A S ROTOTECH LIMITED Vs. C T O, PARK STREET CHARGE
|
April 22, 1998 |
A.T.M. SAMSUZZAMAN Vs. STATE OF WEST BENGAL AND OTHERS
|
June 16, 1998 |
AASHUTOSH MERCHANDISE PVT. LTD. AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
November 17, 1998 |
ABANI MAHATO Vs. KANCHAN KR SINHA
|
June 19, 1998 |
ABDUL HAI Vs. THE STATE OF WEST BENGAL & ORS.
|
June 23, 1998 |
ABDUL KALAM & ORS. Vs. DISTRICT PRIMARY SCHOOL COUNCIL & ORS.
|
September 24, 1998 |
ABDUL KHALEK Vs. STATE OF WEST BENGAL
|
July 23, 1998 |
ACHINTYA KUMAR SAHA Vs. WEST BENGAL KABADDI ASSOCIATION
|
June 9, 1998 |
ADHIR GHOSH Vs. STATE OF WEST BENGAL
|
May 15, 1998 |
ADITYA TRANSLINK PRIVATE LTD. Vs. KAMAL SINGH DUGAR & ANR.
|
January 7, 1998 |
AHINSA PRACHAR SAMITY Vs. APPEAL COMMITTEE
|
December 3, 1998 |
AHMED ALI MULLICK Vs. ABDUL ROB MULLICK
|
January 22, 1998 |
Ajit Kumar Agarwalla Vs. Union of India
|
February 20, 1998 |
AJIT KUMAR BARAT Vs. STATE OF WEST BENGAL
|
July 24, 1998 |
AJIT KUMAR MOITRA ALIAS DILIP SEN Vs. DILIP KUMAR SEN
|
December 8, 1998 |
AJITENDRA HIRA AND OTHERS Vs. STATE AND OTHERS
|
September 2, 1998 |
Ajoy Kr Ghosh Vs. Kajal Ghosh
|
March 16, 1998 |
AJOY KR SEN Vs. BHASWATI SEN
|
April 7, 1998 |
AJOY SRIVASTAVA Vs. STATE OF WEST BENGAL
|
February 13, 1998 |
ALL INDIA SCHEDULED CASTES AND SCHEDULED TRIBES RAILWAY EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
|
March 3, 1998 |
ALLAHABAD BANK Vs. GHANSHYAM DAS DAMANI
|
February 23, 1998 |
ALOK KR MONDAL Vs. STATE OF WEST BENGAL
|
September 4, 1998 |
ALOK RANJAN PATRA Vs. STATE OF WEST BENGAL & ORS.
|
March 31, 1998 |
AMAL CHAKRABORTY Vs. V S LALL
|
April 7, 1998 |
AMAL KRISHNA ADITYA Vs. GANESH CHANDRA DAS
|
March 2, 1998 |
Amal Kumar Paul Vs. Steel Authority of India Ltd
|
January 9, 1998 |
AMALENDU BHATTACHARJEE Vs. JYOTI BISWAS AND ANOTHER
|
June 30, 1998 |
AMAR NATH DAS AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
|
November 20, 1998 |
AMAR NATH DEY Vs. SEVENTH INDUSTRIAL TRIBUNAL
|
September 22, 1998 |
AMIYA KUMAR BASU Vs. PANKAJ KR CHAKRABORTY
|
November 6, 1998 |
AMZAD ALI Vs. MARFAT ALI BISWAS AND TWO ORS
|
June 11, 1998 |
ANANDILAL PODDAR AND SONS LTD Vs. COMMISSIONER SANCHAITA INVESTMENTS
|
September 21, 1998 |
ANGSUMAN MUKHERJEE Vs. SHYAMALMOY PAL AND CO
|
February 11, 1998 |
ANGUR BALA PARUI Vs. STATE
|
July 8, 1998 |
ANIL BARAN SAHOO AND GURU PADA SAHU Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
June 24, 1998 |
Anima Paul Vs. National Insurance Co Ltd
|
July 14, 1998 |
ANISH SK Vs. STATE OF WEST BENGAL
|
June 9, 1998 |
ANJALI BERA Vs. PARITOSH DOBI
|
September 16, 1998 |
ANNAPURNA KAR Vs. GOUR KISHORE DAS
|
November 25, 1998 |
ANSAR ALAM Vs. THE STATE
|
May 5, 1998 |
ANSO BIBI AND ORS. Vs. CALCUTTA DOCK LABOUR BOARD AND ORS.
|
November 20, 1998 |
ANWAR HOSSAIN Vs. STATE OF WEST BENGAL & ORS.
|
December 24, 1998 |
ARANNYA KAMAL MITRA Vs. BEJOY KAMAL MITRA AND ANOTHERS
|
December 23, 1998 |
ARUN CHANDRA MAZUMDAR Vs. DAMODAR VALLEY CORPORATION
|
September 1, 1998 |
ARUN PRAKASH CHATTERJEE Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
|
May 11, 1998 |
ARUN SANYAL Vs. STATE OF WEST BENGAL
|
June 9, 1998 |
ASHALATA DUTTA Vs. BHOLANATH GANGULY
|
February 6, 1998 |
ASHIM DUTTA ALIAS NILU Vs. STATE OF WEST BENGAL
|
May 13, 1998 |
ASHIM KUMAR RAKSHIT Vs. UNION OF INDIA AND OTHERS
|
July 24, 1998 |
ASHLEY CHRISTOPHER PERIERA Vs. UNION OF INDIA
|
November 24, 1998 |
ASHOKE ACHARYYA Vs. STATE
|
February 12, 1998 |
ASHOKE SAHA Vs. STATE OF WEST BENGAL
|
December 10, 1998 |
ASHUTOSH JANA Vs. ANANTA KUMAR JANA
|
August 8, 1998 |
ASHUTOSH ROY Vs. STATE OF WEST BENGAL & ORS.
|
April 17, 1998 |
ASHUTOSH SENGUPTA Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
|
November 16, 1998 |
ASOK GUPTA Vs. HIRENDRA NATH SAHA AND OTHERS
|
November 27, 1998 |
ASSAINAR Vs. STATE
|
November 13, 1998 |
ASSISTANT COMMISSIONER OF INCOME-TAX Vs. G D THIRANI
|
August 28, 1998 |
Associated Pigments LTD Vs. Commissioner of Income tax
|
September 3, 1998 |
ATREYI MITRA Vs. THE UNIVERSITY OF CALCUTTA AND OTHERS
|
May 8, 1998 |
AVISHKAR ESTATES & HOLDINGS PVT. LTD. & ORS. Vs. CALCUTTA MUNICIPAL CORPORATION & ORS.
|
April 16, 1998 |
B K SAMAL @ BIJOY KUMAR SAMAL Vs. STATE OF WEST BENGAL
|
May 15, 1998 |
B P M E L Sramik Union Vs. Appellate Authority
|
November 23, 1998 |
B.K. BOSE Vs. UNITED INDIA INSURANCE CO. LTD.
|
July 30, 1998 |
BABLU MONDAL Vs. STATE
|
February 13, 1998 |
BABULAL GORDHANDAS SAMPAT Vs. STATE OF WEST BENGAL
|
December 18, 1998 |
BADAL KUMAR DAS Vs. RAMENDRA NATH MONDAL
|
April 20, 1998 |
BAIDYANANDA MAHATO Vs. HOWRAH MUNICIPAL CORPORATION
|
September 11, 1998 |
BAJRANG PRASAD JALAN Vs. MAHABIR PRASAD JALAN
|
September 18, 1998 |
BALAI CHAND KUNDU Vs. STATE OF WEST BENGAL
|
April 1, 1998 |
BALAJI APARTMENT (P) LTD. & ANR. Vs. FLORA PROPERTIES (P) LTD. & ANR.
|
April 13, 1998 |
BALARAM PODDAR Vs. BHASKAR CHANDRA MONDAL
|
August 13, 1998 |
BANI PAL Vs. ARUN KUMAR PAUL
|
July 28, 1998 |
BANK OF INDIA Vs. KALYAN KUMAR SARKAR
|
April 6, 1998 |
BANK OF INDIA Vs. PRESIDING OFFICER DEBTS RECOVERY TRIBUNAL WEST BENGAL
|
January 21, 1998 |
BANK OF INDIA Vs. OFFICIAL LIQUIDATOR
|
December 14, 1998 |
BANK OF INDIA Vs. SATIMA COLD STORAGE
|
December 16, 1998 |
BASANTA KUMAR SINHA Vs. DURGESH MUKHERJEE
|
May 14, 1998 |
BASANTA PAL Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
|
March 10, 1998 |
BASIRA KHATUN Vs. B.L.L.R.O., NANOOR AND OTHERS
|
January 5, 1998 |
BATA INDIA LIMITED Vs. ARJUN KUMAR SARKAR
|
February 27, 1998 |
BENI MADHOV MEHROTRA Vs. HOWRAH FLOUR MILLS LIMITED & ANR.
|
July 30, 1998 |
Bhagchand Jain Vs. P F Inspector
|
March 11, 1998 |
BHAGIRATH AGARWALLA Vs. FRENCH MOTOR CAR CO LTD
|
June 18, 1998 |
BHARAT ALUMINIUM COMPANY LIMITED Vs. SUKUMAR MUKHERJEE
|
April 1, 1998 |
Bharat Petroleum Corporation LTD Vs. Union of India
|
January 27, 1998 |
BHARAT PETROLEUM CORPORATION LTD. & ANR. Vs. PRABIR KUMAR MUKHERJEE & ORS.
|
March 23, 1998 |
BHARAT VANIJYA EASTERN PRIVATE LIMITED & ANR. Vs. BANK OF BARODA & ORS.
|
April 9, 1998 |
BHOLA DEBI SAROJ ALIAS BHULIA Vs. STATE
|
August 20, 1998 |
BHUBAN CHANDRA PATTANAYAK Vs. ORIENTAL FIRE INSURANCE CO LTD
|
August 27, 1998 |
BHUPAL CHANDRA CHANDA Vs. CHAIRMAN PANIHATI MUNICIPALITY
|
December 18, 1998 |
BIJAY KUMAR AGARWAL Vs. RATAN LAL BAGARIA
|
December 18, 1998 |
BIJOYA DAS Vs. STATE OF WEST BENGAL
|
August 27, 1998 |
BIMAL GHOSH Vs. STATE
|
February 11, 1998 |
BIMAL KR SEN Vs. STATE
|
April 7, 1998 |
BIMAL KUMAR RAKSHIT Vs. PRAKASH KUMAR MITRA
|
January 16, 1998 |
BINAAN CHANDRA KARMAKAR & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
March 10, 1998 |
BINAGURI INVESTMENTS PVT. LTD. Vs. GAUTAM RAY & ORS.
|
August 11, 1998 |
BINOY KUMAR MONDAL Vs. SMT. SWATA CHANDRA
|
July 15, 1998 |
BINOY MUKHERJEE AND ANR. Vs. REVENUE OFFICER AND ORS.
|
August 21, 1998 |
BIPIN BEHARY AUDDY Vs. PURUSOTTAM ADHYA AND ANRS.
|
December 10, 1998 |
Bipin M Pujara Vs. Commissioner of Customs
|
November 19, 1998 |
BIPLABI SANGHA Vs. STATE OF WEST BENGAL AND OTHERS
|
August 3, 1998 |
BIRLA JUTE AND INDUSTRIES LTD Vs. RAJESHWAR MAHATO
|
February 23, 1998 |
Birla Tyres Vs. Union of India
|
January 29, 1998 |
BISHNU GOPAL LAHA Vs. STATE OF WEST BENGAL
|
August 19, 1998 |
BISHWAYJET TEWARI Vs. STATE OF WEST BENGAL
|
September 21, 1998 |
BOARD OF TRUSTEES FOR PORT OF CALCUTTA Vs. MAHALAKSHMI CONSTRUCTIONS
|
June 11, 1998 |
BONNESWAR DUTTA Vs. STATE
|
January 1, 1998 |
BONNESWAR DUTTA Vs. STATE
|
January 15, 1998 |
BRAJA KISHORE ROY Vs. RAJ KUMAR SEN AND ORS.
|
November 25, 1998 |
BRITANNIA INDUSTRIES LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 17, 1998 |
BRITANNIA INDUSTRIES LTD Vs. DY COMMISSIONER OF INCOME TAX
|
November 27, 1998 |
Budharu Roy Vs. National Insurance Co Ltd
|
March 25, 1998 |
BURN STANDARD CO LTD Vs. UNION OF INDIA UOI
|
July 14, 1998 |
BURN. STANDARD CO. LTD. Vs. MCDERMOTT INTERNATIONAL INC. AND OTHERS
|
May 8, 1998 |
BURNPUR ISPAT KARMACHARI SANGH AND ANR. Vs. UNION OF INDIA
|
April 23, 1998 |
CALCUTTA IMPROVEMENT TRUST Vs. STATE OF WEST BENGAL & ORS.
|
February 6, 1998 |
CALCUTTA MUNICIPAL CORPORATION Vs. ABDUL HALIM GAZNAVI MOLLA
|
April 2, 1998 |
CALCUTTA MUNICIPAL CORPORATION Vs. BALA BESTOS INDIA LTD
|
February 10, 1998 |
CALUTTA IMPROVEMENT TRUST Vs. STATE OF WEST BENGAL & ORS.
|
March 24, 1998 |
CENTRAL AGRICULTURAL RESEARCH INSTITUTE Vs. PRESIDING OFFICER LABOUR COURT
|
February 3, 1998 |
CENTRAL COALFIELDS LTD Vs. RATANLAL TRANSPORT
|
August 5, 1998 |
CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED Vs. FIRST LABOUR COURT
|
April 20, 1998 |
CHAIRMAN AD HOC COMMITTEE Vs. SWARAJ KUMAR PAUL
|
April 17, 1998 |
CHAIRMAN AD HOC COMMITTEE DISTRICT PRIMARY SCHOOL SOUTH 24 PARGANAS Vs. SUBHAS CHANDRA SAMANTA
|
February 23, 1998 |
CHAIRMAN, AD HOC COMMITTEE Vs. SUBHENDU BIKASH DEB
|
March 2, 1998 |
CHAIRMAN, PURUSHOTTAMPUR GRAM SAVA SAMABAYA KRISHI UNNAYAN SAMITY LTD. AND ANOTHER Vs. ANANTA KUMAR OJHA AND OTHERS
|
March 31, 1998 |
CHAMELI SINGHA Vs. SHAM SUNDAR NAG
|
March 30, 1998 |
CHAMPA KHANNA Vs. TEJMAL CHOUDHURY
|
July 22, 1998 |
CHARAN BALA MONDAL Vs. MINATI MONDAL
|
July 10, 1998 |
CHAROWA ORAON AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
August 6, 1998 |
CHEMSILK COMMERCE PVT LIMITED Vs. COMMISSIONER OF CUSTOMS
|
February 13, 1998 |
CHIEF SECURITY OFFICER RPF Vs. GANGA PRASAD
|
March 5, 1998 |
CHITTARANJAN MAITY Vs. THE CALCUTTA PORT TRUST AND OTHERS
|
April 22, 1998 |
CHUNI LAL CHOWDHURY Vs. STATE
|
January 27, 1998 |
COAL INDIA LIMITED Vs. ARUN KUMAR SINHA
|
September 10, 1998 |
COAL INDIA OFFICERS ASSON. & ANR. Vs. COAL INDIA LIMITED & ORS.
|
September 10, 1998 |
COL. RAJAT SUBHRA MUKBOPADHYAY Vs. UNION OF INDIA & ORS.
|
June 18, 1998 |
Collector of Customs Vs. Dytron India Ltd
|
November 5, 1998 |
Commissioner of Income tax Vs. Jyotsna Rani Saha
|
September 10, 1998 |
Commissioner of Income tax Vs. Howrah Flour Mills Ltd
|
December 17, 1998 |
Commissioner of Income tax Vs. Trustees of Keshav Mohta Family Trust
|
March 9, 1998 |
Commissioner of Income tax Vs. Shirinbai Abdullabhai
|
March 10, 1998 |
Commissioner of Income tax Vs. Coates of India Ltd
|
February 23, 1998 |
COMMISSIONER OF INCOME TAX Vs. DHOOLIE TEA CO LTD
|
February 20, 1998 |
Commissioner of Income tax Vs. Tushar Commercial Co Ltd
|
February 19, 1998 |
COMMISSIONER OF INCOME TAX Vs. KANORIA INVESTMENTS P LTD
|
February 19, 1998 |
Commissioner of Income tax Vs. Korlay Trading Co Ltd
|
February 20, 1998 |
Commissioner of Income tax Vs. Universal Electrics Ltd
|
February 18, 1998 |
Commissioner of Income tax Vs. Haripada Khatua
|
February 18, 1998 |
COMMISSIONER OF INCOME TAX Vs. HINDUSTHAN DEVELOPMENT CORPN
LTD
|
January 13, 1998 |
Commissioner of Income tax Vs. Western Bengal Coal Fields Ltd
|
March 25, 1998 |
Commissioner of Income tax Vs. Dhawan Investment and Trading Co Ltd
|
March 26, 1998 |
Commissioner of Income tax Vs. Anand and Co
|
March 24, 1998 |
Commissioner of Income tax Vs. R P Goenka J P Goenka
|
March 24, 1998 |
Commissioner of Income tax Vs. Macneill Magore Ltd
|
March 11, 1998 |
Commissioner of Income tax Vs. Nippon Yusen Kaisha
|
March 16, 1998 |
Commissioner of Income tax Vs. Subarna Plantation and Trading Co Ltd
|
March 19, 1998 |
Commissioner of Income tax Vs. Sri Krishna Vir Singh Executor to the Estate of Late K G M Farooque
|
August 20, 1998 |
COMMISSIONER OF INCOME TAX WEST BENGAL II CALCUTTA Vs. SHEKHAWATI RAJPUTANA TRADING CO P LTD
|
April 17, 1998 |
COMMISSIONER OF INCOME TAX WEST BENGAL II W B Vs. METHOD TRADING AND INVESTMENT LTD
|
April 24, 1998 |
COMMISSIONER OF INCOME-TAX Vs. BENGAL WATERPROOF LTD
|
August 14, 1998 |
COMMISSIONER OF POLICE Vs. DWARIKA PROSAD GUPTA
|
May 11, 1998 |
COMMISSIONER OF POLICE AND ANOTHER Vs. KUMAR MAJAJI AND OTHERS
|
July 15, 1998 |
CONSOLIDATED FIBRES AND CHEMICALS LTD. Vs. METEOR PRIVATE LIMITED & ANR.
|
January 6, 1998 |
CONTINENTAL COMMERCIAL CO Vs. STATE
|
January 13, 1998 |
D.A.V. COLLEGE MANAGING COMMITTEE Vs. AMAR NATH SHARMA
|
November 26, 1998 |
DAEWOO MOTORS INDIA LTD Vs. GORODIA DISTRIBUTORS P LTD
|
December 1, 1998 |
DANABENDRA ROY Vs. STATE OF WEST BENGAL & ORS.
|
January 12, 1998 |
DEBABRATA SEN Vs. STATE OF WEST BENGAL AND OTHERS
|
June 25, 1998 |
DEBASIS DUTTA Vs. STATE OF WEST BENGAL
|
May 13, 1998 |
DEBASIS PATTANAYAK Vs. STATE
|
March 18, 1998 |
Debasish Moulik Vs. Deputy Commissioner of Income tax
|
February 6, 1998 |
DEBDULAL CHATTERJEE & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
May 12, 1998 |
DEBI RANI PAUL Vs. NIRMALA GHOSH
|
September 11, 1998 |
DEBORAM MANNA Vs. STATE OF WEST BENGAL
|
November 27, 1998 |
DEBRAJ BASU Vs. UNION OF INDIA
|
January 27, 1998 |
DEEPAK KUMAR PRAHLADKA Vs. JUSTICE AJIT KUMAR SENGUPTA RETD
|
January 12, 1998 |
DEEPATI PROMOTERS (P) LTD. & ANR. Vs. CHAIRMAN, SOUTH DUM DUM MUNICIPALITY
|
February 24, 1998 |
DEO PUJAN SINGH Vs. STATE OF WEST BENGAL
|
March 27, 1998 |
DIABARI TEA CO LTD Vs. DOOARS ASSAM UNION TEA CO LTD
|
September 21, 1998 |
DIBYENDU MUKHERJEE Vs. SUDIPTA MUKHERJEE
|
September 24, 1998 |
DIGAMBAR JAIN NAYA MANDIR Vs. ASSISTANT DIRECTOR OF INCOME-TAX
|
March 2, 1998 |
Digvijay Cement Co LTD Vs. Appropriate Authority
|
March 10, 1998 |
DILIP GANGULY Vs. STATE OF WEST BENGAL
|
November 5, 1998 |
DILIP KUMAR ADAK Vs. AMAL SARKAR
|
August 26, 1998 |
DILIP KUMAR DAS AND OTHERS Vs. STATE OF W.B. AND OTHERS
|
November 17, 1998 |
DIPAK CHOWDHURY Vs. STATE OF WEST BENGAL
|
January 1, 1998 |
Dipak Dey Vs. State of West Bengal
|
February 23, 1998 |
DIPAK KR. ROY & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
June 19, 1998 |
DIPANKAR CHOWDHURI Vs. ASHOK KUMAR ROY & ORS
|
January 16, 1998 |
DIPANKAR JANA Vs. STATE OF WEST BENGAL
|
January 1, 1998 |
Dipankar Sengupta Vs. United Bank of India
|
March 11, 1998 |
DIPTI GANGULY Vs. STATE OF W.B.
|
May 15, 1998 |
DIPTI PROKASH BANERJE Vs. SATYENDRA NATH BOSE AND NATIONAL CENTRAL FOR BASIC SCIENCES
|
April 23, 1998 |
DIRECTOR CHITTARANJAN NATIONAL CANCER INSTITUTE Vs. BISWANATH BAGCHI
|
September 10, 1998 |
DR. BHARAT CH. PATI Vs. THE DIVISIONAL GOVT. ORGANISER, SSB & ORS.
|
July 15, 1998 |
DR. NIRMAL KUMAR SARKAR Vs. COLLECTOR, HOOGHLY AND ADDL. DISTRICT MAGISTRATE, HOOGHLY AND ORS.
|
September 17, 1998 |
DUKHI SHYAM BENUPANI Vs. PARASMAL RAMPURIA
|
May 13, 1998 |
DULAL KOTAL Vs. NATIONAL THERMAL POWER CORPN. AND OTHERS
|
December 24, 1998 |
DURGAPRASAD GUPTA Vs. SAHADEB DEY
|
February 12, 1998 |
DURGAPUR PROJECT LIMITED Vs. HEMANTA MUKHERJEE
|
May 15, 1998 |
DURGAPUR PROJECTS LIMITED Vs. GRAPHITE INDIA LIMITED
|
June 3, 1998 |
DWARIKA NATH CHOWDHURY Vs. ANIL CHOWDHURY
|
July 31, 1998 |
EAST INDIA PHARMACEUTICAL WORKS LTD Vs. STATE OF WEST BENGAL
|
April 22, 1998 |
ELBERT OVERSEAS INC Vs. OWNERS and PARTIES INTERESTED IN VESSEL M T STAKHANOVETS
|
March 24, 1998 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF PANDAVESWAR COLLIERY OF EASTERN COAL FIELDS LTD. AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
April 7, 1998 |
ESTATE OFFICER BURN STANDARD CO LTD Vs. AWARDESH NARAYAN SINGH ALIAS A N SINGH
|
November 13, 1998 |
Exide Industries LTD Vs. Commissioner of C Ex
|
June 11, 1998 |
FADERI RAM Vs. KALIKA SINGH
|
June 25, 1998 |
FAZLE GAFFAR KHAN Vs. STATE OF WEST BENGAL
|
December 15, 1998 |
Food Corporation of India Vs. Dilip Kumar Dutta
|
August 11, 1998 |
FOOD CORPORATION OF INDIA Vs. WILLAMSON MAGOR AND COMPANY LIMITED
|
November 27, 1998 |
GALAXY ENGINEERS CO Vs. THE STATE OF WEST BENGAL & ORS.
|
July 29, 1998 |
GANAPATI COMMERCE LTD Vs. BANK OF RAJASTHAN LTD
|
November 18, 1998 |
GANGADHAR GHOSH Vs. DAMODAR VALLEY CORPORATION
|
June 22, 1998 |
GARDEN REACH SHIPBUILDERS AND ENGINEERS LTD Vs. THIRD INDUSTRIAL TRIBUNAL
|
February 13, 1998 |
GAUTAM KUMAR PAUL Vs. UNION OF INDIA & ORS.
|
October 30, 1998 |
Geekay Exim India LTD Vs. Commissioner of Income tax
|
February 27, 1998 |
GENERAL MANAGER KTPS Vs. RAJESH NATH
|
June 26, 1998 |
General Manager Magma Area Eastern Coal Fields LTD Vs. Gopal Chandra Mondal
|
February 25, 1998 |
GOBINDA CHANDRA MAITY Vs. RABINDRA NATH BERA AND ANOTHER
|
February 27, 1998 |
GOKUL CHANDRA PANJA Vs. UNION OF INDIA
|
September 2, 1998 |
GOLAM MOSTAFA Vs. STATE OF WEST BENGAL
|
September 18, 1998 |
GOLDEN STEEL CORPORATION LTD Vs. RASHTRIYA ISPAT NIGAM LTD
|
February 10, 1998 |
GOPAL KRISHNA DUTTA Vs. SAMAR KUMAR BHATTACHARYA AND OTHERS
|
March 2, 1998 |
Gopal Krishna Sahoo Vs. Calcutta Port Trust
|
May 2, 1998 |
GOPAL LAL MITRA AND OTHERS Vs. HIMANSHU SEKHAR MULLICK AND OTHERS
|
July 22, 1998 |
GOPESWAR MONDAL Vs. AMBIKA CHARAN BANERJEE
|
September 11, 1998 |
GOURI RANI PAHARI Vs. BASUDEVPUR GIRLS HIGH SCHOOL
|
May 13, 1998 |
Goutam Roy Vs. Commissioner of Income tax
|
September 15, 1998 |
GRAPCO INDUSTRIES LIMITED Vs. INDUSTRIAL CREDIT INVESTMENT CORPORATION OF INDIA LIMITED
|
January 6, 1998 |
GRINDLAYS BANK LTD Vs. INCOME TAX OFFICER ANNUAL RETURN II
|
January 13, 1998 |
GUJARAT AMBUJA CEMENTS LIMITED Vs. CENTRAL COALFIELDS LIMITED & ORS.
|
May 12, 1998 |
GURU PRASAD BISWAS Vs. STATE OF WEST BENGAL
|
March 22, 1998 |
GYAN BHARTI Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
April 23, 1998 |
HARI SANKAR GHOSH DASTIDAR Vs. M/S. INDIAN ENGINEERING CO.
|
July 31, 1998 |
HARIHAR YADAV Vs. DURGAPUR PROJECTS LTD.
|
December 1, 1998 |
HEMOPROVA SIKDAR Vs. THE STATE OF WEST BENGAL AND OTHERS
|
March 25, 1998 |
HESARUDDIN SARKAR Vs. MAJEDA BIBI
|
March 18, 1998 |
Hindustan Copper LTD Vs. Copper Mazdoor Union
|
February 10, 1998 |
HINDUSTAN LAMINATORS PRIVATE LIMITED Vs. CENTRAL BANK OF INDIA
|
April 24, 1998 |
HINDUSTAN PAINTS SUPPLY COMPANY Vs. STATE OF WEST BENGAL
|
March 11, 1998 |
HINDUSTHAN GENERAL TRADING CO PVT LTD Vs. MOHINI M MOORJANI
|
September 2, 1998 |
Hooghly Mills Company Limited Vs. Union of India
|
September 22, 1998 |
HOWRAH GANATANTRIC NAGARIK SAMITY & ORS. Vs. STATE OF WEST BENGAL
|
July 13, 1998 |
HOWRAH IMPROVEMENT TRUST Vs. SANJIT DUTTA
|
April 7, 1998 |
I T C LTD Vs. Deputy Commissioner of Income tax
|
April 29, 1998 |
IN RE: SMT. SANDHYA RANI MAITY Vs. STATE OF WEST BENGAL AND ORS.
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July 30, 1998 |
INDIA STEAM LAUNDRY P LTD Vs. SISIR KUMAR DEB
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September 16, 1998 |
INDIAN BANK Vs. EURO INTERNATIONAL PRIVATE LIMITED
|
August 17, 1998 |
INDIAN OIL CORPORATION Vs. TARA PROPERTIES PVT LTD
|
January 14, 1998 |
INDIAN OIL CORPORATION Vs. UJJAL CHOWDHURY
|
November 6, 1998 |
INDIAN OIL CORPORATION LIMITED Vs. PANCHANAN MANNA
|
June 30, 1998 |
INNOVATIVE CAPITAL STRATEGIES PRIVATE LIMITED Vs. TUSHAR G. SHAH & ORS.
|
May 15, 1998 |
INTER SALES Vs. RELIANCE INDUSTRIES LIMITED
|
February 27, 1998 |
ISWAR DADHIBAHAN JEW Vs. STATE OF WEST BENGAL
|
March 27, 1998 |
J THOMAS AND CO PVT LTD Vs. PAWAN KUMAR TIBRIWALLA
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September 7, 1998 |
JAGDISH TIGGA Vs. STATE
|
June 15, 1998 |
JANKI PRASSAD YADAV Vs. ABDULAZIZ & ORS.
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July 29, 1998 |
JAVA SEN Vs. SUJIT ICR SARKAR
|
September 26, 1998 |
JAY SHREE TEA AND INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 16, 1998 |
JESSOP AND COMPANY LIMITED Vs. LARSEN AND TOUBRO COMPANY LIMITED
|
April 23, 1998 |
JITENDRA KUMAR KHAN Vs. PEERLESS GENERAL FINANCE AND INVESTMENT COMPANY LTD
|
July 28, 1998 |
JOHN JEFFERY MADAN Vs. THE COMMISSIONER, CALCUTTA MUNICIPAL CORPORATION & OTHERS
|
March 26, 1998 |
JOLLY BEGUM Vs. STATE OF WEST BENGAL
|
May 11, 1998 |
JOYTI INTERNATIONAL Vs. STATE OF WEST BENGAL
|
August 24, 1998 |
KAKALI MUKHERJEE Vs. GAUTAM MUKHERJEE
|
July 28, 1998 |
KALPANA POLYTEC INDIA LTD Vs. UNION OF INDIA
|
February 18, 1998 |
KALYAN KUMAR DAS Vs. STATE OF WEST BENGAL
|
July 13, 1998 |
KAMALA DEVI KEDIA Vs. UNION OF INDIA
|
September 9, 1998 |
KAMALA KANT ROY Vs. RADHESHYAM AGARWALLA & ORS.
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April 22, 1998 |
KAMALA ROY Vs. DISTRICT INSPECTOR OF SCHOOLS
|
September 23, 1998 |
KANCHAN RAYCHOWDHURY AND OTHERS Vs. STATE OF W.B. AND OTHERS
|
November 3, 1998 |
KANTA DEVI AGARWAL Vs. STATE OF WEST BENGAL
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December 8, 1998 |
KAPIL DEO ROUTH Vs. STATE OF WEST BENGAL
|
March 18, 1998 |
KASTURI Vs. STATE
|
November 13, 1998 |
KAVERI ULTRA POLYMERS LTD Vs. JENSON AND NICHOLSON I LIMITED
|
April 29, 1998 |
KESHAB CHANDRA MUKHERJEE Vs. NAYANTARA DEVI
|
August 28, 1998 |
KESHAB NARAYAN BANERJEE Vs. COMMISSIONER OF INCOME TAX
|
August 28, 1998 |
KEYA GHOSH Vs. UNION OF INDIA
|
August 20, 1998 |
KHABIBUR RAHAMAN AND OTHERS Vs. ANIJUR RAHAMAN AND OTHERS
|
December 24, 1998 |
KHAN BROTHERS Vs. STATE OF WEST BENGAL
|
April 3, 1998 |
KHIROD MONDAL Vs. NARAYAN MONDAL
|
December 15, 1998 |
KISHAN CO OPERATIVE MILK PRODUCERS UNION LTD Vs. PARAMANANDA PATRA
|
July 27, 1998 |
KRISHNA CHANDRA MEDDA AND OTHERS Vs. GENERAL MANAGER, DANKUNI COAL COMPLEX AND OTHERS
|
November 13, 1998 |
KRISHNA PADA MITRA Vs. ANIL KUMAR PAR AND ORS.
|
January 29, 1998 |
Krishna Salt Industries Vs. State of West Bengal
|
September 1, 1998 |
KRISHNA SARKAR Vs. AUTHORISED OFFICER JALPAIGURI DIVISION
|
November 13, 1998 |
KRISHNAPADA BHUNIA & ORS. Vs. STATE OF WEST BENGAL
|
November 17, 1998 |
KRISHNENDU MIDYA Vs. BOARD OF TRUSTEES FOR PORT OF CALCUTTA
|
September 2, 1998 |
KRITTIBAS HALDER Vs. STATE OF WEST BENGAL
|
November 27, 1998 |
Kumarjit Roy Chowdhury Vs. Gopa Roy Chowdhury
|
August 7, 1998 |
KUMKUM DAS Vs. BISWARANJAN DAS
|
January 15, 1998 |
LABONYA MOYEE CHANDRA Vs. STATE OF WEST BENGAL
|
July 31, 1998 |
LAL MOHAN LAHA Vs. STATE OF WEST BENGAL AND OTHERS
|
November 17, 1998 |
LALIN KUMAR MAHATO Vs. STATE OF WEST BENGAL & ORS.
|
April 3, 1998 |
LALTA PRASAD JAISWAL Vs. KAMALA DEVI GUPTA
|
July 31, 1998 |
LARSON AND TOUBRO LIMITED Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION
|
February 24, 1998 |
LEELA DAS Vs. UNION OF INDIA
|
September 18, 1998 |
LIFE INSURANCE CORPORATION OF INDIA Vs. TUFAN MONDAL
|
March 2, 1998 |
LYNX INDIA LIMITED Vs. NILMONY ROY
|
August 18, 1998 |
M B INDUSTRIES Vs. GAJANAND KHANDELWAL
|
August 11, 1998 |
M C PRASANNAN Vs. STATE
|
December 21, 1998 |
M Dutta Agency Vs. Commissioner of Customs
|
January 29, 1998 |
M. ELIAS PVT. LTD. Vs. FEDERAL BANK
|
March 5, 1998 |
M. PANT. S.D.M. HALDIA, MIDNAPORE & ANR. Vs. SUSHEN CHANDRA BALIDA
|
June 2, 1998 |
M/S PHOTE CINE STORES Vs. SRI L.B. ROY, PROVIDENT FUND INSPECTOR
|
March 11, 1998 |
M/S. ELECON ENGINEERING COMPANY LIMITED Vs. M/S. ORIENTIAL ELECTRIC AND ENGINEERING COMPANY
|
June 17, 1998 |
M/S. NAANEE PRINTERS AND ORS. Vs. ACHINTYA KR. SAHA & ORS.
|
September 16, 1998 |
M/S. SAHA & ROY RUBBER INDUSTRIES & ORS. Vs. KHADIM SHOES PVT. LTD. & ORS.
|
July 31, 1998 |
M/S. VISWAMITRA RAM KUMAR & ORS. Vs. DILIP KUMAR DEY
|
September 24, 1998 |
MACHINNON MACHENZIE AND COMPANY LIMITED Vs. CALCUTTA MUNICIPAL CORPORATION
|
June 25, 1998 |
Madhab Chandra Bakuli Vs. State of West Bengal
|
June 9, 1998 |
MAFFIZUL RAHAMAN Vs. STATE
|
April 7, 1998 |
Mahabir Prasad Jalan Vs. Bajrang Prasad Jalan
|
September 18, 1998 |
MAHADEB ROY Vs. SIKHA DAS
|
June 16, 1998 |
MAHAMAYATALA HOUSING CO OPERATIVE SOCIETY LTD Vs. CHARU CHANDRA BANERJEE
|
November 19, 1998 |
MALA ROY Vs. STATE TRANSPORT AUTHORITY
|
August 28, 1998 |
MANAGING COMMITTEE Vs. STATE OF WEST BENGAL & ORS
|
April 7, 1998 |
MANDIRA SARKAR, SMT. (NEE PAL) & ORS. Vs. HIRALAL BHATTACHARJEE & ORS.
|
June 16, 1998 |
MANISH BHOWMIK Vs. STATE OF WEST BENGAL
|
January 7, 1998 |
Manisha Jha Smt Vs. Kunal Kanti Jha
|
January 21, 1998 |
Manjushree Minerals LTD Vs. CEGAT
|
March 12, 1998 |
MANMAL KOTHARI Vs. SHREE SREE RADHA RAMAN JEW
|
April 24, 1998 |
MD MANSUR Vs. MD ALLAUDDIN
|
August 25, 1998 |
Md Yusuf Rather Vs. State of West Bengal
|
September 25, 1998 |
MD. ISMAIL Vs. ANZAN AHMED & ORS.
|
September 24, 1998 |
MD. MONIRUL ISLAM Vs. STATE OF WEST BENGAL
|
March 30, 1998 |
Mihir Saha Vs. Madhuchhandra Saha
|
July 21, 1998 |
MILAN KUMAR PURI Vs. STATE OF WEST BENGAL
|
February 17, 1998 |
MINALAL BHANSALI Vs. SMT. MALA BASU AND OTHERS
|
August 31, 1998 |
MIRA CHATTERJEE Vs. SUNIL KUMAR CHATTERJEE
|
April 1, 1998 |
MISS SANCHITA BISWAS Vs. WEST BENGAL BOARD OF EXAMINATION FOR ADMISSION TO ENGINEERING, MEDICAL AND TECHNOLOGICAL COLLEGES & ORS.
|
August 5, 1998 |
MODERN FOOD INDUSTRIES INDIA LTD Vs. SECOND INDUSTRIAL TRIBUNAL
|
March 26, 1998 |
MOHAMMAD SIRAJUL HAQUE Vs. STATE OF WEST BENGAL
|
August 21, 1998 |
MOHAMMADAN BIBI & OTHERS Vs. MS. HAMIDA KABIR & ORS.
|
June 17, 1998 |
MOHAN KUMAR MORE Vs. UNION OF INDIA AND OTHERS
|
May 14, 1998 |
MONORANJAN MONDAL Vs. UNION OF INDIA
|
September 25, 1998 |
MOULANA MUFTI SYED MD NOORUR REHMAN BARKATI Vs. STATE OF WEST BENGAL
|
March 4, 1998 |
MRIDUL BIKASH GHATAK Vs. UNION OF INDIA
|
March 12, 1998 |
MRINAL KANTI DUTTA & ORS. Vs. SAILENDRA NATH SARKAR & ORS.
|
July 31, 1998 |
MRS. K. SRIDEVI PRASAD & ORS. Vs. THE CALCUTTA MUNICIPAL CORPORATION & ORS.
|
June 28, 1998 |
MUKTAR AHMED @ LAMBU MAMA Vs. STATE OF WEST BENGAL & OTHERS
|
December 8, 1998 |
MURARI MOHAN DUTTA Vs. I.O.C. & ORS. RESPONDENTS
|
May 14, 1998 |
MURLIDHAR RATANLAL EXPORTS LIMITED Vs. APPROPRIATE AUTHORITY
|
August 28, 1998 |
MUSSTT. SHAMSUN NAHAR & ORS. Vs. BOARD OF WAKFS & ORS.
|
November 17, 1998 |
N C SINGHA AND SONS Vs. UNION OF INDIA
|
June 30, 1998 |
N D Mazumdar AND Company Vs. State of West Bengal
|
February 19, 1998 |
N K CHAKRABARTY IAS RETD PRESIDENT EXECUTIVE COMMITTEE Vs. COUNCIL FOR INDIAN SCHOOL CERTIFICATE EXAMINATION
|
August 26, 1998 |
N T P Corporation LTD Vs. Regional Provident Fund Commissioner
|
March 3, 1998 |
NAGENDRA RAM Vs. UNION OF INDIA
|
November 12, 1998 |
NAIHATI MOTOR BUS SYNDICATE Vs. REGIONAL TRANSPORT AUTHORITY, (NORTH) 24
|
June 25, 1998 |
NANDALAL RANDER Vs. COMMISSIONER OF CUSTOMS
|
March 31, 1998 |
NANDITA DUTTA Vs. THIRD INDUSTRIAL TRIBUNAL
|
April 24, 1998 |
NARAYAN CHANDRA DHAR Vs. KHOKON ROUTH
|
September 17, 1998 |
NARAYAN MISHRA Vs. UNION OF INDIA AND OTHERS
|
June 24, 1998 |
NARESH CHANDRA GHOSH Vs. ARCHIT VANIJYA AND VINIYOG LTD
|
September 27, 1998 |
Narinder Singh Atwal Vs. Deputy Commissioner of Income tax
|
January 28, 1998 |
NARPAT SINGH BAID Vs. DOVER CREDIT P LIMITED
|
June 30, 1998 |
NATIONAL AIRPORT AUTHORITY Vs. SMT. MONDIRA BHATTACHARJEE
|
April 2, 1998 |
National Engineering Industries LTD Vs. Commissioner of Income tax
|
September 3, 1998 |
NATIONAL INSURANCE CO. LTD. Vs. SRI NETAI CHANDRA MALIK & ORS.
|
June 17, 1998 |
NATIONAL JUTE MANUFACTURERS CORPORATION LTD Vs. RAMNAGAR CANE and SUGAR CO LTD
|
November 6, 1998 |
NAWAL KISHORE THARAD & ORS. Vs. MEERA DUTTA
|
July 31, 1998 |
Neo Plastic Industries Vs. Union of India UOI
|
November 20, 1998 |
NEPC MECON LIMITED Vs. MAGMA LEASING LIMITED
|
June 15, 1998 |
NETAI CHARAN SADHUKHAN Vs. SANTOSH KUMAR DHARA
|
September 4, 1998 |
NETAI MONDAL Vs. DIRECTOR GENERAL, BORDER SECURITY FORCE AND OTHERS
|
September 22, 1998 |
NILESH HEMANI Vs. COMMISSIONER OF INCOME TAX
|
November 26, 1998 |
NILKANTHA GHOSH Vs. STATE OF W.B. & ORS.
|
December 16, 1998 |
NILRATAN GHOSH Vs. INDO
|
April 3, 1998 |
NIPPON DENRO ISPAT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 20, 1998 |
NIRMAL CHANDRA JANA Vs. C B I
|
February 11, 1998 |
NIRMALENDU SAHA Vs. SURI MUNICIPALITY & ORS.
|
August 21, 1998 |
NITYA NARAYAN SARKAR Vs. ANANDAMOYEE DIKPATI
|
July 23, 1998 |
OIL AND NATURAL GAS COMMISSION Vs. DILIP CONSTRUCTION
|
November 20, 1998 |
ORIENTAL INSURANCE CO LTD Vs. SANTOSH DEVI GOYAL
|
July 17, 1998 |
Orissa Concrete and Allied Industries Limited Vs. Union of India UOI
|
November 10, 1998 |
OWNERS AND PARTIES INTERESTED IN THE M V ANIAH Vs. WIMCO LTD
|
January 1, 1998 |
P K MAITRA Vs. BOARD OF TRUSTEES OF CALCUTTA PORT TRUST
|
September 21, 1998 |
P K V NAIR Vs. STATE OF WEST BENGAL
|
May 11, 1998 |
P P PRASAD Vs. LT COMMANDER
|
November 10, 1998 |
P T Tirtamas Comexindo Vs. Delta International Limited
|
September 6, 1998 |
PANCHANAN DHARA AND OTHERS Vs. M.N. MAITY AND ANOTHER
|
January 29, 1998 |
PANCHUGOPAL MONDAL Vs. KENARAM MONDAL
|
February 4, 1998 |
PANCHUGOPAL MONDAL Vs. KENARAM MONDAL
|
February 24, 1998 |
PANDUA THANA BRICK FIELD OWNERS ASSOCIATION Vs. THE CHAIRMAN, THE W.B. POLLUTION CONTROL BOARD
|
September 18, 1998 |
PARBASHU BARMAN Vs. STATE OF WEST BENGAL
|
March 4, 1998 |
PARESH CHANDRA GIRI Vs. STATE OF WEST BENGAL
|
October 28, 1998 |
PASCHIM BANGA BEKAR YUBOK ENTERPRISES Vs. SECRETARY TO GOVERNMENT OF WEST BENGAL
|
November 26, 1998 |
PASHUPATI DAS & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
July 13, 1998 |
PASUPATI NATH AUDDYA Vs. SHIBA CH. DHAR
|
June 2, 1998 |
PAWAN KUMAR BERIWAL Vs. STATE OF WEST BENGAL
|
March 30, 1998 |
PAWAN KUMAR RUIA Vs. STATE OF WEST BENGAL AND ANOTHER
|
July 15, 1998 |
PEERLESS GENERAL FINANCE AND INVESTMENT CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 16, 1998 |
PEERLESS GENERAL FINANCE AND INVESTMENT CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 24, 1998 |
PEICO ELECTRONICS AND ELECTRICALS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 24, 1998 |
PERIN STEEL & ALLOYS PVT. LTD. Vs. STATE BANK OF INDIA
|
December 10, 1998 |
Personnel Manager Bata India LTD Vs. Gourpada Dutta
|
April 2, 1998 |
PILLA THRINADHA RAO Vs. UNION OF INDIA
|
September 16, 1998 |
PINAKI RANJAN PAUL Vs. STATE OF WEST BENGAL & ORS.
|
August 18, 1998 |
POONAM LACHWANI Vs. UNION OF INDIA
|
November 17, 1998 |
POPULAR JUTE EXCHANGE LTD Vs. MURLIDHAR RATANLAL EXPORTS LTD
|
January 15, 1998 |
Porcelain Crafts and Components Exim Pvt LTD Vs. Commr of Cus
|
March 20, 1998 |
PRABHAT OIL MILL Vs. STATE OF WEST BENGAL
|
July 6, 1998 |
PRABIR CHOWDHURY Vs. STATE OF WEST BENGAL
|
March 11, 1998 |
PRABUDDHA ROY Vs. PUNJAB NATIONAL BANK
|
December 15, 1998 |
PRADEEP KUMAR GUPTA Vs. STATE OF WEST BENGAL AND ORS.
|
March 18, 1998 |
PRADEEP KUMAR SINGHI & ANR. Vs. KRISHNA PRASAD SINGHI
|
November 6, 1998 |
PRADEEP KUNDALIA Vs. UNION OF INDIA
|
June 15, 1998 |
PRAFULLA CHURAN LAW Vs. STATE OF WEST BENGAL
|
March 18, 1998 |
PRAHALLAD CHANDRA DAS Vs. NIKHILESH DAS
|
August 26, 1998 |
PRASANTA GHOSH @ BAPI Vs. STATE
|
February 13, 1998 |
PRATICK KUMAR SEN Vs. UNION OF INDIA
|
July 1, 1998 |
PRATIMA BANSAL Vs. MAHESH KARNANI
|
November 12, 1998 |
PREM NATH DIESELS PRIVATE LIMITED Vs. ALOKA DAM
|
May 14, 1998 |
PREMANANDA CHAKRABORTY Vs. SWAPAN KUMAR PARAI
|
March 24, 1998 |
PREMIER INDUSTRIES INDIA LTD Vs. ALLIANCE CREDIT AND INVESTMENTS
|
August 6, 1998 |
PREMIER SHIPPING AGENCY Vs. COMMISSIONER OF CUSTOMS
|
August 7, 1998 |
PRIME PROMOTORS PRIVATE LIMITED Vs. AROOP KUMAR CHATTERJEE
|
December 22, 1998 |
PRIVATE SECURITY AGENCY AND DETECTIVE WORKS Vs. DIPAK BARUA
|
December 10, 1998 |
PUMA PRASAD SHARMA Vs. STATE OF WEST BENGAL
|
March 18, 1998 |
PURNIMA DUTT & ORS. Vs. RATAN KANTI SOOR & ORS.
|
March 30, 1998 |
PUSPA SINGH Vs. STATE OF WEST BENGAL
|
November 24, 1998 |
RABAN MURMU Vs. STATE
|
May 12, 1998 |
RADHAKRISHAN MAITY Vs. ALLAHABAD BANK
|
June 19, 1998 |
RAFIQUL ISLAM Vs. STATE OF WEST BENGAL
|
September 16, 1998 |
RAGHUVANSHI PVT LTD Vs. CALCUTTA MUNICIPAL CORPORATION
|
November 21, 1998 |
Raichand and Co Vs. Director General of Foreign Trade
|
March 17, 1998 |
RAJ KUMAR SARDAR Vs. UNION OF INDIA AND ORS.
|
September 15, 1998 |
RAJESWAR DAS Vs. DURGAPUR STATE TRANSPORT CORPORATION
|
January 7, 1998 |
RAJORSHI DE Vs. UNIVERSITY OF CALCUTTA
|
September 24, 1998 |
RAJSREE TEWARI (DIWEDI) Vs. STATE OF WEST BENGAL AND OTHERS
|
November 23, 1998 |
RAKESH GARG @ RAKESH KUMAR GARG Vs. STATE OF WEST BENGAL & ORS.
|
July 15, 1998 |
RAM CHANDRA BASU Vs. APARNA SARKAR
|
August 21, 1998 |
RAM CHANDRA DINDA Vs. EXECUTIVE ENGINEER, P.W.D. (ROADS) DEPARTMENT & ORS.
|
August 4, 1998 |
RAM DARASH DUSAD Vs. GAUTAM DAS
|
January 21, 1998 |
RAM MOHAN AGARWAL Vs. MADHO GOPAL AGARWAL & ORS
|
May 12, 1998 |
RAM PRAWESH SHARMA Vs. UNION OF INDIA
|
July 2, 1998 |
RAM PROSAD MAJHI Vs. DISTRICT INSPECTOR OF SCHOOL SE 24 PARGANAS
|
June 30, 1998 |
RAM PUJAN SINGH Vs. GRAMOPHONE COMPANY LTD
|
March 24, 1998 |
RAMA CHATTERJEE Vs. SOMNATH GHOSAL
|
November 2, 1998 |
RAMESH NARAYAN ALIAS ANDI Vs. STATE
|
December 21, 1998 |
RAMESH SHARMA Vs. MISS SHOVANA CHATTERJEE
|
February 18, 1998 |
RAMESHWAR ROY Vs. BAIDHENDRA KINKAR PATRA
|
May 14, 1998 |
RAMKRISHNA SAMABAY KRISHI UNNAYAN SAMITY LTD Vs. EGRA THANA CO OPERATIVE AGRICULTURAL MARKETING SOCIETY LTD
|
September 10, 1998 |
RANADHIR BASU Vs. STATE OF WEST BENGAL
|
September 24, 1998 |
RANAJOY BANERJEE Vs. UNION OF INDIA
|
July 31, 1998 |
RANENDRA NARAYAN BISWAS Vs. JUTE CORPORATION OF INDIA
|
November 26, 1998 |
RANJIT KUMAR DE MAJUMDER Vs. SECRETARY HIGHER EDUCATION GOVERNMENT OF WEST BENGAL
|
February 5, 1998 |
RASHAMOY CHOWDHURY Vs. ANIL KRISHNA DAWN & ORS.
|
March 3, 1998 |
RATANLAL NAHATA AND Vs. NANDITA BOSE
|
June 30, 1998 |
RAVANAMMA Vs. STATE
|
February 20, 1998 |
RECKITT AND COLMAN OF INDIA LTD Vs. M P RAMCHANDRAN
|
August 24, 1998 |
REKHA MUKHERJEE Vs. ASHIS KUMAR DAS
|
December 18, 1998 |
RENUBALA DAS Vs. MST. SALEHA KHATOON
|
February 12, 1998 |
REVATI RAMAN AGARWAL Vs. STATE OF WEST BENGAL
|
May 12, 1998 |
RHINO TRADING COMPANY PVT. LTD. & ORS. Vs. CALCUTTA MUNICIPAL CORPORATION
|
April 16, 1998 |
Rob Mathys India Pvt LTD Vs. Commissioner of Customs
|
July 28, 1998 |
ROMI JAISWAL Vs. SATYA BHAMA JAISWAL
|
November 30, 1998 |
ROTOMAC PENS LTD Vs. MILAP CHAND
|
September 22, 1998 |
RUBIREN ENGINEERING CORPORATION Vs. ABHOY SINGH SURANA
|
March 26, 1998 |
RUBY GENERAL HOSPITAL LTD Vs. CHANDMAKU CONSTRUCTION PRIVATE LTD
|
July 22, 1998 |
Ruby Rubber Industries Vs. Commissioner of C Ex
|
July 2, 1998 |
RUDRA JYOTI BHATTACHARJEE Vs. UNION OF INDIA
|
April 30, 1998 |
S B INTERNATIONAL LTD Vs. OWNERS AND PARTIES IN VESSEL M T ZAIMA NAVARD
|
August 28, 1998 |
S K PURI Vs. M SESHAMMA
|
February 17, 1998 |
S P , C B I Vs. PETER JAMES GIRFAN VON KALKSTEIN BLEACH & ORS
|
April 28, 1998 |
SABITA DEY Vs. NEERAJ ESTATE PVT
|
September 15, 1998 |
Sadhan Chandra Kolay Vs. State of West Bengal
|
November 27, 1998 |
SADMONI SOREN Vs. STATE AND OTHERS
|
July 29, 1998 |
SAILESH JAISWAL Vs. STATE OF WEST BENGAL
|
July 13, 1998 |
SALIL KUMAR ROY Vs. BADU DEVI BHANSALI
|
December 16, 1998 |
SAMARESH BANERJEA Vs. CESC LIMITED
|
September 10, 1998 |
SAMIRAN SAHA Vs. JATINDRA MOHAN ROY
|
September 24, 1998 |
SAMIT PANI BRAHMACHARY Vs. MAYAPUR CHAITANYA MATH
|
September 9, 1998 |
SAMSING PLANTATION INDUSTRIES LIMITED Vs. STATE OF WEST BENGAL
|
July 14, 1998 |
SANJEEV KEJRIWAL Vs. STATE
|
January 29, 1998 |
SANJIB KUMAR SANYAL Vs. SHIPPING CORPORATION OF INDIA
|
September 1, 1998 |
SANKAR HAZRA AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
September 10, 1998 |
SARDARMALL KANKARIA Vs. THE TRUSTEES FOR THE IMPROVEMENT OF CALCUTTA & ANR
|
August 31, 1998 |
SASHANK INVESTMENT AND CONSTRUCTION PVT LTD Vs. INCOME TAX OFFICER COMPANIES WARD 12 3
|
July 10, 1998 |
SASTHI DAS & ORS Vs. STATE
|
September 16, 1998 |
SASWATI CHOUDHURY Vs. SASWATI CHOUDHURY
|
January 21, 1998 |
SATADAL KANTI PAHARI Vs. STATE OF WEST BENGAL
|
September 9, 1998 |
SAVITRI DEVI TOLASARIA Vs. UNION OF INDIA
|
April 6, 1998 |
SBISA CO OPERATIVE BANK LTD Vs. TARUN KUMAR SAHA
|
August 26, 1998 |
SECRETARY, RAMAKRISHNA MISSION ASHRAM BARANAGAR AND OTHERS Vs. STATE AND OTHERS
|
May 12, 1998 |
SENIOR DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD Vs. SATIMA COLD STORAGE
|
January 22, 1998 |
SETH AND ASSOCIATES Vs. STEEL AUTHORITY OF INDIA
|
February 11, 1998 |
SH. ANYAT ALI AND OTHERS Vs. SUSHIL KR. NANDY AND ANOTHER
|
May 6, 1998 |
SHANTA DEVI VERMA Vs. DURGA RANI GHOSH
|
February 6, 1998 |
SHARIF HOSSAIN Vs. KALIMUDDIN SHAMS
|
January 7, 1998 |
SHAYAMAL ATTA AND ORS. Vs. STATE OF WEST BENGAL, THE LD. THIKA CONTROLLER AND ANR.
|
September 8, 1998 |
SHAYMAL BARAN SAHA Vs. STATE OF WEST BENGAL
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March 4, 1998 |
SHEFALI GHOSH Vs. SANTI RANJAN BHAKAT
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August 18, 1998 |
SHITA RAM SHAW Vs. ORIENTAL INSURANCE CO LTD
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June 23, 1998 |
SHRI KALIPADA MAITY Vs. CONTAI CO
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November 25, 1998 |
SHYAM KUNJ OCCUPANTS SOCIETY Vs. CO OPERATIVE SOCIETY AND BUILDING WORKERS UNION
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May 11, 1998 |
SHYAM SUNDAR BATABYAL Vs. STATE OF WEST BENGAL
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April 20, 1998 |
SHYAM SUNDAR CHOWDHURY Vs. N C BATABYAL
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March 24, 1998 |
SHYAM SUNDER SHARMA Vs. SUPERINTENDENT OF DIRECTORATE OF REVENUE INTELLIGENCES CALCUTTA
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June 5, 1998 |
SHYAMA PROSAD ROY Vs. STATE OF WEST BENGAL
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July 31, 1998 |
SHYAMAL GUPTA Vs. SANTOSH KUMAR GUPTA
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April 28, 1998 |
SHYAMAL KUMAR DHAR Vs. STATE
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January 22, 1998 |
SINGER INDIA LTD Vs. STATE OF WEST BENGAL
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July 17, 1998 |
SK KAUSAR ALI Vs. STATE OF WEST BENGAL
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March 31, 1998 |
SK MOHIDUR RAHAMAN Vs. AMIYA GHOSH
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September 7, 1998 |
SK. LADLA Vs. ASAMUDDIN ANSARI
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December 23, 1998 |
SMT. GITA BALA DASI Vs. SMT. MUNIA SHAW
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March 17, 1998 |
SMT. MANORAMA BALA Vs. SMT. SRUTI ROY & ORS.
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November 18, 1998 |
SMT. SUDIPTA MUKHERJEE Vs. DIBYENDU MUKHERJEE
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February 13, 1998 |
SMT. SULOCHANA DEVI BUBNA Vs. GOBINDA CHANDRA NAG AND OTHERS
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July 31, 1998 |
SONA GHOSH IN JAIL AND THREE ORS Vs. STATE OF WEST BENGAL
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May 12, 1998 |
SONA RUBBER INDUSTRIES Vs. WEST BENGAL STATE ELECTRICITY BOARD
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July 27, 1998 |
SPARK DEALERS PVT LTD. & ANR. Vs. PREM LAL JAIN & ORS.
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September 25, 1998 |
SPECTRUM ELECTRONICS Vs. STATE BANK OF INDIA
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May 14, 1998 |
SRI ASIM GHOSAL Vs. MANABENDU CHOWDHURY AND ANR.
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November 13, 1998 |
SRI DURGADEBI THAKURANI & ORS. Vs. STATE OF W.B. & ORS.
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November 11, 1998 |
SRI GOURI SANKAR CHATTERJEE & ANR. Vs. HOWRAH MUNICIPAL CORPORATION & ORS.
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January 6, 1998 |
SRI ISWAR BENODESWAR MAHADEV Vs. COMMISSIONER OF WEALTH TAX
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September 4, 1998 |
SRI SRI ISWAR BENODESWAR MAHADEV Vs. COMMISSIONER OF WEALTH
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September 4, 1998 |
Sri Sri Radheshyam Jew Vs. Valuation Officer
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June 15, 1998 |
Sridhar Das Vs. State
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February 17, 1998 |
SRIKANTA BAR AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
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September 21, 1998 |
SRIMANTA KUMAR MONDAL Vs. STATE OF WEST BENGAL
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July 2, 1998 |
SRIRAM SAHA Vs. STATE OF WEST BENGAL
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December 18, 1998 |
STATE Vs. DEBABRATA JASU
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November 27, 1998 |
STATE BANK OF INDIA Vs. PRESIDING OFFICER D R T CALCUTTA
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November 20, 1998 |
STATE BANK OF INDIA Vs. R N BANERJEE
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September 1, 1998 |
STATE OF UKRAINE & ANR. Vs. ELITARIOUS LIMITED
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January 16, 1998 |
STATE OF WEST BENGAL Vs. BLUE PRINT
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February 4, 1998 |
STATE OF WEST BENGAL Vs. JANARDAN BHATTACHARJEE
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May 15, 1998 |
STATE OF WEST BENGAL Vs. BIMAL KUMAR MAJUMDAR
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January 14, 1998 |
STATE OF WEST BENGAL Vs. R C BANERJEE
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August 28, 1998 |
STATE OF WEST BENGAL Vs. ANGUR BALA PARUI
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July 8, 1998 |
STATE OF WEST BENGAL Vs. CHITTADAS ROY
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June 28, 1998 |
STATE OF WEST BENGAL Vs. KAMAL KANTA SINGH
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June 18, 1998 |
STATE OF WEST BENGAL Vs. WEST BENGAL STATE AUDIO VISUAL TECHNICIANS ASSOCIATION
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March 24, 1998 |
STATE TRADING CORPN OF INDIA LTD Vs. K K DESIGNS P LIMITED
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November 5, 1998 |
STATE TRADING CORPORATION OF INDIA LIMITED Vs. OWNERS AND PARTIES INTERESTED IN THE VESSEL M V BALTIC CONFIDENCE
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November 10, 1998 |
STATE TRANSPORT AUTHORITY, WEST BENGAL & ORS. Vs. MILAN KUMAR PURI
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June 2, 1998 |
STEEL AUTHORITY OF INDIA Vs. SHEO NAYAK MURAR
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July 3, 1998 |
STEEL AUTHORITY OF INDIA LIMITED Vs. MACMET INDIA LTD
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March 20, 1998 |
Steel Authority of India LTD Vs. Bela Ghosh
|
March 3, 1998 |
STEEL AUTHORITY OF INDIA LTD. Vs. MESSRS STANIMPEX AND ORS.
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December 17, 1998 |
STEPHEN COMMERCE PRIVATE LIMITED Vs. VESSEL M T ZAIMA NAVARD
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August 28, 1998 |
SUBIMAL MAITY Vs. STATE OF WEST BENGAL
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January 27, 1998 |
SUBIR BANERJEE Vs. SUNIL KUMAR DASGUPTA
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May 15, 1998 |
Subir Kanjilal Vs. State of West Bengal
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October 27, 1998 |
SUBODH KR DUTTA Vs. STATE OF WEST BENGAL
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May 11, 1998 |
SUBRATA DAS Vs. STATE OF WEST BENGAL AND OTHERS
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May 11, 1998 |
SUBRATA KAR Vs. WEST BENGAL COLLEGE SERVICE COMMISSION
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September 4, 1998 |
SUDERSAN TRADING COMPANY Vs. KELVIN JUTE CO LTD
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July 28, 1998 |
SUDHANGSHU BIMAL GHOSH Vs. RANJIT KR DAS
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August 13, 1998 |
SUDHIR KR SARKAR Vs. M/S BHARAT SHEET METAL INDUSTRIES LTD.
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June 30, 1998 |
SUDHIR RANJAN PAUL Vs. CHHATER SINGH BAID
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July 27, 1998 |
SUDIP CHAKRABORTY & ORS. Vs. STATE OF WEST BENGAL & ORS.
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March 30, 1998 |
SUDIP KUMAR SINHA Vs. STATE OF WEST BENGAL
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July 17, 1998 |
SUKDEV SUTRADHAR Vs. STATE OF WEST BENGAL
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December 10, 1998 |
SUKESH RANJAN DUTTA CHOWDHURY Vs. UNION OF INDIA
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November 3, 1998 |
SUNANDA CHAKLADAR Vs. STATE OF WEST BENGAL
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July 27, 1998 |
SUNIL BHUSAN RAHA Vs. CALCUTTA STATE TRANSPORT CORPORATION
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July 29, 1998 |
SUNITI RANJAN ROY CHOWDHURY Vs. WEST BENGAL COLLEGE SERVICE COMMISSION
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July 10, 1998 |
SUPRADIP ROY Vs. MAMATA BANERJEE
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May 22, 1998 |
SUPRIYA CHAKRABORTY NEE PARAMANIK Vs. CHAMPAK KUMAR CHAKRABORTY
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November 13, 1998 |
SURAJ KUMAR JAIN Vs. ASHOK KR ROYCHOWDHURY
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April 28, 1998 |
SURAJ KUMAR SHAW Vs. STATE OF WEST BENGAL
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March 28, 1998 |
SURESH HAZRA Vs. STATE OF WEST BENGAL
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August 12, 1998 |
SUSANTA KUMAR PRADHAN Vs. STATE OF WEST BENGAL & ORS.
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December 21, 1998 |
SUSANTA PAINE Vs. STATE OF WEST BENGAL
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December 18, 1998 |
SUSHIL K SARKAR Vs. CHAIRMAN CUM MANAGING DIRECTOR HINDUSTHAN STEEL WORKS CONSTRUCTION LTD
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August 19, 1998 |
SUSHIL KUMAR JHUNJHUNWALA Vs. S M CHOWDHURY
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July 1, 1998 |
SUSHIL KUMAR MUKHEIJEE ALIAS JHARU MUKHERJEE & ORS. Vs. STATE OF WEST BENGAL & OTHERS
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May 14, 1998 |
SWAPAN KUMAR ACHARJYA Vs. SUBHAS CHANDRA BHATTACHARJEE
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May 15, 1998 |
SWAPAN KUMAR PODDAR Vs. STATE OF WEST BENGAL & ORS.
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March 17, 1998 |
SYAMANAND MISHRA Vs. D.V.C.
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February 19, 1998 |
SYNERGY EDUCATIONAL SERVICES PVT. LTD. & ANR. Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION & ORS.
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September 22, 1998 |
SYNTHETIC PLYWOOD INDUSTRIES P LTD Vs. MANJULIKA BHADURI
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March 12, 1998 |
T M AND M C PVT LTD Vs. SITA DEVI HARALALKA
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June 19, 1998 |
Tankrete India LTD Vs. Union of India
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September 23, 1998 |
TANTIA CONSTRUCTION CO. LTD. Vs. UNION OF INDIA & ORS.
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January 15, 1998 |
TANUSHREE ART PRINTERS Vs. RABINDRA NATH PAL
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September 23, 1998 |
TAPAN KUMAR DASGUPTA Vs. INDRA NARAYAN PATRA
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November 23, 1998 |
TAPAS RANJAN DAS Vs. GOPAL KUMAR MUKHERJEE & ANR.
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February 6, 1998 |
TARKESHWAR PRASAD GUPTA Vs. ASHOKE YADAV
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July 24, 1998 |
TATA IRON & STEEL CO. LTD Vs. OBSERVER (INDIA) LTD
|
April 13, 1998 |
THE CALCUTTA MUNICIPAL CORPORATION Vs. SANTOSH KUMAR NATH
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January 6, 1998 |
THE CALCUTTA MUNICIPAL CORPORATION & ORS. Vs. SITARAM CHARITY TRUST & ORS.
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July 9, 1998 |
THE GENERAL MANAGER, BIHAR ROAD TRANSPORT CORPORATION, BIHAR, PATNA Vs. SMT. UMA RANI BEHURA AND OTHERS
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April 28, 1998 |
THE MANAGING COMMITTEE, KANAIDIGHI DESHAPRAN VIDYAPITH Vs. THE STATE OF WEST BENGAL & ORS.
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April 7, 1998 |
THEPOE Vs. STATE
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February 3, 1998 |
Thomas Duff and Co India P LTD Vs. Commercial Tax Officer Lyons Range Charge
|
April 30, 1998 |
TIRUPATI TRADING CORPORATION Vs. COLLECTOR OF CUSTOMS
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August 4, 1998 |
TIRUPATI WOOLLEN MILLS LTD Vs. OFFICIAL LIQUIDATOR HIGH COURT
|
August 11, 1998 |
TULSIDAS GHOSH Vs. STATE OF WEST BENGAL
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August 28, 1998 |
TUSHAR KANTI GHOSH Vs. THE STATE OF WEST BENGAL
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January 27, 1998 |
U N BISWAS Vs. UNION OF INDIA
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April 29, 1998 |
UMAPADA PAL Vs. DURGESH NANDINI GHOSH
|
August 5, 1998 |
UNION OF INDIA Vs. JAIN AND ASSOCIATES
|
September 25, 1998 |
Union of India Vs. Adhir Ranjan Pal
|
April 20, 1998 |
UNION OF INDIA Vs. T MALLESWAR RAO
|
March 25, 1998 |
UNION OF INDIA Vs. SIPRA MOITRA
|
March 3, 1998 |
UNION OF INDIA Vs. S SARKAR
|
June 17, 1998 |
UNITED BANK OF INDIA Vs. BHULANBARAREE COAL CO LTD
|
July 10, 1998 |
UNITED BANK OF INDIA Vs. ABHIJIT TEA COMPANY PRIVATE LIMITED
|
August 11, 1998 |
UNITED BANK OF INDIA Vs. BIMALENDU SENGUPTA
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February 23, 1998 |
UNITED INDIA INSURANCE CO LTD Vs. UNITED INDIA INSURANCE CO LTD
|
July 22, 1998 |
UNITED INDIA INSURANCE CO LTD Vs. B HEMAWATI
|
December 21, 1998 |
UNIVERSITY OF BURDWAN Vs. DR. PRASHANTA KUMAR CHATTERJEE
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April 6, 1998 |
V.S. PURI Vs. SUKNA TEA & INDUSTRIES
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June 5, 1998 |
VEGA TRADING CORPORATION Vs. SHANTILAL RAMPURIA
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February 16, 1998 |
VIDYA DEVI AND ANR. Vs. BECHAN SHOW AND ORS.
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September 2, 1998 |
VIKRAMJIT SAHA Vs. STATE OF WEST BENGAL
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March 24, 1998 |
WAKII SINGH Vs. UNION OF INDIA AND OTHERS
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April 20, 1998 |
WARREN TEA LTD Vs. UNION OF INDIA
|
September 24, 1998 |
Williamson Magor and Co LTD Vs. Naru Gopal Laik
|
February 6, 1998 |
Workmen Vs. Learned Judge Eighth Industrial Tribunal
|
September 16, 1998 |
YUSUF GAIN Vs. STATE OF WEST BENGAL
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August 7, 1998 |
ZIAUL ISLAM WITH 202 ORS Vs. STATE OF WEST BENGAL
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May 5, 1998 |