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A.K. SINHA Vs. THE LT. GOVERNOR AND OTHERS
|
December 16, 1997 |
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ABANI MOHAN SINHA AND ANOTHER Vs. BHARATI GHOSH (SMT.) AND OTHERS
|
August 8, 1997 |
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ABID HOSSAIN ALIAS BECHU Vs. STATE
|
August 14, 1997 |
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ACME PAPER LTD Vs. DENA BANK
|
April 11, 1997 |
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AD. ABDUL JALIL AHAMED Vs. SIBDAS SAILA AND ORS.
|
November 18, 1997 |
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AHINSA COMMOTRADE PRIVATE LIMITED Vs. STATE OF WEST BENGAL AND OTHERS
|
February 18, 1997 |
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AIMS INDIA P LTD Vs. INDIAN BANK
|
January 8, 1997 |
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AJANTA LEATHER FASHIONS LTD Vs. UNION OF INDIA
|
March 19, 1997 |
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AJAY KUMAR CHURIWAL Vs. SUMAN SETHI
|
October 3, 1997 |
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AJIT KUMAR KOTAL Vs. SAILESH KUMAR BOSE
|
November 18, 1997 |
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AJIT MANNA Vs. SHANTILATA PANCHAL
|
June 19, 1997 |
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Ajoy Kumar Virmani Vs. Union of India UOI
|
February 25, 1997 |
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ALEXANDROS DRYRON S A Vs. OWNERS AND PARTIES INTERESTED IN THE VESSEL M V PRAPTI
|
October 3, 1997 |
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ALI HOSSAIN Vs. BABY FARIDA KHATOON
|
September 2, 1997 |
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ALLERGAN INC Vs. MILMENT OFTHO INDUSTRIES
|
November 6, 1997 |
|
ALLERGAN INC Vs. MILMET OF THE INDUSTRIES
|
January 29, 1997 |
|
ALOKE KUMAR GHOSH Vs. CALCUTTA MUNICIPAL CORPORATION
|
July 3, 1997 |
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AMARESH CHANDRA PAUL Vs. STATE OF WEST BENGAL
|
February 5, 1997 |
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AMIT KUMAR AGARWALLA Vs. UNION OF INDIA
|
September 4, 1997 |
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AMZAD ALI Vs. MARFAT ALI BISWAS
|
June 11, 1997 |
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ANAND DAMANI Vs. UNION OF INDIA
|
January 30, 1997 |
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ANANDA BAURI Vs. STATE
|
February 14, 1997 |
|
ANANDA MOHAN KHARA Vs. JALADHAR MONDAL AND ANOTHER
|
November 20, 1997 |
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ANANGA MOHAN BANERJEE Vs. STATE OF WEST BENGAL
|
April 29, 1997 |
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ANANTA SARDAR Vs. PANCHANAN BHATTACHARYYA
|
September 30, 1997 |
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ANUP KR GHOSH Vs. UNION OF INDIA
|
October 3, 1997 |
|
ANUP KUMAR GHOSH Vs. UNION OF INDIA
|
October 30, 1997 |
|
ANWAR ALIAS ANSWAR ALIAS ANSWAR RAHAMAN Vs. STATE
|
August 8, 1997 |
|
ARATI GHOSH Vs. SUDHARANI MITRA & ANR
|
August 8, 1997 |
|
ARDHENDU MANNA Vs. THE UNION OF INDIA AND OTHERS
|
July 10, 1997 |
|
ARUN KUMAR DHARA Vs. STATE
|
January 30, 1997 |
|
ARUN KUMAR MONDAL AND OTHERS Vs. BROJO GOPAL BISWAS AND OTHERS
|
April 9, 1997 |
|
ASHIM SARKER Vs. CHITRA ZAHIR
|
March 10, 1997 |
|
ASHIT BARAN CHATTERJEE Vs. STATE OF WEST BENGAL
|
March 12, 1997 |
|
ASHOKA RESTAURANT AND BAR Vs. GENERAL MANAGER METRO RAILWAYS
|
April 8, 1997 |
|
ASIF HOSSAIN Vs. INSPECTOR GENERAL, B.S.F.
|
April 25, 1997 |
|
ASIT KUMAR DASGUPTA C M M CALCUTTA Vs. STATE
|
May 23, 1997 |
|
ASIT KUMAR SARKAR Vs. UNION OF INDIA & ORS.
|
November 19, 1997 |
|
ASSAMBROOK EXPORTS LIMITED Vs. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LIMITED
|
May 15, 1997 |
|
ASSISTANT COMMISSIONER OF INCOME-TAX Vs. NITU TRADING CO LTD
|
September 12, 1997 |
|
ASSISTANT ENGINEER NABADWIP GROUP ELECTRIC SUPPLY Vs. PRADIP CHANDRA ROY
|
January 15, 1997 |
|
ATAULLA KHAN Vs. DEPUTY COMMISSIONER OF POLICE DETECTIVE DEPARTMENT, CALCUTTA
|
July 8, 1997 |
|
AUGUSTINE ROBERT DCRUZ Vs. STATE OF WEST BENGAL AND OTHERS
|
June 11, 1997 |
|
B Yallappa Vs. Presiding Officer Eighth Industrial Tribunal
|
August 21, 1997 |
|
BABU CHAKRABORTY IN JAIL Vs. STATE OF WEST BENGAL
|
October 3, 1997 |
|
BADAL SARDAR Vs. STATE OF WEST BENGAL
|
March 17, 1997 |
|
BAIDYABATI SHEORAFULI COOPERATIVE BANK LTD Vs. STATE OF WEST BENGAL
|
May 21, 1997 |
|
BAILYGUNGE PROPERTIES DEVELOPMENT CORP Vs. SHREE SHREE ANANDAMOYEE CHARITABLE SOCIETY
|
March 21, 1997 |
|
BANASRI @ BANASRI GHOSH Vs. BALAILAL ADAK & ORS.
|
March 25, 1997 |
|
BARID BARAN BANERJEE Vs. COAL CONTROLLER
|
December 18, 1997 |
|
BARID BARAN BANERJEE AND OTHERS Vs. STATE BANK OF INDIA AND OTHERS
|
November 11, 1997 |
|
BASANTA BASU Vs. CALCUTTA PORT TRUST
|
February 7, 1997 |
|
BESCO LIMITED Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
May 15, 1997 |
|
Bhagawati Prosad Himatsingka Vs. State of West Bengal
|
March 14, 1997 |
|
BHAGGO DHAR MANNA Vs. STATE OF WEST BENGAL
|
February 25, 1997 |
|
BHANU MONDAL Vs. JAYDEB CHOWDHARY
|
August 1, 1997 |
|
BHOGIMONDAL Vs. MOHAN LAL SITALANI
|
January 10, 1997 |
|
BIBHUTI BHUSAN CHAKRABORTY Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
|
April 17, 1997 |
|
BIBHUTI CHARAN CHAKRABORTY Vs. TAPAN KUMAR SINHA
|
August 28, 1997 |
|
BIDHUBHUSAN GHOSH Vs. STATE OF WEST BENGAL AND ORS.
|
August 7, 1997 |
|
BIDYARTHI MOTOR TRAINING SCHOOL AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
|
January 14, 1997 |
|
BIJOY KR. GUPTA AND OTHER Vs. STATE
|
July 3, 1997 |
|
BIJOY KUMAR BISWAS Vs. NABAYUG LARGE SIZED CO OPERATIVE AGRICULTURAL CREDIT SOCIETY LIMITED
|
November 26, 1997 |
|
BIKASH CH GHOSH Vs. DILIP KUMAR MUKHERJEE
|
June 13, 1997 |
|
BIMAL KUMAR KEJRIWAL Vs. INDIAN SEAMLESS FINANCIAL SERVICES
|
March 21, 1997 |
|
BIMAN BIHARI PODDAR Vs. STATE
|
February 21, 1997 |
|
BINAPANI DAS Vs. S.C. DAS
|
August 1, 1997 |
|
BIPLAB CHANDRA DUTTA Vs. STATE
|
August 8, 1997 |
|
BISHNU PADA SAHA Vs. STATE
|
April 25, 1997 |
|
BISWADEV MUKHERJEE Vs. GOURMOHAN DAS DE
|
November 13, 1997 |
|
BISWANATH DIGAR Vs. GOPAL DIGAR
|
February 21, 1997 |
|
BROJENDRA NATH SAMANTA Vs. CESC LIMITED AND CMC
|
April 3, 1997 |
|
BUDDHADEB DAS Vs. STATE OF WEST BENGAL
|
December 5, 1997 |
|
BUDDHESWAR GHOSH Vs. EKKARI GHOSH
|
February 10, 1997 |
|
BURN STANDARD CO LTD Vs. TARUN KUMAR CHAKRABORTY
|
August 14, 1997 |
|
BURRABAZAR FIRE WORKS DEALERS ASSOCIATION Vs. COMMISSIONER OF POLICE CALCUTTA
|
September 26, 1997 |
|
CALCUTTA DIOCEASIN TRUST ASSOCIATION P Vs. MRINAL CHOWDHURY
|
February 19, 1997 |
|
CALCUTTA DOCK LABOUR BOARD Vs. RAM AYODHYAY RAI
|
November 21, 1997 |
|
Calcutta Dock Labour Board Vs. Master Stevedors Association
|
September 23, 1997 |
|
Central Board of Direct Taxes Vs. Chloride India Ltd
|
January 17, 1997 |
|
CHAIRMAN CALCUTTA PORT TRUST Vs. STARLON WORKS PRIVATE LTD
|
September 18, 1997 |
|
Chandra Mohan Majhi Vs. Kaushalya Majhi
|
February 20, 1997 |
|
CHANDRA SEKHAR SAMANTA Vs. COMMISSIONER SANCHAITA INVESTMENTS
|
July 28, 1997 |
|
CHARUBALA ROY CHOWDHURY & ORS. Vs. NIBARAN CHANDRA BOSE
|
August 28, 1997 |
|
CHINTA DEVI Vs. STATE
|
January 29, 1997 |
|
CHUNNU DHANUK Vs. STATE OF WEST BENGAL
|
September 5, 1997 |
|
COAL INDIA LIMITED Vs. PAUL BUILDERS
|
December 12, 1997 |
|
COASTAL ROADWAYS LTD Vs. STATE OF WEST BENGAL
|
May 15, 1997 |
|
COMMISSIONER OF CUSTOMS (PREVENTIVE) AND OTHERS Vs. ASIF HOSSAIN AND ANOTHER
|
December 23, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. NANDINI NOPANY
|
December 17, 1997 |
|
Commissioner of Income tax Vs. Bengal Waterproof Ltd
|
December 22, 1997 |
|
Commissioner of Income tax Vs. Sova Bajoria
|
December 24, 1997 |
|
Commissioner of Income tax Vs. Sunidhi Properties
|
November 26, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. SUPREME CREDIT CORPORATION LTD
|
November 28, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. AIR SURVEY CO OF INDIA P LTD
|
November 28, 1997 |
|
Commissioner of Income tax Vs. Harnarayan Lohia and Sons
|
January 14, 1997 |
|
Commissioner of Income tax Vs. R M Investment and Trading Co P Ltd
|
January 9, 1997 |
|
Commissioner of Income tax Vs. Varas International P Ltd
|
February 5, 1997 |
|
Commissioner of Income tax Vs. Suman Tea and Plywood Industries P Ltd
|
March 4, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. NEW GUJARAT COTTON MILLS LTD
|
November 26, 1997 |
|
COMMISSIONER OF INCOME TAX CENTRAL II CALCUTTA Vs. BHARTIA CUTLER HAMMER LTD
|
December 12, 1997 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL II CALCUTTA Vs. INDUS SERVICES LTD
|
November 26, 1997 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL V CALCUTTA Vs. NEW GUJARAT COTTON MILLS LTD
|
November 16, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. SCHLUMBERGER SEA CO INC
|
September 17, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. JOYTSNA PODDAR
|
December 12, 1997 |
|
COMPETENT AUTHORITY Vs. WESTERN INDIA COMMERCIAL CO LTD
|
March 12, 1997 |
|
D P BHATTACHARJEE Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
May 19, 1997 |
|
DAHADAYA SAMABAY KRISHI UNNAYAN SAMITY LTD. Vs. UNION OF INDIA AND OTHERS
|
April 2, 1997 |
|
DAILY TEJ PVT. LTD. AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
September 30, 1997 |
|
DALHOUSIE PROPERTIES LIMITED Vs. KALI ENGINEERING WORKS PRIVATE LIMITED
|
February 19, 1997 |
|
DAMODAR CEMENT AND SLAG LTD. Vs. BHOLANATH MAJHI OF NUTANGUNG
|
March 17, 1997 |
|
DEBA PROSAD MAZUMDAR Vs. MAN MOHAN MAZUMDAR
|
April 11, 1997 |
|
DEBASIS DHABAL Vs. UNION OF INDIA
|
February 10, 1997 |
|
DEBASIS DHABAL Vs. UNION OF INDIA
|
February 2, 1997 |
|
DEBASISH GOOPTU AND ANOTHER Vs. DHANSIRA DEVI AND OTHER
|
May 23, 1997 |
|
DEBIDAS GHOSHAL Vs. STATE OF WEST BENGAL AND OTHERS
|
May 7, 1997 |
|
DEBRANJAN MUKHOPADHYAY Vs. MANIK CHANDRA MONDAL
|
December 19, 1997 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. CENTRAL CONCRETE AND ALLIED PRODUCTS LIMITED
|
January 10, 1997 |
|
DHIRENDRA NATH GHOSH Vs. BARRACKPORE MUNICIPALITY AND OTHERS
|
January 20, 1997 |
|
DIBYENDU BISWAS Vs. RABIN DEB
|
July 16, 1997 |
|
DIGAMBAR GOPE Vs. STATE OF WEST BENGAL
|
February 24, 1997 |
|
DIPAK DAS Vs. STATE OF WEST BENGAL
|
January 29, 1997 |
|
DIPAK KUMAR DAS Vs. MRINAL KANTI ROY
|
December 17, 1997 |
|
DIPANKAR BANERJEE Vs. TANUJA BANERJEE
|
November 27, 1997 |
|
DIPANKAR DUTTA Vs. STATE OF WEST BENGAL
|
January 1, 1997 |
|
DIPANKAR PAL Vs. THE WEST BENGAL TEA DEVELOPMENT CORPORATION LIMITED AND OTHERS
|
February 28, 1997 |
|
DIPIKA MALLICK Vs. SUSHIL CHANDRA MALLICK
|
February 18, 1997 |
|
Director of Income tax Exemption Vs. Shilpam
|
November 21, 1997 |
|
DR. CHANDRA NATH SARKAR Vs. UNIVERSITY OF CALCUTTA
|
December 15, 1997 |
|
DULAL CHANDRA ADAK Vs. GUNADHAR PATRA
|
September 30, 1997 |
|
DUNLOP INDIA LIMITED Vs. T K MUKHOPADHYAY
|
July 31, 1997 |
|
Dunlop India LTD Vs. CEGAT Eastern Bench
|
February 21, 1997 |
|
DURGA CHARAN SAHA Vs. BARADAMANI DASI
|
July 31, 1997 |
|
DUSHASAN KAYAL Vs. SANDHYARANI DAS
|
March 28, 1997 |
|
E C BOSE AND CO PVT LTD Vs. VICTOR OIL CO PVT LTD
|
June 20, 1997 |
|
EAST COAST SHIPPING LTD. Vs. M.J. SCRAP.PVT. LTD.
|
February 19, 1997 |
|
EASTERN PAPER MILLS Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
July 29, 1997 |
|
Electric Instruments Vs. State of West Bengal
|
November 7, 1997 |
|
ELECTRIC LAMP MANUFACTURERS INDIA PVT. LTD. Vs. SMT. NIRMALA DEVI JAIPURIA
|
October 3, 1997 |
|
ENGINEERS INDIA LIMITED & ANR. Vs. D. WREN INTERNATIONAL LTD. & ORS.
|
February 14, 1997 |
|
ESTER INSUSTRIES LTD. Vs. J.K. CORPORATION LTD.,(ORISSA SYNTHETICS DIVISION), AND OTHERS
|
March 13, 1997 |
|
EUNAS ALI MOLLA Vs. STATE OF WEST BENGAL
|
August 6, 1997 |
|
EUREKA ENGINEERS CO OPERATIVE SOCIETY LIMITED Vs. SUPERINTENDING ENGINEER MAHANANDA BARRAGE CIRCLE
|
April 23, 1997 |
|
EVA SETH Vs. UNION OF INDIA
|
September 4, 1997 |
|
Forbes Gokak LTD Vs. Principal Commr of Customs
|
April 11, 1997 |
|
FOSIE CHUNG CHENEOVA Vs. MAMA BENDRA CHANDER ROY
|
November 24, 1997 |
|
GANGAHARI CHATTERJEE Vs. CALCUTTA ELECTRIC SUPPLY CORPN. AND OTHERS
|
May 20, 1997 |
|
GEETA DAS Vs. RAJABALA KUNDU
|
August 11, 1997 |
|
GIDDU ALIAS MONGAL MUDI Vs. STATE OF WEST BENGAL
|
December 5, 1997 |
|
GILLETTE INTERNATIONAL Vs. R K MALHOTRA
|
September 4, 1997 |
|
GIRISH CHANDRA PANDEY Vs. KANHAIYALAL CHANDAK
|
May 21, 1997 |
|
GITA RANI PRAMANIK Vs. DHIRENDRANATH PRAMANIK
|
May 20, 1997 |
|
GOBINDA GUPTA AND ANOTHER Vs. BEDANA DAS (SMT.)
|
August 28, 1997 |
|
GOBINDA PRASAD DAS Vs. STATE OF WEST BENGAL
|
February 19, 1997 |
|
GOLAM MOH1UDDIN Vs. NURUL ALAM MOLLA
|
July 23, 1997 |
|
GOPAL CHANDRA BOSE AND ANOTHER Vs. JOYDEV SADHUKHAN AND ANOTHER
|
January 8, 1997 |
|
GOPAL CHANDRA MONDAL Vs. UNION OF INDIA AND OTHERS
|
February 28, 1997 |
|
GOPAL KRISHNA DIKAHIT Vs. STATE OF WEST BENGAL AND ORS.
|
December 3, 1997 |
|
GOUR NARAYAN BARAT Vs. STATE OF WEST BENGAL & ORS.
|
November 6, 1997 |
|
GOUTAM BISWAS Vs. STATE OF WEST BENGAL AND OTHERS
|
May 9, 1997 |
|
GRAND ENGINEERING WORKS Vs. STATE OF WEST BENGAL
|
May 9, 1997 |
|
GREEN HUT PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
March 19, 1997 |
|
GULAM MURTAJA ALIAS PATAL Vs. STATE OF WEST BENGAL
|
January 8, 1997 |
|
H M Brothers Pvt LTD Vs. Union of India UOI
|
February 18, 1997 |
|
H. PURUSHOTHAM Vs. UNION OF INDIA
|
May 13, 1997 |
|
HANSRAJ SHARMA Vs. GOPAL PROSAD SETH
|
September 1, 1997 |
|
HARDEODAS AGARWALLA TRUST Vs. VIJAY SINGH CHORARIA
|
April 10, 1997 |
|
HARDEORAM XALXO Vs. STATE
|
December 22, 1997 |
|
HARENDRA NATH SINGH Vs. STATE OF WEST BENGAL AND ORS.
|
July 2, 1997 |
|
HARI PRASAD KEDIA Vs. STATE
|
December 17, 1997 |
|
HARIDAS BASAK Vs. STATE
|
March 5, 1997 |
|
HARIHAR MONDAL Vs. STATE
|
August 7, 1997 |
|
HARISADHAN BANDOPADHYAY AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
September 10, 1997 |
|
HARSHKUMAR Vs. SOMADEY
|
June 18, 1997 |
|
HAWA HEMBRAM Vs. STATE OF WEST BENGAL
|
December 5, 1997 |
|
HINDUSTAN WIRES LIMITED Vs. JANARDAN KUNDU
|
January 9, 1997 |
|
HIRAK CHAND DAWN Vs. MOHAR CHAND DAWN
|
August 14, 1997 |
|
HIRALAL SHA Vs. DEBPROSAD DEY & ORS.
|
July 25, 1997 |
|
HIRENDRA NATH BASU Vs. KSHETRA MOHAN DUTTA
|
September 16, 1997 |
|
HOPE INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
|
April 26, 1997 |
|
HOTEL SOUTHEND PRIVATE LTD. AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
|
May 16, 1997 |
|
Hum Boldt Wedag India LTD Vs. Assistant Commissioner of Income tax
|
May 23, 1997 |
|
ILA KOYAL Vs. NALINI BALA KOYAL
|
September 5, 1997 |
|
IN RE : SUDARASAN BOSE : Vs. STATE OF WEST BENGAL
|
July 8, 1997 |
|
IN THE MATTER OF : ACILA PHARMACEUTICALS PVT. LTD. & ANR. Vs. UCO BANK & ORS.
|
July 17, 1997 |
|
Income tax Officer Vs. All India Vijaya Bank Officers Association
|
January 29, 1997 |
|
INDIAN OIL CORPORATION LIMITED Vs. S A NEYAZI
|
September 25, 1997 |
|
INDRA NARAYAN GANGULY Vs. STATE OF WEST BENGAL
|
February 21, 1997 |
|
INDRAJIT KUMAR DUTTA Vs. UNION OF INDIA AND OTHERS
|
September 22, 1997 |
|
INSHIDAR EKKA AND ANR. Vs. DIBAKAR DAS
|
December 16, 1997 |
|
INSPECTOR OF POLICE, CENTRAL BUREAU OF INVESTIGATION Vs. MANIQUE MAZUMDAR
|
February 26, 1997 |
|
ISHAR PRASAD BHATTACHARYA Vs. UNION OF INDIA
|
June 11, 1997 |
|
ISWAR PRASAD BHATTACHARYA Vs. STATE OF WEST BENGAL & ORS.
|
July 29, 1997 |
|
ISWAR SHIV THAKUR Vs. AMAR NATH DAW
|
May 22, 1997 |
|
ITC CLASSIC FINANCE LIMITED Vs. GRAPCO MINING AND COMPANY LIMITED
|
April 1, 1997 |
|
J C CHAKRABORTY AND CO Vs. SHANTILAL RAMPURIA
|
January 10, 1997 |
|
J M D Medicare LTD Vs. Union of India
|
September 1, 1997 |
|
J.K. INDUSTRIES LTD. Vs. REGISTRAR OF COMPANIES
|
July 17, 1997 |
|
JABA MURMA Vs. THE ORIENTAL INSURANCE COMPANY LIMITED AND ANR.
|
December 10, 1997 |
|
JAGABANDHU SINGH Vs. STATE OF WEST BENGAL
|
September 3, 1997 |
|
JAGADISH CHANDRA HALDER Vs. DAMODAR VALLEY CORPORATION
|
June 11, 1997 |
|
Jaibal Bearing and Mills Stores Vs. Collector of Customs
|
March 13, 1997 |
|
JAMUNA SINGH Vs. SIBANI BASU & ORS.
|
March 6, 1997 |
|
JANAK DEO TEWARI Vs. ASHIM BURMAN MUNICIPAL COMMISSIONER CALCUTTA MUNICIPAL CORPORATION
|
April 9, 1997 |
|
JAS ENTERPRISES Vs. KARANPARA DEVELOPMENT CO LTD
|
February 14, 1997 |
|
JASMINE COMMERCIALS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 13, 1997 |
|
JAYA SEN Vs. SUJIT KUMAR SARKAR
|
September 26, 1997 |
|
JAYANTA KUMAR MUKHERJEE Vs. STATE
|
January 9, 1997 |
|
JAYGUN BIBI Vs. TARAKESWAR CHATTERJEE
|
April 9, 1997 |
|
JAYKRISHNA BASU Vs. STATE
|
February 20, 1997 |
|
JENSON AND NICHOLSON INDIA LIMITED Vs. UNION OF INDIA
|
May 9, 1997 |
|
JIWANI KUMARI PARAKH Vs. RANJIT ROY PUN
|
March 14, 1997 |
|
JOHN JEFFERY MADAN Vs. COMMISSIONER CALCUTTA MUNICIPAL
|
August 13, 1997 |
|
JOLLY DURGA PRASAD Vs. GOODRICKS GROUP LTD
|
August 12, 1997 |
|
JOY GUPTA Vs. INDUMATI JAISWAL
|
August 28, 1997 |
|
Jyotsna Mukherjee Vs. Utpal Mukherjee
|
December 10, 1997 |
|
K BALACHANDRAN NAIR Vs. M RAJENDRAN
|
November 21, 1997 |
|
K K KUMARAN Vs. NABIN CHANDRA THAKKAR
|
December 4, 1997 |
|
KABIR HOSSAIN Vs. STATE
|
February 25, 1997 |
|
KAILASH ENTERPRISES AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
December 18, 1997 |
|
KALI PRASAD BURMAN Vs. STATE OF WEST BENGAL
|
July 10, 1997 |
|
KALIBANDHU BHATTACHARYYA Vs. GOURI SANKAR AGARWAL
|
August 14, 1997 |
|
KALLOL MAHALANABIS & ORS. Vs. THE JADAVPUR UNIVERSITY & ORS.
|
January 29, 1997 |
|
KAMAL CHATTERJEE Vs. STATE OF WEST BENGAL
|
December 2, 1997 |
|
KAMAL KUMAR BASU AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
March 14, 1997 |
|
KAMALA PROPERTIES LTD. AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
|
March 25, 1997 |
|
KANAILAL GHOSH Vs. STATE
|
September 30, 1997 |
|
KANORIA JUTE AND INDUSTRIES LIMITED Vs. CERTIFICATE OFFICER
|
February 25, 1997 |
|
Kanoria Jute and Industries LTD Vs. Certificate Officer
|
April 3, 1997 |
|
KARAM CHAND THAPAR AND BROS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 27, 1997 |
|
Karam Chand Thapar and Bros Coal Sales LTD Vs. Deputy Commissioner of Income tax
|
March 21, 1997 |
|
KARTICK PRASAD GORAI Vs. NEAMI PRASAD GORAI
|
September 22, 1997 |
|
Kasim Ali Vs. Indian Iron and Steel Co Ltd
|
May 5, 1997 |
|
KESTO GHOSH Vs. STATE OF WEST BENGAL
|
February 25, 1997 |
|
KILLA INVESTMENT PVT. LTD. AND ANR. Vs. C.M.C.
|
August 22, 1997 |
|
KOKIA MAHATO Vs. STATE
|
January 29, 1997 |
|
KRISHNA GUPTA Vs. STATE BANK OF INDIA
|
February 24, 1997 |
|
KSHUDIRAM PAL Vs. WEST BENGAL FINANCIAL CORPORATION
|
September 17, 1997 |
|
LAWYERS FORUM FOR HUMAN RIGHTS CALCUTTA Vs. STATE OF WEST BENGAL
|
January 31, 1997 |
|
LAXMI PAPER DEPOT Vs. SUB DIVISIONAL OFFICER BANGAON
|
November 25, 1997 |
|
LEE YOUNG SANG Vs. BOARD OF TRUSTEES FOR PORT OF CALCUTTA
|
July 8, 1997 |
|
LIFE INSURANCE CORPN. OF INDIA Vs. SRI SUKHENDU BHUSAN BASU & ORS.
|
September 12, 1997 |
|
M B COMMERCIAL COMPANY LIMITED Vs. PURUSHOTTAM DAS BANGUR
|
April 29, 1997 |
|
M/S M.K. CHOWDHURY AND COMPANY Vs. SITARAM SHROFF
|
February 28, 1997 |
|
M/S. NATIONAL INSURANCE CO. LTD. Vs. SMT. BASANTI BAGCHI AND ANOTHER
|
September 10, 1997 |
|
M/S. NATRAJ ENTERPRISES AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
June 12, 1997 |
|
M/S. POPULAR ROAD CARRIERS PRIVATE LIMITED & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
|
November 18, 1997 |
|
MA ANANDA OIL MILLS PRIVATE LIMITED Vs. W B F C
|
February 24, 1997 |
|
MADAN MOHAN PRASAD Vs. CHAIRMAN CUM MANAGING DIRECTOR COAL INDIA LIMITED
|
August 13, 1997 |
|
MADHAB BANERJEE Vs. DIPAK CHANDA
|
May 21, 1997 |
|
MADHUSUDAN PAL Vs. STATE OF WEST BENGAL
|
July 24, 1997 |
|
MADHUSUDAN PAL Vs. THE STATE OF WEST BENGAL & ORS.
|
July 27, 1997 |
|
MADHUSUDAN SEN Vs. STATE OF WEST BENGAL
|
February 21, 1997 |
|
MAGMA LEASING LIMITED Vs. NEPC MICON LIMITED
|
August 12, 1997 |
|
MAHADEV MAITY Vs. MANICK LAL MONDAL
|
December 11, 1997 |
|
MAHADEVI BIRLA GIRLS HIGHER SECONDARY SCHOOL AND OTHERS Vs. THE STATE OF WEST BENGAL & ORS.
|
May 20, 1997 |
|
MAHANANDA BANERJEE Vs. HONBLE HASIM ABDUL HALIM SPEAKER WEST BENGAL LEGISLATIVE ASSEMBLY
|
May 20, 1997 |
|
MAHESH KUMAR GOYALS Vs. SRI ANANDAMOHAN GUPTA
|
March 13, 1997 |
|
MALINA DUTTA Vs. NEW HOWRAH TRANSPORT CO
|
March 19, 1997 |
|
MANAGING COMMITTEE, SARTE TARAKNATH INSTITUTION, DISTICT MIDNAPORE Vs. THE STATE OF WEST BENGAL AND OTHERS
|
November 26, 1997 |
|
Manderbhani Colliery Vs. Phulwanti Devi
|
September 10, 1997 |
|
MANJURA KHATOON Vs. PRADHAN, SAMSABAD, G.P. NO. 7
|
December 16, 1997 |
|
MANSOOR RAHAMAN Vs. KESHAV FINANCE CORPORATION
|
April 23, 1997 |
|
MARTEN KONARD SCHNEIDER Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 15, 1997 |
|
MASSDAK HOSSAIN Vs. STATE OF WEST BENGAL
|
February 3, 1997 |
|
MATIN GAZI Vs. SUKUR KHAN AND ORS.
|
November 20, 1997 |
|
MATIUR RAHAMAN Vs. STATE OF WEST BENGAL
|
September 16, 1997 |
|
MAYA SEN Vs. BHAWANI MAZUMDAR
|
July 31, 1997 |
|
MCLEOD RUSSEL (INDIA) LTD., IN RE Vs. ABC
|
May 21, 1997 |
|
MD. AINUR RAHAMAN KHAN Vs. STATE
|
December 15, 1997 |
|
MD. ESHAN Vs. UNION OF INDIA AND OTHERS
|
July 7, 1997 |
|
MD. MERAJUAL AFRIN AND OTHERS Vs. COAL INDIA LTD. AND OTHERS
|
May 5, 1997 |
|
MD. SHAHABUDDIN Vs. NAYEEM MD. LATIF
|
March 10, 1997 |
|
MERCHANTS OF TRADERS P LTD Vs. SARMON PVT LTD
|
January 14, 1997 |
|
MERLIN PROJECTS LIMITED Vs. PRADIP GANGULY
|
July 11, 1997 |
|
MESSRS CHATTERJCE BROTHERS Vs. STATE OF W.B. AND OTHER
|
April 28, 1997 |
|
Metal Box India LTD Vs. State of West Bengal
|
April 10, 1997 |
|
MINATI SEN Vs. KALIPADA GANGULY
|
June 27, 1997 |
|
MIRTA LINA PVT. LTD. Vs. L.I.C. OF INDIA AND OTHERS
|
May 21, 1997 |
|
MISKINGSLAY INDUSTRIES LTDS Vs. C E S C LTD
|
January 31, 1997 |
|
MOHAMMAD HABIB Vs. STATE
|
February 14, 1997 |
|
MOHAMMED NASIM Vs. SALMAN BIBI
|
February 6, 1997 |
|
MOHAN CHAND DEY Vs. KANAILAL MULLIK
|
July 31, 1997 |
|
Mohan Gorai Vs. State of West Bengal
|
September 1, 1997 |
|
MOHAN KUMAR MUKHERJEE Vs. LEDO TEA COMPANY LIMITED
|
December 11, 1997 |
|
Mohd. Habib Vs. State
|
February 14, 1997 |
|
MONARANJAN DAS Vs. STATE OF WEST BENGAL
|
May 20, 1997 |
|
MONORANJAN ROY Vs. UNION OF INDIA
|
November 7, 1997 |
|
MOSTAFA KHAN Vs. STATE OF WEST BENGAL AND OTHERS
|
April 28, 1997 |
|
MOTIRAM Vs. STATE
|
September 5, 1997 |
|
MOUSUMI CO OPERATIVE HOUSING SOCIETY LTD Vs. GAYATRI DE
|
December 15, 1997 |
|
MR. SURINDER ANAND AND OTHERS Vs. SURESH TIBREWALA AND ANOTHER
|
January 24, 1997 |
|
MUNNA NAI Vs. STATE
|
September 2, 1997 |
|
MUSTAKIM HOSSAIN Vs. STATE OF WEST BENGAL
|
June 19, 1997 |
|
NABADWIP CHANDRA DAS AND ORS. Vs. THE WEST BENGAL BOARD OF SECONDARY EDUCATION AND ORS.
|
September 24, 1997 |
|
NAGENDRA LAL SAHA Vs. AJIT KUMAR BAISYA SAHA
|
November 27, 1997 |
|
NAINA JAIN Vs. UNION OF INDIA
|
June 10, 1997 |
|
NAMALDINIA SARBARTHA SADHAK SAMABAY SAMITY LTD. AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
|
June 27, 1997 |
|
NAMITA SENGUPTA Vs. STATE OF WEST BENGAL
|
April 2, 1997 |
|
Nathani H P Vs. Employees State Insurance Corporation
|
August 21, 1997 |
|
NATIONAL INSURANCE CO LTD Vs. SANDHYA RANI SINGHA
|
August 5, 1997 |
|
NAWAJ ALI SK Vs. RAHIM SK
|
July 8, 1997 |
|
NAWAL KISHORE TEKRIWAL Vs. JAYA GUPTA
|
July 25, 1997 |
|
NAZIR HOSSAIN HALDER Vs. STATE
|
November 18, 1997 |
|
NEMAI HAZRA Vs. PRAMATHA RANJAN SHEE
|
July 25, 1997 |
|
NETAI BANDOPADHYAY (BANERJEE) Vs. GITARANI KUNDU AND ANOTHER
|
November 12, 1997 |
|
New India Assurance Co LTD Vs. Utpala Banerjee
|
June 26, 1997 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. STAR UTPALA BANERJEE
|
June 26, 1997 |
|
NIBARAN GHOSH Vs. STATE OF WEST BENGAL
|
August 22, 1997 |
|
NIKHILESH GANGULI Vs. STATE OF WEST BENGAL
|
August 1, 1997 |
|
NILGIRI ESTATES PRIVATE LIMITED Vs. KHANIVA HOUSING INDIA PRIVATE LTD
|
January 31, 1997 |
|
NILMONI GHOSH & ORS. Vs. AVARANI GHOSH (SMT.) AND OTHERS
|
December 24, 1997 |
|
NIRANJAN NATH Vs. STATE OF WEST BENGAL
|
February 18, 1997 |
|
NIRAPADA CHONGDAR Vs. COLLECTOR OF CUSTOMS
|
May 7, 1997 |
|
NIRMAL KR KOTHARI Vs. SUDEB MOHAN GHOSH
|
June 26, 1997 |
|
NIRMAL KR. MUKHERJEE Vs. HARINARAYAN BAGCHI
|
November 28, 1997 |
|
NIRMAL KUMAR SANYAL Vs. THE STATE OF W.B. AND OTHER
|
August 28, 1997 |
|
NIRMALENDU CHAKRABARTY AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
February 17, 1997 |
|
OIL AND NATURAL GAS COMMISSION Vs. DOWELL SCHLUMBERGER WESTERN S A
|
February 20, 1997 |
|
OM PRAKASH SAXENA Vs. DHIRENDRA NATH NAG
|
December 12, 1997 |
|
P. DHANEDARA AND OTHERS Vs. THE LT. GOVERNOR AND OTHERS
|
December 17, 1997 |
|
PARAMJIT SINGH KOHLI Vs. UNION OF INDIA
|
January 31, 1997 |
|
PARESH CHANDRA KOJI Vs. STATE
|
November 27, 1997 |
|
PARESH R. KAMPANI Vs. STATE OF WEST BENGAL
|
April 9, 1997 |
|
PARMANAND AGARWAL Vs. COMMISSIONER OF CUSTOMS
|
April 3, 1997 |
|
PATIT PABAN MONDAL AND OTHERS Vs. M/S. MOHAN BROTHERS
|
September 11, 1997 |
|
PAWAN KUMAR AGARWAL Vs. UNIVERSITY OF CALCUTTA
|
May 23, 1997 |
|
PINAKI RANJAN BHARATI Vs. STATE OF WEST BENGAL
|
January 28, 1997 |
|
PLASTIC CONCERN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 10, 1997 |
|
PRAFULLA BALA MUKHERJEE Vs. SATISH CHANDRA MUKHERJEE
|
September 24, 1997 |
|
PRAFULLA KUMAR MAITY Vs. AMAL KRISHNA MISHRA
|
April 4, 1997 |
|
PRAFULLA KUMAR SAHA Vs. RANJIT KUMAR SAHA
|
September 5, 1997 |
|
PRAGATI ENGINEERING PVT. LTD. Vs. STATE OF ANDHRA PRADESH
|
December 2, 1997 |
|
PRAKRITI KUMAR MONDAL Vs. STATE OF WEST BENGAL
|
April 1, 1997 |
|
Pralay Kumar Bose Vs. Shyama Bose
|
April 29, 1997 |
|
PRANATOSH ROY Vs. UNIVERSITY OF CALCUTTA
|
September 10, 1997 |
|
PRASHANT GLASS WORKS PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
May 6, 1997 |
|
PRASIDH NARAYAN SRIVASTAVA Vs. SARAJU PAUL
|
May 23, 1997 |
|
PRASUN KUMAR SEN Vs. NEMAI CHAND BHATTACHARYA
|
August 14, 1997 |
|
PRATIMA DUTTA Vs. NILIMA SEAL
|
September 17, 1997 |
|
PRATIMA MONDAL Vs. DHARIDNAR MONDAL
|
December 22, 1997 |
|
PRAVAT KUMAR SAHA Vs. DILIP PRAMANICK
|
February 18, 1997 |
|
PRITHWIS KUMAR NAG Vs. STATE OF WEST BENGAL
|
December 8, 1997 |
|
PRIYAVART CHOWDHURY Vs. PUNJAB AND SIND BANK
|
January 6, 1997 |
|
PROBIR GHOSH Vs. STATE OF WEST BENGAL
|
June 24, 1997 |
|
PROF CHITTARANJAN DASGUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 13, 1997 |
|
PROMATHESWAR BAKSHI Vs. JAHAR LAL SETT
|
July 10, 1997 |
|
PRONAB KUMAR DAS Vs. SUSHANTA KUMAR DAS
|
October 3, 1997 |
|
PUNIT BERIWALA Vs. SUVA SANYAL
|
July 22, 1997 |
|
PUNJAB NATIONAL BANK Vs. SHAMBHU NATH NANDY & ORS.
|
May 9, 1997 |
|
R RAJESHWARAN Vs. STATE
|
February 14, 1997 |
|
R.P.N. THANGAVELU Vs. UNION OF INDIA AND OTHERS
|
November 22, 1997 |
|
RABANMAHATO Vs. STATE
|
April 28, 1997 |
|
RABIN JHUNJHUNWALA Vs. L K MOHTA
|
April 21, 1997 |
|
RABIN ROY CHOUDHURY Vs. STATE
|
September 10, 1997 |
|
RABIN TAPASWI Vs. RAMA SANKAR MUKHERJEE AND OTHERS
|
September 25, 1997 |
|
RABINDRA NATH SINHA Vs. PRASAD DUTTA
|
September 5, 1997 |
|
RADHA GOPAL PAUL Vs. SUSANTA PAUL AND ORS.
|
November 13, 1997 |
|
RADHA KRISHNA BHUWALKA Vs. RAKHAL BANDHU CHAKRABORTY
|
January 8, 1997 |
|
RADHANATH BHMINYA & SONS Vs. STATE OF WEST BENGAL
|
January 21, 1997 |
|
RADHARANI TEA ESTATES (P) LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 2, 1997 |
|
RADHASHYAM DASS Vs. STATE OF WEST BENGAL
|
February 3, 1997 |
|
RADHESYAM KUNDU & ORS Vs. STATE OF WEST BENGAL
|
July 2, 1997 |
|
RADIANT ROTOGRAVURE PRIVATE LTD Vs. CESC LTD
|
January 15, 1997 |
|
RAGHUNATH JEW THAKUR Vs. STATE OF WEST BENGAL
|
December 5, 1997 |
|
RAIS AHMED Vs. STATE
|
May 20, 1997 |
|
RAJARAM SHAW AND Vs. STATE
|
July 17, 1997 |
|
RAJENDRA SINGH LODHA Vs. ARBINDO DEY
|
June 24, 1997 |
|
RAJESH NATH Vs. GENERAL MANAGER KOLAGHAT THERMAL POWER STATION
|
December 17, 1997 |
|
RAJINDRA RAM Vs. COAL INDIA LIMITED
|
February 18, 1997 |
|
RAM AYODHYAY RAI Vs. CALCUTTA DOCK LABOUR BOARD
|
May 23, 1997 |
|
RAM CHANDRA SINGH Vs. STATE OF WEST BENGAL
|
May 22, 1997 |
|
RAM SWARUP PROSAD Vs. STATE OF WEST BENGAL
|
December 22, 1997 |
|
Ram Swarup Sharma
Vs. Coal India Ltd
|
November 10, 1997 |
|
RAMESH CH DAS Vs. STATE OF WEST BENGAL
|
April 9, 1997 |
|
RAMESH KUMAR MITTAL Vs. PROBAL KUMAR GHOSHAL
|
September 17, 1997 |
|
RAMPADA BISWAS Vs. DOLLY MITRA
|
December 22, 1997 |
|
RAMPURIA INDUSTRIES AND INVESTMENTS LIMITED Vs. NELLIMARLA JUTE MILLS COMPANY LIMITED
|
June 10, 1997 |
|
RANI ALOKA DUDHORIA Vs. STATE OF WEST BENGAL
|
March 3, 1997 |
|
Ranigunj Chemical Works Mazdoor Sangh Vs. Raniganj Chemical Works
|
December 16, 1997 |
|
RANIGUNJ CHEMICALS WORKS Vs. LEARNED JUDGE 4TH INDUSTRIAL TRIBUNAL
|
September 2, 1997 |
|
RANJAN KUMAR MONDAL Vs. STATE OF WEST BENGAL & ORS.
|
May 6, 1997 |
|
RANJIT DAS AND ORS. Vs. SUB
|
September 25, 1997 |
|
RANJIT KUMAR ADITYA Vs. HIMANGSU KUMAR ADITYA
|
August 6, 1997 |
|
RANJIT KUMAR DUTTA Vs. TAPAN KUMAR SHAW
|
March 6, 1997 |
|
RANJIT MONDAL AND SAJAL BARUI AND Vs. STATE
|
January 31, 1997 |
|
RATAN KUMAR SAHA AND OTHERS Vs. STATE AND OTHERS
|
January 27, 1997 |
|
RATHIN MUKHERJEE AND OTHERS Vs. DURGAPUR CINEMA
|
January 20, 1997 |
|
RAVI MAGOR Vs. STATE
|
February 28, 1997 |
|
RAYMOND WOOLEN MILLS LTD Vs. COAL INDIA LIMITED
|
November 19, 1997 |
|
REHABILITATION INDUSTRIES CORPORATION LTD. Vs. MADAN MOHAN NANDY
|
November 10, 1997 |
|
RENU AICH Vs. LAKSHMI DEBNATH
|
September 26, 1997 |
|
RETIRED INSURANCE EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
|
April 11, 1997 |
|
ROAD TRANSPORT CORPORATION Vs. SATYANARAYAN PRASAD BHAGAT
|
February 21, 1997 |
|
ROMESH KUMAR CHURIWALLA Vs. STATE OF WEST BENGAL
|
May 22, 1997 |
|
RONIX POLYMERS PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
April 15, 1997 |
|
S K MEHROTRA Vs. JAHANGIR KABIR
|
July 8, 1997 |
|
S K MURSHIDUL ISLAM Vs. STATE OF WEST BENGAL
|
February 3, 1997 |
|
S K OMAR ALI Vs. ASPIA BIBI
|
November 25, 1997 |
|
SADHAN KUMAR BORAL Vs. STATE
|
February 21, 1997 |
|
SADRE ALAM MULLICK Vs. STATE
|
March 13, 1997 |
|
SAIFUL NANDLAL Vs. AKKAS ALI OPPOSITE PARTY
|
March 10, 1997 |
|
SAILENDRA NATH GHOSH Vs. STATE OF WEST BENGAL
|
August 14, 1997 |
|
SAKUNTALA CHAKRABORTY Vs. SHIBA PROSAD ROY
|
August 29, 1997 |
|
Salboni Hatcheries Vs. Union of India UOI
|
November 17, 1997 |
|
SAMAR SAMANTA & ANR. Vs. STATE OF WEST BENGAL & ORS
|
March 21, 1997 |
|
SAMARESH MOHAN GHOSH Vs. MUKTESH MOHAN GHOSH
|
December 16, 1997 |
|
SAMIR KR. ROY CHOWDHURY Vs. INDIAN DRUGS & PHARMACEUTICALS LTD.
|
January 17, 1997 |
|
SAMIR PARAMANICK Vs. STATE OF WEST BENGAL
|
February 4, 1997 |
|
SAMIUL SK. Vs. STATE OF WEST BENGAL
|
November 25, 1997 |
|
SAMSUL HAQUE GAZI Vs. STATE
|
July 11, 1997 |
|
SANDIP BHANDARI Vs. STATE OF WEST BENGAL
|
December 5, 1997 |
|
SANICHARI DEVI Vs. STATE OF WEST BENGAL
|
April 25, 1997 |
|
Sankar Prosad Ghosh Vs. Lakshmi Rani Ghosh
|
December 10, 1997 |
|
SANTOSH KUMAR ROY Vs. STATE OF WEST BENGAL
|
February 17, 1997 |
|
SANTOSH THAKUR Vs. ALLAHABAD BANK OF INDIA SIC
|
February 5, 1997 |
|
SAPTAPARNI CO OPERATIVE HOUSINGSOCIETY LTD Vs. PROFESSOR CHITTA MITRA
|
July 1, 1997 |
|
SARALA SHAH Vs. CALCUTTA MUNICIPAL CORPORATION
|
January 20, 1997 |
|
SARANYA LEATHER PRIVATE LTD & ANR Vs. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA AND OTHERS
|
June 23, 1997 |
|
SARIDASPUR SAMABAYA KRISHI UNNAYAN SAMITY LTD. Vs. STATE OF WEST BENGAL
|
January 10, 1997 |
|
SAROJ PODDAR Vs. VICE CHANCELLOR CALCUTTA UNIVERSITY
|
March 5, 1997 |
|
SAROJ TIKADER Vs. STATE
|
December 23, 1997 |
|
SATYA NARAYAN CHOWDHURI Vs. STATE OF WEST BENGAL
|
September 10, 1997 |
|
SATYENDRA NATH BANERJEE Vs. STATE OF WEST BENGAL AND OTHERS
|
May 5, 1997 |
|
SEN MUKHERJEE AND COMPANY Vs. CHHAYA BANERJEE
|
December 2, 1997 |
|
SENEX BUILDERS PVT LTD Vs. CALCUTTA MUNICIPAL CORPORATION
|
July 24, 1997 |
|
SHAHEEN HAIDER Vs. THE NEW INDIA ASSURANCE CO. LTD. AND OTHERS
|
December 24, 1997 |
|
SHANKER DE BHATTACHARYYA Vs. JYOTIVMOYEE DEVI
|
August 28, 1997 |
|
SHEHANGSU MAJUMDER Vs. STATE OF WEST BENGAL AND OTHERS
|
February 14, 1997 |
|
SHEIKH RAHMAN Vs. STATE OF WEST BENGAL
|
January 7, 1997 |
|
SHEILA SENGUPTA Vs. SHIB NARAYAN ROY
|
August 16, 1997 |
|
SHEILA SENGUPTA Vs. SHIB NARAYAN ROY
|
September 16, 1997 |
|
SHEW NARAYAN BHALOTIA Vs. PANCHANAN SHAW
|
September 19, 1997 |
|
Shipping Corporation of India LTD Vs. Industrial Tribunal III
|
December 11, 1997 |
|
SHIVA STEEL RE ROLLING MILLS AND AN Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
September 3, 1997 |
|
SHOBHANA TRADERS PVT. LTD Vs. EAST INDIA HOTELS LIMITED
|
September 19, 1997 |
|
SHREE KUMARI MUNDRA Vs. COMMISSIONER OF INCOME TAX
|
July 16, 1997 |
|
SHREE SHREE GOPAL JEW AND OTHERS Vs. JUMBO TRADERS PRIVATE LIMITED
|
February 25, 1997 |
|
SHRI BHRIGU NANDAN DEB GOSWAMI Vs. SRI SRI GOBINDA JEW THAKUR AND OTHERS
|
September 26, 1997 |
|
SHRI KRISHNA KISHORE MUKHERJEE Vs. SMT. MANDIRA MUKHERJEE
|
September 16, 1997 |
|
SHRINORAIN SUREKA Vs. STATE OF WEST BENGAL
|
February 25, 1997 |
|
SHYAM SUNDAR GANERIWALLA Vs. DELTA INTERNATIONAL LIMITED
|
December 2, 1997 |
|
SHYAMAL GHOSH Vs. UNION OF INDIA
|
November 17, 1997 |
|
Shyamal Kumar Das Vs. Sabyasachi Bhattacharjee
|
June 23, 1997 |
|
SHYAMAL KUMAR GHOSH Vs. CHAIRMAN, CHINSURAH WHOLESALE CONSUMERS CO
|
September 16, 1997 |
|
SHYAMAPROSAD GUPTA & ANR. Vs. ALPANA MAJUMDER & ORS.
|
March 11, 1997 |
|
SILIGURI BAR ASSOCIATION AND ORS. Vs. UNION OF INDIA AND ORS.
|
November 24, 1997 |
|
SILVERLINE FORUM (P) LTD. Vs. RAJIV TRUST & ANR.
|
April 24, 1997 |
|
SIRSENDU MUKHRERJEE AND OTHERS Vs. RAHUL SIRCAR AND OTHERS
|
May 23, 1997 |
|
SITA CHERIYAN MUKERJI Vs. APPROPRIATE AUTHORITY
|
July 3, 1997 |
|
SK ARWAR ALI Vs. STATE
|
January 20, 1997 |
|
SK KAUSAR ALI Vs. STATE OF WEST BENGAL
|
January 22, 1997 |
|
SK ROUSHAN ALI Vs. KAZI ABDUL JALIL
|
March 4, 1997 |
|
SM. REKHARANI MAITRA AND OTHER Vs. ADDITIONAL DISTRICT MAGISTRATE
|
April 10, 1997 |
|
SMT. BASANTI RANI SINGHA AND OTHERS Vs. SMT. DURGABATI DEY AND OTHERS
|
March 10, 1997 |
|
SMT. BELA DE Vs. ALOKE KUMAR SENGUPTA @ ALOKE RANJAN SENGUPTA AND OTHERS
|
August 1, 1997 |
|
SMT. MANASHI SEN (NEE ROY) AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
|
September 23, 1997 |
|
SMT. PUSPA RANI GIRI Vs. PRASANTA KUMAR SAHOO AND OTHERS
|
July 17, 1997 |
|
SMT. SABITA BANERJEE Vs. DR. MAHENDRA YASHWANT BAL
|
December 12, 1997 |
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SOMARI DEBI Vs. HOWRAH IMPROVEMENT TRUST
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December 3, 1997 |
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SOUTH INDIA SHIPPING CORPORATION LTD Vs. BOARD OF TRUSTEES FOR PORT OF CALCUTTA
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April 9, 1997 |
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SREE GOVIND PROPERTIES & INVESTMENT (P) LTD. Vs. AIR TRANSPORT CORPORATION
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October 3, 1997 |
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SREEMA SERVICE STATION Vs. THE STATE OF WEST BENGAL
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August 11, 1997 |
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SRI FALGUNI CHAKRABORTY Vs. STATE OF WEST BENGAL
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May 20, 1997 |
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SRI MUKTIPADA CHOWDHURY Vs. SRI NILKAMAL DAW AND ANR.
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September 10, 1997 |
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SRI SATYA NARAIN JHA Vs. THE CHAIRMAN, COAL INDIA LIMITED
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September 5, 1997 |
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SRI SATYA RANJAN PAUL Vs. SUBHASINI DAS (SMT.)
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September 9, 1997 |
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STATE BANK OF INDIA AND OTHERS Vs. ARAVINDAKSHAN MENON AND ANOTHER
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November 28, 1997 |
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STATE OF WEST BENGAL Vs. SHYAMAPADA GHOSH
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September 16, 1997 |
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STATE OF WEST BENGAL Vs. ASHOKE BOSE
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February 21, 1997 |
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STATE OF WEST BENGAL Vs. HINDUSTHAN MOTORS LIMITED
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October 15, 1997 |
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STATE OF WEST BENGAL Vs. TANWIR BANO
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December 2, 1997 |
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State of West Bengal Vs. Nani Gopal Jana
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November 24, 1997 |
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STEEL AUTHORITY OF INDIA LTD Vs. HINDUSTAN STEEL EMPLOYEES UNION
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January 24, 1997 |
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SUBRATA GHOSAL AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
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March 12, 1997 |
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SUDHIR KUMAR PAL Vs. STATE OF WEST BENGAL
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March 18, 1997 |
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SUKANTA MUKHERJEE Vs. STATE
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February 3, 1997 |
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SUKUMAR SINGH AND Vs. STATE OF WEST BENGAL
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July 30, 1997 |
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Sunanda Bose Vs. Union of India UOI
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April 24, 1997 |
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SUNIL KANTI ROY Vs. DEPUTY DIRECTOR, ENFORCEMENT DIRECTORATE (FOREIGN EXCHANGE REGULATION ACT)
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September 16, 1997 |
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SUNIL KUMAR SAHA Vs. STATE OF WEST BENGAL
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December 24, 1997 |
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SUREKA STEEL LTD. Vs. UNION OF INDIA
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August 22, 1997 |
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SURENDRA NARANYAN ROY AND ANR. Vs. CALCUTTA MUNICIPAL CORPORATION AND ORS.
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June 17, 1997 |
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SURESH CHANDRA GHOSH Vs. RABINDRA NATH BISWAS
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July 4, 1997 |
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SURESH MAHATO Vs. STATE OF WEST BENGAL
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January 20, 1997 |
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SURESH PRASAD SHAW AND ANOTHER Vs. UNION OF INDIA AND OTHERS
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February 24, 1997 |
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SURJIT KAUR Vs. UNION OF INDIA
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June 12, 1997 |
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SUSHIL KUMAR KHAN Vs. CHIRAKISHORE BHADURI
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August 7, 1997 |
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SUSHIR ROY Vs. UNION OF INDIA AND OTHERS
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May 22, 1997 |
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SWAN FISHERIES (PRIVATE) LIMITED Vs. STATE OF WEST BENGAL
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December 12, 1997 |
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SWAPAK KUMAR PAL Vs. STATE
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February 24, 1997 |
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Syndicate Bank Vs. B S Narayanan
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December 10, 1997 |
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TALEB SK Vs. STATE OF WEST BENGAL
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September 16, 1997 |
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TAMILARASAN Vs. STATE
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February 19, 1997 |
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TAPAN KUMAR GHOSH Vs. STATE
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July 29, 1997 |
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TAPAN KUMAR SINHA Vs. WEST BENGAL STATE ELECTRICITY BOARD
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January 10, 1997 |
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TAPAN ROY Vs. STATE
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January 31, 1997 |
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TAPAN TANAY HALDAR Vs. GOPAL CHANDRA HALDAR
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August 28, 1997 |
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TAPAN TANAY HALDER Vs. STATE
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August 28, 1997 |
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TAPATI SENGUPTA AND MS AMGANA SENGUPTA Vs. ENFORCEMENT OFFICER, ENFORCEMENT DIRECTORATE (FERA)
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August 13, 1997 |
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TAPENDRO MULLICK Vs. PURNENDRA MULLICK
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May 20, 1997 |
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TARA DEVI JALAN Vs. RADHESHYAM RUIA
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February 19, 1997 |
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TARAK NATH SHA Vs. BHUTORIA BROTHERS PRIVATE LIMITED
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August 28, 1997 |
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Tata Iron and Steel Co LTD Vs. Commr Appeals C Ex
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June 19, 1997 |
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TEK LAL Vs. THE STATE OF WEST BENGAL AND OTHERS
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January 31, 1997 |
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TERAI OVERSEAS LIMITED Vs. O S, DRAW BACK DEPTT
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December 19, 1997 |
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Terai Overseas LTD Vs. O S Draw Back Deptt
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June 19, 1997 |
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THE CALCUTTA JUTE MANUFACTURING COMPANY LTD. Vs. JUTE MANUFACTURERS DEVELOPMENT COUNCIL
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May 21, 1997 |
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THOMAS AUGUSTINE Vs. STATE OF WEST BENGAL
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March 5, 1997 |
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TRILOK SINGH Vs. STATE OF WEST BENGAL
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May 22, 1997 |
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TYRE CORPORATION OF INDIA LIMITED Vs. DEBENDRA NATH BHATTACHARJEE
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September 15, 1997 |
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UCO BANK Vs. RATNI DEVI JAIN
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January 31, 1997 |
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UMABALA SAIN Vs. THE STATE OF WEST BENGAL & ORS.
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September 24, 1997 |
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UMESH PRASAD SINGH Vs. UNION OF INDIA
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July 2, 1997 |
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UNION OF INDIA Vs. PROMOD KUMAR KISHOREPURIA
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February 26, 1997 |
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UNION OF INDIA Vs. SK. KARIM BOX & ORS.
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August 12, 1997 |
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Union of India Vs. Subhas Jha
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December 10, 1997 |
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UNION OF INIDA Vs. ALOK KUMAR CHAMARIA
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April 11, 1997 |
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UNITED BANK OF INDIA Vs. GOLAM HOSSIAN HALDER
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June 25, 1997 |
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UNITED INDIA INSURANCE CO. LTD. Vs. SMT. SIPRA BRAHMA & ANR.
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September 12, 1997 |
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UNIVERSAL CABLES LIMITED Vs. THE STATE OF WEST BENGAL AND OTHERS
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June 23, 1997 |
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UNIVERSAL PAPER MILLS LIMITED Vs. UNION OF INDIA
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April 10, 1997 |
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UNIVERSITY OF CALCUTTA Vs. PITBARAN CHAKRABORTY
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November 19, 1997 |
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UPASANA GHOSH ALIAS BRAMHACHARI Vs. STATE
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December 9, 1997 |
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URMILA HAIDER & ORS. Vs. STATE OF WEST BENGAL & ORS.
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April 28, 1997 |
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VIJAY BAHADUR SINGH Vs. STATE OF WEST BENGAL
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December 22, 1997 |
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VIJAY KUMAR GUPTA Vs. UNION OF INDIA & ORS.
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March 26, 1997 |
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VIJAY SINGH NAHATA Vs. UNION OF INDIA
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September 22, 1997 |
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Vikram Organics Pvt LTD Vs. Anirox Pigments Ltd
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February 18, 1997 |
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VISHNU SUGAR MILLS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
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September 30, 1997 |
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VIVEKANANDA MONDAL Vs. MINATI MONDAL
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December 23, 1997 |
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VIVEKANANDA NIDHI Vs. ASHIMA GOSWAMI
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February 7, 1997 |
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Vysya Bank LTD Vs. Appropriate Authority of Income tax
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December 24, 1997 |
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W. B. COUNCIL OF HIGHER SECONDARY EDUCATION & ANR. Vs. RINA HAZRA & ORS.
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August 22, 1997 |
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WEBEL NICCO ELECTRONICS LIMITED Vs. ANIMA ROY
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February 18, 1997 |
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WEBSETER INDUSTRIES LIMITED Vs. UNION OF INDIA
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January 31, 1997 |
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Wellman Incandescent India LTD Vs. Supdt of Central Excise
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September 5, 1997 |
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WEST BENGAL FINANCIAL CORPORATION Vs. OFFICIAL LIQUIDATOR OPPOSITE PARTY
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March 13, 1997 |
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WEST BENGAL SMALL SCALE PHARMACEUTICAL MANUFACTURERS ASSOCIATION Vs. UNION OF INDIA
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February 14, 1997 |
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WEST BENGAL STATE ELECTRICITY BOARD Vs. SIDDHARTA FERRO ALLOYS LIMITED
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January 29, 1997 |
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WEST BENGAL STATE ELECTRICITY BOARD Vs. AKTAR AHMED
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August 4, 1997 |
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WESTINGHOUSE SAXBY FARMER LTD. Vs. STATE OF WEST BENGAL
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August 11, 1997 |
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ZAINAL ABEDIN Vs. KUMAR MUKHERJEE
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September 2, 1997 |
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ZAINAL ABEDIN Vs. STATE
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September 2, 1997 |