|
A BHASKARAN Vs. STATE OF WEST BENGAL
|
January 18, 1996 |
|
A M SOMERSETTS Vs. STATE
|
February 13, 1996 |
|
ABANTI KUMAR SHEET Vs. MR. SK. YEAR ALL AND OTHERS
|
December 6, 1996 |
|
ABDUL SAMAD SARDAR Vs. CENTRAL INLAND WATER TRANSPORT LTD.
|
October 8, 1996 |
|
ABDUR RAHIM MIR Vs. THE STATE OF WEST BENGAL AND OTHERS
|
May 6, 1996 |
|
AD-HOC COMMITTEE, UTTAR JHAPARDAH SARADAMONI BALIKA VIDYALAYA Vs. SANGHAMITRA GHOSH (DE) (SMT.)
|
June 17, 1996 |
|
AFZAUDDIN ANSARY Vs. STATE OF WEST BENGAL
|
August 10, 1996 |
|
AFZAUDDIN ANSARY AND 4 ORS Vs. STATE
|
October 8, 1996 |
|
AJANTA BASU Vs. STATE
|
March 11, 1996 |
|
AJIT SAHA RAY Vs. STATE OF WEST BENGAL
|
July 26, 1996 |
|
AJOY CHOPRA Vs. BURMAN CONS CO. PVT LTD
|
August 23, 1996 |
|
AKHILESH GUPTA Vs. JAMALPUR THANA CO
|
June 30, 1996 |
|
ALL BENGAL LEGAL HUSKING MILL Vs. THE STATE OF WEST BENGAL
|
August 23, 1996 |
|
ALLAHABAD BANK Vs. SOURENDRA NATH SHAW
|
August 13, 1996 |
|
ALOKA DEVI ALIAS ALOKA SHARMA SARKAR Vs. STATE
|
February 23, 1996 |
|
ALOKE PRAMANIK Vs. STATE OF WEST BENGAL & ORS.
|
February 19, 1996 |
|
AMAL KUMAR SAMANTA Vs. STATE OF WEST BENGAL
|
April 4, 1996 |
|
AMANULLA BISWAS & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
October 15, 1996 |
|
AMAR PAL Vs. STATE AND ORS.
|
March 6, 1996 |
|
AMENA BIBI Vs. ABDUL HAQUE
|
February 20, 1996 |
|
AMRITLAL AGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
December 31, 1996 |
|
ANANDA DAMANI Vs. UNION OF INDIA
|
December 9, 1996 |
|
ANANDA GOPAL CHAKRABORTY AND OTHERS Vs. DISTRICT SCHOOL BOARD (PRIMARY) BURDWAN AND OTHERS
|
August 30, 1996 |
|
ANANDA MANNA Vs. STATE OF WEST BENGAL
|
October 9, 1996 |
|
ANATH BANDHU KUNDU Vs. STATE OF WEST BENGAL
|
March 4, 1996 |
|
ANATH BANDHU KUNDU Vs. STATE OF WEST BENGAL
|
April 9, 1996 |
|
ANIL KUMAR BANERJEE Vs. SEFALI BANERJEE
|
July 3, 1996 |
|
ANIL KUMAR PANDA Vs. STATE
|
July 17, 1996 |
|
ANIL KUMAR PAROLIA Vs. MOHAMMAD SHAFIQUE KHAN
|
October 15, 1996 |
|
ANIL KUMAR TIWARI Vs. M/S. VEHICLE CREDIT CORPORATION & ORS.
|
September 11, 1996 |
|
ANIMA GHOSH Vs. SANNYASHI CHARAN BASAK
|
March 14, 1996 |
|
Anima Roy Vs. Fourth Industrial Tribunal
|
July 23, 1996 |
|
ANISHA DUTTA Vs. STATE OF WEST BENGAL
|
July 2, 1996 |
|
ANISHA DUTTA Vs. STATE OF WEST BENGAL
|
October 9, 1996 |
|
ANJANI ENTERPRISES AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
August 13, 1996 |
|
ANTONY OKOYE Vs. STATE
|
August 9, 1996 |
|
ANWAR HOSSAIN SHEIKH Vs. SANTI KUMAR MONDAL
|
July 31, 1996 |
|
ANWARUL ISLAM Vs. STATE OF WEST BENGAL
|
March 21, 1996 |
|
APARNA MUKHERJEE Vs. STATE OF WEST BENGAL
|
March 25, 1996 |
|
APE BELLISS INDIA LTD. AND ANOTHER Vs. E.S.I. CORPORATION AND OTHERS
|
February 29, 1996 |
|
APEEJAY PRIVATE LIMITED Vs. RAGHAVACHARI NARASINHAN
|
June 19, 1996 |
|
ARABINDA GHOSH Vs. TAPAS GHOSH
|
July 25, 1996 |
|
ARUN KUMAR BOSE Vs. STATE OF WEST BENGAL
|
March 21, 1996 |
|
ARUN KUMAR GUPTA Vs. JYOTI PRASANNA DAS THAKUR
|
February 23, 1996 |
|
ARUN KUMAR MUKHERJEE Vs. STATE OF WEST BENGAL
|
August 19, 1996 |
|
ARUN SANKAR CHATTERJEE Vs. STATE OF WEST BENGAL
|
June 10, 1996 |
|
ARUN SEKHAT BANERJEE Vs. PRATIMA RAKSHIT
|
October 14, 1996 |
|
Arunangshu Chakraborty
Vs. Aajkal Publishers Pvt Ltd
|
September 3, 1996 |
|
Arunava Dasgupta
Vs. State of West Bengal
|
July 18, 1996 |
|
ASHIT GHOSH Vs. STATE OF WEST BENGAL
|
December 11, 1996 |
|
Ashok Kumar Kochar Vs. Commissioner of Customs
|
July 25, 1996 |
|
ASHOKA MACHINE TOOLS CORPORATION Vs. UNION OF INDIA
|
May 9, 1996 |
|
ASHOKE KUMAR RANA Vs. STATE OF WEST BENGAL
|
June 14, 1996 |
|
ASHUTOSH GHOSH Vs. UNIVERSITY OF CALCUTTA & ANR.
|
July 3, 1996 |
|
ASIM KUMAR ROY Vs. STATE OF WEST BENGAL
|
August 27, 1996 |
|
ASSAM PETRO CHEMICALS LTD. Vs. KUMKUM CHALIHA
|
December 10, 1996 |
|
ASWANI DATTA MEMORIAL GIRLS HIGH SCHOOL Vs. JOY BUILDERS PRIVATE LIMITED AND OTHERS
|
August 27, 1996 |
|
ATAL TEA COMPANY LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
October 15, 1996 |
|
AZIMGANJ ESTATES PVT LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX
|
August 28, 1996 |
|
B.C.L. FINANCIAL SERVICES LIMITED Vs. NIZAMUR RAHAMAN KHAN AND ORS.
|
January 12, 1996 |
|
BABHNAN SUGAR MILLS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 11, 1996 |
|
BABLOO DAS ALIAS PRANAB KUMAR DAS Vs. STATE
|
June 21, 1996 |
|
BABLU BAURI Vs. THE STATE OF WEST BENGAL & ORS.
|
November 18, 1996 |
|
BABULAL SATANALIKA Vs. SATYA NARAIN AGARWALLA
|
March 7, 1996 |
|
BADAL CHANDRA MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
|
September 9, 1996 |
|
BADAL GOMES Vs. MARTIN ARINDA
|
October 4, 1996 |
|
Baid Organisation P LTD Vs. Union of India UOI
|
July 2, 1996 |
|
BAIDYA NATH MUKHERJEE Vs. AMARENDRA NATH SINGH
|
September 26, 1996 |
|
BALESWAR SINGH Vs. COMMINISIONERS FOR THE PORT OF CALCUTTA AND ORS.
|
March 9, 1996 |
|
BAMUNGACHI RISING CLUB Vs. SHYAMAL KUMAR GHOSH AND OTHERS
|
February 29, 1996 |
|
Bangalaxmi Hosiery Mills P LTD Vs. Union of India UOI
|
August 29, 1996 |
|
BANK OF INDIA STAFF UNION WEST BENGAL Vs. BANK OF INDIA EASTERN ZONE
|
March 13, 1996 |
|
Banshi Dhar Rai Vs. Gadadhar Das
|
July 18, 1996 |
|
BARASAT BASIRHAT LIGHT RAILWAY AND CO. LTD. (IN LIQUIDATION) Vs. SOVA ROY AND OTHERS
|
December 9, 1996 |
|
BARINDRA NATH JHA Vs. COAL INDIA LTD
|
April 8, 1996 |
|
BARINI KUMAR DAS Vs. MANINDRA NATH DAS
|
July 24, 1996 |
|
BARUN KUMAR SAHA Vs. THE STATE
|
April 24, 1996 |
|
BASUDEV DAS Vs. NIHAR BALA BHAR
|
August 9, 1996 |
|
Bata India LTD Vs. Special Director Enforcement Directorate
|
March 12, 1996 |
|
Bata India LTD Vs. Suptd of Central Excise
|
December 24, 1996 |
|
BEJOY CHAND MOGHA Vs. CALCUTTA MUNICIPAL CORPORATION
|
February 20, 1996 |
|
BEJOY PAUL Vs. STATE
|
January 8, 1996 |
|
BENGAL CHEMICALS AND PHARMACEUTICALS LIMITED Vs. JAYANTA KAR
|
April 10, 1996 |
|
BENGAL IRON TRADING COMPANY Vs. APPELLATE AUTHORITY AND DY SECRETARY TO THE GOVERNMENT OF WEST BENGAL
|
March 6, 1996 |
|
BENOY KR GHOSH Vs. STATE OF WEST BENGAL
|
July 23, 1996 |
|
BHARAT BARREL AND DRUM MAFG. CO. PVT. LTD. Vs. AMINCHAND PAYARELAL
|
March 21, 1996 |
|
BHOIRAB CHANDRA SHAW Vs. THE STATE OF WEST BENGAL
|
December 18, 1996 |
|
BIJON BEHARI BOSE Vs. BRIJ MOHAN ARORA
|
June 13, 1996 |
|
BIMAL KUMAR GHOSH Vs. DISTRICT INSPECTOR OF SCHOOLS (P.E.) & ORS.
|
June 12, 1996 |
|
BIMALADAK Vs. STATE
|
October 8, 1996 |
|
BINA TEWARI
Vs. CHANDRA PRAKASH MUNSHI
|
February 12, 1996 |
|
BINATA GHOSH Vs. AMIYA DASGUPTA
|
September 12, 1996 |
|
BINOD BEHARI DAS Vs. SOMA ROY
|
January 18, 1996 |
|
BINODE KUMAR LADDHA Vs. STATE OF WEST BENGAL
|
January 16, 1996 |
|
Birbhum Zilla Parishad Vs. Nitya Hari Chatterjee
|
June 12, 1996 |
|
BIRENDRA KUMAR JAISWAL Vs. GANGADHAR HAIDAR & ANR.
|
January 12, 1996 |
|
BISESWAR PATWARI Vs. LABU BALA PATWARI
|
November 14, 1996 |
|
Bishaka Sarkar Vs. Union of India UOI
|
March 12, 1996 |
|
BISNUPADA GHOSH Vs. SMT. TARA GHOSH & ANR.
|
March 1, 1996 |
|
BISWANATH KUMAR Vs. STATE OF WEST BENGAL
|
September 17, 1996 |
|
BITHIKA RAY Vs. INDUSTRIAL RECONSTRUCTION BANK OF INDIA
|
March 20, 1996 |
|
BOGUNKEDAR HIGH SCHOOL Vs. SAMARENDRA BANDOPADHYAY & ORS.
|
September 12, 1996 |
|
Bombay Art Jewellers Vs. Collector of Cus Preventive
|
July 2, 1996 |
|
BROOKE BOND LIPTON INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
September 17, 1996 |
|
Brooke Bond Lipton India LTD Vs. State
|
December 9, 1996 |
|
BURN STANDARD CO LTD Vs. MC DERMOTT INTERNATIONAL INC
|
September 10, 1996 |
|
BURN STANDARD COMPANY LIMITED Vs. DERMOTT INTERNATIONAL INC
|
March 20, 1996 |
|
BURWAN SAMABAYA HIMGHAR SAMITY LTD. AND OTHERS Vs. STATE OF WEST BENGAL
|
December 12, 1996 |
|
C.M.D.A. & ANR. Vs. SUDHIR BRAHMA & OTHERS
|
June 6, 1996 |
|
CENTRAL BANK OFFICERS ASSOCIATION, CALCUTTA ZONE AND OTHERS Vs. CENTRAL BANK OF INDIA AND OTHERS
|
July 23, 1996 |
|
CESC LIMITED Vs. STATE OF WEST BENGAL
|
April 4, 1996 |
|
CHAIRMAN KHARDAH MUNICIPALITY Vs. ANNAPURNA BAKERY
|
June 5, 1996 |
|
CHANDRA SEKHAR ROY & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
March 27, 1996 |
|
CHITTARANJAN GHARAI AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
|
January 31, 1996 |
|
CHITTARANJAN MAITY Vs. UNION OF INDIA AND OTHERS
|
December 24, 1996 |
|
Chotanagpur Industrial Gases P LTD Vs. Commissioner of Income tax
|
October 11, 1996 |
|
COAL INDIA LTD. Vs. COAL LINKERS LTD.
|
April 25, 1996 |
|
COAL INDIA LTD. Vs. LAKSHMAN SINGH
|
June 17, 1996 |
|
Collector of Customs Vs. Mahindra Chandra Dey
|
February 28, 1996 |
|
Collector of Customs Vs. Pankaj V Sheth
|
December 20, 1996 |
|
COMMISSIONER OF GIFT TAX Vs. BIRESWAR SARKAR
|
September 17, 1996 |
|
Commissioner of Income tax Vs. Jiajee Rao Cotton Mills Ltd
|
September 3, 1996 |
|
Commissioner of Income tax Vs. Graphite India Ltd
|
June 20, 1996 |
|
Commissioner of Income tax Vs. Ballabh Prasad Agarwalla
|
February 1, 1996 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL IV CALCUTTA Vs. D P S L PVT LTD
|
September 17, 1996 |
|
Commissioner of Wealth tax Vs. Karan Thapar
|
August 29, 1996 |
|
Continental Profiles Limited Vs. State of West Bengal
|
July 2, 1996 |
|
Cycle Corporation of India LTD Vs. Cycle Corporation of India Ltd
|
August 5, 1996 |
|
D K Corporation Vs. Union of India UOI
|
August 1, 1996 |
|
D WREN INTERNATIONAL LIMITED Vs. ENGINEERS INDIA LIMITED
|
March 28, 1996 |
|
DABLU SHEIKH Vs. STATE OF WEST BENGAL
|
July 26, 1996 |
|
DAYEM ALI S.K. & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
March 27, 1996 |
|
Debirani Bhattacharjee Vs. District Inspector of Schools
|
April 4, 1996 |
|
DHANRAJ BAGARIA Vs. S C CHATTERJEE
|
October 18, 1996 |
|
DIAMOND HARBOUR MUNICIPALITY & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
June 5, 1996 |
|
DILIP BHATTACHARYA Vs. STATE OF WEST BENGAL
|
April 26, 1996 |
|
DILIP BHATTACHARYYA Vs. STATE OF WEST BENGAL & ORS.
|
March 26, 1996 |
|
DILIP KUMAR DEY Vs. VISHWAMITRA RAMKUMAR
|
June 28, 1996 |
|
DILIP KUMAR SETT Vs. RATNA SETT
|
May 2, 1996 |
|
DINESH KUMAR DANDPAT AND ORS. Vs. STATE OF BIHAR AND ORS.
|
September 11, 1996 |
|
DIPAK JAIN Vs. STATE
|
July 5, 1996 |
|
DIPAK SAHA Vs. JATINDRA MOHAN ROY
|
April 17, 1996 |
|
Director Indian Institute of Management Vs. Basudeb Patra
|
March 3, 1996 |
|
DIRECTOR OF SCHOOL EDUCATION Vs. AMARENDRA NATH MUKHERJEE
|
September 30, 1996 |
|
Doli Banerjee Vs. Prabir Banerjee
|
June 13, 1996 |
|
Donald and Macarthy P LTD Vs. Union of India
|
July 24, 1996 |
|
DR NIRANJAN SAHU Vs. STATE OF WEST BENGAL & ORS.
|
December 10, 1996 |
|
DULAL PAUL Vs. STATE OF WEST BENGAL
|
December 4, 1996 |
|
DWIJABAR ALIAS DWIJAPADA HALDER Vs. STATE
|
May 6, 1996 |
|
E.I.T.A. INDIA LIMITED Vs. NARAYAN PRASAD LOHIA
|
March 20, 1996 |
|
EITA INDIA LIMITED Vs. STATE
|
March 20, 1996 |
|
Ekam Chemical Vs. Collector of Customs
|
June 4, 1996 |
|
ELECTRIC LAMP MANUFACTURERS (INDIA) LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
February 5, 1996 |
|
ESTATE MANAGER ESTATE DIRECTORATE EX OFFICIO DEPUTY SECRETARY HOUSING DEPARTMENT Vs. DILIP KUMAR DE
|
March 19, 1996 |
|
FEROZE AHMED Vs. STATE OF WEST BENGAL
|
July 10, 1996 |
|
FORUM OF SCIENTISTS, ENGINEERS & TECHNOLOGISTS & ORS. Vs. UNION OF INDIA
|
March 28, 1996 |
|
GAJENDRA KUMAR BANTHIA Vs. UNION OF INDIA
|
March 13, 1996 |
|
GANESH CHANDRA SAHA Vs. UNION OF INDIA
|
April 23, 1996 |
|
GANGA CHOWDHURY Vs. B.D.O. TAMLUK II AND ORS.
|
May 6, 1996 |
|
Garg Sales Co Pvt LTD Vs. Commissioner of Customs
|
June 25, 1996 |
|
GAUTAM MAJUMDAR Vs. MITHUA DEVELOPMENTS PRIVATE LIMITED
|
January 4, 1996 |
|
Gobinda Chandra Bhunia Vs. District Employment Exchange Officer
|
February 1, 1996 |
|
GOBINDA PRASAD AGARWALA Vs. S K BASU
|
April 16, 1996 |
|
GOKUL CHANDRA ADAK & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
April 24, 1996 |
|
GOPAL CHAKRABORTY Vs. STATE
|
April 26, 1996 |
|
GOPAL CHANDRA MAITY Vs. KANAILAL MAITY
|
October 4, 1996 |
|
GOPAL MAITY Vs. STATE
|
March 28, 1996 |
|
GOSTHA BEHARI HAZRA AND ORS. Vs. R.T.A. AND ORS.
|
March 6, 1996 |
|
GOURI MANNA Vs. SWAPAN MANNA
|
February 7, 1996 |
|
GOUTAM SHANTILAL SHAH Vs. STATE OF WEST BENGAL
|
May 9, 1996 |
|
GRAMOPHONE COMPANY OF INDIA LIMITED Vs. SHANTI FILMS CORPORATION
|
May 2, 1996 |
|
Greaves LTD Vs. State of West Bengal
|
January 22, 1996 |
|
Grml Exports LTD Vs. Directorate of Revenue Intelligence
|
July 25, 1996 |
|
GUNENDRA CHANDRA DEY Vs. THE STATE OF WEST BENGAL & ORS.
|
March 22, 1996 |
|
GURDAS DAS GUPTA Vs. I.C.S.E. AND OTHERS
|
June 21, 1996 |
|
Guru Ispat LTD Vs. Joint Director General of Foreign Trade
|
September 3, 1996 |
|
GURUDAS COLLEGE & ANR Vs. RAM NANDAN PRASAD
|
May 30, 1996 |
|
GYAN BHARTI SCHOOL Vs. R P F COMMISSIONER ANDAMAN AND NICOBAR
|
February 28, 1996 |
|
HANUMAN STEEL ROLLING MILL Vs. C E S C LIMITED
|
April 12, 1996 |
|
HARAN CHANDRA GHOSH Vs. STATE OF WEST BENGAL
|
September 20, 1996 |
|
HARBHAJAN SINGH KAUR Vs. UNIMODE FINANCE P LTD
|
November 28, 1996 |
|
HARIDAS CHATTERJEE Vs. STATE OF WEST BENGAL
|
September 13, 1996 |
|
HARU PAL Vs. BISWANATH ROY
|
July 23, 1996 |
|
HINDUSTHAN FORGINGS Vs. BOARD OF TRUSTEES FOR PORT OF CALCUTTA
|
June 13, 1996 |
|
HINDUSTHAN LEVER LIMITED Vs. GODREJ SOAPS LIMITED
|
April 11, 1996 |
|
HOOGHLY DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. ANOJ KUMAR ROY
|
June 26, 1996 |
|
HOWRAH MUNICIPAL CORPORATION SHRAMIK UNION KARMACHARI Vs. HOWRAH MUNICIPAL CORPORATION
|
July 31, 1996 |
|
HRISHIKESH PANDA & ORS. Vs. RAM NARAYAN PANDA & ORS.
|
September 26, 1996 |
|
HUNGERFORD INVESTMENT TRUST LTD. Vs. TURNER MORRISON CO. LTD. & ORS.
|
October 8, 1996 |
|
I C P A HEALTH PRODUCT PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
March 28, 1996 |
|
ILIAS SK., Vs. STATE OF W. B. AND OTHERS
|
September 27, 1996 |
|
ILLIES ALI Vs. STATE OF WEST BENGAL
|
October 15, 1996 |
|
IN RE : BURRABAZAR FIRE WORKS DEALERS ASSOCIATION & ORS. Vs. THE COMMISSIONER OF POLICE, CALCUTTA & ORS.
|
November 1, 1996 |
|
IN RE : M/S. HINDUSTAN CABLE LIMITED Vs. SMT. NIHARKANA SAHA AND ORS.
|
March 11, 1996 |
|
IN RE : MANICK SAHA Vs. STATE
|
April 10, 1996 |
|
IN RE : MUKTAR HOSSAINS Vs. STATE OF WEST BENGAL
|
December 19, 1996 |
|
IN RE : PROVAT KR. GHOSE Vs. CALCUTTA POLICE ASSOCIATION & ORS.
|
January 10, 1996 |
|
IN RE : SWAPAN UMAR JANA AND ORS. Vs. ASOK KUMAR MAITY
|
February 6, 1996 |
|
IN RE : VINOD JAISWAL Vs. STATE
|
July 3, 1996 |
|
IN RE: DIPAK JAIN Vs. STATE
|
July 25, 1996 |
|
IN RE: SMT. MANJU DEVI MAHENSARIA Vs. STATE
|
June 14, 1996 |
|
IN RE: SUNIL KUMAR BHATTACHARJEE Vs. STATE
|
September 10, 1996 |
|
IN RE: UMA BOSE WIDOW OF LATE DIPTI K. BOSE Vs. STATE
|
February 2, 1996 |
|
INDIA MACHINERY CO. LTD. Vs. UNION OF INDIA (UOI)
|
April 30, 1996 |
|
INDIAN AIRLINES LIMITED Vs. SANKER SENGUPTA
|
June 13, 1996 |
|
INDIAN AIRLINES LTD Vs. AMARNATH HALDER
|
March 26, 1996 |
|
INDIAN IRON AND STEEL CO LTD Vs. SAHADEV ROY
|
July 19, 1996 |
|
Indian Iron and Steel Co LTD Vs. 9th Industrial Tribunal
|
September 29, 1996 |
|
Indo Asahi Glass Company Vs. Income tax Officer
|
September 17, 1996 |
|
INDO SWISS TRADING COMPANY Vs. GHATAL STEAM NAVIGATION COMPANY LIMITED
|
March 11, 1996 |
|
INRE: ASSC. OF PEOPLE DEMOCRATIC RIGHTS Vs. STATE OF WEST BENGAL
|
February 23, 1996 |
|
INTERNATIONAL BLENDING AND WAREHOUSING CORPORATION Vs. PODDAR SERVICES LTD
|
April 2, 1996 |
|
ISRAFIL SEIKH Vs. STATE OF WEST BENGAL
|
October 11, 1996 |
|
JAGANATH KARMAKAR Vs. MATRIKA MOHAN SARKAR
|
June 4, 1996 |
|
JAGANNATH CHINAS Vs. HAWKINS COOKERS LTD
|
February 19, 1996 |
|
JATINDRA NARAYAN ROY CHOWDHURY Vs. THE THIKA CONTROLLER AND ANR
|
March 28, 1996 |
|
JAYANTI BANDOPADHYAY Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
|
June 11, 1996 |
|
JHIKIRA HOWRAH BUS SYNDICATE & ORS. Vs. REGIONAL TRANSPORT AUTHORITY, HOWRAH & ORS.
|
February 16, 1996 |
|
JIBAN LAL BASU Vs. WEST BENGAL SURFACE TRANSPORT CORPORATION LTD.
|
September 5, 1996 |
|
JITENDRA KR KHAN Vs. PRESIDING OFFICER DEBTS RECOVERY TRIBUNAL WEST BENGAL
|
January 12, 1996 |
|
JITENDRA NATH KUNDU Vs. STATE OF WEST BENGAL
|
July 31, 1996 |
|
JITENDRA NATH MUKHERJEE Vs. STATE OF WEST BENGAL
|
February 28, 1996 |
|
JOGOL KISHORE GHOSH Vs. SANKAR ROY
|
September 25, 1996 |
|
Joyanta Shit Vs. Lakshmi Shit
|
February 15, 1996 |
|
JOYDEB GORAI Vs. STATE OF WEST BENGAL
|
September 7, 1996 |
|
JUDHISTHIR DEY AND OTHERS Vs. CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY
|
January 17, 1996 |
|
JUGAL KISHORE GHOSH Vs. SANKAR ROY
|
October 15, 1996 |
|
JUGAL KISHORE SINGHEE & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
November 26, 1996 |
|
JYOTSNA MAL Vs. STATE OF WEST BENGAL
|
January 1, 1996 |
|
JYOTSNA MAL Vs. STATE OF WEST BENGAL
|
December 16, 1996 |
|
KAILASH PATI OIL MILLS Vs. D L CHATTERJEE, FOOD INSPECTOR, CALCUTTA MUNICIPAL CORPORATION
|
August 13, 1996 |
|
KALIDAS GANGOPADHYAY Vs. STATE OF WEST BENGAL
|
May 10, 1996 |
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KALIPADA BARIK Vs. DISTRICT MAGISTRATE, MIDNAPORE & ORS.
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November 26, 1996 |
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KALIPADA DAS Vs. STATE
|
April 1, 1996 |
|
KALPANA KHATWANI Vs. WEALTH TAX OFFICER
|
July 12, 1996 |
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KALYAN KUMAR MALLICK Vs. STATE OF WEST BENGAL
|
October 15, 1996 |
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KANAILAL MONDAL Vs. BISHU CHOWDHURY
|
June 12, 1996 |
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KANAK KUMAR BAR Vs. STATE OF WEST BENGAL
|
June 5, 1996 |
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KANKANA RANI DAS Vs. SAMIR KUMAR DAS
|
February 1, 1996 |
|
KANTHA DHARI MATH TRUST Vs. SONA BISWAS
|
April 22, 1996 |
|
KARTIC CH BAROYEE Vs. KASHI NATH MONDAL
|
December 4, 1996 |
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KARUNA KRISHNA BISWAS Vs. STATE OF WEST BENGAL
|
March 21, 1996 |
|
KARUNA SARDAR Vs. GOPAL SARDAR
|
December 13, 1996 |
|
Karunaketan Ganguly Vs. Allahabad Bank
|
March 1, 1996 |
|
KERALA S. E. D. C. LTD. Vs. STATE OF BIHAR AND ANOTHER
|
October 8, 1996 |
|
KETABUDDIN Vs. STATE OF WEST BENGAL
|
August 9, 1996 |
|
KHALID RIAZ Vs. I G P PORT BLAIR
|
April 1, 1996 |
|
KHUSHAL SHAMRAOJI RANDIVE Vs. GARDEN REACH SHIP BUILDERS AND ENGINEERS LTD
|
September 12, 1996 |
|
KISHAMAT ADABARI HIGH SCHOOL Vs. BIKASH CHANDRA ROY
|
March 22, 1996 |
|
KISHORE DAS Vs. STATE OF WEST BENGAL
|
October 9, 1996 |
|
KOLAY IRON AND STEEL COMPANY LIMITED Vs. OFFICIAL LIQUIDATOR HIGH COURT CALCUTTA
|
July 3, 1996 |
|
KRISHNA CHOWDHURY Vs. STATE
|
July 10, 1996 |
|
KRISHNA PADA SAMANTA Vs. JUGAL KISHORE MONDAL
|
June 28, 1996 |
|
KUCHIL KUMAR NANDI Vs. MODI CEMENT LIMITED
|
November 21, 1996 |
|
KUMAR KRISHNA MONDAL Vs. ANJALI MONDAL
|
February 28, 1996 |
|
Kumar Sankar Chakraborty Vs. Juthika Chakraborty
|
February 6, 1996 |
|
KUSUM DAGA Vs. NIVA RANI BISWAS
|
June 14, 1996 |
|
Kusum Products Limited Vs. STATE OF BIHAR
|
October 11, 1996 |
|
LAKSHMI MUKHERJEE Vs. TAPAN KUMAR
|
July 22, 1996 |
|
LAWAB ALIAS LABAB ALI MOLLA Vs. STATE OF WEST BENGAL
|
July 19, 1996 |
|
LEE WAN SHANG Vs. LEE THOU SEN
|
August 5, 1996 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. HARMONY HOUSE
|
March 1, 1996 |
|
LILABATI DASHI Vs. SHYAMA PADA NATH
|
March 21, 1996 |
|
M. P. SINGH Vs. UNION OF INDIA & ORS.
|
May 6, 1996 |
|
M.R.F. LIMITED Vs. PUNJAB TYRES
|
July 11, 1996 |
|
M/S KANAK INVESTMENT LTD. & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
June 27, 1996 |
|
M/S. SERAJUDDIN & COMPANY & OTHERS Vs. UNION OF INDIA & OTHERS
|
September 27, 1996 |
|
MADAN MOHAN KUNDU Vs. STATE
|
February 28, 1996 |
|
Madan Mohan Laik Vs. Coal India Ltd
|
September 10, 1996 |
|
MADHAB CHANDRA SAHA Vs. STATE
|
July 19, 1996 |
|
MADHABI DAY Vs. BASUDEB BAKULI
|
July 30, 1996 |
|
MADHUSUDAN GHOSH AND ANOTHER Vs. MRITUNJOY BISWAS AND OTHERS
|
March 28, 1996 |
|
MADHUSUDAN HAZRA Vs. AMAL HAZRA
|
March 12, 1996 |
|
Madhusudhan Das Vs. Appropriate Authority of Income tax
|
March 27, 1996 |
|
MAHADEV DHARA Vs. STATE OF WEST BENGAL & ORS.
|
December 13, 1996 |
|
MAHAMAYA DHAR (SMT.) Vs. STATE OF WEST BENGAL
|
August 26, 1996 |
|
MAHANANDA DAS KARMAKAR Vs. BISWANATH DEY
|
August 5, 1996 |
|
MALAYA DAS NEE GHOSH Vs. BASUDEB DAS
|
September 30, 1996 |
|
MALOY BISWAS Vs. SHEFALI BISWAS
|
April 12, 1996 |
|
MANAGING COMMITTEE OF LAKSHI AVINABA VIDYALAYA Vs. STATE OF WEST BENGAL
|
October 14, 1996 |
|
MANIK LAL MITRA Vs. STATE OF WEST BENGAL
|
July 25, 1996 |
|
MANIMALA GHOSH Vs. PRAFULLA KUMAR GHOSH
|
February 12, 1996 |
|
MANJU MOHANKA Vs. RENUKA BANERJEE
|
March 15, 1996 |
|
MANJU RANI GHOSH Vs. SANTI RANI HAZRA
|
February 5, 1996 |
|
MANJU ROY SARKAR Vs. NARENDRANATH ROY SARKAR
|
May 10, 1996 |
|
MANJU SINGHAL Vs. CESC LIMITED
|
December 18, 1996 |
|
MANJUR RAHMAN MONDAL Vs. SIBNATH GHOSH
|
January 4, 1996 |
|
MANMATHA NATH KAYAL Vs. DISTRICT MANAGER 24 PARGANAS FOOD CORPORATION OF INDIA
|
January 9, 1996 |
|
MANOJ DAS Vs. SNEHALATA MATHULI
|
January 18, 1996 |
|
MD. ABU SATTAR MOLLA Vs. STATE OF WEST BENGAL & ORS.
|
January 12, 1996 |
|
METROPOLITAN CO OPERATIVE HOUSING SOCIETY LTD Vs. SANTOSH KUMAR PODDAR
|
October 15, 1996 |
|
Milan Sen Vs. Guardian Plasticote Ltd
|
April 12, 1996 |
|
MINA DEVI KEDIA Vs. SITA DEVI KEDIA
|
January 18, 1996 |
|
MOHAMMAD ASGHAR HUSSAIN Vs. RESHMA NAZREEN AND STATE
|
March 29, 1996 |
|
MOHAMMAD KHALIL Vs. SK KALU MIA
|
September 10, 1996 |
|
MOHAMMAD MOKTAR ALI MOLLA Vs. STATE
|
January 15, 1996 |
|
MOHAMMAD NURAL ISLAM Vs. AD HOC COMMITTEE MURSHIDABAD DISTRICT PRIMARY SCHOOL COUNCIL
|
April 12, 1996 |
|
MOHIT KUMAR SAHA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
September 6, 1996 |
|
MOHONLAL KHEMCHAND Vs. PAWAN KUMAR MOHANKA
|
March 21, 1996 |
|
MOITRALI MUKHERJEE Vs. MANIK CHAND JOHURI
|
January 19, 1996 |
|
MONORAMA GHOSH /PETITIONER Vs. SRI SURJIT KUMAR GHOSH /OPPOSSITE PARTY
|
October 14, 1996 |
|
MOOTHEDATH G. JAIPALAN & ANR. Vs. SANJIT K. ROY & ORS.
|
December 6, 1996 |
|
MOYNUL HAQUE ALIAS MOYNUL HAQUE CHOWDHURY Vs. THE STATE OF WEST BENGAL
|
July 26, 1996 |
|
MRIDULA PURAKASTHA Vs. KALIKA SINGH
|
January 22, 1996 |
|
MRITYUNJOY SINGH Vs. STATE OF WEST BENGAL AND OTHERS
|
October 15, 1996 |
|
MUKUL BHATTACHARYYA Vs. SURAJ KUMAR GUHA
|
September 23, 1996 |
|
N. RAGHAVAN PILLAI Vs. UNION OF INDIA AND ORS.
|
February 20, 1996 |
|
NABADWIP CHANDRA DAS Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION AND OTHERS
|
July 31, 1996 |
|
NANDITA ROY NEE GHOSH Vs. ASISH KUMAR ROY
|
May 2, 1996 |
|
NANI GOPAL DUTTA & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
February 16, 1996 |
|
NARAD BHAGAWAN SUKHIA Vs. SHIV PUNJAN SHARMA AND OTHERS
|
December 13, 1996 |
|
NARENDRA PARID Vs. CHAMPADEN KHAROWAR
|
January 9, 1996 |
|
NASIRUDDIN MONDAL Vs. MARGRAM HIGH SCHOOL
|
December 6, 1996 |
|
Nathmal Girdharilall Steels LTD Vs. Commissioner of Customs
|
August 29, 1996 |
|
NATIONAL JUTE MANUFACTURERS CORPORATION Vs. STATE OF WEST BENGAL
|
March 20, 1996 |
|
NATIONAL RAZORS AND BLADES PVT. LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND OTHERS
|
January 11, 1996 |
|
NATIONAL THERMAL POWER CORPN. EXECUTIVE ASSOCIATION AND OTHERS Vs. STATE OF WEST BENGAL
|
April 4, 1996 |
|
Nav Bharat Vanijya LTD Vs. Commissioner of Income tax
|
August 27, 1996 |
|
Navneet Spinning Mills Vs. Union of India UOI
|
July 26, 1996 |
|
NAZIRUL HAQUE Vs. GENERAL MANAGER HINDUSTHAN PETROLEUM CORPN LTD
|
March 7, 1996 |
|
NEMAI SAMANTA Vs. MAHADEV DAS
|
June 27, 1996 |
|
NETAI MUKHERJEE & ANR. Vs. CALCUTTA DISTRICT FORUM & ORS.
|
August 12, 1996 |
|
NILIMA BOSE Vs. SANTOSH KUMAR GOSH
|
March 25, 1996 |
|
NILOPAM DAS Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 28, 1996 |
|
NIRENDRA NATH DEY Vs. STATE OF WEST BENGAL
|
September 24, 1996 |
|
NIRMAL DAS Vs. STATE OF WEST BENGAL
|
July 24, 1996 |
|
NIRMAL DAS Vs. STATE OF WEST BENGAL
|
August 24, 1996 |
|
NIRMAL KUMAR CHAKRABORTY Vs. DULAL CHANDRA BHATTACHARJEE
|
July 12, 1996 |
|
NIRMAL KUMAR LAHIRI Vs. THE STATE OF WEST BENGAL
|
July 23, 1996 |
|
NISHIKANTA BANIK Vs. CESC LIMITED AND OTHERS
|
October 14, 1996 |
|
NOOR BANU Vs. STATE OF WEST BENGAL AND OTHERS
|
June 27, 1996 |
|
OM BIRANGANA RELIGIOUS SOCIETY THROUGH KALIPADA DAS Vs. THE STATE AND ORS
|
April 1, 1996 |
|
OMPRAKASH Vs. UNION OF INDIA AND OTHERS
|
September 10, 1996 |
|
Orient Beverages LTD Vs. Appropriate Authority
|
November 22, 1996 |
|
ORIENTAL INSURANCE CO LTD Vs. SABITA ROY
|
June 19, 1996 |
|
OVERLAND INVESTMENT LIMITED Vs. STATE
|
September 12, 1996 |
|
P P RAJA REDDY Vs. STATE
|
November 27, 1996 |
|
PANCHANAN MONDAL Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
|
February 1, 1996 |
|
PARAMESWAR BERA Vs. BHAGABAT CHANDRA MAITY
|
July 25, 1996 |
|
PARAMJIT SINGH KOHLI Vs. UNION OF INDIA
|
January 1, 1996 |
|
PARITOSH DAS Vs. SMT. KALYANI DAS
|
April 26, 1996 |
|
PARTHA BOSE ROY Vs. CALCUTTA TRAMWAYS COMPANY (1978) LIMITED
|
May 2, 1996 |
|
PARTHA SARATHI REJ Vs. STATE OF WEST BENGAL
|
October 1, 1996 |
|
PASCHIMBANGA BHUMIJIBI KRISHAK SAMITI Vs. STATE OF WEST BENGAL
|
July 26, 1996 |
|
PASHUPATI HALDER Vs. STATE OF WEST BENGAL
|
March 21, 1996 |
|
Peerless General Finance and Investment Co LTD Vs. District Consumer Redressal Forum
|
February 29, 1996 |
|
PHIBRO GMBH Vs. CONSOLIDATED FIBERS AND CHEMICALS LTD
|
July 24, 1996 |
|
PHOENIX NEURO RELAXATION SERVICE LTD. AND ANOTHER Vs. ESTATE OFFICER AND ANOTHER
|
October 9, 1996 |
|
PHULCHAND VISWAKARMA Vs. UNION OF INDIA
|
April 12, 1996 |
|
PINAKI RANJAN BHARATI Vs. STATE OF WEST BENGAL & ORS.
|
December 18, 1996 |
|
PRADEEP KUMAR LODHA Vs. INSTITUTE OF CHARTERED ACCOUNTANTS
|
August 29, 1996 |
|
PRADIP KR. LODHA Vs. ELAN ALI KHAN AND OTHERS
|
December 6, 1996 |
|
PRADIP KR. SENGUPTA Vs. CALCUTTA IMPROVEMENT TRUST
|
December 5, 1996 |
|
PRADIP KUMAR DEY Vs. NIRMAL KUMAR SANTRA
|
July 2, 1996 |
|
PRADIP KUMAR PATRA Vs. STATE OF WEST BENGAL
|
June 14, 1996 |
|
PRADIPTA BASU ROY CHOWDHURY Vs. BABITA BASU ROY CHOWDHURY
|
September 19, 1996 |
|
PRAFULLA BALA BISWAS Vs. ILA DAS
|
July 9, 1996 |
|
PRANBANDHU NAG Vs. P.K. PRODHAN
|
July 1, 1996 |
|
PRASANNA KUMAR ROY KARMAKAR Vs. STATE OF WEST BENGAL
|
October 4, 1996 |
|
PRASANTA AGARWAL Vs. S K ROY
|
August 26, 1996 |
|
PRATAP CH DEY Vs. ALLAHABAD BANK
|
September 30, 1996 |
|
PRATIKSHA BHATIA Vs. UNIVERSITY OF CALCUTTA
|
January 31, 1996 |
|
PROMODE KR BANERJEE Vs. ANUSUYA DHIRAJ LAL KAMAKIA
|
December 20, 1996 |
|
PULIN BEHARI MAITY Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION AND ORS.
|
January 22, 1996 |
|
PUNAM CHAND RANGA & ORS. Vs. THE C.E.S.C. LIMITED
|
June 26, 1996 |
|
PURNA THEATRE Vs. STATE OF WEST BENGAL
|
September 25, 1996 |
|
PURNENDU SEKHAR BIRING Vs. GOVT. OF WEST BENGAL & ORS.
|
October 11, 1996 |
|
Puspa Mondal Vs. Nirmala Mondal
|
December 20, 1996 |
|
R.K. MARJIT Vs. ANIL KR. GHOSH
|
September 26, 1996 |
|
R.S. CONSTRUCTION COMPANY Vs. CALCUTTA MUNICIPAL CORPORATION
|
March 15, 1996 |
|
RABINDRA NATH GHOSH Vs. THE STATE OF WEST BENGAL & ORS
|
November 28, 1996 |
|
RABINDRA NATH MUKHARJEE Vs. UNION OF INDIA AND OTHERS
|
October 4, 1996 |
|
RADCLIFF AND ASPLAY PRIVATE LIMITED Vs. UNION OF INDIA
|
May 3, 1996 |
|
RADHA KISHAN JHUNJHUNWALA Vs. SHIB SHANKAR LODHA
|
December 15, 1996 |
|
RADHA PROSAD SHARMA Vs. BEJOY SETT
|
February 16, 1996 |
|
RAJ KUMARI GHOSH & ORS. Vs. PRADIP ROY & ORS.
|
April 3, 1996 |
|
RAJ NARAIN SINGH Vs. UNION OF INDIA (UOI)
|
August 7, 1996 |
|
RAJAT HOMFIN PVT. LTD. AND ANOTHER Vs. AUTHORISED OFFICER AND OTHERS
|
November 26, 1996 |
|
RAM KR TEWARI Vs. ASSTT GENERAL MANAGER CCR BANK OF BARODA
|
August 27, 1996 |
|
RAMA DE Vs. TAPAN KUMAR DE
|
March 21, 1996 |
|
RAMCHANDRA BASAK Vs. SEEMA BASAK
|
April 23, 1996 |
|
RAMESH KUMAR GUPTA Vs. SANDHYA CHAKRABORTY
|
February 7, 1996 |
|
RANJAN SAHA Vs. STATE OF WEST BENGAL
|
May 6, 1996 |
|
RANJIT KUMAR BANERJEE Vs. APPROPRIATE AUTHORITY OF INCOME TAX DEPARTMENT
|
June 20, 1996 |
|
Ranjit Kumar De Chowdhury Vs. State of West Bengal
|
July 4, 1996 |
|
RANSAGAR S K U S LTD Vs. STATE OF W B
|
February 29, 1996 |
|
RAUSHAN ARA ALIAS SURAIYA Vs. STATE OF WEST BENGAL
|
April 22, 1996 |
|
Regional Director Employees State Insurance Corporation Vs. Peerless General Finance and Investment Company Ltd
|
June 13, 1996 |
|
REJESHWAR MAHATO Vs. EIGHTH INDUSTRIAL TRIBUNAL WEST BENGAL
|
March 22, 1996 |
|
RENUKANA SENGUPTA Vs. DEBJANI SENGUPTA
|
March 29, 1996 |
|
Rishi Gases Pvt LTD Vs. Collector of Customs
|
August 6, 1996 |
|
Ritu Mineral Industries P LTD Vs. Commissioner of Customs
|
November 14, 1996 |
|
S K SAMSUDIN Vs. RAVIKANT
|
December 10, 1996 |
|
S K Spinning Mills Vs. Assistant Commissioner of Customs
|
September 12, 1996 |
|
S N ENTERPRISES PVT LTD Vs. SANPAOLO HAMBRO NICCO FINANCE LTD
|
June 6, 1996 |
|
S.K. SINHA Vs. COAL INDIA LIMITED AND OTHERS
|
June 27, 1996 |
|
S.N. CHOUDHURY Vs. STATE OF WEST BENGAL
|
December 12, 1996 |
|
SABER ALI Vs. SAHMIM BANU
|
March 4, 1996 |
|
SADAY CHAND MAHTAB AND OTHERS Vs. ALLAHABAD BANK
|
February 23, 1996 |
|
SAIFUL ISLAM SHA Vs. THE COMMISSIONER OF CUSTOMS & ORS.
|
July 31, 1996 |
|
SAJAHAN MOLLA Vs. AJMIRA BEGAM
|
January 30, 1996 |
|
SAMARENDRA NATH PAUL AND OTHERS Vs. COLLECTOR, HOONGLY AND ADDL. DISTRICT MAGISTRATE AND OTHERS
|
July 3, 1996 |
|
SAMBHU NATH SRIMANI Vs. BULBUL SRIMANI
|
July 18, 1996 |
|
Samsuddin Mohalat Vs. A
|
October 1, 1996 |
|
SANATAN BISWAS Vs. STATE OF WEST BENGAL
|
August 28, 1996 |
|
SANCHETI FOOD PRODUCTS LTD. Vs. REGISTRAR OF SHIPS & ORS.
|
June 7, 1996 |
|
SANJAY VASUDEORAO ETANKAR Vs. UNION OF INDIA
|
February 28, 1996 |
|
SANKAR PROSAD GHOSH Vs. STATE OF WEST BENGAL AND OTHERS
|
September 25, 1996 |
|
SANKARI MAITY Vs. BIRENDRA NATH MAITY
|
April 2, 1996 |
|
SANTI RANI DALAL Vs. THIKA TENANCY CONTROLLER CALCUTTA
|
April 24, 1996 |
|
SANTI SWARUP SARKAR Vs. PRADIP KUMAR SARKAR
|
September 13, 1996 |
|
SANTIMOY GHOSH HAZRA Vs. THE DEPUTY SECRETARY, GOVT. OF WEST BENGAL METROPOLITAN DEVELOPMENT AND OTHERS
|
July 1, 1996 |
|
SANTOSH KUMAR BANERJEE Vs. TANUSHREE MUKHERJEE BANERJEE
|
June 12, 1996 |
|
SARAMA DAS & ORS. Vs. THE SUPERINTENDENT SUB-DIVISIONAL HOSPITAL & ORS.
|
May 24, 1996 |
|
SARAOGI INDUSTRIAL CORPORATION Vs. STEEL AUTHORITY OF INDIA LIMITED
|
January 22, 1996 |
|
SARI MAHANTI Vs. GHAUIRAM MAHATA
|
June 20, 1996 |
|
SAROJ KUMAR GUPTA Vs. KHAITAN CONSULTANTS LTD. & ANR.
|
May 2, 1996 |
|
SATYA BRATA SHOME Vs. WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LTD
|
January 17, 1996 |
|
SATYAPADA HALDER Vs. STATE OF WEST BENGAL
|
May 6, 1996 |
|
SATYENDRA NATH ROY DECEASED SUBSTITUTED Vs. CHHABI RANI MUNDRA
|
July 17, 1996 |
|
SEEMA CHATTERJEE Vs. STATE OF WEST BENGAL
|
August 5, 1996 |
|
SELTRON(P) LLD. Vs. HOOGHLY MILLS COMPANY LTD.
|
October 15, 1996 |
|
SETH ENTERPRISE PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
June 6, 1996 |
|
SHALIMAR PAINTS LIMITED Vs. METAL BOX INDIA LIMITED
|
April 4, 1996 |
|
SHANTI DEBI NAI Vs. HARIKRISHNA NATHANI
|
June 4, 1996 |
|
SHARMISTHA GANGOPADHYAY Vs. STATE OF WEST BENGAL
|
January 31, 1996 |
|
SHEIKH RAJU Vs. STATE OF WEST BENGAL
|
July 18, 1996 |
|
SHRI G MOHANDAS Vs. UNION OF INDIA
|
June 24, 1996 |
|
SHRI GURU PROSAD LAL Vs. COAL INDIA LIMITED
|
April 19, 1996 |
|
SHYAM SUNDAR MAL Vs. THE STATE OF WEST BENGAL
|
April 22, 1996 |
|
SHYAMAL KUMAR MONDAL Vs. STATE OF WEST BENGAL & ORS.
|
November 15, 1996 |
|
SHYAMAPRASAD MUKHERJEE, I. P. S. (RETD.) Vs. STATE OF WEST BENGAL AND OTHERS
|
May 31, 1996 |
|
SIRAJUDDIN Vs. UNION OF INDIA
|
March 1, 1996 |
|
SITA DEVI Vs. CHANDRA SINGH
|
August 23, 1996 |
|
SK DAIYAN ALI Vs. SK SEKABAT ALI
|
February 20, 1996 |
|
SK. ABDUL RAHIM Vs. JUDHISTHIR ROUT
|
October 7, 1996 |
|
SK. BARJAHAN Vs. KHALILUR RAHAMAN MIDDAYA AND ORS.
|
January 30, 1996 |
|
SM PUSPA SONI Vs. STATE
|
March 22, 1996 |
|
SM. MEENA SHARMA Vs. SM. SNIGDHA MITRA
|
March 28, 1996 |
|
SMT. MAMTA GHOSH Vs. DIRECTOR OF SCHOOL EDUCATION
|
November 29, 1996 |
|
SMT. SATI RANI SEN Vs. INDIAN STANDARD CASTING COMPANY
|
October 14, 1996 |
|
SNEHANGSHU MAJUMDAR Vs. STATE OF WEST BENGAL
|
August 7, 1996 |
|
SOORAJMULL NAGARMULL Vs. DILIP KUMAR DAS
|
August 12, 1996 |
|
SOUMEN KUMAR GHOSH Vs. RAJENDRA KR BAGARIA
|
December 24, 1996 |
|
SOUTH CALCUTTA HAWKERS ASSOC Vs. C M C
|
December 20, 1996 |
|
SOUTH CALCUTTA HAWKERS ASSOCIATION Vs. GOVERNMENT OF WEST BENGAL
|
December 20, 1996 |
|
SOUTH CALCUTTA HAWKERS UNION Vs. STATE OF WEST BENGAL
|
December 3, 1996 |
|
SOVA MUKHERJEE Vs. RAJIV MEHRA
|
June 21, 1996 |
|
SRI K.C. ROY Vs. BANK OF BARODA
|
July 8, 1996 |
|
SRI MANIKESWAR ROY & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
October 4, 1996 |
|
SRI PARTHA SARATHI MITRA Vs. UNION OF INDIA AND OTHERS
|
March 28, 1996 |
|
SRI SRI RAGHUNATH JEW THAKUR AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
December 5, 1996 |
|
SRI SURENDRA NATH ROY Vs. SRI GOBINDA CHANDRA DUTTA & ORS.
|
July 10, 1996 |
|
SRI. UTPAL BHATTACHARJEE & ANR. Vs. SHRIMATI KALPANA ROY CHOWDHURY
|
April 25, 1996 |
|
STATE C B I Vs. KLICHINE ALEKSANDRE AND SEVEN ORS
|
March 15, 1996 |
|
STATE OF WEST BENGA Vs. KALIPADA PAUL
|
July 10, 1996 |
|
STATE OF WEST BENGAL Vs. HINDUSTHAN MOTORS LIMITED
|
October 15, 1996 |
|
STATE OF WEST BENGAL Vs. WALI AHMED
|
March 20, 1996 |
|
STATE OF WEST BENGAL Vs. SWAPNA SENGUPTA
|
January 10, 1996 |
|
STATE OF WEST BENGAL Vs. BIJON KUMAR KAR
|
February 8, 1996 |
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STATE OF WEST BENGAL Vs. PRANAB RANJAN ROY
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December 19, 1996 |
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STATE OF WEST BENGAL Vs. BIBHUTI BHUSAN DE
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May 28, 1996 |
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STATE OF WEST BENGAL Vs. B K GOSWAMI
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May 10, 1996 |
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STATE OF WEST BENGAL Vs. DEEKAY COCOANUT OIL INDUSTRIES
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June 5, 1996 |
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STATE OF WEST BENGAL Vs. SHYAMAL CHATTERJEE
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September 19, 1996 |
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State of West Bengal Vs. Sisir Kumar Paria
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September 24, 1996 |
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STATE OF WEST BENGAL Vs. NEBULAL SHAW
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December 20, 1996 |
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STATE OF WEST BENGAL AND ANOTHER Vs. JHARNA BURMAN AND OTHERS
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July 26, 1996 |
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STATE OF WEST BENGAL AND ORS. Vs. NIMAI BISWAS AND ORS.
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March 14, 1996 |
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STATE OF WEST BENGAL AND ORS. Vs. BIBHUTI BHUSAN DE AND ORS.
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May 27, 1996 |
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STEEL AUTHORITY OF INDIA LIMITED Vs. SANTOSH KUMAR JOARDAR
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March 29, 1996 |
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Steel Authority of India LTD Vs. Ninth Industrial Tribunal
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July 31, 1996 |
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SUBAL SWARNAKAR Vs. MALATI SWARNAKAR
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February 23, 1996 |
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SUBHAS CHANDRA BOSE Vs. STATE OF WEST BENGAL
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March 14, 1996 |
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SUBHAS CHANDRA SARKAR Vs. NIRMAL KUMAR JANA
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December 12, 1996 |
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SUBHASH CHANDER GUPTA Vs. UNION OF INDIA
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November 26, 1996 |
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SUBHASIS RANA Vs. THE CHAIRMAN, BAIDYABATI MUNICIPALITY & ORS.
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June 4, 1996 |
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SUBHENDU MISHRA Vs. RUNU MISHRA
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December 23, 1996 |
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SUBRATA CHAKRABORTY Vs. STATE OF WEST BENGAL
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October 15, 1996 |
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SUBROTO GHOSE SATYABROTO GHOSE (TRUST) Vs. ASSISTANT COMMISSIONER OF WEALTH TAX (ALSO ASST CW
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April 12, 1996 |
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SUDARSAN SANKI Vs. STATE OF WEST BENGAL
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April 16, 1996 |
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SUDHANGSHU SEKHAR PATRA AND OTHERS Vs. SANJOY KUMAR PATRA AND OTHERS
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March 20, 1996 |
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SUDHIR CHAKRABORTY Vs. STATE
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September 27, 1996 |
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SUDHIR JALAN Vs. STATE
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February 7, 1996 |
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SUDHIR JALAN & ANOTHER Vs. PRESIDING OFFICER, DEBTS RECOVERY TRIBUNAL & OTHERS
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February 7, 1996 |
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SUJIT BANERJEE Vs. ANITA BANERJEE
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March 13, 1996 |
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SUJIT DAS Vs. THE WEST BENGAL BOARD OF SECONDARY EDUCATION AND OTHERS
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April 26, 1996 |
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SUKHDEV KAUR Vs. RAVINDER SINGH GREWAL
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July 18, 1996 |
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SUKUMAR MUKHERJEE & ORS. Vs. UNION OF INDIA & ORS.
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July 24, 1996 |
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SUNIL KUMAR BHATTACHARJEE Vs. STATE
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January 1, 1996 |
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SUNIL KUMAR MONDAL Vs. ABDUL WADOOD
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August 28, 1996 |
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SUNIRMAL DAS Vs. KAMALA KANTA ROY
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September 10, 1996 |
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Sur D K Vs. Tata Iron and Steel Co Ltd
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June 11, 1996 |
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SURESH KUMAR BALANI Vs. ASSISTANT COMMISSIONER OF CUSTOMS
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August 8, 1996 |
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SUSHIL KUMAR JAISWAL Vs. BANK OF INDIA
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February 8, 1996 |
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SUSHIL KUMAR KAJARIA Vs. GUL TARA CHAND KRIPALANI
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February 22, 1996 |
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SUSHILA SINGH ALIAS SUMILA SINGHA Vs. ASIMA BOSE
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December 13, 1996 |
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SWAPAN KUMAR JANA & ORS. Vs. ASOKKUMAR MALTY
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February 2, 1996 |
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SWAPAN KUMAR NANDA Vs. DILIP KUMAR SIKDAR
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January 16, 1996 |
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SWAPAN KUMAR SHAW Vs. STATE OF WEST BENGAL
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March 21, 1996 |
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SWAPRATIK MUKHERJEE Vs. THIRD INDUSTRIAL TRIBUNAL
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March 22, 1996 |
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SYEDA NAZIRA KHATOON AND OTHERS Vs. SYED ZAHIRUDDIN AHMED
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July 4, 1996 |
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T P S BUILDERS (P) LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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February 28, 1996 |
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T.A. THOMAS Vs. THE CHAIRMAN, ANDAMAN ADIM JANAJATI VIKAS SAMITI
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August 1, 1996 |
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Taiping International Vs. Collector of Customs
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April 23, 1996 |
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TAPAN KUMAR Vs. JYOTSNA
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July 9, 1996 |
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TAPAN KUMAR BANERJEE & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
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March 29, 1996 |
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TAPAN KUMAR CHAKRABORTY Vs. JYOTSNA CHAKRABORTY
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July 7, 1996 |
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TAPAN KUMAR PAL Vs. S MAZUMDAR
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January 1, 1996 |
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TAPAS KUMAR DAS Vs. STATE OF WEST BENGAL
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September 3, 1996 |
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TARAK NATH SAHA AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
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November 15, 1996 |
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TARULATA KALA Vs. STATE
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October 7, 1996 |
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TARUN KANTI CHINA Vs. THE STATE
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May 6, 1996 |
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Terai Overseas Limited
Vs. Assistant Collector of Customs
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April 19, 1996 |
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THE NATIONAL INSURANCE COMPANY LTD. Vs. SMT. HAZRA KHATOON & ORS.
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May 6, 1996 |
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TITAN ENGINEERING CO LTD Vs. PRADIP KUMAR SENGUPTA
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December 24, 1996 |
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TUHIN GUCHHAIT (SRI) Vs. ARATI GUCHHAIT (SMT.)
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March 14, 1996 |
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UMA BASU Vs. SWAPAN CHATTERJEE
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February 2, 1996 |
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UMA DUTTA Vs. S.F. MAZDA
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September 30, 1996 |
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UMA SHANKAR GOENKA, H.U.F. AND ORS. Vs. R. SARAOGI AND COMPANY AND ANOTHER
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January 12, 1996 |
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UMA SHANKAR PROSAD GUPTA Vs. STATE OF WEST BENGAL
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August 26, 1996 |
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UNION BUILDERS Vs. UNION OF INDIA
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August 22, 1996 |
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UNION OF INDIA Vs. GANGADHARAN MOHANDAS
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October 14, 1996 |
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UNION OF INDIA Vs. ASHIM KUMAR ACHARYA CHOWDHURY
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January 18, 1996 |
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UNION OF INDIA Vs. COLCAR PRODUCTS PVT LTD
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March 4, 1996 |
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UNION OF INDIA Vs. AJIT KUMAR AGARWALLA
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December 10, 1996 |
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UNION OF INDIA & ORS. Vs. LOCAL BORN ASSOCIATION & ORS.
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July 1, 1996 |
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UNION OF INDIA & ORS. Vs. SRI. DESHRAJ
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June 10, 1996 |
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UNION OF INDIA (UOI) Vs. PROMOD KUMAR KISHOREPURIA
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February 26, 1996 |
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UNION OF INDIA OWING CALCUTTA TELEPHONES Vs. BIKANER PROPERTIES PVT LTD
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July 17, 1996 |
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Union of India UOI Vs. Sigma Electronics
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June 21, 1996 |
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Union of India UOI Vs. G D Pharmaceuticals Ltd
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December 5, 1996 |
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United Bank of India Vs. Official Liquidator
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July 3, 1996 |
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UNITED COMMERCIAL BANK Vs. RAKA SEN
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January 8, 1996 |
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UNIVERSITY OF CALCUTTA Vs. RAM PROSAD GHOSH
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September 19, 1996 |
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UNIVERSITY OF CALCUTTA Vs. DR. HASIBUL HASAN
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January 19, 1996 |
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UNIVERSITY OF NORTH BENGAL Vs. MALABIKA DHAR
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January 12, 1996 |
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UTPAL SUBARNA Vs. STATE OF WEST BENGAL
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February 14, 1996 |
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UTTAM KUMAR ROY AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
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October 3, 1996 |
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V RAVI Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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July 31, 1996 |
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Ved Kumari Vs. Commissioner of Customs
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August 20, 1996 |
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VIJOY DUDEJA Vs. SAMAR SIRCAR
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August 27, 1996 |
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WASHABARIE TEA CO (P) LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
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July 23, 1996 |
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WEST BENGAL BOARD OF EXAMINATION FOR ADMISSION TO THE ENGINEERING, MEDICAL & TECHNOLOGICAL DEGREE COLLEGE AND ANOTHER Vs. BUDDHADEH DAS AND OTHERS
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February 9, 1996 |
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WEST BENGAL ESSENTIAL COMMODITIES Vs. SWADESH AGRO FARMING & ORS.
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May 30, 1996 |
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WEST BENGAL FINANCIAL CORPORATION Vs. MOCKE INDIA PRIVATE LTD
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May 10, 1996 |
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WEST BENGAL HOUSING BOARD Vs. BHARWARLAL MUNDHRA & ORS.
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June 7, 1996 |
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WEST BENGAL LICENSED HUSKING MILLS FEDERATION AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
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May 6, 1996 |
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WESTERN INDIA INDUSTRIES LTD Vs. CENTRAL COALFIELDS LTD
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January 12, 1996 |
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Workmen of Food Corporation of India Vs. Union of India
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April 11, 1996 |