWAN MUNICIPALITY
|
April 23, 1999 |
|
SAMIR KUMAR GHATAK Vs. STATE OF WEST BENGAL
|
October 13, 1999 |
|
SAMIR SETT Vs. STATE OF WEST BENGAL
|
December 1, 1999 |
|
SAMPAT B G Vs. STATE OF WEST BANGAL
|
October 14, 1999 |
|
SANAT KUMAR MAL Vs. STATE OF WEST BENGAL
|
March 4, 1999 |
|
SANDHYA MONDAL Vs. ALOKE CHANDRA PODDAR
|
May 12, 1999 |
|
SANJAY SINHA Vs. SRI PINAKI CHAUDHURY
|
February 15, 1999 |
|
SANJIT CHATTERJEE Vs. SUSHIL KR. CHAKRABORTY
|
March 24, 1999 |
|
SANJOY ROY & ANR Vs. STATE OF W B & ANR
|
June 18, 1999 |
|
SANKAR CHAKRABORTY Vs. PRATAP CHAKRABORTY
|
December 22, 1999 |
|
SANKAR KUMAR MAITRA Vs. MINU BISWAS
|
November 19, 1999 |
|
SANKAR PROSAD SINGH Vs. BINAPANI MANNA & ORS.
|
April 29, 1999 |
|
SANTANU MUKHERJEE Vs. ASIT BARAN CHATTERJEE
|
May 21, 1999 |
|
SANTI DAS Vs. STATE
|
October 8, 1999 |
|
SANTI RANJAN DAS Vs. STATE OF WEST BENGAL AND OTHERS
|
September 30, 1999 |
|
SANTIMOY CHATTERJEE Vs. STATE OF WEST BENGAL
|
December 9, 1999 |
|
SANTIPRIYA SEN Vs. S.P. BHATTACHARYYA AND ANOTHER
|
July 22, 1999 |
|
SANWARMAL RUNGTA Vs. DILIP KR ROY AND OTHERS
|
June 25, 1999 |
|
SARDA PLYWOOD INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME-TAX
|
January 27, 1999 |
|
SATAN KUMAR JHUNJHUNWALA & ORS Vs. STATE OF WEST BENGAL & ANR
|
March 30, 1999 |
|
SATYA RANJAN BISWAS & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
April 26, 1999 |
|
SATYANARAYAN BARI Vs. PRATIVA BANERJEE
|
July 12, 1999 |
|
Secretary Indian Tea Association Vs. Ajit Kumar Barat
|
March 17, 1999 |
|
SECRETARY PARNASREE CLUB Vs. STATE OF WEST BENGAL
|
February 5, 1999 |
|
SECRETARY RAMKRISHNA MISSION ASHRAM BARANAGAR Vs. STATE OF WEST BENGAL
|
April 13, 1999 |
|
SECRETARY SHIBRAMPUR MADHYAMIK HIGH SCHOOL Vs. HIRANMAYEE BHATTACHARJEE
|
April 13, 1999 |
|
SEN AND PANDIT ELECTRONICS PRIVATE LIMITED Vs. UNION OF INDIA
|
April 23, 1999 |
|
SERISH MAJI Vs. NISHIT KUMAR DOLUI
|
March 1, 1999 |
|
SHAMBU GOWALA ALIAS JADAV Vs. STATE OF WEST BENGAL
|
September 6, 1999 |
|
SHANKAR DAS & ANR. Vs. UNION OF INDIA & ORS.
|
July 27, 1999 |
|
SHASHI DEO JHA Vs. UNION OF INDIA
|
January 4, 1999 |
|
Shaw Wallace and Co LTD Vs. Income tax Appellate Tribunal
|
July 28, 1999 |
|
Shaw Wallace and Co LTD Vs. Assistant Commissioner of Income tax
|
February 23, 1999 |
|
Sheikh Jahangir Ali Vs. Calcutta Port Trust
|
January 27, 1999 |
|
SHIB SANKAR CHAKRABORTY Vs. RABINDRA NATH PAL
|
April 1, 1999 |
|
Shibnath Mukherjee Vs. Webel Power Electronics Ltd
|
September 7, 1999 |
|
SHILPI BANERJEE Vs. UNION OF INDIA
|
October 8, 1999 |
|
SHIVA CARRIERS Vs. ROYAL PROJECTS LIMITED
|
March 12, 1999 |
|
SHIVA KANTI HAZRA Vs. ATAL BEHARI BAJPAYEE AND ANOTHERS
|
September 23, 1999 |
|
SHIVA NAND PANDEY Vs. BHAGWAN DAS HARLALKA
|
May 21, 1999 |
|
SHOUVIK EXPORTS PRIVATE LIMITED Vs. INSPECTOR GENERAL OF POLICE DIST ENFORCEMENT BRANCH
|
April 21, 1999 |
|
SHREY MERCANTILE P LTD Vs. CALCUTTA MUNICIPAL CORPORATION
|
September 29, 1999 |
|
SHRI JHALU ROY Vs. STATE OF WEST BENGAL
|
July 26, 1999 |
|
SHRI NIL RATAN DEY Vs. THE MUNICIPAL BUILDING TRIBUNAL AND OTHERS
|
January 12, 1999 |
|
SHRI RABINDRA NATH Vs. STATE OF WEST BENGAL & ORS.
|
April 5, 1999 |
|
SHYAM PYARI DEVI Vs. OM PRAKASH SHAW
|
April 16, 1999 |
|
SHYAM SUNDAR AGARWALLA & ORS. Vs. ARUN KUMAR AGARWALLA & ANR.
|
December 22, 1999 |
|
SHYAM SUNDAR MODAK Vs. STATE OF WEST BENGAL
|
May 10, 1999 |
|
SHYAMAL ROY CHOWDHURY Vs. SASANKHA ROY CHOWDHURY
|
October 1, 1999 |
|
SHYAMAPADA BERA Vs. STATE OF WEST BENGAL
|
March 16, 1999 |
|
SHYAMLAL AGARWALLA Vs. ASHIM BURMAN
|
October 5, 1999 |
|
SIMON RAJAN Vs. ANITA SIMON RAJAN
|
February 3, 1999 |
|
SIRIJIT CHANDRA SINGH Vs. J R KALIA PRESIDENT WWA COSSIPORE ENGLISH SCHOOL MANAGING COMMITTEE
|
February 1, 1999 |
|
SK. KHADEM & ORS. Vs. CALCUTTA PORT TRUST & ORS.
|
October 5, 1999 |
|
SK. SARAFAT ALI & ORS. Vs. HOSSAIN ALI MOLLA & ORS.
|
March 17, 1999 |
|
SMRITI JAISWAL Vs. ROMI JAISWAL
|
March 4, 1999 |
|
SMT. KAHINUR BEGUM Vs. STATE OF WEST BENGAL & ORS.
|
July 21, 1999 |
|
SMT. NAMITA GHOSH Vs. SRI SURYA KUMAR SEN
|
March 24, 1999 |
|
SMT. NIVA DAS Vs. SRI JOGANANDA DAS
|
April 19, 1999 |
|
SMT. PARUL NAG & ORS. Vs. SRI RANJAN SEN & ORS.
|
September 14, 1999 |
|
SMT. SEFALI BANERJEE & ORS. Vs. SMT. TOTINI CHATTERJEE & ORS.
|
July 30, 1999 |
|
SMT. SEFALI MUKHERJEE AND ORS. Vs. SRI AMAL KRISHNA CHATTERJEE
|
May 13, 1999 |
|
SOLEMAN SK Vs. STATE OF WEST BENGAL
|
February 5, 1999 |
|
SOMANI FERRO ALLOYS LTD Vs. UNION OF INDIA
|
March 10, 1999 |
|
SOMNATH GHOSH & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
September 30, 1999 |
|
SONADA DEGREE COLLEGE Vs. DESHPAD RAI
|
June 11, 1999 |
|
SONODYNE TELEVISION CO LTD Vs. SUBRAMMANIYA SRINIVASAN
|
April 28, 1999 |
|
SOUTH EASTERN COALFIELDS LIMITED Vs. GUJARAT AMBUJA CEMENTS LIMITED
|
October 14, 1999 |
|
SPANDAN DIAGNOSTIC AND RESEARCH CENTRE PRIVATE LIMITED Vs. RITENDRA NATH GHOSH
|
December 8, 1999 |
|
SRI ABHIJIT GUHA Vs. STATE OF WEST BENGAL & ORS.
|
November 19, 1999 |
|
SRI BALARAM CH. JUGI Vs. STATE OF WEST BENGAL
|
April 8, 1999 |
|
SRI BENI MADHAB KASERA ALIAS BENI PRASAD KASERA Vs. ABC
|
October 12, 1999 |
|
SRI BHIM GHOSH Vs. THE STATE OF WEST BENGAL
|
May 28, 1999 |
|
SRI JAICHANDLAL ASHOK KUMAR AND CO. PVT. LTD. Vs. ABDUL GAFFAR AND ANR.
|
September 15, 1999 |
|
SRI KHOGEN BOURI Vs. COAL INDIA LIMITED & ORS.
|
December 9, 1999 |
|
SRI MALAY KUMAR MUNSHI AND ANR Vs. THE CALCUTTA MUNICIPAL CORPORATION AND OTHERS
|
August 30, 1999 |
|
SRI SRI DURGAMATA THAKURAIN AND OTHERS Vs. SANAT KUMAR DE AND OTHERS
|
May 6, 1999 |
|
SRI TAPAN KUMAR MONDAL Vs. STATE OF WEST BENGAL & ORS.
|
September 7, 1999 |
|
SRIPATI CHARAN MONDAL Vs. ORIENTAL INSURANCE COMPANY LTD
|
April 26, 1999 |
|
STATE Vs. SANTOSH SAHA
|
May 9, 1999 |
|
STATE Vs. BISHNUPADA DUTTA AND OTHERS
|
June 25, 1999 |
|
State Bank of India Vs. S M Oil Extraction Pvt Ltd
|
April 6, 1999 |
|
STATE OF WEST BENGAL Vs. MOHAMMAD JAVED KHAN ALIAS CHUNNU KHAN
|
April 20, 1999 |
|
STATE OF WEST BENGAL Vs. ASHIM KUMAR SARKAR
|
April 26, 1999 |
|
STATE OF WEST BENGAL Vs. GOBINDA NATH DEY
|
May 10, 1999 |
|
STATE OF WEST BENGAL Vs. PURULIA DISTRICT CONTRACTORS ASSOCIATION
|
June 14, 1999 |
|
STATE OF WEST BENGAL Vs. ABDUL KUDDUS
|
September 9, 1999 |
|
STATE OF WEST BENGAL Vs. SAMIRON CHAKRABORTY
|
July 30, 1999 |
|
STATE OF WEST BENGAL Vs. TAPAN KUMAR SAHA
|
July 30, 1999 |
|
STATE OF WEST BENGAL Vs. ASHOKE RANJAN CHANDRA
|
August 18, 1999 |
|
STATE OF WEST BENGAL Vs. ARUNESH PATHAK
|
August 24, 1999 |
|
STATE OF WEST BENGAL Vs. BIRESHWAR DUTTA ESTATES P LTD
|
July 29, 1999 |
|
STATE OF WEST BENGAL Vs. KALYAN KUMAR JANA
|
June 23, 1999 |
|
STATE OF WEST BENGAL Vs. KUMOD RANJAN CHATTERJEE AND OTHERS
|
September 13, 1999 |
|
STATE OF WEST BENGAL Vs. ARUN KUMAR SEN
|
October 5, 1999 |
|
STATE OF WEST BENGAL AND OTHERS Vs. M/S. M.S. ASSOCIATES
|
August 13, 1999 |
|
STATE OF WEST BENGAL AND OTHERS. (P.W.D. ROADS) Vs. M/S. GOURANGA LALL CHATTERJEE AND ANR.
|
September 23, 1999 |
|
STATE OF WEST BENGALS Vs. HINDUSTAN MOTORS LTD
|
July 13, 1999 |
|
STATE TRANSPORT AUTHORITY WEST BENGAL Vs. MILAN KUMAR PURI
|
July 14, 1999 |
|
STEEL AUTHORITY OF INDIA Vs. ENGINEERING CONSTRUCTION SERVICES
|
August 6, 1999 |
|
STEEL AUTHORITY OF INDIA LIMITED Vs. RAMKRISHNA KULWANTRAI
|
April 30, 1999 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. DEB NARAYAN CHATTERJEE AND ORS.
|
February 22, 1999 |
|
STEPHEN COURT LIMITED Vs. OFFICIAL TRUSTEES OF WEST BENGAL
|
December 21, 1999 |
|
SUBASISH DEB Vs. STATE OF WEST BENGAL
|
February 4, 1999 |
|
SUBHRANSHU MONDAL Vs. REGIONAL TRANSPORT AUTHORITY MIDNAPORE
|
December 16, 1999 |
|
SUBIR BAL Vs. STATE OF WEST BENGAL
|
August 2, 1999 |
|
SUBIR BHATTACHARYA Vs. STATE OF WEST BENGAL
|
April 21, 1999 |
|
Subodh Ch Majumder Vs. Mina majumder Misra
|
June 24, 1999 |
|
SUDHAMAY NATH ALIAS BACHHU Vs. STATE OF WEST BENGAL
|
July 15, 1999 |
|
SUDHAMOY DATTA Vs. MAHITOSH KARMAKAR
|
December 14, 1999 |
|
SUDHIR ASHER Vs. VIJAY SHROFF
|
October 11, 1999 |
|
SUDIP DEY ALIAS CHOTTU Vs. STATE OF WEST BENGAL
|
July 7, 1999 |
|
SUJATA SAHA Vs. N SAHA ALIAS NILKANTHA SAHA
|
December 14, 1999 |
|
SUJATO BHADRA & ANOTHER Vs. STATE OF WEST BENGAL & OTHERS
|
February 3, 1999 |
|
SUKOMAL CHANDRA NAG @ SUKOMAL NAG Vs. SMT. MIRA KARMAKAR AND OTHERS
|
August 30, 1999 |
|
SUKUMAR JANA & ANR Vs. STATE OF WEST BENGAL
|
October 5, 1999 |
|
SUNDER CHATTERJEE AND ORS Vs. STATE OF WEST BENGAL
|
July 6, 1999 |
|
SUNIL GANGOPADHYAY & ORS. Vs. CALCUTTA MUNICIPAL CORPN. & ORS.
|
October 13, 1999 |
|
SUNIL KUMAR SEN Vs. UNION OF INDIA
|
September 17, 1999 |
|
SUNITI KR PRATIHAR Vs. SARBANI SEN
|
July 14, 1999 |
|
Sunny Detergent Pvt LTD Vs. Commr of C Ex
|
March 1, 1999 |
|
SURITA BHATTACHARJEE Vs. STATE OF WEST BENGAL
|
August 9, 1999 |
|
Sushil Kumar and Co Vs. Joint Commissioner of Income tax
|
July 12, 1999 |
|
SUVANKAR SENGUPTA Vs. KAKALI SENGUPTA
|
December 2, 1999 |
|
Suvidha Woollen Mills LTD Vs. Union of India UOI
|
December 13, 1999 |
|
SWAPAN KUMAR BOSE Vs. PRADIP MUKHERJEE
|
April 30, 1999 |
|
SWAPNADIN LAHIRI Vs. TRIDIB DAS ROY
|
August 18, 1999 |
|
SYED WASIQUE BAHADUR Vs. STATE OF WEST BENGAL
|
August 30, 1999 |
|
TAPAN KUMAR DUTTA Vs. STATE OF WEST BENGAL
|
July 29, 1999 |
|
TAPAN KUMAR MUKHOTY Vs. BANK OF MADURA LIMITED
|
May 17, 1999 |
|
TAPAN SIKDAR Vs. CHAIRMAN OF ELECTION COMMISSION
|
October 5, 1999 |
|
TAPAS CHAKRABORTY Vs. STATE OF WEST BENGAL AND OTHERS
|
September 23, 1999 |
|
TAPATI CHAKRABORTY Vs. RAGHUNATH GHOSH
|
October 8, 1999 |
|
TAPATI GHOSH Vs. PARUL BARICK
|
September 15, 1999 |
|
TAPATI PAL Vs. COMMISSIONER OF INCOME TAX
|
September 22, 1999 |
|
TARA RANI CHAKRABORTY Vs. KEDAR NATH PYNE
|
October 12, 1999 |
|
TARAK SINGH Vs. JYOTI BASU
|
February 5, 1999 |
|
TARAK SINGH Vs. PRASANTA CHATTERJEE, MAYOR, THE CALCUTTA MUNICIPAL CORPORATION & ORS.
|
August 24, 1999 |
|
TARAKESWAR MAHAPATRA Vs. CHAIRMAN, HALDIA DEVELOPMENT AUTHORITY
|
April 13, 1999 |
|
Taulis Pharma LTD Vs. Bengal Immunity Ltd
|
August 30, 1999 |
|
TEA BOARD Vs. SANKAR NARAYAN DHAR
|
October 13, 1999 |
|
TFB (INDIA) (FORMERLY KNOWN AS BHAGWAN DAS MANOJ KUMAR) Vs. ESSEM CHEMICAL INDUSTRIES
|
August 5, 1999 |
|
THE CONTROLLER OF STORES, EASTERN RAILWAY & ORS. Vs. SHRI BINOD AGARWAL AND ANR.
|
July 14, 1999 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. SMT. SUBLUA SARKAR AND ORS.
|
March 5, 1999 |
|
THE PEERLESS GENERAL FINANCE & INVESTMENT COMPANY LIMITED Vs. MOHON GOLD WATER BREWERIES LIMITED
|
October 1, 1999 |
|
THE PRESIDENT, AD Vs. SUSHIL KUMAR BANIK & ORS.
|
March 8, 1999 |
|
THE PRESIDENT, AD HOC COMMITTEE, DISTRICT SCHOOL BOARD, MALDA Vs. MD. MOSSARAF HOSSAIN & ORS.
|
December 10, 1999 |
|
TINPLATE COMPANY OF INDIA LIMITED Vs. AJIT KUMAR MUKHERJEE
|
August 20, 1999 |
|
Tirupati Trading Co Vs. Commissioner of Income tax
|
August 17, 1999 |
|
TIVOLI PARK APARTMENTS PVT LTD Vs. KUMAR DHIRENDRA MULLICK
|
June 10, 1999 |
|
TUKUN @IMAM HUSSAIN & ORS Vs. STATE OF WEST BENGAL & ORS
|
November 26, 1999 |
|
Tushar Kanti Samaddar Vs. Tyre Corporation of India
|
December 8, 1999 |
|
U N PANDEY Vs. EASTERN COALFIELDS LTD
|
November 26, 1999 |
|
UCO BANK Vs. HARA PARBATI COLD STORAGE PVT LTD
|
June 24, 1999 |
|
Uma Shankar Verma Vs. Commissioner of Cus Preventive
|
February 9, 1999 |
|
UNION OF INDIA Vs. SINGH VERMA
|
March 25, 1999 |
|
UNION OF INDIA Vs. SHASHI DEO JHA
|
April 26, 1999 |
|
UNION OF INDIA Vs. TATA IRON AND STEEL COMPANY LIMITED
|
April 26, 1999 |
|
UNION OF INDIA Vs. MONORANJAN MONDAL
|
December 6, 1999 |
|
UNION OF INDIA Vs. INDIAN RAYON AND INDUSTRIES LTD
|
December 21, 1999 |
|
UNION OF INDIA Vs. GENERAL BEOPAR CO PVT LTD
|
May 17, 1999 |
|
UNION OF INDIA (C.P.W.D. GANGTOK) Vs. KEDAR SOMANI
|
September 23, 1999 |
|
UNION OF INDIA AND OTHERS Vs. ARADHANA TRADING CO. AND OTHERS
|
March 19, 1999 |
|
UNION OF INDIA AND OTHERS Vs. RANJIT SINGH AND OTHERS
|
April 29, 1999 |
|
Union of India UOI Vs. Kalyani Breweries Ltd
|
May 21, 1999 |
|
UNISH MISTRY Vs. TAPAN MANNA & ORS.
|
August 16, 1999 |
|
UNITED BANK OF INDIA Vs. OFFICIAL LIQUIDATOR
|
January 20, 1999 |
|
United Bank of India Vs. Ashoke Kumar Dasgupta
|
December 22, 1999 |
|
United Credit LTD Vs. Agro Sales India
|
April 9, 1999 |
|
UNITED INDIA INSURANCE CO LTD Vs. LAKSHI PRAMANICK
|
March 3, 1999 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NAMITA DAS
|
August 17, 1999 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. SMRITIKONA MISTRI
|
December 22, 1999 |
|
UNIVERSITY OF CALCUTTA Vs. SK MONIR
|
October 5, 1999 |
|
UTPAL MONDAL Vs. STATE OF WEST BENGAL
|
December 16, 1999 |
|
V.Z. JOB Vs. STATE OF WEST BENGAL
|
May 20, 1999 |
|
VCK CAPITAL MARKET SERVICES LIMITED Vs. BANK OF RAJASTHAN LTD & ANR.
|
June 14, 1999 |
|
VEEJOY INTERNATIONAL (INDIA) Vs. STATE AND OTHERS
|
April 28, 1999 |
|
VESSEL M V BALTIC CONFIDENCE Vs. STATE TRANDING CORPORATION OF INDIA LIMITED
|
August 2, 1999 |
|
VIDYA G NAIK Vs. SYNDICATE BANK
|
July 7, 1999 |
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VINAYAK OIL AND FATS PVT LTD Vs. SERENADE TRADING LTD
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October 13, 1999 |
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W B HOUSING BOARD Vs. PAPIYA BAIN
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March 10, 1999 |
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WACHEL MOLLAH AND SONS Vs. VITHALBHAI (PRIVATE) LTD.
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August 24, 1999 |
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WARES ALI & ORS. Vs. STATE
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May 4, 1999 |
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WEST BENGAL COUNCIL OF HIGHER SECONDARY EDUCATION Vs. SUBHABRATA DUTTA
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May 10, 1999 |
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WEST BENGAL ELECTRONICS INDUSTRY DEVELOPMENT CORPORATION LIMITED Vs. STATE COMMISSION
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November 24, 1999 |
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WEST BENGAL ESSENTIAL COMMODITIES SUPPLY CORPORATION LTD Vs. MOHAMMAD SARIF
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August 18, 1999 |
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WEST BENGAL ORGANISER PRIMARY TEACHERS ASSOCIATION AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
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March 8, 1999 |
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WEST BENGAL STATE ELECTRICITY BOARD Vs. M/S. HALDIRAM BHUJIAWALA PVT. LTD.
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March 19, 1999 |
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WEST BENGAL STATE ELECTRICITY BOARD AND OTHERS Vs. RABINDRA NATH PAL
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July 22, 1999 |
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WEST BENGAL STATE MINOR IRRIGATION CORPORATION LTD. AND ANR. Vs. BAIDYANATH BANERJEE AND ORS.
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February 25, 1999 |
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WEST DINAJPUR SPINNING MILLS LTD Vs. GAUTAM DEB
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March 3, 1999 |
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WILLIAM JACKS & CO. (INDIA) LTD. Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD.
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December 2, 1999 |
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WORKMEN Vs. ANANDA BAZAR PATRIKA LIMITED
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March 26, 1999 |
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WORKMEN LINE SHOPKEEPERS ASSOCIATION Vs. UNION OF INDIA
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April 28, 1999 |
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WORKMEN REP Vs. INDUSTRIAL TRIBUNL
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May 1, 1999 |
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